Case Index

Title
Date
V I P EMPORIUM REP BY ITS PROPRIETOR Vs. TCI FINANCE LTD
January 25, 2012
A ABDUL GHANI Vs. GOVERNMENT OF ANDHRA PRADESH
March 13, 2012
A ASHOK VARDHAN REDDY Vs. P SAVITHA
February 29, 2012
A BALA PRASAD Vs. STATE GOVERNMENT OF A P
March 9, 2012
A DWARAKANATH REDDY Vs. STATE OF A P REPRESENTED BY PRINCIPAL SECRETARY REVENUE DEPARTMENT SECRETARIAT HYDERABAD
February 6, 2012
A K JAYAPRAKASH RAO Vs. H VENUGOPAL
July 19, 2012
A MOHAN RAO Vs. SUB REGISTRAR
June 28, 2012
A MOHAN REDDY Vs. APSRTC BUS DEPOT
August 30, 2012
A P HOUSING BOARD REPRESENTED BY ITS VICE CHAIRMAN AND HOUSING BOARD Vs. B VENKAT RAO
March 22, 2012
A P STATE TEXTILE DEV CORPN LTD Vs. PRESIDING OFFICER, LABOUR COURT
April 19, 2012
A P STATE TEXTILES DEVELOPMENT CORPORATION LTD Vs. PRESIDING OFFICER
October 17, 2012
A P STATE WAKF BOARD REP BY ITS CHIEF EXECUTIVE OFFICER Vs. MIR QAMAR HASAN RAZVI S/O LATE MIR MOHD HASA
April 13, 2012
A P WAKF BOARD HYDERABAD Vs. SYED KHAJA HUSSAIN PER LRS
July 26, 2012
A RAMALINGESWARA RAO Vs. G P FOR REVENUE
July 27, 2012
A RAMESH BABU SINGARAYAKONDA PRAKASAM DISTRICT Vs. STATE OF A P REP BY ITS PUBLIC PROSECUTOR HIGH COURT OF AP
April 9, 2012
A RAVINDER Vs. MANAGING DIRECTOR FCI BARAKHAMBA LANE
April 27, 2012
A SRINIVAS REDDY Vs. GOVERNMENT OF A P
April 13, 2012
A SUBBARAMI REDDY Vs. A CHANDRAIAH NAIDU
August 7, 2012
A SUBBRAMI REDDY Vs. G JAYAPAL
August 7, 2012
A V V SURYA PRASAD Vs. MOHAMMAD FAROOKH
March 5, 2012
A VIDYADHAR RAO Vs. KVS NARAYANA RAO
September 13, 2012
A. MADHUSUDHAN RAO Vs. ASSISTANT GENERAL MANAGER AND DISCIPLINARY AUTHORITY, SYNDICATE BANK
October 16, 2012
A.ANANDAM Vs. REGISTRAR,KAKATIYA UNIVERSITY
July 26, 2012
A.B.V. REDDY Vs. DEPUTY GENERAL MANAGER & DISCIPLINARY AUTHORITY, SYNDICATE BANK, PIONEER
October 12, 2012
A.MADDAIAH Vs. VISWANATH
October 18, 2012
A.NARAYANAMMA Vs. DISTRICT COLLECTOR
June 26, 2012
A.P. TRANSCO, REP. BY ITS JOINT MANAGING DIRECTOR Vs. Y. APPA RAO
August 31, 2012
A.POCHAIAH Vs. LABOUR COURT-II, REP. BY ITS PRESIDING OFFICER
August 23, 2012
A.SATYANARAYANA Vs. DIVISIONAL SECURITY COMMISSIONER, RAILWAY PROTECTION FORCE
September 7, 2012
A.V. VENUGOPAL RAO Vs. REGISTRAR, ANDHRA UNIVERSITY
October 7, 2012
A.V.V.S.N. MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH
December 18, 2012
A.V.V.S.N. MURTHY Vs. THE GOVERNMENT OF ANDHRA PRADESH, THE ANDHRA PRADESH STATE CO-OPERATIVE BANK LTD. AND THE REGISTRAR OF CO-OPERATIVE SOCIETIES
December 8, 2012
A.V.VENUGOPAL RAO Vs. REGISTRAR, ANDHRA UNIVERSITY
October 17, 2012
ABDUL AHMED Vs. GOURISHETTY NAGABHUSHANAM
December 19, 2012
ABDUL HAMEED Vs. STATE OF ANDHRA PRADESH
July 24, 2012
ABDUL JABBAR Vs. GOVERNMENT OF ANDHRA PRADESH
April 20, 2012
ABDUL MAZID Vs. DISTRICT PANCHAYAT OFFICER
November 28, 2012
ABDUL RAZAK MIYA Vs. ABDUL GAFFAR
April 2, 2012
ABDUL RAZAK MIYA PER LRS Vs. ABDUL GAFFAR ALIAS GAFFAR
February 4, 2012
ACTING CDR C GOPINATHAN Vs. UNION OF INDIA
November 9, 2012
ADARI SIMHACHALAM Vs. VASARAPU SIVA PRASAD
February 23, 2012
AFROZ Vs. MANAGING DIRECTOR A P S F C CHIRAG ALI LANE HYDERABAD
June 20, 2012
AFZALUNNISA BEGUM Vs. IREDDY SANJEEVA REDDY
June 5, 2012
AGARWAL BROTHERS REP BY ITS PROPRIETOR SRI JITENDER AGARWAL Vs. SAVITHRI BAI
February 9, 2012
AGNIPALLI HANUMANTHA RAO AND ANOTHER Vs. VEGI VENKATA LAKSHMI
September 18, 2012
AIJAZ ALI QURESHI Vs. STATE OF A.P
October 5, 2012
AIR INDIA LIMITED FORMERLY NATIONAL AVIATION COMPANY OF INDIA LIMITED Vs. S P D SUDHAKAR
October 5, 2012
AJAY KUMAR GUPTA DOCHANIA Vs. BHAGYANAGAR SILK MILLS PVT. LTD
October 5, 2012
AJWEERA RAGHAVULU Vs. GUGULOTH RUPLA HIS LR
February 16, 2012
AKENA BRAHMAIAH Vs. STATE OF ANDHRA PRADESH
November 15, 2012
AKINAPALLI NIKHITHA Vs. NAZEER BAIG
March 19, 2012
AKKENAPALLI SUMANDER REDDY Vs. GOVT OF A P
February 2, 2012
AKSHARA PUBLIC SCHOOL Vs. GOVERNMENT OF ANDHRA PRADESH, REP. BY ITS PRINCIPAL SECRETARY
December 19, 2012
AKSHYAPATRA SUBHADRA DEVI Vs. NAMBULA VENKALA RATNAM
November 28, 2012
AKULA BHOOMAIAH Vs. STATE OF A.P., REP. BY PUBLIC PROSECUTOR
July 23, 2012
ALAMDAR ASTHARIAN Vs. SHEESHMAHAL ENTERPRISED PVT LTD HYDRABAD
January 3, 2012
ALAPARTHI CHINNA Vs. KOTA LAKSHMI SATYANARAYANA
January 2, 2012
ALEKHYA YALAMANCHILI Vs. STATE OF A P THROUGH SHO P S JUBILEE HILLS HYDERABAD
April 19, 2012
ALI JAFFAR S/O R A MAHMOOD Vs. V VENKAT REDDY S/O NARSIMHA REDDY
January 25, 2012
ALLADI NAGESWARA RAO Vs. EXECUTIVE OFFICER SRI AGESTHESWARA SWAMI TEMPLE
June 25, 2012
ALLADI NARASIMHA RAO Vs. CORE TREE SOLUTIONS PRIVATE LIMITED
October 12, 2012
ALOK KUMAR SHARMA Vs. T.HEMALATHA
July 30, 2012
ALOOR SUBRAHMANYAM Vs. SUTHRAM PRABHAKAR
March 12, 2012
AMARTHALUR YESU MARIAMMA Vs. GOVERNMENT OF A.P REP BY ITS PRINCIPAL SECRETARY CIVIL SUPPLIES SECRETARIAT HYDERABAD
January 31, 2012
AMBATI RAMAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
April 9, 2012
ANDE NARASIMHA RAO Vs. STATE OF A.P.
December 21, 2012
ANDHRA PRADESH GAS POWER CORPORATION LIMITED Vs. CHAIRMAN APPELLATE COMMITTEE SECRETARIAT HYDERABAD
February 9, 2012
ANDHRA PRADESH GRANITE (MIDWEST) PRIVATE LIMITED Vs. THE GOVERNMENT OF ANDHRA PRADESH AND A.P. MINERAL DEVELOPMENT CORPORATION LIMITED
December 21, 2012
ANDHRA PRADESH HOUSING BOARD, HYDERABAD Vs. A NARSING RAO
March 22, 2012
ANDHRA PRADESH KAYASTHA SABHA REP BY ITS PRESIDENT Vs. ASHOK KUMAR SRIVASTAV
February 3, 2012
ANDHRA PRADESH STATE FINANCE CORPORATION REP BY ITS MANAGING DIRECTOR HYDERABAD Vs. GODAVARI RUBBER INDUSTRIES P LIMITED REP BY ITS DIRECTOR RAJAHMUNDRY
January 5, 2012
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. N. NAGESH
September 18, 2012
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. B SAMUEL
October 3, 2012
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. K. MAHESH @ RAJ KUMAR
November 6, 2012
ANDHRA PRADESH STATE SEED CERTIFICATION AGENCY HYDERABAD Vs. CHIEF COMMISSIONER OF INCOME TAX-III HYDERABAD
December 17, 2012
ANGATI TATAYYA S/O.APPANNA Vs. VAKADA SANYASIRAO S/O.CHINA APPANNA
August 31, 2012
ANGISHETTY CHANDRA SHEKAR Vs. STATE OF ANDHRA PRADESH, REP.BY ITS PUBLIC PROSECUTOR
October 30, 2012
ANI REDDY SURENDER REDDY Vs. CIRCLE INSPECTOR OF POLICE GODAVARIKHANI P S II TOWN KARIMNAGAR DISTRICT
July 20, 2012
ANIL AGARWAL AND OTHERS Vs. HINDUSTAN PETROLEUM CORPORATION LTD, REP. BY ITS CHIEF REGIONAL MANAGER, AND OTHERS
July 3, 2012
ANJALI JAIN Vs. COMMISSIONER OF POLICE HYDERABAD
February 28, 2012
ANNAMALLA SWAPNA RANI Vs. INDIAN OIL CORPORATION LIMITED.
July 24, 2012
AP STATE ROAD TRANSPORT Vs. E KANAKAIAH
October 9, 2012
APARNA CONSTRUCTIONS AND ESTATES PVT LTD Vs. REGIONAL P F COMMISSIONER
June 19, 2012
APPIKATLA IMANYALU ALIAS IMMANUEL Vs. STATE OF A P
September 24, 2012
APSRTC Vs. B KANAKARATNA BAI
November 20, 2012
APSRTC Vs. AMJAD ALI KHAN
June 29, 2012
APSRTC REP. BY ITS MANAGING DIRECTOR MUSHEERABAD Vs. LABOUR COURT II, HYDERABAD REP. BY ITS PRESIDING OFFICER
October 29, 2012
ARE SIVA PARVATHI Vs. STATE OF A.P.
December 21, 2012
ARUNA KUMARI Vs. BHARAT PETROLEUM CORPORATION LIMITED
December 17, 2012
ASHOK GUPTA Vs. LANCO HILLS TECHONOLOGY PARK PRIVATE LIMITED
March 20, 2012
ASHOKA TRAVELS HYDRABAD Vs. ASSISTANT SECRETARY REGIONAL TRANSPORT AUTHORITY HYDRABAD
July 6, 2012
ASHWINI KUMAR AGARWAL Vs. N.SUNITHA
October 4, 2012
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. EMPLOYEES PROVIDENT FUND
September 28, 2012
ASSISTANT PROVIDENT FUND COMMISSIONER,VISAKHAPATNAM. Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ANOTHER.
September 29, 2012
ASSOCIATED BIOTECH Vs. STATE GOVERNMENT OF A P
August 27, 2012
ATHAPURAM RAGHURAMAIAH Vs. DYAVA RAMAIAH
October 4, 2012
ATMAKURI NARAYANA Vs. STATE OF A P
November 7, 2012
AXIS BANK LIMITED Vs. NATUROL BIOENERGY LIMITED
April 24, 2012
AYESHA ASMA Vs. ABIDA BEGUM
March 21, 2012
B BAIG Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
August 29, 2012
B DEVADAS Vs. CHAIRMAN CUM MANAGING DIRECTOR
September 13, 2012
B LAKSHMI Vs. STATE OF A P
July 4, 2012
B MALLIKARJUNA REDDY Vs. STATE BANK OF INDIA
April 10, 2012
B MUTYALAMMA Vs. HIGH COURT OF ANDHRA PRADESH, HYDERABAD
January 27, 2012
B NAGABHUSHANAM Vs. GOVERNMENT OF ANDHRA PRADESH
March 20, 2012
B PUNDARIKAM Vs. DISTRICT COLLECTOR MEDAK AT SANGAREDDY
April 11, 2012
B S K MADHAVI Vs. KOTAK MAHINDRA BANK LTD VIJAYAWADA
April 27, 2012
B SRINIVAS Vs. DEPUTY COMMISSIONER OF ENDOWMENTS & EXECUTIVE OFFICE OF SRI ANJANEYA SWAMY DEVASTANAM
July 3, 2012
B SUVARNA Vs. GOVT OF A P REP BY ITS PRINCIPAL SECRETARY REVENUE DEPARTMENT SECRETARIAT HYDERABAD
February 1, 2012
B V RATNAM Vs. STATE OF ANDHRA PRADESH
July 31, 2012
B VASUDEVA CHARY Vs. K MOHAN REDDY
September 14, 2012
B VENKATA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
June 27, 2012
B VENKATESHWARA RAJU Vs. ASST COMMISSIONER ENDOWMENTS DEPARTMENT VIJAYAWADA
March 7, 2012
B VENU MADHAV Vs. NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION REPRESENTED BY ITS REGISTRAR NEW DELHI
January 18, 2012
B VISALAKSHI Vs. SPECIAL COURT UNDER A P LAND
March 7, 2012
B YADAGIRI Vs. DISTRICT COLLECTOR NALGONDA
July 30, 2012
B. GOPAL REDDY Vs. A.P. TRANSCO, REPRESENTED BY ITS CHIEF MANAGING DIRECTOR
October 8, 2012
B. KRISHNA MOHAN REDDY Vs. DISTRICT COLLECTOR, MAHABUBNAGAR DISTRICT
December 11, 2012
B. RAVI YADAV Vs. CHERKULA UDAY KUMAR
November 23, 2012
B.PRIYA KUMAR Vs. B.SABITHA
October 11, 2012
B.R.K.MURTHY Vs. STATE OF A.P.
September 4, 2012
B.SRUJANA Vs. REGISTRAR,OSMANIA UNIVERSITY
June 8, 2012
BABA AND COMPANY NELLORE REP BY ITS MANAGING PARTNER Vs. HINDUSTAN PETROLEUM CORPORATION LTD MUMBAI REP BY ITS CHAIRMAN
January 6, 2012
BABY AKINAPALLOI NIKITHA Vs. NAZEER BAIG
March 19, 2012
BADAVATH JANNA BAI Vs. AFSARI BEGUM
October 18, 2012
BADAVATH JANNA BAI Vs. AFSARI BEGUM
October 8, 2012
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. B HANUMANTHA REDDY
June 25, 2012
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. GADDAM SWAMI REDDY
August 7, 2012
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SHAIK HYDUM
September 13, 2012
BAKRAN BEEDI WORKS Vs. CANARA BANK
November 23, 2012
BALE VENKATAPPA Vs. STATE OF A P
July 5, 2012
BALLA APPA RAO Vs. GOVERNMENT OF ANDHRA PRADESH AND OTHERS
December 31, 2012
BALLA RAVINDRANATH Vs. ADDITIONAL PUBLIC PROSECUTOR
July 23, 2012
BALVINDER SINGH Vs. P.ANJI REDDY
November 9, 2012
BANDI JAYACHANDRA REDDY Vs. DISTRICT COLLECTOR
October 8, 2012
BANDI VENKATESWARLU Vs. STATE OF A P
October 15, 2012
BANDI VENKATESWARLU Vs. STATE OF A.P. REP. BY PUBLIC PROSECUTOR
October 5, 2012
BANDIKATLA PADMAVATHI Vs. BANDIKATLA VEERA BRAHMA CHARI
April 13, 2012
BANK OF INDIA A BODY CORPORATE CONSTITUTED UNDER THE BANKING COMPANIES ACT V OF 1970 BANDRA KURLA COMPLEX BANDRA Vs. DEVELOPMENT CREDIT BANK LTD
February 16, 2012
BANKA KANAKA RAO Vs. KANDREGULA SANJEEV KUMA
September 27, 2012
BANOTH RAMESH Vs. JOINT COLLECTOR & ADDL. DISTRICT MAGISTRATE
October 1, 2012
BANOTHI BURE BAI Vs. SECRETARY A P RESIDENTIAL EDUCATIONAL INSTITUTION SOCIETY
February 1, 2012
BANS CONSTRUCTIONS LIMITED Vs. COMMERCIAL TAX OFFICER II CHITTOOR
February 1, 2012
BATHULA RAVI KUMAR REDDY Vs. SHAIK MASTHAN VALI
September 27, 2012
BAVIRISETTI NAGAMANI Vs. GUTHIKONDA RAMA PRAKASH
November 7, 2012
BEJJANKI KRISHNAIAH Vs. STATE OF ANDHRA PRADESH
April 12, 2012
BELLAPU NAGESWAR RAO Vs. GOVERNMENT OF A P
June 21, 2012
BEYOND BASIKS INFOTECH PVT LTD Vs. STATE OF ANDHRAPRADESH REPRESENTED BY THE PRINCIPAL SECRETARY HOME GENERAL-A DEPARTMENT A P SECRETARIAT HYDERABAD
February 27, 2012
BHAKTANJANEYA SWAMY VARI DEVALAYAM TRUST Vs. TO WHOM SO EVER IT MAY CONCERN
March 20, 2012
BHANOTH MANGAMMA Vs. CHITLA RAM REDDY
November 1, 2012
BHARAT HEAVY ELECTRICALS LIMITED Vs. COMMERCIAL TAX OFFICER
July 31, 2012
BHARATHI CEMENT CORPORATION (P) LTD Vs. COMMISSIONER OF INCOME TAX
June 20, 2012
BHIMAVARAPU GIRIDHAR KUMAR REDDY Vs. UNION GOVERNMENT OF INDIA
August 7, 2012
BISMILLAH OIL INDUSTRIES Vs. THE COMMERCIAL TAX OFFICER NO. I
June 4, 2012
BMW INDIA PRIVATE LIMITED(A1) Vs. STATE OF A P REP BY ITS PUBLIC PROSECUTOR
March 22, 2012
BMW INDIA PRIVATE LIMITED(A1),REP.,BY ITS PRESIDENT AND MANAGING DERECTOR PETER FRIDRICH KRONCHNABL Vs. STATE OF A.P.
March 22, 2012
BODDU YOHAN Vs. SUB INSPECTOR OF POLICE,CHINTHALAPUDI POLICE STATION
October 5, 2012
BODELA SIVA BHASKAR REDDY Vs. GOVERNMENT OF ANDHRA PRADESH REP. BY ITS PRINCIPAL SECRETARY TO GOVERNMENT
December 26, 2012
BODEPUDI BALA SEKHAR Vs. A.S. GILL, THE STATE OF A.P. REP., BY ITS PP
February 1, 2012
BODIGE PADMA Vs. MAKULA SHANKER
April 13, 2012
BOGA SATYANARAYANA Vs. MANDAL REVENUE OFFICER
August 17, 2012
BOINA GOLLA BAGAMMA Vs. C.PADMAJA
November 5, 2012
BOJJA SUBBA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
September 14, 2012
BOLLU PRABHAKAR RAO Vs. MARUVADA APPA RAO
November 8, 2012
BOMMAJI DANAM Vs. DISTRICT COLLECTOR
June 7, 2012
BOMMINAYUNI APPA RAO Vs. HONBLE SPEAKER STATE OF ANDHRA PRADESH
July 23, 2012
BOODATI RADHA KRISHNAIAH Vs. STATE PROJECT DIRECTOR SARVA SIKSHA ABHIYAN SSA AND RAJIV VIDYA MISSION HYDRABAD
July 6, 2012
BOPPANA SAMBASIVA RAO Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
November 28, 2012
BOULDER HILLS VILLA OWNERS ASSOCIATION Vs. STATE OF ANDHRA PRADESH
March 13, 2012
BOYA AYYANNA Vs. DISTRICT COLLECTOR CIVIL SUPPLIES KURNOOL
February 27, 2012
BOYA CHENNAPPA Vs. REVENUE DIVISIONAL OFFICER, ADONI, KURNOOL DISTRICT
October 30, 2012
BOYA CHENNAPPA Vs. REVENUE DIVISIONAL OFFICER, ADONI
October 13, 2012
BOYA PIKKILI PEDDA VENKATASWAMY Vs. BOYA RAMAKRISHNUDU
November 16, 2012
BOYA PIKKILI PEDDA VENKATASWAMY Vs. BOYA RAMAKRISHNUDU
November 26, 2012
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. DURGAM HUSSAINAIAH
October 19, 2012
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD ARMOOR NIZAMABAD DISTRICT Vs. C MANIK PRABHU
March 16, 2012
BRIJ GOPAL PALLOD Vs. MUNICIPAL COUNCIL REP. BY G. VASUDEVA REDDY
October 31, 2012
BUDDAIAHGARI SWAMI NAIDU Vs. JOINT COLLECTOR
March 23, 2012
BUDDAIAHGARI SWAMI NAIDU Vs. JOINT COLLECTOR ANANTAPUR DISTRICT
February 23, 2012
BULA YEDUKONDALU Vs. STATE
October 9, 2012
BURAVILLI SIVA MADHURI Vs. BURAVILLI SATYA VENKATA LAKSHMANA RAO
September 25, 2012
BURRA VENKATSWAMY GOUD Vs. DISTRICT COLLECTOR RANGA REDDY DISTRICT AT LAKDIKAPOOL
September 27, 2012
BUYYANA SRIRAMULU Vs. GOLLA VENKATARATNAM
October 4, 2012
C G SWAMY Vs. APSRTC HYDERABAD
January 30, 2012
C RAM MOHAN REDDY Vs. KUSETTY SESHAMMA
April 16, 2012
C RAMAKRISHNA Vs. ELECTRICITY REGULATORY COMMISSION
April 26, 2012
C RAMESH SAGAR Vs. PUBLIC PROSECUTOR
July 30, 2012
C V MANOHARAN Vs. GOVERNMENT OF ANDHRA PRADESH
November 22, 2012
C VENKATARATHNAM Vs. DEPUTY GENERAL MANAGER
September 14, 2012
C.C.E. & C. Vs. PHOENIX IT SOLUTIONS LTD
October 8, 2012
C.C.E. & C., HYDERABAD Vs. CREATIVE INDUS (RAJAHMUNDRY) P. LTD.
March 28, 2012
CABLE CORPORATION OF INDIA LIMITED Vs. A.P. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL
December 7, 2012
CAIRN ENERGY INDIA PTY LIMITED Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS
December 31, 2012
CENTRAL BUREAU OF INVESTIGATION Vs. G.VENKATESHWAR RAO S/O LATE G.GOPAL RAO NAIDU
October 5, 2012
CH GANGA RAJAM Vs. APSRTC
November 30, 2012
CH JAYAMMA Vs. N KRISHNAKANTH
December 28, 2012
CH MURALI Vs. CHAIRMAN AND MANAGING DIRECTOR
August 23, 2012
CH MUTHAIAH Vs. DIVISIONAL FOREST OFFICER KHAMMAM DIVISION
June 29, 2012
CH PRADEEP KUMAR Vs. PADMA SHAKUNTALA
April 20, 2012
CH VISWESHAM Vs. STATE OF A.P. REP.BY INSPECTOR OF POLICE
August 14, 2012
CH. PADMAVATHI Vs. CH. SAI BABU
September 12, 2012
CH.SHANKARAIAH Vs. VICE CHAIRMAN & MANAGING DIRECTOR,AP.STATE CIVIL SUPPLIES CORPORATION LTD
September 25, 2012
CHAIRMAN AND MANAGING DIRECTOR SOUTHERN POWER DISTRIBUTION COMPANY Vs. SUDALAGUNTA SUGARS LIMITED REP. BY ITS CHAIRMAN AND MANAGING DIRECTOR
October 10, 2012
CHAIRMAN NATIONAL AIRPORTS AUTHORITY Vs. K SUBHASH
February 10, 2012
CHAKALI NARAYANAPPA Vs. INDUSTRIAL TRIBUNAL
July 17, 2012
CHAKRA FINANCIAL SERVICES LIMITED Vs. COMMISSIONER OF INCOME TAX
February 7, 2012
CHALASANI VENKATESWARA RAO VIJAYAWADA Vs. INCOME TAX OFFICER
August 3, 2012
CHALLA RAMA KRISHNA REDDY Vs. PULUSU PERI REDDY
March 28, 2012
CHALLA THAVITAMMA Vs. JAKA KONDALA RAO
August 2, 2012
CHALUVADI MURALI KRISHNA Vs. DISTRICT LEGAL SERVICE AUTHORITY
November 15, 2012
CHAMA RADAMMA Vs. CHAMA VENU GOPAL REDDY
April 2, 2012
CHAMA RADAMMA Vs. CHAMA VENU GOPAL REDDY
March 2, 2012
CHANDA NARENDER Vs. REGISTRAR, OSMANIA UNIVERSITY
October 15, 2012
CHANDANA BROTHERS SHOPPING MALL REPRESENTED BY ITS MANAGING PARTNER MAVURI VENKATARAMANA Vs. URVASI ENTERPRISES REPRESENTED BY ITS MANAGING PARTNER ROUTHU VENKATESWARA RAO RAJAHMUNDRY
February 14, 2012
CHANDRA JAYARAM NAIDU Vs. STATE BANK OF INDIA
February 13, 2012
CHANDRA SAI VASUDHA ANNAPURNA Vs. STATE OF A P
November 21, 2012
CHANDRAMMAGARI Vs. DISTRICT REGISTRAR
November 19, 2012
CHANDURU JAMMANNADORA Vs. STATE OF A P
June 5, 2012
CHATAK AGRO (INDIA) PVT LTD Vs. COMMISSIONER OF AGRICULTURE,GOVERNMENT OF ANDHRA PRADESH
November 9, 2012
CHELLUBOYINA SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
March 19, 2012
CHENDYALA SURESH Vs. STATE OF A P
February 9, 2012
CHENNAKESAVA PHARMACEUTICALS Vs. COMMISSIONER OF INCOME TAX
August 27, 2012
CHENNURU RAMAKRISHNA REDDY Vs. THOTAKURA CHINA VEERAMMA
April 2, 2012
CHERUKUMALLI SANKARA RAO Vs. KOTERU VEERAMMA
October 10, 2012
CHIDELLA VENKATESWARLU Vs. GURRAM PUSHPA LATHA
April 4, 2012
CHIDURUPPA HANUMANTHA REDDY Vs. TAHSILDAR BOMMALA RAMARAM MANDAL BOMMALA RAMARAM NALGONDA DISTRICT
March 26, 2012
CHIEF ENGINEER APGENCO KTPS PALONCHA KHAMMAM DISTRICT Vs. S K NAZAR
February 2, 2012
CHIGULLA Vs. APSRTC
November 23, 2012
CHILUKA ASHOK Vs. STATE OF ANDHRA PRADESH
June 5, 2012
CHINNA DASARI LAKSHMANA REDDY Vs. PEDDA DASARI RAMACHANDRA REDDY
December 20, 2012
CHINNAM VERONICA W/O SATYAM JANGAREDDYGUDEM, WEST GODAVARI DISTRICT Vs. STATE OF A.P., REP. BY THE PUBLIC PROSECUTOR, HIGH COURT OF A.P., HYDERABAD
February 7, 2012
CHINNAPAREDDY SUBBA REDDY Vs. CHINNAPAREDDY SRINU
November 1, 2012
CHINTAKAYALA SIVARAMAKRISHNA Vs. NADIMPALLI VENKATA RAMA RAJU
April 13, 2012
CHINTAPALLI SRINIVAS Vs. THE STATE OF A.P., REP. BY ITS PUBLIC PROSECUTOR, HIGH COURT OF A.P., AND ANOTHER
January 30, 2012
CHIPPA RAGHURAMULU Vs. JOINT COLLECTOR-I, R.R. DISTRICT
October 30, 2012
CHIPPA RAGHURAMULU AND OTHERS Vs. JOINT COLLECTOR, HYDERABAD AND OTHERS
October 13, 2012
CHITYAL GUNDAMEEDE RAMALAKSHMAMMA Vs. EDIGA RANGAMMA
September 17, 2012
CHITYALGUNDAMEEDE RAMALAKSHMAMMA Vs. EDIGA RANGAMMA
September 27, 2012
CHOADHARY BROTHERS Vs. STATE OF ANDHRA PRADESH
November 1, 2012
CHODAGUDI SAMBASIVARAO Vs. STATE
February 28, 2012
CHOUTUPALLI VEERA REDDY Vs. RAMASWAMY DEVASTANAM
October 30, 2012
CHUNDU PULLAIAH Vs. GOVERNMENT OF A P
June 8, 2012
CHUNDURI SRINIVASA RAO Vs. AKASAPU NAGESWARA RAO
August 30, 2012
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November 20, 2012
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September 10, 2012
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December 26, 2012
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January 2, 2012
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March 5, 2012
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November 1, 2012
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August 6, 2012
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August 14, 2012
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March 13, 2012
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November 27, 2012
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November 27, 2012
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January 18, 2012
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December 20, 2012
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January 27, 2012
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February 9, 2012
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September 27, 2012
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November 20, 2012
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November 23, 2012
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August 21, 2012
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January 27, 2012
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January 2, 2012
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January 6, 2012
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February 24, 2012
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January 3, 2012
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January 3, 2012
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September 29, 2012
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February 22, 2012
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January 25, 2012
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February 21, 2012
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October 19, 2012
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February 28, 2012
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December 26, 2012
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January 5, 2012
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June 4, 2012
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January 6, 2012
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November 27, 2012
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December 4, 2012
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January 31, 2012
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April 27, 2012
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July 19, 2012
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April 2, 2012
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December 31, 2012
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January 20, 2012
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April 11, 2012
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August 16, 2012
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April 3, 2012
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January 4, 2012
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December 7, 2012
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October 16, 2012
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November 27, 2012
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September 7, 2012
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March 15, 2012
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August 24, 2012
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September 13, 2012
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February 9, 2012
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July 5, 2012
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January 24, 2012
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March 16, 2012
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December 18, 2012
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December 8, 2012
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December 31, 2012
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March 20, 2012
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November 15, 2012
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February 21, 2012
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January 6, 2012
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September 11, 2012
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September 25, 2012
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November 21, 2012
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August 23, 2012
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July 26, 2012
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November 5, 2012
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March 12, 2012
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April 3, 2012
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April 2, 2012
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August 7, 2012
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December 31, 2012
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October 5, 2012
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December 17, 2012
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September 21, 2012
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December 14, 2012
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October 30, 2012
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October 3, 2012
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October 30, 2012
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March 13, 2012
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December 27, 2012
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December 20, 2012
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July 24, 2012
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July 23, 2012
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December 19, 2012
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August 17, 2012
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March 2, 2012
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January 5, 2012
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April 2, 2012
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December 6, 2012
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February 17, 2012
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March 21, 2012
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January 18, 2012
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December 20, 2012
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July 20, 2012
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February 3, 2012
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October 4, 2012
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October 5, 2012
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October 10, 2012
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October 31, 2012
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November 30, 2012
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February 21, 2012
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September 20, 2012
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March 22, 2012
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March 23, 2012
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July 9, 2012
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October 30, 2012
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March 13, 2012
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February 23, 2012
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April 3, 2012
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January 30, 2012
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January 30, 2012
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January 13, 2012
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February 24, 2012
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January 23, 2012
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February 28, 2012
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October 3, 2012
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July 10, 2012
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June 6, 2012
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March 27, 2012
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January 23, 2012
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July 16, 2012
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February 17, 2012
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February 21, 2012
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January 3, 2012
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October 16, 2012
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August 24, 2012
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February 8, 2012
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April 2, 2012
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December 28, 2012
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April 12, 2012
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March 30, 2012
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January 27, 2012
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November 30, 2012
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February 23, 2012
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March 20, 2012
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July 26, 2012
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December 26, 2012
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January 19, 2012
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September 12, 2012
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August 27, 2012
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January 25, 2012
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September 14, 2012
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October 8, 2012
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September 17, 2012
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July 10, 2012
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October 18, 2012
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July 18, 2012
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October 18, 2012
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September 11, 2012
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December 11, 2012
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February 28, 2012
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March 20, 2012
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March 1, 2012
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November 27, 2012
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October 3, 2012
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March 16, 2012
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December 12, 2012
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September 12, 2012
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June 25, 2012
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April 2, 2012
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September 3, 2012
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September 6, 2012
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October 31, 2012
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March 29, 2012
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June 26, 2012
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January 18, 2012
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March 5, 2012
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June 11, 2012
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December 4, 2012
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November 19, 2012
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January 6, 2012
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July 30, 2012
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April 3, 2012
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March 20, 2012
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October 18, 2012
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November 15, 2012
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March 16, 2012
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December 28, 2012
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June 27, 2012
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August 14, 2012
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July 18, 2012
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February 29, 2012
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June 11, 2012
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August 16, 2012
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June 7, 2012
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February 21, 2012
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July 9, 2012
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February 24, 2012
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August 22, 2012
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June 5, 2012
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January 30, 2012
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January 20, 2012
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December 13, 2012
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June 8, 2012
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March 15, 2012
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September 13, 2012
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September 14, 2012
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October 1, 2012
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June 20, 2012
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August 6, 2012
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June 4, 2012
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August 13, 2012
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July 5, 2012
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October 19, 2012
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January 18, 2012
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March 20, 2012
GURUVAMMAGARI SANTHOSH REDDY Vs. STATE OF A P REPBY ITS SECRETARY
January 18, 2012
GUTHA NARAYANA RAO Vs. DISTRICT COLLECTOR GUNTUR
February 13, 2012
GUTTA ANJANEYULU AND CO Vs. COMMISSIONER OF INCOME-TAX
February 9, 2012
GUTTHA NARSIMHA REDDY Vs. DISTRICT CO OPERATIVE OFFICER
April 10, 2012
H A MD ALEEMUDDIN Vs. GOVERNMENT OF ANDHRA PRADESH
February 2, 2012
H C L AGRO POWER LIMITED VEDADRI Vs. A P STATE WATER
September 6, 2012
HAJI ABDUL GHANI Vs. CENTRAL BANK OF INDIA
January 23, 2012
HAMEEDUNNISA BEGUM Vs. B.S.SARVOTHAM
November 9, 2012
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January 24, 2012
HARI SREEDHAR Vs. C.V.MOHAN REDDY
November 6, 2012
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February 28, 2012
HASTALLOY INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 16, 2012
HCL TECHNOLOGIES LIMITED Vs. COMMERCIAL TAX OFFICER
June 21, 2012
HELEN MARY Vs. CANARA BANK SAINIKPURI
November 16, 2012
HIMMATHLAL PATEL Vs. THE STATE OF A.P.
January 5, 2012
HINDUSTAN AGRIGENETICS LIMITED Vs. SPECIAL DEPUTY COLLECTOR
February 16, 2012
HINDUSTAN LEVER LIMITED REPRESENTED BY NOMINEE Vs. STATE REPRESENTED BY FOOD INSPECTOR KURNOOL DISTRICT
February 8, 2012
HOTEL NEW PRASANTH RAJAHMUNDRY EAST GODAVARI DISTRICT Vs. EMPLOYEES STATE INSURANCE CORPORATION VIJAYAWADA
June 6, 2012
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December 27, 2012
HYDERABD PUBLIC SCHOOL SOCIETY Vs. M DAVID SAM ROY
August 8, 2012
I PRAVEEN REDDY Vs. STATE OF ANDHRA PRADESH
April 17, 2012
I SUDARSHAN RAO Vs. EVERSHINE BUILDERS PVT LTD
June 20, 2012
ICOMM TELE LTD Vs. SOUTHERN POWER DISTRIBUTION COMPANY OF A P LTD
March 21, 2012
IL&FS ENGINEERING AND CONSTRUCTION COMPANY LIMITED Vs. WARDHA POWER COMPANY LIMITED
October 17, 2012
IMMADISETTY NAGARATNAMMA Vs. GOSTU PRAMEELAMMA
October 11, 2012
IN RE: M/S. NORTHGATE TECHNOLOGIES LIMITED Vs. STATE
March 28, 2012
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February 23, 2012
INCHEM INC., A COMPANY INCORPORATED Vs. Y.T.RAJA
November 26, 2012
INDIA FINLEASE SECURITIES LIMITED Vs. INDIAN OVERSEAS BANK
September 12, 2012
INDIAN OIL CORPORATION LIMITED, MARKETING DIVISION REP. BY ITS SENIOR DIVISIONAL RETAIL SALES MANAGER Vs. SRI KRISHNA FILLING STATION, INDIAN OIL DEALERS REP. BY ITS PROPRIETOR, S.V. RAMA REDDY
July 13, 2012
INDIAN OIL CORPORATION LTD Vs. M BHAGAVAN REDDY
July 13, 2012
INDIAN TELECOM SERVICE ASSOCIATION Vs. UNION OF INDIA
October 1, 2012
INDUKURI ANIL Vs. COMMISSIONER
September 8, 2012
INDUKURI ANIL Vs. COMMISSIONER
August 8, 2012
INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD Vs. DEPUTY COMMISSIONER (ARREARS RECOVERY CELL), CENTRAL EXCISE AND CUSTOMS
April 4, 2012
INTEGRATED BROADCASTING COMPANY PVT LTD HYDERABAD Vs. NETTLINX LTD HYDERABAD
February 22, 2012
IQBAL BANU BEGUM Vs. MOHD SIRAJUDDIN
March 26, 2012
IRCON INTERNATIONAL LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES
June 4, 2012
IRRINKI SRINAGESH Vs. STATE OF A P REP BY ITS CHIEFSECRETARY TO GOVERNMENT GENERAL ADMINISTRATION DEPARTMENT HYDERABAD
March 28, 2012
ISLAMIA EDUCATIONAL SOCIETY SECUNDERABAD Vs. GOVERNMENT OF ANDHRA PRADESH
September 4, 2012
ITHAGANI LACHAIAH Vs. JOINT COLLECTOR
December 5, 2012
J CHINNA ALIAS NARESH KUMAR Vs. STATE OF A P REP BY PUBLIC PROSECUTOR
August 23, 2012
J GOVARDHAN REDDY Vs. COLLECTOR
October 5, 2012
J PRAMEELA W/O GOKUL Vs. DISTRICT COLLECTOR ADILABAD
March 13, 2012
J RAMCHANDRAIAH Vs. GOVT OF A P
April 4, 2012
J RANGARAJ Vs. A P STATE
October 31, 2012
J SHRAVAN KUMAR Vs. STATE OF A.P.
January 18, 2012
J SURISHA DAI Vs. NTR UNIVERSITY OF HEALTH SCIENCES
December 20, 2012
J YADAMMA Vs. STATE OF ANDHRA PRADESH
September 25, 2012
J. NARAYANA AND OTHERS Vs. JAINAPALLI PEDDA KISTAIAH AND OTHERS
November 21, 2012
J. PRAMEELA Vs. THE DISTRICT COLLECTOR, ADILABAD DISTRICT, ADILABAD
March 10, 2012
J.S. RANGA NAYAKULU Vs. DISTRICT COLLECTOR, VISAKHAPATNAM
October 31, 2012
JADHAV SESHU RAO PATEL Vs. STATION HOUSE OFFICER POLICE STATION BHAINSA ADILABAD DISTRICT
January 6, 2012
JAIRAJ ISPAT LIMITED Vs. A P ELECTRICITY REGULATORY COMMISSION REP BY ITS SECRETARY
January 20, 2012
JAIRAJ ISPAT LIMITED Vs. CENTRAL POWER DISTRIBUTION COMPANY OF A.P. LTD
December 21, 2012
JALADI JOSHI Vs. JALADI VENKATRAMAIAH
January 25, 2012
JANAM SINGH Vs. STATE OF A.P. REP., BY ITS PUBLIC PROSECUTOR
March 21, 2012
JANATHA SHOE MART Vs. THOTA SATISH
February 22, 2012
JANGANA RAJENDRA KUMAR Vs. BASAVA SRINIVAS
November 1, 2012
JANNATHAL MALA Vs. S. BALA RAMUDU
November 2, 2012
JASTHI SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH AND ANOTHER
November 8, 2012
JASTI PURNA CHANDRA LAKSHMI SUJATHA Vs. DISTRICT COLLECTOR
November 7, 2012
JASTI PURNACHANDRA RAO Vs. JASTI LEELA KUMARI
January 25, 2012
JAVER BEN N SHAH Vs. VIJAYA LAKSHMI SHARMA
June 15, 2012
JINKA CHINNA TIRUPELAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
February 24, 2012
JITENDER ROLLER FLOUR MILLS Vs. ASSISTANT COMMISSIONER (CT) LTU
March 5, 2012
JONNAKUTI ALIVALAMMA Vs. GOVERNMENT OF ANDHRA PRADESH
July 4, 2012
JONNALAGADDA RAVI SANKAR Vs. JAKKA RAMA KRISHNA RAO
September 13, 2012
K A GANI Vs. APSRTC REP BY ITS MANAGING DIRECTOR
September 25, 2012
K ACHAMMA Vs. VENKATESWARA UNIVERSITY
March 27, 2012
K ANAND KUMAR Vs. STATE OF A P REPRESENTED BY ITS SECRETARY CONSUMER AFFAIRS FOOD AND CIVIL SUPPLIES SECRETARIAT HYDERABAD
February 8, 2012
K ANURADHA Vs. RAMADEVI
February 15, 2012
K BHASKAR REDDY Vs. AHMED WASEEMUDDIN
October 18, 2012
K BRAHMACHARY Vs. APSRTC
March 21, 2012
K BRAHMAIAH Vs. COMMISSIONER
July 18, 2012
K DEVAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
May 9, 2012
K DEVENDRA MOHAN Vs. NAGARJUNA FINANCIERS REP BY ITS PARTNER
August 2, 2012
K EMANUEL Vs. STATE OF ANDHRA PRADESH
October 8, 2012
K GANESH Vs. REGIONAL MANAGER A P STATE ROAD TRANSPORT CORPORATION
September 26, 2012
K GOPIDHAR Vs. G RAMESH
October 12, 2012
K HEMA KUMARI Vs. D P YADAGIRI
March 15, 2012
K JAYALALITHA Vs. CANARA BANK
November 16, 2012
K LAKSHMI PRASANNA GOURI Vs. RECTOR, ANDHRA UNIVERSITY, VISAKHAPATNAM
April 25, 2012
K MADHAVILATHA Vs. C P RAJENDRA NAIDU
January 18, 2012
K MALLA REDDY Vs. STATE
July 19, 2012
K MOHAN LAL Vs. RUKMINI BAI ALIAS LAXMI BAI
March 20, 2012
K N ARUNA KUMARI Vs. JOINT COLLECTOR
July 30, 2012
K NEELAVATHAMMA Vs. STATE
December 5, 2012
K NIRMALA Vs. REVENUE DIVISIONAL OFFICER
August 29, 2012
K PUSHPA LATHA Vs. E MURALI MANOHAR RAO
November 1, 2012
K R FERRO ALLOYS PVT LTD Vs. ANIL KUMAR AND CO
March 6, 2012
K R SRINIVAS Vs. DHARMAVARAM SRIDEVI
March 20, 2012
K RAGHU RAMA KRISHNA RAJU Vs. STATE OF A P
December 11, 2012
K RAJA GOPALA RAO Vs. GOVERNMENT OF A PAGRICULTURE AND COOPERATION
July 27, 2012
K RAJA RAO Vs. A P INDUSTRIAL DEVELOPMENT CORPORATION LTD
January 4, 2012
K RAMA CHANDRA MURTHY Vs. STATE OF ANDHRA PRADESH
December 12, 2012
K RAMACHANDRA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
December 18, 2012
K RAMAMOORTHI Vs. C SURENDRANATHA REDDY
July 27, 2012
K RAMANA Vs. K THIRUMALA REDDY
March 21, 2012
K RAMATULASI RAO Vs. STATE OF A P REP BY ITS PRINCIPALSECRETARY REVENUE SECRETARIAT HYDERABAD
February 2, 2012
K RAMESH Vs. STATE OF ANDHRA PRADESH
August 27, 2012
K RAVI KUMAR REDDY Vs. I C D S LIMITED REPRESENTED BY ITS GPA HOLDER H K SREEDHAR
January 25, 2012
K RAVI SANKAR Vs. INSPECTOR GENERAL OF POLICE
September 4, 2012
K SATYANARAYANA REDDY Vs. STATE OF A P REP BY INSPECTOR OF POLICE
July 30, 2012
K SREE RANGANADH, ADVOCATE, REP BY ITS REGIONAL MANAGER AT Vs. K. KARUNA
January 4, 2012
K SRI REKHA Vs. K VIJAY KRISHNA
January 27, 2012
K SRINIVASA RAO Vs. ANDHRA PRADESH ADMINISTRATIVE
March 22, 2012
K SUDHAKAR REDDY Vs. STATE OF ANDHRA PRADESH
December 27, 2012
K SUNITHA Vs. REVENUE DIVISIONAL OFFICER KURNOOL
February 8, 2012
K SUPARNA SREE Vs. CANARA BANK HYDERABAD
November 16, 2012
K SWAMY REDDY Vs. REVENUE DIVISIONAL OFFICER
July 3, 2012
K V KRISHNA RAO Vs. STATE OF A P
July 31, 2012
K VENUGOPAL Vs. K VENKATA MANDADI
August 16, 2012
K VIJAYA BHASKAR REDDY Vs. OFFICIAL RECEIVER OF ENTIRE KADAPA DISTRICT
January 19, 2012
K YADAGIRI Vs. STATE OF A P
April 10, 2012
K. ANJI REDDY Vs. ASHA JYOTHI
October 11, 2012
K. ASHOK KUMAR Vs. GREATER HYDRABAD MUNICIPAL CORPORATION
November 22, 2012
K. BRAHMAIAH Vs. THE COMMISSIONER, ENDOWMENT DEPARTMENT, GOVERNMENT OF A.P., BOGGULAKUNTA, HYDERABAD AND ANOTHER
July 12, 2012
K.B. SANKARA KUMAR Vs. A.P. INDUSTRIAL INFRASTRUCTURE CORPORATION LTD
September 5, 2012
K.B. SWAMY Vs. LABOUR COURT-I
September 21, 2012
K.N. ARUNA KUMARI AND OTHERS Vs. JOINT COLLECTOR, ANANTAPUR DISTRICT AND OTHERS
July 20, 2012
K.R. SHANKAR SINGH Vs. PRESIDING OFFICER OF THE INDUSTRIAL TRIBUNAL
August 17, 2012
K.RAJA RAO S/O NAGABHUSHANAM Vs. A.P.INDUSTRIAL DEVELOPMENT CORPORATION LTD
August 21, 2012
K.V. RAMA MURTHY, VSP DIST. Vs. PRL. SECY, STATE OF A.P., & ANOTHER
January 12, 2012
K.VITTAL RAO Vs. S.K.LAXMI BAI
November 26, 2012
KADALI SAROJA Vs. ICICI BANK LIMITED
April 27, 2012
KAKATIYA OVERSEAS Vs. UNION OF INDIA
July 5, 2012
KAKINADA MARINE AND OFFSHORE COMPLEX LTD. Vs. THE APPELLATE DEPUTY COMMISSIONER (CT)
July 27, 2012
KAKUMANI SUBBA RAO Vs. KAKUMANI VENKATESWARLU
June 8, 2012
KALAKOTI SIVA REDDY Vs. DISTRICT COLLECTOR, KRISHNA AT MACHILIPATNAM
September 14, 2012
KALAVAKURI MALLIKARJUNA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
October 31, 2012
KALAVATHI STORES Vs. COMMERCIAL TAX OFFICER
September 28, 2012
KALEEM AKTER SIDDIQUI Vs. SOMA SUDHEER
January 3, 2012
KALI PRASAD BABU RICE TRADERS Vs. UNION OF INDIA
February 28, 2012
KALLEM PENTA REDDY Vs. MANDAL REVENUE OFFICER, SAROORNAGAR MANDAL, SAROORNAGAR, RANGA REDDY DISTRICT
August 16, 2012
KALPANA KOPALEY ALIAS K KALPANA Vs. STATE OF ANDHRA PRADESH
July 26, 2012
KALVALA PADMA Vs. GOVERNMENT OF ANDHRA PRADESH
July 6, 2012
KALYANAM RAJA GOPAL Vs. ANDHRA BANK
April 4, 2012
KALYANI GERDAU STEELS LTD Vs. BALIREDDYGARI NAGALAKSHMAMMA
November 8, 2012
KAMAL SINGH BISHT Vs. DIRECTOR GENERAL OF POLICE CENTRAL RESERVE POLICE FORCE
April 20, 2012
KAMALAKANNAN ROAD TRANSPORT Vs. OIL AND NATURAL GAS CORPORATION LIMITED
June 7, 2012
KAMATAM SANGALAPPA Vs. KAPADAM SNGALAPPA
January 6, 2012
KAMBALA SESHARATNAM Vs. GOVERNMENT OF ANDHRA PRADESH
April 23, 2012
KAMBALA SESHARATNAM Vs. A P BHOODAN YAGNA BOARD,
April 23, 2012
KAMBALA VENKANNA NAIDU Vs. ANDHRA BANK REPBY ITS AUTHORISED OFFICER
January 24, 2012
KAMBALAPALLY YADAGIRI REDDY Vs. STATE OF A P
December 21, 2012
KAMINENI SANKARA RAO Vs. STATE OF ANDHRA PRADESH AND ORS
February 18, 2012
KANAGAM SATYA NARAYANA Vs. THATA EESWARARAO
June 28, 2012
KANALA OBULA KONDA REDDY Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
August 27, 2012
KANCHARLA RAMABRAHMAN Vs. VISAKHAPATNAM
November 21, 2012
KANCHE CHANDRAIAH ALIAS KUSALA SATYANARAN REDDY Vs. JAISSINGANI CHANDAN
August 23, 2012
KANTRAPALLY DURGAIAH S/O.LASMAIAH Vs. P.SURYANARAYANA RAJU S/O.RAMA RAJU
August 31, 2012
KAPU ANASUYAMMA Vs. K MALLA REDDY
January 25, 2012
KAPUGANTI JAGANNADHA GUPTA Vs. DISTRICT REGISTRAR SRKAKULAM
February 8, 2012
KARAM VENKATESWARA RAO Vs. SEETHARAMACHANDRASWAMY
October 17, 2012
KARAM VENKAYAMMA Vs. SPECIAL COMMISSIONER AND DIRECTOR OF SURVEY
July 27, 2012
KARIMNAGAR COOPERATIVE URBAN BANK LIMITED Vs. B.HANUMANLU
August 2, 2012
KARNATI NAGESWARA RAO Vs. DISTRICT COLLECTOR GUNTUR
April 24, 2012
KARNATI NAGESWARA RAO Vs. DISTRICT COLLECTOR
June 12, 2012
KARRI BHASKARA RAO Vs. DISTRICT COLLECTOR
July 18, 2012
KASARLA RADHA KISHAN RAO Vs. SPECIAL COLLECTOR
September 18, 2012
KATARI SUNIL KUMAR Vs. B. HEMA NALINI
November 5, 2012
KATTA ANITHA KUMAR Vs. GORLI SRINIVASA RAO
November 9, 2012
KATTA GOPAL RAO Vs. STATE OF A.P.
November 6, 2012
KATTA RAVI PRAKASAH Vs. STATE OF A.P.
December 5, 2012
KAUSER KHAN Vs. GOVERNMENT OF ANDHRA PRADESH
July 25, 2012
KAUSER KHAN Vs. GOVERNMENT OF ANDHRA PRADESH, REPRESENTED BY ITS PRINCIPAL SECRETARY
July 24, 2012
KAUSHALYA S KEWAL RAMANI Vs. GOVERNMENT OF ANDHRA PRADESH
March 15, 2012
KEC INTERNATIONAL LIMITED Vs. STATE OF ANDHRA PRADESH
March 16, 2012
KEMA BALANARASAMMA Vs. DEPOT MANAGER A P STATE ROAD TRANSPORT CORPORATION RANGAREDDY DISTRICT
March 13, 2012
KEMA BALANARASAMMA Vs. DEPOT MANAGER, A P STATE ROAD TRANSPORT CORPORATION
March 30, 2012
KHANDAVALLI AMITH KUMAR Vs. STATE OF ANDHRA PRADESH
July 13, 2012
KILLADI VERA NAGA PRASAD RAO Vs. TADEPALLIGUDEM MUNICIPALITY REP. BY ITS COMMISSIONER
August 31, 2012
KIRONÏ S A PARTNERSHIP FIRM REPRESENTED BY ITS PARTNER ANIL KUMAR GHAMBIR Vs. MANGALAGIRI MOHAMMED IBRAHIM ALIAS BABU MIYA DIED PER L RS ZULEKHA BEE
March 5, 2012
KOGANTI VENKATA SIVA RAMESH PRASAD Vs. HINDUSTAN PETROLEUM CORPORATION LTD
June 18, 2012
KOLA DURGA PRASAD Vs. STATE OF A P
September 10, 2012
KOLASANI RAJYA LAKSHMI Vs. REGIONAL PASSPORT OFFICER
November 20, 2012
KOLLI BUCHI KOTAIAH Vs. REGISTRAR OF FIRMS
April 19, 2012
KOMMATHOTI VIJAY PRAKASH Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY SECUNDERABAD
August 21, 2012
KOMMINENI MOHAN NAIDU Vs. STATE OF ANDHRA PRADESH
November 29, 2012
KOMMULA SRINIVAS Vs. DISTRICT COLLECTOR & ARBITRATOR
August 13, 2012
KONDA VARAMMA Vs. DISTRICT JUDGE
November 5, 2012
KONDAPALAKALA KIRAN KISHORE Vs. NIZAMS INSTITUTE OF MEDICAL
August 2, 2012
KONDURU PADMAVATHI Vs. DISTRICT COLLECTOR NELLORE DISTRICT
July 17, 2012
KONE ELEVATOR INDIA PRIVATE LIMITED Vs. PRESIDING OFFICER
December 3, 2012
KONERU SRINIVAS Vs. G.SARALA KUMARI
November 1, 2012
KONKALA AMARAVATHI Vs. SUB-REGISTRAR, MADANAPALLE
November 19, 2012
KORRA GOVARDHAN Vs. STATE OF A.P. REP. BY PUBLIC PROSECUTOR, HIGH COURT OF A.P., HYDERABAD
October 17, 2012
KOSURU DHANALAKSHMI Vs. MUNGARA RAM PRASAD REDDY
October 18, 2012
KOTHAPALLI GRAM PANCHAYAT Vs. GOVERNMENT OF ANDHRA PRADESH
April 19, 2012
KOTHAPPALLE NAGESHWARA RAO Vs. STATE OF A.P.
July 30, 2012
KOTLA HARI CHAKRAPANI REDDY Vs. STATE OF ANDHRA PRADESH
August 27, 2012
KOTTE MINING INDUSTRIES Vs. GOVERNMENT OF ANDHRA PRADESH
November 16, 2012
KOVVURI RAMAKRISHNA REDDY Vs. PADALA SATYANARAYANA REDDY
April 17, 2012
KPR PLASTIC LIMITED Vs. UNION OF INDIA
October 30, 2012
KRISHNA Vs. TATE OF ANDHRA PRADESH, REP. BY ITS PRINCIPAL SECRETARY
December 19, 2012
KRISHNA DISTRICT MILK PRODUCERS MUTUALLY, AIDED CO-OP UNION LTD. Vs. DEPUTY COMMISSIONER (CT). NO. I DIVISION
July 25, 2012
KRISHNA KILARU Vs. MAYTAS PROPERTIES LIMITED
August 21, 2012
KRISHNA REDDY Vs. STATE OF ANDHRA PRADESH
August 23, 2012
KRISHNA TRADING COMPANY Vs. STATE OF ANDHRA PRADESH
February 9, 2012
KRISHNA TRADING COMPANY Vs. STATE OF ANDHRA PRADESH
February 19, 2012
KUCHAKULLA RAVINDER REDDY Vs. THE STATE OF A.P. REP., BY ITS PP
January 3, 2012
KUCHIBHOTLA SAMBA SIVA SASTRI Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE COOPERATIVE BANK LIMITED
October 18, 2012
KUKKAMUDI JOHNSON Vs. STATE OF A P
July 3, 2012
KULLUMADI ADENNA Vs. DISTRICT PANCHAYAT OFFICER, ANANTAPUR DISTRICT, ANANTAPUR
April 10, 2012
KUMAR METALLURGICAL CORPORATION LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER, NALGONDA
April 16, 2012
KUMARI K.PUSHPA LATHA Vs. E.MURALI MANOHAR RAO
November 1, 2012
KUMARI K.PUSHPA LATHA Vs. BUGGA SATHYAMMA
November 1, 2012
KUNAPAREDDY PRASAD Vs. DISTRICT COLLECTOR WEST GODAVARI DISTRICT ELURU
February 7, 2012
KURUMURTHY Vs. MINISTRY OF POWER GOVERNMENT OF INDIA REP BY ITS SECRETARY SANSKRUTHI BHAVAN NEW DELHI
March 30, 2012
KURUMURTHY Vs. MINISTRY OF POWER, GOVERNMENT OF INDIA, NEW DELHI
March 13, 2012
L GOPAL SINGH Vs. INSPECTOR GENERAL STAMPS
June 4, 2012
L. RAJENDRA NAIDU Vs. A.K.DASS
September 13, 2012
LAILA FINANCE LTD Vs. S A ENGINEERING SERVICES
January 6, 2012
LAKKU VEERA VINODH Vs. TIRUMALA TIRUPATHI
September 10, 2012
LAKSHMI Vs. DISTRICT COLLECTOR
August 21, 2012
LAKSHMI NARAYANA PULI Vs. INDIAN OIL CORPORATION LIMITED
February 7, 2012
LALITHA COTTON GINNING COMPANY REP BY ITS PROPRIETOR Vs. SUPERINTENDING ENGINEER OPERATION A P TRANSCO KURNOOL CIRCLE
August 30, 2012
LANCO FERRO LTD Vs. N. GURAVAIAH
October 19, 2012
LANCO HILLS TECHNOLOGY PARK PRIVATE LIMITED Vs. MAHABOOB ALAM KHAN
April 3, 2012
LAND ACQUISITION OFFICER YELERU RESERVOIR PROJECT PEDDAPURAM Vs. RAMAVARAPU BHOOLOKAM
March 20, 2012
LANDMARK DEVELOPERS Vs. STATE OF A P
November 6, 2012
LAVANYA ENTERPRISES WEST GODAVARI DISTRICT Vs. DURGAMALLESWARA SWAMYVAARLA DEVASTHANAM
March 15, 2012
LAVANYA ENTERPRISES, W G DISTRICT Vs. BRAMARAMBA MALLIKARJUNA SWAMY
February 28, 2012
LAXMANNA Vs. STATE OF ANDHRA PRADESH
November 28, 2012
LINGA REDDI LAKSHMANA REDDY Vs. STATE REP BY THE AUTHORISED OFFICER SPECIAL TAHSILDAR LAND REFORMS CHITTOOR
January 23, 2012
LINGINENI SRINIVASA RAO Vs. STATE OF A P
July 4, 2012
LOSULA VENKATARAO Vs. STATE OF A P
July 18, 2012
M ABDUL AMJAD KHAN Vs. GOVERNMENT OF ANDHRA PRADESH
August 17, 2012
M ABRAHAM Vs. TAHSILDAR KANAGANAPALLI MANDAL ANANTAPUR DISTRICT
February 21, 2012
M ARUN SUBRAMANIAN Vs. STATE OF ANDHRA PRADESH REP BY ITS PRINCIPAL SECRETARY REVENUE
January 5, 2012
M CH SUBBA RAO Vs. DEPOT MANAGER
September 7, 2012
M JANARDHAN Vs. STATE OF ANDHRA PRADESH
November 16, 2012
M JAYAMMA Vs. STATE OF AP REP BY ITS PUBLIC PROSECUTOR HIGH COURT OF AP HYDERABAD
January 5, 2012
M K RAJASEKHAR Vs. GOVERNMENT OF ANDHRA PRADESH
June 29, 2012
M K V SHARMA Vs. JOINT COLLECTOR
August 28, 2012
M MANASA Vs. OSMANIA UNIVERSITY
September 3, 2012
M NAGARAJU Vs. COMMISSIONER OF ENDOWMEN DEPARTMENT
January 5, 2012
M NARASIMHA REDDY S/O BALIREDDY Vs. MANAGEMENT A P DAIRY DEVELOPMENT CO OPERATIVE FEDERATION LTD
October 5, 2012
M NIRMALA Vs. GOVERNMENT OF A P REP BY CHIEF SECRETARY
March 28, 2012
M PENTAIAH Vs. B PARAMESHWAR
February 3, 2012
M R ANJANEYULU Vs. R SUBRAHMANYAM ACHARY
March 5, 2012
M R ANJANEYULU, Vs. R SUBRAMANYAM ACHARY,
March 15, 2012
M R VENU Vs. VELUCHURI LAKSHMI
August 24, 2012
M RAJENDER KUMAR Vs. GREATER HYDERABAD MUNICIPAL CORPORATION
February 7, 2012
M RAJKUMAR Vs. GOVERNMENTR OF ANDHRA PRADESH
July 9, 2012
M RAM REDDY Vs. L RAMESH
February 10, 2012
M REVATHI Vs. GOVERNMENT OF ANDHRA PRADESH REP BY THE DISTRICT COLLECTOR CHITTOOR DISTRICT AT CHITTOOR
March 1, 2012
M SARITHA Vs. GOVERNMENT OF ANDHRA PRADESH REP BY ITS PRINCIPAL SECRETARY
February 16, 2012
M SRINIVAS Vs. APSRTC
April 18, 2012
M SUNANDA Vs. DISTIRCT COLLECTOR
February 15, 2012
M TRILOK SINGH Vs. GOVERNMENT OF ANDHRA PRADESH
July 2, 2012
M V RAMANA RAO Vs. STATE OF A P
August 13, 2012
M V RAMANAIAH Vs. A P SECRETARIAT
September 12, 2012
M V V SATYANARAYANA Vs. GOVERNMENT OF A P REP BY PRINCIPAL SECRETARY HEALTH MEDICAL AND FAMILY WELFARE
January 4, 2012
M VARALAKSHMI Vs. NAGARAM KAVITHA
June 19, 2012
M VASUDEVA CHARY Vs. SHO PS KPHB COLONY
March 15, 2012
M VENKATA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
March 6, 2012
M VIJAYUDU Vs. CHAIRMAN A P SOCIAL WELFARE RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY GOVERNMENT OF A P
July 20, 2012
M YERRAPPA Vs. AUTHORISED OFFICER LAND REFORMS APPELLATE TRIBUNAL ANANTAPUR
March 21, 2012
M. BALASWAMY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
July 19, 2012
M. NARAYANA Vs. THE STATE OF AP., REP BY PP & ANOTHER
January 6, 2012
M. ROSAIAH SWEEPER Vs. CORRESPONDENT, NBKR INSTITUTE
September 18, 2012
M.A.V. RAGHAVACHARYULU Vs. DISTRICT COLLECTOR
October 12, 2012
M.BALARAM Vs. STATE OF A.P.
July 25, 2012
M.DHARMENDER RAO Vs. TELANGANA UNIVERSITY
November 23, 2012
M.P.SURESH Vs. STATE OF ANDHRA PRADESH
August 8, 2012
M.RAJAMMA Vs. GOVERNMENT OF ANDHRA PRADESH
November 14, 2012
M.RAMACHANDER RAO Vs. MEMBER (FINANCE), NEW DELHI
September 10, 2012
M.S.CHINNA KRISHNASWAMY Vs. REGIONAL TRANSPORT AUTHORITY
December 19, 2012
M.SATYANARAYANA Vs. ASIF JHA
December 7, 2012
M.VENKATA SEKHAR Vs. PRINCIPAL SECRETARY TO GOVERNMENT,P.R. & R.D. DEPT.
November 21, 2012
M/S BHEL (R&D) EMPLOYEES COOPERATIVE HOUSING SOCIETY LIMITED Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY, URBAN LAND CEILING, HYDERABAD
July 3, 2012
M/S CHARMINAR PAPERS LIMITED Vs. SPECIAL DEPUTY COLLECTOR (LA) UNIT VI ORR PROJECTS HUDA
August 3, 2012
M/S CHITRAM MOVIES Vs. M/S RAGHAVA CONSTRUCTIONS
July 10, 2012
M/S GITA COTTON TRADING COMPANY Vs. CHIEF CONTROLLING REVENUE AUTHORITY AND COMMISSIONER AND INSPECTOR
June 5, 2012
M/S INDUS TOWERS LIMITED Vs. COMMERCIAL TAX OFFICER, BEGUMPET
June 12, 2012
M/S JAGATHI PUBLICATIONS LTD Vs. CENTRAL BUREAU OF INVESTIGATION
June 2, 2012
M/S JAI HIND CYCLE COMPANY Vs. DAMODARLAL BADRUKA
June 18, 2012
M/S KAMAL WINERIES Vs. THE SUB-REGISTRAR OF ASSURANCES, SHADNAGAR
April 16, 2012
M/S RECKITT BENCKISER (INDIA) LTD Vs. STATE OF ANDHRA PRADESH
June 13, 2012
M/S SUVEN NISHTAA PHARMA PRIVATE LIMITED Vs. CENTRAL POWER DISTRIBUTION COMPANY OF A P LIMITED
April 13, 2012
M/S. JMC PRODUCTS (INDIA) LTD. Vs. BHAGYANAGAR INFRASTRUCTURE LTD.
October 5, 2012
MADA NARASIMHA RAO Vs. STATE OF A.P., REP. BY THE PUBLIC PROSECUTOR
September 4, 2012
MADALA SUBBA RAO Vs. GOVERNMENT OF A.P.
December 19, 2012
MADHARAPU PRASHU RAM Vs. SHAIK JANIBHEE
June 12, 2012
MADHUCON-SINO HYDRO JV HYDERABAD Vs. GOVERNMENT OF ANDHRA PRADESH
July 31, 2012
MADHURA KRISHNARJUNA RAO Vs. COLLECTOR AND DISTRICT MAGISTRATE
August 17, 2012
MADISETTI Vs. STATE OF A P
December 21, 2012
MAHESH KOPPERA Vs. INDIAN OIL CORPORATION
December 21, 2012
MAKBOOL SHEIK Vs. STATE OF ANDHRA PRADESH
March 2, 2012
MALAYANAURU ANANTHA Vs. STATE OF ANDHRA PRADESH
July 10, 2012
MALICHETLA SURIBABU, S/O LATE VEERUNAIDU Vs. STATE OF ANDHRA PRADESH
August 28, 2012
MALIKA BEGUM W/O. HABEEB KHAN & ORS. Vs. THE STATE OF A.P., REP. BY ITS PUBLIC PROSECUTOR, HIGH COURT OF A.P., HYDERABAD & ANR.
January 31, 2012
MALIKIREDDY VIJAYA BHASKAR REDDY Vs. DISTRICT COLLECTOR
June 29, 2012
MALIREDDY KRISHNA MOHAN S/O. SRI RAMARAO Vs. MAVURI BALA BHANU MURTHY S/O. SUBRAHMANYAM & ANR.
February 2, 2012
MALLA SILPA Vs. BRANCH MANAGER STATE BANK OF INDIA
June 18, 2012
MALLISETTI VENKATESWARA RAO Vs. CHIEF COMMISSIONER OF LAND ADMINISTRATION
October 3, 2012
MALOTH VEERU ALIAS HEERALAL Vs. GUGULOTH MANGI W/O. BALU
January 19, 2012
MANAGEMENT OF SINGARENI COLLIERIES COMPANY LTD Vs. INDUSTRIAL TRIBUNAL-I CHANDRAVIHAR MJ ROAD HYDERABAD
March 29, 2012
MANAGER M/S ITC LTD Vs. STATE OF A P
August 17, 2012
MANAGING DIRECTOR APSRTC Vs. C RANGASWAMY
February 17, 2012
MANAGING DIRECTOR APSRTC Vs. J PULLAIAH
August 30, 2012
MANAGING DIRECTOR M/S LVSR FAMRS PVT LTD Vs. OFFICIAL LIQUIDATOR HIGH COURT OF A P
June 20, 2012
MANARUPA MEADOWS PRIVATE LIMITED Vs. DISTRICT REGISTRAR
April 17, 2012
MANDADI ADILAKSHMI Vs. VALLABHANENI SIVA PRASAD
April 24, 2012
MANDAL REVENUE OFFICER Vs. SHAIK VALIAS BEE
December 3, 2012
MANDAPAKA NARASINGA RAO Vs. STATE OF ANDHRA PRADESH
August 23, 2012
MANDAPALLI NIRMALATHA Vs. STATE OF ANDHRA PRADESH
February 28, 2012
MANDLA RAMUDU Vs. STATE OF ANDHRA PRADESH
December 4, 2012
MANGALA PAGADALA SUBBAMMA Vs. M NARAYANAPPA
January 20, 2012
MANGILIPALLI PARVATHAMMA Vs. ANJAMMA
February 3, 2012
MANNE SRINIVASA RAO Vs. REGALLA UMA
February 10, 2012
MAPPILLAI VINAYAGAR SPINNING MILLS LTD Vs. STATE OF P.A., REP., BY ITS PUBLIC PROSECUTOR
August 30, 2012
MARAM REDDY Vs. VANGALA BALI REDDY
October 18, 2012
MATHI VIDYA SAGAR Vs. HINDUSTAN PETROLEUM CORP LTD SECUNDERABAD
July 4, 2012
MATURI RANGAIAH Vs. MUTYALA VENKATA LAKSHAMMA
January 5, 2012
MATURI RANGALAH Vs. MUTYALA VENKATA LAKSHAMMA
February 5, 2012
MAZHAR PASHA Vs. STATE OF ANDHRA PRADESH
August 13, 2012
MD. SULTAN Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION, REP. BY ITS MANAGING DIRECTOR
October 9, 2012
MEDI KOTESWARA PRASAD Vs. MEDI MANEMMA
October 4, 2012
MEENAVALLI GOVINDU Vs. MEENAVALLI ADILAKSHMI
November 9, 2012
MEETA SIVARAJU Vs. STATE OF A.P.
June 7, 2012
MEHERUNNISA Vs. GREATER HYDERABAD MUNICIPAL CORPORATION
June 14, 2012
MEHERUNNISSA BEGUM Vs. A P WAKF BOARD
December 14, 2012
MEKALA RAJU Vs. CHIEF CONTROLLING
April 18, 2012
MHB BANK AKTIENGESELLSCHAFT Vs. SANGHI POLYESTERS LTD.
October 30, 2012
MIR KHADER ALI KHAN Vs. DISTRICT REGISTRAR, RANGA REDDY AND APPELLATE AUTHORITY, R R DISTRICT
April 20, 2012
MNM KRISHNASWAMY MUDALIAR & SONS Vs. COMMERCIAL TAX OFFICER
October 8, 2012
MODALI ESWARA PRASAD Vs. UNION OF INDIA
June 13, 2012
MODEL FINANCIAL CORPORATION LIMITED Vs. A.P. MAHESH CO-OP. URBAN BANK LTD.
November 2, 2012
MOHAMADIYA AND COMPANY A PARTNERSHIP FIRM REPRESENTED BY GULAM MOHAMMD KHAN Vs. C UMA
February 9, 2012
MOHAMMAD RAFI Vs. MANDAL REVENUE OFFICER
March 20, 2012
MOHAMMAD SALEEM Vs. STATE OF ANDHRA PRADESH
July 30, 2012
MOHAMMED ABDUL AHMAD Vs. MOHAMMED ABDUL GAFOOR ALIAS AHMED
September 6, 2012
MOHAMMED AHMED ALI Vs. STATE OF A.P.
April 26, 2012
MOHAMMED ARIFUDDIN RAHMAN Vs. STATE OF A P REP BY PUBLIC PROSECUTOR
August 6, 2012
MOHAMMED YOUSUF Vs. DIRECTOR PERSONAL APSEB
July 6, 2012
MOHD ABDUL MUQEETH Vs. COMMISSIONER
July 10, 2012
MOHD AFTAB ALI KHAN Vs. MOHD AHMAD
March 20, 2012
MOHD AKHIL AHMED Vs. MOHAMMED NASEERUDDIN
November 28, 2012
MOHD ALI Vs. GOVERNMENT OF A P
September 10, 2012
MOHD ARIF ALI Vs. GOVERNMENT OF ANDHRA PRADESH
September 12, 2012
MOHD AZMATH Vs. NEMURI RAMESH
October 4, 2012
MOHD HAMED SHAREEF Vs. MOHD KHALED SHARIEF
July 31, 2012
MOHD ILYAS Vs. ADDITIONAL COMMISSIONER
October 30, 2012
MOHD KAMALUDDIN Vs. A P STATE
October 19, 2012
MOHD KHAJA Vs. K CHANDESHWAR
August 6, 2012
MOHD MUSHAHED AHMED Vs. STATE OF A P
September 13, 2012
MOHD YOUSUF ALI Vs. A P STATE WAKF BOARD HYDERABAD
March 9, 2012
MOHD YOUSUF ALI Vs. A P STATE WAKF BOARD
December 19, 2012
MOHD. ALIUDDIN Vs. DIRECTOR GENERAL OF CIVIL AVIATION
August 21, 2012
MOHD.QUADER ALI Vs. A.P.TRANSCO LTD
September 14, 2012
MOHDMOHSINUDDIN Vs. GOVERNMENT OF A P REP BY ITS PRINCIPAL SECRETARY MINISTRY WELFARE AND WAKF DEPARTMENT HYDERABAD
January 19, 2012
MOKA SUBRAMANYAM Vs. DISTRICT COLLECTOR
November 26, 2012
MORU CHINA SUBBARAJU (A1) Vs. STATE OF A.P.
February 3, 2012
MORVA VENKATESWARA RAO Vs. VISSAMPALLI CHINARAMAYYA
April 2, 2012
MOUNIKA SAHU Vs. STATE OF ANDHRA PRADESH
August 27, 2012
MS. P. MOUNICA Vs. THE VICE-CHANCELLOR, RAJIV GANDHI UNIVERSITY OF KNOWLEDGE TECHNOLOGIES, BASARA, ADIALABAD DISTRICT AND OTHERS
September 18, 2012
MUDAPAKA MALLESWARAO Vs. CHENCHBINADA SATYAVATHI
September 25, 2012
MUKTHINUTHALAPATI ASHOK KUMAR Vs. MUKTHINUTHALAPATI ANURADHA
April 11, 2012
MUMMADIREDDYGARI RAJA REDDY Vs. STATE GOVERNMENT OF A P
February 29, 2012
MUMTAZ EDUCATIONAL AND WELFARE SOCIETY Vs. DIRECTOR MAULANA AZAD NATIONAL URDU UNIVERSITY
November 7, 2012
MUPPALANENI SRINIVASA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
August 21, 2012
MURALA VENKATA RATNAM S/O. VENKATESWARA RAO Vs. THE STATE OF A.P., REP. BY THE PUBLIC PROSECUTOR, HIGH COURT BUILDINGS, HYDERABAD & ANR.
January 23, 2012
MURALIDHAR WELFARE SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH REP BY ITS CHIEF SECRETARY GENERAL ADMINISTRATION DEPARTMENT SECRETARIAT HYDERABAD
April 12, 2012
MURAM MOHAN Vs. GUNDUMOGULA VENKATA RAMA RAO
September 14, 2012
MUSAM HARI PRASAD Vs. PATTANA PADMASHALI SANGAM
October 4, 2012
MUSLIM WELFARE SOCIETY NARSAPUR REP BY ITS GENERAL SECRETARY MD RASHID AHAMED Vs. GOVERNMENT OF ANDHRA PRADESH REP BY ITS SECRETARY SOCIAL WELFARE DEPARTMENT HYDERABAD
February 17, 2012
MUSTHAFA ALI BUDDAN Vs. STATE OF ANDHRA PRADESH
October 17, 2012
MUTYALA GEETA BAI Vs. CH RAM KUMAR
June 6, 2012
N CHANDRABABU NAIDU Vs. G JANARDHAN REDDY
August 6, 2012
N K SEETHARAMA Vs. STATE
November 15, 2012
N KUMARA SWAMY Vs. UCO BANK
July 18, 2012
N MUNI REDDY Vs. CHAPALA NAGAMMA
November 15, 2012
N PULLA REDDY Vs. DISTRICT COLLECTOR
November 19, 2012
N RADHAMMA Vs. SECRETARY TO GOVT
April 3, 2012
N S RAMANJAIAH SETTY Vs. T KRISHNA BHAGAVAN
March 7, 2012
N SANTHI LAKSHMI Vs. STATE OF A P REP BY ITS PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD
February 21, 2012
N SUBBARAYUDU Vs. B JAGAN MOHAN REDDY
February 6, 2012
N SUDESHKUMAR S/O SRI KISHANLAL Vs. DISTRICT REGISTRAR SOUTH
February 24, 2012
N ULIGAPPA Vs. A P STATE ELECTRICITY BOARD HYDERABAD
January 2, 2012
N VEERAJU Vs. M V REDDY DIRECTOR OF ANIMAL HUSBANDRY DEPARTMENT
September 26, 2012
N. LAXMINARAYANA GOUD Vs. BAR COUNCIL OF THE STATE OF A.P.HIGH COURT PREMISES
September 4, 2012
N. RAMA MANOHAR RAO Vs. ANDHRA PRADESH HOUSING BOARD
November 26, 2012
N.ASHOK KUMAR Vs. ANDHRA PRADESH
October 8, 2012
N.GURUCHARANAM Vs. STATE OF ANDHRA PRADESH
October 12, 2012
N.KRISHNA RAO Vs. SHAIK BASHEER AHMED
December 17, 2012
N.S. SRIRAMRAO Vs. A.P.STATE ROAD TRANSPORT CORPORATION
September 7, 2012
N.SURESH Vs. COMMANDANT, CENTRAL INDUSTRIAL SECURITY FORCE
September 18, 2012
NADIPALLI HANUMANTHA RAO Vs. SINGARENI COLLIERIES CO LTD GODAVARIKHANI KARIMNAGAR DISTRICT
August 21, 2012
NAGAMUTHULA KONDAIAH Vs. STATE OF A P
August 2, 2012
NAGAPURI SADANADAM Vs. PALETI ARUNA KUMARI
June 19, 2012
NAGARALA NIRVASITHULA WELFARE ASSOCIATION Vs. GOVT OF A P
July 9, 2012
NAKSHATRAPUM VENKATESWARLU Vs. BATHULA ANKAMMA
February 8, 2012
NALLAPATI BALARAMAIAH Vs. MANUGOTI SRI LAKSHMI
October 4, 2012
NALNARU SHANMUGAM Vs. NALNARU NARAYANAIAH
November 8, 2012
NAMANI SHANKAR Vs. LAND ACQUISITION OFFICER
February 6, 2012
NANDURI RAMAKRISHNA Vs. PENAKATI NARASIMHA MURTHY @ AVATHARAM
October 4, 2012
NANNAPURAJU NARASIMHA RAJU Vs. NANNAPURAJU LAXMI VEENA
August 21, 2012
NAREDDI MOHAN REDDY Vs. SIRIPURAM MALLAIAH
September 20, 2012
NARNE GOPIKRISHNA Vs. STATE OF A.P. REP BY PUBLIC PROSECUTOR
August 3, 2012
NATIONAL INSURANCE CO LTD Vs. KANDREGULA VENKATA RAMANAMMA
June 29, 2012
NATIONAL INSURANCE CO LTD Vs. Y S MADHAVI LATHA
March 15, 2012
NATIONAL INSURANCE CO. LTD Vs. VEMPADA RAMU
October 5, 2012
NATIONAL INSURANCE CO. LTD.RAJAHMUNDRY Vs. M.NATARAJAN
October 20, 2012
NATIONAL INSURANCE CO.LTD Vs. SHAIK YOUSUF BEE
July 4, 2012
NATIONAL INSURANCE COMPANY LIMITED Vs. MALSANI SAMPATH RAO S/O BUCHAIAH
July 27, 2012
NATIONAL INSURANCE COMPANY LIMITED Vs. DANGETI PYDEMSETTY
September 20, 2012
NATIONAL INSURANCE COMPANY LIMITED Vs. M.NATARAJAN
October 12, 2012
NATIONAL INSURANCE COMPANY LIMITED REP.BY ITS DIVISIONAL MANAGER Vs. BARLA BHADRAIAH
November 5, 2012
NATIONAL INSURANCE COMPANY LTD Vs. M A ANNAPOORNAMMA
April 26, 2012
NATIONAL INSURANCE OMPANY LIMITED Vs. KRISHNA
August 27, 2012
NATIONAL INVESTIGATION AGENCY CHIKOTI GARDEN Vs. MOHMED ANWAR SHAK
December 21, 2012
NATIONAL MINERAL DEVELOPMENT CORPORATION LIMITED Vs. STATE OF ANDHRA PRADESH
November 21, 2012
NATIONAL TEXTILES CORPORATION LIMITED Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT AND DEPUTY COMMISSIONER OF LABOUR
November 29, 2012
NAZNEEN P. BAPOOJI Vs. CEO, SECUNDERABAD CANTONMENT BOARD
December 6, 2012
NCC-IVRCL-SMC(JV), A JOINT VENTURE ENTITY Vs. ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LTD
August 13, 2012
NEELAKANTESWARA ASSOCIATES Vs. GOVT. OF A.P.INDUSTRIES & COMMERCE
November 26, 2012
NEELLA BALRAJA Vs. TAHSILDAR
November 14, 2012
NEMURI LAKSHMINARAYANA Vs. K. PUSHPALATHA
September 27, 2012
NEOTECH RUBBER PRODUCTS Vs. CESTAT
February 7, 2012
NEW INDIA ASSURANCE CO LTD Vs. SAMALA AGAIAH
June 6, 2012
NEW INDIA ASSURANCE CO LTD Vs. SAKALI RAJANNA
April 10, 2012
NEW INDIA ASSURANCE CO LTD Vs. GANDIGI DEVADAS
February 16, 2012
NEW INDIA ASSURANCE CO LTD Vs. M SANTHOSA
January 19, 2012
NEW INDIA ASSURANCE CO. LTD Vs. DONGRE SANJEEV
November 2, 2012
NEW INDIA ASSURANCE CO. LTD Vs. SIDDARAPU GANGAIAH
November 16, 2012
NEW INDIA ASSURANCE CO. LTD REP. BY ITS BRANCH MANAGER Vs. KOTTALA SANTHAIAH
December 19, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KARAM DHANALAKSHMI
November 28, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BANOTH GOPAL
October 5, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MANDAVA KRISHNA KUMARI
February 29, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. A CHALAPATHI
February 17, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. K.SHIVA PRASAD S/O.SRI K.MANIKYA RAO
October 19, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MUNAGADA CHINNI KUMARI
December 26, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. ANNA RAMPRASAD
September 26, 2012
NEW NOBLE EDUCATION SOCIETY Vs. CHIEF COMMISSIONER OF INCOME TAX
December 17, 2012
NIHAL AHMED SIDDIQI Vs. BHARAT HEAVY ELECTRICALS LIMITED
October 29, 2012
NIMMAKA JAYA RAJ Vs. GOVERNMENT OF ANDHRA PRADESH, REPRESENTED BY ITS PRINCIPAL SECRETARY
September 4, 2012
NIMMAKA JAYA RAJU Vs. JANARDHANA THAT RAJ VEERA VARA THODARAMALA
August 21, 2012
NOVOPAN INDIA LTD Vs. COMMISSIONER OF INCOME TAX
December 31, 2012
NUZIVEEDU SEEDS PVT LTD Vs. PROTECTION OF PLANT VARIETY AND FARMERS RIGHTS AUTHORITY REP BY ITS REGISTRAR NATIONAL ACADEMY OF AGRICULTURAL SCIENCES OPP DPS MARG NEW DELHI
March 9, 2012
NUZIVEEDU SEEDS PVT LTD Vs. PROTECTION OF PLANT VARIETY
January 24, 2012
NYAYAPATHI SRINIVAS RAGHAVAN Vs. BURRA ADINARAYANA SASTRY
August 23, 2012
OMKAR FERTILIZERS PVT LTD Vs. GOVERNMENT OF ANDHRA PRADESH
December 3, 2012
ORIENTAL INSURANCE CO HYDERABAD Vs. K KARUNA
January 4, 2012
ORIENTAL INSURANCE CO LTD Vs. MUCHINTHALA BHARATHAMMA
June 29, 2012
ORIENTAL INSURANCE CO LTD Vs. KANDREGULA NAGAMANI
January 24, 2012
ORIENTAL INSURANCE CO LTD Vs. BANAVATHU GOPI
October 12, 2012
ORIENTAL INSURANCE CO LTD Vs. RAVULA KRISHNA
October 4, 2012
ORIENTAL INSURANCE CO LTD Vs. P SANTOSHI
February 16, 2012
ORIENTAL INSURANCE CO LTD Vs. BANDARI LAKKAKULA GANGARAM
November 1, 2012
ORIENTAL INSURANCE CO LTD Vs. ATHMAKURI RAMA RAO S/O LATE RAMAIAH
December 14, 2012
ORIENTAL INSURANCE CO. LTD REP. BY ITS BRANCH MANAGER Vs. DOPPALAPUDI SUJATHA
October 19, 2012
ORIENTAL INSURANCE CO.LTD. Vs. DUGGI RAMANAMMA
August 7, 2012
ORIENTAL INSURANCE COMPANY LTD Vs. VEERASARAM BHARATI RANI ALIAS BABY KUMMARI RANI
August 6, 2012
P ANJAMMA Vs. NIROOL KUMAR PRASAD
April 27, 2012
P APPALA RAJU Vs. STATE REP BY INSPECTOR OF POLICE C B I./S P E VISAKHAPATNAM
January 30, 2012
P BHASKARA RAO Vs. WOLFGANG ORMELOH
September 21, 2012
P DILLI BABU REDDY Vs. GOVERNMENT OF ANDHRA PRADESH REP BY ITS PRINCIPAL SECRETARY ENDOWMENTS(REVENUE) DEPARTMENT SECRETARIAT HYDERABAD
March 30, 2012
P DILLI BABU REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
March 13, 2012
P GOVINDA REDDY Vs. DISTRICT COLLECTOR
July 27, 2012
P HAJIRAM BI Vs. M ISMAIL KHAN
February 13, 2012
P JEYASHREE PRABHAKAR Vs. DISTRICT EDUCATIONAL OFFICER VISAKHAPATNAM A P
March 27, 2012
P K D PRASAD RAO Vs. UNION OF INDIA
April 4, 2012
P KHAJA BANDE NAWAZ Vs. DISTRICT COLLECTOR
February 17, 2012
P L LAKSHMI Vs. GREATER HYDERABAD MUNICIPAL CORPORATION
December 13, 2012
P LAXMI Vs. LIFE INSURANCE CORPORATION OF INDIA
August 17, 2012
P MADHU BABU Vs. COMMISSIONER OF ENDOWMENTS DEPARTMENT HYDRABAD
July 16, 2012
P N NARASIMHULU Vs. SUPERINTENDENT OF POLICE
June 7, 2012
P NAGARAJU Vs. REVENUE DIVISIONAL OFFICER DHARMAVARAM ANANTAPUR DISTRICT
April 9, 2012
P NAGARAJU Vs. REVENUE DIVISIONAL OFFICER DHARMAVARAM ANANTAPUR DISTRICT
April 3, 2012
P NAGESWARA RAO Vs. DISTRICT COLLECTOR KURNOOL DISTRICT
January 6, 2012
P NAVARATAN REDDY Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION HYDRABAD
July 10, 2012
P RAMANAIAH Vs. TIRUMALA TIRUPATI
March 19, 2012
P S SUDHIR Vs. CANFIN HOMES LTD
July 19, 2012
P SESHAGIRI RAO Vs. P SOMA SEKHAR RAO
January 27, 2012
P SRILATHA Vs. A P STATE WAREHOUSING CORPORATION
January 6, 2012
P SRINIVASULU Vs. SUB REGISTRAR RENIGUNTA CHITOOR DISTRICT
September 7, 2012
P SUBHASH Vs. STATE OF ANDHRA PRADESH
July 18, 2012
P THIMMA REDDY Vs. SOHANLAL
October 19, 2012
P V SATYANARAYANA MURTHY Vs. STATE OF ANDHRA PRADESH
August 27, 2012
P VARUN GOUD Vs. DISTRICT COLLECTOR RANGA REDDY DISTRICT HYDERABAD
April 9, 2012
P VEERA RAGHAVULU Vs. GOVERNMENT OF ANDHRA PRADESH REP BY ITS PRINCIPAL SECRETARY
March 9, 2012
P VEERESHAM Vs. SKP ENTERPRISES SECUNDERABAD
March 15, 2012
P VENKATA RAO Vs. GOVERNMENT OF ANDHRA PRADESH REP BY ITS EXECUTIVE ENGINEER DIVISION TENALI GUNTUR DISTRICT
July 5, 2012
P VENKATESH ALIAS K VENKATESHAM Vs. V VENKAT RATNAM
February 24, 2012
P VENKATESWARA RAO Vs. ANDHRA PRADESH STATE CONSUMER DISPUTES REDRESSAL COMMISSION REPRESENTED BY ITS HONBLE PRESIDENT HYDERABAD
March 16, 2012
P VENKATESWARLU Vs. RAMANAVATHI R YADAV
August 2, 2012
P. BHASKAR RAO Vs. K. SREENIVASA RAO
October 19, 2012
P. DHARMA RAO Vs. SUNKARI INDIRA
September 13, 2012
P. HANUMANTHA RAO Vs. P. SATYANARAYANA
September 13, 2012
P. MADHU BABU Vs. COMMISSIONER OF ENDOWMENTS, ENDOWMENTS DEPARTMENT, BOGGULAKUNTA, ABIDS ROAD, HYDERABAD AND OTHERS
July 6, 2012
P. MANJULA Vs. GOVERNMENT OF A.P.
September 3, 2012
P. RAMANUJAYYA Vs. GOVERNMENT OF ANDHRA PRADESH
September 12, 2012
P. V. RAMANA MURTHY Vs. PROJECT OFFICER, ITDA PADERU VISAKHAPATNAM DISTRICT
October 18, 2012
P.DASARADHA RAJULU Vs. UNION OF INDIA
November 9, 2012
P.M. TELELINKS LTD. Vs. UNION OF INDIA
November 21, 2012
P.SATYANARAYANA Vs. STATE, REP. BY ITS INSPECTOR OF POLICE
October 10, 2012
P.SRINIVASA RAO Vs. EXECUTIVE ENGINEER, P.R.I. DIVISION
December 17, 2012
PADALA PENTAIAH Vs. JOINT COLLECTOR
September 25, 2012
PADAM SATYANARAYANA Vs. RAVULA VARALAKSHMI
August 29, 2012
PADURI CONSTRUCTION Vs. GOVERNMENT OF ANDHRA PRADESH
February 29, 2012
PAGADALA BHARATHI Vs. J.RADHA KRISHNA
November 15, 2012
PALIKURU MIDDELA OBULA REDDY Vs. VALLEPU SANTHAMMA
September 13, 2012
PALLAM VENKAIAH Vs. STATE OF A P
April 25, 2012
PALLAMKURTHI CHINA APPANNA Vs. YENUMULA VEERAYYA DORA
September 10, 2012
PALLAPU RAJU @ PEDDA RAJU Vs. STATE OF ANDHRA PRADESH
July 14, 2012
PALLAPU RAJU ALIAS PEDDA RAJU Vs. STATE OF ANDHRA PRADESH
August 14, 2012
PALLAVAJHALA SURYA NARAYANA MURTHY Vs. KONDAPALLE VENKATA LAKSHMI NARAYANA MURTHY
July 12, 2012
PALLERLA GANGADHAR Vs. STATE OF ANDHRA PRADESH REP BY ITS SECRETARY CIVIL SUPPLIES DEPARTMENT HYDERABAD
February 8, 2012
PALVAI DEVAIAH Vs. STATE OF ANDHRA PRADESH
July 4, 2012
PANIGRAHI PRASAD @ PANDA PRASAD Vs. STATE OF A.P.
November 1, 2012
PAPINI RAMULU S/O. NARAYANA Vs. A.LAVANYA D/O. MANDAIAH
August 31, 2012
PARUCHURI RAMAKOTESWARA RAO Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE
July 6, 2012
PARVATHAREDDY Vs. STATE OF ANDHRA PRADESH
November 19, 2012
PARYAVARANA PARIRAKSHANA SAMITHI Vs. DISTRICT COLLECTOR
November 7, 2012
PARYAVARANA PARIRAKSHANA SAMITHI Vs. DISTRICT COLLECTOR
October 7, 2012
PASAM PRABHU DAS Vs. M/S. SRI SWASTIK FINANCER, & THE STATE OF A.P. REP., BY PP
February 7, 2012
PATCHALA SRIRAMULU Vs. PATCHALA POLA RAO
January 3, 2012
PATEL ENGINEERING LTD REPRESENTED BY ITS MANAGER K DIWAKARAN NAIR Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION HYDERABAD
February 15, 2012
PATHURI SATYANARAYA Vs. GOVERNMENT OF ANDHRA PRADESH
March 27, 2012
PATRI MAHESH S/O LATE GANAPATHI Vs. STATE OF ANDHRA PRADESH
August 27, 2012
PATTI ALIAS BEGARI Vs. A P HIGH COURT
October 15, 2012
PBR SELECT INFRA PROJECTS Vs. COMMISSIONER OF TENDERS,HYDERABAD
October 16, 2012
PBR SELECT INFRA PROJECTS Vs. COMMISSIONER OF TENDERS BRK BHAVAN HYDERABAD
December 11, 2012
PEDDA MAREPPA Vs. STATE OF A P
March 16, 2012
PEDDAPALLY SRINIVAS Vs. GENERAL MANAGER
April 2, 2012
PEDDI VINOD Vs. STATE OF A.P., REP BY PP
January 25, 2012
PEDDIREDDY SHAMBHU PRASAD EAST GODAVARI DIST Vs. BAR COUNCIL OF THE STATE OF ANDHRA PRADESH, REP. BY ITS SECRETARY, HIGH COURT PREMISES, HYDERABAD AND ANOTHER
January 3, 2012
PEDDOLLA NARSIMULU Vs. STATE OF ANDHRA PRADESH
October 5, 2012
PEREDDY RAGHAVA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
April 12, 2012
PERIM JANARDHANA RAO S/O PERIM RAJA Vs. MALEPATI BALAJI S/O M PUSHPAIAH NAIDU
January 23, 2012
PERLA PARTHA SARATHI REDDY Vs. SUB REGISTRAR
November 26, 2012
PHILIPS ELECTRONICS INDIA LTD. REP. BY MS.ROOP LOOMBA Vs. GOVT. OF A.P. REP. BY ITS PRINCIPAL SECRETARY, LEGAL METROLOGY DEPT
October 31, 2012
PHILOMENA EDUCATION FOUNDATION OF INDIA REP BY ITS SOLE TRUSTEE Y PHILOMENA Vs. CHIEF CONTROLLING REVENUE AUTHORITY HYDERABAD
March 12, 2012
PILLALA CHENNAKESAVULU Vs. PILLALA REDDIKUMAR
September 13, 2012
PILLI ANJANEYULU YADAV Vs. GOVERNMENT OF ANDHRA PRADESH
March 20, 2012
PILLI RAMBABU Vs. SIRASANI SRIKANTH VINAY KUMAR
March 29, 2012
PITCHIKA LAKSHMI Vs. STATE OF ANDHRA PRADAESH
December 24, 2012
PL SHIPPING & LOGISTICS PRIVATE LIMITED Vs. A G A PUBLICATION LTD
April 24, 2012
PLR PROJECTS PVT LTD REPRESENTED BY ITS MANAGING DIRECTOR Vs. GOVERNMENT OF ANDHRA PRADESH
February 24, 2012
POKURI CHINA CEHNNAMMA Vs. STATE OF ANDHRA PRADESH
June 8, 2012
PONNAPOOLA SEETHA RAMAIAH Vs. SANAGALA SREENIVASULU
September 27, 2012
PONNURI VENKATA SAI SIVANANDA PRABHU Vs. POPURI SUNITHA
September 27, 2012
POTTA BHARATI Vs. ASSISTANT LABOUR OFFICER PARVATHIPURAM VIZIANAGARAM DISTRICT
August 2, 2012
PRAJAY ENGINEERS SYNDICATE LIMITED REP BY ITS DIRECTOR MARKETING SUMIT SEN Vs. DISTRICT REGISTRAR AND COLLECTOR UNDER THE INDIAN STAMP ACT RANGA REDDY EAST REGISTRATION DISTRICT
January 20, 2012
PRAKASAM DISTRICT PRAJA SANKSHEMA SEVA SANGAM Vs. STATE OF A P
October 8, 2012
PRAKASH ARTS Vs. DIRECTOR GENERAL OF POLICE
September 12, 2012
PRAMOD SHYAMLAL JEE SHAHU Vs. STATE THROUGH RAILWAY POLICE STATION
July 31, 2012
PRASANTH FOOD PRODUCTS Vs. A P STATE COOPERATIVE BANK LIMITED TROOP BAZAR HYDERABAD
March 1, 2012
PRATHISTA INDUSTRIES LIMITED Vs. COMMERCIAL TAX OFFICER
August 6, 2012
PRIMARY AGRICULTURE COOPERATIVE SOCIETY, KUMILI, VIZIANAGARAM DISTRICT Vs. AUTHORITY
July 26, 2012
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February 7, 2012
PULIGUJJU VASANTHA RAO Vs. SHRIRAM CITY UNION FINANCE LTD
February 13, 2012
PULIPADU FISHERMEN Vs. GOVERNMENT OF ANDHRA PRADESH
September 26, 2012
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November 8, 2012
PUSAM NAGA RAJU Vs. STATE OF A P
July 25, 2012
PUVVADA SUSEELAMMA Vs. ONGOLE MUNICIPALITY
April 24, 2012
PUVVALA DHARMA RAO Vs. SUNKARI INDIRA DAS
September 13, 2012
QURESHI INTERNATIONL Vs. DIRECTOR OF FACTORIES A P
August 6, 2012
R A ACHUTHANAND Vs. T VIDYA RANI
July 30, 2012
R INDRASENA REDDY Vs. M PRABHAVATHI
August 17, 2012
R KRISHNAIAH Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY GENERAL ADMINISTRATION DEPARTMENT NEW DELHI
May 28, 2012
R MADHUSUDHANA RAO Vs. H SHIVARAM
February 23, 2012
R MANOHAR BABU Vs. NIZAMS INSTITUTE OF MEDICAL SCIENCES REP BY ITS EXECUTIVE REGISTRAR HYDRABAD
August 14, 2012
R PUSHPAVATHI Vs. SPECIAL DEPUTY COLLECTOR
April 2, 2012
R RAGHUNATHA REDDY Vs. R RAMAKRISHNA REDDY
January 30, 2012
R RAMAIAH Vs. SECRETRY MINISTRY OF HOME AFFAIRS GOVERNMENT OF INDIA
January 3, 2012
R RAMASWAMY Vs. R MADHAVI
December 28, 2012
R SIVA RAMAKRISHNA Vs. STATE OF ANDHRA PRADESH
August 9, 2012
R SRINIVASA REDDY Vs. HONBLE LABOUR COURT
August 30, 2012
R VISWAS Vs. UNION OF INDIA
November 16, 2012
R YADAIAH Vs. T BALAIAH
April 2, 2012
R. RAGHUNATHA REDDY S/O R. RAMI REDDY AND R. CHAKRAPANI REDDY S/O R. RAMI REDDY Vs. R. RAMA KRISHNA REDDY S/O LATE R. OBI REDDY
January 13, 2012
R. RAJENDRAN Vs. A.J. YUVARAJ REDDY
August 31, 2012
R. SHANKARAIAH Vs. MANAGING DIRECTOR
September 14, 2012
R.BHASKARA RAJU Vs. STATE OF ANDHRA PRADESH
December 17, 2012
R.LATHA Vs. G.NARAYANA
September 13, 2012
R.MADAN MOHAN GUPTHA Vs. MOHD.SHARFUDDIN
September 6, 2012
R.SANDHYA REDDY Vs. SUB-COLLECTOR (FAC) MULUGU
October 9, 2012
RAAVI SATISH Vs. STATE OF ANDHRA PRADESH
December 31, 2012
RAAVI WAREHOUSING GUDIVADA KRISHNA DISTRICT Vs. GOVERNMENT OF ANDHRA PRADESH
July 5, 2012
RACHABTHUNI KRISHNA MURTHY Vs. RACHABTHUNI UMASUTAM
September 13, 2012
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December 26, 2012
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April 3, 2012
RADHE SHYAM Vs. STATE OF A P
October 1, 2012
RAGE MOUNIKA Vs. COLLECTOR AND DISTRICT MAGISTRATE
September 28, 2012
RAGHAVA CONSTRUCTIONS Vs. CHITRAM MOVIES
July 10, 2012
RAGHAVENDRA PRESTRESS PRODUCTS PRIVATE LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES
October 3, 2012
RAGHUNATH AGROTECH PVT LTD REP BY ITS DIRECTOR RAJEEV KUMAR MITTAL Vs. AJANTA AGRO INDUSTRIES REP BY ITS PROP GOVIND SETH
March 5, 2012
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August 7, 2012
RAKESH GUPTA Vs. STATE OF AP
August 23, 2012
RAM PRAKASH AGARWAL Vs. INDIAN OIL CORPORATON LTD
December 17, 2012
RAM PRAKASH AGARWAL Vs. INDIAN OIL CORPORATION LTD. AND OTHERS
December 7, 2012
RAMA BHARATHI Vs. DOODALA BHARATHI
February 22, 2012
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August 28, 2012
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August 29, 2012
RAMESH BABU AND ORS. Vs. K. MAHALINGAPPA AND ORS.
August 30, 2012
RAMKY ENVIRO ENGINEERS LIMITED RAJ BHAVAN ROAD HYDERABAD Vs. HYDERABAD METROPOLITAN DEVELOPMENT AUTHORITY TANK BUND HYDERABAD
February 3, 2012
RAMKY INFRASTRUCTURE LTD FORMERLY KNOWN AS RAMKY ENGINEERS PVT LTD. Vs. STATE OF ANDHRA PRADESH REP BY ITS STATE REPRESENTATIVES
January 6, 2012
RAMULU Vs. SUMITRA BAI
September 13, 2012
RAPARLA VENKATA GOPALA RATNAM Vs. STATE
November 22, 2012
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December 17, 2012
RAVULA KRISHNA Vs. LAKSHMAMMA
October 4, 2012
RAVURI RAGHAVA RAO Vs. KANDUKUR MUNICIPALITY
October 1, 2012
RAYALASEEMA CONCRETE SLEEPERS (F) LIMITED Vs. COMMERCIAL TAX OFFICER
March 20, 2012
RAYI JAYAPRAKASH NARAYANA Vs. SCRUTINY AND REVIEW COMMITTEE
October 29, 2012
REBAKA VARA PRASAD Vs. STATE OF A P
March 5, 2012
REGIONAL MANAGER INDIAN BANK VIJAYAWADA KRISHNA DISTRICT Vs. J SIVA SANKARAM
February 10, 2012
REGOTI MALLIKARJUN Vs. INDIAN OIL CORPORATION
June 11, 2012
REGOTI MALLIKARJUN Vs. INDIAN OIL CORPORATION
July 17, 2012
REGOTI MALLIKARJUN Vs. INDIAN OIL CORPORATION
March 19, 2012
REGUNTA SANTAIAH Vs. STATE OF A.P. REP. BY PUBLIC PROSECUTOR
December 21, 2012
RELIANCE GENERAL INSURANCE CO LTD Vs. B LAXMI
October 17, 2012
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December 28, 2012
RELIANCE PETRO MARKETING (P.) LIMITED Vs. COMMERCIAL TAX OFFICER
March 14, 2012
RESERVE BANK OF INDIA HYDRABAD Vs. B N MDHUKAR RAO
June 28, 2012
REVENUE DIVISIONAL OFFICER, NALGONDA Vs. A.P. STATE WAKF BOARD, REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, HYDERABAD
December 12, 2012
RNZ TRAVELS Vs. COMMERCIAL TAX OFFICER (AUDIT)
November 28, 2012
ROHINI FOOTWEARS Vs. VIJAYA BANK
April 13, 2012
RONDA CHENNAMMA Vs. SUPERINTENDENT OF POLICE
November 29, 2012
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February 22, 2012
RUKMNI SAMETHA PANDURANGASWAMY TEMPLE, AMARAVATHI VILLAGE AND MANDAL, GUNTUR DISTRICT Vs. DEPUTY COMMISSIONER, ENDOWMENTS DEPARTMENT, GUNTUR DISTRICT
April 23, 2012
RUPESH MINES AND MINERALS Vs. STATE BANK OF INDIA
January 24, 2012
RYTHU SEVA SANGAM YENAMADURRU BHIMAVARAM MANDAL WEST GODAVARI DISTRICT Vs. BHIMAVARAM MUNICIPALITY BHIMAVARAM WEST GODAVARI DISTRICT
July 5, 2012
S A K MYNODDIN Vs. CHIEF ELECTION COMMISSIONER SECRETARIAT BUILDINGS
August 21, 2012
S B TIRUMAL RAJ Vs. LAKSHMI PRASANNA
March 19, 2012
S BALAJI KUMAR Vs. K MURALIDHAR
October 4, 2012
S D SAMIULLA Vs. K L NARAYANA
January 30, 2012
S INDERJEET SINGH Vs. STATE OF ANDHRA PRADESH
December 3, 2012
S JAYASREE Vs. SECRETARY A P BAR COUNCIL HYDERABAD
February 8, 2012
S KESAVA RAO Vs. CHAIRMAN AND MANAGING DIRECTOR
March 14, 2012
S LAXMA REDDY Vs. THE DISTRICT COLLECTOR
June 4, 2012
S MADHUSUDHAN Vs. GRADE DY COLLECTOR
July 25, 2012
S NAGA LINGESWAR RAO Vs. J VENKOBA RAO
June 13, 2012
S NARAYANAMMA Vs. COMMISSIONER AND DIRECTOR OF CIVIL SUPPLIES HYDERABAD
February 21, 2012
S NIRANJAN REDDY Vs. GP FOR REVENUE
July 25, 2012
S RATNAMMA Vs. A P STATE ROAD TRANSPORT CORPORATION
August 2, 2012
S SAROJAMMA Vs. RAM CHIT FUND LTD
August 23, 2012
S SATYAM REDDY Vs. UNION OF INDIA REP BY ITS SECRETARY LAW AND JUSTICE NEW DELHI
March 22, 2012
S SRINIVASULU NAIDU Vs. OFFICE OF SUB-REGISTRAR PALAMANER
April 23, 2012
S. PITCHI REDDY Vs. APPELLATE DEPUTY COMMISSIONER (CT)
October 8, 2012
S. RAJITHA Vs. NARAHARI LAXMI REDDY
December 20, 2012
S. SRINIVASULU Vs. STATE OF ANDHRA PRADESH
December 3, 2012
S.CHAND BASHA Vs. SUB- REGISTRAR, KALLUR,KURNOOL DISTRICT
December 24, 2012
S.DAISY SUNANDA Vs. NIZAM'S INSTITUTE OF MEDICAL SCIENCES
September 11, 2012
S.K.CHINA DASTHAGIRI Vs. UNION OF INDIA
November 9, 2012
S.M. RAJESHWAR RAO Vs. UNION OF INDIA
October 8, 2012
S.SHANKARAIAH Vs. DISTRICT REGISTRAR, ADILABAD DISTRICT
November 27, 2012
SADASIVA SRI EDUCATIONAL SOCIETY, KARIMNAGAR DISTRICT Vs. GAYATHRI DEGREE COLLEGE, YELLAREDDYPET MANDAL,KARIMNAGAR DISTRICT
December 7, 2012
SAI BODA HOTELS Vs. DEEP CHARAN AGARWAL
April 23, 2012
SAIBABA AGENCY Vs. HINDUSTAN PETROLEUM CORPORATION LTD
April 18, 2012
SAJIDA BEGUM Vs. STATE BANK OF INDIA
September 4, 2012
SAKE GURUMURTHY Vs. DUGGASANI KULLAI REDDY
March 26, 2012
SALEEM PASHA Vs. ASSISTANT COMMISSIONER OF ENDOWMENTS
September 27, 2012
SALEEMA BEGUM Vs. GURUJALA BALARAJ
January 25, 2012
SALEM VENKATA RAMANA Vs. MELLACHERUVU UMAMAHESWAR RAO
January 24, 2012
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August 30, 2012
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January 6, 2012
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February 16, 2012
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November 26, 2012
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January 31, 2012
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April 20, 2012
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February 24, 2012
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February 7, 2012
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April 10, 2012
SAROJA JUTE MILLS PVT LTD Vs. STATE BANK OF INDIA
November 23, 2012
SARVESHWAR REDDY Vs. STATE OF ANDHRA PRADESH
April 3, 2012
SARWOTTAM ISPAT LTD Vs. CENTRAL POWER
December 21, 2012
SATHYA SAI VRUDDHASHRAMAM Vs. DISTRICT COLLECTOR
September 7, 2012
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October 4, 2012
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July 16, 2012
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March 5, 2012
SBQ STEELS LIMITED Vs. COMMISSIONER OF CUSTOMS
October 15, 2012
SCORPION EXPRESS PVT. LTD Vs. A. VINAY KUMAR
November 20, 2012
SECRETARY, SIDDHARTHA ACADEMY OF GENERAL AND TECHNICAL EDUCATION Vs. APPELLATE AUTHORITY
September 13, 2012
SECUNDERABAD CANTONMENT BOARD Vs. A.SUSHEEL KUMAR
September 25, 2012
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August 17, 2012
SEEPANA RAJESWARI Vs. SEEPANA RAJA RAO
February 9, 2012
SEETHARAMA SWAMY TEMPLE Vs. REVENUE DIVISIONAL OFFICER
June 22, 2012
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November 27, 2012
SHA SULTHANA Vs. ANIL AGARWAL
July 3, 2012
SHAHEEN PARVEEN Vs. STATE OF ANDHRA PRADESH
July 25, 2012
SHAIK ADAM SHARIF Vs. AREA MARKETING MANAGER
March 13, 2012
SHAIK AKBAR ALI BAIG Vs. STATE OF ANDHRA PRADESH
March 22, 2012
SHAIK BIKKAM ALI ALIAS GULAM MOHD SARVAR Vs. WALI PASHA
March 30, 2012
SHAIK FAREED Vs. SECRETARY TO GOVT MINORITY
February 14, 2012
SHAIK FAREED Vs. SECRETARY TO GOVT MINORITY WELFARE
March 28, 2012
SHAIK HYDER Vs. MOHD AZEEZ
August 8, 2012
SHAIK JAKEER HUSSAIN Vs. STATE OF A P
April 2, 2012
SHAIK JHANI Vs. REGISTRAR,OSMANIA UNIVERSITY,HYDERABAD
September 6, 2012
SHAIK MAHABOOB BASHA Vs. STATE OF A P
October 11, 2012
SHAIK MOHD ALI Vs. PUNJAB AND SIND BANK, NEW DELHI
August 2, 2012
SHAIK MOHD ALI ANSARI Vs. SHAIK ABDUL SAMED
March 1, 2012
SHAIK MOWLALI Vs. STATE OF ANDHRA PRADESH, REP., BY PUBLIC PROSECUTOR, HIGH COURT OF ANDHRA
December 21, 2012
SHAIK SAIDA Vs. REGISTRAR OSMANIA
October 17, 2012
SHAIK UJAUDDIN Vs. VEERABHADRA UMA DEVI
September 27, 2012
SHAIKH FAREED Vs. GOVERNMENT OF ANDHRA PRADESH
November 23, 2012
SHANKAR BUKYA Vs. SECRETARY OF EDUCATION GOVERNMENT OF ANDHRA PRADESH
April 23, 2012
SHANKARAIAH Vs. THE VICE CHAIRMAN AND MANAGING DIRECTOR, A.P. STATE CIVIL SUPPLIES CORPORATION LTD.
September 25, 2012
SHAREEF ABDUL RAHEEM YAMANI Vs. STATE OF A P REP BY PUBLIC PROSECUTOR
July 23, 2012
SHINE SHANTHI SOFTWARE TECHNOLOGIES PVT, LTD. Vs. DISTRICT COLLECTOR, EAST GADAVARI DISTRICT
December 20, 2012
SHIVASHAKTI TRANSPORT Vs. UTTAMCHAND KATARIA AKOLA
June 25, 2012
SHOUKAT HUSSAIN Vs. DEPUTY TRANSPORT COMMISSIONER
July 4, 2012
SHRIRAM CHITS P LTD Vs. M A SABER
November 9, 2012
SHRIRAM CITY UNION FINANCE LTD Vs. S MOHAN RAO S/O S VENKATESWARLU
January 20, 2012
SIDDESHWARA TRADING COMPANY Vs. DISTRICT MANAGER, FOOD CORPORATION OF INDIA
November 19, 2012
SIRAGAM NARAYANA REDDY Vs. SIRAGAM PEDDA GANGAPPA
December 14, 2012
SIRIGANA VENKATESWARLU Vs. AGENT TO THE GOVERNMENT AND DISTRICT COLLECTOR EAST GODAWARI KAKINADA
March 13, 2012
SIVAGALLU SAILU Vs. STATE
August 27, 2012
SIYANAT WELFARE ASSOCIATION, HYDERABAD Vs. PRINCIPAL SECRETARY, MINORITY WELFARE AND WAKFS, GOVT OF A P
January 23, 2012
SMT SMITA ANAND Vs. SANDESH REDDY
January 20, 2012
SMT. S. JAYASREE Vs. THE SECRETARY, A.P. BAR COUNCIL, HYDERABAD & ANR.
August 2, 2012
SMT.VALLAPUREDDY GEETA BHAVANI Vs. NALLU NARASIMHA REDDY AND OTHERS
July 11, 2012
SOBHANADI LAKSHMINARASIMHA SWAMY VARLA VEDA PATHASALA Vs. COMMISSIONER ENDOWMENTS DEPARTMENT HYDERABAD
April 17, 2012
SOMA RAMA CHANDRAM Vs. STATE OF ANDHRA PRADESH
November 30, 2012
SOMA VENKATA RAO Vs. VELAMURI CHINA AYYAPA REDDY
April 26, 2012
SOORISETHI NOOKA RAJU Vs. VISAKHAPATNAM
August 28, 2012
SOUTH CENTRAL RAILWAY CATERING UNIT Vs. STATE OF ANDRHA PRADESH
August 1, 2012
SPONGE IRON INDIA LIMITED Vs. M. RAMANA BABU
October 17, 2012
SREERAM RAMAMURTHY Vs. ANDHRA BANK REP BY ITS CHAIRMAN AND MANAGING DIRECTOR
March 22, 2012
SRI P RAMANAIAH Vs. GREATER HYDERABAD MUNICIPAL CORPORATION
January 20, 2012
SRI SEETHARAMA SWAMY TEMPLE, REP. BY MANAGING TRUSTEE AND CHAIRMAN, SRI P. VENKATESWAR RAO Vs. THE REVENUE DIVISIONAL OFFICER AND LAND ACQUISITION OFFICER, KAKINADA, EAST GODAVARI DISTRICT AND ANOTHER
June 27, 2012
SRI. PATNALA VENKATA RAMAKRISHNA AND TWO OTHERS Vs. M/S. MIDWEST (INDIA) INDUSTRIES LIMITED REP., BY OFFICIAL LIQUIDATOR, HIGH COURT OF A.P. HYDERABAD AND TWO OTHERS
August 21, 2012
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February 29, 2012
SRINIVASULU Vs. APSRTC
July 19, 2012
SRIRAMAGIRI SPINNING MILLS LIMITED Vs. STATE OF ANDHRA PRADESH
November 19, 2012
SRIVEN MARKETINGS HYDERABAD Vs. UNION OF INDIA
January 23, 2012
SRUGAVARAPU RAJYALAKSHMI Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
August 30, 2012
ST AUGUSTIN EDUCATIONAL SOCIETY Vs. DENTAL COUNCIL OF INDIA
June 26, 2012
ST. MARY S ENGINEERING COLLEGE REP BY ITS SECRETARY AND CORRESPONDENT Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
November 23, 2012
STAR EDUCATION SUPPLY CO REPRESENTED BY MIR ABID ALIKHAN HYDERABAD Vs. KUSHALCHAND SINGHVI
January 20, 2012
STATE Vs. B P ACHARYA
March 26, 2012
STATE Vs. M,GOVARDHAN REDDY
August 13, 2012
STATE Vs. R KRISHNAIAH
December 4, 2012
STATE BANK OF HYDERABAD Vs. TAHSILDAR, HANAMKONDA MANDAL
October 5, 2012
STATE BANK OF HYDERABAD REP BY MANAGING DIRECTOR HEAD OFFICE GUNFOUNDRY HYDERABAD Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL) AND APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT ATI CAMPUS
March 9, 2012
STATE OF A P Vs. KATUKURI JEEVARATHNAMMA
September 26, 2012
STATE OF A.P Vs. B. RANGA REDDY
October 1, 2012
STATE OF A.P. Vs. HOTEL SWAPNA BAR AND RESTAURANT, GUNTUR
November 23, 2012
STATE OF A.P. Vs. HINDUSTAN CABLES LTD.
September 13, 2012
STATE OF A.P. Vs. BADUGU KUMARASWAMY
January 18, 2012
STATE OF A.P., REP. BY PUBLIC PROSECUTOR, HIGH COURT Vs. K. THIRUPATHI REDDY AND OTHERS
March 27, 2012
STATE OF ANDHRA PRADESH Vs. G.S.N. ENTERPRISES
September 20, 2012
STATE OF ANDHRA PRADESH Vs. AJANTHA PRODUCTS
November 1, 2012
STATE OF ANDHRA PRADESH Vs. BAHADURMAL CHOWDARY
December 10, 2012
STATE OF ANDHRA PRADESH Vs. KIRLOSKAR BROTHERS LIMITED
August 2, 2012
STATE OF ANDHRA PRADESH Vs. LINERS INDIA PRIVATE LIMITED
September 20, 2012
STATE OF ANDHRA PRADESH Vs. SPECIAL COURT UNDER A P LAND GRABBING ACT HYDRABAD
June 26, 2012
STATE OF ANDHRA PRADESH Vs. K RAGHU RAMA KRISHNA RAJU
September 11, 2012
STATE OF ANDHRA PRADESH Vs. K DHANRAJ
April 19, 2012
STATE OF ANDHRA PRADESH REPRESENTED BY INSPECTOR OF POLICE ANTI-CORRUPTION BUREAU Vs. T.SATYANARAYANA
December 6, 2012
STATE REP BY CENTRAL BUREAU OF INVESTIGATION ANTI CORRUPTION BRANCH HYDERABAD Vs. Y SRILAKSHMI
January 2, 2012
STATE REPRESENTED BY THE DY SUPERINTENDENT OF POLICE SPE CBI Vs. B P ACHARYA
March 27, 2012
SUBHASH RUBBER Vs. CENTRAL POWER DISTRIBUTION COMPANY OF A P
February 16, 2012
SUNDARAPATI BALU S/O. SUNDARA PANDE Vs. KAMADI GANGA RAJU S/O. SATHI RAJU
December 4, 2012
SUNKARA SRINIVASULU Vs. STATION HOUSE OFFICER
December 3, 2012
SUNKAVALLI BULLI DORA Vs. VEMPATI KOMALA GNANA
December 27, 2012
SUPER CASSETTES INDUSTRIES LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES
November 14, 2012
SUPERINTENDING ENGINEER PRIYADARSHINI JURALA Vs. SREE RAMULU
August 7, 2012
SURADA TATA RAO Vs. COLLECTOR AND DISTRICT MAGISTRATE
November 29, 2012
SURAM RAMANA REDDY Vs. JOINT SUB REGISTRAR I NELLORE DISTRICT
April 18, 2012
SURISETTI LAKSHMI Vs. GOVERNMENT OF A P
April 4, 2012
SURYALOK FILM FACTORY Vs. R. MALLESHWARI
September 24, 2012
SUVEN NISHTAA PHARMA PROVATE LIMITED Vs. CENTRAL POWER DISTRIBUTION COMPANY OF A P
April 13, 2012
SWASTIC OLEACHEMS LTD HYDERABAD Vs. STATE OF ANDHRA PRADESH REP BY ITS STATE REP BEFORE THE SALES TAX APPELLATE
January 27, 2012
SWASTIK ELECTRICALS Vs. THE COMMERCIAL TAX OFFICER
July 17, 2012
SYED ABDUL MOIZ Vs. STATE OF A P
July 24, 2012
SYED ALI MOOSVI Vs. ZAINULABEDDIN MOOSVI @ TAQI
November 13, 2012
SYED ALI MOOSVI Vs. ZAINULABEDDIN MOOSVI
November 30, 2012
SYED ALI MURTUZA QUADRI Vs. SYED ABDUL RAOOF QUADRI
November 8, 2012
SYED FATHIMA BEGUM Vs. SANGAMESH CHIDRI
April 3, 2012
SYED FATHIMA BEGUM Vs. SANGAMESH CHIDRI
April 4, 2012
SYED MAJID Vs. DISTRICT COLLECTOR
December 27, 2012
SYED MOHAMMED FAZALULLAH Vs. SAMEENA ZAHRA KATOON
December 19, 2012
SYED SHAH AHMED MOINUDDIN @ HYDER PASHA, HYD Vs. CHAIRMAN, A.P. STATE WAKF BOARD, HYD & ANR.
February 2, 2012
SYED SIDDIQ AHMED Vs. STATE OF A.P.
November 16, 2012
SYED YAKUB Vs. BEE AMMA BEGUM
January 24, 2012
SYED YAQOOB Vs. SPECIAL DEPUTY COLLECTOR
March 27, 2012
T BALAIAH Vs. PAWAN PRAKASH AGARWAL
March 13, 2012
T GIRIJA KUMARI Vs. K VENKATESWARA RAO COMMISSIONER ANAKAPALLI MUNICIPALITY ANAKAPALLI VISAKHAPATNAM
March 6, 2012
T JAYASHEELA Vs. STATE OF ANDHRA PRADESH
March 26, 2012
T K SRIDHAR Vs. PUBLIC PROSECUTOR
July 23, 2012
T M NAGARANI Vs. ANDHRA TILES
March 2, 2012
T RADHA Vs. DISRRICT COLLECTOR CHITTOOR DIST
March 13, 2012
T S LAXMAN RAO Vs. STATE OF ANDHRA PRADESH
February 9, 2012
T SAVITRI Vs. TETALA RAMA DEVI
June 26, 2012
T SREENIVASULU Vs. P LAKSHMI AND ANOTHER
February 8, 2012
T SRINIVAS Vs. E RAVINDER
August 27, 2012
T SUBRAMANYAM Vs. G BHASKAR HUSSAINAIAH
April 16, 2012
T VENKAT SWAMY Vs. AGIRU PULLAIAH
August 3, 2012
T VENKATA SATEESH Vs. DASARI SUHASINI
June 7, 2012
T. JYOTHI Vs. GOVT. OF A.P.
November 9, 2012
T. MADAN MOHAN REDDY Vs. STATE OF A.P.
September 25, 2012
T. SATYANARAYANA Vs. Y. LAKSHMA REDDY @ LACHI REDDY
October 5, 2012
T. VENKAT RAMDEV Vs. G. ARJUN REDDY
December 14, 2012
T. VENKATA RAMANAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
October 3, 2012
T.BABJI Vs. A.P.S.R.T.C REP. BY ITS MANAGING DIRECTOR
September 6, 2012
T.NIRANJAN Vs. RAMESH CHANDER REDDY
October 31, 2012
T.V.RAMANA RAO Vs. SULTAN UI ULOOM EDUCATIONAL SOCIETY
August 16, 2012
TADISHETTY PADMA RAO Vs. TADI SHETTY JAIHIND
April 12, 2012
TAI NAGARATNAM Vs. M SULOCHANADEVI
June 12, 2012
TAJ MAHAL HOTEL Vs. MADVESH ACHARYA
September 28, 2012
TAKKARSU JYOTHIR MAYI Vs. KUSAM RAJAMOULI
September 14, 2012
TALARI SUDERSHAN AND OTHERS Vs. STATE OF ANDHRA PRADESH AND ANOTHER
December 7, 2012
TALASILA SURESH Vs. NAARLA SRINIVASA
October 18, 2012
TANGUDU VENKATA RAO Vs. DEPOT MANAGER APSRTC PALAKONDA DEPOT
September 27, 2012
TANKALA MOULISWARA RAO S/O. LATE KRISHNA MURTHY NAIDU Vs. ASSISTANT COMMISSIONER
October 19, 2012
TARNIKANTI SRINIVAS Vs. STATE BANK OF INDIA
November 30, 2012
TATA CELLULAR LTD Vs. GOVERNMENT OF ANDHRA PRADESH
March 22, 2012
TATHA SREEVANI Vs. D VIJAYA KUMAR
October 5, 2012
TATIKONDA BRAHMA LINGA SWAMY Vs. COMMISSIONER
July 5, 2012
TATINENI MAYURI Vs. EDARA BALDEV
March 21, 2012
TEJA EDUCATIONAL SOCIETY Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
June 26, 2012
TELANGANA NGO S CO-OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. STATE OF A P REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT REVENUE DEPARTMENT SECRETARIAT
March 29, 2012
TELANGANA NON GAZETTED OFFICERS Vs. PANKAJ DWIVEDI
July 27, 2012
THALLA SULOCHANA Vs. THALLA ISAAC
February 7, 2012
THAVVA VENKATA PUNNA RAO Vs. TAVVA SRIRAMULU
December 21, 2012
THE CONTROLLER OF ESTATE DUTY, A.P II, HYDERABAD AND LATE SRI. M. GANGAPPA A/P SRI. M. RAMANA, YEMMIGANUTUR Vs. THE CONTROLLER OF ESTATE DUTY, A.P. II, HYDERABAD AND LATE SRI. M. GANGAPPA A/P SRI. M. RAMANA, YEMMIGANUTUR
January 5, 2012
THE STATE OF ANDHRA PRADESH REPRESENTED BY INSPECTOR OF POLICE-III ANTI-CORRUPTION BUREAU TIRUPATI RANGE, TIRUPATI Vs. R. KRISHNAIAH
December 14, 2012
THE UNITED INDIA INSURANCE COMPANY REPRESENTED BY ITS BRANCH MANAGER, ARMOOR, NIZAMABAD DISTRICT NO. 2 Vs. G. MANIK PRABHU AND ANR.
March 16, 2012
THERMAL SYSTEMS (HYDERABAD) PVT. LTD Vs. ANDHRA PRADESH ELECTRICITY REGULATORY COMMISSION
July 31, 2012
THIRUMALA THEATRE Vs. GOVERNMENT OF A.P.
September 25, 2012
TIGIRIPALLI NIRMALA KUMARI Vs. STATE OF ANDHRA PRADESH REP BY ITS PRINCIPAL SECRETARY
March 16, 2012
TINI LABORATORIES P LTD Vs. SYED BASHEER AHMED
September 13, 2012
TIRUMAL DEVI EADA Vs. STATE OF ANDHRA PRADESH
July 17, 2012
TIRUMALA EDUCATIONAL TRUST Vs. TIRUMALA TIRUPATI DEVASTHANAMS
December 21, 2012
TIRUMALA TIRUPATI DEVASTHANAMS Vs. SUPERINTENDENT OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX
January 24, 2012
TRICON PARTNERS Vs. MANDALA NEERAJA
December 31, 2012
TRIMEX INDUSTRIES LIMITED,REPRESENTED BY ITS MANAGER Vs. A.P. MINERAL DEVELOPMENT CORPORATION LTD
October 9, 2012
TRUWOOD PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
December 6, 2012
TUMBI ENTERPRISES HYDERABAD Vs. TARMANDAL BUILDINGS PVT LTD HYDERABAD
September 6, 2012
TUMMALACHERLA SRINIVASA RAO Vs. KRISHNA TULSI THEATRE
November 28, 2012
U ANJANEYULU Vs. DEPUTY REGISTER OF COOP SOCIETIES
February 23, 2012
U MAHALAKSHMI Vs. STATE OF ANDHRA PRADESH
July 26, 2012
U SADASIVAIAH Vs. STATE OF ANDHRA PRADESH
September 20, 2012
UDARI LATA MAISAIAH Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY
January 20, 2012
UDDANTI VENKATA NARAYANA, KRISHNA DIST. Vs. STATE OF A.P. THROUGH THE TAHSILDAR & ANR.
January 19, 2012
UMESH KUMAR IPS Vs. STATE OF ANDHRA PRADESH REP BY ITS PUBLIC PROSECUTOR
April 11, 2012
UMESH SINGHANIYA Vs. COMMISSIONER OF POLICE
April 18, 2012
UNION OF INDIA Vs. V K ENGINEERING CONSTRUCTIONS
December 11, 2012
UNION OF INDIA Vs. TH RATHAN RAJU
October 30, 2012
UNION OF INDIA Vs. S PADMAJA
July 19, 2012
UNION OF INDIA Vs. DEBASHISH PAL
August 3, 2012
UNION OF INDIA Vs. S PADMAJA
July 18, 2012
UNITED INDIA INSURANCE CO LTD Vs. MANGILA AJMEERA
November 8, 2012
UNITED INDIA INSURANCE CO LTD Vs. MOHD SABER
July 20, 2012
UNITED INDIA INSURANCE CO LTD Vs. MYADADA LATHA
November 19, 2012
UNITED INDIA INSURANCE CO LTD Vs. SHARAPURAM BALAVVA
November 15, 2012
UNITED INDIA INSURANCE CO LTD Vs. K SWAROOPA RANI
July 27, 2012
UNITED INDIA INSURANCE CO LTD Vs. Y ANANDA RAO
August 2, 2012
UNITED INDIA INSURANCE CO LTD Vs. N SRINIVAS GOUD
March 27, 2012
UNITED INDIA INSURANCE CO LTD Vs. MOHD HUSSAIN
March 13, 2012
UNITED INDIA INSURANCE CO LTD Vs. SYED ASHRIMUNNISA BEGUM
April 11, 2012
UNITED INDIA INSURANCE CO LTD Vs. C RAMULU
August 7, 2012
UNITED INDIA INSURANCE CO. LTD Vs. MOHD. HUSSAIN
September 14, 2012
UNITED INDIA INSURANCE CO.LTD Vs. THOLIKONDA AKKAMMA
November 9, 2012
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BAL REDDY S/O. VENKAT RAMI REDDY
October 19, 2012
UNITED INDIA INSURANCE COMPANY LIMITED Vs. DOSAPATNI SURYAVATHI
April 2, 2012
UNIVERSITY OF HYDERABAD Vs. D PERVEZ AHMED
April 12, 2012
UPPALAPATI RAMANAMMA W/O.SESHAIAH Vs. RAVELLA PITCHAIAH
October 4, 2012
UPPUTHOLLA SRINIVASA RAO Vs. STATE OF A P
December 10, 2012
URUMULA YELLAMMA Vs. PULLAPATI RAJA RAO
October 4, 2012
USHODAYA ENTERPRISES PVT LTD HYDERABAD Vs. STATE OF ANDHRA PRADESH
October 5, 2012
UTKURI RATAMMA Vs. DEPUTY SECRETARY
February 22, 2012
V B C.FINANCE AND LEASING LTD Vs. FINE PLAST POLYMERS LTD
March 15, 2012
V BUCHI RAJAM Vs. STATE OF ANDHRA PRADESH
April 3, 2012
V D M L KALYANI Vs. GOVERNMENT OF ANDHRA PRADESH
April 23, 2012
V DWARAKNATH Vs. GOVERNMENT OF ANDHRA PRADESH
December 24, 2012
V GEETA BHAVANI Vs. NALLU NARASIMHA REDDY
July 11, 2012
V GUARD INDUSTRIES LIMITED Vs. CONTROLLER OF LEGAL METROLOGY HYDERABAD
February 17, 2012
V HANUMANTHA REDDY Vs. ASSISTANT DIRECTOR
September 27, 2012
V K RUDRAMA DEVI Vs. STATE OF ANDHRA PRADESH
March 27, 2012
V LAKSHMINARAYANA Vs. NALLAM VENKATA LAKSHMI
February 1, 2012
V MAHADEVA REDDY Vs. TIRUMALA TIRUPATI DEVASTHANAMS
September 25, 2012
V MANIKYA REDDY Vs. CHAIRMAN-CUM-PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT ANANTHAPUR
July 19, 2012
V NAGARAJU Vs. KADAPA MUNICIPAL CORPORATION
October 8, 2012
V NARASIMHA RAO Vs. GOVERNMENT OF ANDHRA PRADESH, INDUSTRIES & COMMERCE DEPARTMENT
January 31, 2012
V RAJA REDDY Vs. T VENKATA SUBBARAO
April 27, 2012
V RAMA RAJU Vs. NIZAM INSTITUTE OF MEDICAL SCIENCES
June 20, 2012
V SAIDA Vs. G KRISHNAVENI
March 13, 2012
V SAIDA Vs. G KRISHNAVENI
March 30, 2012
V SUBBA RAO Vs. DISCIPLINARY AUTHORITY CUM CHIEF MANAGER ANDHRA BANK
June 27, 2012
V SUDHAKAR Vs. R RAM MOHANRAO
January 23, 2012
V V L NARAYANA RAO Vs. CORPORATION BANK VIJAYAWADA KRISHNA
January 30, 2012
V V L NARAYANA RAO Vs. CORPORATION BANK
January 13, 2012
V VANI Vs. V B V S M K PRASAD
July 10, 2012
V VIJAYA SAI REDDY Vs. CENTRAL BUREAU OF INVESTIGATION
January 12, 2012
V. ASHOK KUMAR Vs. STATE OF A.P. AND ORS.
December 6, 2012
V. GIRIDHAR KUMAR Vs. MISS SELLAMMAL
October 31, 2012
V. JYOTHI Vs. PIONEER BUILDERS
August 31, 2012
V. MURAGESH Vs. COLLECTOR & DISTRICT MAGISTRATE
October 17, 2012
V. NAGA RAJU Vs. YESUMUDI RAMANA RAO
October 11, 2012
V. RANI Vs. COLLECTOR AND DISTRICT MAGISTRATE,Y.S.R. DISTRICT, KADAPA
December 21, 2012
V. SIVARAMAKRISHNA Vs. HINDUSTAN AERONAUTICS LIMITED
August 28, 2012
V. VENKATESWAR RAO Vs. GOVERNMENT OF ANDHRA PRADESH
October 5, 2012
V.BASAVAIAH Vs. CH.LAKSHMI
October 4, 2012
V.MANJULA Vs. MANDAL REVENUE OFFICER
September 26, 2012
V.RANI JOSHUVA Vs. GOVERNMENT OF ANDHRA PRADESH
November 21, 2012
V.SURESH REDDY Vs. E.SURYA PRAKASH
September 11, 2012
VADDADI RAJESWARI Vs. STATE
April 20, 2012
VADDY VENKATAPPA Vs. STATE OF A P
March 12, 2012
VADIYALA PRABHAKARRAO Vs. GOVERNMENT OF ANDHRA PRADESH
March 27, 2012
VAGIRI RAJA KUMARI D/O. VIJAYA RATNAM Vs. THE STATE OF ANDHRA PRADESH, THROUGH THE SHO, IRAGAVARAM P.S., WEST GODAVARI DISTRICT, REP. BY THE PUBLIC PROSECUTOR, HIGH COURT OF A.P., HYDERABAD & ANR.
January 20, 2012
VAJJA SHANTAMMA Vs. STATE OF AP REVENUE DEPT
January 27, 2012
VANAMA SRINIVASA RAO S/O. SRIRAM SETTY Vs. STATE OF A.P.
December 14, 2012
VANGA NARSA REDDY Vs. JOINT COLLECTOR ADILABAD DISTRICT
April 27, 2012
VASA HIRIPRASADA REDDY Vs. STATE OF ANDHRA PRADESH
October 5, 2012
VASAVI BOYS HOSTELS Vs. K SATYA PRASAD
April 19, 2012
VASAVI CO OPERATIVE URBAN BANK LTD Vs. K UMA PRASAD
February 13, 2012
VASAVI CO-OPERATIVE URBAN BANK LTD. Vs. K. UMA PRASAD
March 13, 2012
VASUDEVA REALTORS PVT LTD Vs. GOVERNMENT OF ANDHRA PRADESH
July 10, 2012
VEE BEE INDUSTRIES Vs. SANGHI SPINNERS (INDIA) LTD.
December 26, 2012
VEERAMANI Vs. MUMTAZ ALI ALIAS MUMTAZ AHMED
January 23, 2012
VEERAPPANENI RAVIKANTH Vs. STATE OF ANDHRA PRADESH
July 10, 2012
VELAGAPUDI BABU RAO Vs. STATE OF A P
August 30, 2012
VEMPATI PEDA VENKATESWARLU Vs. REVENUE DIVISIONAL OFFICER
July 17, 2012
VENKANNA Vs. JOINT COLLECTOR, WARANGAL
March 20, 2012
VENKANNAGARI NAVEEN RAO Vs. JOINT SUB REGISTRAR
April 16, 2012
VENKAT RAM REDDY REDDY GARI Vs. ARIKALA NARSA REDDY
January 24, 2012
VENKAT RAM REDDY REDDYGARI Vs. ARIKALA NARSA REDDY
July 20, 2012
VENKATA NARAYANA FILLING STATION Vs. INDIAN OIL CORPORATION LTD
August 7, 2012
VENKATESHWARA IMAGING CENTRE Vs. DISTRICT MEDICAL AND HEALTH OFFICER WARANGAL
March 26, 2012
VENU BENDE Vs. STATE OF A.P. REP. BY ITS PUBLIC PROSECUTOR
August 16, 2012
VIDYANAGAR CO OPERATIVE BUILDING SOCIETY LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
February 22, 2012
VIJAY KUMAR Vs. OSMANIA UNIVERSITY
September 25, 2012
VIJAYA BHAVANI ADARSHA MAHILA MANDALI Vs. COMMISSIONER OF ENDOWMENTS GOVERNMENT OF A P
April 4, 2012
VIJAYA VISAKHA DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD. Vs. ANDHRA PRADESH STATE MINORITIES COMMISSION
September 11, 2012
VIJAYAWADA ELECTRONIC T.V. VIDEO GAMES PARLOUR OWNERS' WELFARE ASSOCIATION Vs. COMMISSIONER VIJAYAWADA MUNICIPAL CORPORATION
December 4, 2012
VIRUPAKSHA ELECTRICALS PVT.LTD.,REP. BY ITS MANAGING DIRECTOR Vs. SUPERINTENDENT ENGINEER
September 28, 2012
VISWESHAM Vs. STATE OF ANDHRA PRADESH
August 14, 2012
WALIA & CO Vs. COMMISSIONER,INFORMATION & PUBLIC RELATIONS
November 19, 2012
WASIA NAVED Vs. GOVERNMENT OF ANDHRA PRADESH
June 29, 2012
WELLS FARGO INDIA SOLUTION PRIVATE LIMITED Vs. APPELLATE DEPUTY COMMISSIONER
August 27, 2012
Y KANAKA DURGA Vs. A P TRIBAL WELFARE RESIDENTIAL EDUCATIONAL INSTITITIONS SOC,
September 12, 2012
Y S JAGAN MOHAN REDDY Vs. CENTRAL BUREAU OF INVESTIGATION
July 4, 2012
Y S VIJAYA Vs. UNION OF INDIA REP BY ITS SECRETARY MINISTRY OF HOME SHASTRI BHAVAN NEW DELHI
February 16, 2012
Y SHAM KUMAR Vs. STATE OF ANDHRA PRADESH
September 6, 2012
Y V ANURADHA Vs. STATE OF A P
August 2, 2012
YADA LINGAMMA Vs. STATE OF A P REP BY ITS PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD
January 20, 2012
YALLA RAVINDER REDDY Vs. CHIEF REGIONAL MANAGER
July 4, 2012
YEDUWAKA THATA BABU Vs. ALLU PRASAD
August 2, 2012
YELAKALA RANGARAO Vs. STATE OF ANDHRA PRADESH
November 22, 2012
YELAMANCHILI CHINNMAI SAI KIRAN ALIAS SIVA KIMAR Vs. SYED ATHWAR RAHAMAN
August 14, 2012
YELLAPU ATCHAYYAMMA Vs. KARRI RAMU
September 28, 2012
YERRAGOGU MRUTYUNJAYA RAO Vs. MARNI KUMARA VEERASWAMY
October 1, 2012
YETURU SIRISH REDDY Vs. P.PATAHYA NAIK
October 3, 2012
YUVA CONCERNS DALTON PRESS REPRESENTED BY ITS PARTNER A CHANDRASEKHAR RAO Vs. ANIS KHAN
February 15, 2012
ZAFAR SULTANA Vs. DEPUTY TRANSPORT COMMISSIONER AND SECRETARY REGIONAL TRANSPORT AUTHORITY ADILABAD
July 10, 2012
ZARNINAGAR Z ADAM Vs. D KAMALAKAR REDDY
June 7, 2012