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Case Index
Title
Date
DAU DAYAL Vs. STATE OF U.P.
May 9, 2012
DR. SADAKAT HUSAIN Vs. STATE OF U.P.
May 17, 2012
INDIA YAMAHA MOTORS PVT LTD Vs. LABOUR COURT
August 30, 2012
MANISH GULATI Vs. STATE OF U.P
May 11, 2012
MEDICAL SUPERINTENDENT VIVEKANANDA POLYCLINIC Vs. STATE CONSUMER DISPUTE REDRESSAL COMMISSION
May 1, 2012
RAJVIR SINGH Vs. STATE OF U.P
May 16, 2012
SHYAM ICE AND COLD STORAGE P LTD Vs. SYNDICATE BANK
February 29, 2012
ZEENAT PARVEEN Vs. STATE OF U P
July 20, 2012
(M/S.) CHANDRA TRADERS THROUGH PARTNER SHRI GAJENDRA SINGH Vs. SAJAL CHANDRA AND OTHERS
April 2, 2012
2ND LT. SHATRUGHAN SINGH CHAUHAN Vs. UNION OF INDIA
March 26, 2012
A C MULLICK Vs. STATE OF U P
October 12, 2012
A.D.A. Vs. MATRUMAL
January 10, 2012
A.H. WHEELER AND CO PVT LTD Vs. KAMLA KANT PANDEY
April 27, 2012
AADESH KUMAR JAIN AND ORS. Vs. STATE OF U.P. AND ANR.
January 17, 2012
AASHU Vs. STATE OF UP
September 14, 2012
AAYUSHI STOCK BROKERS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 13, 2012
ABDUL ALI Vs. RAMAKANT AWASTHI
March 23, 2012
ABDUL ATIQ Vs. SUB DIVISIONAL MAGISTRATE
January 5, 2012
ABDUL HAI Vs. UNION OF INDIA
May 4, 2012
ABDUL HAMID Vs. ABDUL LATIF
July 26, 2012
ABDUL KADIR & OTHERS Vs. THE COMMISSIONER BASTI DIVISION, BASTI & OTHERS
April 4, 2012
ABDUL RAHIM KHAN @ MUNNAN @ ANJUM (NOW DECEASED AND SUBSTITUTED BY HIS LEGAL HEIR) Vs. VI ADDL. D.J. & OTHERS
November 20, 2012
ABDUL RAHMAN Vs. HAJI ABDUL RASHID
October 19, 2012
ABDUL RAHMAN Vs. STATE OF U P
September 4, 2012
ABDUL RAHMAN (DECEASED BY LRS.) Vs. DISTRICT JUDGE, HAMIRPUR (MAHOBA)
October 8, 2012
ABDUL RASHID Vs. NATIONAL BUILDING CONSTRUCTION CORP. LTD.,
April 19, 2012
ABDUL RASHID & ANOTHER Vs. NEW INDIA ASSURANCE CO. AND OTHERS
February 22, 2012
ABDUL SHAKOOR Vs. UNION OF INDIA
August 9, 2012
ABDUL WAHEED Vs. VICE CHAIRMAN KANPUR EVELOPMENTAUTHORITY
April 6, 2012
ABDULLA Vs. STATE OF U P
August 6, 2012
ABDURRAHAMA Vs. COLLETOR
September 13, 2012
ABHA PANDEY AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 12, 2012
ABHA SAXENA Vs. STATE OF U P
October 15, 2012
ABHAY KUMAR JAIN Vs. GENERAL MANAGER NORTH CENTRAL RAILWAY ALLAHABAD ON BEHALF OF PRESIDENT OF INDIA
April 6, 2012
ABHAY SOOD Vs. BABU BATUK NATH
December 3, 2012
ABHILAKH SINGH Vs. STATE OF U.P. & OTHERS
January 13, 2012
ABHILASH KUMAR Vs. STATE OF U P
April 3, 2012
ABHINAV SINGH Vs. STATE OF U P
December 4, 2012
ABHYUDAYA PHARMACEUTICALS THRU' PARTNER SANJAY GARG Vs. COMMISSIONER OF INCOME TAX
April 20, 2012
ABKAR AHMAD Vs. REGIONAL MANAGER, U.P.S.R.T.C.
April 16, 2012
ABRAR @ BHURA Vs. STATE OF U.P.
March 2, 2012
ABRAR AHMAD Vs. ADHIKSHAK KENDRIYA KARAGAR, SHEOPUR VARANASI
May 10, 2012
ABU BAKAR Vs. DISTRICT INSPECTOR OF SCHOOLS
March 27, 2012
ACHARYA R.N. KELA INTER COLLEGE Vs. SABIR KHAN
October 10, 2012
ACHYUT KUMAR Vs. STATE OF U P
August 3, 2012
ADEED NAWAZ Vs. STATE OF U.P.
October 19, 2012
ADHYAKSHA NAGAR PALIKA PARISHAD Vs. U P STATE PUBLIC SERVICES
July 25, 2012
ADITYA FLEXIPACK Vs. COMMISSIONER OF CENTRAL EXCISE
December 4, 2012
ADITYA NARAIN Vs. UNION OF INDIA
April 20, 2012
AFJAL KHAN Vs. STATE OF U P
January 19, 2012
AFSAR KHAN Vs. STATE OF U.P.
December 20, 2012
AFSARKHAN Vs. CENTRAL BANK OF INDIA,KANPURNAGAR
October 9, 2012
AFTAB AHMAD Vs. SMT. NAJMA
January 12, 2012
AGA NAEEM HAIDER & OTHERS Vs. JITENDRA KUMAR, DISRICT BASIC EDUCATION OFFICER
January 16, 2012
AGRA PUBLIC PHARMACY COLLEGE, NEAR HEERA LAL KI PYAU, AKBARA ROAD ARTONI, AGRA THROUGH ITS DIRECTOR DR. JITENDRA NARAIN Vs. STATE OF U.P. AND ANOTHER
January 13, 2012
AGRAWAL WOOD PRODUCTS Vs. COMMISSIONER, TRADE TAX
May 3, 2012
AGYA RAM Vs. STATE OF U P
October 12, 2012
AHALKAR SINGH Vs. STATE OF U P THRU SECY FOOD AND SUPPLY
August 9, 2012
AHARKESH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GAUTAM BUDH NAGAR & ORS.
March 29, 2012
AHMAD RASHEED Vs. STATE OF U P
May 29, 2012
AHMADI USMAN Vs. STATE OF U P
March 2, 2012
AIJAZ ALI ALIAS CHHOTE Vs. RAJ SINGH
February 10, 2012
AJAB SINGH Vs. PANDIT BABURAM
July 2, 2012
AJAI ALIAS AJJU Vs. STATE OF U P
February 22, 2012
AJAI GUPTA Vs. STATE OF UTTAR PRADESH
October 1, 2012
AJAI GUPTA Vs. STATE OF U.P.
October 31, 2012
AJAI KUMAR GARG AND OTHERS Vs. VITH A.D.J., BAREILLY AND OTHERS
November 30, 2012
AJAI KUMAR GUPTA Vs. USHA SHARMA
August 24, 2012
AJAI KUMAR RAI Vs. STATE OF U.P. AND ANOTHER
January 18, 2012
AJAI LODHI Vs. STATE OF U P
August 31, 2012
AJARA KHATOON Vs. STATE OF U P
April 13, 2012
AJAY Vs. STATE OF U.P.
January 13, 2012
AJAY GOYAL & ORS. Vs. SATYA PRAKASH GOYAL
October 18, 2012
AJAY KUMAR Vs. STATE OF U.P. AND OTHERS
December 3, 2012
AJAY KUMAR Vs. FOOD CORPORATION OF INDIA
April 25, 2012
AJAY KUMAR Vs. STATE OF U P
January 17, 2012
AJAY KUMAR Vs. STATE OF U.P.
March 2, 2012
AJAY KUMAR JAISWAL Vs. SHARWAN KUMAR
December 18, 2012
AJAY KUMAR MAURYA ALIAS RAJAN Vs. STATE OF U P
July 27, 2012
AJAY KUMAR PANDEY AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 13, 2012
AJAY PAL Vs. STATE OF U P
February 16, 2012
AJAY PAL Vs. STATE OF U P
August 8, 2012
AJAY PAL Vs. STATE OF U P
November 5, 2012
AJAY PRAKASH SAROJ Vs. VICE-CHANCELLOR, UNIVERSITY OF ALLAHABAD
September 26, 2012
AJAY PRATAP SRIVASTAVA Vs. STATE OF U P
March 2, 2012
AJAY SHARMA Vs. STATE OF U P
February 3, 2012
AJAY SHARMA Vs. STATE OF U.P. AND OTHERS
September 3, 2012
AJEET Vs. STATE OF U P
July 2, 2012
AJIT KUMAR GUPTA Vs. VARANASI DEVELOPMENT AUTHORITY
October 15, 2012
AJIT KUMAR JAIN Vs. STATE OF U.P.
April 30, 2012
AJIT KUMAR SINGH Vs. STATE OF U.P.
December 10, 2012
AJIT SINGH Vs. STATE OF U.P.
February 9, 2012
AJUDDHI Vs. STATE OF U P
February 28, 2012
AKANKSHA GAUTAM Vs. STATE OF U.P.
March 30, 2012
AKBAR ALI Vs. STATE OF U.P., THRU, SECRETARY, REVENUE AND OTHERS
January 12, 2012
AKHILESH KUMAR ALIAS BABLOO Vs. COMMANDANT
August 3, 2012
AKHILESH KUMAR KATIYAR Vs. STATE OF U P
June 22, 2012
AKHILESH KUMAR PANDEY Vs. STATE OF U.P. AND OTHERS
January 12, 2012
AKHILESH KUMAR SRIVASTAVA Vs. STATE OF U.P. AND OTHERS
November 21, 2012
AKHLAQ AND OTHERS Vs. STATE OF U.P. AND ANOTHER
February 3, 2012
AKHOURI RAJENDRA PRASAD SINGH Vs. STATE OF U P
July 10, 2012
AKHTAR ALI Vs. STATE OF U.P. & OTHERS
July 25, 2012
AKHTAR HUSSAIN Vs. STATE OF U P
July 16, 2012
AKHTARI BEGUM Vs. KHURSHEED AHMAD
January 9, 2012
AKIL Vs. STATE OF U P
May 14, 2012
AKILA Vs. NISAR AHMAD
January 10, 2012
AKLAKH Vs. STATE OF U P
March 15, 2012
ALI AKHTAR AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE, COURT NO. 1, PRATAPGARH AND OTHERS
December 12, 2012
ALIGANJ KSEHETRIYA SAHKARI SAMITI LIMITED Vs. MURARI LAL SHARMA
July 23, 2012
ALIMUDDIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
December 11, 2012
ALKA GAUR Vs. STATE OF UTTAR PRADESH AND OTHERS
January 3, 2012
ALKA ICE AND COLD STORAGE PVT LTD Vs. STATE OF U P
May 29, 2012
ALL INDIA DHANGAR SAMAJ MAHASANGH U P Vs. STATE OF U P
March 14, 2012
ALLAHABAD BANK Vs. CANARA BANK BRANCH BODLA AGRA
January 17, 2012
ALLAHABAD BANK Vs. PRESIDING OFFICER
April 17, 2012
ALLAHABAD BANK Vs. PRAG DUTT AND ANOTHER
January 13, 2012
ALLAHABAD BANK AGRA BRANCH CHILLI EINT ROAD AGRA Vs. BANKING OMBUDSMAN KANPUR
August 30, 2012
ALLAHABAD BANK AND ANOTHER Vs. KUMARI SURABHI ALIAS RUBY AND OTHERS
January 5, 2012
ALLAHABAD CANNING COMPANY Vs. STATE OF U P
April 9, 2012
ALLAHABAD DEVELOPMENT AUTHORITY Vs. SAIFUDDIN
September 18, 2012
ALLAHABAD DEVELOPMENT AUTHORITY ALLAHABAD Vs. STATE OF U P
June 1, 2012
ALLAN SHAH Vs. STATE OF U.P.
October 3, 2012
ALOK CHANDRA AGARWAL Vs. CHIEF CONTROLLING REVENUE AUTHORITY
August 16, 2012
ALOK KUMAR SINGH Vs. MAHATMA GANDHI KASHI VIDYAPEETH
October 11, 2012
ALOK MISHRA Vs. CENTRAL INFORMATION
October 29, 2012
ALOK MISHRA Vs. STATE OF U.P. AND ANOTHER
January 13, 2012
ALOK TRIPATHI AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 13, 2012
ALPA ENGINEERS & FABRICATORS (P) LTD. Vs. COMMISSIONER, TRADE TAX
November 20, 2012
AMANA BEGUM Vs. DEEPAK KUMAR NAGAR
May 25, 2012
AMAR CHAND Vs. MAGAN DEVI
January 20, 2012
AMAR JEET S/O GUR CHARAN Vs. STATE OF U.P. THRU PRIN. SECY. PANCHAYAT RAJ
May 4, 2012
AMAR JEET SINGH Vs. UPPER AYUKTA CHITRAKOOT DHAM BANDA MANDAL BANDA
April 6, 2012
AMAR KUMAR Vs. RAM GANGA COMMAND(PRIYOJANA)
October 12, 2012
AMAR NATH SINHA Vs. LADLI TANDON
September 27, 2012
AMAR SINGH Vs. STATE OF U P
August 1, 2012
AMAR SINGH RAGHUBANSHI S/O HAUSILA BAHADUR SINGH Vs. STATE OF U.P. THRU PRIN. SECY. HOME & ORS.
February 21, 2012
AMARJEET Vs. STATE OF U P
May 30, 2012
AMARJEET SINGH Vs. DISTRICT JUDGE
November 9, 2012
AMBA FILLING STATION Vs. UNION OF INDIA
January 18, 2012
AMEER CHANDRA JAIN Vs. ADDL. DISTRICT JUDGE
November 23, 2012
AMIN KHAN (DECEASED) AND OTHERS Vs. RAZZAB KHAN (DECEASED) AND OTHERS
February 21, 2012
AMIR AHMAD Vs. ADDITIONAL COMMISSIONER
July 10, 2012
AMIR FATIMA Vs. D.J., SAHARANPUR & OTHERS
November 20, 2012
AMIR SINGH Vs. ADDITIONAL COMMISSIONER AGRA DIVISIONAGRA
April 26, 2012
AMIR ULLAH Vs. STATE OF U P
September 4, 2012
AMIR ULLAH Vs. STATE OF U.P. AND OTHERS
August 14, 2012
AMIRUL HASAN Vs. STATE OF UP
May 16, 2012
AMIT AND OTHERS Vs. STATE OF U.P. AND ANR.
January 13, 2012
AMIT GARG Vs. TABASSUM
May 1, 2012
AMIT KUAMR GUPTA AND OTHERS Vs. STATE OF U P AND ANOTHER
May 3, 2012
AMIT KUMAR Vs. STATE OF U P
August 7, 2012
AMIT KUMAR Vs. STATE OF U.P. AND ORS.
August 3, 2012
AMIT KUMAR KORI Vs. STATE OF U.P.
January 12, 2012
AMIT NARAIN RAI Vs. STATE OF U P
April 9, 2012
AMIT SAXENA & OTHERS Vs. STATE OF U.P. AND ANOTHER
January 16, 2012
AMIT SINGH Vs. STATE OF U P
December 5, 2012
AMIT SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 13, 2012
AMIT TEWARI Vs. STATE OF U P
July 6, 2012
AMIT TRIPATHI Vs. STATE BANK OF INDIA
September 14, 2012
AMIT TRIPATHI AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 12, 2012
AMITA SRIVASTAVA Vs. STATE OF UP
January 12, 2012
Amita Srivastava Vs. State of U.P.and Others
January 12, 2012
AMITABH THAKUR Vs. UNION OF INDIA
August 6, 2012
AMOL SINGH Vs. STATE OF U P
September 13, 2012
AMOL SINGH @ BADE @ RAJESH Vs. STATE OF UP
September 13, 2012
AMOLAK NATH Vs. KESHAV JI GAUDIA MATH DHARAMSHALA TRUST
August 7, 2012
AMRAWATI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
January 25, 2012
AMRAWATI DEVI AND OTHERS Vs. STATE OF U P AND ANOTHER
February 6, 2012
AMRENDRA BAHADUR SINGH Vs. STATE OF U.P. AND OTHERS
January 12, 2012
AMRIT LAL & OTHERS Vs. STATE OF U.P. & OTHERS
January 13, 2012
AMRIT LAL AND 6 OTHERS Vs. STATE OF U.P. THR. PRIN. SECY. REVENUE, CIVIL SECTT. LKO & 5 ORS.
January 23, 2012
AMRIT LAL CHAUHAN Vs. STATE OF U P
February 27, 2012
AMRIT SINGH Vs. STATE OF U P
August 9, 2012
ANAND BAHADUR SINGH Vs. SECOND ADDL DISTRICT JUDGE GONDA
February 21, 2012
ANAND KUMAR Vs. STATE OF U P
August 27, 2012
ANAND KUMAR RAI Vs. STATE OF U P THRU IT SECRETARY DEPTT OF PERSONNEL & ANOTHER
February 1, 2012
ANAND KUMAR VERMA Vs. DISTRICT JUDGE, VARANSI & ORS.
March 2, 2012
ANAND PRAKASH SRIVASTAVA Vs. STATE OF U P
April 26, 2012
ANAND SHANKAR SHUKLA Vs. STATE OF U.P
May 4, 2012
ANAND SINGH Vs. GENERAL MANAGER, JAL SANSTHAN, BANDA AND OTHER
October 30, 2012
ANCHAL TYAGI AND ANOTHER Vs. STATE OF U P AND OTHERS
July 3, 2012
ANEES AHMAD Vs. STATE OF U P
September 25, 2012
ANEES KAMAL BEG Vs. MUSARRAT IQBAL BEG ALIAS SHAH NAWAZ
March 26, 2012
ANEES KUMAR HAJELA Vs. STATE OF U P
July 18, 2012
ANEETA Vs. STATE OF U P AND OTHERS
November 6, 2012
ANGOOR Vs. STATE OF U P
August 6, 2012
ANGOORI DEVI AND OTHERS Vs. VITH A.D. AND SESSIONS JUDGE, MATHURA AND ORS.
September 4, 2012
ANIL Vs. MONI
July 19, 2012
ANIL AGRAWAL Vs. INDIAN OIL CORPORATION LTD
January 18, 2012
ANIL KUMAR Vs. STATE OF U P
January 16, 2012
ANIL KUMAR Vs. STATE OF U P
July 23, 2012
ANIL KUMAR Vs. STATE OF U P THROUGH SECRETARY
July 17, 2012
ANIL KUMAR Vs. STATE OF U P
July 18, 2012
ANIL KUMAR Vs. STATE OF U P
July 24, 2012
ANIL KUMAR Vs. CHETANYA SWARUP GUPTA
December 20, 2012
ANIL KUMAR Vs. KISHAN VERMA
April 30, 2012
ANIL KUMAR Vs. STATE OF UP
May 7, 2012
ANIL KUMAR Vs. KISHAN LAL
May 8, 2012
ANIL KUMAR Vs. STATE OF U.P. THROUGH SECY. SECONDARY EDU. LKO. & ORS.
January 13, 2012
ANIL KUMAR Vs. XIITH A.D.J., BULANDSHAHR AND OTHERS
November 6, 2012
ANIL KUMAR & COMPANY Vs. UNION OF INDIA AND OTHERS
February 9, 2012
ANIL KUMAR AGARWAL Vs. CENTRAL BANK OF INDIA
October 1, 2012
ANIL KUMAR JAISWAL Vs. STATE OF U.P. AND OTHERS
May 21, 2012
ANIL KUMAR MEHRA Vs. ROLI MEHRA
May 16, 2012
ANIL KUMAR MISHRA Vs. CHAIRMAN U.P.STATE ROAD TRANSPORT CORPORATION LKO.& ORS
May 21, 2012
ANIL KUMAR SHARMA Vs. STATE OF U.P.
December 20, 2012
ANIL KUMAR SHUKLA Vs. HARI SHANKAR
December 11, 2012
ANIL KUMAR SINGH Vs. STATE OF U.P.
September 26, 2012
ANIL KUMAR TRIPATHI Vs. STATE OF U.P. AND ORS.
July 19, 2012
ANIL KUMAR YADAV Vs. STATE OF U.P.
March 29, 2012
ANIL SHARMA Vs. STATE OF U P
June 26, 2012
ANIL SWAROOP TANDON Vs. STATE OF U.P. AND OTHERS
September 20, 2012
ANIRBAN NATH SUSHMITA HUF Vs. DCIT KANPUR
September 20, 2012
ANIRUDDH PRATAP SINGH Vs. TEHSILDAR AKBARPUR, DISTT.AMBEDKAR NAGAR
October 17, 2012
ANIRUDH KUMAR DWIVEDI Vs. PRINCIPAL JUDGE FAMILY COURT
March 1, 2012
ANIS Vs. STATE OF UP
September 17, 2012
ANIS AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 16, 2012
ANISHA BEGUM (SMT.) Vs. IMARTI DEVI AND ANOTHER
November 5, 2012
ANITA Vs. STATE OF U P
October 16, 2012
ANITA Vs. ELECTION TRIBUNAL/A D J
July 9, 2012
ANITA DEVI Vs. STATE OF U P
March 13, 2012
ANITA GANDHI Vs. NIDESHAK RAJYA SHAIKSHIK
July 18, 2012
ANITA GUPTA (SMT.) Vs. VIJAY KUMAR SHARMA
January 30, 2012
ANITA PANDEY Vs. STATE OF U P
September 12, 2012
ANITA SHARMA Vs. STATE
February 22, 2012
ANJAR AHMAD KHAN Vs. STATE OF U P
December 11, 2012
ANJU KUSHWAHA Vs. R.I.G.S. BAREILLY
August 31, 2012
ANKIT MALIK Vs. STAFF SELECTION COMMISSION
October 19, 2012
ANKUR CHAUHAN Vs. STATE OF U P
January 30, 2012
ANOOP GULATI Vs. STATE OF U P
September 28, 2012
ANOOP KUMAR BAJPAI AND ORS. Vs. STATE OF U.P. THROUGH THE PRIN. SECY. NAGAR VIKAS LKO. AND ORS.
February 1, 2012
ANOOP KUMAR GUPTA Vs. STATE OF U P
September 10, 2012
ANSARULLAH ALIAS ANWAR AHMAD AND ORS. Vs. I/C DISTRICT JUDGE
August 21, 2012
ANSHU YADAV Vs. STATE OF U P
August 8, 2012
ANSHUL MADAN LAL SHARMA Vs. STATE OF U P
October 8, 2012
ANUBHAV MEHROTRA Vs. STATE OF U P
July 17, 2012
ANUJ CHAUHAN AND ANOTHER Vs. INDIAN OIL CORPORATION LIMITED AND OTHERS
December 10, 2012
ANUJ KUMAR Vs. STATE OF U.P.
January 13, 2012
ANUP KHARE Vs. CANTONMENT BOARD
June 1, 2012
ANUP RAI JAIN Vs. STATE OF U P
May 11, 2012
ANUPAM VASHISHTH Vs. STATE OF U.P.
October 5, 2012
ANUPAMA SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
November 5, 2012
ANUPAN KUMAR PANDEY Vs. STATE OF U.P. & OTHERS
January 13, 2012
ANURAG Vs. STATE OF U P
September 21, 2012
ANURAG MISHRA Vs. STATE OF U.P. AND OTHERS
October 8, 2012
ANURAG YADAV Vs. STATE OF U P
November 5, 2012
ANURUDH KUMAR Vs. STATE OF UTTAR PRADESH
April 5, 2012
APEEJAY INSTITUTE OF TECHNOLOGY SCHOOL OF ARCHITECTURE Vs. GAUTAM BUDH TECHNICAL UNIVERSITY INSTITUTE OF ENGINEERING
July 30, 2012
APOLLO PIPES PVT LTD Vs. UNION OF INDIA
November 7, 2012
APURB ANAND Vs. SMT. NIVEDITA
March 1, 2012
ARADHANA GUPTA AND ANOTHER Vs. STATE OF U P
July 3, 2012
ARCHANA RASTOGI Vs. STATE OF U P
January 13, 2012
ARCHNA JINDAL Vs. AUTHORITY MINIMUM WAGES
August 23, 2012
AREVA T&D INDIA LTD. Vs. STATE OF U.P.
March 13, 2012
ARJUN Vs. JHAGDU
March 1, 2012
ARJUN Vs. MURARI LAL AND OTHERS
February 8, 2012
ARJUN PRASAD DWIVEDI AND ANOTHER Vs. SRI ANAND PRAKASH MISHRA DEPUTY REGISTRAR (II) & ANOTHER
February 22, 2012
ARJUN SINGH Vs. STATE OF U P
April 11, 2012
ARJUN SINGH @ ARJUN AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
January 12, 2012
ARJUN SINGH BHADORIA Vs. STATE OF U P
September 9, 2012
ARJUN SINGH BHADORIYA Vs. STATE OF U P
September 7, 2012
ARNAV PANDEY Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ANOTHER
October 12, 2012
ARSHI Vs. STATE OF U.P.
October 1, 2012
ARTI Vs. STATE OF U P
July 19, 2012
ARTI Vs. STATE OF U P
July 2, 2012
ARTI DEVI Vs. CENTRAL INFORMATION COMMISSIONER
September 25, 2012
ARTI PANDEY Vs. VISHNU KANT TIWARI
September 12, 2012
ARUN KUMAR Vs. STATE OF U P
December 3, 2012
ARUN KUMAR Vs. SHANTI DEVI
September 19, 2012
ARUN KUMAR Vs. STATE OF U P
May 18, 2012
ARUN KUMAR MEHROTRA Vs. RENT CONTROL AND EVICTION OFFICER
December 6, 2012
ARUN KUMAR MISHRA Vs. STATE OF U P AND OTHERS
December 18, 2012
ARUN KUMAR SINGH Vs. STATE OF U P
November 7, 2012
ARUN KUMAR SINGH Vs. STATE OF U.P.
December 20, 2012
ARUN KUMAR TAYAL Vs. JAVED MALIK
August 24, 2012
ARUN KUMAR UPADHYAY Vs. STATE OF U P THRU PRIN SECY DEPTT OF REVENUE
August 1, 2012
ARUN PANDEY Vs. STATE OF U P
July 19, 2012
ARUNA BHARGAVA Vs. PUVVNL
March 14, 2012
ARVIND KUMAR Vs. STATE OF U P
January 11, 2012
ARVIND KUMAR @ GUDDU Vs. STATE OF U.P. AND ANOTHER
January 13, 2012
ARVIND KUMAR GUPTA Vs. ADDL DISTRICT JUDGE
March 29, 2012
ARVIND KUMAR MISRA ALIAS BUDDHU Vs. STATE OF U P
February 16, 2012
ARVIND KUMAR SINGH Vs. UNION OF INDIA
February 23, 2012
ARVIND KUMAR SINGH Vs. STATE BANK OF INDIA
August 13, 2012
ARVIND KUMAR SINGH Vs. SBI
May 25, 2012
ARVIND KUMAR SONKAR Vs. STATE OF U P
January 13, 2012
ARVIND KUMAR TEWARI Vs. VIIITH A.D.J., AND ANOTHER
October 30, 2012
ARVIND KUMAR TRIPATHI Vs. STATE OF U.P.
September 26, 2012
ARVIND KUMAR YADAV & OTHERS Vs. STATE OF U.P. & OTHERS
March 1, 2012
ARVIND PANDEY, CONSTABLE 429 CP Vs. STATE OF U P AND OTHERS
September 20, 2012
ASHA DEVI Vs. STATE OF U P
August 28, 2012
ASHA KUMARI Vs. STATE OF U P
February 17, 2012
ASHA RAM Vs. STATE OF U P
January 4, 2012
ASHA RAM TRIPATHI Vs. STATE OF U P
October 1, 2012
ASHA RANI Vs. STATE OF U P
May 8, 2012
ASHA SHARMA Vs. STATE OF U P
January 19, 2012
ASHARAFI DEVI Vs. STATE OF U P
August 13, 2012
ASHFAQ AHMAD Vs. STATE OF U P
July 25, 2012
ASHISH KUMAR Vs. CHHATRAPATI SHAHUJI MAHARAJ MEDICAL UNIVERCITY U P LUCKNOW
February 1, 2012
ASHISH KUMAR Vs. STATE OF U P
November 26, 2012
ASHISH KUMAR YADAV Vs. STATE OF U.P. AND OTHER
January 4, 2012
ASHISH SHARMA Vs. STATE OF U P
May 29, 2012
ASHISH SINGH Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
August 27, 2012
ASHISH SINGH AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 12, 2012
ASHOK Vs. STATE OF U P
November 27, 2012
ASHOK KUMAR Vs. STATE OF U.P.
November 8, 2012
ASHOK KUMAR Vs. STATE OF U P
January 16, 2012
ASHOK KUMAR Vs. STATE OF U P
January 6, 2012
ASHOK KUMAR Vs. UTTAR PRADESH JAL NIGAM
May 1, 2012
ASHOK KUMAR Vs. INDUSTRIAL TRIBUNAL(V), MEERUT
March 27, 2012
ASHOK KUMAR Vs. STATE OF U.P.
September 20, 2012
ASHOK KUMAR Vs. STATE OF U P
August 21, 2012
ASHOK KUMAR Vs. CHAIRMAN BOARD OF REVENUE
October 10, 2012
ASHOK KUMAR Vs. STATE OF U.P. AND OTHERS
January 12, 2012
ASHOK KUMAR Vs. STATE OF U.P. AND ANOTHER
January 11, 2012
ASHOK KUMAR Vs. STATE OF UP
May 9, 2012
ASHOK KUMAR Vs. PREM NARAIN AND OTHERS
September 3, 2012
ASHOK KUMAR Vs. STATE OF U.P.
January 13, 2012
ASHOK KUMAR Vs. UNION OF INDIA
May 7, 2012
ASHOK KUMAR AND ANOTHER Vs. STATE OF U.P.
October 19, 2012
ASHOK KUMAR AND OTHERS Vs. THE STATE OF U.P.
March 2, 2012
ASHOK KUMAR CHOWDHARY Vs. STATE OF U P
April 16, 2012
ASHOK KUMAR DUTTA Vs. STATE OF U.P.
May 11, 2012
ASHOK KUMAR GARG Vs. DISTRICT MAGISTRATE/ DELEGATED AUTHORITY
January 31, 2012
ASHOK KUMAR JAIN Vs. BUDDHI PRAKASH
January 2, 2012
ASHOK KUMAR KHARE Vs. STATE OF U.P. THRU PRIN. SECY. COOPERATION & 3 ORS.
February 27, 2012
ASHOK KUMAR MISHRA Vs. STATE OF U P THROUGH SECY VOCATIONAL AND TECHNICAL EDU
March 13, 2012
ASHOK KUMAR NAGAR Vs. REGISTRAR GENERAL, HIGH COURT,ALLAHABAD
July 18, 2012
ASHOK KUMAR PANDEY Vs. DISTRICT JUDGE, ALLAHABAD
May 17, 2012
ASHOK KUMAR PANDEY Vs. STATE OF U P & OTHERS
December 13, 2012
ASHOK KUMAR SINDHI Vs. SATISH CHANDRA SRIVASTAVA AND ANOTHER
August 24, 2012
ASHOK KUMAR SINGH Vs. STATE OF U.P.& ANOTHER
January 9, 2012
ASHOK KUMAR SINGH Vs. STATE
March 27, 2012
ASHOK KUMAR SRIVASTAVA Vs. STATE OF U P
March 30, 2012
ASHOK KUMAR SRIVASTAVA Vs. STATE OF U P
March 1, 2012
ASHOK KUMAR TIWARI {STATE} Vs. STATE OF U.P. THROUGH SECRETARY RURAL DEVELOPMENT & 3 ORS.
January 19, 2012
ASHOK KUMAR VARMA Vs. STATE OF U.P.
February 23, 2012
ASHOK KUMAR VERMA Vs. SANJAI KUMAR TRIVEDI
January 11, 2012
ASHOK KUNDALIA Vs. NANAK CHAND KHANDUJA
September 26, 2012
ASHOK PRATAP SINGH Vs. STATE OF U.P. AND OTHERS
January 20, 2012
ASHOK TIWARI Vs. STATE OF U P
October 12, 2012
ASHWANI KUMAR KOHLI Vs. RAJESH PRASAD AGRAWAL
May 15, 2012
ASHWANI MISRA Vs. ABHA DIWEDI
July 27, 2012
ASLAM Vs. STATE OF U P
September 3, 2012
ASOK PANDE Vs. STATE OF U P
March 14, 2012
ASSET RECONSTRUCTION PANY INDIA LTD Vs. SHAMKEEN MULTIFAB LTD
May 4, 2012
ASSOCIATED PIGMENTS LTD Vs. STATE OF U P
April 9, 2012
ATAR SINGH Vs. STATE OF UTTAR PRADESH
January 24, 2012
ATAR SINGH Vs. STATE OF U.P.
December 19, 2012
ATAR SINGH Vs. STATE OF U P & OTHERS
July 13, 2012
ATAR SINGH YADAV Vs. STATE OF U P
May 24, 2012
ATAUR RAHMAN Vs. STATE OF U P
June 1, 2012
ATIN JAISWAL Vs. SATE OF U P
January 19, 2012
ATIQUE AHMED Vs. STATE OF UTTAR PRADESH
February 3, 2012
Atique Ahmed Vs. State of Uttar Pradesh
March 3, 2012
ATMA RAM Vs. STATE OF U.P.
November 9, 2012
ATMARAM Vs. JAWAHAR LAL
February 16, 2012
ATS INFRASTRUCTURE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 7, 2012
ATUL AWASTHI Vs. U.P. CO-OPERATIVE INSTITUTIONAL SERVICE BOARD
November 1, 2012
ATUL KUMAR GOEL Vs. STATE OF U P
April 23, 2012
ATUL KUMAR SAXENA Vs. STATE OF U.P.
February 2, 2012
ATUL KUMAR SHARMA Vs. STATE OF U P
August 30, 2012
ATUL KUMAR SHARMA Vs. STATE OF U P
September 26, 2012
AUTAN (ATAN) SINGH S/O RAM DAYAL; JAIVIR Vs. STATE OF U P
November 9, 2012
AVADHESH KUMAR & 37 ORS. Vs. STATE OF U.P. THROUGH SECY. IRRIGATION DEPTT. LKO. & ORS.
February 9, 2012
AVDHESH TYAGI Vs. COMMISSIONER MEERUT DIVISION
September 24, 2012
AVINASH AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 12, 2012
AVINASH CHATURVEDI & 31 ORS. Vs. STATE OF U.P. THROUGH SECY. IRRIGATION DEPTT. LKO. & ORS.
February 2, 2012
AWADH NARAIN Vs. DEPUTY DIRECTOR
May 17, 2012
AWADHESH KUMAR Vs. STATE OF U.P. THROUGH PRIN. SECY. IRRIGATION DEPTT. LKO. & ORS.
January 19, 2012
AWADHESH KUMAR & OTHERS Vs. STATE OF U.P. & ANOTHER
March 1, 2012
AWADHESH KUMAR GUPTA Vs. BOARD OF DIRECTORS ALLAHABAD U.P. GRAMIN BANK AND OTHERS
May 21, 2012
AWADHESH KUMAR YADAV Vs. STATE OF U.P. AND ANOTHER
January 11, 2012
AWADHESH NARAYAN MAURYA Vs. STATE OF U P
May 29, 2012
AWADHESH PRATAP SINGH Vs. STATE OF U P
April 13, 2012
Awadhesh Pratap Singh and Others Vs. State of U.P.and Others
April 13, 2012
AWADHESH SINGH Vs. STATE OF U P
May 4, 2012
AWASTHI COLD STORAGE PVT LTD Vs. STATE OF U P
September 24, 2012
AWDESH KUMAR & 47 ORS. Vs. STATE OF U.P. THROUGH PRIN. SECY. DEPTT. OF IRRIGATION LKO.
February 1, 2012
AYODHYA PRASAD Vs. COMMISSIONER LUCKNOW DIVISION
February 10, 2012
AYODHYA PRASAD Vs. STATE OF U P
May 10, 2012
AYODHYA PRASAD TEWARI Vs. RAMESH CHANDRA
March 1, 2012
AYODHYA SINGH Vs. ADYA SINGH
May 25, 2012
AYUB Vs. STATE OF U P
August 28, 2012
AZAD KHAN Vs. STATE OF U.P
May 30, 2012
AZAD SINGH Vs. STATE OF U P
September 11, 2012
AZAD YADAV Vs. STATE OF U P
February 3, 2012
B M NEW INDIA ASSURANCE CO LTD Vs. RAM MOHAN DIXIT
September 13, 2012
B.M.G. CONSTRUCTION Vs. NATIONAL SMALL INDUSTRIES CORPORATION LTD
May 31, 2012
B.P.SINGH Vs. RAMESH CHANDRA RAI
September 26, 2012
BABA BHARAT LAL Vs. STATE OF U P THROUGH SECRETARY DEPARTMENT OF URBAN
April 27, 2012
BABADEEN Vs. STATE OF U P
May 11, 2012
BABALU Vs. STATE OF U.P.
January 12, 2012
BABBAN ATISHBAJ Vs. STATE OF U.P.
May 16, 2012
BABBAN GUPTA ALIAS SUSHIL KUMAR Vs. STATE OF U.P. AND OTHERS
January 12, 2012
BABBU Vs. STATE OF U P
December 6, 2012
BABLOO ALIAS VIRENDRA Vs. STATE OF U P
April 25, 2012
BABU DASHRATH SINGH INTER COLLEGE & ANOTHER Vs. STATE OF U.P. & ORS.
July 6, 2012
BABU KHAN Vs. ORIENTAL INSURANCE COMPANY LTD
July 25, 2012
BABU LAL Vs. STATE OF U P
March 23, 2012
BABU LAL Vs. VIRWATI
February 10, 2012
BABU LAL Vs. SHANTI DEVI
August 22, 2012
BABU LAL Vs. MOHAMMED ANIS
April 18, 2012
BABU RAM Vs. STATE OF U P
April 20, 2012
BABU RAM Vs. STATE OF U P
May 10, 2012
BABU RAM Vs. D J VARANASI
September 14, 2012
BABU RAM Vs. STATE OF U.P.
October 19, 2012
BABU RAM Vs. STATE OF U.P.
December 14, 2012
BABU RAM Vs. RAHIMULLAH MAHOMMAD
November 9, 2012
BABU RAM SAXENA Vs. KISHAN CHAND KAUSAR
April 2, 2012
BACHAN SINGH Vs. COMMISSIONER LKO
July 16, 2012
BACHANU YADAV AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
January 16, 2012
BACHCHI (DIED) BY L R Vs. BOARD OF REVENUE U P AT ALLAHABAD
March 19, 2012
Bachchi (Died) By L.R. Vs. Board of Revenue, U.P.At Allahabad and Others
March 19, 2012
BACHH RAJ Vs. KANDHAI & OTHERS
February 3, 2012
BACHHA @ NIHAL PASI Vs. UNION OF INDIA
June 1, 2012
BACHHU Vs. STATE OF U P
April 13, 2012
BADAR ALI Vs. A.D.J., COURT NO. 4, RAMPUR AND OTHERS
September 5, 2012
BADKA Vs. DISTRICT MAGISTRATE BAHRAICH
January 19, 2012
BADRI SINGH Vs. RAMESHWAR PRASAD
April 6, 2012
BADRI SINGH Vs. RAMESHWAR PRASAD
April 11, 2012
BADRI VISHAL TANDON Vs. STATE OF U P
November 2, 2012
BAGWATI SINGH Vs. STATE OF U P
February 6, 2012
BAIJ NATH Vs. STATE OF U P
March 2, 2012
BAIJ NATH Vs. NATIONAL INSURANCE CO. LTD. AND OTHERS
September 19, 2012
BAJAJ ALLIANZ GENERAL INSURANCE CO Vs. SANTOSH KUMAR
March 1, 2012
BAJRANG BALI PANDEY Vs. INNAR YADAV AND OTHERS
March 19, 2012
BAJRANGI PANDEY Vs. GYANDUTT PANDEY
February 29, 2012
BAL CHAND AND ORS. Vs. STATE OF U.P. THROUGH ITS PRIN. SEY. REVENUE LKO. AND ORS.
February 14, 2012
BAL KRISHNA AWASTHI Vs. MANAGING DIRECTOR U P S R T C
January 31, 2012
BAL KRISHNA AWASTHI Vs. MANAGING DIRECTOR U P S R T C LUCKNOW
January 1, 2012
BALBEER SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAREILLY CAMP BADAUN
February 6, 2012
BALBIR SINGH Vs. STATE OF U P
March 2, 2012
BALDEO Vs. STATE OF U P
December 20, 2012
BALDEV SINGH Vs. STATE OF UTTAR PRADESH
January 1, 2012
BALDEV SINGH Vs. STATE OF U P
January 12, 2012
BALESHWAR PRATAP SINGH & 16 ORS. Vs. STATE OF U.P. THROUGH PRIN. SECY. DEPTT. OF IRRIGATION LKO.
February 3, 2012
Bali Ram Vs. State of U.P.
February 6, 2012
BALIA-ETAWAH GRAMIN BANK EMPLOYEES ASSOCIATION Vs. UNION OF INDIA AND OTHERS
January 13, 2012
BALIRAM Vs. STATE OF U P
February 6, 2012
BALKRISHAN SHARMA Vs. STATE OF U P
August 31, 2012
BALLI Vs. D D C
March 30, 2012
BALMER LAWRIE KARMACHARI SANGH Vs. UNION OF INDIA
May 15, 2012
BALRAJ Vs. DIRECTOR OF CONSOLIDATION
February 9, 2012
BALRAJ RUPANI Vs. SHANTI DEVI
August 27, 2012
BALRAM PANDEY Vs. BOARD OF REVENUE
July 3, 2012
BALRAMPUR CHINI MILLS LTD. Vs. UNION OF INDIA
May 18, 2012
BALVANT KUMAR YADAV Vs. UNION OF INDIA AND OTHERS
October 1, 2012
BANDANA BOSE Vs. BANARAS HINDU UNIVERSITY
March 2, 2012
BANDHU RAM Vs. STATE OF U P
May 1, 2012
BANGALI PRASAD VERMA Vs. DINESH CHANDRA DUBEY,REGIONAL FOOD CONTROLLER
July 17, 2012
BANI SINGH Vs. STATE OF U.P
October 16, 2012
BANI SINGH Vs. MUKESH GUPTA
September 4, 2012
BANK OF INDIA Vs. CENTRAL INDUSTRIAL TRIBUNAL AND OTHERS
January 12, 2012
BANKE LAL KESHARWANI & ANOTHER Vs. STATE OF U.P. & OTHERS
January 13, 2012
BANKEY BEHARI PUROHIT Vs. STATE OF U P
July 25, 2012
BANKEY LAL, S/O MITHAI LAL Vs. STATE OF U.P.
December 18, 2012
BANSWARI LAL BANKA Vs. DISTRICT JUDGE
January 9, 2012
BANTOO Vs. STATE OF U P
March 30, 2012
BARE BABU & OTHERS Vs. STATE OF U P
November 6, 2012
BASANT KUMAR DWIVEDI Vs. KANCHAN DWIVEDI
July 9, 2012
BASANT LAL AGARWAL Vs. VTH ADDITIONAL DISTRICT
July 16, 2012
BASDEO Vs. STATE OF U P
July 12, 2012
BASHIR AFZAR & OTHERS Vs. ALI AHMAD & OTHERS
February 21, 2012
BASHIR AHMAD Vs. TAIYAB HUSAIN
May 1, 2012
BASHIRUDDIN Vs. TEEPO
April 26, 2012
BASIC SHIKSHA PARISHAD THROUGH ZILA BASIC SHIKSHA ADHIKARI Vs. PRESCRIBED AUTHORITY/ADDL. CITY MAGISTRATE (IIIRD)
August 21, 2012
BASUDEO YADAV Vs. POORAN LAL SONKAR
May 10, 2012
BASUDEV Vs. STATE OF U.P.
May 21, 2012
BASUDEV Vs. STATE OF U.P. AND OTHERS
January 13, 2012
BAUWA SINGH @ ARVIND SINGH Vs. STATE OF U P
February 29, 2012
BECHAN SINGH YADAV Vs. STATE OF U.P.
March 2, 2012
BECHAN THROUGH LRS Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
February 7, 2012
BECHU Vs. DEPUTY DIRECTOR OF CONSOLIDATION
July 3, 2012
BEECO ELECTRICAL INDIA Vs. PASHCHIMANCHAL VIDYUT VITRAN NIGAM LTD
June 14, 2012
BEENA AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE COURT NO. 3 ALIGARH AND OTHERS
December 17, 2012
BEENA SRIVASTAVA Vs. STATE OF U.P. THR. PRIN. SECY., REVENUE, CIVIL SECTT. & 3 ORS.
January 20, 2012
BEER SAIN YADAV Vs. UDAI BHAN
July 17, 2012
BEERBALA Vs. STATE OF U P
July 18, 2012
BEGRAJ Vs. STATE OF U.P. AND OTHERS
January 12, 2012
BEHARI JI VRAJMAN MANDIR, SRI BEHARI JI AND ANOTHER Vs. PATKOO YADAV
August 22, 2012
BHAGAUTI PRASAD Vs. STATE OF U.P.THROUGH THE PRIN. SECY. DEPTT. OF REVENUE & ORS.
January 5, 2012
BHAGAUTI PRASAD Vs. STATE OF U P
April 20, 2012
BHAGIRATH ARYA Vs. STATE OF U P
January 9, 2012
BHAGIRATHI SINGH Vs. STATE OF U P
April 11, 2012
BHAGWAN BHAJNASHRAM, VRINDAVAN BY SECRETARY RAJ KUMAR Vs. JUGAL KISHOR SHARMA
September 4, 2012
BHAGWAN DEEN Vs. ADDL COMMISSIONER
August 9, 2012
BHAGWAN MISHRA Vs. STATE OF UTTAR PRADESH
February 21, 2012
BHAGWAN SINGH Vs. STATE OF U P
September 24, 2012
BHAGWANTI Vs. UMA KANT AND OTHERS
December 19, 2012
BHAGWAT SINGH Vs. RAJENDRA PRASAD ALIAS RAJENDER PRASAD
March 26, 2012
BHAGWATI PRASAD Vs. BASANTI AND OTHERS
November 20, 2012
BHAGWATI SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P CAMP AT GORAKHPUR
January 25, 2012
Bhagwati Singh and others Vs. State of U.P.and others
February 6, 2012
BHAIYA LAL PAL Vs. STATE OF U P
August 31, 2012
BHAJAN LAL Vs. RAJMALA
December 6, 2012
BHAJAN LAL Vs. RAJMALA
November 21, 2012
BHAJAN LAL DIWAKAR Vs. BANI SINGH THAKURELA AND ORS.
July 20, 2012
BHAJNO DEVI Vs. STATE OF U P
April 30, 2012
BHANOO Vs. STATE OF U P
May 16, 2012
BHANU PRAKASH CHATURVEDI Vs. JAIRANI AND ORS.
May 29, 2012
BHANU PRATAP SINGH Vs. STATE OF U P
January 20, 2012
BHANU PRATAP SINGH Vs. STATE OF U.P. AND OTHERS
January 11, 2012
BHARAT LAL Vs. THE STATE BANK OF INDIA THRU B.M.
February 28, 2012
BHARAT PETROLEUM CORPORATION LTD Vs. ANANT ARORA
September 5, 2012
BHARAT SANCHAR NIGAM LTD. THRU. PRIN. GENERAL MANAGER Vs. DWARIKA NATH AND OTHERS
October 11, 2012
BHARAT SINGH Vs. DISTRICT BASIC SHIKSHA ADHIKARI BIJNOR
October 12, 2012
BHARAT WIRE ROPES LTD. Vs. UNIO OF INDIA
May 17, 2012
BHARTI AXA GENERAL INSURANCE COMPANY LIMITED Vs. MUMINA
January 5, 2012
BHARTU Vs. NAWAL ALIAS CHHOTEY
January 24, 2012
BHAVYA NAITHANI Vs. STATE OF U P
August 30, 2012
BHAWAR SINGH SON OF JAHAR SINGH Vs. STATE OF U.P.
December 18, 2012
BHEDJEET CHAUDHARY Vs. STATE OF U P
April 27, 2012
BHEEKAM CHANDRA Vs. STATE OF U P
May 7, 2012
BHEEM SEN SHARM & 9 ORS. Vs. STATE OF U.P. THROUGH PRIN. SECY. DEPTT. OF IRRIGATION LKO.
February 2, 2012
BHIKHARI SINGH PARIHAR Vs. STATE OF U.P. THRU PRIN. SECY. MEDICAL & 2 ORS.
January 18, 2012
BHIMMA Vs. STATE OF U P
August 3, 2012
BHIYA LAL YADAV Vs. COMMISSIONER ALL
December 4, 2012
BHOLA NATH GUPTA & OTHERS Vs. STATE OF U.P. & OTHERS
January 12, 2012
BHOOP SINGH Vs. STATE OF U P
August 23, 2012
BHOORA SINGH ALIAS NETRA PAL SINGH Vs. SATYAVEER SINGH
February 27, 2012
BHOORAMAL KEDAR NATH Vs. COMMISSIONER, TRADE TAX
May 7, 2012
BHOORI Vs. MAUJANA MOHD. YAQUB & ANOTHER
July 24, 2012
BHULAI Vs. ADDITIONAL DISTRICT JUDGE
January 6, 2012
BHULE RAM CHANDEL Vs. STATE OF U.P.
August 14, 2012
BHUMANI DEEN Vs. STATE OF U P
November 20, 2012
BHUPENDRA NATH SHARMA Vs. STATE OF U.P. AND OTHERS
March 20, 2012
BHUPENDRA SINGH Vs. BOARD OF REVENUE U P
August 17, 2012
BHUPENDRA TYAGI Vs. STATE OF U P
January 16, 2012
BHURE ALIAS MONISH Vs. STATE OF U P
August 7, 2012
BHUREY Vs. RAISH AHMAD
September 13, 2012
BHUREY @ HETRAM Vs. STATE OF U P
April 19, 2012
BHUVNENDRA PRATAP SINGH Vs. STATE OF U P
May 7, 2012
BHUVNESHWER MISHRA & ANOTHER Vs. STATE OF U P & ANOTHER
September 11, 2012
BHUWAI LAL & OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION, ALLAHABAD & OTHERS
January 12, 2012
BIHARI PRASAD Vs. STATE OF U.P.
September 24, 2012
BIJENDRA AND OTHERS Vs. STATE OF U.P. & OTHERS
January 16, 2012
BIJLI COTTON MILL Vs. U.P. POWER CORPORATION LTD. & ANOTHER
January 10, 2012
BIKAU YADAV Vs. STATE OF U P
September 6, 2012
BILASO DEVI Vs. UNION OF INDIA
March 29, 2012
BIMAL KUMAR JAIN Vs. SURESH CHANDRA JAIN
January 10, 2012
BINDESHWARI PRASAD SONI Vs. ADDL. DISTRICT JUDGE COURT NO. 1
September 19, 2012
BINDESHWARI PRASAD TIWARI AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
January 16, 2012
BINDU VARSHNEY Vs. STATE OF U P
August 23, 2012
BIRBAL Vs. ADDL COLLECTOR
August 21, 2012
BIREY Vs. STATE OF U P
January 2, 2012
BIRJENDRA SINGH Vs. CIVIL JUDGE HAVELI (J D) DISTT FAIZABAD
September 18, 2012
BISHAN PAL SAXENA Vs. STATE OF U.P. THR. ITS PRIN. SECY. LAW & 4 ORS.
January 12, 2012
BISHUNLAL Vs. ADDITIONAL DISTRICT
August 22, 2012
BISHWANATH DECEASED S/O LATE CHHATHU SAHU Vs. NANYEE SINGH DECEASED S/O LATE SARVAN SINGH
February 24, 2012
BISMILLAH Vs. LALJI
September 25, 2012
BOBU LAL SONI AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 16, 2012
BRAHM PAL PANCHAL Vs. UNION OF INDIA
October 11, 2012
BRAHMADEEN Vs. STATE OF U P
July 17, 2012
BRAHMAWARTA COMMERCIAL CO OPERATIVE BANK LTD Vs. PRESIDING OFFICER
May 31, 2012
BRAHMDEO YADAV Vs. STATE OF U.P.
November 6, 2012
BRAHMSINGH AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 12, 2012
BRAJ BHUSHAN SINGH Vs. STATE OF U P
January 9, 2012
BRAJ BHUSHAN SINGH Vs. STATE OF U.P.
October 5, 2012
BRAJ BHUSHAN SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 12, 2012
BRAJ KUMAR Vs. STATE OF U.P.
May 14, 2012
BRAJ PAL Vs. STATE OF U P
March 20, 2012
BRAJESH KUMAR Vs. UNION OF INDIA THROUGH SECY. HOME DEPTT. CENTRAL GOVT. NEW DELHI
February 2, 2012
BRAJNANDAN SAROOP BHATNAGAR Vs. SANGRAM YADAVA & OTHERS
January 4, 2012
BRIDHI CHAND Vs. DEPUTY DIRECTOR OF CONSOLIDATION
January 4, 2012
BRIG J.K. BHALLA & ANOTHER Vs. SPECIAL JUDGE ADDL. DISTT. JUDGE & OTHERS
January 12, 2012
BRIJ KISHORE Vs. STATE OF U.P.
July 12, 2012
BRIJ KISHORE VERMA Vs. STATE OF U.P.
September 21, 2012
BRIJ LAL Vs. STATE OF U P
March 23, 2012
BRIJ LAL Vs. PIYAREY HASSAN
August 23, 2012
BRIJ LAL SINGH AND ANOTHER Vs. STATE OF U.P. AND OTHERS
November 22, 2012
BRIJ MOHAN Vs. STATE OF U P
February 28, 2012
BRIJ MOHAN Vs. PEETAM SINGH
March 22, 2012
BRIJ NANDAN GUPTA Vs. IIIRD ADDL. DISTRICT JUDGE, RAMPUR
July 30, 2012
BRIJ NATH SINGH @ B.N. SINGH Vs. STATE OF U.P. AND ANOTHER
January 16, 2012
BRIJ PAL SINGH Vs. STATE OF U P THROUGH PRINCIPAL SECRETARY
October 9, 2012
BRIJ PAL SINGH Vs. STATE OF UTTAR PRADESH AND OTHERS
January 10, 2012
BRIJBALA Vs. ADDITIONAL DISTRICT JUDGE, COURT
November 21, 2012
BRIJENDRA KUMAR Vs. DISTRICT
December 20, 2012
BRIJENDRA KUMAR SONKAR Vs. STATE OF U P
July 19, 2012
BRIJENDRA SINGH Vs. STATE OF U P
February 13, 2012
BRIJENDRA SINGH Vs. STATE OF U P
March 16, 2012
BRIJESH AWASTHI Vs. STATE OF U P
December 7, 2012
BRIJESH KUMAR SHUKLA Vs. ZILA BASIC SHIKSHA ADHIKARI, SANT RAVIDAS NAGAR & ORS.
January 2, 2012
BRIJESH KUMAR UPADHYAYA Vs. STATE OF U P
November 1, 2012
BRIJESH KUMARI Vs. STATE OF U P
July 27, 2012
BUDDH PAL SINGH Vs. STATE OF U P
January 16, 2012
BUDDHIRAM Vs. STATE OF U.P.
September 26, 2012
BUDDHU SINGH ALIAS ANIL KUMAR Vs. STATE OF U P
January 20, 2012
BUDH RAM GIRDHAR GOPAL Vs. COMMISSIONER
November 20, 2012
BUDH SAGAR Vs. JAI PRAKASH
December 7, 2012
BUDHA RAM Vs. STATE OF U P
February 14, 2012
BUDHI SAGAR SHULKLA Vs. STATE OF U P
December 19, 2012
BUDHRAJ AND ANOTHER Vs. STATE OF U.P.
October 12, 2012
BUILDERS ASSOCIATION OF INDIA Vs. STATE OF U P
August 6, 2012
BUNDA Vs. STATE OF U P
May 25, 2012
BUNDI Vs. STATE OF U.P.
April 30, 2012
C I T Vs. BERRY TRADING LTD
January 13, 2012
C I T Vs. KAPIL KUMAR KAKKAR, AGRA
January 17, 2012
C I T Vs. NEERAJ RASTOGI
February 16, 2012
C I T Vs. VAIBHAV CASTINGS PVT LTD
February 6, 2012
C I T Vs. D J & OTHERS
February 9, 2012
C.B.I., THRU DIR. Vs. SPECIAL JUDICIAL MAGISTRATE. I FOR CBI CASES LUCKNOW AND ORS.
January 11, 2012
C.L. GUPTA Vs. M/S. SHAKUNTLA JAGDISHWAR CHARITABLE TRUST
January 30, 2012
C.O.M., DR. RAM MANOHAR LOHIYA SMARAK KISAN MAHAVIDYALAYA SAMITI AND OTHERS Vs. STATE OF U.P. AND OTHERS
September 20, 2012
C.P. VIDYA NIKETAN INTER COLLEGE SHIKSHAN SOCIETY Vs. UNION OF INDIA
October 16, 2012
C/M ADARSH HARI BAL VIDYALAYA Vs. STATE OF U.P. THRU ITS SECY. AND OTHERS
January 12, 2012
C/M D.A.V. INTERMEDIATE COLLEGE Vs. STATE OF U.P.
May 1, 2012
C/M DAYANAND INTER COLLEGE AND ANOTHER Vs. STATE OF U.P. THRU SECY. AND OTHERS
January 13, 2012
C/M GURUKUL UCHCHATAR MADHYAMIC SANSKRIT VIDYALAYA AND ANOTHER Vs. STATE OF U.P. THRU DIRECTOR OF EDUCATION AND OTHERS
January 12, 2012
C/M INTER COLLEGE Vs. STATE OF U P THRU SECY
January 12, 2012
C/M KAMLA BALIKA INTER COLLEGE Vs. STATE OF U P THRU PRINCIPAL SECY
February 14, 2012
C/M MUKT NATH TAPSI NATH SHIKSHA SAMITI Vs. STATE OF U P
July 9, 2012
C/M OF SRI KAILASH NATH BALIKA VIDYALAYA INTER COLLEGE Vs. STATE OF U P
March 19, 2012
C/M ROHTA INTER COLLEGE AND ANOTHER Vs. STATE OF U.P. THRU SECY. AND OTHERS
January 12, 2012
C/M SHREE BANHWA BABA LAGHU MADHYAMIK VIDYALAYA EKDALLA Vs. STATE OF U.P. THROUGH SECRETARY BASIC EDUCATION AND OTHERS
January 12, 2012
C/M SHRI ANANT ADARSH INTER COLLEGE GANIYARI Vs. STATE OF UP
March 29, 2012
C/M SRI KALIKA INTERMEDIATE COLLEGE AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 13, 2012
C/M SRI RAM KRISHNA BAL NIKETAN Vs. ASSISTANT REGISTRAT FIRMS SOCI
September 14, 2012
C/M UDIT NARAYAN INTER COLLEGE Vs. U.P. STATE PUBLIC SERVICE TRIBUNAL & OTHERS
January 13, 2012
C/M, KANYA VIDYALAYA KISRAULI Vs. STATE OF U.P
October 17, 2012
CANARA BANK Vs. RAMESH CHANDRA SINGHAL
December 19, 2012
CEMENT UDYOG KARMACHARI UNION Vs. STATE OF U.P. AND OTHERS
February 8, 2012
CENTRAL BANK KARMCHARI GRIH NIRMAN SAHAKARI SAMITI LTD Vs. SHANTI PRASAD (SINCE DECEASED)
September 25, 2012
CENTRAL BANK OF INDIA Vs. UNION OF INDIA
May 16, 2012
CENTRAL BANK OF INDIA Vs. PRESIDING OFFICER
May 9, 2012
CENTRAL BANK OF INDIA THRU REGIONAL MANAGER Vs. SMT. MUNNI DEVI & ANOTHER
January 2, 2012
CENTRAL CONSUMER COOP STORES LTD Vs. VIPIN KUMAR
October 9, 2012
CENTRAL DISTILLERY AND BREWERIES LTD Vs. LABOUR COURT
May 14, 2012
CENTRAL DRUG INSTITUTION Vs. GYANESHWAR TRIPATHI AND OTHERS
April 11, 2012
CENTRAL INDUSTRIAL SECURITY FORCE Vs. BEDI RAM
March 16, 2012
CHACHA NEHRU VIDYALAYA Vs. STATE OF U P
July 10, 2012
CHAMAN Vs. STATE OF U.P.
December 11, 2012
CHAMAN SINGH Vs. DEPUTY DIRECTOR
September 21, 2012
CHAND RATAN LADDHA Vs. ADDTIONAL DISTRCT JUDGE
July 26, 2012
CHANDAN KUMAR YADAV Vs. STATE OF U.P.
October 9, 2012
CHANDAN SINGH Vs. IST ADDL DISTRICT JUDGE
March 22, 2012
CHANDAR BHUSHAN NISRA Vs. STATE OF U P
October 12, 2012
CHANDEL INT UDYOG Vs. COMMISSIONER OF TRADE TAX
May 4, 2012
CHANDRA BABU Vs. COMMISSIONER CHITRAKOOT DHAM MANDAL, BANDA AND OTHERS
July 19, 2012
CHANDRA BALI Vs. ADDL. COMMISSIONER AND OTHERS
February 8, 2012
CHANDRA BALI Vs. ADDL COMMISSIONER VARANASI DIVISION VARANASI
February 7, 2012
CHANDRA BHAN Vs. STATE
February 13, 2012
CHANDRA BHWAN PUSHPAKAR Vs. STATE OF U.P.
March 12, 2012
CHANDRA KALA Vs. RIYASAT NAWAB & OTHERS
December 7, 2012
CHANDRA KANT GUATAM Vs. STATE OF U.P. & ANOTHER
February 3, 2012
CHANDRA KISHORE MISRA Vs. STATE OF UP
August 22, 2012
CHANDRA KUMARI Vs. STATE OF U P
August 31, 2012
CHANDRA LOK GRAMIN SAHKARI AWAS SAMITI Vs. STATE OF U P
February 10, 2012
CHANDRA METAL COMPANY Vs. AVTAR SINGH
September 4, 2012
CHANDRA PAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAREILLY
February 2, 2012
CHANDRA PAL Vs. STATE OF U P
May 23, 2012
CHANDRA PAL GUPTA Vs. MATHURA DUTT PANT
December 5, 2012
CHANDRA PAL SINGH Vs. STATE OF U P
September 19, 2012
CHANDRA PRAKASH Vs. MILK COMMISSIONER/SECRETARY MILK DEVELOPMENT
July 31, 2012
CHANDRA PRAKASH SHUKLA Vs. INDRAMANI SEMWAL
September 17, 2012
CHANDRA PRAKASH TRIPATHI Vs. STATE OF U.P. THROUGH PRIN. SECY. DEPTT. OF TAX LKO. AND ANR.
March 12, 2012
CHANDRA SHEKHAR RAWAT Vs. STATE OF U P
December 3, 2012
CHANDRADEV RAM YADAV (KARAILI) MINISTER SMALL SCALE Vs. LOKAYUKTA U P
March 12, 2012
CHANDRAKANTA Vs. STATE OF U P
August 23, 2012
CHANDRAMA ALIAS MAGRAM YADAV Vs. STATE OF U P
September 12, 2012
Chandrama Chauhan and another Vs. State of U.P.
February 21, 2012
CHANDRAMA PRASAD Vs. STATE OF U P
October 16, 2012
CHANDRAPAL Vs. STATE OF U P
December 13, 2012
CHANDRAPAL Vs. STATE OF U P
July 3, 2012
CHANDRASEN CHAUHAN Vs. STATE OF U P
February 21, 2012
CHANDVEER Vs. STATE OF U.P. AND OTHERS
December 7, 2012
CHANGA SINGH Vs. B. MUTTU KUMAR SWAMI, I.A.S., COLLECTOR AND OTHERS
February 14, 2012
CHANNU LAL AND ORS. Vs. VTH ADDITIONAL DISTRICT JUDGE AND ORS.
July 26, 2012
CHARAN SINGH Vs. VII A D J
January 24, 2012
CHARANJEET SINGH Vs. STATE OF U P
July 19, 2012
CHARANJEET SINGH AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 11, 2012
CHATUR SINGH Vs. STATE OF U.P. AND OTHERS
February 28, 2012
CHATURBHUJ Vs. STATE OF U P
September 12, 2012
CHAUDHARY Vs. PRABHAWATI
May 18, 2012
CHAUHAN ROAD LINES Vs. UNION OF INDIA
January 31, 2012
CHAUHARYA DUBEY Vs. STATE OF U P
March 22, 2012
CHEEMA PAPER LTD Vs. COMMISSIONER TRADE TAX U P LKN
May 22, 2012
CHET RAM Vs. STATE OF U.P.
March 18, 2012
CHET RAM Vs. STATE OF U P
January 13, 2012
CHET RAM Vs. STATE OF U P
May 18, 2012
CHHABBU LAL Vs. STATE OF U P
October 30, 2012
CHHABI NATH Vs. STATE OF U.P. AND ANOTHER
January 16, 2012
CHHABIRAJ Vs. STATE OF U P
December 19, 2012
CHHADMI LAL SUBHASH CHANDRA Vs. STATE OF U P
March 2, 2012
CHHATRA PAL SINGH Vs. STATE OF U.P. THRU ITS SECY. AND OTHERS
January 13, 2012
CHHATTHU Vs. STATE OF U P
August 6, 2012
CHHEDA ALIAS CHHEDDU Vs. STATE
October 30, 2012
CHHEDA LAL (DEAD) Vs. IIIRD A.D.J. AND OTHERS
August 27, 2012
CHHEDA LAL AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 16, 2012
CHHEDI LAL Vs. STATE OF U P
September 13, 2012
CHHITAR MALL (DECEASED) AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE, DISTRICT HATHRAS AND OTHERS
December 5, 2012
CHHOTAN LAL SAINI Vs. KULDEEP BATLA
May 15, 2012
CHHOTE LAL ALIAS RAJU Vs. STATE OF U P
October 10, 2012
CHHOTEY Vs. STATE OF U P
September 28, 2012
CHHOTEY KHAN AND OTHERS Vs. STATE OF U.P.
January 4, 2012
CHHOTEY LAL Vs. STATE OF U.P. THROUGH PRIN. SECY. DEPTT. OF FOREST LKO. & ORS.
March 2, 2012
CHHOTEY LAL VERMA Vs. UNION OF INDIA
November 2, 2012
CHHUTTAN @ YADVENDRA Vs. STATE OF U.P. AND ANOTHER
February 10, 2012
CHIEF ENGINEER BAREILLY Vs. KISHORE BANDHU ENGINEER
January 12, 2012
CHIRAUNJI LAL YADAV Vs. STATE OF U P
August 7, 2012
CHITRAKOOT DHAM MANDAL JAL SANSTH Vs. STATE OF U P
November 2, 2012
CHRIST CHURCH COLLEGE SOCIETY Vs. STATE OF U P
August 9, 2012
CHUNNI LAL Vs. HARISH RAGHAV
March 23, 2012
CHURCH CITY JUNIOR HIGH SCHOOL Vs. STATE OF U P
September 7, 2012
CIT Vs. PASANDIA STEELS PROFILES (P) LTD. GHAZIABAD
April 4, 2012
CIT Vs. MUZAFFARNAGAR CEMENT AGENCY
April 5, 2012
CIT Vs. VINDHYAVASINI DEVI
April 10, 2012
CIT Vs. M.I. BUILDERS PVT.LTD
May 28, 2012
CIT Vs. YADURAJ KANODIA TRUST
December 14, 2012
CIT Vs. MIQ STEELS (P.) LTD.
November 8, 2012
CIT Vs. KANODIA & SONS
December 6, 2012
CIT Vs. ANAND DUPLEX LTD.
September 5, 2012
CIT Vs. RAJESH KUMAR PANDEY
July 2, 2012
CIT Vs. SANJAY KUMAR AGRAWAL
December 14, 2012
CIT Vs. SWARAJ COLD STORAGE (P.) LTD.
October 30, 2012
CIT Vs. BALWANT RAI DEWAN
October 30, 2012
CIT Vs. TEACHERS HOUSING COOPERATIVE SOCIETY
October 29, 2012
CIT Vs. KANHAIYA LAL AGARWAL
January 31, 2012
CIT Vs. RAMU LAL AGARWAL
January 17, 2012
CIT AND ANOTHER Vs. SURENDRA CHAND BANSAL
October 4, 2012
CIT KANPUR Vs. SHADI RAM GANGA PRASAD
February 7, 2012
CIT, MUZAFFARNAGAR AND ANOTHER Vs. TRIVENI ENGINEERING INDUSTRIES LTD
February 7, 2012
CIT-I, AGRA Vs. ANIL CHAND BANSAL
October 4, 2012
COLLECTOR Vs. SRI BACHHAN
January 13, 2012
COLLECTOR & OTHERS Vs. GOPAL SINGH & OTHERS
January 10, 2012
COLLECTOR DISTRICT MAGISTRATE Vs. ARJUN PRASAD PATEL
March 20, 2012
COLLECTOR MIRZAPUR Vs. DAYAL DAS
March 1, 2012
COLLECTOR, MIRZAPUR Vs. NAND KISHORE AGARWAL
September 6, 2012
COLLECTORATE BAR ASSOCIATION Vs. STATE OF U P
October 18, 2012
COMMISSIONER CENTRAL EXCISE Vs. MANOJ KUMAR
September 27, 2012
COMMISSIONER CENTRAL EXCISE 7-A ASHOK MARG LKO. Vs. M/S TECHNICAL ASSOCIATES LTD. FAIZABAD ROAD LKO.
January 12, 2012
COMMISSIONER CENTRAL EXCISE ALLAHABAD Vs. HINDALCO INDUSTRIES LTD
February 6, 2012
COMMISSIONER COMMERCIAL TAX Vs. SURUCHI FOODS PVT LTD
April 26, 2012
COMMISSIONER COMMERCIAL TAX U P LUCKNOW Vs. PANCH KANYA ROAD CARRIERS GHAZIABAD
April 26, 2012
COMMISSIONER CUSTOMS Vs. WEBBING AND BELTING PVT LTD
November 8, 2012
COMMISSIONER CUSTOMS & CENTRAL EXCISE COMMISSIONERATE Vs. ECO PRODUCTS (INDIA) PVT LTD
July 6, 2012
COMMISSIONER OF C. EX. Vs. CAMPHOR ALLIED PRODUCTS LTD.
August 7, 2012
COMMISSIONER OF C. EX. Vs. DELPHI AUTOMOTIVE SYSTEMS LTD.
May 16, 2012
COMMISSIONER OF CENTRAL EXCISE Vs. MUNIRUDDIN
March 15, 2012
COMMISSIONER OF CENTRAL EXCISE Vs. U.T. LTD.
May 15, 2012
COMMISSIONER OF CENTRAL EXCISE Vs. UFAN CHEMICALS
September 5, 2012
COMMISSIONER OF CENTRAL EXCISE Vs. ANJANI STEEL (P) LTD.
April 2, 2012
COMMISSIONER OF CENTRAL EXCISE Vs. POLAR INDUSTRIES LTD.
July 19, 2012
COMMISSIONER OF CENTRAL EXCISE Vs. STANDARD SURFACTANTS LTD.
October 19, 2012
COMMISSIONER OF COMMERCIAL TAX Vs. KRISHNA BROTHERS
November 30, 2012
COMMISSIONER OF CUS AND C EX , MEERUT Vs. CORRUFAB PVT LTD
September 10, 2012
COMMISSIONER OF CUS. & C. EX. Vs. TELETUBE ELECTRONICS LTD.
July 17, 2012
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE Vs. SARU SMELTING PVT. LTD.
April 5, 2012
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE Vs. M/S. MAJESTIC AUTO LTD.
July 6, 2012
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE Vs. MODERN TRANSFORMER (P) LTD.
July 26, 2012
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. SURYA CHAIN PVT. LTD.
October 29, 2012
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. SAMTEL COLOR LTD. (NO. 1)
September 20, 2012
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. MOHIT PAPER MILLS LTD.
February 21, 2012
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. SAMTEL COLOR LTD.
July 26, 2012
COMMISSIONER OF CUSTOMS, LUCKNOW Vs. ASHOK KUMAR ABROL
October 11, 2012
COMMISSIONER OF INCOME TAX Vs. NOIDA TOLL BRIDGE CO LTD
November 8, 2012
COMMISSIONER OF INCOME TAX Vs. BIHARI LAL AGRAWAL
March 2, 2012
COMMISSIONER OF INCOME TAX Vs. MANOJ KUMAR SINGH
March 12, 2012
COMMISSIONER OF INCOME TAX Vs. BULLET INTERNATIONAL
March 12, 2012
COMMISSIONER OF INCOME TAX Vs. ANJANA SABHARWAL
April 5, 2012
COMMISSIONER OF INCOME TAX Vs. R.L.SHARMA
May 23, 2012
COMMISSIONER OF INCOME TAX Vs. RESHMA ARIF
June 1, 2012
COMMISSIONER OF INCOME TAX Vs. KANHAIYA LAL JAISWAL
July 13, 2012
COMMISSIONER OF INCOME TAX Vs. ASSOCIATION FOR THE PREVENTION OF BLINDNESS
July 13, 2012
COMMISSIONER OF INCOME TAX Vs. S.K.JAIN
July 16, 2012
COMMISSIONER OF INCOME TAX Vs. VRIDNABAN REAL ESTATE (P) LTD
July 24, 2012
COMMISSIONER OF INCOME TAX Vs. MISRA PRESERVERS (P.) LTD
July 26, 2012
COMMISSIONER OF INCOME TAX Vs. UNITED ENGG. (P) LTD
August 9, 2012
COMMISSIONER OF INCOME TAX Vs. NOIDA TOLL BRIDGE CO LTD
August 24, 2012
COMMISSIONER OF INCOME TAX Vs. U.P. ASBESTOS LIMITED
September 18, 2012
COMMISSIONER OF INCOME TAX Vs. INDO GULF FERTILIZERS LTD
October 10, 2012
COMMISSIONER OF INCOME TAX Vs. PARIKALPANA ESTATE DEVELOPMENT (P.) LTD
October 11, 2012
COMMISSIONER OF INCOME TAX Vs. JEEVAN DEEP CHARITABLE TRUST
October 29, 2012
COMMISSIONER OF INCOME TAX Vs. SOCIETY OF ADVANCED MANAGEMENT STUDIES
October 29, 2012
COMMISSIONER OF INCOME TAX Vs. GULSHAN MERCANTILE URBAN CO-OPERATIVE BANK LTD
November 7, 2012
COMMISSIONER OF INCOME TAX Vs. MUZAFFARNAGAR KSHETRIYA GRAMIN BANK LTD
November 7, 2012
COMMISSIONER OF INCOME TAX Vs. AVDAIT ASHRAM SOCIETY
November 8, 2012
COMMISSIONER OF INCOME TAX Vs. NIRANKAR NATH MITTAL
November 8, 2012
COMMISSIONER OF INCOME TAX Vs. RAMPUR DISTILLERY AND CHEMICAL CO. LTD
November 8, 2012
COMMISSIONER OF INCOME TAX Vs. MUZAFFARNAGAR DISTRICT CO-OPERATIVE BANK LTD
November 8, 2012
COMMISSIONER OF INCOME TAX Vs. SANGAM STRUCTURE LTD
December 7, 2012
COMMISSIONER OF INCOME TAX Vs. GREAT CITY MANUFACTURING CO
December 10, 2012
COMMISSIONER OF INCOME TAX Vs. UDIT NARAIN AGRAWAL
December 12, 2012
COMMISSIONER OF INCOME TAX Vs. NARAIN PROPERTIES LTD
May 30, 2012
COMMISSIONER OF INCOME TAX Vs. MAWANA COOPERATIVE CANE DEVELOPMENT UNION MAWANA
July 9, 2012
COMMISSIONER OF INCOME TAX Vs. QUALITY STEEL TUBES LTD
July 16, 2012
COMMISSIONER OF INCOME TAX Vs. BRIJ BHUSHAN LAL & SONS
July 20, 2012
COMMISSIONER OF INCOME TAX Vs. DEVESH SINGH
July 23, 2012
COMMISSIONER OF INCOME TAX Vs. HINDON FORGE (P.) LTD
July 30, 2012
COMMISSIONER OF INCOME TAX Vs. KHANDELWAL ASSOCIATES
August 13, 2012
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN PIPE UDYOG LTD
August 28, 2012
COMMISSIONER OF INCOME TAX Vs. ARVIND FOOTWEAR PVT.LTD
April 11, 2012
COMMISSIONER OF INCOME TAX Vs. TULSIANI CONSTRUCTIONS & DEVELOPERS LTD
September 27, 2012
COMMISSIONER OF INCOME TAX Vs. KISAN SAHAKARI CHINI MILLS LTD
October 16, 2012
COMMISSIONER OF INCOME TAX Vs. KAN CONSTRUCTION AND COLONIZERS (P) LTD
April 9, 2012
COMMISSIONER OF INCOME TAX Vs. SENIOR MANAGER, STATE BANK OF INDIA
February 27, 2012
COMMISSIONER OF INCOME TAX Vs. SHIV OIL & DALL MILLS MATHURA
March 1, 2012
COMMISSIONER OF INCOME TAX Vs. ORIENTAL INSURANCE CO LTD
September 13, 2012
COMMISSIONER OF INCOME TAX Vs. M/S. U P COOPERATIVE SUGAR FACTORIES FEDERATION LTD
August 9, 2012
COMMISSIONER OF INCOME TAX Vs. ROTOMAC PENS LTD
August 30, 2012
COMMISSIONER OF INCOME TAX Vs. M/S. DASS FRIENDS BUILDERS (P) LTD.
November 1, 2012
COMMISSIONER OF INCOME TAX Vs. BEHARI COLD STORAGE (P.) LTD.
September 27, 2012
COMMISSIONER OF INCOME TAX Vs. BULLET INTERNATIONAL
March 21, 2012
COMMISSIONER OF INCOME TAX Vs. ST DON BOSCO EDUCATIONAL SOCIETY
April 11, 2012
COMMISSIONER OF INCOME TAX Vs. QUALITY STEEL TUBES P LTD
August 6, 2012
COMMISSIONER OF INCOME TAX Vs. MODI ZEROX LTD
August 6, 2012
COMMISSIONER OF INCOME TAX Vs. SHERVANI SUGAR SINDICATE LTD AND ORS
December 7, 2012
COMMISSIONER OF INCOME TAX (CENTRAL) Vs. LDK SHARES AND SECURITIES (P) LTD
April 5, 2012
COMMISSIONER OF INCOME TAX (CENTRAL) KANPUR Vs. KOTHARI PRODUCTS LIMITED
December 14, 2012
COMMISSIONER OF INCOME TAX (CENTRAL), KANPUR Vs. M/S KOTHARI POUCHES LTD
October 16, 2012
COMMISSIONER OF INCOME TAX -1 Vs. M/S U.P. STATE BRIDGE CORPORATION LTD.
February 3, 2012
COMMISSIONER OF INCOME TAX 1 Vs. KANT TRAVELS
April 25, 2012
COMMISSIONER OF INCOME TAX AGRA Vs. SHIRAZ POULTRY & AGRICULTURAL
May 8, 2012
COMMISSIONER OF INCOME TAX BAREILLY Vs. PILIBHIT ZILA
October 16, 2012
COMMISSIONER OF INCOME TAX I KANPUR Vs. NITIN SONI
April 26, 2012
COMMISSIONER OF INCOME TAX LUCKNOW Vs. U P STATE BRIDGE CORPORATION LTD
April 30, 2012
COMMISSIONER OF INCOME TAX MEERUT Vs. DEVENDRA PAL SINGH
August 6, 2012
COMMISSIONER OF INCOME TAX, MEERUT Vs. DEVENDRA PAL SINGH
August 6, 2012
COMMISSIONER OF INCOME TAX-II Vs. SARIN CHEMICAL LABORATORY
May 18, 2012
Commissioner, Central Excise, Allahabad Vs. Hindalco Industries Ltd.
February 6, 2012
COMMISSIONER, COMMERCIAL TAX Vs. CARYAIRE EQUIPMENTS INDIA PVT. LTD.
October 31, 2012
COMMISSIONER, TRADE TAX U.P., LUCKNOW Vs. PROJECT TECHNOLOGIST PVT. LTD.
January 31, 2012
COMMITTEE MANAGEMENT GANGA PRASAD SEWA SANSTHAN Vs. STATE OF U P
April 19, 2012
COMMITTEE MANAGEMENT SHREE SHANKER JUNIOR HIGH SCHOOL Vs. STATE OF U P
February 29, 2012
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
January 9, 2012
COMMITTEE OF MANAGEMENT Vs. DISTRICT INSPECTOR OF SCHOOLS
July 13, 2012
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
August 27, 2012
COMMITTEE OF MANAGEMENT Vs. DISTRICT INSPECTOR OF SCHOOLS
September 25, 2012
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
October 19, 2012
COMMITTEE OF MANAGEMENT Vs. DISTRICT BASIC SHIKSHA
November 2, 2012
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
September 13, 2012
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
April 10, 2012
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
May 11, 2012
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
September 26, 2012
COMMITTEE OF MANAGEMENT Vs. REGISTRAR FIRMS CHITS
August 31, 2012
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
September 18, 2012
COMMITTEE OF MANAGEMENT Vs. STATE OF U.P.
September 24, 2012
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
May 1, 2012
COMMITTEE OF MANAGEMENT Vs. REGISTRAR FIRMS SOCIETIES
December 21, 2012
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
June 1, 2012
COMMITTEE OF MANAGEMENT AND ANR. Vs. STATE OF U.P. AND ORS.
August 23, 2012
COMMITTEE OF MANAGEMENT BABA RAGHAV DAS BHAGWAN DAS POST GRADUATE COLLEGE Vs. STATE OF U P
January 24, 2012
COMMITTEE OF MANAGEMENT BAPU INTER COLLEGE DEORIA Vs. STATE OF U P
July 9, 2012
COMMITTEE OF MANAGEMENT BHARTIYA STATE BANK KARMACHARI VETAN BHOGI SAHKARI RIN SAMITI LTD Vs. STATE OF U P
January 31, 2012
COMMITTEE OF MANAGEMENT GRAMYA VIKAS UCHATTAR MADHYAMIK VIDYALAYA SAMITTEE KHUTHAN DISTRICT JAUNPUR Vs. STATE OF U P
August 24, 2012
COMMITTEE OF MANAGEMENT INTER COLLAGE Vs. STATE OF U P
January 12, 2012
COMMITTEE OF MANAGEMENT JAN SAMAJ UCCHCHATAR MADHYAMIK VIDDYAPEETH Vs. SURESH KUMAR
June 12, 2012
COMMITTEE OF MANAGEMENT KAMLA BALIKA INTER COLLEGE Vs. STATE OF U P
February 14, 2012
COMMITTEE OF MANAGEMENT KANYA VIDHYALAYA KISRAULI Vs. STATE OF U.P.
December 17, 2012
COMMITTEE OF MANAGEMENT LALA BABU BAIJAL MEMORIAL INTER COLLAGE LODIPUR GHAZIABAD Vs. STATE OF U P
March 21, 2012
COMMITTEE OF MANAGEMENT MAHAVIR SINGH SOLANKI MEMORIAL KRISHI JUNIOR HIGH SCHOOL ALIGANJ BUDAUN Vs. STATE
February 9, 2012
COMMITTEE OF MANAGEMENT MANASH INTER COLLAGE Vs. STATE OF U P
May 14, 2012
COMMITTEE OF MANAGEMENT OF JANTA HIGHER SECONDARY SCHOOL Vs. RAM PRAKASH YADAV
May 3, 2012
COMMITTEE OF MANAGEMENT OF NIRMAL KESIYA DEVI SHIKSHA SANSTHAN AND ANOTHER Vs. STATE OF U.P. AND OTHERS
October 3, 2012
COMMITTEE OF MANAGEMENT OF SAHAKARI GANNA VIKAS SAMITI LTD Vs. STATE OF U P
September 14, 2012
COMMITTEE OF MANAGEMENT PUBLIC DEGREE COLLEGE Vs. STATE OF U P
August 29, 2012
COMMITTEE OF MANAGEMENT SARVODYA MANDIR INTER COLLAGE MAHWATPUR BAWALI BAGHPAT Vs. STATE OF U P
February 6, 2012
COMMITTEE OF MANAGEMENT SHIKSHA PRASAR SAMITI DHARAI MAFI DISTRICT SULTANPUR Vs. STATE OF U P
January 10, 2012
COMMITTEE OF MANAGEMENT SHIV PRASAD NARHEJI Vs. STAE OF U P
March 2, 2012
COMMITTEE OF MANAGEMENT SHRI BRIJRAJ ADARSH INTER COLLAGE CHAUKHARA Vs. STATE OF U P
July 19, 2012
COMMITTEE OF MANAGEMENT SHRI KRISHAK JUNIOR HIGH SCHOOL Vs. STATE OF U P
November 7, 2012
COMMITTEE OF MANAGEMENT SRI KAILASH NATH BALIKA VIDYALAYA INTER COLLEGE Vs. STATE
March 19, 2012
COMMITTEE OF MANAGEMENT SWAMI VIVEKANAND SHIKSHA NIKETAN ANUSUCHIT PRATHAMIK VIDYALAYA THROUGH ITS MANAGER AND ANR. Vs. STATE OF U.P. THROUGH ITS PRINCIPAL SECRETARY SAMAJ KALYAN AND ORS.
August 24, 2012
COMMITTEE OF MANAGEMENT VASUNDHARA FOUNDATION VILLAGE REVARIDEEH Vs. STATE OF U P
September 10, 2012
COMMITTEE OF MANAGEMENT VEDIC PUTRI PATHSHALA INTER COLLEGE M NAGAR Vs. STATE OF U P
March 12, 2012
COMMITTEE OF MANAGEMENT, ANGLO SANSKRIT COLLAGE Vs. STATE OF U P
October 18, 2012
COMMITTEE OF MANAGEMENT, B.P. INTER COLLEGE, BAGHPAT AND ANOTHER Vs. STATE OF U.P. AND OTHERS
September 20, 2012
COMMITTEE OF MANAGEMENT, CHACHA NEHRU VIDYALAYA Vs. STATE OF U.P. AND OTHERS
July 10, 2012
COMMITTEE OF MANAGEMENT, CHURCH CITY JUNIOR HIGH SCHOOL Vs. STATE OF U.P.
September 7, 2012
COMMITTEE OF MANAGEMENT, D.A.V. INTER COLLAGE Vs. STATE OF U P
August 24, 2012
COMMITTEE OF MANAGEMENT, DR. RAM MANOHAR LOHIYA SMARAK KISAN MAHAVIDYALAYA SAMITI Vs. STATE OF U.P.
September 29, 2012
COMMITTEE OF MANAGEMENT, HARDWARI LAL JANHIT HIGHER SECONDARY SCHOOL Vs. STATE OF U.P.
July 30, 2012
COMMITTEE OF MANAGEMENT, JAWAHAR INTER COLLAGE Vs. STATE OF U P
July 18, 2012
COMMITTEE OF MANAGEMENT, MADRSA Vs. STATE OF U P
April 6, 2012
COMMITTEE OF MANAGEMENT, MAHADEV MAHAVIDYALAYA Vs. NATIONAL COUNCIL FOR TEACHERS EDU. NEW DELHI
March 28, 2012
COMMITTEE OF MANAGEMENT, MAKKAN LAL INTER COLLAGE Vs. STATE OF U P
August 24, 2012
COMMITTEE OF MANAGEMENT, N.A.S. INTER COLLEGE MEERUT Vs. STATE OF U.P.
May 23, 2012
COMMITTEE OF MANAGEMENT, PT. RAJA RAM PANDEY VIDYA MANDIR SOCIETY Vs. STATE OF U.P.
September 17, 2012
COMMITTEE OF MANAGEMENT, RADHA ADARSH BAL VIDYA MANDIR SAMITI Vs. STATE OF U.P.
March 28, 2012
COMMITTEE OF MANAGEMENT, RAMBETI JUNIOR HIGH SCHOOL IMALIA, AMBERGARTH, DISTRICT FIROZABAD & ANOTHER Vs. STATE OF U P & OTHERS
August 29, 2012
COMMITTEE OF MANAGEMENT, SARASWATI INTER COLLEGE PIPALHEDA, MUZAFFAR NAGAR Vs. STATE OF U.P.
September 4, 2012
COMMITTEE OF MANAGEMENT, SARVODAY HIGH SCHOOL, RAMA BAI NAGAR Vs. STATE OF U.P.
July 20, 2012
COMMITTEE OF MANAGEMENT, SARVODAYA INTER COLLAGE Vs. STATE OF U P
July 18, 2012
COMMITTEE OF MANAGEMENT, SARVODAYA INTER COLLEGE, JAUNPUR Vs. STATE OF U.P.
July 27, 2012
COMMITTEE OF MANAGEMENT, SHRI ANANT ADARSH INTER COLLEGE, GANIYARI, DEORIA AND ANOTHER Vs. STATE OF U.P. AND OTHERS
March 29, 2012
COMMITTEE OF MANAGEMENT, SRI. RAM KRISHNA BAL NIKETAN Vs. ASSISTANT REGISTRAR, FIRMS, SOCIETIES AND CHITS
September 14, 2012
COMMITTEE OF MANAGEMENT, VICTORIA INTER COLLEGE AND ANOTHER Vs. STATE OF U.P. AND OTHERS
September 19, 2012
COMMITTEE OF MANAGEMENT, YADGAR-E-HUSAINI INTER COLLAGE Vs. STATE OF U P
July 2, 2012
COMMITTEE OF MANAGEMENT,KISSAN VIDYA SABHA Vs. STATE OF U P
August 24, 2012
COMMITTEE OF MANAGMENT B S T VIDYALAYA Vs. D I O S ETAWAH
January 30, 2012
COMMITTEE OF MANAGMENT, SHRI NARANG SANSKRIT MAHA VIDYALAYA Vs. DIRECTOR OF EDUCATION
August 22, 2012
COMMR. OF CUS. & C. EX. Vs. GAURI COMPONENTS (P) LTD.
April 2, 2012
CONNAUGHT PLAZA RESTAURANT PVT LTD Vs. STATE OF U P AND OTHERS
April 9, 2012
CONSTABLE 146 PRAMOD KUMAR Vs. STATE OF U.P. AND ANOTHER
January 11, 2012
CONSTABLE 514 C P AJAB SINGH Vs. STATE OF U P & OTHERS
September 17, 2012
CONSTABLE 693 AP/ARMORAR VINOD KUMAR SINGH Vs. STATE OF U.P. AND OTHERS
January 13, 2012
COOP CANE DEVELOPMENT Vs. STATE OF U P
January 18, 2012
CR FOODS (INDIA) PRIVATE LIMITED Vs. INCOME TAX OFFICER
September 13, 2012
D B MEHTA Vs. STATE OF UTTAR PRADESH
April 19, 2012
D K VERMA Vs. STATE OF U P
August 30, 2012
D S M SHRIRAM INDUSTRIES LTD Vs. PRESIDING OFFICER
July 31, 2012
DABBU ALIAS MAHESH Vs. STATE OF U P
September 27, 2012
DAKSHINANCHAL VIDYUT VITRAN NIGAM LTD Vs. PRAKANCHA METAL WORKS PVT LTD
May 21, 2012
DALIT MANAV UTTHAN SANSTHAN Vs. STATE OF U.P. THRU SECY. AND OTHERS
January 12, 2012
DALJEET PURI Vs. ABHA PURI
February 2, 2012
DALVEER Vs. STATE OF U P
December 13, 2012
DANIS ANSARI Vs. STATE OF U P
August 13, 2012
DARUL ULLOM DEOBAND, SAHARANPUR Vs. LABOUR COURT
April 18, 2012
DARUL ULOOM DEOBAND SAHARANPUR Vs. LABOUR COURT & OTHERS
April 8, 2012
DAYA CHAND @ DAYANAND AND OTHERS Vs. SMT. DAYAWATI (SINCE DECEASED) AND OTHERS
January 5, 2012
DAYA PRASAD AIALS VAYAS JI Vs. STATE OF U P
July 27, 2012
DAYA RAM Vs. ADDITIONAL COMMISSIONER
September 24, 2012
DAYA RAM SINGH Vs. TAHSILDAR
August 9, 2012
DAYA SHANKER Vs. UMESH CHANDRA
February 29, 2012
DAYA SHANKER SHUKLA Vs. STATE OF U.P. THROUGH SECY. REVENUE DEPTT. CIVIL SECTT. LKO.
February 15, 2012
DAYANAND SHUKLA AND 3 ORS. Vs. ENGINEER IN CHIEF IRRIGATION DEPTT. SINCHAI BHAWAN LKO.
January 13, 2012
DAYANAND SURY ENGLO SANSKRAT HIGHER SECONDARY SCHOOL Vs. STATE OF U P THROUGH SECRETARY REVENUE LUCKNOW
February 2, 2012
DAYAWATI Vs. STATE OF U P
December 7, 2012
DAYAWATI Vs. STATE OF U P
August 14, 2012
DCM SHRIRAM CONSOLIDATED LTD. Vs. THE CHIEF DIRECTOR (SUGAR)/PRESCRIBED AUTHORITY
February 15, 2012
DCM SHRIRAM INDUSTRIES LTD Vs. STATE OF U P
July 26, 2012
DEBI RAM Vs. STATE
February 9, 2012
DEEN BANDHU Vs. ADDL COMMISSIONER
December 13, 2012
DEENA NATH PANDEY Vs. VISHNU SHYAM DWIVEDI
February 9, 2012
DEENA NATH SINGH Vs. STATE OF U.P.
May 21, 2012
DEEP CHANDRA Vs. SHAKUNTLA
November 29, 2012
DEEP KUMAR Vs. DISTRICT JUDGE
October 31, 2012
DEEP KUMAR TEWARI Vs. STATE OF U P
July 25, 2012
DEEPAK AGARWAL Vs. CHIEF CONTROLLING REVENUE
July 17, 2012
DEEPAK GULATI Vs. STATE OF U.P.
February 24, 2012
DEEPAK JAIN AND OTHERS Vs. SUB DIVISIONAL MAGISTRAE (D.D.M.) DHAMPUR AND OTHERS
November 23, 2012
DEEPAK KUMAR Vs. STATE OF U P
September 14, 2012
DEEPAK MITRA Vs. UNITED BANK OF INDIA
September 13, 2012
DEEPAK SINGH Vs. STATE OF U P
December 17, 2012
DEEPAK SINGH Vs. STATE OF U.P. AND ANOTHER
January 13, 2012
DELHI TRANSPORT CORPORATION Vs. LEELU
August 7, 2012
DEO DUTT Vs. STATE OF UP
April 10, 2012
DEO KRISHNA TEWARI Vs. STATE OF U.P. THROUGH SECRETARY BASIC EDUCATION AND OTHERS
February 27, 2012
DEO RAJ Vs. STATE OF UP
September 14, 2012
DEO SINGH Vs. STATE OF U P
August 1, 2012
DEPOT MANAGER, U.P. STATE ROAD TRANSPORT CORPORATION Vs. SUSHILA DEVI
December 20, 2012
DEV NANDAN UPADHYAY Vs. STATE OF U P
December 6, 2012
DEV SINGH Vs. STATE
November 23, 2012
DEVAKI NANDAN ALIAS DEVO Vs. STATE OF U P
April 16, 2012
DEVASHESH SINGH Vs. STATE OF U.P
October 5, 2012
DEVENDRA Vs. UNION OF INDIA
August 21, 2012
DEVENDRA DUTT PALIWAL Vs. A.D.J. AGRA & OTHERS
January 4, 2012
DEVENDRA KUMAR Vs. STATE OF U.P. THRU SECY. AND OTHERS
January 12, 2012
DEVENDRA KUMAR Vs. STATE OF U P
February 10, 2012
DEVENDRA KUMAR OJHA Vs. STATE OF U P
May 24, 2012
DEVENDRA NATH TIWARI Vs. STATE OF U P
January 13, 2012
DEVENDRA SINGH Vs. STATE OF U P
January 18, 2012
DEVENDRA SINGH Vs. STATE OF U P
November 7, 2012
DEVENDRA SINGH Vs. STATE OF U.P.
December 19, 2012
DEVENDRA SINGH SISODIYA Vs. STATE OF U P
May 29, 2012
DEVESH KUMAR Vs. RAM DEVI
January 31, 2012
DEVI PRASAD Vs. STATE OF U.P.
May 4, 2012
DEVI SHANKAR TIWARI Vs. UNION OF INDIA
February 24, 2012
DEVI SHANKAR YAGNIK Vs. IIND ADDITIONAL DISTRICT JUDGE
September 14, 2012
DHAN SINGH Vs. STATE OF U P
March 19, 2012
DHANAUTI Vs. ADDL COMMISSIONER VARANASI DIVISION
April 12, 2012
Dhanauti (Dead) Through LRs.and others Vs. Addl.Commissioner, Executive II, Varanasi Division, Varanasi and others
April 12, 2012
DHANI RAM MEMORIAL SHIKSHAN SEWA SANSTHAN Vs. STATE OF U P
March 1, 2012
DHANI UTTHAN MATSYA JIVI SAHKARI SAMITI LTD Vs. STATE OF U P
February 14, 2012
Dhani Utthan Matsya Jivi Sahkari Samiti Ltd.and Another Vs. State of U.P.and Others
February 14, 2012
DHANPAL Vs. STATE OF U.P.
September 26, 2012
DHANVEER SINGH AND OTHERS Vs. STATE OF U.P. AND ANR.
February 7, 2012
DHARAM PAL SINGH Vs. STATE OF UP
February 2, 2012
DHARAM SINGH Vs. STATE OF U P
November 5, 2012
DHARAM SINGH Vs. COMMISSIONER
July 3, 2012
DHARAMPAL Vs. STATE OF UP
September 12, 2012
DHARAMVIR Vs. ASHOK KUMAR
January 25, 2012
DHARM NARAIN Vs. STATE OF U.P. AND OTHERS
February 3, 2012
DHARMENDRA Vs. STATE OF U.P. AND ANOTHER
January 4, 2012
DHARMENDRA Vs. STATE OF U.P.
January 16, 2012
DHARMENDRA AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 13, 2012
DHARMENDRA KUMAR PANDEY Vs. STATE OF U.P. AND OTHERS
January 12, 2012
DHARMENDRA KUMAR SINGH Vs. DY. COMMISSIONER, FOOD AND CIVIL SUPPLIES
March 21, 2012
DHARMENDRA KUMAR SINGH Vs. STATE OF U P
May 3, 2012
DHARMENDRA SINGH Vs. STATE OF U P
May 28, 2012
DHARMENDRA SINGH Vs. STATE OF U P
January 3, 2012
DHARMPAL Vs. STATE OF U P
October 10, 2012
DHARMPAL SATYAPAL LTD Vs. COMMISSIONER TRADE TAX
January 5, 2012
DHARMVEER Vs. JITENDRA KUMAR, MINI. OF SEC. SERVICE AND OTHERS
February 9, 2012
DHARMVEER SINGH Vs. STATE OF U P
June 15, 2012
DHEERAJ PRATAP SINGH Vs. CHIEF ELECTION COMMISSION UNION OF INDIA
January 24, 2012
DHIR SINGH Vs. STATE OF U.P.
September 4, 2012
DHIRENDRA KUMAR Vs. STATE OF U P THRU SECY
February 28, 2012
DHIRENDRA KUMAR Vs. ADDITIONAL C.J.M./PRESCRIBED AUTHORITY SULTANPUR AND OTHERS
November 1, 2012
DHIRENDRA KUMAR ALIAS NIKKU Vs. STATE OF U.P.
May 11, 2012
DHIRENDRA KUMAR TIWARI Vs. STATE OF UTTAR PRADESH AND OTHERS
January 16, 2012
DHIRENDRA SINGH Vs. STATE OF U P
April 3, 2012
DHIRENDRA SINGH AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 11, 2012
DHURAM YADAV AND OTHERS Vs. STATE OF U.P.
December 20, 2012
DIAMOND CEMENT Vs. STATE OF U.P. AND ORS.
January 13, 2012
DIESEL ENGINEERING CO PVT LTD Vs. UNION OF INDIA
April 6, 2012
DIGVIJAY SINGH Vs. RAM AVTAR
August 7, 2012
DILEEP KUMAR Vs. STATE OF U.P. AND OTHERS
January 12, 2012
DILEEP SINGH CHHABRA Vs. STATE OF U.P. THROUGH CHIEF SECY
February 28, 2012
DILIP KUMAR AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 13, 2012
DILIP KUMAR JAISWAL Vs. JOINT DIRECTOR (PROFESSIONAL) GORAKHPUR AND OTHERS
March 23, 2012
DILIP KUMAR SINGH Vs. STATE OF U.P. THRU SECY
December 14, 2012
DILIP KUMAR SONKAR Vs. STATE OF U P
October 8, 2012
DILIP KUMAR VERMA Vs. STATE OF U P
March 2, 2012
DILIP PUSPAKAR Vs. STATE OF U.P.
April 30, 2012
DILIP SINGH Vs. COMMISSIONER AGRA
April 27, 2012
DILSHAD @ SHARDA Vs. STATE OF U.P.
January 13, 2012
DINA NATH LAL SRIVASTAVA Vs. STATE OF U.P. & OTHERS
February 9, 2012
DINESH CHANDRA Vs. STATE OF U.P. AND ANOTHER
January 16, 2012
DINESH CHANDRA AGARWAL Vs. UNION OF INDIA
January 19, 2012
DINESH CHANDRA JOSHI Vs. MEERA DEVI
March 29, 2012
DINESH CHANDRA PANDEY Vs. BRIJESH CHANDRA PANDEY
July 23, 2012
DINESH CHANDRA SHARMA Vs. COMMITTEE OF MANAGEMENT, VIDYA BAL MANDALI
September 6, 2012
DINESH ENAMELED WIRE INDUSTRIES PRIVATE LIMITED Vs. SWASTIK UDYOG
January 30, 2012
DINESH KUMAR Vs. DISTRICT JUDGE
May 30, 2012
DINESH KUMAR Vs. STATE OF U P
September 13, 2012
DINESH KUMAR Vs. STATE OF U P
November 8, 2012
DINESH KUMAR GUPTA Vs. STATE OF U P
January 16, 2012
DINESH KUMAR KAUSHIK Vs. STATE OF U P
January 9, 2012
DINESH KUMAR MISHRA Vs. STATE OF U P
August 22, 2012
DINESH KUMAR PANDEY Vs. STATE OF U P
July 25, 2012
DINESH KUMAR SHARMA Vs. STATE OF U P
February 10, 2012
DINESH KUMAR SINGH Vs. STATE OF U.P.
September 21, 2012
DINESH KUMAR SINGH Vs. RAKESH KUMAR SINGH
September 10, 2012
DINESH LONIYA Vs. STATE OF U P
July 3, 2012
DINESH NATH PANDEY Vs. STATE OF U P
November 8, 2012
DINESH PRATAP SINGH Vs. UNION OF INDIA
August 30, 2012
DIPENDRA MISHRA AND OTHERS Vs. MOHD. RIZWANUL HAQUE (C.J.M., MAINPURI) AND ANOTHER
January 12, 2012
DISTRICT BULANDSHAHA Vs. STATE OF U P
July 18, 2012
DISTRICT CO-OPERATIVE BANK LTD JAUNPUR Vs. LABOUR COURT AT VARANSI
August 29, 2012
DIVYA DUBEY Vs. STATE OF U P
May 9, 2012
DIVYA JAIN Vs. CHAUDHARY CHARAN SINGH UNIVERSITY
August 1, 2012
DIWAKAR PRAKASH & ANOTHER Vs. ANEES AHMAD AND OTHERS
February 22, 2012
DIWAKAR SINGH Vs. SHAKUNTALA DEVI AND OTHERS
November 29, 2012
DIWAKAR SINGH Vs. STATE OF U.P. AND ANOTHER
January 13, 2012
DOOR SANCHAR MAHA PRABANDHAK Vs. COMMISSIONER, COMMERCIAL TAXES, U.P., LUCKNOW
November 2, 2012
DR. AFSHAN QAISER Vs. STATE OF U.P. AND ANOTHER
January 12, 2012
DR. ALOK KUMAR MEHROTRA AND ORS. Vs. SHAILENDRA KRISHNA PRIN. SECY. LABOUR DEPTT. U.P. GOVT. BAPU
January 17, 2012
DR. AMRENDRA NARAIN SRIVASTAVA Vs. STATE OF U.P.
March 1, 2012
DR. BAJRANGI LAL VERMA Vs. STATE OF U.P. AND OTHERS
January 13, 2012
DR. HARENDRA SHARMA BAIRAGI AND ANR. Vs. STATE OF U.P. AND ANR.
January 3, 2012
DR. HARIHAR UPADHYAY Vs. STATE OF U.P. AND ORS.
July 7, 2012
DR. K.C. GANGWAR Vs. DAVID JACOB
February 13, 2012
DR. KARAN SINGH (DEAD) AND ORS. Vs. KUNWAR SHIV MAHENDRA KUMAR SINGH (DEAD) AND ORS.
March 19, 2012
DR. OM PRAKASH TIWARI Vs. STATE OF U.P. AND OTHERS
January 17, 2012
DR. PUSHYA MITRA SINGH DEO Vs. UNION OF INDIA
May 1, 2012
DR. RAMCHANDRA MISHRA Vs. STATE OF U.P. THROUGH PRIN. SECY. REVENUE GOVT. LKO. AND ORS.
January 6, 2012
DR. S.K. JAIN Vs. STATE OF U.P. & OTHERS
January 12, 2012
DR. S.K. PANT Vs. UNION OF INDIA & OTHERS
January 13, 2012
DR. SURESH CHANDRA AGRAWAL & ANOTHER Vs. VICE CHANCELLOR, DR. B.R. AMBEDKAR UNIVERSITY & OTHERS
January 11, 2012
DUGDH UTPADAK SAHKARI SANGH LTD Vs. PRESIDING OFFICER LABOUR COURT KANPUR
July 19, 2012
DUKH HARAN PRASAD Vs. THE PRESIDENT OFFICER, LABOUR COURT, GORAKHPUR
March 26, 2012
DUKHI Vs. STATE OF U P
November 2, 2012
DUNGAR SINGH Vs. STATE OF U.P. AND OTHERS
January 13, 2012
DUNKANS INDUSTRIES LTD Vs. STATE OF UP
March 15, 2012
DURG VIJAI YADAV Vs. STATE OF U P
August 29, 2012
DURGA PRASAD Vs. STATE OF U.P.
December 6, 2012
DURGA PRASAD AND OTHERS Vs. RAM SARAN
November 1, 2012
DURGA PRASAD TEWARI Vs. STATE OF U P
January 17, 2012
DURGESH AND ANOTHER Vs. STATE OF U.P. AND OTHERS
January 13, 2012
DURGESH KUMAR PANDEY & ANOTHER Vs. U.P. RAJKIYA NIRMAN NIGAM LTD. THROUGH MANAGING DIRECTOR GOM
January 13, 2012
DUSHYANT Vs. UNON OF INDIA
November 6, 2012
DWARIKA PRASAD Vs. SHESH NARAIN
January 17, 2012
DYNAMIC EDUCATION SYSTEMS INTERNATIONAL LIMITED Vs. BANK OF BARODA
August 6, 2012
EAST U P SUGAR MILLS ASSOCIATION LKO Vs. STATE OF U P
February 10, 2012
EASYDAY CITY PLAZA & OTHERS Vs. STATE OF U P & ANOTHER
June 1, 2012
EDAL SINGH Vs. STATE OF U P
October 11, 2012
EHTESH AM KHAN Vs. STATE OF U.P.
November 22, 2012
EKBAL KHAN Vs. STATE OF U.P.
May 11, 2012
ELECTION DIRECTORATE U P Vs. SATYA GUPTA
January 3, 2012
ELGIN MILLS COMPANY LTD KANPUR Vs. KOTAK MAHINDRA BANK LTD
February 14, 2012
EMCURE PHARMACEUTICALS LTD. Vs. CIVIL JUDGE (SR.DIV), LUCKNOW & OTHERS
August 23, 2012
EMPLOYEES STATE INSURANCE CORPN. Vs. RAM CHANDRA
January 12, 2012
ENSEMBLE FURNITURE SOLUTIONS PVT LTD Vs. STATE OF U P AND ANOTHER
December 22, 2012
EXECUTIVE ENGINEER Vs. DY LABOUR COMMISSIONER
April 17, 2012
FAIYAZ ALI KHAN Vs. CIVIL JUDGE (JUNIOR DIV ) KADIPUR SULTANPUR AND ORS
December 18, 2012
FAKEERA Vs. STATE OF U.P. & ANOTHER
January 12, 2012
FAKHRUDDIN Vs. STATE
September 7, 2012
FAKIR CHANDRA AGRAWAL Vs. SURESH CHANDRA AGRAWAL
August 16, 2012
FAKIRA Vs. STATE
September 12, 2012
FAKRULLAH AND ANOTHER Vs. ABID
September 12, 2012
FALCK INDIA PVT LTD Vs. STATE OF UP
July 30, 2012
FAQIRA Vs. STATE OF U.P.
October 5, 2012
FAREED Vs. STATE OF U P
December 7, 2012
FARUGHUL HASAN Vs. STATE OF U.P.
April 27, 2012
FARUGHUL HASAN Vs. STATE OF U P
February 27, 2012
FARUK ALIAS GAFFAR Vs. STATE OF U P
August 7, 2012
FARZANA Vs. STATE OF U.P.
January 12, 2012
FATIMA Vs. MEHBOOB ALAM
May 15, 2012
FAUDI Vs. STATE OF U P
February 10, 2012
FAYADEEN DHOBEE Vs. CIVIL JUDGE
November 26, 2012
FAZAL AHMAD KHAN Vs. XIVTH ADDTIONAL DISTRICT JUDGE MORADABAD
August 9, 2012
FAZEL-UL-REHMAN Vs. VIIITH A.D.J.
August 27, 2012
FEROZABAD DUGDH Vs. PRESIDING OFFICER
July 31, 2012
FIRASAT Vs. STATE OF U P & ANOTHER
June 1, 2012
FIRDAUS BEGUM Vs. SHEELA ALIAS SUSHEELA DEVI SHARMA
November 19, 2012
G K MATHUR Vs. COMMISSIONER OF INCOME TAX MEERUT
August 24, 2012
G M STATE BANK OF BIKANER Vs. RAJEEV SHARMA
January 13, 2012
G N MISHRA Vs. DIVYA AWASTHI
August 31, 2012
G N SHUKLA Vs. S D O
July 5, 2012
G. AHMAD Vs. D.J., KANPUR AND OTHERS
July 5, 2012
G.T.C. INDUSTRIES LTD. Vs. STATE OF U.P.
May 17, 2012
GAFFAR ALIAS FARUK Vs. STATE OF U P
July 24, 2012
GAGAN ARORA Vs. GOODS OF LATE SURAJ PRAKASH
April 10, 2012
GAINDA DEVI Vs. STATE OF U P
October 31, 2012
GAINDAN SINGH Vs. STATE OF U P
January 18, 2012
GAJADHAR SON OF RAM LAKHAN Vs. STATE OF U.P.
December 12, 2012
GAJRAJ Vs. STATE OF U P
May 14, 2012
GAMA Vs. SPL. JUDGE
October 19, 2012
GANESH Vs. STATE OF U.P
May 31, 2012
GANESH Vs. RAM PYARI
April 26, 2012
GANESH AND ANOTHER Vs. STATE OF U.P.
February 24, 2012
GANESH LAL SHARMA Vs. ADITIONAL DISTRICT
February 21, 2012
GANESH MISHRA Vs. STATE OF U P
August 31, 2012
GANESH RAM Vs. STATE OF U.P. AND OTHERS
January 13, 2012
GANGA BHAGAT AND OTHERS Vs. STATE OF U.P.
March 12, 2012
GANGA CHARAN AND OTHERS Vs. SANTOSH KUMAR AWASTHI
September 12, 2012
GANGA DEVI Vs. ADDL DISTRICT JUDGE
August 9, 2012
GANGA PRASAD Vs. II ADDITIONAL DISTRICT JUDGE SULTANPUR
January 31, 2012
GANGA PRASAD RAWAT Vs. SHIVHARE PHARMACY FATEHPUR
January 13, 2012
GANGA RAM DIWAKAR Vs. QUNWAR PAL JATAV AND OTHERS
February 3, 2012
GANGA RAM NAGAR Vs. STATE OF U.P. AND OTHERS
February 3, 2012
GANGA SARAN Vs. STATE
July 10, 2012
GANGA SINGH Vs. JAMUNA SINGH
November 29, 2012
GANGA SINGH AND ORS. Vs. STATE TRANSPORT APPELLATE TRIBUNAL AND ANR.
February 17, 2012
GANGAN SARAN Vs. KASHI PRASAD
November 6, 2012
GANGESHWAR LTD Vs. STATE OF U P & OTHERS
August 23, 2012
GANGOTRI ENTERPRISES LTD Vs. UNION OF INDIA
July 23, 2012
GARG ENTERPRISES Vs. COMMISSIONER COMMERCIAL TAX U P LUCKNOW
April 25, 2012
GARIB Vs. ADDITIONAL COMMISSIONER
November 21, 2012
GAUHER JAHAN Vs. DIRECTOR OF EDUCATION MADHYAMIK 12TH REGION MORADABAD
October 12, 2012
GAURAV ASSEM AVTEJ Vs. CHIEF CONTROLLING REVENUE AUTHORITY
January 4, 2012
GAURAV SEHGAL S/O CHANDER MOHAN SEHGAL & ORS. (MORNING SESSION) ETC. ETC. Vs. STATE OF U.P. THRU PRIN. SECY. HOUSING & OTHERSETC. ETC.
January 24, 2012
GAURI DEVI Vs. SHAHZAD KHAN
July 25, 2012
GAURI SHANKAR GUPTA Vs. STATE OF U P THROUGH SECRETARY DEPARTMENT OF URBAN DEVELOPMENT GOVERNMENT OF U P LUCKNOW
January 18, 2012
GAURI SHANKAR SAWHNEY Vs. STATE OF U P
February 24, 2012
GAURSONS INDIA LIMITAD Vs. STATE OF U P
November 8, 2012
GAURSONS INDIA LIMITED Vs. STATE OF U.P
February 8, 2012
GAYA DUTT TEWARI Vs. STATE OF U P
January 6, 2012
GAYA PRASAD Vs. NATHU RAM
February 9, 2012
GAYATRI PROJECTS LIMITED AND ANOTHER Vs. STATE OF U.P. AND OTHERS
January 12, 2012
GEETA DEVI Vs. ANIL KUMAR SETH ALIAS ANIL KUMAR
February 6, 2012
GEETA RAI Vs. UNION OF INDIA
July 3, 2012
GEETA SRIVASTAVA Vs. STATE OF U P
May 28, 2012
GEETA VARSHNEY Vs. ALLABAHAD BANK
January 24, 2012
GENERAL MANAGER TELECOM DISTRICT B S N L Vs. PRAKANKSHA METAL WORKS PVT LTD
March 19, 2012
GENERAL TRADING & CO. Vs. COMMISSIONER OF INCOME TAX
December 10, 2012
GHAN SHYAM TRIPATHI Vs. U P SECONDARY EDUCATION SERVICES SELECTION BOARD ALLAHABAD
October 18, 2012
GHANENDRA SINGH Vs. STATE OF U.P. AND ANOTHER
January 13, 2012
GHANI Vs. HASEEN BANO
February 23, 2012
GHANSHYAM Vs. STATE
September 12, 2012
GHANSHYAM SINGH Vs. KAPIL DEV
July 5, 2012
GHANSHYAM TIWARI P N O NO 890450086 & OTHERS Vs. STATE OF U P & OTHERS
September 7, 2012
GHAZIABAD COLD STORAGE AND ICE FACTORY PVT. LTD. Vs. REGISTRAR OF COMPANAIES AND ANOTHER
January 16, 2012
GHURAIE Vs. AKALEY
March 1, 2012
GIRDHARI LODH Vs. STATE OF U P
August 31, 2012
GIRIJA SHANKAR Vs. NAGAR PANCHAYAT, SHANKAR GARH
December 20, 2012
GIRIJA SHANKER DUBEY Vs. RENT CONTROL AND EVICTION OFFICER JHANSI
November 5, 2012
GIRIJA SHANKER UPADHYAY Vs. ASHA SHUKLA
February 21, 2012
GIRISH GUPTA Vs. STATE
October 12, 2012
GIRISH MISHRA Vs. STATE OF U P
August 17, 2012
GIRJA PRASAD Vs. STATE OF U P
September 10, 2012
GIRJA SHANKER Vs. HARI SHANKER TIWARI
November 1, 2012
GIRJESH KUMAR SINGH Vs. STATE
January 12, 2012
GOBIND SUGAR MILLS LTD LAKHIMPUR KHERI Vs. SATE OF U P
February 16, 2012
GODAWARI Vs. STATE OF U.P.
November 23, 2012
GOKARAN ALIAS BHONDU Vs. CHHOTEY LAL
February 16, 2012
GOONGA Vs. STATE
September 13, 2012
GOPAL Vs. STATE OF U P
April 2, 2012
GOPAL DAS WASWANI Vs. VIJAY KUMAR SHARMA AND OTHERS
November 5, 2012
GOPAL DASS Vs. BAL KISHAN DASS
May 25, 2012
GOPAL GAUSHALA Vs. ADDITIONAL COMMISSIONER
September 17, 2012
GOPAL RAM Vs. R.I.G.S. AND OTHERS
February 7, 2012
GOPAL SINGH KHATI Vs. REGIONAL FOOD CONTROLLER, MEERUT
April 2, 2012
GOPAL SWARUP CHATURVEDI Vs. STATE OF U P
September 18, 2012
GOPAL YADAV Vs. STATE OF U P
March 21, 2012
GOPAL YADAV Vs. GULAB CHAND SHARMA
November 22, 2012
Gopal Yadav and others Vs. State of U.P.and others
March 21, 2012
GOPALI Vs. STATE OF U.P. THROUGH SECRETARY U.P. AND OTHERS
November 7, 2012
GOPALJI Vs. THE ADDL. COMMISSIONER (JUDICIAL-II) VARANASI MANDAL & ORS.
January 13, 2012
GORAKH NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION JUNPUR
February 27, 2012
GORAKH PRASAD Vs. STATE OF U.P. AND OTHERS
January 12, 2012
GOREY LAL Vs. STATE
January 10, 2012
GOVARDHAN GOYAL Vs. RISHI RAJ SINGHAL
December 18, 2012
GOVERDHAN AND OTHERS Vs. HEERA AND OTHERS
February 9, 2012
GOVIND AND ANOTHER Vs. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF REVENUE LKO & ORS.
February 1, 2012
GOVIND COAL TRADERS Vs. STATE OF U.P.
October 16, 2012
GOVIND DAS @ GUDDA Vs. STATE OF U P
July 6, 2012
GOVIND SHARMA & ANOTHER Vs. GOPAL NARAIN
August 1, 2012
GOVIND SINGH GAHLOUT Vs. MUKUT SINGH GAHLOUT AND OTHERS
February 6, 2012
GOYAL FINANCIAL SERVICES Vs. COMMR. OF CUS., C. EX. AND SERVICE TAX
June 5, 2012
GUDDI Vs. NEW INDIA INSURANCE COMPANY LTD
July 26, 2012
GUDDU & ANOTHER Vs. STATE OF U.P. THRU THE PRIN. SECY. HOME LKO & OTHERS
January 23, 2012
GUDDU MAURYA ALAIS SUNIL MAURYA Vs. STATE OF U P
March 23, 2012
GUDIYA Vs. STATE OF U P
August 23, 2012
GUFRAN Vs. STATE OF U.P. & OTHERS
February 8, 2012
GULAB CHAND Vs. UNION OF INDIA
July 5, 2012
GULAB CHANDRA YADAV Vs. STATE OF U P
February 24, 2012
GULAB YADAV Vs. STATE OF U P
August 23, 2012
GULABOO Vs. DEPUTY DIRECTOR OF CONSOLIDATION
December 13, 2012
GULAJAR Vs. STATE OF U P
December 20, 2012
GULAM HUSSAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAREILY
January 4, 2012
GULAMNAVI AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 16, 2012
GULFAM Vs. SMT. AKHTARI BEGUM AND OTHERS
May 2, 2012
GULJAR AHMED Vs. AKHTARI
May 24, 2012
GULLU Vs. STATE OF U P
August 7, 2012
GURMEET SINGH Vs. STATE OF U P
November 6, 2012
GURMEJ SINGH Vs. ADDL COMMISSIONER BAREILLY DIVISION BAREILLY
March 20, 2012
GURSHARAN SINGH DUGGAL Vs. PUNJAB AND SIND BANK
February 6, 2012
GURU KRIPA MANUFACTURING PRIVATE LTD Vs. DURO PIPE INDUSTRIES PRIVATE LTD
December 4, 2012
GURU SWARUP BHASIN Vs. SUNIL KUMAR
February 9, 2012
GURVINDER SINGH Vs. DIRECTOR OF INCOME TAX (INVESTIGATION)
December 18, 2012
GYAN PRAKASH Vs. UNION OF INDIA THRU SECY
February 22, 2012
GYAN PRAKASH SINGH D I O S Vs. RAKESH MOHAN MISHRA & ANOTHER
July 27, 2012
GYAN SINGH Vs. STATE OF U P AND OTHERS
September 12, 2012
GYANDEEP SHARMA Vs. STATE OF U.P.
September 28, 2012
GYANENDRA BIHARI SAXENA Vs. STATE OF U.P. AND OTHERS
January 13, 2012
GYANENDRA KUMAR Vs. PAVAN KUMAR SEKSARIA
February 27, 2012
GYANENDRA KUMAR SRIVASTAVA S/O RAJENDRA BAHADUR SRIVASTAVA Vs. STATE OF U.P.THROUGH SECRETARY P.W.D.
May 4, 2012
GYANENDRA SINGH CHAUHAN Vs. STATE OF U P THRU SECY
October 9, 2012
GYAS ALI Vs. STATE OF U P
November 8, 2012
HABIB AHMAD Vs. JITENDRA KUMAR AGARWAL
February 23, 2012
HABIBULLAH Vs. STATE OF UP
May 8, 2012
HAFIZ ALI Vs. SMT. KISHWAR JAHAN AND ANOTHER
May 14, 2012
HAFIZUISA AND OTHERS Vs. A.D.J. XVII CIVIL COURT ALLAHABAD AND OTHERS
March 19, 2012
HAJI EHSAN ELAHI Vs. ADDITIONAL DISTRICT JUDGE
November 30, 2012
HAJI MOHAMMAD RASHID & ORS. Vs. XIITH ADDITIONAL DISTRICT JUDGE, AGRA & ORS.
August 28, 2012
HAJI SAJJAD ALI Vs. CONTROLLER U P
November 23, 2012
HAJI YUNUS Vs. STATE OF U P AND OTHERS
May 31, 2012
HAJRA BEGUM Vs. MANSOOR ALI
November 23, 2012
HAMID SHAH KHAN Vs. DISTRICT MAGISTRATE, RA
May 10, 2012
HAMIR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS, JALAUN AT ORIA
November 19, 2012
HANEEF Vs. STATE OF U.P.
December 13, 2012
HANEEF AHMAD Vs. STATE OF U P
July 10, 2012
HANSA DEVI Vs. STATE OF U P
October 3, 2012
HANUMAN YADAV Vs. STATE CONSUMER FORUM
August 31, 2012
HAR CHARAN LAL ICE AND COLD STORAGE PRIVATE LTD Vs. STATE OF UTTAR PRADESH
July 13, 2012
HAR NARAYAN SINGH Vs. STATE OF U P AND OTHERS
September 19, 2012
HAR SINGH GUSAIN Vs. STATE OF UTTARAKHAND AND OTHERS
September 18, 2012
HARAPAL SINGH Vs. STATE OF U P
September 21, 2012
HARBANSH SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MUZAFFARNAGAR
February 2, 2012
Harbansh Singh and another Vs. Dy.Director of Consolidation, Muzaffarnagar and others
February 2, 2012
HARDESH SINGH Vs. STATE OF U.P. AND OTHERS
January 13, 2012
HARDWARI LAL Vs. DAL SINGH
May 10, 2012
HARE KRISHNA PUBLIC SCHOOL Vs. PROJECT MANAGER DEDICATED, FREIGHT CORRIDORE
September 25, 2012
HARENDRA KUMAR Vs. STATE OF U P
October 11, 2012
HARENDRA PANWAR Vs. STATE OF U P
February 16, 2012
HARENDRA YADAV Vs. STATE OF U.P. AND OTHERS
November 22, 2012
HARESH BABU Vs. STATE OF U.P. AND OTHERS
September 3, 2012
HARI BABU SHUKLA Vs. STATE OF U P
June 1, 2012
HARI DAS AGRAWAL AND ORS. Vs. KRISHNA AGRAWAL
May 10, 2012
HARI DUBEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANSI
February 7, 2012
HARI DUTT SHARMA Vs. STATE OF U.P. AND ANOTHER
January 11, 2012
HARI KISHAN MAURYA Vs. STATE OF UP
July 30, 2012
HARI LAL Vs. STATE OF U P
May 25, 2012
HARI LAL CHAURASIA Vs. KRISHNA DEVI
May 3, 2012
HARI PRATAP Vs. UNION OF INDIA
January 6, 2012
HARI PRATAP SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, U P
March 21, 2012
HARI RAM Vs. ADDITIONAL COMMISSIONER GORAKHPUR DIVISION
January 2, 2012
HARI RAM SINGH AND OTHERS Vs. STATE OF U P
July 27, 2012
HARI RAM YADAV Vs. STATE OF U P
March 28, 2012
HARI RAM YADAV Vs. CENTRAL ADMINISTRATIVE TRIBUNAL LUCKNOW
March 26, 2012
HARI SHANKAR Vs. RAMJI LAL
May 23, 2012
HARI SHANKAR Vs. STATE OF U P
January 31, 2012
HARI SHANKAR DUBEY Vs. PRATAP SHANKAR
April 6, 2012
HARI SHANKAR MISHRA AND ANOTHER Vs. CIVIL JUDGE, (JUNIOR DIVISION JUNIOR DIVISION)
August 23, 2012
HARI SHANKAR SRIVASTAVA Vs. COMMISSIONAR, FOOD & CIVIL SUPPLIES
February 6, 2012
HARI SHANKER Vs. STATE OF U.P.
July 25, 2012
HARI SHANKER PAL Vs. MANGAL SINGH
February 23, 2012
HARI SHANKER SHARMA Vs. RAM SHIROMANI SHUKLA
March 13, 2012
HARI SHANKER SHROTI Vs. STATE OF U.P. AND ANOTHER
January 13, 2012
HARIHAR NATH SHUKLA Vs. U.P. RAJYA SAHKARI BHUMI VIKAS BANK LTD.
September 20, 2012
HARIHAR UPADHYAY Vs. STATE OF U P
July 6, 2012
HARIJINDER SINGH Vs. STATE OF U P
January 20, 2012
HARIJINDER SINGH Vs. STATE OF U.P. AND OTHERS
December 13, 2012
HARINATH SHUKLA Vs. STATE OF U P
August 16, 2012
HARISH CHAND (SHRI) Vs. VIITH ADDL. D.J. AND OTHERS
October 30, 2012
HARISH CHANDRA ARYA Vs. STATE OF U P
July 9, 2012
HARISH CHANDRA MAURYA Vs. STATE OF U P
August 6, 2012
HARISH CHANDRA PAL Vs. STATE OF U P
October 5, 2012
HARIVANSH YADAV Vs. STATE OF U P
December 13, 2012
HARJINDER NAGAR INTER COLLEGE Vs. STATE OF U.P. THRU SECY
October 19, 2012
HARKESH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
March 29, 2012
HARNAM SINGH YADAV Vs. STATE OF U.P.
February 8, 2012
HARPAL SINGH Vs. SINGH OF U P
September 4, 2012
HARPAL SINGH S/O DRIGPAL SINGH Vs. STATE OF U.P. AND ANOTHER
December 10, 2012
HARSH MEDICAL DEVICES Vs. STATE OF U P
September 14, 2012
HASAN KHAN Vs. UNION OF INDIA, THROUGH GENERAL MANAGER, CENTRAL RAILWAY, MUMBAI AND OTHERS
January 13, 2012
HASNAIN KHAN Vs. STATE OF U.P. AND OTHERS
November 27, 2012
HAUSILA PRASAD Vs. STATE OF U P
February 23, 2012
HAWKINS COOKERS LIMITED, SATHARIA, JAUNPUR Vs. APPELLATE AUTHORITY
March 2, 2012
HAZARAT BARI TALA Vs. RAM BACHAN
July 9, 2012
HAZI BHOORE HUSSAIN ANSARI Vs. STATE OF U.P.
September 27, 2012
HAZI GULAM HUSSAIN Vs. STATE OF U P
September 9, 2012
HEAD CONSTABL IMTIYAZ AHMAD Vs. STATE OF U P
September 17, 2012
HEERA BAI Vs. PARMENDRA KUMAR KANSORIYA
July 17, 2012
HEERALAL Vs. ASARFI LAL
June 1, 2012
HEM GARG Vs. STATE OF U P
February 10, 2012
HEMRAJ BHADANA Vs. STATE OF U.P.
January 13, 2012
HERO MOTORS LTD Vs. CCE
August 30, 2012
HIGH COURT BAR ASSOCIATION Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD
July 9, 2012
HINLADCO INDUSTRIES LIMITED Vs. INDUSTRIAL TRIBUNAL
April 27, 2012
HIRAMAN PRASAD Vs. ZOHRA BIN ISLAM
April 16, 2012
HIRDAY NARAYAN Vs. STATE OF U.P.
February 9, 2012
HONBLE HIGH COURT OF JUDICATURE Vs. DEVENDRA KUMAR PANDEY
November 8, 2012
HONEY BATRA AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 16, 2012
HOSHIYAR KHAN Vs. SMT. BITTAN
February 9, 2012
HOTI Vs. STATE
March 21, 2012
HRIDAY NAND SINGH Vs. THE ADDL. COMMISSIONER (FIRST) AND OTHERS
March 2, 2012
HRIDAY NARAIN PANDEY Vs. STATE OF U P
February 24, 2012
HUBBA DEVI Vs. D D C
March 30, 2012
HUKUM CHAND Vs. BHIM RAO AMBEDKER
October 15, 2012
HUKUM CHAND Vs. STATE OF U P
July 19, 2012
HUKUM SINGH Vs. 1ST ADDITIONAL DISTRICT JUDGE
September 5, 2012
HUKUM SINGH Vs. JOINT DIRECTOR
December 19, 2012
HUKUM SINGH Vs. SATE OF U P
February 27, 2012
HUKUM SINGH Vs. STATE OF U P
August 16, 2012
I C I INDIA LTD Vs. STATE OF U P
April 11, 2012
I.C.S. MOULDS AND LES PVT. LTD. Vs. M/S ALKA PLASTIC
November 22, 2012
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. GUDDI BEGUM
May 29, 2012
ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. PINKY
July 6, 2012
IFTEKHAR AHMED Vs. STATE OF U.P
October 15, 2012
IKRAR ALI AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 12, 2012
ILIYAS ALI Vs. STATE OF U P
May 28, 2012
ILJIN ELECTRONICS (I) PVT. LTD. Vs. PRESIDING OFFICER, LABOUR COURT AND OTHERS
January 12, 2012
IMADUDDEEN Vs. NAJIB ULLAH
December 18, 2012
IMTYAZ Vs. STATE
March 28, 2012
IN RE Vs. ANIL KUMAR JINDAL
September 10, 2012
IN RE Vs. BIRENDRA KUMAR
August 27, 2012
IN RE : SRI JAGDISH CHANDRA SRIVASTAVA, ADVOCATE Vs. STATE
January 16, 2012
IN RE: GOVERNMENT CHILDREN'S HOME Vs. STATE
April 30, 2012
IN RE: M/S B.L. AGRO OILS LIMITED & OTHERS Vs. STATE
January 13, 2012
IN RE: P.N. SINGH Vs. STATE
January 17, 2012
IN THE MATTER OF COUNCIL OF THE I C A OF INDIA Vs. R L NARULA
August 22, 2012
IN THE MATTER OF COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA NEW DELHI Vs. M L AGARWAL FCA
September 21, 2012
IN THE MATTER OF GOVERNMENT CHILDREN S HOME AT SHIVKUTI ALLAHABAD Vs. STATE
April 6, 2012
IN THE MATTER OF GOVERNMENT CHILDRENS HOME AT SHIVKUTI TELIYARGANJ ALLAHABAD Vs. STATE
April 30, 2012
IN THE MATTER OF INMATES OF WOMEN PROTECTION HOME VARANASI Vs. STATE
March 28, 2012
IN THE MATTER OF THE GOVERNMENT CHILDREN S HOME AT SHIVKUTI TELIYARGANJ ALLAHABAD Vs. STATE
April 16, 2012
INAMUL HAQUE Vs. STATE OF U P
December 3, 2012
INDIAN COUNCIL OF AGRICULTURAL Vs. UNION OF INDIA
January 30, 2012
INDIAN DENTAL ASSOCIATION U P STATE AND ANOTHER Vs. STATE OF U P AND ANOTHER
September 17, 2012
INDIAN DENTAL ASSOCIATION, U.P. STATE BRANCH THROUGH ITS SECRETARY AND ANOTHER Vs. STATE OF U.P. THROUGH PRINCIPAL SECRETARY (FOOD) AND ANOTHER
April 23, 2012
INDRA BAGARIA Vs. BALVEER KOHLI
December 11, 2012
INDRA PAL AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, LUCKNOW AND OTHERS
December 14, 2012
INDRA PAL SINGH Vs. RAKESH KUMAR JAIN
August 21, 2012
INDRA PAL SINGH Vs. STATE OF U P
January 6, 2012
INDRAJEET Vs. STATE OF U.P. AND ANOTHER
March 2, 2012
INDRAJIT SINGH Vs. STATE OF U P
September 10, 2012
INDRAPAL SHUKLA Vs. SMT. MAMTA AGNIHOTRI
May 10, 2012
INDRAPAL SINGH Vs. STATE OF U P
May 14, 2012
INDRAS KUMAR Vs. STATE OF U P
April 10, 2012
INDU BORA Vs. CIVIL JUDGE S D NAINITAL
January 5, 2012
Indu Gautam Vs. District Inspector of Schools, Aligarh and Others
February 7, 2012
INDU GAUTAM Vs. DISTRICT INSPECTOR OF SCHOOLS ALIGARH
February 17, 2012
INDU MAURYA Vs. STATE OF U P
May 2, 2012
IQBAL Vs. STATE
May 14, 2012
IQRAM Vs. STATE OF U P AND ANOTHER
January 12, 2012
IRCON INTERNATIONAL LIMITED Vs. COMMISSIONER, TRADE TAX
November 8, 2012
IRFAN Vs. STATE OF U.P. THRU SECY. EDUCATION (TECHNICAL) AND OTHERS
January 12, 2012
IRFAN KHAN Vs. STATE OF U.P. AND OTHERS
January 13, 2012
IRSHAD Vs. STATE OF U P
April 26, 2012
IRSHAD AHMAD Vs. GARIB DAS (SINCE DECEASED) THROUGH L.RS. AND ORS.
August 14, 2012
ISHAN SYSTEMS PVT LTD Vs. OPIEMUS INFRACOM LIMITED
July 30, 2012
ISHAN SYSTEMS PVT. LTD. Vs. OPTIEMUS INFRACOM LTD. AND OTHERS
February 14, 2012
ISHTIAQ AHMAD Vs. STATE OF UTTAR PRADESH AND OTHERS
May 29, 2012
ISHWAR CHANDRA Vs. ADDL. COMMISSIONER ALLD
October 1, 2012
ISHWAR SINGH AND OTHERS Vs. PUSHPENDRA SINGH AND OTHERS
December 14, 2012
ISLAM HUSSAIN Vs. HAJARI LAL
September 11, 2012
ISLAM KHAN Vs. NIRANJAN SINGH (SINCE DECEASED) AND OTHERS
May 15, 2012
ISLAM@ GUDDU Vs. STATE OF U P
December 6, 2012
ISLAMIYA (DIED DURING REVISION) AND ANOTHER Vs. DULHA MIYAN
July 9, 2012
ISRAQ Vs. STATE OF U P
November 8, 2012
ISRAR AHMAD Vs. UNION BANK OF INDIA AZAMGARH
January 10, 2012
ITA Vs. S.P. KANODIA
February 7, 2012
J K COTTON SPIINNING & WEAVING MILLS CO LTD Vs. UNION OF INDIA
February 23, 2012
J.B. ROY Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 7, 2012
JAFAR ALI Vs. STATE OF U P
May 30, 2012
JAG JIVAN RAM Vs. STATE OF U P
October 18, 2012
JAG RAM Vs. STATE
April 6, 2012
JAGAN SINGH AND OTHERS Vs. STATE OF U.P.
January 12, 2012
JAGANNATH PRASAD TRIPATHI Vs. SUPRINTENDENT POST OFFICES GONDA DIVISION GONDA
July 24, 2012
JAGANNATH SHARMA Vs. IV ADDITIONAL DISTRICT
May 2, 2012
JAGARNATH Vs. AMARNATH AND OTHERS
December 3, 2012
JAGAT NARAIN SINGH Vs. DISTRICT MAGISTRATE LUCKNOW
July 31, 2012
JAGAT PAL SINGH Vs. RAM LAKHAN SINGH
September 12, 2012
JAGAT PRASAD TRIPATHI Vs. STATE OF U.P.
March 22, 2012
JAGAT SINGH Vs. STATE OF U P
January 16, 2012
JAGATPAL SINGH Vs. MATA PHER, S D M SIRATHU AND ANR
April 5, 2012
JAGBIR SINGH Vs. STATE OF UP
September 20, 2012
JAGDAMBA MISRA Vs. UNION OF INDIA
March 27, 2012
JAGDAMBA PRASAD Vs. ADDITIONAL DISTRICT JUDGE
January 17, 2012
JAGDISH BANKEY LAL Vs. CHANDRABHAN
July 23, 2012
JAGDISH CHANDRA GARG Vs. IIND A.D.J., & ANOTHER
November 21, 2012
JAGDISH CHANDRA GUPTA AND ANOTHER Vs. STATE OF U.P.
November 27, 2012
JAGDISH NARAIN TRIPATHI Vs. STATE OF U P
April 4, 2012
JAGDISH NARAYAN AGARWAL Vs. IVTH ADDL. DISTRICT JUDGE AND ORS.
August 6, 2012
JAGDISH PRASAD Vs. MUNSHI LAL
March 2, 2012
JAGDISH PRASAD Vs. STATE OF U.P.
October 4, 2012
JAGDISH PRASAD (SINCE DECEASED AND SUBSTITUTED BY HIS LEGAL HEIRS) AND ANOTHER Vs. 11TH ADDL. DISTRICT JUDGE, GHAZIABAD & OTHERS
November 19, 2012
JAGDISH PRASAD BARNWAL Vs. GOPAL PRASAD MISRA
August 27, 2012
JAGDISH PRASAD BHATTACHARYA Vs. STATE OF U P
April 27, 2012
JAGDISH PRASAD JAIN AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 11, 2012
JAGDISH SINGH Vs. STATE OF U P
January 20, 2012
Jagdish Singh (Dr.) Vs. State of U.P.and Others
January 20, 2012
JAGIR SINGH Vs. ADDITIONAL COMMISSIONER
July 3, 2012
JAGPAL Vs. STATE OF U.P.
January 11, 2012
JAGPAL SINGH Vs. DISTRICT MAGISTRATE ETAWAH
October 31, 2012
JAGRAM SINGH Vs. VIITH ADDL DITRICT
May 14, 2012
JAGRAN PRAKASHAN LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX TDS
May 23, 2012
JAGVEER SINGH Vs. STATE OF U.P.
January 18, 2012
JAGVIDIT Vs. DY DIRECTOR OF CONSOLIDATION
May 25, 2012
JAGWATI GUPTA Vs. STATE OF U P
July 13, 2012
JAI BAHADUR YADAV Vs. STATE OF U.P. AND ANOTHER
January 12, 2012
JAI BHARAT TRADERS Vs. COMMISSIONER OF COMMERCIAL TAX
October 4, 2012
JAI DEVI Vs. STATE OF U P & OTHERS
September 24, 2012
JAI GOPAL Vs. CHANDRA MOHAN
February 23, 2012
JAI GURUDEV DHAARM PRACHARAK Vs. STATE OF U P
July 24, 2012
JAI PAL SINGH Vs. STATE OF U P
January 5, 2012
JAI PAL SINGH NIRMAL Vs. STATE OF U P
April 26, 2012
JAI PRAKASH Vs. U.P. POWER CORPORATION LTD. AND OTHERS
January 13, 2012
JAI PRAKASH AHIRWAR Vs. STATE OF U P
March 21, 2012
JAI PRAKASH DUBEY Vs. STATE OF U P
February 17, 2012
JAI PRAKASH SINGH Vs. STATE OF U P
September 5, 2012
JAI PRAKASH SINGH Vs. STATE OF U.P. AND ANOTHER
January 11, 2012
JAI PRAKASH TIWARI Vs. STATE OF U P
October 8, 2012
JAI PRAKASH TIWARI Vs. STATE OF U.P.
December 6, 2012
JAI RAM Vs. NIZABUDDIN
January 12, 2012
JAI RANI Vs. STATE OF U.P.
July 24, 2012
JAI SHANKER SINGH Vs. VICE CHANCELLOR DR BHIM RAO AMBEDKAR UNIVERSITY AGRA
August 7, 2012
JAI SIA RAM ALIAS JAISI RAM Vs. STATE OF U.P.
January 16, 2012
JAI SINGH Vs. STATE OF UTTAR PRADESH
February 14, 2012
JAI SINGH Vs. STATE OF U P
July 18, 2012
JAI SINGH YADAV Vs. ACHHE MIYAN
February 21, 2012
JAI VEER Vs. ADDL. COMMISSIONER (FOOD) AND ANOTHER
January 17, 2012
JAIBUNISHA AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
January 12, 2012
JAIPAL SINGH Vs. STATE OF U P
December 3, 2012
JAIPRAKASH Vs. STATE OF U P
March 15, 2012
JAIRAM Vs. STATE OF U P
September 18, 2012
JAIRAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION GORAKHPUR
January 5, 2012
JAIRAM YADAV Vs. JAGDISH PRASAD MISHRA
September 27, 2012
JAIVEER SINGH AND ANOTHER Vs. CIVIL JUDGE, SENIOR DIVISION, AGRA AND OTHERS
December 14, 2012
JAL DEVI Vs. STATE OF U.P.
October 4, 2012
JALALUDDIN Vs. STATE OF U P
May 29, 2012
JALALUDFDIN Vs. STATE OF U P
May 17, 2012
JALIL AHMAD Vs. XTH ADDL. DISTRICT JUDGE, GORAKHPUR & OTHERS
December 4, 2012
JALIL AHMED (D) THROUGH L.RS. Vs. XVITH ADDITIONAL DISTRICT JUDGE AND OTHERS
July 30, 2012
JAMAL AHMAD Vs. STATE OF U P THROUGH COLLECTOR KUSHINAGAR
February 6, 2012
JAMALUDDIN AND OTHERS Vs. D.D.C. AND OTHERS
February 14, 2012
JAMEELA Vs. CIVIL JUDGE (SENIOR DIVISION) RAMPUR
February 3, 2012
Jameela and others Vs. Civil Judge (S.D.), Rampur and others
February 3, 2012
JAMES N CHAND Vs. STATE
January 4, 2012
JAMUNA SINGH AND OTHERS Vs. VISHWANATH SINGH AND OTHERS
January 13, 2012
JAMUNI Vs. BHAGAUTI
January 24, 2012
JAN MOHAMMAD Vs. SPECIAL JUDGE AND ANR.
April 24, 2012
JAN MOHD ALIAS JANU Vs. STATE OF U P
October 9, 2012
JANAK SINGH Vs. STATE OF U P
July 31, 2012
JANARDAN KUMAR AGRAWAL AND ANOTHER Vs. STATE OF U.P. AND OTHERS
January 12, 2012
JANARDAN PRASAD SHRIVASTAVA Vs. STATE OF U.P.
March 29, 2012
JANESHWAR PRASAD Vs. STATE OF U.P.
November 30, 2012
JANG BAHADUR YADAV Vs. STATE OF U P
November 9, 2012
JANGI SINGH Vs. BRIJ MOHAN SINGH
November 5, 2012
JANHAT GROUP OF INSTITUTIONS GANGALI ROORKEE CHUTMALPUR ROAD Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
July 30, 2012
JANKI PRASAD Vs. STATE OF U.P.
October 12, 2012
JANKI VERMA Vs. STATE OF U P
September 11, 2012
JANTA INTER COLLEGE, SONUGHAT, DEORIA AND ANOTHER Vs. STATE OF U P AND OTHERS
March 23, 2012
JANTA SHIKSHA PRASAR SAMITI & OTHERS Vs. ASST REGISTRAR FIRMS SOCIETIES & CHITS & OTHERS
May 15, 2012
JANU Vs. STATE OF U P
June 1, 2012
JASWANT SINGH Vs. STATE OF U P
November 29, 2012
JAUDAWATI Vs. STATE OF U P
October 3, 2012
JAVED Vs. STATE OF U P
October 10, 2012
JAVED AKHTAR Vs. STATE PUBLIC SERVICE TRIBUNAL
January 6, 2012
JAVED KHAN Vs. D M ETAWAH
August 27, 2012
JAWAHAR SINGH Vs. VEDPAL SINGH
February 8, 2012
JAWAHARLAL ROHATAGI SAMARAK NETRA CHIKITSALAYA Vs. STATE OF U P
January 16, 2012
JAWALA ENGINEERING PRIVATE LIMITED Vs. M/S. UFLEX LIMITED
December 19, 2012
JAWLA ENGINEERING PVT LTD Vs. UFLEX LIMITED
December 19, 2012
JAY SHREE INDUSTRIES Vs. CCE, DIVISION MEERUT
December 4, 2012
JC PANDEY Vs. UNION OF INDIA
April 4, 2012
JEESAN Vs. STATE OF U. P.
November 21, 2012
JEEVAN SINGH Vs. STATE OF U.P
January 12, 2012
JHANDI DEVI Vs. STATE OF U.P
May 11, 2012
JHANDU Vs. STATE OF UP
May 23, 2012
JHINNU Vs. JOINT DIRECTOR
December 12, 2012
JITENDRA KUMAR AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 20, 2012
JITENDRA KUMAR JAIN AND OTHERS Vs. SATENDRA KUMAR JAIN
December 20, 2012
JITENDRA KUMAR SHAW @ ADITYA KUMAR Vs. UNION OF INDIA
April 2, 2012
JITENDRA KUMAR SINGH Vs. UNION OF INDIA
August 31, 2012
JITENDRA MISHRA Vs. STATE OF U P AND ANOTHER
December 17, 2012
JITENDRA RAI Vs. STATE OF U P
March 12, 2012
JIYAUL HASAN Vs. STATE OF U P
September 3, 2012
JOGENDRA & ANOTHER Vs. STATE OF U P & OTHERS
September 6, 2012
JOKHAI Vs. STATE OF U P
February 3, 2012
JOKHAI Vs. D D C
March 12, 2012
JOKHAN ALIAS SITA RAM Vs. VITH ADDL, DISTRICT JUDGE, JAUNPUR AND OTHERS
September 4, 2012
JOKHAN LAL Vs. SMT. PUSHPA DEVI & 4 ORS.
January 5, 2012
JOSEPH SOLOMON Vs. PRESIDING OFFICER LABOUR COURT
May 22, 2012
JULFIKAR HUSAIN ANSARI Vs. STATE OF U.P.
November 27, 2012
JUMMA Vs. STATE OF U P
July 17, 2012
Jumman Ali Vs. State of U.P.and Others
January 1, 2012
JUMMAN ALI Vs. STATE OF U P
January 19, 2012
JUNED AHMAD FAROOQUI Vs. STATE OF U.P. AND OTHERS
February 14, 2012
JUSTICE G K MATHUR (RETD ) Vs. COMMISSIONER OF INCOME TAX, MEERUT & ANR
August 24, 2012
JUTICE R R K TRIVEDI (RETIRED) Vs. LIFE INSURANCE CORPORATION OF INDIA
May 23, 2012
JYOTI PANT Vs. STATE OF U P
April 10, 2012
JYOTI SHWAROOP TRIVEDI Vs. STATE OF U P
March 27, 2012
JYOTIDIVYA FABRICATION LTD. Vs. COMMR. OF CUSTOMS, EXCISE & SERVICE TAX
February 9, 2012
K GOPAL Vs. SUDARSHAN DEVI BHATIA
April 5, 2012
K K SRIVASTAVA Vs. BHANU PRAKASH ASTHANA
February 27, 2012
K V VIKRAM REDDY Vs. R SREENIVASULU REDDI
April 16, 2012
K.M. SUGAR MILLS LTD Vs. COMMISSIONER OF INCOME TAX (CENTRAL)
April 2, 2012
K.P.YADAV Vs. R.M.,UPSRTC
February 17, 2012
KABITA MUKHARJEE Vs. SMT. PINKY MOOKARJEE AND OTHERS
July 10, 2012
KAILASH Vs. STATE OF U P
August 16, 2012
KAILASH Vs. STATE OF U P
June 1, 2012
KAILASH CHANDRA Vs. STATE OF U P
June 7, 2012
KAILASH CHANDRA GUPTA Vs. BULAKA SINGH (D) AND ANR.
August 28, 2012
KAILASH KUMAR MISHRA Vs. STATE PUBLIC SERVICES TRIBUNAL
April 10, 2012
KAILASH NARAIN ARORA Vs. STATE OF U P
August 31, 2012
KAILASH NARAIN JAUHARI Vs. STATE OF U P
March 16, 2012
KAILASH NATH [STATE] Vs. STATE OF U.P. THRU SECY. REVENUE AND OTHERS
January 12, 2012
KAILASH SAHKARI AVAS SAMITI LIMITED, KANPUR NAGAR Vs. STATE OF U.P
May 22, 2012
KAILASH SINGH Vs. STATE OF U P
January 31, 2012
KAILASH SINGH Vs. UNION OF INDIA
August 23, 2012
KAILASHO DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
September 20, 2012
KAILASHPATI DEVI Vs. JAMUNA PRASAD JAISWAL
April 26, 2012
KALAWATI Vs. DEVENDRA KUMAR
November 1, 2012
KALAWATI DEVI Vs. COMMISSIONER GORAKHPUR DIVISISON
January 17, 2012
KALI CHARAN Vs. STATE OF U P
January 12, 2012
KALICHARAN Vs. STATE OF U.P
January 18, 2012
KALICHARAN Vs. STATE OF U.P.
January 13, 2012
KALINDI PANDEY Vs. STATE OF U P
December 21, 2012
KALLO Vs. FAKHIRUDDIN
July 9, 2012
KALLOO Vs. STATE OF UP
September 11, 2012
KALLOO @ SAHADAT Vs. STATE OF U P
July 19, 2012
KALLU Vs. STATE OF U.P
October 30, 2012
KALLU AND ANOTHER Vs. RAM SAJEEWAN AND OTHERS
March 19, 2012
KALLU AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 13, 2012
KALLU SINGH Vs. STATE OF U.P. & OTHERS
January 12, 2012
KALP NATH RAI Vs. SENIOR SUPERINTENDENT OF POLICE, KANPUR NAGAR
October 12, 2012
KALPNA DEVI Vs. D D C
August 6, 2012
KAMAL DHAWAN Vs. STATE OF U P
April 27, 2012
KAMAL JEET SINGH Vs. GENERAL OFFICER COMMANDING
July 17, 2012
KAMAL KUMAR MITTAL Vs. DISTRICT MAGISTRATE, PILIBHIT & OTHERS
January 24, 2012
KAMAL SINGH & 47 ORS. Vs. STATE OF U.P. THROUGH PRIN. SECY. DEPTT. OF IRRIGATION LKO.
February 1, 2012
KAMARUDDIN Vs. STATE OF U.P. AND OTHERS
January 12, 2012
KAMIL Vs. STATE OF U.P.
December 12, 2012
KAMLA Vs. STATE OF U P
February 23, 2012
KAMLA Vs. STATE OF U P
January 18, 2012
KAMLA Vs. STATE
January 6, 2012
KAMLA DEVI Vs. SPECIAL JUDGE
August 13, 2012
KAMLA DEVI Vs. STATE OF UP THRU' CHIEF SECY UP GOVT
April 12, 2012
KAMLA PRASAD ALIAS RAJ KUMAR Vs. STATE OF U P
May 29, 2012
KAMLESH BHATIYA Vs. STATE OF U P
May 15, 2012
KAMLESH CHANDRA GUPTA Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE S D JAUNPUR
January 30, 2012
Kamlesh Chandra Gupta and another Vs. Prescribed Authority/Civil Judge (S.D.), Jaunpur and others
January 30, 2012
KAMLESH DUBEY Vs. STATE OF U.P.
October 5, 2012
KAMLESH KUMAR Vs. STATE OF U P
May 28, 2012
KAMLESH KUMAR GUPTA Vs. AMIT KUMAR TIWARI AND OTHERS
December 3, 2012
KAMLESH KUMAR PANDEY AND ANOTHER Vs. THE STATE OF U.P. THROUGH SECRETARY BASIC EDUCATION AND ORS.
February 27, 2012
KAMLESH SINGH Vs. SPECIAL/A D J & OTHERS
October 9, 2012
KAMLESH YADAV Vs. STATE OF U P
October 12, 2012
KANAK SINGH Vs. STATE OF U P
August 9, 2012
KANAN DAS GUPTA Vs. VICE-CHANCELLOR ALLAHABAD UNIVERSITY
January 31, 2012
KANAUJI LAL Vs. DDC
October 31, 2012
KANCHAN DEVI AND ANOTHER Vs. STATE OF U P AND OTHERS
July 3, 2012
KAND KUMAR SRIVASTAVA Vs. STATE OF U P
March 28, 2012
KANEEZA KHATOON Vs. IQBAL AHMED
July 16, 2012
KANHAI Vs. STATE OF U P
March 2, 2012
Kanhai (Now Deceased) and Others Vs. State of U.P.and Others
March 2, 2012
KANHAIYA Vs. STATE OF UP
September 12, 2012
KANHAIYA Vs. STATE OF U.P.
January 11, 2012
KANHAIYA GAUR Vs. UNION BANK OF INDIA
August 21, 2012
KANHAIYA LAL Vs. STATE OF U P AND OTHERS
October 10, 2012
KANPUR HORTICULTURE Vs. STATE OF U P
January 18, 2012
KANTI DEVI Vs. A D J COURT NO 1 BAHRAICH
February 4, 2012
KANTI DEVI SAHU Vs. STATE OF U P
May 2, 2012
KANTI SWARUP SHARMA Vs. UNION OF INDIA
October 1, 2012
KAPIL DEO Vs. STATE OF U P
July 5, 2012
KAPIL DEV Vs. STATE OF U P
October 15, 2012
KAPIL DEV YADAV AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 13, 2012
KAPIL KAUSHIK Vs. STATE OF U P
January 11, 2012
KAPOOR CHANDRA CHATURVEDI Vs. ADDL SESSION JUDGE (FAST TRACK CT NO. 2) AND OTHERS
November 22, 2012
KAPOOR STONE COMPANY JAIL ROAD GONDA THRU ITS Vs. CHIEF ENGINEER (NZ). II., C.P.W.D. KENDRIYA BHAWAN LKO. & ORS.
February 3, 2012
KARAN SINGH Vs. ASHOK KUMAR
July 17, 2012
KARATA SINGH AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 13, 2012
KARMA DEVI Vs. STATE OF U.P
February 17, 2012
KAROO ALIAS KALI CHARAN Vs. STATE OF U P
January 6, 2012
KARTAR SINGH Vs. STATE OF U P
September 21, 2012
KARUNA DEVI (SMT.) Vs. VIJAI KUMAR AND OTHERS
August 21, 2012
KARUNA NIDHAN PANDEY AND ORS. Vs. THE STATE OF U.P AND ANR.
February 14, 2012
KARUNA NIDHAN UPADHYA Vs. STATE OF U P
April 23, 2012
KASHI NATH SHUKLA Vs. STATE OF U.P. & OTHERS
January 12, 2012
KASHI PRASAD Vs. STATE
April 3, 2012
KATRA EDUCATION SOCIETY Vs. ASSISTANT REGISTRAR
October 15, 2012
KATYAL INDUSTRIES Vs. UNION OF INDIA AND OTHERS
January 24, 2012
KAUSHLAYA DEVI AND ANOTHER Vs. IST A.D.J. AND OTHERS
November 20, 2012
KAVITA Vs. STATE OF U P
April 30, 2012
KAVITA DHANAK AND ANR. Vs. DINESH KUMAR GUPTA AND ORS.
August 6, 2012
KAYASTHA PATHSHALA SOCIETY AND ANOTHER Vs. STATE OF U P
August 8, 2012
KENDRIYA RAJYA FARM UNION {W.P. NO. 5292-SERS-1988} Vs. SRI SHIV NARAIN
January 4, 2012
KENDRIYA SAHKARI UPBHOKTA BHANDAR LTD. Vs. MANOJ KUMAR GUPTA AND ORS.
August 9, 2012
KENDRIYA UPBHOKTA SAHAKARI BHANDAR LTD AND ANOTHER Vs. STATE OF U P AND OTHERS
June 28, 2012
KESARWANI SHEETALAYA Vs. PRESIDING OFFICER
October 5, 2012
KESARWANI ZARDA BHANDAR ALLAHABAD Vs. SUBHASH CHANDRA KESARWANI
January 2, 2012
KESHA DEVI AND 3 OTHERS Vs. 6TH A.D.J., SULTANPUR AND 3 OTHERS
September 18, 2012
KESHARWANI ZARDA BHANDAR, SAHSON ALLAHABAD Vs. COMMISSIONER OF INCOME TAX
August 31, 2012
KESHAV DEO PANDEY Vs. CHAIRMAN AND MANAGING DIRECTOR
November 8, 2012
KESHAV RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI
February 27, 2012
KHADAK SINGH Vs. BOARD OF REVENUE
September 14, 2012
KHALEEL AHMAD Vs. ADDL.DISTRICT JUDGE
August 29, 2012
KHAN CHANDRA AND ORS. Vs. GIRISH CHANDRA SHARMA AND ORS.
September 18, 2012
KHAN MOHAMMAD & ANOTHER Vs. CIVIL JUDGE(J.D) KAISERGANG, DISTT. BAHRAICH & OTHERS.
August 30, 2012
KHAR SINGH AND OTHERS Vs. STATE OF U.P.
January 12, 2012
KHARANAN Vs. PRESIDING OFFICER
May 22, 2012
KHARPATTU@BHAGIRATHI Vs. DEPUTY DERECTOR OF CONSOLIDATION
December 12, 2012
KHATOON BIBI Vs. KSHITIJ SHARMA
November 1, 2012
KHATOON BIBI Vs. RAMNATH & OTHERS
February 6, 2012
KHEM CHAND Vs. STATE OF U P
December 20, 2012
KHEM KARAN Vs. D.D.C. SITAPUR
December 3, 2012
KHEM KARAN LAL Vs. STATE OF U P AND OTHERS
October 16, 2012
KHUDDAR Vs. GOPI CHAND & OTHERS
February 9, 2012
KHUNKHUN Vs. THE D.D.C. AND OTHERS
February 27, 2012
KHURMULLI Vs. STATE OF UTTAR PRADESH
November 5, 2012
KHURSHID JAHAN Vs. RAMJANO
January 4, 2012
KHUSLATA TIWARI Vs. DIRECTOR, DEFENCE ESTATES
February 9, 2012
KIRAN ALIAS KIRNO Vs. STATE OF U P
August 24, 2012
KIRAN DUBEY Vs. STATE OF U P
May 7, 2012
KIRAN JAISWAL Vs. INCOME TAX OFFICER
May 3, 2012
KIRAN PAL AND OTHERS Vs. STATE OF U.P.
January 13, 2012
KIRANDPAL ALIAS GIRANDPAL SON OF PARSADI Vs. STATE OF U.P.
December 6, 2012
KIRPAL SINGH Vs. STATE OF U P
August 24, 2012
KIRTI PRASAD Vs. KRISHNA AUTAR
May 10, 2012
KISAN NATIONAL EDUCATION TRUST, PRATAPGANJ, JAUNPUR Vs. ASSISTANT REGISTRAR, FIRMS, SOCIETIES AND CHITS, JAUNPUR
March 26, 2012
KISHALAYA BANERJEE Vs. KAMALA DEVI
September 5, 2012
KISHAN LAL Vs. STATE OF U P
September 12, 2012
KISHANPAL Vs. STATE OF U.P.
April 30, 2012
KISHORE Vs. A D J SPECIAL JUDGE GANGESTER ACT COURT NO 4 LUCKNOW
January 16, 2012
Kishore and others Vs. A.D.J.(Special Judge Gangester Act), Court No.4, Lucknow and others
January 16, 2012
KISHORE CHATURVEDI Vs. STATE OF U.P.
July 6, 2012
KISHORI Vs. STATE OF U P
January 18, 2012
KISHORI AWASTHI & ANOTHER Vs. RENT CONTROL & EVICTION OFFICER/CITY MAGISTRATE & ORS.
November 30, 2012
KISHORI RAMAN SHIKSHA SAMITI Vs. ASHOK CHATURVEDI
May 21, 2012
KITAB ALI Vs. COLLECTOR DEPUTY DIRECTOR OF CONSOLIDATION MAHARAJGANJ
January 18, 2012
KM RINKI AND OTHERS Vs. STATE OF U P AND ANOTHER
April 12, 2012
KM SHASHI JAISWAL Vs. UNION OF INDIA AND OTHERS
April 30, 2012
KM. IFFAT AARA & 6 ORS. Vs. STATE OF U.P. & ORS.
April 4, 2012
KM. MUNESH AND ANR Vs. STATE OF U.P. AND OTHERS
January 13, 2012
KM. RENU PAL Vs. STATE OF U.P.
May 8, 2012
KM. SONI DEVI Vs. STATE OF U.P.
February 13, 2012
KM. SUPRIYA AND OTHERS Vs. STATE OF U.P. & ANOTHER
January 13, 2012
KM.GYANTI Vs. STATE OF U P
January 18, 2012
KOMAL AND ANOTHER Vs. STATE OF U P AND OTHERS
July 3, 2012
KOMAL PRASAD YADAV Vs. REGIONAL MANAGER
February 17, 2012
KRAFT PALACE Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
November 1, 2012
KRISHAN LAL CHAWLA Vs. UNION OF INDIA
July 9, 2012
KRISHAN PAL Vs. SMT. SUNIT
December 19, 2012
KRISHANKAR TRIPATHI S/O LATE CHANDI PRASAD TRIPATHI Vs. STATE OF U P THR. PRIN. SECY. COOPERATIVE U P SHASHAN CIVIL
January 13, 2012
KRISHI UTPADAN MANDI SAMITI Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
May 22, 2012
KRISHNA Vs. RAM KUMAR
March 21, 2012
KRISHNA Vs. RAM KUMAR
February 21, 2012
KRISHNA Vs. STATE OF U.P.
December 11, 2012
KRISHNA CHANDRA RAI Vs. STATE OF U P
November 7, 2012
KRISHNA GOPAL MEHROTRA AND ORS. Vs. RENT CONTROL AND EVICTION OFFICER AND ORS.
August 22, 2012
KRISHNA GOPAL VARSHNEY Vs. STATE OF UP
June 1, 2012
KRISHNA HARI TIWARI Vs. KM SHARATTAMI DEVI
January 5, 2012
KRISHNA KALA Vs. U P AWAS VIKAS PARISHAD
August 30, 2012
KRISHNA KANT CHATURVEDI Vs. STATE OF U.P.
October 1, 2012
KRISHNA KUMAR Vs. DEPUTY DIRECTOR
October 8, 2012
KRISHNA MURARI Vs. STATE OF U.P.
April 10, 2012
KRISHNA MURARI AGRAWAL Vs. STATE OF U P
October 18, 2012
KRISHNA MURARI SINGH Vs. STATE OF U P
July 20, 2012
KRISHNA NAND BARANWAL Vs. UNION OF INDIA
April 12, 2012
KRISHNA PAL Vs. STATE OF U P
September 26, 2012
KRISHNA PAL AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 12, 2012
KRISHNA PAL SINGH Vs. STATE OF U P
March 22, 2012
KRISHNA PRATAP SINGH DEAD THROUGH LRS Vs. PRESCRIBED AUTHORITY/SUB-DIVISIONAL OFFICER MAINPURI
March 22, 2012
KRISHNA PREMMAI DEVIDASI Vs. INTERNATIONAL SOCIETY FOR KRISHNA CONSCIEUSNESS
August 31, 2012
KRISHNPAL SINGH Vs. STATE OF U P
November 5, 2012
KSHETRIYA KISHAN GRAMIN BANK AND ANOTHER Vs. VIJAY KUMAR KAPOOR AND ANOTHER
January 30, 2012
KUBER PRASAD DWIVEDI Vs. STATE OF U P
September 11, 2012
KULDEEP KAUR Vs. STATE OF U P
August 31, 2012
KULDEEP KUMAR MISRA Vs. ZILLA PRABANDHAK, THE FOOD CORPORATION OF INDIA
April 20, 2012
KULDEEP SINGH Vs. STATE OF U.P. AND OTHERS
January 12, 2012
KUMAR CONSTRUCTION CO Vs. STATE OF U.P.
September 25, 2012
KUMDESH KUMAR SHARMA Vs. STATE OF U P
January 3, 2012
KUNDAN RICE MILLS LTD. Vs. UNION OF INDIA AND OTHERS
April 27, 2012
KUNJ BEHARI TEWARI Vs. DISTRICT INSPECTOR OF SCHOOLS, DEORIA
September 13, 2012
KUNTI DEVI Vs. IIIRD ADDITIONAL DISTRICT
September 14, 2012
KUNWAR DEEP SINGH Vs. GHANSHYAM SHUKLA
November 1, 2012
KUNWAR PAL SINGH Vs. STATE OF U P
October 12, 2012
KUNWAR SEN Vs. COLLECTOR
October 16, 2012
KUNWAR SEN Vs. STATE
July 31, 2012
KUSHAGRA SAXENA Vs. STATE OF U.P.
August 31, 2012
KUSHALVEER SINGH Vs. STATE OF U.P.
May 9, 2012
KUSUM DEVI Vs. STATE OF U P
July 20, 2012
KUSUM KALI Vs. STATE OF U P
September 18, 2012
KUSUM LATA Vs. STATE
April 16, 2012
KUTUBUDDIN Vs. STATE OF U.P.
December 21, 2012
L.M.L. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 5, 2012
LADLEY Vs. RAM PRASAD
January 16, 2012
LAKSHMI @ KAMINI & ANOTHER Vs. STATE OF U P & OTHERS
May 15, 2012
LAL BACHAN YADAV Vs. STATE OF U P
November 9, 2012
LAL BAI PATEL Vs. CENTRAL BANK OF INDIA THRU' BRANCH MANAGER
December 18, 2012
LAL BIHARI YADAV Vs. STATE OF U P
September 25, 2012
LAL JI PRASAD Vs. UDAI BHAN CHAND & OTHERS
January 19, 2012
LALA Vs. STATE OF U P
March 29, 2012
LALA RAM Vs. STATE OF U P
January 9, 2012
LALA RAM BATHAM Vs. U.P. POWER CORPORATION NIGAM AND OTHERS
December 12, 2012
LALA RAM NARAIN Vs. XTH ADDITIONAL DISTRICT JUDGE
July 13, 2012
LALANJOO Vs. D D C LALITPUR/ADDL. D M LALITPUR
December 21, 2012
LALARAM Vs. STATE OF U P
September 21, 2012
LALI DEVI Vs. NATIONAL INSURANCE CO. LTD. AND ANOTHER
February 3, 2012
LALIT GOYAL & ANOTHER Vs. STATE OF U P & ANOTHER
February 16, 2012
LALIT MOHAN Vs. MADAN MOHAN AND OTHERS
December 11, 2012
LALIT PRASAD SHUKLA Vs. STATE OF U P
February 8, 2012
LALITA KM Vs. JITENDRA KUMAR YADAV
April 23, 2012
LALITA RATHORE Vs. DARSHAN LAL
November 23, 2012
LALJI Vs. DEPUTY DIRECTOROF CONSOLIDATION
September 5, 2012
LALJI Vs. STATE OF U P
November 20, 2012
LALJI Vs. SHAMSUDDIN KHAN
August 22, 2012
LALJI AGARWAL Vs. STATE OF U P
September 24, 2012
LALJI DHOBI Vs. STATE OF U P
August 17, 2012
LALJI SINGH Vs. STATE OF U P
May 21, 2012
LALLA ALIAS RANJEET Vs. STATE OF U.P. AND OTHERS
November 7, 2012
LALLAN KUMAR Vs. COAL INDIA LTD
January 6, 2012
LALLAN PRASAD Vs. S D O
July 6, 2012
LALLI DEVI Vs. LIFE INSURANCE CORP OF INDIA AND OTHERS
January 17, 2012
LALLU Vs. BHUIDHAR
May 18, 2012
LALLU (DECEASED) & ANOTHER Vs. RAM NATH AND OTHERS
March 12, 2012
LALLU RAM Vs. STATE OF U.P
May 21, 2012
LALLU SINGH Vs. STATE OF U.P.
July 12, 2012
LALTA PRASAD Vs. SMT. PARVATI DEVI AND OTHERS
January 2, 2012
LALTA PRASAD SINGH Vs. STATE OF U P
July 13, 2012
LALU @ SHIV KUMAR AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 12, 2012
LATOORI SINGH ALIAS PHAUJI Vs. STATE OF U P
August 28, 2012
LAUKUSH Vs. STATE OF U P
July 12, 2012
LAVLESH KUMAR MISHRA Vs. U P STATE ROAD TRANSPORT CORPORATION
July 6, 2012
LAXMAN Vs. D D C
April 2, 2012
LAXMAN Vs. D D C
July 9, 2012
LAXMI KANT AND OTHERS Vs. BHAGWAN DAS AND OTHERS
October 31, 2012
LAXMI KANT BHATNAGAR Vs. DISTRICT JUDGE, MUZAFFARNAGAR
November 23, 2012
LAXMI KANT YADAV Vs. HITAI ALIAS HIT LAL
November 7, 2012
LAXMI NARAIN SINGH Vs. STATE OF U. P. & ORS
February 14, 2012
LAXMI PRASAD Vs. SPECIAL JUDGE
September 28, 2012
LEDHAI Vs. STATE OF U P
March 28, 2012
LEELAWATI Vs. DEPUTY DIRECTOR OF CONSOLIDATION MAU
January 3, 2012
LEKHRAJ Vs. BHUDUTT SINGH
August 27, 2012
LEKHRAJ Vs. HARKI DEVI AND OTHERS
January 31, 2012
LENOLEUM HOUSE Vs. INCOME TAX OFFICER
October 4, 2012
LG ELECTRONICS INDIA (P.) LTD Vs. COMMISSIONER OF INCOME TAX
March 22, 2012
LIBRA RETAILERS PRIVATE LTD Vs. BOARD OF INDUSTRIAL AND FINANCIAL RECONSTRUCTION A
October 18, 2012
LIPTON INDIA LIMITED Vs. STATE OF UP
June 1, 2012
LIYAKAT ALI Vs. ZAHID
July 5, 2012
LODI RAM ALIAS LODHI RAM Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
February 8, 2012
LOHIA STARLINGER LIMITED Vs. COMMISSIONER OF INCOME TAX
July 6, 2012
LOK NATH MISHRA Vs. STATE OF U.P. AND OTHERS
January 12, 2012
LOKESH @ GOLA AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 12, 2012
LONGSHRI Vs. STATE OF U.P.
October 29, 2012
LT. COL. LALJI CHAUBEY Vs. STATE OF U.P. & ANOTHER
July 19, 2012
LUCKNOW DEVELOPMENT AUTHORITY Vs. RAVINDRA NATH SINGH
October 11, 2012
LUXCO ELECTRONICS Vs. COMMISSIONER OF INCOME TAX
September 20, 2012
LYKA LABS LIMITED Vs. DEPUTY LABOUR COMMISSIONER
April 3, 2012
M P SINGH Vs. STATE
January 19, 2012
M.D. PAKSHIMANCHAL VIDUT VITRAN NIGAM LTD. Vs. OMBUDSMAN, 3RD FLOOR, NEEDA BUILDING, VIBHUTI KHAND, GOMTI NAGAR, LUCKNOW
July 19, 2012
M.D., PRADESHIK COOPERATIVE DAIRY FEDERATION LTD. Vs. JANARDAN DUTTA TIWARI AND OTHERS
January 12, 2012
M.K. MISRA Vs. U.P. SMALL INDUSTRIES CORPORATION LTD
November 27, 2012
M.S. RANA Vs. UNION OF INDIA AND OTHERS
March 2, 2012
M.S.RANA Vs. UNION OF INDIA
May 25, 2012
M/S ALBERT DAVID LTD Vs. UNION OF INDIA
October 16, 2012
M/S ANAND CONSTRUCTION COMPANY Vs. STATE OF U P
September 10, 2012
M/S BIRLA AIRCON Vs. DISTRICT MAGISTRATE
August 23, 2012
M/S CEAT LIMITED Vs. STATE OF UP & ORS
January 13, 2012
M/S CHAUHAN ROAD LINES Vs. UNION OF INDIA
September 18, 2012
M/S DALMIA BHARAT SUGAR AND INDUSTRIES LTD. 11TH FLOOR Vs. THE CHIEF DIRECTOR (SUGAR)
February 14, 2012
M/S DHAMPUR SUGAR MILLS LTD. THOROUGH ITS AUTHORIZED SIG. Vs. THE CHIEF DIRECTOR, MINISTRY OF CONSUMER AFFAIRS & PUBLIC
January 20, 2012
M/S GULAB STORE Vs. STATE OF U.P. AND ORS.
January 12, 2012
M/S J.K. SUGAR LIMITED Vs. THE CHIEF DIRECTOR (SUGAR)/PRESCRIBED AUTHORITY
February 14, 2012
M/S JAI SHIV FOOD PRODUCTS AND ANOTHER Vs. ORIENTAL BANK OF COMMERCE AND ANOTHER
January 2, 2012
M/S JAISWAL NAMKEEN BHANDAR Vs. STATE OF U.P. THRU SECY. AND OTHERS
January 13, 2012
M/S NAWABGANJ SUGAR MILL COMP. LTD. Vs. STATE OF U.P. & OTHERS
January 23, 2012
M/S NEW INDIA INSURANCE COMPANY LIMITED Vs. GHULFAM SAIFI
March 1, 2012
M/S PANTALOON RETAIL (INDIA) LTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY/BOARD OF REVENUE
September 12, 2012
M/S R.N. PATHAK DUNI CHAND KATYAYAL & CO. HAVING ITS Vs. UNION OF INDIA THROUGH SECY. MINISTRY OF RAILWAY RAIL BHAWAN
January 13, 2012
M/S S. KUMAR STEELS AND ANOTHER Vs. I.N.G. VYASYA BANK LIMITED.
February 6, 2012
M/S SHIVA TIMBER BROKER, VILLAGE LADHORA SANDILA HARDOI Vs. STATE OF U.P. THROUGH PRINCIPAL SECY.FOREST LUCKNOW AND ORS.
January 6, 2012
M/S SHREE BHAWANI PAPER MILLS LTD. Vs. STATE OF UP AND ORS
January 13, 2012
M/S SHYAMA DEVI COLD STORAGE THRU ITS PROPRIETOR Vs. STATE OF U.P. THRU SECRETARY, DEPTT. OF ENERGY AND OTHERS
January 13, 2012
M/S TIKAULA SUGAR MILLS LIMITED Vs. CIT MUZAFFARNAGAR
October 16, 2012
M/S. CONSUMER CO-OPERATIVE SOCIETY Vs. STATE OF U.P. AND ORS.
August 6, 2012
M/S. DUGADH UTAPADAK SAHAKARI SAMITI LTD Vs. STATE OF U P
September 21, 2012
M/S. DUGDH UTPADAN SAHKARI SANGH Vs. PRESIDING OFFICER, LABOUR COURT KANPUR
July 19, 2012
M/S. KANHAIYA MAL KASTURI LAL Vs. HARI PRASAD
September 27, 2012
M/S. NEW SARKAR BEEDI FACTORY AND ORS. Vs. SABIR ALI (DEAD) THROUGH L.RS.
September 3, 2012
M/S. PERFECT ENTERPRISES Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
May 3, 2012
M/S. R.R. INTERNATIONAL Vs. STATE OF U P
December 20, 2012
M/S. R.S. SINGHAL (AUTO) PRESS, BULANDSHAHAR Vs. U.P. STATE TO BE SERVED THROUGH THE COLLECTOR AND ANOTHER
July 16, 2012
M/S. VENUS STONE CRUSHING CO. Vs. U.P. POWER CORPORATION LTD.
May 15, 2012
M/S.BRITISH FOAM Vs. DEBTS RECOVERY TRIBUNAL
October 3, 2012
M/S.NEW MANUFACTURING Vs. STATE BANK OF INDIA
November 5, 2012
M/S.PRADHAN PRABANDHAK, KISHAN SAHAKARI CHINI MILL Vs. STATE OF U P
March 28, 2012
MAA DURGA RICE MILL Vs. STATE OF U P
October 31, 2012
MAA MAHALAXMI TRANSPORT COMPANY Vs. STATE OF U.P.
March 2, 2012
MACHHLA DEVI AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 16, 2012
MADAN Vs. STATE OF U P
January 19, 2012
MADAN LAL Vs. STATE OF U P
August 8, 2012
MADAN LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION BUDAUN
January 6, 2012
MADAN LAL Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE(SR. DIV.), KANPUR AND ANR.
November 20, 2012
MADAN MISHRA Vs. STATE OF U.P. AND OTHERS
April 17, 2012
MADAN MOHAN KAUSHIK Vs. SMT. MADHU GUPTA
October 1, 2012
MADAN MOHAN SHARMA Vs. ASHOK KUMAR KAUSHIK
November 7, 2012
MADAN SINGH PAL Vs. STATE OF U P AND OTHERS
April 10, 2012
MADARSA CHASHMA-A-FAIZ ADRI AND OTHERS Vs. STATE OF U P
August 28, 2012
MADHAV SAMAJ NIRMAN SAMITI Vs. STATE OF U P
November 8, 2012
MADHU SHUKLA Vs. BANK OF BARODA
February 23, 2012
MADHU SINGH Vs. UNION OF INDIA
August 22, 2012
MADHUBALA Vs. H P SINGH
April 20, 2012
MADHULIKA SAMEER AZAD Vs. SAMEER MOHAN AZAD
October 12, 2012
MADHURI DEVI Vs. LEARNED CIVIL JUDGE (S.D.) AND OTHERS
May 15, 2012
MADHUSUDAN CHAUBEY @ MADHUSUDAN CHATURVEDI Vs. STATE OF U.P. THRU EDUCATION DIRECTOR & 4 ORS.
January 3, 2012
MADRSA ASHRFIYA AHLE SUNNAT ANWARUL ULOOM AND ANOT Vs. STATE OF U P
April 6, 2012
MAGAN LAL Vs. KALIM ULLAH
October 9, 2012
MAGNU DEVI Vs. STATE OF U.P. & ANOTHER
March 2, 2012
MAHADEO JI MAHARAJ VIRAJ MAN MANDIR Vs. MUNNA LAL
February 29, 2012
MAHADEV PRASAD INTER COLLEGE Vs. BASANTI DEVI
March 26, 2012
MAHARAJA AGRASEN IRON FOUNDRY Vs. COMMISSIONER OF CENTRAL EXCISE
July 20, 2012
MAHAVAR COLD STORAGE AND ICE FACTORY Vs. BOARD OF REVENUE
January 9, 2012
MAHAVEER Vs. STATE OF U P
October 8, 2012
MAHAVEER PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION ADDL COLLECTOR JAUNPUR
February 17, 2012
MAHAVEER SINGH Vs. STATE OF U P
July 5, 2012
MAHAVIR Vs. PHOOLWATI DEVI
May 7, 2012
MAHAVIR SINGH Vs. STATE OF U P
February 17, 2012
Mahavir Singh and Others Vs. State of U.P.
February 17, 2012
MAHAVIR SINGH SOLANKI MEMORIAL KRISHI JUNIOR HIGH SCHOOL Vs. STATE OF U P
February 9, 2012
MAHENDRA Vs. STATE OF U P
September 10, 2012
MAHENDRA Vs. STATE OF U P
July 23, 2012
MAHENDRA ENGINEERING WORKS Vs. RAM PRAKASH KAPOOR
September 17, 2012
MAHENDRA KUMAR Vs. STATE OF U P
April 5, 2012
MAHENDRA KUMAR Vs. SANTO AND OTHERS
March 29, 2012
MAHENDRA MOHAN Vs. DINESH PRAKASH AND ANOTHER
January 9, 2012
MAHENDRA NATH DWIVEDI Vs. STATE OF U P
January 20, 2012
MAHENDRA PRATAP PANDEY Vs. STATE OF U P
October 4, 2012
MAHENDRA PRATAP SHARMA Vs. STATE OF U P
January 24, 2012
MAHENDRA PRATAP SINGH Vs. STATE OF U PTHROUGH COLLECTOR FATEHPUR
January 19, 2012
MAHENDRA SINGH Vs. STATE OF U P
October 5, 2012
MAHENDRA SINGH SHARMA Vs. STATE OF U P
February 9, 2012
MAHESH CHAND TYAGI Vs. U.P. STATE THR D.M. MORADABAD & ANOTHER
January 10, 2012
MAHESH CHANDRA Vs. ILIYAS AND OTHERS
January 12, 2012
MAHESH CHANDRA & OTHERS Vs. STATE OF U P & OTHERS
September 27, 2012
MAHESH CHANDRA SAGAR Vs. AMRIT KUMARI
March 29, 2012
MAHESH KUMAR KAUSH Vs. STATE OF UTTAR PRADESH
May 14, 2012
MAHESH KUMAR SINGH Vs. STATE OF U P
March 21, 2012
MAHESH NARAYAN SINGH Vs. ADDL DISTRICT
August 30, 2012
MAHESH PRASAD AGNIHOTRY Vs. TRIVENI KSHETRIYA GRAMIN BANK
February 24, 2012
MAHESH RAI Vs. SMT. AYSHA BEGUM AND OTHERS
January 12, 2012
MAHESH SINGH SHARMA Vs. STATE OF U P
August 8, 2012
MAHFOOZ ALAM AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 12, 2012
MAHILA MAHAVIDYALAYA Vs. PRINCIPAL SECRETARY
September 6, 2012
Mahipal Vs. Deena Nath
April 4, 2012
MAHIPAL Vs. DEENA NATH
January 4, 2012
MAHIPAL Vs. STATE OF U.P.
September 13, 2012
MAHTAB KHAN Vs. AKHTARI BEGUM
January 4, 2012
MAIKI DEVI Vs. DROPDI DEVI
October 31, 2012
MAIRAJ AHMAD KHAN Vs. STATE OF U P
October 5, 2012
MAITHELI SARAN GUPTA Vs. STATE OF U.P.
May 14, 2012
MAJOR S N TRIPATHI Vs. ELECTION COMMISSION OF INDIA AS REGISTRAR
August 13, 2012
MAKHDOOM BUX Vs. DISTRICT JUDGE
August 27, 2012
MAKKHAN LAL Vs. JAGAT BAHADUR SINGH AND OTHERS
March 1, 2012
MALHOO AND ANOTHER Vs. IIND ADDITIONAL SESSIONS JUDGE AND ANOTHER
November 26, 2012
MALIK ZAFAR LARI Vs. STATE OF U P
February 10, 2012
MALIKA JAHAN ARA BEGUM Vs. ABDUL RAHIM KHAN
April 25, 2012
MALTI SINGH Vs. SUB DIVISIONAL OFFICER
October 16, 2012
MALVIKA CHOWHDHARY Vs. STATE OF U P
August 27, 2012
MAM CHAND Vs. COMMISSIONER MEERUT
March 15, 2012
MAMTA Vs. STATE OF UP
December 13, 2012
MAMTA ADHIKARI Vs. STATE OF U P THROUGH SECY SECONDARY REVENUE AND ORS
April 23, 2012
MAMTA DEVI Vs. STATE OF U P
August 7, 2012
MAMTA PANDEY Vs. STATE OF U P
December 19, 2012
MAN MOHAN SWAROOP Vs. STATE OF U P
February 28, 2012
MAN SINGH Vs. STATE OF U P
September 20, 2012
MAN SINGH Vs. DISTRICT JUDGE, GHAZIPUR
November 22, 2012
MANAGING DIRECTOR/HEAD, TRANS LOGISTICS INDIA PVT. LTD. AND ANOTHER Vs. UNION OF INDIA AND OTHERS
November 9, 2012
MANGALA PRASAD Vs. RAMJI
July 13, 2012
MANGALI AND ORS. Vs. RAM PYARI
November 27, 2012
MANGALI PRASAD VERMA Vs. STATE OF U.P.
December 20, 2012
MANGALI PRASAD(STATE) Vs. STATE OF U P
March 22, 2012
MANGAT RAM DUWA Vs. SURAJ MOHAN TRIVEDI AND ANOTHER
July 25, 2012
MANGLA PRASAD Vs. STATE OF U P
September 7, 2012
MANGROO Vs. D D C
April 2, 2012
MANI RAJ SINGH RATHORE Vs. STATE OF U P
October 17, 2012
MANISH Vs. STATE OF U P
February 22, 2012
MANISH @ MONU RASTOGI AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
May 14, 2012
MANISH GUPTA AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
January 16, 2012
MANISH KUMAR AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 12, 2012
MANISH KUMAR DUBEY Vs. UNION OF INDIA
September 27, 2012
MANJEET Vs. STATE OF U P
February 14, 2012
MANJOO DEVI Vs. KEWLA DEVI AND OTHERS
September 21, 2012
MANJU Vs. STATE OF U P
July 4, 2012
MANJU AWASTHI Vs. STATE OF U.P.
November 6, 2012
MANJU GUPTA Vs. DISTRICT MAGISTRATE
July 10, 2012
MANJU GUPTA Vs. BOARD OF TECHNICAL EDUCATION
June 1, 2012
MANJU MISHRA Vs. STAE OF U P
November 19, 2012
MANJU MISRA Vs. UNION OF INDIA
December 4, 2012
MANMOHAN KAUR Vs. ADDL COMMISSIONER
July 9, 2012
MANO DEVI Vs. STATE OF U P
July 4, 2012
MANO KALIKA SINGH Vs. STATE OF UP
September 14, 2012
MANOJ Vs. STATE OF U.P.
October 17, 2012
MANOJ ANAND Vs. STATE OF U P
February 10, 2012
MANOJ AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 12, 2012
MANOJ GIRI Vs. MAHANT JOONA BHARTI
November 7, 2012
MANOJ KUMAR Vs. STATE OF U P
September 19, 2012
MANOJ KUMAR Vs. STATE OF U P
February 9, 2012
MANOJ KUMAR Vs. STATE OF U.P.
December 18, 2012
MANOJ KUMAR Vs. STATE OF U.P. AND OTHERS
February 14, 2012
MANOJ KUMAR @ NANHEY Vs. ADDITIONAL DISTRICT JUDGE
July 20, 2012
MANOJ KUMAR AGARWAL Vs. ADDITIONAL CHIEF JUDICIAL MAGISTRATE, COURT NO. 18
May 15, 2012
MANOJ KUMAR CONSTABLE Vs. STATE OF U P
July 30, 2012
MANOJ KUMAR GUPTA Vs. KAMLESH KUMARI
January 17, 2012
MANOJ KUMAR SAHU Vs. UNION OF INDIA
February 7, 2012
MANOJ KUMAR SAXENA Vs. STATE OF U P
October 31, 2012
MANOJ KUMAR SINGH Vs. STATE OF U.P. AND OTHERS
March 15, 2012
MANOJ KUMAR SOOD Vs. STATE OF U P
February 13, 2012
MANOJ KUMAR SRIVASTAVA AND THERS Vs. STATE OF UTTAR PRADESH AND OTHERS
January 12, 2012
MANOJ RANA Vs. STATE OF U P
October 5, 2012
MANOJ TIWARI Vs. STATE OF U.P.
October 30, 2012
MANOJA DEVI Vs. STATE OF U P
October 15, 2012
MANOKAMNA SINGH Vs. STATE OF U.P. AND ANOTHER
January 16, 2012
MANRUDDIN SHIEK ALIAS BABLU BHAI Vs. STATE OF U P
July 5, 2012
MANTOO LAL Vs. STATE OF U.P.
December 4, 2012
MAQSOOD BEG Vs. SMT. SHAKEELA BEGUM
November 29, 2012
MARDAN Vs. COLLECTOR
July 19, 2012
MARDAN SINGH Vs. RAGHUVANSHI SINGH
September 3, 2012
MARGHOOB ALAM Vs. KAMAL AHMAD
March 15, 2012
MARGHOOB ALAM Vs. ILLAHI
March 1, 2012
MARGRA INDUSTRIES LTD. Vs. COMMR. OF C. EX. & CUS. (APPEALS)
January 19, 2012
MASHHOOR AHMAD ETC Vs. STATE OF U P
May 15, 2012
MATA BARAN Vs. STATE OF U P
January 10, 2012
MATA BUX TEWARI Vs. VINOD KUMAR AND ORS.
January 17, 2012
MATHURA Vs. STATE OF U P THROUGH REVENUE SECRETARY GOVERNMENT OF U P LUCKNOW
January 13, 2012
MATHURA INTER COLLEGE Vs. STATE OF U P AND OTHERS
July 2, 2012
MATHURA PRASAD Vs. STATE OF U P
May 25, 2012
MATHURA PRASAD Vs. STATE OF UP
May 24, 2012
MATHURA SINGH Vs. ADDITIONAL JUDGE
December 6, 2012
MATSYA JIVI SAHKARI SAMITI Vs. STATE OF U P THROUGH SECRETARY
July 27, 2012
MATSYA JIVI SAHKARI SAMITI LTD Vs. STATE OF U P
September 3, 2012
MATTER OF GOVERNMENT CHILDRENS HOME Vs. STATE
April 6, 2012
MAULANA AZAD DEGREE COLLEGE Vs. STATE OF U.P. AND OTHERS
January 18, 2012
MAYA Vs. STATE OF UTTAR PRADESH THROUGH ITS CHIEF SECRETARY CHIEF SECRETARIAT
December 4, 2012
MAYA DEVI Vs. STATE OF U P
January 16, 2012
MAYA LAL Vs. STATE OF U P
July 3, 2012
MAYA SHANKAR SINGH Vs. STATE OF U P
May 16, 2012
MAYANAND ALIAS RAJA Vs. STATE OF U P
March 29, 2012
MAYANK AGARWAL Vs. BAREILLY KSHETRIYA GRAMIN BANK & OTHERS
November 8, 2012
MAYANK CHATURVEDI Vs. STATE OF U P
September 28, 2012
MAYANK GUPTA AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 11, 2012
MAYANK OJHA Vs. STATE OF U P
August 14, 2012
MAYUR GAS SERVICE Vs. PRESIDING OFFICER, INDUSTRIEAL TRIBUNAL -IV AGRA
May 11, 2012
MEENA KUMAR Vs. AJAI SECURITIES PVT LTD
December 14, 2012
MEENA KUMARI SHARMA Vs. STATE OF U P
July 5, 2012
MEERA DEVI Vs. STATE OF U P
October 9, 2012
MEERA DEVI & ANOTHER Vs. GOPAL KOKULESHWAR JI MAHARAJ
January 10, 2012
MEERUT MANDAL VIKAS NIGAM LTD Vs. STATE OF U P
March 29, 2012
MEHMOOD AND ORS. Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
August 6, 2012
MEM CHAND Vs. STATE OF U.P.
December 7, 2012
MEWA Vs. STATE OF U P
July 20, 2012
MEWA LAL Vs. STATE OF U P
January 5, 2012
MEYDHA MERITORIOUS EDUCATION FOR YOUTH DEVELOPMENT AND HUMANE Vs. SRI ATUL KUMAR GUPTA
February 15, 2012
MIDAI LAL Vs. STATE OF U.P.
July 16, 2012
MINERVA DIESEL Vs. P O LABOUR COURT
November 29, 2012
MINSHU SAXENA Vs. UNION OF INDIA
January 13, 2012
MISBHAUDDIN Vs. STATE OF U P
April 11, 2012
MISHRI LAL Vs. MAYA DIXIT
May 2, 2012
MISHRI LAL KARAK Vs. DINESH CHANDRA AGARWAL
October 1, 2012
MITHAI LAL Vs. STATE OF U P
April 19, 2012
MITHILESH Vs. SURENDRA SINGH
March 28, 2012
MITHLESH KUMAR AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 16, 2012
MITHLESH KUMARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION,KANPUR
November 21, 2012
MITHLESH MISRA Vs. AJAI KUMAR
March 23, 2012
MITHRU Vs. COMMISSIONER
August 23, 2012
MODI DISTILLERY Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
July 5, 2012
MODI SUGAR MILLS Vs. RAM KUMAR
April 13, 2012
MODI ZEROX LTD Vs. CIT MEERUT
October 16, 2012
MOHAMMAD AASIF Vs. STATE OF U P
February 9, 2012
MOHAMMAD AHMAD Vs. ATMA RAM CHAUHAN
August 22, 2012
MOHAMMAD AIYYUB Vs. STATE OF U P
May 8, 2012
MOHAMMAD AKHLAK Vs. UNION OF INDIA AND OTHERS
July 16, 2012
MOHAMMAD ALI Vs. VINAY KUMAR AND ANOTHER
March 19, 2012
MOHAMMAD ARSAD AZIM & ANOTHER Vs. THE SECRETARY OF U.P.P.C.L. & ANOTHER
January 5, 2012
MOHAMMAD ATHAR Vs. STATE OF U.P.
December 4, 2012
MOHAMMAD AYUB Vs. TASLEEM KHATUN
April 12, 2012
MOHAMMAD AZIM AND ANOTHER Vs. GOPAL SINGH
November 6, 2012
MOHAMMAD FAISAL Vs. STATE OF U P
December 7, 2012
MOHAMMAD ISLAM Vs. ADDITIONAL DISTRICT JUDGE
July 16, 2012
MOHAMMAD MAHMOOD Vs. STATE OF U.P. & OTHERS
January 12, 2012
MOHAMMAD MUKHTAR AHMAD Vs. CIVIL JUDGE ROOM NO.15, DISTRICT
October 18, 2012
MOHAMMAD NASEEM SIDDIQUI Vs. STATE
January 20, 2012
MOHAMMAD QASIM Vs. UNION OF INDIA
January 24, 2012
MOHAMMAD SHAMIM AKHTAR Vs. STATE OF U P
June 1, 2012
MOHAMMAD SHAMSAD Vs. STATE OF U.P. & OTHERS
January 13, 2012
MOHAMMAD SHARIF Vs. STATE OF U P
May 28, 2012
MOHAMMAD USMAN WARSI Vs. NIRAJ MAURYA ADULT
October 9, 2012
MOHAMMAD WASEEM Vs. STATE OF U.P.
October 11, 2012
MOHAMMAD YUSUF AND ANOTHER Vs. NAGAR NIGAM, GORAKHPUR
March 1, 2012
MOHAMMAD ZUBAIR KHAN Vs. MAHATMA JYOTIBA PHULE ROHILKHAND UNIVERSITY BAREILLY
July 10, 2012
MOHAN Vs. STATE OF U P
February 2, 2012
MOHAN DEI Vs. STATE OF U P
April 25, 2012
MOHAN KUMAR Vs. STATE OF U P
May 15, 2012
MOHAN LAL Vs. STATE OF U P
December 25, 2012
MOHAN LAL SARAF Vs. CHAIRPERSON, DEBTS RECOVERY APPELLATE TRIBUNAL, ALLAHABAD
December 5, 2012
MOHAN PANDEY Vs. STATE OF U P AND OTHERS
May 1, 2012
MOHAN SINGH Vs. U P RAJYA VIDYUT UTPADAN
January 5, 2012
MOHAN SINGH Vs. STATE OF U.P. AND ANOTHER
January 11, 2012
MOHAN SRIVASTAVA Vs. STATE OF U.P
October 11, 2012
MOHAN STEEL LIMITED Vs. C I T
February 7, 2012
MOHAR SINGH Vs. DEPUTY DIRECTOR CONSOLIDATION MEERUT
January 11, 2012
MOHD AZAM KHAN Vs. STATE OF U P THROUGH SECY DEPTT OF IRRIGATION LKO
February 16, 2012
MOHD CHAND Vs. STATE OF U P
May 22, 2012
MOHD DANISH Vs. STATE OF U P
October 3, 2012
MOHD FIROZ Vs. ATAULLAH
October 18, 2012
MOHD FURQAN Vs. STATE OF U P
July 26, 2012
MOHD HUSSAIN Vs. STATE OF U P
February 10, 2012
MOHD IBRAHIM Vs. SADIKA BEGUM
February 22, 2012
MOHD IDRISH Vs. CHHATRAPATI SAHUJI MAHARAJ UNIVERSITY
July 31, 2012
MOHD NAFEES Vs. STATE OF U P
February 22, 2012
MOHD NASIR Vs. MOHD AFTAB
September 27, 2012
MOHD RAHEES Vs. U P STATE ROAD TRANSPORT CORPORATION
July 16, 2012
MOHD RAHEES Vs. KRISHI UTPADAN MANDI SAMITI AND ANOTHER
May 9, 2012
MOHD SABIR BEG Vs. BOARD OF REVENUE U P
July 31, 2012
MOHD SAFEEQ Vs. STATE OF U P
September 5, 2012
MOHD SAKLAIN Vs. STATE OF U P
April 22, 2012
MOHD SHAFIQUE Vs. KHATOON BEGUM
February 2, 2012
MOHD UNIS KHAN QUADARI Vs. UNION OF INDIA
February 24, 2012
MOHD YASIR Vs. STATE OF U P
February 6, 2012
MOHD ZEESHAN Vs. STATE OF U P
January 25, 2012
MOHD. ANEESH KHAN Vs. STATE OF U.P.
November 2, 2012
MOHD. ASAD ABBAS AND OTHERS Vs. DEVI LAL AND ANOTHER
March 15, 2012
MOHD. ASIF Vs. STATE OF U.P.
January 12, 2012
MOHD. ASLAM SIDDIQUI Vs. IRFANA KIDWANI
December 12, 2012
MOHD. AYUB Vs. INCOME TAX OFFICER
March 1, 2012
MOHD. FAROOQ Vs. STATE OF U.P
October 15, 2012
MOHD. HAFIZ ALI Vs. STATE OF U.P. AND ANOTHER
January 13, 2012
MOHD. IDRIS Vs. ASSISTANT COMMISSIONER
July 3, 2012
MOHD. IQBAL Vs. VTH A.D.J. AND OTHERS
December 4, 2012
MOHD. KHALIQ AND OTHERS Vs. MOHD. YUNUS AND OTHERS
January 5, 2012
MOHD. MUSTAFA & ANOTHER Vs. STATE OF U.P.
September 14, 2012
MOHD. QASIM Vs. ROOP NARAIN
July 24, 2012
MOHD. RAIS Vs. STATE OF U P
January 3, 2012
MOHD. RAZA AND OTHERS Vs. STATE OF U.P. & ANOTHER
January 13, 2012
MOHD. SHAFEEQ Vs. MIRZA MOHMOOD HUSSAIN AND OTHERS
August 7, 2012
MOHD. SHAHID Vs. FAROOQ ANWAR AND OTHERS
May 9, 2012
MOHD. SHOEB ALIAS M.S. QASMI Vs. MOHAMMAD YASEEN AND ANOTHER
February 7, 2012
MOHD. WASIM Vs. DURGA PRASAD PANDEY AND OTHERS
February 24, 2012
MOHD. YAMIN Vs. ADDITIONAL COMMISSIONER
April 18, 2012
MOHD. YAQOOB Vs. STATE OF U.P.
December 20, 2012
MOHD. YAR KHAN Vs. D.C.B.T.
October 8, 2012
MOHD.SAEED Vs. COMMISSIONER
August 27, 2012
MOHIB AHMAD KHAN Vs. STATE OF U.P. AND ANOTHER
January 11, 2012
MOHINI DEVI Vs. STATE OF U.P
February 3, 2012
MOHINI DEVI Vs. STATE OF U P
December 3, 2012
MOHIT MISHRA Vs. STATE OF U.P. AND OTHERS
January 12, 2012
MOMINA BEGHAM Vs. NAUSHAD
July 20, 2012
MONISH Vs. STATE OF U P
February 22, 2012
Monism and Another Vs. State of U.P.and Others
February 22, 2012
MONU @ SATISH TANWAR Vs. STATE OF UTTAR PRADESH
January 4, 2012
MOOL CHAND Vs. STATE
September 7, 2012
MOOL CHAND YADAV Vs. STATE OF U.P. AND OTHERS
January 11, 2012
MOOL KUMAR JAISWAL Vs. VIIITH ADDITIONAL DISTRICT JUDGE AND ORS.
August 30, 2012
MOTI LAL JAWAHAR LAL GUPTA Vs. ADDITIONAL DISTRICT JUDGE,VARANASI
July 25, 2012
MOTI LAL KUSHWAHA Vs. STATE OF U P
March 2, 2012
MOTI RAM Vs. DEPUTY DIRECTOR
September 5, 2012
MOTI SINGH Vs. STATE OF U P
August 9, 2012
MOTIRAM MANOHARLAL Vs. STATE OF U P
March 30, 2012
MR. SUNIL SHARMA Vs. AUTHORIZED OFFICER, CHIEF MANAGER OF P.N.B. KANPUR NAGAR
February 14, 2012
MS NANUMAL GLASS WORKS Vs. COMMISSIONER OF CENTRAL EXCISE KANPUR
May 7, 2012
MUIR MILLS Vs. PRESIDING OFFICER
October 5, 2012
MUJIZUN NISAN Vs. ADDITIONAL DISTRICT
March 26, 2012
MUKESH Vs. CHAIRMAN U P RAJYA SETU NIGAM LUCKNOW
March 26, 2012
MUKESH GUPTA Vs. SPECIAL JUDGE
August 22, 2012
MUKESH KUMAR Vs. STATE OF U P
February 28, 2012
MUKESH KUMAR Vs. STATE OF U P
February 29, 2012
MUKESH KUMAR SHARMA Vs. DISTRICT INSPECTOR OF SCHOOL
November 7, 2012
MUKESH KUMAR YADAV Vs. STATE OF U.P. AND ANR.
January 13, 2012
MUKHTYARI DEVI (SMT.) Vs. HEM CHANDRA JAIN
November 1, 2012
MUKKARAM ALI KHAN Vs. STATE OF U.P. THROUGH SECRETARY
January 9, 2012
MUKTI NATH TIWARI Vs. STATE OF U P
May 3, 2012
MUKTI NATH TIWARI Vs. STATE OF U P
June 1, 2012
MUKUL AGRAWAL Vs. CIT
October 5, 2012
MULAYAM AND ANOTHER Vs. STATE OF U.P.
March 2, 2012
MULAYAM SINGH Vs. STATE OF U P
May 14, 2012
MUMTAZ ULLAH KHAN Vs. RANI GOVIND KUMARI
September 3, 2012
MUNEEM SINGH Vs. RAJENDRA SINGH
July 5, 2012
MUNENDRA Vs. STATE OF U.P.
December 21, 2012
MUNENDRA KUMAR RAI Vs. STATE OF U P
October 12, 2012
MUNENDRA SINGH Vs. STATE
February 16, 2012
MUNESH CHANDRA PACHAURI Vs. STATE OF U.P. AND OTHERS
November 29, 2012
MUNESH KUMAR Vs. PRESIDING OFFICER, LABOUR COURT
February 1, 2012
MUNISH KUMAR SHARMA Vs. STATE OF U P
January 19, 2012
MUNNA LAL Vs. STATE OF U.P. THORUGH PRINCIPAL SECY. REVENUE LUCKNOW
January 12, 2012
MUNNA LAL Vs. STATE OF U P
July 27, 2012
MUNNA LAL Vs. JAGDISH PRASAD
June 1, 2012
MUNNA LAL SINGH Vs. STATE OF U P
July 17, 2012
MUNNA LAL TRIVEDI & 10 ORS. Vs. STATE OF U.P. THROUGH PRIN. SECY. IRRIGATION DEPTT. LKO. & ORS.
February 2, 2012
MUNNI DEVI Vs. STATE OF U P
December 3, 2012
MUNNI DEVI Vs. SHANTI DEVI AND ANOTHER
April 23, 2012
MUNNI LAL Vs. UNION OF INDIA AND OTHERS
April 24, 2012
MUNNI YADAV Vs. STATE OF U.P.
February 24, 2012
MUNSHI Vs. STATE OF U P
March 23, 2012
MURARI LAL Vs. STATE OF U.P.
December 12, 2012
MURARI LAL SHARMA & 4 ORS. Vs. STATE OF U.P. THROUGH SECY. AGRICULTURE DEPTT. LKO. & ORS.
February 3, 2012
MURSALEEM Vs. YOGENDRA SHARMA
September 5, 2012
MURTAZA Vs. STATE OF U P
August 6, 2012
MUSHARRAF ALI Vs. SHAHNAWAJ BEGUM AND ORS.
December 11, 2012
MUSHEER AHAMAD @ MUNNA Vs. STATE OF U P
December 19, 2012
N K KEJRIWAL Vs. STATE OF U P
September 4, 2012
NADEEM AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 16, 2012
NAFIDA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
February 28, 2012
NAFIS @ NASEEM Vs. STATE OF U P
February 2, 2012
NAFISUL HASAN Vs. IIIRD ADDITIONAL DISTRICT
July 5, 2012
NAGAR PALIKA JHANSI Vs. U.S. JAISWAL AND OTHERS
January 5, 2012
NAGAR PALIKA PARISHAD Vs. DEPUTY DIRECTOR
December 20, 2012
NAGAR PALIKA PARISHAD, ALIGARH Vs. PRESIDENT OFFICER, LABOUR COURT, AGRA
April 12, 2012
NAGAR PALIKA PARISHAD, SEOHARA, DISTRICT BIJNOR Vs. RAGHURAJ SINGH PUBLIC INTER COLLEGE, SEOHARA, DHAMPUR, DISTRICT BIJNOR
May 25, 2012
NAGAR SWASTHYA ADHIKARI Vs. LALLAN
September 21, 2012
NAGDOO AND OTHERS Vs. STATE OF U.P. & OTHERS
January 16, 2012
NAGENDRA PRASAD YADAV Vs. STATE OF U.P. THRU PRIN. SECY. MINOR IRRIGATION & 4 ORS.
January 12, 2012
NAHAR SINGH Vs. COMMISSIONER
January 12, 2012
NAND AUTO HIRE PURCHASE LIMITED Vs. HAIDER ALI AND OTHERS
November 5, 2012
NAND GOPAL GUPTA Vs. STATE OF U.P
June 1, 2012
NAND KISHOR AND ANOTHER Vs. STATE OF U.P.
January 13, 2012
NAND KISHOR SARAVAGI Vs. RAJENDRA MOHAN BOHRE
August 13, 2012
NAND KUMAR AGARWAL Vs. STATE OF U P
March 21, 2012
NAND KUMAR AND OTHERS Vs. FARID AHMAD AND OTHERS
November 20, 2012
NAND LAL JAISWAL Vs. SECY GOVT OF U P ENERGY DEPTT CIVIL SECTT LKO
January 10, 2012
NAND LAL RAI Vs. HINDALCO INDUSTRIES LTD.
November 22, 2012
NAND LAL SEHGAL Vs. C B I
December 19, 2012
NAND LAL YADAV & OTHERS Vs. STATE OF U.P. & ANOTHER
February 7, 2012
NAND RAM Vs. STATE OF U P
March 26, 2012
NANDU ALIAS NAND KISHORE Vs. UNION OF INDIA
October 8, 2012
NANHEY SINGH Vs. STATE OF UP
October 31, 2012
NANHKU Vs. STATE OF U P
January 19, 2012
NANKA Vs. STATE OF U P
May 3, 2012
NANKU Vs. DISTRICT DDC642
December 20, 2012
NANNU Vs. STATE OF U P
February 13, 2012
NARAIN SINGH Vs. STATE OF U P THRU PRINCIPAL SECRETARY & OTHERS
July 20, 2012
NARAYAN SINGH Vs. STATE OF U.P.
December 18, 2012
NARAYAN SONI Vs. STATE OF U P
December 5, 2012
NARENDRA Vs. STATE OF U P
August 30, 2012
NARENDRA Vs. STATE OF U P
August 27, 2012
NARENDRA KUMAR Vs. STATE OF U.P.
December 5, 2012
NARENDRA KUMAR SINGH Vs. D.I.O.S., ALLAHABAD AND OTHERS
May 31, 2012
NARENDRA KUMAR SRIVASTAVA Vs. UNION OF INDIA
September 20, 2012
NARENDRA SINGH Vs. STATE PUBLIC SERVICE TRIBUNAL
April 12, 2012
NARENDRA SINGH Vs. STATE OF U.P.
September 27, 2012
NARENDRA SINGH Vs. STATE OF U P
July 9, 2012
NARENDRA SINGH Vs. STATE OF U P & ANOTHER
October 19, 2012
NARESH AGARWAL Vs. STATE OF U P
February 8, 2012
NARESH CHAND Vs. DEPUTY LABOUR COMMISSIONER
July 27, 2012
NARESH CHANDRA VERMA Vs. STATE OF U P
July 3, 2012
NARESH KUMAR Vs. MOHD. MUQEEM ANSARI
January 12, 2012
NARESH KUMAR VERMA Vs. STATE OF U.P.
September 25, 2012
NARESH PAL SOLANKI Vs. ADDL DISTRICT JUDGE COURT NO 9 GHAZIABAD
February 10, 2012
NARSI ALIAS NARSINGH Vs. STATE OF U P
August 23, 2012
NARSI CREATION PRIVATE LIMITED Vs. STATE OF U P
March 2, 2012
NASARUDDIN Vs. STATE OF U P
December 11, 2012
NASEEM AHMAD Vs. STATE OF U P
January 13, 2012
NASEEM AHMAD ANSARI Vs. STATE OF U.P.
April 17, 2012
NASEEMUDDIN SIDDIQUI Vs. STATE OF U P
November 8, 2012
NASEER AHMAD AND ORS. Vs. SALEKH CHANDRA AGRAWAL
May 30, 2012
NASREEN Vs. STATE OF U P
July 19, 2012
NASRUDDIN Vs. MANJOO RANI AGARWAL AND OTHERS
December 13, 2012
NATHTHI LAL Vs. ASSISTANT REGIONAL MANAGER U P S R T C
April 18, 2012
NATHU Vs. STATE OF U.P.
November 27, 2012
NATIONAL COUNCIL OF YMCA S OF INDIA Vs. STATE OF U P
February 2, 2012
NATIONAL FERTILIZERS LTD Vs. COMMISSIONER OF TRADE TAX
July 10, 2012
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. STATE OF U P
October 17, 2012
NATIONAL INSURANCE CO LTD Vs. GOLANA, WIDOW OF LATE RAM BARAN
August 30, 2012
NATIONAL INSURANCE CO LTD Vs. KULWANTI KAUR
August 24, 2012
NATIONAL INSURANCE CO. LTD. Vs. RAJ KUMARI SINGH
April 27, 2012
NATIONAL INSURANCE CO. LTD. Vs. JAGBIRA
July 13, 2012
NATIONAL INSURANCE CO. LTD. Vs. SMT. GITA MISHRA
August 6, 2012
NATIONAL INSURANCE CO. LTD. Vs. RAJESH TRIPATHI AND OTHERS
January 12, 2012
NATIONAL INSURANCE CO. LTD. Vs. SALIL PRAKASH GUPTA
March 23, 2012
NATIONAL INSURANCE COMPANY LIMITED Vs. ABHIRAJI DEVI AND OTHERS
May 30, 2012
NATIONAL INSURANCE COMPANY LIMITED Vs. HANSRAJ RAM AND OTHERS
February 29, 2012
NATIONAL INSURANCE COMPANY LTD. Vs. SANJAY KUMARI AND OTHERS
March 23, 2012
NATIONAL THERMAL POWER COP. AND ANORS. Vs. UNION OF INDIA THROUGH SECY MINISTRY OF FINANCE AND ANORRS.
February 8, 2012
NATIONAL THERMAL POWER CORPORATION LTD Vs. KALAWATI
September 24, 2012
NAVAL SINGH Vs. STATE OF U P
January 9, 2012
NAVEEN CHANDRA MISHRA(SINCE DECEASED) AND OTHERS Vs. A.D.J., ROOM NO. 11, KANPUR NAGAR AND ANOTHER
September 10, 2012
NAVNEET KUMAR Vs. STATE OF U P
July 27, 2012
NAVPRIYA EXPORTERS AND PROMITERS Vs. MANI ENTERPRISES AND OTHERS.
September 25, 2012
NAWAB AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 16, 2012
NAWAB SINGH Vs. D D C
April 3, 2012
NAWAB SINGH Vs. STATE OF U. P.
January 12, 2012
NAWAL KISHORE Vs. STATE OF U P
August 31, 2012
NAWAL KISHORE AND SONS JEWELLERS Vs. COMMISSIONER OF INCOME TAX
July 10, 2012
NAZAKAT HUSSAIN Vs. BOARD OF REVENUE AND OTHERS
January 13, 2012
NAZAMA HASHMI Vs. JAMAL AHMAD KHAN
November 21, 2012
NAZIM ALI Vs. SMT. ASGARI BEGUM AND ORS.
August 8, 2012
NAZIMA BEGUM Vs. BALRAJ KUMAR VADRA
January 17, 2012
NAZIR ALI Vs. STATE OF U P
September 17, 2012
NAZIRA BEGUM Vs. D D C
January 31, 2012
NEEL CHAND AND OTHERS Vs. STATE OF U.P. AND ANOTHER
July 10, 2012
NEELAM Vs. DIRECTOR LUCKNOW PUBLIC COLLEGE
March 15, 2012
NEELAM GUPTA Vs. STATE OF U P
March 26, 2012
NEELAM RESTORANT Vs. STATE OF U P
October 12, 2012
NEERAJ Vs. STATE OF U.P. AND OTHERS
December 7, 2012
NEERAJ CHAUBEY Vs. KRIPA SHANKAR VERMA, TEACHER
January 24, 2012
NEERAJ CHAURASIA Vs. UTTAR PRADESH POWER CORPORATION LTD
September 21, 2012
NEERAJ JAIN AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 13, 2012
NEERAJ JHANJI Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
August 6, 2012
NEERAJ KUMAR AGRAWAL Vs. ARVIND MOHAN
July 9, 2012
NEERAJ KUMAR ALIAS BASANTE Vs. STATE OF U P
April 30, 2012
NEERAJ RATHORE AND ANOTHER Vs. STATE OF U.P. THRU COLLECTOR/D.M. AND ANOTHER
January 13, 2012
NEERAJ SHARMA Vs. PRESCRIBED AUTHORITY
April 6, 2012
NEETA DEVI Vs. STATE OF U.P. AND OTHERS
April 4, 2012
NEETA GAJWANI Vs. HARI RAM ACHHARIA
December 7, 2012
NEETU AND ANOTHER Vs. STATE OF U P AND OTHERS
July 3, 2012
NEM SINGH Vs. STATE OF U.P. AND ANOTHER
January 11, 2012
NEPAL AND ANOTHER Vs. STATE OF U.P.
January 12, 2012
NETRA PAL SINGH Vs. CHANDRA PL
April 10, 2012
NETRAPAL Vs. STATE OF U.P. AND ANOTHER
January 12, 2012
NEUR Vs. ADDL COLLECTOR
April 24, 2012
NEW INDIA ASSURANCE CO LTD Vs. SAVITRI SINGH
September 7, 2012
NEW INDIA ASSURANCE CO LTD Vs. BALJIT SINGH
May 29, 2012
NEW INDIA ASSURANCE CO. LTD Vs. RANI DEVI
May 14, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. SANJEEV KUMAR
September 21, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. USMAN AHMAD
July 19, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. SAURABH AGARWAL AND ORS.
October 18, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. NASEEM AHMAD AND OTHERS
January 18, 2012
NEW INDIA ASSURANCE CO.LTD Vs. USHA DEVI
October 1, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAM MILAN
November 8, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ANITA
November 8, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MADHU
August 31, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. IVTH ADDITIONAL DISTRICT JUDGE/MOTOR ACCIDENTS CLAIMS TRIBUNAL AZAMGARH
January 30, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BASANTI DEVI
February 29, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PRIYANKA KESHRI
November 8, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ANITA
February 29, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KELA AND OTHERS
May 30, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PHOOLMATIYA AND OTHERS
February 29, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. BABITA
August 23, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. OM BABU ALIAS HARI BABU
February 28, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. MUNNI
May 29, 2012
NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. GUDDI AND ANR.
May 30, 2012
NEW INDIA INSURANCE COMPANY LIMITED Vs. SUMITRA DEVI
July 6, 2012
NEW INDORE DELHI ROAD LINES Vs. COMMISSIONER OF COMMERCIAL TAX
April 24, 2012
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. INTERNATIONAL PRINT-O-PAC LTD
November 8, 2012
NIDHI JAIN Vs. STATE OF U P
March 1, 2012
NIGHAT JAHAN Vs. SALEEM AHMAD
July 17, 2012
NIHAL Vs. STATE OF U.P.
January 16, 2012
NIJAMUDDIN Vs. STATE OF U P
August 14, 2012
NILESH MISHRA Vs. DISTRICT INSPECTOR OF SCHOOLS MAINPURI
July 5, 2012
NIRAMAL KUMAR JAIN Vs. SPECIAL JUDGE/ADDL. DISTRICT JUDGE, MATHURA & OTHERS.
October 18, 2012
NIRANKAR SHARMA Vs. STATE OF U P
July 20, 2012
NIRESH KUMAR SRIVASTAVA AND ANOTHER Vs. STATE OF U.P. AND OTHERS
April 3, 2012
NIRMAL DEVI Vs. STATE OF U P
September 6, 2012
NIRMALA KUMARI Vs. STATE OF U P AND OTHERS
October 9, 2012
NISAR ABBAS Vs. SALEEM AND OTHERS
December 5, 2012
NISAR AHMAD Vs. DWARIKA NATH BAKSHI
May 8, 2012
NISAR AHMAD Vs. NAIM AHMAD
February 9, 2012
NISAR AHMAD Vs. STATE OF U P
May 30, 2012
NISAR ALI Vs. STATE OF U P
April 2, 2012
NISHA DEVI Vs. STATE OF U.P.
October 8, 2012
NISHANT KUMAR PANDEY Vs. UCO BANK AND OTHERS
May 23, 2012
NISHANT SHARMA Vs. STATE OF UP
May 4, 2012
NISHAT SULTANA ZAIDI Vs. RAM MANOHAR LOHIA
October 19, 2012
NISHI PRABHA Vs. COMMITTEE OF MANAGEMENT DAYAWATI MODI ACADEMY
July 2, 2012
NITESH KUMAR Vs. STATE OF U P
June 1, 2012
NITIN GURJAR Vs. STATE OF U.P. THROUGH THE SECRETARY, EDUCATION DEPARTMENT, U.P. GOVT. AND ORS.
November 2, 2012
NITIN KOHALI Vs. STATE OF UP
May 14, 2012
NITISH KUMAR Vs. STATE OF U P
March 21, 2012
NIYAMATULLAH Vs. 1ST ADDL. DISTRICT JUDGE, BAHRAICH
December 6, 2012
NIZAMUDDIN Vs. STATE OF U P
April 25, 2012
NOIDA OFFSET PRINTERS ASSOCIATION & OTHERS Vs. THE STATE OF U.P. & OTHERS
January 13, 2012
NOOR HASAN Vs. STATE OF U P
December 6, 2012
NOOR JAHAN Vs. STATE OF U P
November 9, 2012
NOOR MOHAMMAD Vs. DEPATY DIRECTOR OF CONSOLIDATION
February 23, 2012
NOORUL SUBHA Vs. ADDITIONAL DISTICT JUDGE-I BIJNOR
December 6, 2012
NOTAN PRASAD SRIVASTAVA Vs. D.J., GONDA AND 2 OTHERS
October 15, 2012
NUSRAT ALI KHAN ALIAS NASRAT ALI KHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
December 18, 2012
NUTAN THAKUR Vs. ELECTION COMMISSION OF INDIA NIRVACHAN SADAN NEW DELHI
February 16, 2012
NUTAN THAKUR Vs. UDAY KUMAR VERMA SECY MINISTRY OF INFORMATION
May 23, 2012
O.P. SHARMA Vs. STATE OF U.P.
May 29, 2012
OBEETEE PRIVATE LTD Vs. C I T
October 16, 2012
OM DUTT TYAGI Vs. STATE OF UP
April 20, 2012
OM KUMARI Vs. RAM DULARI
March 28, 2012
OM PAL Vs. STATE OF U P
May 28, 2012
OM PAL SINGH Vs. STATE OF U.P. & OTHERS
January 10, 2012
OM PRAKASH Vs. MOHAN LAL AND ANR.
February 1, 2012
OM PRAKASH Vs. ANIL KUMAR
October 30, 2012
OM PRAKASH Vs. VIIITH ADDITIONAL D J
September 7, 2012
OM PRAKASH Vs. STATE OF U.P. AND OTHERS
January 12, 2012
OM PRAKASH Vs. STATE OF U.P.
January 16, 2012
OM PRAKASH Vs. ADDITIONAL DISTRICT
February 28, 2012
OM PRAKASH AGRAWAL Vs. JAI KUMAR MISHRA AND OTHERS
May 30, 2012
OM PRAKASH BHARDWAJ Vs. LAL MAN SAHU
November 20, 2012
OM PRAKASH BIRDHARE Vs. DIST. JUDGE JHANSI AND OTHERS
December 5, 2012
OM PRAKASH CHAURASIYA AND ANR. Vs. THE STATE OF U.P AND ANR.
May 15, 2012
OM PRAKASH GOYAL Vs. RAGHVENDER VIKRAM SINGH
July 17, 2012
OM PRAKASH GUPTA Vs. STATE OF U P
August 1, 2012
OM PRAKASH JAISWAL Vs. M.P.L.L. ADARSH INTER COLLEGE THROUGH MANAGER AND OTHERS
August 24, 2012
OM PRAKASH PANDEY Vs. D.I.O.S., BASTI
May 9, 2012
OM PRAKASH SHARMA Vs. STATE OF U P
December 3, 2012
OM PRAKASH YADAV Vs. STATE OF U P
April 23, 2012
OM SHREE GANESH SAHKARI AVAS SAMITI LIMITED Vs. STATE OF U P
July 3, 2012
OMWATI Vs. STATE OF U P
October 12, 2012
ONKAR Vs. STATE OF UTTAR PRADESH
March 15, 2012
ONKAR MISHRA Vs. STATE OF U.P
October 17, 2012
ONKAR SINGH Vs. STATE OF U P
January 13, 2012
ONKARMAL RADHESHYAM Vs. BHARAT PETROLEUM CORPORATION LTD. AND OTHERS
February 23, 2012
ORIENTAL INSURANCE CO LTD Vs. RAM RATAN
August 24, 2012
ORIENTAL INSURANCE CO LTD Vs. SOMENDRA PRATAP SINGH
July 26, 2012
ORIENTAL INSURANCE CO LTD , ALLD Vs. RITA SINGH AND OTHERS
October 18, 2012
ORIENTAL INSURANCE CO. LTD. Vs. VIJAYEE AND OTHERS
December 6, 2012
ORIENTAL INSURANCE CO. LTD. Vs. ANAND VIKRAM SINGH
October 30, 2012
ORIENTAL INSURANCE CO. LTD. Vs. RAJESH KUMAR
December 17, 2012
ORIENTAL INSURANCE CO. LTD. Vs. SUBHASH KUMAR
December 19, 2012
ORIENTAL INSURANCE CO. LTD. Vs. CHUNNI LAL GUPTA AND OTHERS
February 23, 2012
ORIENTAL INSURANCE CO. LTD., LUCKNOW, THROUGH MANAGER Vs. SMT. SHAHJAHAN AND OTHERS
February 24, 2012
ORIENTAL INSURANCE CO.LTD. Vs. RAM DAS & OTHERS
May 30, 2012
ORIENTAL INSURANCE COMPANY Vs. SAVITRI DEVI
October 11, 2012
ORIENTAL INSURANCE COMPANY Vs. BAL KRISHNA
November 21, 2012
ORIENTAL INSURANCE COMPANY LTD Vs. SUSHIL KUMAR PANDEY
July 5, 2012
ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. VIJAY LAXMI
November 6, 2012
ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. RIZWANA SAIDA & ORS.
February 22, 2012
ORIGINS ADVERTISING PRIVATE LIMITED Vs. STATE OF U.P.
June 1, 2012
P K KALIA Vs. STATE BANK OF INDIA
January 24, 2012
PADMA PANDEY Vs. STATE OF U P
April 6, 2012
PALAK DHARI YADAV Vs. COMMISSIONER AZAMGARH
July 16, 2012
PALIWAL GHLASS WORKS Vs. UNION OF INDIA
June 1, 2012
PALTA Vs. BOARD OF REVENUE
July 27, 2012
PANAROO AHIR Vs. KHEDAN SINGH
January 24, 2012
PANCHAM MAURYA Vs. STATE OF U.P. AND OTHERS
October 10, 2012
PANDIT KUNDAN LAL SHUKLA MAHAVIDYALA Vs. STATE OF U.P.
December 3, 2012
PANDU NAGAR H-2 SUDHAR SAMITI Vs. STATE OF U P
July 13, 2012
PANDU NAGAR H-2 SUDHAR SAMITI AND OTHERS Vs. STATE OF U.P. & OTHERS
January 12, 2012
PANKAJ AGRAWAL Vs. UNION OF INDIA. THRU SECY., HOMES, MINISTRY, DELHI AND ORS.
January 16, 2012
PANKAJ CHATURVEDI Vs. KUNWAR ANANT INFRASTRUCTURAL PROJECT PVT LTD
May 24, 2012
PANKAJ GANGWAR Vs. KALAWATI
July 17, 2012
PANKAJ KUMAR SINGH Vs. REGIONAL OFFICE CBSC BOARD
April 13, 2012
PANKAJ VISHWAKARMA Vs. STATE OF U P
May 8, 2012
PANNA LAL SONKAR Vs. SWAMI NATH SINGH
May 14, 2012
PAPLU @ AJAY CHAUHAN Vs. STATE OF U P
March 30, 2012
PAPPU Vs. KAUSHAL
September 14, 2012
PAPPU @ AVANISH Vs. STATE OF U.P.
November 7, 2012
PAPPU AND OTHERS Vs. STATE OF U P AND ANOTHER
April 23, 2012
PARAM HANS Vs. STATE OF U P
July 18, 2012
PARAMJIT SINGH Vs. CHIEF EXECUTIVE OFFICER, N.O.I.D.A
June 1, 2012
PARAS Vs. UPPAR ZILADHIKARI F AND R
February 29, 2012
PARAS Vs. DEPUTY DIRECTOR OF CONSOLIDATION
September 7, 2012
PARAS NATH SINGH Vs. SIRTAJI KUNWARI
April 13, 2012
PARAS NATH YADAV Vs. STATE OF U P
March 21, 2012
PARAS NATH YADAV Vs. COMMISSIONER AZAMGARH
March 23, 2012
PARASH NATH AGARWAL Vs. STATE OF U P
April 20, 2012
PARINEETA VOHRA Vs. STATE OF U P
August 7, 2012
PARITOSH VARSHNEY Vs. STATE OF U P
May 11, 2012
PARVATI CONSTRUCTION, RAJYA PAL MITTAL Vs. ITAT AND ORS
January 18, 2012
PARVATI DEVI Vs. STATE OF U P
December 6, 2012
PARVEJ AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 16, 2012
PASHUPATI NATH GUPTA Vs. STATE OF U P
August 24, 2012
PASWARA PETROCHEM LTD Vs. DEPUTY COMMISSIONER
May 2, 2012
PATANJALI BAJPAI Vs. STATE OF U P
June 1, 2012
PAWAN KUMAR @ TAMATAR Vs. STATE OF U.P.
November 27, 2012
PAWAN KUMAR AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 11, 2012
PAWAN KUMAR GUPTA Vs. STATE OF U P
May 17, 2012
PAWAN KUMAR KUSHWAHA Vs. STATE OF U P
July 20, 2012
PAWAN KUMAR SINGH Vs. STATE OF U P
January 2, 2012
PAWAN SAXENA AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 12, 2012
PAWAN SINGH Vs. RAMESHWAR PRASAD SHIVHARE
September 9, 2012
PDAM LOCHAN & OTHERS Vs. GAON SABHA & OTHERS
January 12, 2012
PEOPLE'S UNION FOR CIVIL LIBERTIES Vs. STATE OF U.P.THR.MINISTRY OF HOME AFFAIRS, U.P.LKO
October 19, 2012
PHOOL CHAND Vs. J.D.C.,ALLAHABAD CAMP AT FATEHPUR AND OTHERS
June 1, 2012
PHOOL CHAND Vs. DIRECTOR OF CONSOLIDATION
June 1, 2012
PHOOL DAS Vs. ADDL.COLLECTOR, SAHARANPUR
April 23, 2012
PHOOL SINGH Vs. STATE OF U P
February 10, 2012
PHOOLMATI Vs. STATE OF U.P. THROUGH PRN. SECY. MINOR IRRIGATION & RURAL
January 12, 2012
PHOOLPATI Vs. STATE OF U.P.
May 9, 2012
PHULWARI Vs. STATE OF U P
December 3, 2012
PINKI Vs. STATE OF U P
May 14, 2012
PINTU ALIAS RAJU SINGH Vs. STATE OF U P
January 30, 2012
PINTU CHAUHAN @ SURYA PRATAP Vs. STATE OF U.P. AND ANOTHER
January 11, 2012
PIONEER GLASS INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
March 23, 2012
PIYUSH GUPTA Vs. SUMAN
May 8, 2012
PIYUSH KUMAR Vs. STATE OF U P
March 27, 2012
PIYUSH KUMAR SRIVASTAVA Vs. STATE OF U P
February 10, 2012
POHAP SINGH RAJPOOT Vs. STATE OF U.P. AND ANOTHER
January 13, 2012
POLYTECH PAINTS Vs. COMMISSIONER OF TRADE TAX, U.P., LUCKNOW
January 5, 2012
POOJA MALHOTRA Vs. PANKAJ MALHOTRA
May 10, 2012
POONAM COAL SUPPLIERS Vs. STATE OF U P.
April 18, 2012
POONAM JAISWAL Vs. SUNEET AGRAWAL
May 10, 2012
POONAM TIWARI Vs. STATE OF U P
May 30, 2012
POORAN CHANDRA Vs. VITH A.D.J. & OTHERS.
November 1, 2012
POORAN LAL SONKAR Vs. POORAN LAL SONKAR FATHER
May 10, 2012
PRABHA AWASTHI Vs. NOIDA PRADHIKARAN
July 31, 2012
PRABHA GOYAL Vs. STATE OF U P
September 28, 2012
PRABHAKAR DWIVEDI Vs. STATE OF U P
January 11, 2012
PRABHAT KUMAR SINGH Vs. STATE OF U P
May 17, 2012
PRABHAWATI Vs. CHAMPA DEVI
July 16, 2012
PRABHU Vs. DEPUTY DIRECTOR OF CONSOLIDATION
October 19, 2012
PRABHU DAYAL Vs. BOARD OF REVENUE
March 2, 2012
PRABHU DAYAL GUPTA Vs. RAJENDRA NARAYAN JAISWAL
December 19, 2012
PRABHU NARAIN PATEL Vs. UNION OF INDIA
July 26, 2012
PRABHU NATH PANDEY Vs. SRI JOKHU RAM, DIRECTOR OF AGRICULTURE LKO. AND ANOTHER
January 18, 2012
PRADEEP JAIN Vs. URMILA DEVI
March 13, 2012
PRADEEP JAIN (DEAD) THROUGH L.RS. Vs. JUDGE, SMALL CAUSE COURT, MEERUT AND OTHERS
November 7, 2012
PRADEEP KUMAR Vs. DISTRICT JUDGE
July 13, 2012
PRADEEP KUMAR Vs. UNIVERSITY GRANT COMMISSION
December 12, 2012
PRADEEP KUMAR Vs. STATE OF U P
December 21, 2012
PRADEEP KUMAR Vs. STATE OF U.P. & ANR.
March 12, 2012
PRADEEP KUMAR AGARWAL Vs. STATE OF U P
January 6, 2012
PRADEEP KUMAR AND AOTHER Vs. STATE OF U P AND OTHERS
July 3, 2012
PRADEEP KUMAR DWIVEDI Vs. GOVERNMENT OF INDIA MINISTRY OF FINANCE
January 13, 2012
PRADEEP KUMAR DWIVEDI Vs. UNION OF INDIA
January 13, 2012
PRADEEP KUMAR GARG Vs. ANIL KUMAR GARG
February 9, 2012
PRADEEP KUMAR RAI Vs. STATE OF U P
August 23, 2012
PRADEEP KUMAR SRIVASTAVA Vs. STATE OF U P
July 27, 2012
PRADEEP KUMAR VERMA Vs. STATE OF U P & OTHERS
October 19, 2012
PRADEEP SHUKLA Vs. STATE OF U P
August 30, 2012
PRADHAN SINGH Vs. STATE OF U P
April 27, 2012
PRAGI LAL Vs. STATE OF U P
November 8, 2012
PRAHLAD Vs. SURAJ PAL
May 2, 2012
PRAHLAD KUMAR Vs. SIDDNATH
December 20, 2012
PRAKASH CHAND RAWAT Vs. RAJEEV KUMAR UPADHYAY
May 1, 2012
PRAKASH CHANDRA GOENKA Vs. STATE OF U P
December 20, 2012
PRAKASH RAMDEO JAISWAL Vs. DEPUTY COMMISSIONER OF CUSTOMS
October 1, 2012
PRAKASH SARAN SINHA Vs. STATE OF U.P.
February 22, 2012
PRAKASH TEWARI AND OTHERS Vs. STATE OF U.P. AND OTHERS
March 19, 2012
PRAMESH KUMAR GAUTAM & ANOTHER Vs. STATE OF U.P. & ANOTHER
March 1, 2012
PRAMOD CHANDRA PANDEY Vs. STATE OF U P
July 5, 2012
PRAMOD KAHAR Vs. STATE OF U P
April 17, 2012
PRAMOD KUMAR Vs. STATE OF U P
January 19, 2012
PRAMOD KUMAR Vs. STATE OF U P
November 6, 2012
PRAMOD KUMAR Vs. STATE OF U P
August 28, 2012
PRAMOD KUMAR Vs. STATE OF U P THR.PRIN SECY LAW DEPT. CIVIL SECTT.LKO
January 13, 2012
PRAMOD KUMAR BADONIA Vs. STATE OF U P
March 14, 2012
PRAMOD KUMAR GUPTA AND OTHERS Vs. SURESH CHAND GUPTA
August 7, 2012
PRAMOD KUMAR IN RE W.P.NO. 664 S/B 1999 {NOW SINGLE} Vs. STATE OF U.P.THROUGH PRIN SECY HOME AND 1 ORS. {STATE}
February 8, 2012
PRAMOD KUMAR KUSHWAHA Vs. STATE OF U.P. & OTHERS
July 20, 2012
PRAMOD KUMAR MAURYA Vs. STATE OF U P
October 10, 2012
PRAMOD KUMAR PRAJAPATI AND ANOTHER Vs. STATE OF U.P. AND OTHERS
January 12, 2012
PRAMOD KUMAR SINGH Vs. STATE OF U.P. AND OTHERS
July 9, 2012
PRAMOD KUMAR SINGH PONIA Vs. LIFE INSURANCE CORPORATION OF INDIA BOMBAY
March 22, 2012
PRAMOD KUMAR YADAV Vs. STATE OF U P
October 9, 2012
PRAMOD RAI Vs. STATE OF U P
September 4, 2012
PRANAV BHARDWAJ Vs. STATE OF U P
July 31, 2012
PRASANNA KUMAR DASH Vs. STATE OF U P
September 16, 2012
PRASANT KUMAR SINGH Vs. VICE CHANCELLOR GAUTAM BUDDH TECHNICAL UNIVERSITY LUCKNOW
March 21, 2012
PRASHANT KUMAR KATIYAR Vs. STATE OF U P
December 19, 2012
PRATAP NARAN CHADDHA Vs. STATE OF U P
March 12, 2012
PRATAP PUNDIR Vs. STATE OF U P
November 21, 2012
PRATAP SINGH Vs. STATE OF U P
July 6, 2012
PRATAP SINGH AND ANOTHER Vs. STATE OF U P AND OTHERS
July 3, 2012
PRATHVI RAJ SHARMA Vs. STATE OF U P
April 13, 2012
PRATHVI SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 13, 2012
PRATIMA BHARDWAJ Vs. STATE OF U P
February 13, 2012
PRAVEEN CHANCHAL Vs. STATE OF U P
September 3, 2012
PRAVEEN KUMAR Vs. STATE OF U.P.
January 12, 2012
PRAVEEN UPADHYAY Vs. STATE OF U.P.
May 16, 2012
PRAVIN KASANA Vs. STATE OF U P
November 5, 2012
PRAYAG UDYOG P. LTD Vs. UNION OF INDIA
May 31, 2012
Preeta Jain and another Vs. Union of India Through Secretary Deft.of Company Affairs, New Delhi and Others
January 30, 2012
PREETAM SINGH Vs. STATE OF U P
July 31, 2012
PREETI JAIN Vs. UNION OF INDIA
January 30, 2012
PREETI NURSING HOME Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 24, 2012
PREETI SETH AND ANOTHER Vs. STATE OF U.P. AND OTHERS
January 13, 2012
PREETI YADAV Vs. B. HANUMAIYYA. UP KUL PATI AND ANR.
January 12, 2012
PREM CHAND YADAV Vs. UNION OF INDIA
March 2, 2012
PREM CHANDRA Vs. STATE OF U.P.
November 1, 2012
PREM DAS Vs. STATE OF U.P
September 21, 2012
PREM HEAVY ENGINEERING WORKS Vs. CESTAT
July 25, 2012
PREM JYOTI Vs. SUSHILA GOEL
August 8, 2012
PREM KUMAR GUPTA Vs. KISHOR KUMAR GUPTA AND ANOTHER
October 10, 2012
PREM LATA Vs. DIRECTOR OF CONSOLIDATION
October 5, 2012
PREM LATA Vs. IV A.D.J., JHANSI
May 1, 2012
PREM NARAYAN SINGH Vs. STATE OF U P
August 28, 2012
PREM PRAKASH SHARMA Vs. STATE OF U.P. AND OTHERS
March 16, 2012
PREM RANI SRIVASTAVA Vs. RENT CONTROL & EVICTION OFFICER, GORAKHPUR & OTHERS
December 4, 2012
PREM SHANKAR SHARMA Vs. STATE OF U P
October 12, 2012
PREM SHANKER LAL SRIVASTAVA Vs. UNION BANK OF INDIA
November 1, 2012
PREM SINGH Vs. XIITH ADDL DISTRICT JUDGE
January 3, 2012
PREM SINGH Vs. STATE OF U.P.
December 6, 2012
PREM SINGH Vs. UNION OF INDIA
March 26, 2012
PREMA DEVI Vs. STATE OF UTTAR PRADESH
September 18, 2012
PREMA DEVI Vs. STATE OF U P
July 6, 2012
PREMA NAND RASTOGI Vs. STATE OF U.P. AND OTHERS
September 28, 2012
PREMVEER Vs. STATE OF U P
January 19, 2012
PREMWATI Vs. SHOHANPAL SINGH
July 13, 2012
PREMWATI Vs. STATE OF U.P. & ANOTHER
January 13, 2012
PRINCE INDUSTRIES Vs. COMMISSIONER, COMMERCIAL TAX
May 15, 2012
PRINCIPAL BABU DASHRATH SINGH INTER COLLEGE Vs. STATE OF U P
July 6, 2012
PRINCIPAL BOYS' HIGH SCHOOL AND COLLEGE/HOLY TRINITY SCHOOL CHURCH LANE ALLAHABAD Vs. STATE
April 3, 2012
PRINCIPAL BUNDELKHAND Vs. STATE OF U P
July 2, 2012
PRINCIPAL INTERMEDIATE COLLEGE Vs. STATE OF U P
April 3, 2012
PRIYANKA SINGH Vs. DISTRICT JUDGE JAUNPUR
March 12, 2012
PRIYANSHU AGRAWAL Vs. STATE OF U P
April 12, 2012
PROF. SALAHUDDIN QURESHI Vs. SMT. NASIM AIJAZ
August 23, 2012
PUBLIC CARRIERS OWNERS ASSOCIATION NADRAI GATE Vs. SATYA PRAKASH
May 11, 2012
PUNAM SINGH Vs. STATE OF U P
November 8, 2012
PUNJAB NATIONAL BANK Vs. STATE OF U P
September 28, 2012
PUNJAB NATIONAL BANK, LUCKNOW THR. ITS REGIONAL MANAGER Vs. BHARAT SEWA SANSTHAN THR. IST REGIONAL MANAGER
September 21, 2012
PUPPI AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 12, 2012
PURAN LAL Vs. STATE OF U.P. THROUGH PRINCIPAL SECRETARY AND OTHERS
January 19, 2012
PURSHOTTAM Vs. STATE OF U.P. AND OTHERS
August 14, 2012
PURSHOTTAM KUMAR PANDEY Vs. STATE OF U.P.
November 6, 2012
PURUSHOTTAM RAM Vs. STATE OF U.P. AND ORS.
November 27, 2012
PURUSHOTTAM YADAV Vs. STATE OF U P
May 15, 2012
PUSHPA Vs. STATE OF U.P.
April 30, 2012
PUSHPA AGRAWAL Vs. INSURANCE OMBUDSMAN
April 25, 2012
PUSHPA DEVI Vs. STATE OF U P
August 1, 2012
PUSHPA DEVI Vs. STATE OF U P
July 20, 2012
PUSHPA DEVI KESARWANI Vs. STATE OF U P
March 12, 2012
PUSHPA PATHAK Vs. STATE OF U P
June 20, 2012
PUSHPA VIJPAYEE Vs. NAGAR AYUKT, NAGAR NIGAM, LUCKNOW AND OTHERS
January 31, 2012
PUSHPAWATI DEVI Vs. STATE OF U P
March 2, 2012
PUSHPENDRA KUMAR GUPTA Vs. U.P. COOP. DAIRY FEDERATION AND MILK UNION AND ANO.
January 13, 2012
PUTAN SINGH & 5 ORS. Vs. STATE OF U.P. THROUGH PRIN. SECY. IRRIGATION DEPTT. LKO. & ORS.
January 18, 2012
PUTANNI RAWAT Vs. THE STATE OF U.P. THRU PRINCIPAL SECY., HOME DEPTT. AND ANR.
January 11, 2012
PUTTI LAL Vs. STATE OF U.P.THROUGH PRIN. SECY. REVENUE LKO. AND ORS.
January 5, 2012
PYARE RAM Vs. STATE OF U.P.
February 7, 2012
QADIR AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 12, 2012
QAMRUL ISLAM Vs. STATE OF U P
May 11, 2012
QMAR LAIQ SIDDIQUI Vs. THE STATE OF U.P.
January 12, 2012
R B SAXENA Vs. UNION OF INDIA
January 3, 2012
R K DIXIT Vs. STATE OF U P
January 4, 2012
R K KUNJAR Vs. UNION OF INDIA
February 8, 2012
R N MISHRA Vs. ADMINISTRATION U P
April 24, 2012
R.K. VERMA Vs. RAMAN KUMAR AND OTHERS
January 16, 2012
R.K.Kunjar Vs. Union of India and Others
February 8, 2012
R.P. SINGH Vs. UNION OF INDIA
January 10, 2012
R.P. YADAV(DR.) Vs. D.K. SHARMA
March 13, 2012
R.V.NORTHLAND INSTITUTE Vs. STATE OF U P
September 25, 2012
RACHNA JAIN Vs. STATE OF U P
August 30, 2012
RADHA DEVI Vs. SPECIAL JUDGE GHAZIPUR
December 5, 2012
RADHE SHYAM SAXENA Vs. STATE OF U P
June 1, 2012
RADHEY SHYAM Vs. STATE OF U.P.
March 13, 2012
RADHEY SHYAM Vs. STATE OF U.P.
May 3, 2012
RADHEY SHYAM Vs. STATE OF U P
May 15, 2012
RADHEY SHYAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIPUR
February 3, 2012
RADHEY SHYAM & OTHERS Vs. STATE OF U.P. & OTHERS
February 28, 2012
RADHEY SHYAM DWIVEDI Vs. DEPUTY DIRECTOR,EDUCATION
February 17, 2012
RADHEY SHYAM KUSHWAHA Vs. APPAR DISTRICT JUDGE AND ORS.
August 23, 2012
RADHEY SHYAM MAURYA Vs. STATE OF U P
May 14, 2012
RADHEY SHYAM MAURYA Vs. STATE OF U P
May 2, 2012
RADHEY SHYAM MAURYA Vs. STATE OF U P
May 1, 2012
RADHEY SHYAM MISHRA Vs. STATE OF U P
January 10, 2012
RAFI ULLAH (DECEASED) AND OTHERS Vs. CIVIL JUDGE (S.D.), BASTI AND ANOTHER
December 3, 2012
RAGHUBANSH BIHARI JAUHARI Vs. STATE OF U.P.
February 7, 2012
RAGHUBAR Vs. STATE
September 21, 2012
RAGHUBIR SARAN DEGREE Vs. STATE OF U P
March 27, 2012
RAGHUNANDAN SINGH @ GUDDU AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 12, 2012
RAGHUNATH INTERNATIONAL LTD Vs. UNION OF INDIA
May 21, 2012
RAGHUNATH SINGH Vs. STATE OF U P
May 11, 2012
RAGHURAJ & OTHERS Vs. SMT. JWALAMUKHI
February 9, 2012
RAGHURAJ BAHADUR Vs. STATE OF U P
September 5, 2012
RAGHURAJ SINGH Vs. STATE OF U P
July 12, 2012
RAGHUVEER SINGH RAWAT Vs. STATE
January 6, 2012
RAGHVENDRA KUMAR SRIVASTAVA Vs. STATE OF U.P. AND ORS.
April 25, 2012
RAGHVENDRA MANI TRIPATHI Vs. COMMISSIONER COMMERCIAL TAX GOMTI NAGAR LKO
September 14, 2012
RAGHVENDRA TEWARI Vs. PRESIDING OFFICER
September 19, 2012
RAHAMATULLAH Vs. S.D.M./RENT CONTROL AND EVICTION OFFICER AND OTHERS
November 23, 2012
RAHIMAN Vs. HASIBUL HASAN
May 7, 2012
RAHUL Vs. STATE OF U.P.
January 13, 2012
RAHUL ALIAS BHURA Vs. STATE OF U P
January 25, 2012
RAHUL DHOBI Vs. STATE OF U P
October 10, 2012
RAHUL GUPTA Vs. STATE OF U P
September 11, 2012
RAHUL KUMAR SINGH Vs. STATE
April 5, 2012
RAI RAVINDRA KISHORE SRIVASTAVA Vs. STATE OF U.P.
May 8, 2012
RAIS AHMAD Vs. STATE OF U.P. THROUGH SECRETARY INTERMEDIATE EDUCATION CIVIL SECRETARIAT, LUCKNOW AND OTHERS
July 12, 2012
RAJ BAHADUR Vs. COLLECTOR/D D C
August 29, 2012
RAJ BAHADUR MALI Vs. STATE BANK OF INDIA MAIN BRANCH
January 10, 2012
RAJ BAHADUR UPADHYAY Vs. STATE OF U P
July 5, 2012
RAJ BALI SINGH Vs. RADHIKA PRASAD
February 13, 2012
RAJ DEO Vs. STATE OF U.P. AND OTHERS
January 12, 2012
RAJ DULARI SHRIVASTAVA Vs. GIRJA SHANKER DIXIT
March 27, 2012
RAJ DUTT TIWARI S/O KISHUN DUTT TIWARI Vs. STATE OF U.P. THRU PRINCIPAL SECRETARY HOME
September 26, 2012
RAJ KISHORE AND OTHERS Vs. VTH A.D.J. AND OTHERS
October 31, 2012
RAJ KUMAR Vs. COMMISSINER JHANSI DIVISION JHANSI
February 3, 2012
RAJ KUMAR Vs. CENTRAL ADMINISTRATION TRIBUNAL
May 8, 2012
RAJ KUMAR @ RAJU AND ANOTHER Vs. AJAY PAL SINGH AND ANOTHER
December 13, 2012
RAJ KUMAR CHUDHARY Vs. STATE OF U P
March 15, 2012
RAJ KUMAR GAUTAM Vs. STATE OF U P
May 14, 2012
RAJ KUMAR MAKHIJA Vs. S K AND CO
August 7, 2012
RAJ KUMAR PANDEY & OTHERS Vs. STATE OF U.P. THRU ITS PRIN SECY IRRIGATION DEPTT LKO & ORS.
February 8, 2012
RAJ KUMAR SINGH Vs. STATE OF U P
September 18, 2012
RAJ KUMAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS
December 10, 2012
RAJ KUMAR SINGH Vs. LUCKNOW UNIVERSITY THRU V.C. & 4 ORS.
July 12, 2012
RAJ KUMAR SINGH BHADOURIA Vs. SATYA MOHAN PANDEY
April 13, 2012
RAJ KUMAR VERMA Vs. STATE OF U P
April 23, 2012
RAJ KUMARI SHARMA AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 11, 2012
RAJ NARAIN Vs. RAMA DEVI
April 30, 2012
RAJ NARAIN DUBEY Vs. ADDITIONAL DISTRICT JUDGE, UNNAO
July 19, 2012
RAJ NARAYAN SINGH Vs. STATE OF U P
September 19, 2012
RAJ PAL SINGH Vs. STATE OF U P
December 6, 2012
RAJ PUSHWANI Vs. STATE OF U.P. & ANOTHER
January 13, 2012
RAJ RANI Vs. STATE OF U P
January 18, 2012
RAJ SHEKHAR Vs. KANPUR KSHETRAY GRAMIN BANK
November 26, 2012
RAJ SINGH Vs. STATE OF U P
December 17, 2012
RAJ VEER SINGH Vs. STATE OF U.P.
December 17, 2012
RAJA BABU SHARMA Vs. STATE OF U P
March 14, 2012
RAJA BHAIYA Vs. STATE OF U P
October 19, 2012
RAJA RAM Vs. STATE OF U P
October 31, 2012
RAJA RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION BANDA
January 9, 2012
Raja Ram Vs. D.D.C., Banda and others
January 9, 2012
RAJA RAM AND ANOTHER Vs. BOARD OF REVENUE U.P. ALLAHABAD AND OTHERS
January 12, 2012
RAJA RAM AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE, COURT NO. 4 AND ANOTHER
February 14, 2012
RAJA RAM RAWAT Vs. STATE OF U.P. AND ANR.
January 13, 2012
RAJA RAM SHARMA Vs. DISTRICT JUDGE BUDAUN
February 23, 2012
RAJA RAM TRIPATHI Vs. STATE OF U P
July 4, 2012
RAJA RAM YADAV AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 11, 2012
RAJA SINGH Vs. STATE OF U P
August 22, 2012
RAJAN KUNDRA Vs. STATE OF U P
December 18, 2012
RAJAT LAL Vs. COMMISSIONER OF INCOME TAX
October 4, 2012
RAJBALA Vs. STATE OF U P
October 18, 2012
RAJBALI LAL Vs. STATE OF U P
April 19, 2012
RAJDEO AND ANOTHER Vs. SURYA NARAIN AND OTHERS
January 5, 2012
RAJEEV Vs. STATE OF U P
August 7, 2012
RAJEEV GUPTA Vs. STATE OF U.P. AND ANOTHER
January 11, 2012
RAJEEV KIRAN Vs. STATE OF U P
September 18, 2012
RAJEEV KUMAR Vs. ADDITIONAL DISTRICT JUDGE,COURT NO 4 AND OTHERS
April 2, 2012
RAJEEV KUMAR Vs. INDRA KUMAR AGRAWAL
October 30, 2012
RAJEEV KUMAR & OTHERS Vs. STATE OF U.P. & ANOTHER
January 12, 2012
RAJEEV KUMAR SINGH Vs. STATE OF U P
May 31, 2012
RAJEEV MOHAN Vs. C A T ALLAHABAD
April 13, 2012
RAJEEV SETHI Vs. SHIV SHANKAR AGARWAL
March 21, 2012
RAJEEV SHUKLA Vs. STATE OF U P
May 24, 2012
RAJEEV VARSHNEY Vs. RENT CONTROL EVICTION
August 9, 2012
RAJENDRA Vs. BHIKKHAN
January 11, 2012
RAJENDRA Vs. GAUTAM
May 14, 2012
RAJENDRA DEO PANDEY Vs. STATE OF U P
January 6, 2012
RAJENDRA KUMAR Vs. RAM KRISHNA LADDHA AND ANR.
January 30, 2012
RAJENDRA KUMAR AGARWAL Vs. KRISHNA GOPAL
August 31, 2012
RAJENDRA KUMAR BAJPAI Vs. SHAILESH KUMAR SHUKLA
September 17, 2012
RAJENDRA KUMAR BHOJWANI @ RAJA Vs. JUDGE SMALL CAUSES COURT SITAPUR
September 17, 2012
RAJENDRA KUMAR DWIVEDI Vs. COMMISSIONER OF INCOME TAX KANPUR
August 24, 2012
RAJENDRA KUMAR SHARMA Vs. STATE OF U P
September 14, 2012
RAJENDRA KUMAR SHUKLA Vs. EHTAMAD AHMAD
July 31, 2012
RAJENDRA KUMAR SHUKLA Vs. STATE OF U.P. & OTHERS
March 2, 2012
RAJENDRA PAL SINGH Vs. BHARAT SANCHAR NIGAM LTD. AND OTHERS
September 14, 2012
RAJENDRA PAL SINGH Vs. COMMISSIONER AGRA DIVISION
April 23, 2012
RAJENDRA PANDIT Vs. STATE OF U P
September 3, 2012
RAJENDRA PANWAR Vs. STATE OF U.P. THROUGH PRIN. SECY. BASIC EDU. LKO. & ORS.
March 2, 2012
RAJENDRA PRAKASH SINGH Vs. STATE OF U.P.
December 19, 2012
RAJENDRA PRASAD Vs. JAMIL AHMAD AND OTHERS
May 14, 2012
RAJENDRA PRASAD MISHRA Vs. STATE OF U P
July 6, 2012
RAJENDRA PRASAD NISHAD Vs. STATE OF U.P
October 16, 2012
RAJENDRA PRASAD SRIVASTAVA & 4 ORS. Vs. STATE OF U.P. THROUGH PRIN. SECY. SECONDARY EDU. LKO. & ORS.
March 12, 2012
RAJENDRA PRASAD UPADHYAYA Vs. STATE OF U P THROUGH PRIN SECY IRRIGATION LKO
March 29, 2012
RAJENDRA RAI & OTHERS Vs. SHASHI KANT AGARWAL & ANOTHER
January 13, 2012
RAJENDRA SHANKER SHAH Vs. SUNEETA DEVI
January 31, 2012
RAJENDRA SHUKLA Vs. STATE OF U P
November 5, 2012
RAJENDRA SINGH Vs. MATHURA VRINDAVAN
June 12, 2012
RAJENDRA SINGH Vs. STATE OF U P
April 19, 2012
RAJENDRA SINGH Vs. STATE OF U.P. AND ANR.
January 11, 2012
RAJENDRA SINGH Vs. CHANCHANL KUMAR TIWARI, SECRETARY, FOREST DEPTT. & OTHERS
February 2, 2012
RAJENDRA SINGH Vs. STATE OF U.P. & OTHERS
February 1, 2012
RAJENDRA SINGH CHHONKAR Vs. DISTRICT INSPECTOR OF SCHOOLS, MEERUT
March 15, 2012
RAJENDRA TIWARI Vs. STATE OF U P & OTHERS
February 14, 2012
RAJENDRA TYAGI Vs. STATE OF U P
November 8, 2012
RAJESH Vs. STATE OF U.P
October 15, 2012
RAJESH Vs. STATE OF U P
October 12, 2012
RAJESH GIRI Vs. STATE OF U.P. AND ANOTHER
January 16, 2012
RAJESH JAISWAL Vs. AMIT SHYAM
December 10, 2012
RAJESH JAISWAL Vs. AMIT SHYAM
December 18, 2012
RAJESH KUMAR Vs. QREJENDRA KUMAR SAXENA
December 5, 2012
RAJESH KUMAR Vs. ADDL COMMISSIONER
August 29, 2012
RAJESH KUMAR Vs. STATE OF U P
March 21, 2012
RAJESH KUMAR Vs. STATE OF U P
February 10, 2012
RAJESH KUMAR Vs. STATE OF U P
January 25, 2012
RAJESH KUMAR Vs. STATE OF U.P. AND ANOTHER
January 16, 2012
RAJESH KUMAR Vs. STATE OF U P
July 10, 2012
RAJESH KUMAR Vs. CHAMAN LAL
April 6, 2012
RAJESH KUMAR AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 12, 2012
RAJESH KUMAR MEENA Vs. CHAIRMAN, CENTRAL RECRUITMENT COMMITTEE AND ORS.
January 20, 2012
RAJESH KUMAR MISHRA Vs. STATE OF U P
August 28, 2012
RAJESH KUMAR MISRA Vs. STATE OF U.P. THROUGH THE SECRETARY
December 4, 2012
RAJESH KUMAR NISHAD Vs. STATE OF U P
March 20, 2012
RAJESH KUMAR RAICHANDANI Vs. RANG NATH PANDEY AND OTHERS
November 26, 2012
RAJESH KUMAR S/O RAGHUBIR PRASAD Vs. STATE OF U.P.
December 21, 2012
RAJESH KUMAR SINGH Vs. STATE OF U P
June 28, 2012
RAJESH KUMAR SINGH Vs. STATE OF UTTAR PRADESH
April 4, 2012
RAJESH KUMAR SRIVASTAVA Vs. STATE OF U P
October 11, 2012
RAJESH KUMAR SUMAN Vs. HARDEEP CHAND AND ANOTHER
March 14, 2012
RAJESH KUMAR TRIPATHI ALIAS SONU Vs. SANNI SHABA ENTERPRISES
July 17, 2012
RAJESH MAURYA Vs. STATE OF U.P.
January 13, 2012
RAJESH RATHORE Vs. STATE OF U P
August 18, 2012
RAJESH RAWAT Vs. DEPUTY DIRECTOR OF CONSOLIDATION
February 23, 2012
RAJESH SAXENA Vs. STATE OF U P THRU ITS SECRETARY INDUSTRIES DEPTT
April 25, 2012
RAJESH SON OF SRI OMKAR,R/O VILLAGE-MAMOORGANJ Vs. RAJENDRA SON OF SRI BHUMI RAJ DHIMAR
December 21, 2012
RAJESH SRIVASTAVA Vs. Y P KHARE ALIAS Y N KHARE
January 23, 2012
RAJESHWAR SINGH Vs. STATE OF U.P
May 10, 2012
RAJESHWARI Vs. STATE OF U P
October 16, 2012
RAJISHTHAN INTER COLLEGE THRU PRINCIPAL LAXMAN PRASAD SHARMA Vs. STATE OF U.P. & OTHERS
January 13, 2012
RAJIV RANJAN Vs. STATE OF U.P.
July 9, 2012
RAJJAB ALI Vs. ZILA PANCHAYAT,SULTANPUR
July 20, 2012
RAJJAB ALI Vs. STATE OF U P
March 12, 2012
RAJJAN Vs. STATE OF U P
April 26, 2012
RAJJU PATHAK ALIAS RAJ KUMAR Vs. STATE OF U P
April 6, 2012
RAJKUMARI Vs. UPPER AYUKT
September 13, 2012
RAJNEESH KUMAR AND ANOTHER Vs. STATE OF U.P. AND OTHERS
January 12, 2012
RAJNI MISHRA Vs. KANTA PRASAD AGRAWAL
June 1, 2012
RAJPAL SINGH Vs. STATE OF U P
August 31, 2012
RAJPATI Vs. ASHARAM
March 13, 2012
RAJSHREE JEWELLERS Vs. ASSTT COMMISSIONER, COMMERCIAL TAX AND OTHERS
May 1, 2012
RAJU KASHYAP Vs. RADHA RAMAN GUPTA AND ORS.
August 27, 2012
RAJU S/O JANKI YADAV Vs. STATE OF UP
May 8, 2012
RAJU SINGH Vs. STATE OF U.P. AND ANOTHER
January 11, 2012
RAJUWA Vs. STATE OF U P AND OTHERS
April 24, 2012
RAJVEER Vs. STATE OF U.P.
August 15, 2012
RAJVEER SINGH JUREL Vs. STATE OF U P
April 26, 2012
RAJVEER TRIMAL YADAV Vs. STATE OF UTTAR PRADESH
October 15, 2012
RAJVIR SINGH BATH Vs. STATE OF U.P. THRU. THE PRIN. SECY. DEPTT. OF PERSONNEL & ORS.
January 25, 2012
RAJWANT SINGH Vs. STATE OF U.P. THRU PRIN. SECY. HIGHER EDUCATION
April 24, 2012
RAKESH Vs. STATE OF U P
April 13, 2012
RAKESH Vs. STATE OF U P
September 28, 2012
RAKESH AWASTHI AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 13, 2012
RAKESH BANSAL Vs. STATE OF U P
April 30, 2012
RAKESH CHANDRA Vs. STATE OF U.P.
November 30, 2012
RAKESH CHANDRA SAHU Vs. U P JAL NIGAM
December 19, 2012
RAKESH CHANDRA SHUKLA Vs. UNION OF INDIA
April 6, 2012
RAKESH CHANDRA SHUKLA Vs. UNION OF INDIA
February 16, 2012
RAKESH DHAR TRIPATHI Vs. STATE OF U P
February 21, 2012
RAKESH GUPTA Vs. HARISH CHAND GANDHI
July 3, 2012
RAKESH JAISWAL Vs. STATE OF U P
January 25, 2012
RAKESH KUMAR Vs. STATE OF U P
February 28, 2012
RAKESH KUMAR Vs. STATE OF U P
December 18, 2012
RAKESH KUMAR Vs. STATE OF U P
August 14, 2012
RAKESH KUMAR & OTHERS Vs. ASHOK KUMAR & ANOTHER
January 9, 2012
RAKESH KUMAR AGARWAL Vs. RAMA AGARWAL
June 1, 2012
RAKESH KUMAR GUPTA Vs. BOARD OF REVENUE
December 17, 2012
RAKESH KUMAR SAXENA Vs. SMT. SHRIDEVI AND ANR.
May 17, 2012
RAKESH KUMAR SINGH Vs. STATE OF U.P. THROUGH PRINCIPAL SECY. FOOD AND DRUGS GOVT. O
January 13, 2012
RAKESH KUMAR SRIVASTAVA Vs. CHIEF ENGINEER IRRIGATION DEPARTMENT
July 31, 2012
RAKESH KUMAR TRIPATHI Vs. STATE OF U P AND OTHERS
July 26, 2012
RAKESH KUMAR YADAV Vs. STATE OF U.P. AND ANOTHER
January 12, 2012
RAKESH KUSHWAHA Vs. STATE OF U P
August 23, 2012
RAKESH RATNAKAR AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 11, 2012
RAKESH SINGH Vs. STATE OF U P
August 9, 2012
RAKESH VARMA Vs. STATE OF U P AND ANOTHER
February 22, 2012
RAKESH VERMA Vs. MOHD. RIZVAN
December 19, 2012
RAKSHPAL SINGH Vs. STATE OF U.P. AND OTHERS
February 14, 2012
RAM ACHAL YADAV Vs. STATE OF U.P. & OTHERS
January 12, 2012
RAM ADHAR Vs. ADDITIONAL COMMISSIONER FAIZABAD
January 19, 2012
RAM ADHAR RAM Vs. STATE OF U P
May 31, 2012
RAM ADHAR RAO Vs. STATE OF U P136
November 21, 2012
RAM ADHAR RAWAT Vs. STATE OF U.P.
April 30, 2012
RAM ALIAS BHALU Vs. STATE OF U P
February 22, 2012
RAM ASHEESH MAURYA Vs. STATE OF U P
August 29, 2012
RAM ASHISH Vs. STATE OF U P
September 7, 2012
RAM ASHRAY YADAV Vs. STATE OF U.P.
May 16, 2012
RAM ASREY AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 16, 2012
RAM AUTAR Vs. STATE OF U P
December 20, 2012
RAM AUTAR Vs. RAMDAS KATIYAR
November 1, 2012
RAM AUTAR AGARWAL Vs. COMMISSIONER OF INCOME TAX ALLD
September 13, 2012
RAM AUTAR S/O BABU RAM Vs. STATE OF U.P.
December 20, 2012
RAM AVTAR Vs. DY DIRECTOR OF CONSOLIDATION
August 17, 2012
RAM AVTAR RAIKWAR Vs. RAM PYARE TIWARI ALIAS CHUNU BADWA TIWARI
August 22, 2012
RAM AVTAR VERMA & OTHERS Vs. A.C.M.I./DELEGATED AUTHORITY & OTHERS
November 6, 2012
RAM AWADH SINGH Vs. STATE OF U.P.
November 1, 2012
RAM AWADH YADAV & ANOTHER Vs. STATE OF U.P. THROUGH PRIN. SECY. FOREST DEPTT. LKO. & ORS.
February 14, 2012
RAM BABU & 18 ORS. Vs. STATE OF U.P. THROUGH PRIN. SECY. DEPTT. OF IRRIGATION LKO.
February 1, 2012
RAM BABU CHITTORIA Vs. HIGH COURT OF JUDICATURE
May 8, 2012
RAM BABU SAHU Vs. STATE OF U P
February 10, 2012
RAM BAHADUR Vs. STATE OF U P
April 19, 2012
RAM BAHADUR Vs. NAYAB TEHSILDAR, BARHAJ, TEH BARHAJ, DISTT DEORIA & ANR
December 19, 2012
RAM BAHADUR SRIVASTAVA Vs. STATE OF U P
April 4, 2012
RAM BAHOR Vs. RAM ABHILAKH PANDEY
December 5, 2012
RAM BARAN Vs. ADDL COLLECTOR ALLAHABAD
March 15, 2012
RAM BHAROSE Vs. STATE OF U.P.
May 11, 2012
RAM BHAROSE LAL VERMA Vs. DISTRICT JUDGE, ETAH
September 12, 2012
RAM BHAROSEY LAL Vs. INDIAN CITY PROPERTIES LTD
September 27, 2012
RAM BHAWAN Vs. STATE OF U.P. AND OTHERS
January 13, 2012
RAM BHAWAN PAL Vs. STATE OF U.P.
January 16, 2012
RAM BHOOL Vs. STATE OF U P AND OTHERS
November 2, 2012
RAM BILAS Vs. STATE OF U.P. AND OTHERS
February 8, 2012
RAM BISWASI Vs. STATE OF U P
January 31, 2012
RAM CHABILA PANDEY Vs. UNION OF INDIA
April 10, 2012
RAM CHANDRA Vs. DY DIRECTOR OF CONSOLIDATION ALLAHABAD
March 29, 2012
RAM CHANDRA Vs. STATE OF U P
October 31, 2012
RAM CHANDRA Vs. STATE OF U.P
February 13, 2012
RAM CHANDRA Vs. STATE OF U P AND OTHERS
October 16, 2012
Ram Chandra and Others Vs. Deputy Director of Consolidation, Allahabad and Others
March 29, 2012
RAM CHARAN ALIAS RAJENDRA PASWAN Vs. UNION OF INDIA
February 3, 2012
RAM CHARAN RAM Vs. MARKANDEY MARYA
February 24, 2012
RAM CHARAN SHARMA Vs. SHYAM NARAYAN GUPTA
July 23, 2012
RAM COLLECTOR Vs. STATE OF U P & OTHERS
February 29, 2012
RAM DARASH Vs. STATE OF U.P.
May 17, 2012
RAM DAS Vs. STATE OF U P
September 7, 2012
RAM DAS Vs. STATE OF U P
November 7, 2012
RAM DAS Vs. U.P. STATE
February 3, 2012
RAM DAYAL GUPTA Vs. STATE OF U.P.
December 18, 2012
RAM DEV (BAILDAR) Vs. STATE OF U.P. THROUGH PRIN. SECY. P.W.D. LKO. & ORS.
January 18, 2012
RAM DHANI AND OTHERS Vs. ADDL COLLECTOR (F & R) AND OTHERS
January 16, 2012
RAM DHAR PANDEY Vs. STATE OF U P
July 18, 2012
RAM DULARE PRAJAPATI Vs. STATE OF U P
February 7, 2012
RAM DULARI Vs. MUNICIPAL BOARD ORAI
August 9, 2012
RAM GOPAL SHUKLA Vs. STATE OF U P
December 4, 2012
RAM GOVIND TRIPATHI Vs. U P SECONDARY EDUCATION SERVICE COMMISSION
July 18, 2012
RAM HARAKH Vs. NARAIN ALIAS BODI
May 31, 2012
RAM JANAK Vs. STATE OF UP
February 24, 2012
RAM JANAM VERMA Vs. COMMITTEE OF MANAGEMENT
January 13, 2012
RAM JEET Vs. STATE OF U P
February 2, 2012
RAM JI SINGH Vs. STATE OF U.P. AND ANR.
January 13, 2012
RAM JIYAWAN Vs. ADDITIONAL COMMISSIONER
October 17, 2012
RAM KALI Vs. COMMISSIONER CHITRAKUT DHAM MANDAL BANDA
July 25, 2012
RAM KALP Vs. ADDITIONAL CIVIL JUDGE (J.D.) CT.NO.20 AND OTHERS
May 2, 2012
RAM KANTI Vs. STATE OF U P
September 10, 2012
RAM KARAN Vs. STATE OF U.P.
May 18, 2012
RAM KARAN Vs. STATE OF UP
September 13, 2012
RAM KHILAWAN Vs. ADDITIONAL DISTRICT JUDGE
September 25, 2012
RAM KISHORE Vs. ADDL DISTRICT MAGISTRATE DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR
February 21, 2012
RAM KISHORE Vs. STATE OF U P
March 28, 2012
RAM KISHORE AGRAWAL & ANOTHER Vs. STATE OF U.P. & ANOTHER
January 12, 2012
RAM KISHORE SHUKLA Vs. STATE OF U P
February 13, 2012
RAM KISHUN AND OTHERS Vs. THE STATE OF U.P. THROUGH SECRETARY GOVT. OF U.P. & OTHERS
January 24, 2012
RAM KRISHNA GUPTA Vs. MUNNI DEVI
July 30, 2012
RAM KRISHNA RADHA KRISHNA Vs. RAM KISHORI
February 2, 2012
RAM KUMAR Vs. A K TADAIYA
January 5, 2012
Ram Kumar Vs. State of U.P.and Others
May 4, 2012
RAM KUMAR Vs. STATE OF U P
January 9, 2012
RAM KUMAR Vs. THE DIRECTOR, M/S J.K. SATHO AGRICULTURE MACHINE LTD. & OTHER
February 9, 2012
RAM KUMAR Vs. STATE OF U P AND OTHERS
October 8, 2012
RAM KUMAR Vs. STATE OF U P THROUGH SECY HOME LKO AND ORS
April 5, 2012
RAM KUMAR Vs. ADDL DISTRICT JUDGE BARABANKI
August 23, 2012
RAM KUMAR PANWAR Vs. SMT. BALARANI (SINCE DEAD) AND OTHERS
January 31, 2012
RAM KUMAR S/O KASHI RAM & OTHERS Vs. STATE OF U.P. THRU SECY. REVENUE URBAN LAND CEILING & OTHERS
January 2, 2012
RAM KUMAR SINGH Vs. STATE OF U.P.
January 13, 2012
RAM KUMAR VERMA Vs. STATE OF U.P. THROUGH SECY. INTERMEDIATE EDU. LKO.
April 17, 2012
RAM KUMAR VERMA Vs. SMT. MEERA NANDI AND OTHERS
October 10, 2012
RAM KUNWAR @ RAM KUMAR Vs. STATE OF U.P
September 20, 2012
RAM LAGAN Vs. STATE OF U P
September 24, 2012
RAM LAKHAN Vs. D D C
March 20, 2012
RAM LAKHAN ALIAS LAKHAN LAL Vs. AWDHESH KUMAR BAJPAI
September 28, 2012
RAM LAKHAN CHAURASIYA Vs. STATE OF U.P.
April 30, 2012
RAM LAL Vs. STATE OF U P
January 5, 2012
RAM LAL GADERIA Vs. STATE OF UP
May 2, 2012
RAM LAL PRATHAM Vs. CHANDU LAL PRATHAM
October 15, 2012
RAM LALI ALIAS RAMA YADAV Vs. STATE OF U P
May 7, 2012
RAM MILAN Vs. STATE OF U.P.
January 12, 2012
RAM MILAN Vs. ADDL COMMISSIONER
April 30, 2012
RAM MILAN YADAV Vs. STATE OF U P
January 6, 2012
RAM MURTI SHARMA Vs. IST ADDITIONAL CIVIL JUDGE ALIGARH
March 16, 2012
RAM MURTI YADAV (DR.) Vs. RENT CONTROL AND EVICTION OFFICER KANPUR NAGAR AND OTHER
November 2, 2012
RAM NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
August 30, 2012
RAM NARAIN GUPTA DEAD Vs. HARI OM AGARWAL
January 31, 2012
RAM NARAIN SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS
March 20, 2012
RAM NARESH Vs. STATE OF U.P.
October 12, 2012
RAM NARESH Vs. D D C
March 13, 2012
RAM NARESH Vs. STATE OF U P
February 17, 2012
RAM NATH Vs. STATE
January 18, 2012
RAM NAYAN Vs. D.J., GORAKHPUR & OTHERS
August 16, 2012
RAM NAYAN VERMA Vs. COMMISSIONER FAIZABAD REGION FAIZABAD
February 6, 2012
RAM NIWAS Vs. ADDL D M
September 19, 2012
RAM NIWAS Vs. STATE OF U.P. AND OTHERS
January 13, 2012
RAM PAL ALIAS DATA RAM Vs. STATE OF U P
February 15, 2012
RAM PAL SINGH Vs. DIRECTOR OF AGRICULTURE U P
February 3, 2012
RAM PAL SINGH Vs. STATE OF U P
August 24, 2012
RAM PAL SINGH Vs. STATE OF U P
July 13, 2012
RAM PAL SINGH Vs. STATE OF U P
December 21, 2012
RAM PHER Vs. STATE OF U P
January 9, 2012
RAM PHER (DEAD) Vs. IXTH ADDITIONAL DISTRICT JUDGE, FAIZABAD AND TWO OTHERS
March 21, 2012
RAM POOJAN AND OTHERS Vs. WORK OFFICER ZILA PARISHAD, SULTANPUR AND OTHERS
April 6, 2012
RAM PRAKASH Vs. NITIN KUMAR MISHR
July 10, 2012
RAM PRAKASH JAISWAL Vs. RAJWATI
August 28, 2012
RAM PRASAD Vs. GYANWATI
July 16, 2012
RAM PRASAD Vs. A.D.J., COURT NO. 3 AND OTHERS
November 5, 2012
RAM PRASAD SEWA SAMITI Vs. STATE OF U.P.
March 15, 2012
RAM PRASAD SINGH Vs. GANGA PRASAD
September 4, 2012
RAM PRATAP AND ANOTHER Vs. STATE OF U.P.
January 18, 2012
RAM PYARE Vs. STATE OF U.P.
May 23, 2012
RAM PYAREY Vs. STATE OF U.P. & OTHERS
January 13, 2012
RAM RAIS Vs. STATE OF U P
March 16, 2012
RAM RATAN @ DULI CHANDRA Vs. ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
October 9, 2012
RAM RATAN VIDYALAYA AND ANOTHER Vs. STATE OF U P
September 3, 2012
RAM SADAN YADAVA Vs. STATE OF U P
September 28, 2012
RAM SAJAN Vs. STATE OF U P
July 13, 2012
RAM SANWARI Vs. NATIONAL INSURANCE CO. LTD.
December 7, 2012
RAM SARAN AND 4 ORS. Vs. STATE OF U.P. AND OTHERS
January 25, 2012
RAM SEWAK Vs. STATE OF U P
September 6, 2012
RAM SEWAK Vs. STATE OF UP
May 2, 2012
RAM SEWAK SINGH Vs. STATE OF U.P. & OTHERS
February 3, 2012
RAM SHABAD Vs. STATE OF U.P.THORUGH PRIN SECY REVENUE
December 7, 2012
RAM SHABAD SINGH Vs. ADDL. DISTRICT JUDGE AND ANR.
April 5, 2012
RAM SHANKAR Vs. SPECIAL JUDGE
September 4, 2012
RAM SHANKAR GUPTA Vs. JUDGE SMALL CAUSES COURT AND ANR.
August 27, 2012
RAM SHER YADAV Vs. STATE OF U P
April 11, 2012
RAM SHIROMANI DUBEY(DIED) SUBSTITUTED BY LRS Vs. COLLECTOR PRATAPGARH
March 12, 2012
RAM SHIROMANI YADAV Vs. CONCILIATION OFFICER
January 24, 2012
RAM SINGH Vs. STATE OF U P
March 23, 2012
RAM SINGH Vs. STATE OF U P
September 6, 2012
RAM SUCHIT YADAV AND 11 ORS Vs. STATE OF U.P. THROUGH SECY. IRRIGATION DEPTT. LKO. AND ORS
February 3, 2012
RAM SUDHAR PRASAD Vs. STATE OF U P
July 25, 2012
RAM SUKH TRIPATHI Vs. REGISTRAR FIRMS SOCIETIES
July 17, 2012
RAM SUMER BAJPAI Vs. STATE OF U P
August 8, 2012
RAM SUMIRAN Vs. STATE OF U P
August 17, 2012
RAM SUMIRAN Vs. STATE OF U.P. THRU PRIN. SECY. HOME & 4 ORS.
January 12, 2012
RAM SURAT Vs. MATA PRASAD
December 17, 2012
RAM SURAT Vs. DEPUTY DIRECTOR
October 16, 2012
RAM SURAT Vs. STATE OF U P
July 26, 2012
RAM SURAT GIRI @ SURAT GIRI Vs. STATE OF U.P.
January 13, 2012
RAM SURESH Vs. NAJEER AHMAD
February 6, 2012
RAM UGRAH Vs. STATE OF U P
January 4, 2012
RAM UJAGIR MAURYA Vs. STATE OF U P
August 31, 2012
RAM UMRAO Vs. MANAGING DIRECTOR INDUSLAND BANK LTD
February 9, 2012
RAM VILAS GUPTA Vs. ARVIND KUMAR SHORAWAL
August 23, 2012
RAM VILASH @ PAUWA Vs. STATE OF UP
September 12, 2012
RAM VISHAL Vs. STATE OF U P
October 5, 2012
RAMA KANT BAJPAI Vs. STATE OF U P
December 3, 2012
RAMA KANT RAI Vs. STATE OF U P AND OTHERS
July 6, 2012
RAMA KANT TIWARI Vs. STATE OF U P
August 7, 2012
RAMA KUSHWAHA AND OTHERS Vs. STATE OF U.P. AND ANOTHER
June 26, 2012
RAMA NAND Vs. AMRIT LAL
March 26, 2012
RAMA PATI SINGH Vs. STATE OF U P
October 9, 2012
RAMA PATI SINGH Vs. STATE OF U P
October 17, 2012
RAMA YADAV Vs. STATE OF U.P. THRU D.M. AND OTHERS
January 13, 2012
RAMADHAR Vs. STATE OF U.P. & OTHERS
January 13, 2012
RAMANAND GAUR Vs. RAM SANEHI
February 9, 2012
RAMANAND SINGH AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 16, 2012
RAMASHRAY SINGH Vs. DY DIRECTOR OF EDUCATION (SERVICE-1ST) AND OTHERS
February 17, 2012
RAMAVTAR AGRAWAL AND ANOTHER Vs. MANGAL SINGH AND ANOTHER
May 2, 2012
RAMAWATI Vs. MOTOR ACCIDENT CLAIM TRIBUNAL
November 5, 2012
RAMBALI Vs. STATE OF U P
May 9, 2012
RAMDAS, PROPRIETOR OF M/S RAJ KHAD BHANDAR Vs. STATE OF U.P. AND OTHERS
January 13, 2012
RAMDEO Vs. U.P. AWAS VIKAS PARISHAD AND OTHERS
January 12, 2012
RAMDEV Vs. STATE OF U P THROUGH SECRETARY OF REVENUE DEPARTMENT U P LUCKNOW
January 10, 2012
RAMDEV & OTHERS Vs. STATE OF U.P. & OTHERS
January 16, 2012
RAMDHARI Vs. ADDITIONAL COMMISSIONER
November 29, 2012
RAMDHEERAJ SINGH Vs. U P BASIC SHIKSHA PARISHAD ALLD & OTHERS
November 2, 2012
RAMENDRA KUMAR Vs. STATE TRANSPORT APPELLATE TRIBUNAL
May 8, 2012
RAMENDRA PAL SINGH Vs. STATE OF U P
May 3, 2012
RAMESH Vs. DIRECTOR OF CONSOLIDATION GAUTAM BUDH NAGAR
February 7, 2012
RAMESH AGRAWAL Vs. KAVITA
October 30, 2012
Ramesh and Other Vs. Deputy Director of Consolidation, Gautam Budh Nagar and Others
February 7, 2012
RAMESH CHAND SHARMA Vs. STATE OF U.P.
May 18, 2012
RAMESH CHANDRA Vs. CHIEF INSPECTOR OF FACTORIES
July 27, 2012
RAMESH CHANDRA Vs. SARITA RASTOGI
August 4, 2012
RAMESH CHANDRA Vs. STATE OF U.P. AND OTHERS
January 16, 2012
RAMESH CHANDRA Vs. SARITA RASTOGI
August 14, 2012
RAMESH CHANDRA Vs. STATE OF U P
July 23, 2012
RAMESH CHANDRA BHATIA Vs. STATE OF U P
January 24, 2012
RAMESH CHANDRA SONKAR Vs. MANAGING DIRECTOR, U.P.S.R.T.C.
May 11, 2012
RAMESH CHANDRA UPADHYAY Vs. D,I.O.S. VARANASI
May 21, 2012
RAMESH CHANDRA VERMA Vs. UNION OF INDIA
June 1, 2012
RAMESH CHANDRA YADAV Vs. SECOND ADDITIONAL DISTRICT JUDGE AND OTHERS
July 9, 2012
RAMESH CHAUHAN AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 12, 2012
RAMESH KUMAR Vs. STATE OF U.P. AND OTHERS
January 18, 2012
RAMESH KUMAR JAISWAL Vs. STATE OF U P
September 13, 2012
RAMESH KUMAR YADAV Vs. UNIVERSITY OF ALLAHABAD
April 6, 2012
RAMESH PAL SINGH Vs. STATE OF U P
October 19, 2012
RAMESH PRASAD SHARMA Vs. HARI BUX SINGH
February 1, 2012
RAMESH RAI Vs. STATE OF U P
August 22, 2012
RAMESH SINGH Vs. GRAM PANCHAYAT
July 13, 2012
RAMESHWAR Vs. DEPUTY DIRECTOR CONSOLIDATION AZAMGARH
February 6, 2012
RAMESHWAR DAYAL AGARWAL Vs. PAWAN KUMAR
January 31, 2012
RAMESHWAR PRASAD Vs. D M
September 7, 2012
RAMESHWAR PRASAD SHUKLA Vs. DISTRICT INSPECTOR OF SCHOOL
January 25, 2012
RAMESHWAR SINGH Vs. STATE OF U.P.
October 19, 2012
RAMESHWARAM SAHKARI KRISHI SAMITI LTD. LKO Vs. STATE OF UP THR. SECY. REVENUE & 3 ORS.
January 2, 2012
RAMESHWER PRASAD PANDEY Vs. PRAVEEN KUMAR DARWARI
December 5, 2012
RAMJI DAS Vs. STATE OF U P
April 26, 2012
RAMJI LAL AND OTHERS Vs. 5TH ADDL. DISTT. JUDGE, MATHURA AND OTHERS
January 12, 2012
RAMJI LAL KASHMEERI LAL Vs. COMMISSIONER, TRADE TAX
May 7, 2012
RAMJI SINGH Vs. ANUJ KUMAR SINGH
May 11, 2012
RAMJI VISHWAKARMA Vs. MANUPA DEVI
November 1, 2012
RAMKER CHAUHAN Vs. COMMISSIONER, AZAMGARH
June 1, 2012
RAMPA DEVI Vs. PAHUNCHI LAL
September 24, 2012
RAMPAL KURMI Vs. STATE ELECTION COMMISSION
February 24, 2012
RAMU BAJPAI Vs. I.O.C. LTD. THROUGH ITS CHAIRMAN AND OTHERS
October 11, 2012
RAMVEER SINGH Vs. UNITED INDIA INSURANCE CO. LTD.
August 1, 2012
RAMVEER SINGH Vs. STATE OF U P
April 24, 2012
RAMVIR UPADHYAYA Vs. LOKAYUKTA
March 2, 2012
RAMWANTI DEVI Vs. SHEKH IRSHAD
May 22, 2012
RAN VEER SINGH Vs. STATE OF U.P.
December 5, 2012
RAN VIJAY SINGH & OTHERS Vs. STATE OF U.P. & ANOTHER
January 12, 2012
RAN VIJAY SINGH, S/O SRI BALVEER SINGH Vs. STATE OF UP THROUGH PRINCIPAL SECRETARY, HOME
February 21, 2012
RANA PAPERS LIMITED Vs. STATE OF U.P.
March 21, 2012
RANDHIR SINGH Vs. STATE OF U P
December 13, 2012
RANI ARORA Vs. SURENDRA PRAKASH GOEL
March 20, 2012
RANI AWASTHI Vs. FIRST ADDITIONAL JUDGE
September 3, 2012
RANI DEVI Vs. M/S. UNICHEM LABORATIERS LTD
October 15, 2012
RANI DEVI Vs. UNICHEM LABORATIERS LTD AND ANOTHER
October 10, 2012
RANI GOLDI Vs. TERRITORY MANAGER
July 10, 2012
RANI GUPTA Vs. STATE OF U P THROUGH SECY HOUSING U P LUCKNOW
March 14, 2012
RANJANA TRIPATHI Vs. RAJNEESH KUMAR
July 16, 2012
RANJEET KUMAR SINGH Vs. STATE OF U P
February 8, 2012
RANJEET SINGH & 75 ORS. Vs. STATE OF U.P. THROUGH PRIN. SECY. IRRIGATION DEPTT. LKO. & O
February 1, 2012
RANVEER SINGH Vs. UNION OF INDIA
January 6, 2012
RANVIR Vs. STATE OF U P
July 9, 2012
RANVIR SINGH AND OTHERS Vs. SMT. RAJ DULARI AND OTHERS
March 1, 2012
RASHID Vs. KAILASH CHAND
January 6, 2012
RASHID @ PAHALWAN AND OTHERS Vs. STATE OF U P AND OTHERS
September 26, 2012
RASHID ALI AND OTHERS Vs. STATE OF U.P. AND ANOTHER
July 9, 2012
RASHID KHAND Vs. STATE OF U P
February 29, 2012
RASHIDA AND OTHERS Vs. MOHD. ESTIYAQ SIDDIQUI AND OTHERS
February 24, 2012
RATAN LAL Vs. RAM SARAN
February 9, 2012
RATAN SAMAJ HIGH SCHOOL PANWARI Vs. STATE OF U P
August 3, 2012
RATI RAM Vs. CHET RAM
February 24, 2012
RATI RAM Vs. STATE OF U P
July 20, 2012
RATI RAM Vs. STATE OF U.P.
December 12, 2012
RATNA SHANKER DWIVEDI Vs. STATE OF U P
March 2, 2012
RATNESH DWIVEDI ADVOCATE Vs. THE COMMISSIONER, LUCKNOW DIVISION, LUCKNOW & ANOTHER
September 11, 2012
RAUNAQ AUTOMOTIVE COMPONENTS LTD Vs. LABOUR COURT, BAREILLY
April 25, 2012
RAVENDRA Vs. STATE OF U P
May 24, 2012
RAVENDRA KUMAR Vs. DISTRICT INSPECTOR OF SCHOOL
June 12, 2012
RAVI Vs. STATE OF U P
May 22, 2012
RAVI BALA GARG Vs. TABASSUM
July 6, 2012
RAVI CHANDRA Vs. C.B.I. THRU S.P.E. DEHRADUN & ANOTHER
March 2, 2012
RAVI KANT AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 13, 2012
RAVI KANT GOSWAMI Vs. STATE OF U.P.
March 21, 2012
RAVI KUMAR Vs. STATE OF U P
February 29, 2012
RAVI KUMAR RAI Vs. UNION OF INDIA THRU SECY
October 19, 2012
RAVI PRATAP RAI Vs. STATE OF UP
May 23, 2012
RAVI SHANKAR JAISWAL Vs. STATE OF U.P.
December 12, 2012
RAVI SHANKAR KANSAL Vs. DISTRICT JUDGE AND OTHERS
August 14, 2012
RAVI SHANKAR PANDEY Vs. STATE OF U P
February 24, 2012
RAVI SHANKER SINGH Vs. STATE OF U P THROUGH SECRETARY REVENUE U P LUCKNOW
January 19, 2012
RAVINDER KUMAR KOHLI Vs. 6-A.C.M.M. KANPUR NAGAR/ADDL.CIVIL JUDGE
May 4, 2012
RAVINDRA Vs. STATE OF U.P.
January 12, 2012
RAVINDRA KUMAR Vs. RENT CONTROL AND EVICTION OFFICER AND ORS.
August 16, 2012
RAVINDRA KUMAR SINGH Vs. STATE OF U P
January 24, 2012
RAVINDRA KUMAR TRIPATHI Vs. STATE OF U.P.
May 11, 2012
RAVINDRA NATH RAI Vs. CHAIRMAN PURVANCHAL GRAMIN BANK MOHADDIPUR DISTRICT GORAKHPUR
February 10, 2012
RAVINDRA NATH SRIVASTAVA Vs. STATE OF U P
July 17, 2012
RAVINDRA PAL SINGH Vs. STATE OF U P
October 8, 2012
RAVINDRA SINGH Vs. STATE OF UP
May 4, 2012
RAVINDRA YADAV Vs. STATE OF U.P.
October 12, 2012
REENA Vs. STATE OF U P
May 24, 2012
REENA Vs. BOARD OF REVENUE OF U P
October 11, 2012
REETA Vs. STATE OF U P
May 31, 2012
REETA SINGH ALIAS MADHVI SINGH Vs. RAJENDRA SHARMA
May 28, 2012
REETESH KUMAR SINGH Vs. REGIONAL SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION REGIONAL OFFICE
November 1, 2012
Regional Manager U.P.S.R.T.C., Moradabad Vs. State of U.P.and Others
January 2, 2012
REGIONAL PROVIDENT FUND Vs. PRESIDING OFFICER
December 5, 2012
REHAN AHMAD AND OTHERS Vs. MAQSOOD KHAN AND OTHERS
January 24, 2012
REKHA Vs. VEERMATI
April 13, 2012
REKHA DEVI Vs. ABHISHEK MISRA
March 30, 2012
REKHA MISHRA Vs. STATE OF U P
February 9, 2012
REKHA SHARMA Vs. STATE
August 6, 2012
RELIANCE GENERAL INSURANCE CO LTD Vs. KANAK KATIYAR
July 5, 2012
RELIANCE GENERAL INSURANCE CO. LTD. Vs. URMILA
December 6, 2012
RELIANCE GENERAL INSURANCE CO. LTD. Vs. CHANDRA PAL AND ANOTHER
January 19, 2012
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. NAZMA KHATOON
February 29, 2012
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. GYANWATI
October 9, 2012
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. SARVESH SHARMA AND OTHERS
May 30, 2012
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. RAJVEER SINGH
May 21, 2012
RELIANCE INDUSTRIES LIMITED Vs. STATE OF U P
September 7, 2012
RENU DHAWAN & 2 ORS. Vs. STATE OF U.P. THROUGH SECY. MINISTRY OF BASIC EDU. LKO. & ORS.
March 2, 2012
RENU DWIVEDI Vs. STATE OF U P
September 7, 2012
RENU GUPTA Vs. KANTI DEVI
October 8, 2012
RENU TYAGI Vs. STATE OF U P
September 14, 2012
RESHAM SINGH Vs. ADDL COMMISSIONER
July 25, 2012
RESHMA BI Vs. STATE OF U P
August 8, 2012
RESHMA KHATOON Vs. GUFRAN AHMAD
October 15, 2012
REYAZUDDIN AND ORS. Vs. MANJOOR KHAN
July 13, 2012
RINA SERAPHIM DEEN Vs. STATE OF U P
February 1, 2012
RISHI KUMAR SAHU Vs. D M/ D D C
February 29, 2012
RISHI PAL AND OTHERS Vs. STATE OF U.P.
December 13, 2012
RISHIKESH LAL SRIVASTAVA Vs. STATE OF U P
December 10, 2012
RISHIPAL AND OTHERS Vs. STATE OF U.P. AND ANR.
January 13, 2012
RITA BAHUGUNA JOSHI Vs. STATE OF U P
March 20, 2012
RITIKA AGENCIES Vs. ADD CORPORATION LIMITED
April 6, 2012
RITURAJ SINGH Vs. STATE OF U P
July 5, 2012
RITZ CONTINENTAL CORNER Vs. COMMISSIONER, TRADE TAX
October 9, 2012
RIZWAN KHAN Vs. GAURAV JAISWAL
July 31, 2012
ROHIT DIXIT Vs. GYANENDRA KUMAR JAIN AND OTHERS
January 12, 2012
ROHIT GUPTA Vs. UNION OF INDIA
July 9, 2012
ROHIT KUMAR Vs. STATE OF U P
January 4, 2012
ROHIT SRIVASTAVA Vs. STATE OF U P
January 12, 2012
ROHIT SRIVASTAVA Vs. STATE OF U P
May 28, 2012
ROMAN CATHOLIC DIOCESE OF AGRA LIMITED Vs. RAJENDRA SINGH
February 4, 2012
ROOP Vs. COMMISSIONER OF INCOME TAX
March 2, 2012
ROSHAN LAL Vs. RISHI PAL SINGH
October 18, 2012
RT. REV. A.R. STEPHEN, BISHOP OF LUCKNOW Vs. NAGAR NIGAM, ALLAHABAD
April 3, 2012
RUBI SINGH Vs. STATE OF U P
August 23, 2012
RUBY Vs. STATE OF UP
May 9, 2012
RUGTA PROJECTS LTD Vs. GOVERNMENT OF UTTAR PRADESH
April 20, 2012
RUKUMANI DEVI Vs. STATE OF U P
May 23, 2012
RUPESH KUMAR AND OTHERS Vs. STATE OF U.P. & ANOTHER
January 13, 2012
RUSTAM ALI AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 16, 2012
S M DUTTA Vs. STATE OF UTTAR PRADESH
May 7, 2012
S P SRIVASTAVA Vs. STATE OF U P AND ANOTHER
August 21, 2012
S. TEWARI Vs. COMMISSINER-II VARANASI DIVISION VARANASI
July 3, 2012
S.B.A. BHATTI (SETH BASHIR AHMAD BHATTI) Vs. STATE OF U.P.,THRU. SECRETARY URBAN LAND CEILING & OTHERS
February 14, 2012
S.J.H. RIZVI Vs. U.P. AVAS EVAM VIKAS PARISHAD
February 21, 2012
S.K. AGARWAL Vs. CENTARL BUREAU OF INVESTIGATION DELHI
October 19, 2012
S.RAVIS Vs. JUDGE SMALL CAUSE COURTS
November 23, 2012
S.S. CARGO MOVERS Vs. STATE OF U.P.
September 21, 2012
S.S. DIXIT Vs. SAROJ BHARGAVA
May 22, 2012
S.S. DIXIT Vs. SMT. SAROJ BHARGAVA AND ORS.
January 13, 2012
SABHAJEET SINGH Vs. STATE OF U P
February 15, 2012
SABHAPATI PANDEY Vs. STATE OF U P
January 12, 2012
SABHAPATI PATHAK S/O LATE INDAR PAL PATHAK Vs. STATE OF U.P. THRU PRIN. SECY. IRRIGATION AND OTHERS
May 3, 2012
SACHCHIDANAND GUPTA (SACHCHEY) [P.I.L.] CIVIL Vs. UNION OF INDIA THRU. SECY., MINISTRY OF RURAL DEVELOPMENT AND ORS.
February 14, 2012
SACHIN Vs. STATE OF U P
February 7, 2012
SACHIN Vs. ROHIT MILK ENTERPRISES
July 25, 2012
SACHIN NURSING HOME Vs. REGIONAL P F COMMISSIONER
October 19, 2012
SACHIN RANA Vs. STATE OF U P
February 1, 2012
Sachin Rana and anothers Vs. State of U.P.and others
February 1, 2012
Sachin Through Legal Guardian Pitam Singh Vs. State of U.P.and others
February 7, 2012
SADANAND MISHRA Vs. RAVINDRA SINGH
January 25, 2012
SADDAM Vs. THE STATE OF U.P.
June 1, 2012
SADHANA SHARMA Vs. STATE OF U P
January 11, 2012
SADHNA SRIVASTAVA Vs. STATE OF U.P. THROUGH PRIN. SECY. REVENUE, CIVIL SECTT. LKO & ORS.
January 20, 2012
SADIQ ALI Vs. SMT. ZAIBUN NISA AND ANOTHER
October 18, 2012
SAEED AHMAD Vs. TEHSILDAR, SHAHJAHANPUR
April 11, 2012
SAEED AHMAD Vs. INAYAT ULLAH
February 13, 2012
SAFIQUE Vs. STATE OF U.P. AND OTHERS
January 13, 2012
SAFIULLAH @ MOHD. SAFI Vs. A.D.J., COURT NO. 4, DEORIA AND OTHERS
August 9, 2012
SAGEER Vs. STATE
January 5, 2012
SAHAJRAM MAURYA Vs. STATE OF U P
October 18, 2012
SAHANGI Vs. KHURAI
April 30, 2012
SAHEB BUX Vs. ADDL COMMISSIONER
August 29, 2012
SAHKARI GANNA VIKAS SAMITI LTD. Vs. RENT CONTROL AND EVICTION OFFICER AND ANR.
September 10, 2012
SAIDA BANO Vs. VII ADDITIONAL DISTRICT JUDGE GORAKHPUR
August 9, 2012
SAIDA BEGUM Vs. DEPUTY DIRECTOR OF CONSOLIDATION MUZAFFAR NAGAR
January 9, 2012
SAIYAD MUSTAQ ALI Vs. STATE OF U P
November 27, 2012
SAJAL GARAG Vs. STATE OF U P
May 22, 2012
SAJAN SAHAJWANI & ANOTHER Vs. DHARAMDAS SINDHI
January 12, 2012
SAJID MAQSOOD Vs. 4TH ADDTIONAL DISRICT JUDGE RAMPUR
July 26, 2012
SAJRUNNISHA Vs. DISTRICT JUDGE
November 22, 2012
SAKEENA BANO Vs. STATE OF U P
March 16, 2012
SALAHUDDIN QURESHI Vs. NASIM AIJAZ
August 9, 2012
SALEEM AND ANR. Vs. STATE OF U.P. AND ANR.
January 13, 2012
SALIL KUMAR Vs. KHOOBCHAND
March 26, 2012
SALIM ALIAS TUNDAL Vs. STATE OF U P
August 3, 2012
SALIM KHAN Vs. STATE OF UP
May 25, 2012
SALMAN AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
January 11, 2012
SAMAR SINGH Vs. STATE OF U P
April 27, 2012
SAMAY LAL Vs. CHHOTE LAL (DECEASED) AND OTHERS
February 21, 2012
SAMAY SINGH Vs. HINDUSTAN PETROLEUM CORPORATION LTD
July 3, 2012
SAMEEM Vs. STATE OF U.P.
November 23, 2012
SAMER DAS Vs. STATE OF U P THROUGH SECRETORY REVENUE LUCKNOW
January 13, 2012
SAMIULLAH Vs. STATE OF U P
May 29, 2012
SAMLA DEVI MISHRA Vs. NATIONAL INSURANCE CO LTD
October 9, 2012
SAMPURNANAND Vs. COMMISSIONER GORAKHPUR DIVISION GORAKHPUR
March 13, 2012
SAMSUNG INDIA ELECTRONICS PVT. LTD. Vs. COMMR. OF CUS. & C. EX. (APPEALS)
July 24, 2012
SANDEEP KOHLI Vs. COMMISSIONER OF INCOME TAX
July 19, 2012
SANDEEP KUMAR Vs. THE STATE OF U.P.
January 12, 2012
SANDHYA Vs. STATE OF U P
January 19, 2012
SANDHYA DEVI Vs. STATE OF U P
September 6, 2012
SANDHYA SINGH Vs. STATE OF U P
May 25, 2012
SANDHYA TRIPATHI AND OTHERS Vs. STATE OF U P & OTHERS
September 20, 2012
SANGAM LAL VERMA Vs. STATE
August 24, 2012
SANGAM LAL YADAV Vs. BRAHM SWARUP TIWARI
August 13, 2012
SANGRAM PAL S/O DAN BAHADUR Vs. STATE OF U.P.
December 12, 2012
SANJAI KUMAR SINGH Vs. STATE OF U P
May 11, 2012
SANJAY Vs. STATE OF U.P. AND ANR.
January 13, 2012
SANJAY AGRAWAL Vs. STATE OF U.P. THRU SECY. AND OTHERS
February 14, 2012
SANJAY KAMTHANIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL & OTHERS
January 16, 2012
SANJAY KUMAR Vs. STATE OF U P
June 1, 2012
SANJAY KUMAR Vs. STATE OF U P
February 8, 2012
SANJAY KUMAR AND OTHERS Vs. SHYAM PYARI DEVI AND OTHERS
November 5, 2012
SANJAY KUMAR ASHISH KUMAR SINHA Vs. STATE OF U P AND OTHERS
January 17, 2012
SANJAY KUMAR SINGH Vs. STATE OF U.P.
January 12, 2012
SANJAY KUMAR VERMA Vs. STATE OF U P
April 9, 2012
SANJAY MOHAN AND ETC. ETC. Vs. STATE OF U.P.
December 17, 2012
SANJAY RAJ Vs. STATE OF U.P.
December 3, 2012
SANJAY RIZVI Vs. MANAGING DIRECTOR KANPUR ELECTRICITY SUPPLY
April 20, 2012
SANJAY SOMANI Vs. STATE OF U P
August 23, 2012
SANJAY TIWARI AND OTHERS Vs. STATE OF U.P. THROUGH SECRETARY, DEPARTMENT OF SECONDARY EDUCATION AND OTHERS
May 25, 2012
SANJAY TIWARI AND OTHERS Vs. STATE OF U P AND OTHERS
May 27, 2012
SANJEEV KANSAL & OTHERS Vs. STATE OF U.P. & ANOTHER
January 12, 2012
SANJEEV SINHA Vs. STATE OF U P
July 9, 2012
SANJIV Vs. MAHABIR DIGAMBAR JAIN MANDIR
May 16, 2012
SANJU Vs. STATE OF U.P.
December 18, 2012
SANJU AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 12, 2012
SANJU SINGH Vs. STATE OF U P
January 30, 2012
SANKATA PRASAD AND ANOTHER Vs. STATE OF U.P.THROUGH SECY. HOUSING AND URBAN PLANNING & ORS.
January 19, 2012
SANNI Vs. STATE OF U P
February 9, 2012
SANOGI YADAV Vs. STATE OF U P
July 24, 2012
SANOJ Vs. STATE OF U P
March 29, 2012
SANT LAL Vs. STATE OF U P
October 31, 2012
SANT LAL SINGH Vs. STATE OF U P THRU COLLECTOR ALLAHABAD
October 9, 2012
SANT RAM Vs. 1ST A.D.J.
September 7, 2012
SANTOSH Vs. CHIRAUNJI
August 24, 2012
SANTOSH Vs. STATE OF U P
August 21, 2012
SANTOSH AHUJA & OTHERS Vs. IXTH A.D.J. KANPUR NAGAR & OTHERS
December 3, 2012
SANTOSH AND ANOTHER Vs. STATE OF U.P.
December 18, 2012
SANTOSH KUMAR Vs. MUKHYA KARYAPALAK
May 23, 2012
SANTOSH KUMAR Vs. STATE OF U P
August 27, 2012
SANTOSH KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION FARRUKHABAD CAMP KANNAUJ
February 2, 2012
SANTOSH KUMAR Vs. MUKHYA KARYAPALAK ADHIKARI
December 14, 2012
SANTOSH KUMAR Vs. RENT CONTROL AND EVICTION OFFICER/ADDL. CITY MAGISTRATE, 4TH AND ANR.
July 13, 2012
SANTOSH KUMAR & OTHERS Vs. STATE OF U.P. THRU SECY. (REVENUE) & OTHERS
January 13, 2012
SANTOSH KUMAR GARG Vs. PRESIDING OFFICER LABOUR COURT
April 18, 2012
SANTOSH KUMAR MISHRA Vs. U P MADHYAMIK SHIKSHA SEVA AYOG
September 11, 2012
SANTOSH KUMAR SINGH Vs. STATE OF U.P. AND ANOTHER
January 16, 2012
SANTOSH KUMAR TRIPATHI Vs. DISTRICT INSPECTOR OF SCHOOLS, KANPUR
October 9, 2012
SANTOSH KUMARI Vs. 4TH ADDITIONAL, DISTICT JUDGE
September 14, 2012
SANTOSH KUMARI ANAND Vs. U P POWER CORPN VIDYUT TRANSMISSION KHAND
February 28, 2012
SANTOSH MITTAL Vs. STATE OF U P
September 25, 2012
SANTOSH NAI S/O OJHA NAI Vs. STATE OF U.P.
December 20, 2012
SANTOSH SONKAR AND OTHERS Vs. STATE OF U.P. & ANOTHER
January 11, 2012
SAPANA PANDEY AND ANOTHER Vs. STATE OF U P AND OTHERS
July 3, 2012
SARAFAT Vs. STATE OF U P
April 6, 2012
SARASWATI INTER COLLEGE PIPALHEDA, MUZAFFAR NAGAR Vs. STATE OF U P
September 4, 2012
SARAYA SUGAR MILLS LTD. Vs. COMMISSIONER OF C. EX.
March 20, 2012
SARDAR JAGJIT SINGH Vs. ADDL DISTRICT JUDGE COURT NO 12 LUCKNOW
January 10, 2012
SARDAR JOGINDAR SINGH Vs. OM PRAKASH AGNIHOTRI AND ANOTHER
March 15, 2012
SARDAR PATEL INSTITUTE OF TECHNOLOGY Vs. STATE OF U.P.
June 26, 2012
SARDENDU KUMAR PANDEY Vs. STATE OF U P THROUGH SECRETARY
January 10, 2012
SARFARAJ Vs. UNION OF INDIA
November 9, 2012
SARFARAZ AHMAD Vs. STATE OF U.P.
July 3, 2012
SARITA Vs. STATE OF U P
November 9, 2012
SARITA DEVI Vs. STATE OF U P
September 5, 2012
SARITA GOENKA AND ANOTHER Vs. STATE OF U P AND ANOTHER
January 11, 2012
SARJOO PRASAD Vs. HANS KUMAR SONKAR
September 20, 2012
SARLA GOEL Vs. SANGAM EDUCATIONAL SOCIETY, ALLHABAD
August 24, 2012
SARMAN LAL Vs. STATE OF U P
April 3, 2012
SAROJ Vs. STATE OF U P
May 8, 2012
SAROJ KUMAR Vs. SURESH CHANDRA
December 20, 2012
SAROJ SHARMA Vs. STATE OF U P
September 21, 2012
SAROJ VERMA Vs. STATE OF U P
September 6, 2012
SAROJANI DEVI Vs. DEPUTY COMMANDANT GENERAL HOME GUARDS HEAD QUARTER, LUCKNOW
February 27, 2012
SARVESH BABU & 60 ORS. Vs. STATE OF U.P. THROUGH PRIN. SECY. IRRIGATION DEPTT. LKO. & ORS.
February 3, 2012
SARVESH KUMAR Vs. RAJEEV KUMAR
January 31, 2012
SARVESH TIWARI Vs. STATE OF U P & OTHERS
August 17, 2012
SARVESH YADAV Vs. STATE OF U P
July 6, 2012
SARVJEET AGARWAL Vs. ARUN KUMAR AND ANOTHER
February 8, 2012
SARVODAY HIGH SCHOOL,ANGADPUR Vs. STATE OF U P
July 20, 2012
SAT SARUP CHETAN Vs. BADRUZZAMA ANSARI
September 12, 2012
SATENDRA Vs. STATE OF U P
February 29, 2012
SATENDRA KUMAR SINGH Vs. STATE OF U.P. AND OTHERS
March 2, 2012
SATENDRA KUMAR SINGH Vs. CHAIRMAN AND MANAGING DIRECTOR AND OTHERS
December 12, 2012
SATENDRA MANI TIWARI Vs. COMMISSIONER, GORAKHPUR DIVISION GORAKHPUR
March 21, 2012
SATENDRA PAL SINGH Vs. DWARIKA DAS
November 8, 2012
SATISH Vs. STATE OF U P
January 9, 2012
SATISH Vs. STATE OF U P
July 9, 2012
SATISH CHANDRA Vs. LATHWAR WALI
February 23, 2012
SATISH CHANDRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION BANDA CAMP HAMIRPUR AND ORS.
January 3, 2012
SATISH KUMAR Vs. PRESCRIBED AUTHORITY/JUDGE SMALL CAUSES COURT
October 9, 2012
SATISH KUMAR Vs. U P JAL VIDYUT NIGAM LIMITED
February 28, 2012
SATISH KUMAR Vs. ADDITIONAL DISTRICT
October 10, 2012
SATISH KUMAR Vs. STATE OF U P
March 30, 2012
SATISH KUMAR RAI Vs. UNION OF INDIA
July 3, 2012
SATISH KUMAR SHARMA Vs. UNION OF INDIA
April 30, 2012
SATISH SOLOMAN AND ANOTHER Vs. JUDGE, SMALL CAUSES/ADDL. DISTRICT JUDGE, GHAZIABAD AND ANOTHER
August 21, 2012
SATNAM KAUR Vs. STATE OF U P
September 6, 2012
SATYA NARAIN Vs. STATE OF U.P. THRU. SECY. NAGAR VIKAS & ORS.
January 19, 2012
SATYA NARAIN @ BANTU Vs. STATE OF U.P. & ANOTHER
January 13, 2012
SATYA NARAIN TIWARI Vs. STAFF SELECTION COMMISSION
May 10, 2012
SATYA NARAIN TIWARI Vs. PT. NEELKANTH TRUST
July 16, 2012
SATYA NARAIN YADAV Vs. STATE OF U P
January 24, 2012
SATYA NARAYAN SINGH Vs. A.C.J./A.C.J.M.IIIRD,SULTANPUR
December 4, 2012
SATYA PAL Vs. STATE OF U P
July 3, 2012
SATYA PAL Vs. STATE OF U.P. AND OTHERS
September 19, 2012
SATYA PRAKASH & 12 ORS. Vs. STATE OF U.P. THROUGH PRIN. SECY. DEPTT. OF IRRIGATION LKO.
February 1, 2012
SATYA PRAKASH AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 13, 2012
SATYA PRAKASH SAXENA Vs. REGIONAL HIGHER EDUCATION OFFICER
April 6, 2012
SATYA PRAKASH SINGH Vs. STATE OF U P
May 29, 2012
SATYA VIJAY Vs. STATE OF U P
April 6, 2012
SATYABHAN Vs. STATE OF U.P.
May 24, 2012
SATYAVEER AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 16, 2012
SATYAVEER SINGH @ SATTO AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 13, 2012
SATYENDER KAUR Vs. STATE OF U P
May 24, 2012
SAURABH GUPTA Vs. STATE OF U.P
September 11, 2012
SAURABH GUPTA Vs. UP POWER CORPORATION LTD
May 1, 2012
SAURABH KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS BALLIA
April 25, 2012
SAURABH VAISHYA AND ANOTHER Vs. STATE OF U.P. AND OTHERS
January 16, 2012
SAVINA Vs. STATE OF U P
July 19, 2012
SAVITA DEVI Vs. SANTOSH KUMAR SHARMA
October 18, 2012
SAVITA SHUKLA Vs. STATE OF U P
July 27, 2012
SAVITRI DEVI Vs. RAMESH CHANDRA
April 20, 2012
SAVITRI DEVI Vs. 10TH ADDL DISTT & SESS
September 10, 2012
SAVITRI DEVI AND ANR. Vs. RAM NARESH AND OTHERS
December 10, 2012
SAVITRI SINGH Vs. STATE OF U.P. THR. SECY BAL VIKAS AND 4 ORS.
January 12, 2012
SAVVY HOME PRIVATE LIMITED Vs. STATE OF U P
August 13, 2012
SAYEED AHMAD AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 12, 2012
SAYYAD MEHROZ ZAFRI Vs. STATE OF U.P. AND ANOTHER
January 13, 2012
SECRETARY JHANSI Vs. CHANDRA PRAKASH
October 12, 2012
SEEMA MATHUR AND OTHERS Vs. ALOK MATHUR
December 5, 2012
SEEMA SINGH Vs. STATE OF U P AND OTHERS
May 2, 2012
SEEMANT AHALAWAT Vs. STATE OF U.P. AND OTHERS
January 12, 2012
SENIOR SUPERINTENDENT OF POST OFFICES Vs. BADRI PRASAD SETH
August 14, 2012
SGS CONSTRUCTION & DEVELOPERS PVT.LTD. Vs. UP AWAS AVEM VIKAS PARISHAD & 4 ORS.
January 6, 2012
SHAAN MOHAMMAD AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 13, 2012
SHABBIR BEG Vs. REHMAT BI AND OTHERS
March 13, 2012
SHABI HAIDER JAFRI Vs. JAVED USMANI
July 6, 2012
SHABIR KURAISHI AND ANOTHER Vs. STATE OF U.P. AND OTHERS
January 12, 2012
SHADI RAM Vs. RENT CONTROL AND EVICTION OFFICER
November 7, 2012
SHAHABUDDIN Vs. STATE OF U.P. AND ANOTHER
January 11, 2012
SHAHANSHAH Vs. STATE OF U.P. AND ANOTHER
January 16, 2012
SHAHBAZ AHMAD Vs. STATE OF U P
July 23, 2012
SHAHEN SHAH Vs. CIVIL JUDGE
September 19, 2012
SHAHNAZ BANO AND OTHERS Vs. AABITA KHATOON AND ANOTHER
December 1, 2012
SHAHWAIZ WARSI Vs. SMT. SAMRUN NISSAN (D) THROUGH L.RS.
August 13, 2012
SHAHZAD AHMAD KHAN Vs. STTATE OF U P
May 23, 2012
SHAHZADEY KHAN Vs. UNION OF INDIA
March 29, 2012
SHAILENDRA KUMAR SINGH Vs. ADDL COMMISSIONER
April 12, 2012
SHAILENDRA SINGH Vs. UNION OF INDIA & OTHERS
January 12, 2012
SHAILJA KRISHNA Vs. PRINCIPAL JUDGE FAMILY COURT FAIZABAD
May 17, 2012
SHAKEEL Vs. STATE OF U.P.
January 13, 2012
SHAKEEL AHMAD Vs. D I O S BASTI
January 2, 2012
SHAKEEL AHMAD & OTHERS Vs. STATE OF U.P. & ANOTHER
January 11, 2012
SHAKEELA Vs. MEHBOOB ALI SIDDIQUI
September 10, 2012
SHAKIR AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 11, 2012
SHAKIR AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 16, 2012
SHAKTI ADVERTISING Vs. NAGAR NIGAM
September 20, 2012
SHAKUN UDYOG Vs. COMMISSIONER, TRADE TAX
October 9, 2012
SHAKUNTLA Vs. STATE OF U P
August 9, 2012
SHALINI ASHA CHOPRA Vs. CHAIRPERSON DEBTS RECOVERY APPELLATE TRIBUNAL
September 3, 2012
SHAMA PRAVEEN Vs. STATE OF U P
April 24, 2012
SHAMBHU NATH Vs. STATE OF U P
August 24, 2012
SHAMBHU SHARAN CHAUBEY Vs. STATE OF U P
July 25, 2012
SHAMINDER SINGH Vs. STATE OF U P & ANOTHER
October 19, 2012
SHAMSHAD AHMAD Vs. ABDUL HAMEED.
October 8, 2012
SHAMSHAD AND OTHERS Vs. STATE OF U.P. AND ANR.
January 12, 2012
SHAMSHUDDIN Vs. STATE OF U P
January 20, 2012
SHANKAR LAL Vs. BOARD OF REVENUE
September 13, 2012
SHANKAR LAL Vs. VINAY KUMAR NEKHARA
May 11, 2012
SHANKAR RAM Vs. SHUKALU
February 9, 2012
SHANKER LAL AGARWAL Vs. D.J., ALIGARH
August 27, 2012
SHANKER SINGH Vs. RAM PRAKASH
May 17, 2012
SHANTI DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATON
May 16, 2012
SHANTI DEVI Vs. STATE OF U P
September 21, 2012
SHANTI DEVI Vs. STATE OF U P
February 14, 2012
SHANTI DEVI Vs. ADDITIONAL DISTRICT JUDGE
October 3, 2012
SHANTI DEVI Vs. STATE OF U.P. AND ANOTHER
January 12, 2012
SHANTI DEVI (SMT.) Vs. XTH ADDL. DISTRICT JUDGE, VARANASI AND OTHERS
March 27, 2012
SHANTI LAL Vs. XVTH ADDL. D.J. LKO AND OTHERS
February 8, 2012
SHANTI PRAKASH Vs. ADDITIONAL COMMISSIONER
November 8, 2012
SHANTI PULSES Vs. COMMISSIONER, TRADE TAX
April 26, 2012
SHANTI SINGH Vs. SHYAM NARAIN GUPTA
November 29, 2012
SHARAD KUMAR SINGH Vs. KANHAIYA LAL MISHRA
August 24, 2012
SHARAD LAHOTI Vs. STATE OF U P
July 17, 2012
SHARAVAN KUMAR YADAV Vs. UNION OF INDIA
January 4, 2012
SHARDA DEVI Vs. A D J
September 13, 2012
SHARDA DEVI Vs. STATE OF U.P. THROUGH SECRETARY
December 5, 2012
SHARDA PRASAD SINGH Vs. STATE OF U P
October 12, 2012
SHARDA PRASAD VERMA Vs. STATE OF U.P. THR. HOME SECRETARY, U.P. CIVIL SEC. LKO & ORS.
March 12, 2012
SHARDA SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 12, 2012
SHARIF AHMAD Vs. CHAKSHU AND ASSOCIATE
April 4, 2012
SHASHI BHUSHAN SINGH & 27 ORS. Vs. STATE OF U.P. THROUGH PRIN. SECY. IRRIGATION DEPTT. GOVT. OF
February 1, 2012
SHASHI KANT BAJPAI Vs. STATE OF U.P.
April 6, 2012
SHASHI KANT RAI Vs. STATE OF U.P.
May 16, 2012
SHASHI KIRAN Vs. STATE OF U.P.
December 10, 2012
SHASHI KUMAR DWIVEDI Vs. STATE OF U.P
October 11, 2012
SHASHI PRABHA DWEVEDI Vs. BANARAS HINDU UNIVERSITY
January 10, 2012
SHASHTHI DUTT SHASTRI Vs. STATE OF U P
May 15, 2012
SHAUKAT ALI & OTHERS Vs. ADDL DISTRICT & SESSIONS JUDGE, ANPARAOBRA & OTHER
March 1, 2012
SHAUKIN Vs. STATE OF U P
May 15, 2012
SHEEL CHANDRA Vs. RENT CONTROL AND EVICTION OFFICER LALITPUR
January 2, 2012
SHEESHPAL Vs. ADDITIONAL COMMISSIONER BARELLY REGION
January 9, 2012
SHEFALI CHATTERJI Vs. ADDTIONAL DISTRICT JUDGE VARANASI
July 26, 2012
SHEO DAS Vs. RAM JIYAWAN RAM
October 18, 2012
SHEO KUMAR (SINCE DECEASED AND SUBSTITUTED BY HIS LEGAL HEIRS) Vs. XITH A.D. AND SESSIONS JUDGE AND ANOTHER
December 3, 2012
SHEO KUMAR SHARMA Vs. JT DIRECTOR OF EDUCATION VARANASI
August 31, 2012
SHEO NANDAN SAHAI Vs. SENIOR REGIONAL MANAGER P.N.B
March 22, 2012
SHEODAAN SINGH Vs. STATE OF U.P. AND OTHERS
January 12, 2012
SHEONATH Vs. D.I.O.S.
April 20, 2012
SHEOPAL SINGH Vs. CHHIDDU SINGH
July 16, 2012
SHEORAJ SINGH Vs. STATE OF U P
August 8, 2012
SHER BAHADUR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION,PRATAPGARH
October 5, 2012
SHER SINGH AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 13, 2012
SHESH DUTT PANDEY Vs. STATE OF U P
May 2, 2012
SHIBBO Vs. STATE OF U.P. THRU SECY. DEPTT OF ENERGY AND OTHERS
January 12, 2012
SHIMBHU SINGH Vs. STATE OF U.P
November 1, 2012
SHISHIR GUPTA AND OTHERS Vs. STATE OF U.P. AND ANOTHER
March 2, 2012
SHITLA PRASAD SRIVASTAVA Vs. STATE OF U P
August 21, 2012
SHIV ANJALI SRIVASTAVA Vs. UNIVERSITY OF ALLAHABAD
August 28, 2012
SHIV BAHADUR YADAV Vs. STATE OF U P
November 29, 2012
SHIV BEHARI Vs. GOVIND KUMAR GUPTA
October 8, 2012
SHIV BHUSHAN TRIPATHI AND OTHERS Vs. SMT. SAROJNI DEVI AND OTHERS
January 12, 2012
SHIV CHARAN Vs. KM. NIRJA AND OTHERS
September 28, 2012
SHIV CHARAN SINGH Vs. ADDITIONAL COMMISSIONER (JUDICIAL) MEERUT DIVISION
July 10, 2012
SHIV GOVIND SHUKLA Vs. STATE OF U P
September 28, 2012
SHIV JEE LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAREILLY
January 10, 2012
SHIV KANT ALIAS PAPPAN Vs. STATE OF U P
November 1, 2012
SHIV KUMAR Vs. STATE OF U P
March 21, 2012
SHIV KUMAR Vs. STATE OF U.P. & OTHERS
January 13, 2012
SHIV KUMAR Vs. STATE OF U P & OTHERS
March 2, 2012
SHIV KUMAR & OTHERS Vs. ADDITIONAL COMMISSIONER (JUDICIAL), MEERUT REGION MEERUT & ORS.
February 9, 2012
Shiv Kumar and Others Vs. State of U.P.
March 21, 2012
SHIV KUMAR AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 12, 2012
SHIV KUMAR DUBEY Vs. STATE OF U P
February 24, 2012
SHIV KUMAR RUNGTA Vs. STATE OF U P
August 31, 2012
SHIV KUMAR SINGH YADAV Vs. ADDITIONAL DIRECTOR
August 3, 2012
SHIV KUMARI Vs. STATE OF U P
May 24, 2012
SHIV NAIK Vs. ADDITIONAL COMMISSIONER JUDICIAL FAIZABAD DIVISION FAIZABAD
March 20, 2012
SHIV NARAIN Vs. STATE OF U P AND ANR
April 27, 2012
SHIV NARAIN BARBAR Vs. KEDAR NATH SAHU
April 9, 2012
SHIV NARAIN RATHORE Vs. IVTH. A.D.J. AND OTHERS
October 1, 2012
SHIV NARAIN TRIPATHI Vs. STATE OF U.P. & OTHERS
January 12, 2012
SHIV NAYAK SINGH Vs. RAM AUTAR
July 26, 2012
SHIV POOJAN TRIPATHI Vs. STATE OF U.P.
October 4, 2012
SHIV PRASAD @ NATE Vs. ADDL DIST JUDGE AND OTHERS
September 18, 2012
SHIV PRATAP SINGH Vs. STATE OF U.P THRU PRINCIPAL SECY., HOME., AND OTHERS
April 23, 2012
SHIV PUJAN YDADAV AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 20, 2012
SHIV RAM Vs. STATE OF U.P. AND OTHERS
January 13, 2012
SHIV RAM KUSHWAHA Vs. STATE OF U.P.THROUGH PRINCIPAL SECY. DEPT. OF HOME LUCKNOW
February 6, 2012
SHIV SEWAK SINGH Vs. STATE OF U P
May 25, 2012
SHIV SHANKAR Vs. COMMISSIONER BAREILLY
May 11, 2012
SHIV SHANKAR GUPTA Vs. R.C. AND E.O./DISTRICT MAGISTRATE AND ANOTHER
October 18, 2012
SHIV SHANKAR PRASAD Vs. CHANCHAL ALIAS CHAMELI
January 3, 2012
SHIV SHANKER LAL Vs. COMMISSIONER AND ORS.
August 30, 2012
SHIVA NAND SINGH Vs. STATE OF U.P. & OTHERS
January 12, 2012
SHIVALIK COAL TRADERS Vs. UNION OF INDIA
October 12, 2012
SHIVCHARAN MAURYA Vs. ADDITIONAL DISTRICT JUDGE
December 19, 2012
SHIVENDRA BAHADUR PAL AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 13, 2012
SHIVRAJ SINGH Vs. STATE OF U P
June 15, 2012
SHOBHA CHANDRA Vs. U.P. INDUSTRIAL CO-OPERATIVE ASSOCIATION LTD
March 2, 2012
SHOBHA SRIVASTAVA Vs. UNIVERSITY OF ALLAHABAD
March 23, 2012
SHOBHAWATI MISHRA Vs. GYANMATI
May 4, 2012
SHODAN SINGH Vs. ADDITIONAL COMMISSIONER
September 28, 2012
SHRAVAN KUMAR Vs. STATE OF U.P. AND ANOTHER
January 12, 2012
SHRAWAN KUMAR Vs. NIRMALA MAUJI LAL
December 4, 2012
SHREE DEV Vs. STATE OF U.P.
September 27, 2012
SHREE PAL Vs. STATE OF U P
July 25, 2012
SHREE PRAKASH Vs. STATE OF U P
August 29, 2012
SHREE SATYA NARAIN TULSI MANAS MANDIR Vs. WORKMAN COMPENSATION COMMISSIONER & ANOTHER
January 4, 2012
SHRI BHAWAN & ANOTHER Vs. STATE OF U.P.
January 20, 2012
SHRI GANDHI JUNIOR HIGH SCHOOL Vs. STATE OF U P
August 30, 2012
Shri James N.Chand, aged about 62 years Vs. State of Uttarakhand
January 4, 2012
SHRI KRISHNA JANKA DEVI DEGREE COLLEGE RURA RAMABAI NAGAR Vs. STATE OF U.P.
June 26, 2012
SHRI P.C. PATHAK AND ANOTHER Vs. STATE OF U.P. AND OTHERS
January 16, 2012
SHRI SANJAY GUPTA Vs. SHRI RAM KISHORE GUPTA AND OTHERS
October 1, 2012
SHRIKANT BHARDWAJ Vs. STATE OF U P
October 8, 2012
SHRIKANT PANDEY Vs. RAMSHABAD MISHRA
December 3, 2012
SHRUTI GARG Vs. CHHATRAPATI SHAHU JI MAHARAJ MEDICAL UNIVERSITY AN
August 17, 2012
SHUBHAM TRADERS Vs. COMMISSIONER OF COMMERCIAL TAX
September 6, 2012
SHWETA SINGH Vs. STATE OF U P
August 29, 2012
SHWETA SINGH Vs. STATE OF U P
April 5, 2012
SHWETAMBARI SHUKLA Vs. STATE OF U P AND OTHERS
May 9, 2012
SHYAM BABOO PANDEY Vs. STATE OF U P
January 6, 2012
SHYAM BEHARI LAL Vs. STATE
February 9, 2012
SHYAM BIHARI CHOUHAN & OTHERS Vs. STATE OF U.P.
January 16, 2012
SHYAM CHANDRA PATHAK Vs. U P STATE FOOD AND ESSENTIAL COMMODITIES CORPORATION
February 3, 2012
SHYAM JI CHAUBEY Vs. DIRECTOR GENERAL OF POLICE
April 6, 2012
SHYAM KARAN Vs. STATE OF U P
July 27, 2012
SHYAM KUMAR DWIVEDI Vs. STATE OF U.P.
February 14, 2012
SHYAM LAL Vs. STATE OF U P
October 18, 2012
SHYAM LAL JAIN Vs. ROHIT KUMAR JAIN
September 6, 2012
SHYAM LAL KANAUJIA Vs. STATE OF U P
January 24, 2012
SHYAM MANOHAR GUPTA Vs. STATE OF U P
December 6, 2012
SHYAM MOHAN SINGH Vs. VISHRAM RATHORE AND ANR.
January 18, 2012
SHYAM NARAIN SINGH Vs. STATE OF U P
September 13, 2012
SHYAM RANG DWIVEDI Vs. STATE OF U P
January 5, 2012
SHYAM SINGH Vs. STATE OF U.P. & ANOTHER
January 11, 2012
SHYAM SINGH Vs. STATE OF U P
August 23, 2012
SHYAM SINGH AHERIA Vs. AWADHESH KUMAR, IIND ADDL C J M
May 21, 2012
SHYAM SINGH AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 12, 2012
SHYAM SINGH KUSHWAHA Vs. STATE OF U P
March 27, 2012
Shyama Ice and Cold Storage (P) Ltd.and Others Vs. Syndicate Banks and Another
February 29, 2012
SHYAMA LAL Vs. STATE OF U P
February 9, 2012
SHYAMLEELA DEVELOPMENT PVT LTD Vs. ANIL KUMAR SINGH
January 7, 2012
SHYAU PRASAD @ ALWAR Vs. STATE OF U.P.
May 16, 2012
SIBTE HASAN Vs. STATE OF U P
November 2, 2012
SIDDHANT MAHAJAN Vs. COMMISSIONER, MEERUT AND ANOTHER
January 12, 2012
SIDDHARTH TRIPATHI Vs. C B I
July 16, 2012
SIKANDAR Vs. ADDITIONAL DISTRICT JUDGE CT. NO. 4 AND ANOTHER
March 2, 2012
SILK AND KAPDA KARMCHARI UNION Vs. DEPUTY LABOUR COMMISSIONER
July 4, 2012
SINCHAI SANGH NICHLI GANGA NAHAR, KANPUR Vs. STATE OF U.P.
November 23, 2012
SINGH GRAMODYOG INT BHATTA Vs. COMMISSIONER, TRADE TAX, LUCKNOW
May 7, 2012
SINGH PRATAP DEV Vs. STATE OF U.P. THROUGH PRIN. SECY. DEPTT. OF MINORITIES WELFA
January 12, 2012
SIPAHI LAL AND ORS. Vs. STATE OF U.P. AND ORS.
January 12, 2012
SIRAZUDDIN AND OTHERS Vs. STATE OF U P & ANOTHER
September 7, 2012
SITA DEVI AND OTHERS Vs. MITHILESH DIKSHIT AND OTHERS
July 24, 2012
SITA KUMAR Vs. STATE OF U P
July 3, 2012
SITA KUMARI Vs. STATE OF UP
December 4, 2012
SITA RAM Vs. STATE OF U.P.
January 12, 2012
SITA RAM BIJPURIYA Vs. STATE OF U.P. AND OTHERS
October 9, 2012
SITA RAM VERMA Vs. STATE OF U P
March 16, 2012
SITAPATI Vs. STATE OF U P
January 3, 2012
SITARAM VISHWAKARMA Vs. ENGINEER IN CHIEF
July 13, 2012
SIYA DULARI Vs. ADDITIONAL COMMISSIONER, LUCKNOW & 4 ORS
September 7, 2012
SIYA RAM YADAV Vs. STATE OF U P
July 3, 2012
SMART BUILDERS LUCKNOW Vs. COMMISSIONER CENTRAL EXCISE & SERVICE TAX, LUCKNOW
October 30, 2012
SMT SEEMA AGARWAL Vs. SMT PRIMILA
January 12, 2012
SMT. ANITA AND ANOTHER Vs. STATE OF U.P. AND OTHERS
January 12, 2012
SMT. ARCHANA GARG Vs. STATE OF U.P.
April 25, 2012
SMT. BELA DEVI @ CHANDRAKALA DEVI Vs. SMT. CHAMELI DEVI AND ANOTHER
May 15, 2012
SMT. BUDIYA AND ANOTHER Vs. STATE OF U.P. THRU SECY. AND OTHERS
January 12, 2012
SMT. CHANDRAWATI AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 12, 2012
SMT. DEEPTI CHATURVEDI AND ANOTHER Vs. STATE OF U.P. AND OTHERS
January 13, 2012
SMT. DEEPTI MATHUR AND ANR. Vs. STATE OF U.P. AND OTHERS
January 13, 2012
SMT. DUROPADI DEVI Vs. STATE OF U.P.
January 4, 2012
SMT. FAGUNI AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 12, 2012
SMT. GAYATRI DEVI AND OTHERS Vs. NATIONAL INSURANCE CO. LTD. AND OTHERS
September 19, 2012
SMT. IDDA AND OTHERS Vs. SMT. MADAR SHAH AND OTHERS
January 20, 2012
SMT. JAGRANI DEVI Vs. ARVIND PANDEY
February 9, 2012
SMT. KAMLA DEVI AND OTHERS Vs. STATE OF U.P. AND OTHERS
December 7, 2012
SMT. KAMLESH AND ANOTHER Vs. STATE OF U.P. AND OTHERS
November 9, 2012
SMT. KAVITA DWIVEDI Vs. REGIONAL ASSISSTANT DIRECTOR, BASIC EDUCATION AND OTHERS
January 12, 2012
SMT. KIRAN Vs. STATE OF U.P. AND ANOTHER
November 19, 2012
SMT. KISHWAR JAHAN AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 11, 2012
SMT. LALITA AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 13, 2012
SMT. LALTI DEVI Vs. IVTH A.D.J.
July 25, 2012
SMT. MAMTA Vs. STATE OF U.P. AND ANOTHER
January 13, 2012
SMT. MANUARA BEGUM AND OTHERS Vs. NATIONAL INSURANCE CO. LTD., THROUGH ITS DIVISIONAL MANAGER AND OTHERS
September 19, 2012
SMT. MEENAKSHI @ JOOLI AND OTHERS Vs. STATE OF U.P. AND OTHERS
February 7, 2012
SMT. MEENAKSHI @ JOOLI AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 12, 2012
SMT. MEENAKSHI @ PINKI AND ANOTHER Vs. STATE OF U.P. AND OTHERS
October 9, 2012
SMT. MEERA BARNWAL Vs. STATE OF U.P. AND OTHERS
February 15, 2012
SMT. MEERA DEVI AND ANOTHER Vs. GOPAL KOKULESHWAR JI MAHARAJ
January 10, 2012
SMT. MUNNI DEVI Vs. RAGHUBIR SARAN (D) AND OTHERS
August 8, 2012
SMT. MURTAZA BANO Vs. STATE OF U.P. THRU SECY. REVENUE & 17 ORS.
February 9, 2012
SMT. NEETA SHARMA Vs. STATE OF U.P. THRU THE SECRETARY (REVENUE) AND ANOTHER
January 12, 2012
SMT. NEETOO VERMA THRU HER HUSBAND SRI MAHADEV AND ANOTHER Vs. STATE OF U.P. AND OTHERS
January 12, 2012
SMT. PANCHI AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 12, 2012
SMT. PINKI & OTHERS Vs. STATE OF U.P. & OTHERS
January 13, 2012
SMT. POORAN DEVI @ BAKUNTHI DEVI AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 13, 2012
SMT. PREMWATI DEVI Vs. VIJAY KUMAR SOLANKI
July 24, 2012
SMT. PUSHPA & ANOTHER Vs. STATE OF U.P. & OTHERS
January 13, 2012
SMT. RAGINI BHAGAT Vs. SMT. KARISHMA SAXENA
February 6, 2012
SMT. RAJ LAXMI SRIVASTAVA & OTHERS Vs. STATE OF U.P. & ANOTHER
January 16, 2012
SMT. RAJBALA AND ANOTHER Vs. ADESH KUMAR AND ANOTHER
August 22, 2012
SMT. RAMRATI DEVI AND ANOTHER Vs. STATE OF U.P. THRU SECY. AND OTHERS
January 12, 2012
SMT. RASHMI SINGH Vs. PRAVEEN KUMAR SACHAN
September 28, 2012
SMT. RENU TRIPATHI Vs. PRESCRIBED AUTHORITY/2ND ADDITIONAL JUDGE SMALL CAUSES
August 27, 2012
SMT. RESHMA BANO Vs. STATE OF U.P. AND ANOTHER
January 16, 2012
SMT. ROOP RANI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SITAPUR CAMP KHERI
January 12, 2012
SMT. RUBINA DEVI Vs. STATE OF U.P. AND OTHERS
January 12, 2012
SMT. SADHANA PUNDEER Vs. UNION OF INDIA AND OTHERS
December 17, 2012
SMT. SAFIA BEGUM Vs. THE ADDITIONAL COMMISSIONER (JDUCIAIL) AND OTHERS
January 12, 2012
SMT. SAHIDAN Vs. SHRI SHANKAR
January 9, 2012
SMT. SAKSHI TOMAR Vs. STATE OF U.P. AND OTHERS
November 7, 2012
SMT. SANJU DEVI Vs. UNION OF INDIA THRU G.M., NORTH CENTRAL RAILWAY AND ORS.
January 17, 2012
SMT. SAROJ Vs. STATE OF U.P. AND ANOTHER
January 6, 2012
SMT. SAVITRI DEVI Vs. STATE OF U.P. THR. PRIN SECY. REVENUE CIVIL SECTT. LKO
January 2, 2012
SMT. SAVITRI DEVI Vs. SMT. RAMAN LATA
July 12, 2012
SMT. SAVITRI MOHAN Vs. STATE OF U.P.
May 30, 2012
SMT. SEEMA AFTAB Vs. STATE OF U.P. AND ANOTHER
January 12, 2012
SMT. SEEMA DEVI AND ANOTHER Vs. ANIL MISHRA AND OTHERS
March 19, 2012
SMT. SEEMA MISHRA Vs. STATE OF U.P. AND ANOTHER
January 12, 2012
SMT. SHABNAM & OTHERS Vs. STATE OF U.P. & OTHERS
January 13, 2012
SMT. SHALALA CHATTERJE Vs. ADDITIONAL DISTRICT JUDGE, VARANASI AND ANOTHER
September 5, 2012
SMT. SHAMEEMA FIRDAUS Vs. STATE OF U.P. & OTHERS
January 13, 2012
SMT. SHAMIM FATIMA Vs. SMT. MAHMOOD FATIMA
January 13, 2012
SMT. SHANTI DEVI Vs. STATE OF U.P. THRU SECY. AND OTHERS
February 28, 2012
SMT. SHANTI DEVI Vs. STATE OF U.P. AND ANOTHER
January 16, 2012
SMT. SHANTI DEVI AND OTHERS Vs. SMT. RAMSHREE AND OTHERS
December 18, 2012
SMT. SHASHI BASOR AND ANOTHER Vs. STATE OF U.P. AND OTHERS
January 12, 2012
SMT. SHASHI GUPTA Vs. KISHAN SINGH
August 28, 2012
SMT. SHIV KUMARI AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE, COURT NO. 17, LUCKNOW AND OTHERS
September 28, 2012
SMT. SHIVANI AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 12, 2012
SMT. SIKHA AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 12, 2012
SMT. SIMLESH DEVI Vs. UNION OF INDIA AND OTHERS
January 12, 2012
SMT. SITA Vs. SMT. LALMANI DEVI & OTHERS
July 9, 2012
SMT. SUDHA TRIPATHI Vs. ARVIND SINGH DEV, PRINCIPAL SECRETARY, MEDICAL EDUCATION
January 17, 2012
SMT. SUMAN AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 13, 2012
SMT. SUMITRA DEVI AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 16, 2012
SMT. SUNAHARI DEVI AND OTHERS Vs. MUNAZIR HUSAIN AND OTHERS
June 25, 2012
SMT. SUSHMA SINGH Vs. STATE OF U.P. AND ANOTHER
January 12, 2012
SMT. TARA @ TAHIRA & ANOTHER Vs. STATE OF U.P. AND OTHERS
January 16, 2012
SMT. TARAWATI SHUKLA AND OTHERS Vs. DISTRICT JUDGE, LUCKNOW AND OTHERS
December 6, 2012
SMT. TRICHI & OTHERS Vs. STATE OF U.P. & OTHERS
January 13, 2012
SMT. UTTAMRAJEE Vs. D.D.C. & OTHERS
January 12, 2012
SMT. VIDYA YADAV Vs. STATE OF U.P. AND OTHERS
January 13, 2012
SMT. VINEETA KOHLI Vs. UTTAR PRADESH POWER CORPORATION
March 22, 2012
SMT. ZAIDA BEGUM AND OTHERS Vs. NATIONAL INSURANCE CO. LTD., THROUGH ITS DIVISIONAL MANAGER AND OTHERS
September 19, 2012
SMT. ZEENAT PARVEEN Vs. STATE OF U.P.
July 20, 2012
SMT.PRABHAWATI DEVI (DEAD) THROUGH L.RS. Vs. SMT. CHAMPA DEVI
July 16, 2012
SOCIETY OF IDEAL EDUCATION & RURAL DEVELOPMENT Vs. STATE OF U.P. THRU SECY. AND OTHERS
January 12, 2012
SOHAN RAM Vs. STATE OF U P
May 11, 2012
SOHAN SINGH Vs. STATE OF UP
September 14, 2012
Sohan Singh @ Mallu (Dead) and others Vs. Prescribed Authority No.2/Addl.Civil Judge (S.D.), Agra and others
January 19, 2012
SOHAN SINGH ALIAS MALLU DEAD Vs. PRESCRIBED AUTHORITY NO 2/ADDL CIVIL JUDGE S D AGRA
January 19, 2012
SOHANLAL GAUTAM ALIAS VIRENDRA Vs. PRINCIPAL JUDGE FAMILY COURT
September 7, 2012
SOHRAB KHAN Vs. STATE OF U P
June 4, 2012
SOM NATH HONDA Vs. RAVINDRA SHANKAR DIXIT
September 3, 2012
SOM SINGH Vs. SANTOSHI DEVI
July 9, 2012
SOMNATH Vs. STATE OF U P
February 8, 2012
SOMPAL Vs. STATE OF UTTAR PRADESH
November 8, 2012
SONI SACHAN Vs. STATE OF U.P. AND OTHERS
February 3, 2012
SONIKA JAIN Vs. STATE OF U P
October 16, 2012
SONIYA & OTHERS Vs. STATE OF U.P. & ANOTHER
January 12, 2012
SONPAL Vs. STATE OF U P
August 31, 2012
SONU PASWAN Vs. STATE OF U P
May 30, 2012
SOORAJ PAL AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
January 16, 2012
SR. BRANCH MANAGER, L.I.C. OF INDIA Vs. COMMISSIONER OF INCOME TAX, VARANASI
April 18, 2012
SREE KRISHNA Vs. DY DIRECTOR OF CONSOLIDATION
April 9, 2012
SRI HARESH BABU Vs. STATE OF U P
September 3, 2012
SRI KHADESHWARI BABA JAN KALYAN SAMITI AND ANOTHER Vs. STATE OF U.P. AND OTHERS
September 13, 2012
SRI KHALEEK UZ ZAMA Vs. SMT. SHABNAM BAHAR AND ANR.
January 9, 2012
SRI LAL SINGH Vs. THE STATE OF U.P. AND OTHERS
March 2, 2012
SRI RAM Vs. ADDITIONAL DISTRICT JUDGE
September 13, 2012
Sri Ram Murti Sharma Vs. 1st Additional Civil Judge Aligarh and others
March 16, 2012
SRI RAM S/O MITHAI LAL Vs. STATE OF U.P. THRU SECY. HOUSING & URBAN PLANNING & ORS.
January 24, 2012
SRI ZAMEER UDDIN AND OTHERS Vs. GOVIND SHANKAR KHANNA AND OTHERS
January 13, 2012
STAE OF U P Vs. DAL CHAND ALIAS JHANDU
February 23, 2012
STANDARD HIND COMPANY Vs. CIT
April 27, 2012
STAR PAPER MILLS LTD Vs. DEPUTY DIRECTOR
January 20, 2012
STATE Vs. MOHD SARIF
July 9, 2012
STATE BANK OF INDIA AND ANOTHER Vs. LAKKHI CHANDRA PRASAD AND OTHERS
March 14, 2012
STATE OF HARYANA Vs. UNIVERSAL ART PRESS
October 8, 2012
STATE OF U P Vs. P O INDUSTRIAL TRIBUNAL
May 2, 2012
STATE OF U P Vs. UMESH CHANDRA VYAS
April 30, 2012
STATE OF U P Vs. UMA SHANKAR PARASHAR
May 24, 2012
STATE OF U P Vs. PRESIDING OFFICER
August 14, 2012
STATE OF U P Vs. SATYA PAL SINGH
December 6, 2012
STATE OF U P Vs. HARVEER SINGH ALIAS HARRU
March 13, 2012
STATE OF U P Vs. HARIBANSH PANDEY
July 5, 2012
STATE OF U P Vs. RAM KISHAN
September 24, 2012
STATE OF U P Vs. RAGHVENDRA TIWARI
July 5, 2012
STATE OF U P Vs. KRISHNA KUMAR
February 1, 2012
STATE OF U P Vs. AWADHESH KUMAR BHARTI
February 1, 2012
STATE OF U P Vs. RAM AJORE
January 9, 2012
STATE OF U P Vs. MOHAMMAD SAFIQ
January 20, 2012
STATE OF U P Vs. BHIM SINGH
March 2, 2012
STATE OF U P Vs. R K SONI
March 29, 2012
STATE OF U P Vs. BABLU
January 30, 2012
STATE OF U P Vs. RAM VRIKSHA
February 1, 2012
STATE OF U P Vs. SURESH GIRI
February 9, 2012
STATE OF U P Vs. JITENDRA DUBEY
February 21, 2012
STATE OF U P Vs. HARISH CHANDRA RAI
July 5, 2012
STATE OF U P Vs. SANTOSH SINGH
July 6, 2012
STATE OF U P Vs. AMIT
August 8, 2012
STATE OF U P Vs. RAKESH KUMAR AGNIHOTRI
July 3, 2012
STATE OF U P Vs. RADHEY LAL MAHESHWARI
August 23, 2012
STATE OF U P Vs. M/S. COROMANDAL ENGINEERING CO LTD
February 1, 2012
STATE OF U P Vs. RAM KISHAN
September 6, 2012
STATE OF U P Vs. VIJAY KUMAR TALWAR
September 6, 2012
STATE OF U P Vs. BIJAN ALIAS BIBI JAN
May 8, 2012
STATE OF U P Vs. KUNWAR SINGH
November 20, 2012
STATE OF U P Vs. STATE PUBLIC SERVICE TRIBUNAL
September 13, 2012
STATE OF U P Vs. ADDL COMMISSIONER MEERUT
July 23, 2012
STATE OF U P Vs. TARA SINGH JAISWAL
August 9, 2012
STATE OF U P Vs. GANGA DEVI
December 18, 2012
STATE OF U P Vs. DAL CHAND @ JHANDU
February 27, 2012
STATE OF U P Vs. JAHAN SINGH & OTHERS
January 11, 2012
STATE OF U P Vs. PRESIDING OFFICER
July 4, 2012
STATE OF U P Vs. MAHADEVI
April 4, 2012
STATE OF U P Vs. DHARAM PAL SINGH
April 4, 2012
STATE OF U P Vs. LABOUR COURT
July 19, 2012
STATE OF U P Vs. MOHARAM ALI & OTHERS
October 15, 2012
STATE OF U P Vs. NAMRATA SINGH
April 12, 2012
STATE OF U P Vs. SRI RAM
May 1, 2012
STATE OF U P Vs. RAM PRASAD SAXENA
August 14, 2012
STATE OF U P & ANOTHER Vs. ABDUL GAFFOOR & OTHERS
October 15, 2012
STATE OF U P & OTHERS Vs. SURENDRA SINGH & ANOTHER
July 3, 2012
STATE OF U P AND ANOTHER Vs. JAGDISH TIWARI AND OTHERS
July 5, 2012
STATE OF U P COLLECTOR LKO Vs. RADHEY LAL
October 29, 2012
STATE OF U P THROUGH DISTRICT Vs. COMMISSIONER
September 20, 2012
STATE OF U.P Vs. M.P. DANGA & ANOTHER
February 9, 2012
STATE OF U.P. Vs. RAM AVTAR SINGH & OTHERS
February 10, 2012
STATE OF U.P. Vs. SALEEM AKHTAR AND OTHERS
February 3, 2012
STATE OF U.P. Vs. TRIBHUWAN & OTHERS
January 3, 2012
STATE OF U.P. Vs. RAJ SINGH KUSHWAHA
December 7, 2012
STATE OF U.P. Vs. AJAY SINGH
September 28, 2012
STATE OF U.P. Vs. SUKHEY
November 2, 2012
STATE OF U.P. Vs. KAMLESH KUMAR TRIPATHI
October 31, 2012
STATE OF U.P. Vs. 5TH ADDITIONAL DISTRICT JUDGE
December 21, 2012
STATE OF U.P. Vs. VIRENDRA PANDEY
July 2, 2012
STATE OF U.P. Vs. M/S. RAM PAL SINGH MUKHTAR AHMAD
May 11, 2012
STATE OF U.P. Vs. RAM KUMAR
December 12, 2012
STATE OF U.P. Vs. LALLAN SINGH
January 13, 2012
STATE OF U.P. Vs. LACHHAN AND OTHERS
January 13, 2012
STATE OF U.P. Vs. RAM SUMIRAN
May 15, 2012
STATE OF U.P. Vs. SWARAN JEET SINGH AND OTHERS
February 28, 2012
STATE OF U.P. Vs. UMAKANT AND OTHERS
January 20, 2012
STATE OF U.P. Vs. BALKUTTIPAL & OTHERS
January 2, 2012
STATE OF U.P. Vs. BHULAAN & OTHERS
January 18, 2012
STATE OF U.P. Vs. SAMI ULLAH AND OTHERS
January 12, 2012
STATE OF U.P. Vs. D.S. THUKRAL
January 12, 2012
STATE OF U.P. 136 Vs. BAGWANA & OTHERS
February 10, 2012
STATE OF U.P. AND OTHERS Vs. SUDHA BHARGAVA AND ANOTHER
November 21, 2012
STATE OF U.P. THRU COLLECTOR JALAUN & OTHERS Vs. SURAJ PRAKASH GIRHOTRA & OTHERS
December 4, 2012
STATE OF U.P. THRU COLLECTOR, SAHARANPUR AND ANOTHER Vs. A.D.J. COURT NO. 2 SAHARANPUR AND OTHERS
November 6, 2012
STATE OF U.P. THRU PRINCIPAL SECRETARY MEDICAL & HEALTH & AN Vs. DR. SHANTI PRASAD JAIN S/O LATE PALTUMAL JAIN & ANR.
February 9, 2012
STATE OF U.P. THRU. D.M. Vs. DILIP KUMAR VERMA AND OTHERS
January 16, 2012
State of U.P.and Another Vs. R.K.Soni and Others
March 29, 2012
STATE OF UP Vs. CHAMAN LAL
July 3, 2012
STATE OF UP Vs. IVTH SDDITIONAL DISTRICT JUDGE
April 13, 2012
STATE OF UP Vs. RAM SAJIVAN
May 9, 2012
STATE OF UP Vs. GAYA LAL PASI
May 28, 2012
STATE OF UTTAR PRADESH Vs. ACHHAIBAR
April 30, 2012
STATE OF UTTAR PRADESH Vs. RAJ KUMAR ALIAS PAPPU & ANOTHER
January 13, 2012
STATE OF UTTAR PRADESH Vs. SHANTI DEVI
February 14, 2012
STATE URBAN DEVELOPMENT AGENCY (SUDA) AND ORS Vs. CIT
February 10, 2012
STEEL INDUSTRIES OF HINDUSTAN Vs. COMMISSIONER OF CENTRAL EXCISE
February 21, 2012
SUALIHA Vs. STATE OF U P
March 26, 2012
SUBHANK PRAKASH Vs. STATE OF U P
May 27, 2012
SUBHAS SINGH Vs. MEENA DEVI
September 17, 2012
SUBHASH AND OTHERS Vs. STATE OF U.P.
January 13, 2012
SUBHASH CHAND Vs. STATE OF U P
April 5, 2012
SUBHASH CHAND GUPTA Vs. STATE OF U P
January 18, 2012
SUBHASH CHANDRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
August 24, 2012
SUBHASH CHANDRA Vs. GOPAL KRISHNA GANGAL & ANOTHER
February 1, 2012
SUBHASH CHANDRA Vs. STATE OF U P
April 12, 2012
SUBHASH CHANDRA Vs. STATE OF U P
April 30, 2012
SUBHASH CHANDRA PURWAR Vs. DISTRICT JUDGE MAHOBA
August 16, 2012
SUBHASH CHANDRA VERMA Vs. STATE OF U P
August 24, 2012
SUBHASH MAINI Vs. NATHI RAM
March 19, 2012
SUBHASH RAJBHAR Vs. STATEOF U P
October 5, 2012
SUBHASH VERMA Vs. NARENDRA KUMAR
May 11, 2012
SUBHASH VERMA Vs. NARENDRA KUMAR
May 1, 2012
SUBODH KUMAR Vs. PRESIDING OFFICER
September 7, 2012
SUBODH KUMAR Vs. PRESIDING OFFICER
November 7, 2012
SUBODH KUMAR TIWARI Vs. STATE OF U.P.
December 19, 2012
SUBODH SAXENA Vs. STATE OF U P
January 13, 2012
SUBROS LTD Vs. R P F C MEERUT
January 31, 2012
SUDAMA Vs. CHIEF CONTROLLING
July 26, 2012
SUDAMA Vs. STATE OF U.P.
January 13, 2012
SUDAMA DEVI Vs. STATE OF U P
August 31, 2012
SUDESH KUMAR Vs. STATE OF U P
November 20, 2012
SUDHA AGRAWAL Vs. SPL. JUDGE (ESSENTIAL COMMODITIES ACT)/A.D. AND S.J. AND ORS.
November 2, 2012
SUDHA DEVI Vs. STATE OF U P
April 23, 2012
SUDHA SHARMA Vs. SHASHI BALA SHARMA
August 27, 2012
SUDHA SHARMA Vs. SHASHI BALA SHARMA
August 28, 2012
SUDHA TIWARI Vs. STATE OF U.P.
May 2, 2012
SUDHAKAR DWIVEDI Vs. STATE OF U P
June 1, 2012
SUDHIR KUMAR SAXENA Vs. STATE OF U.P.
April 30, 2012
SUDHIR OJHA Vs. STATE OF U.P. AND OTHERS
October 10, 2012
SUGHAR PAL SINGH Vs. CANE COMMISSIONER U P LUCKNOW
February 8, 2012
SUGHAR SINGH Vs. RAJ NARAYAN MISHRA
August 9, 2012
SUGRA Vs. PAWAN YADAV
July 18, 2012
SUJAN SINGH Vs. STATE OF U P
August 23, 2012
SUJEET CHAUDHARY Vs. UNION OF INDIA
May 7, 2012
SUJEET YADAV (MINOR) Vs. STATE OF U.P. AND OTHERS
July 30, 2012
SUKH LAL Vs. ASHOK KUMAR RAGHUWANSI
November 21, 2012
SUKHAI Vs. HARI NATH
March 1, 2012
SUKHPAL SINGH Vs. STATE OF U P
September 13, 2012
SUKHVIR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS
March 15, 2012
SUKHVIRI DEVI Vs. ADDITIONAL DISTRICT JUDGE AND OTHERS
October 30, 2012
SUMAN Vs. BRAJ KISHORE
January 12, 2012
SUMAN KUMARI Vs. UNION OF INDIA THRU THE SECY & OTHERS
January 20, 2012
SUMAN LATA SRIVASTAVA Vs. P O, LABOUR COURT
November 6, 2012
SUMAN SINGH Vs. BHARAT LAL
February 9, 2012
SUMAN SRIVASTAVA Vs. STATE OF U P
June 20, 2012
SUMER AND OTHERS Vs. ADDL. COLLECTOR (F & R) AND ANOTHER
January 12, 2012
SUMIT TYAGI Vs. STATE OF U.P.
January 12, 2012
SUMITRA KAUR Vs. NEW INDIA ASSURANCE CO. LTD.
July 20, 2012
SUN DIRECT TV PVT LTD Vs. STATE OF UP
July 20, 2012
SUNAHARI DEVI Vs. MUNAZIR HUSAIN
July 25, 2012
SUNAIANA TRIPATHI Vs. STATE OF U P
January 20, 2012
Sunaiana Tripathi (ROLL NO.26114) Vs. State of U.P.and Others
January 20, 2012
SUNDER Vs. ADDTIONAL COLLECTOR
September 18, 2012
SUNDER LAL Vs. III A.D.J. AND OTHERS
September 17, 2012
SUNEEL KUMAR Vs. DEPUTY DIRECTOR OF CONSO
December 10, 2012
SUNEEL KUMAR Vs. CIVIL JUDGE (JUNIOR DIVISION), LAKHIMPUR KHERI AND ANOTHER
November 27, 2012
SUNEEL KUMAR SINGH Vs. STATE OF U P
December 7, 2012
SUNIL DUTT Vs. STATE OF U P
February 9, 2012
SUNIL KUMAR Vs. STATE OF U.P.
December 20, 2012
SUNIL KUMAR Vs. STATE OF U.P. THROUGH SECY. BASIC EDUCATION LKO. AND ORS.
January 12, 2012
SUNIL KUMAR Vs. STATE OF U.P. AND ORS.
December 21, 2012
SUNIL KUMAR Vs. JASVINDER KAUR
August 6, 2012
SUNIL KUMAR ALIAS SONU AND ANOTHER Vs. CHAUDHARY VEEMAL AND OTHERS
August 24, 2012
SUNIL KUMAR KUSHAL Vs. STATE URBEN DEVELOPMENT AUTHORITY
July 2, 2012
SUNIL KUMAR SINGH Vs. REGISTRAR CO OPERATIVE SOCIETIES
September 25, 2012
SUNIL KUMAR SONI Vs. DISTRICT JUDGE, SULTANPUR AND OTHERS
March 29, 2012
SUNIL VIKRAM SINGH Vs. STATE OF U P
January 6, 2012
SUNILKUMAR JOLLY Vs. D.J.,LUCKNOW
November 7, 2012
SUNITA AND OTHERS Vs. RENU GUPTA AND ANOTHER
December 18, 2012
SUNITA PANCHAL Vs. STATE OF U P
July 6, 2012
SUNITA SHARMA Vs. STATE OF U P
July 9, 2012
SUNITA SINGH Vs. STATE OF U P
October 12, 2012
SUNITA SRIVASTAVA Vs. G.M. U.P.S.R.T.C.
December 14, 2012
SUNITI SRIVASTAVA Vs. STATE OF U P
January 25, 2012
SUNNY ALIAS JATIN YADAV Vs. STATE OF U P
December 14, 2012
SURAJ BHAN Vs. VTH ADDITIONAL DISTRICT JUDGE
December 5, 2012
SURAJ PRAKASH Vs. WAQF KHUDABAND TALA MAUSOOMA
October 9, 2012
SURAJ SAHAI SHARMA Vs. BOARD OF REVENUE
July 4, 2012
SURANTI DEVI Vs. STATE OF U P
September 28, 2012
SURENDRA BAHADUR SINGH Vs. ARMED FORCES TRIBUNAL REGIONAL BENCH LUCKNOW
February 10, 2012
SURENDRA BAHADUR SINGH Vs. AEMED FORCES TRIBUNAL REGIONAL BENCH
May 2, 2012
SURENDRA BAHADUR SINGH, MOHD ISRAIL AND ORS Vs. UNION OF INDIA & ORS
May 23, 2012
SURENDRA KUMAR Vs. UPPER SESSIONS JUDGE FT COURT NO 4 ALIGARH
February 1, 2012
SURENDRA KUMAR Vs. STATE OF U P
December 12, 2012
SURENDRA KUMAR Vs. HAR PYARI
January 5, 2012
SURENDRA KUMAR Vs. STATE OF U.P. & OTHERS
January 12, 2012
SURENDRA KUMAR NIRVAN Vs. STATE OF U.P. AND OTHERS
January 12, 2012
SURENDRA KUMAR PANDEY AND 23 ORS. Vs. STATE OF U.P. THROUGH SECY. IRRIGATION DEPTT. LKO. AND ORS.
February 3, 2012
SURENDRA KUMAR SHARMA Vs. STATE OF U.P. THRU PRINCIPAL SECRETARY AND OTHERS
March 2, 2012
SURENDRA KUMAR SHUKLA Vs. STATE OF U P
August 3, 2012
SURENDRA KUMAR VISHWAKARMA Vs. STATE OF U.P. THRU PRIN. SECY. REVENUE CIVIL SECTT. AND 3 ORS.
November 1, 2012
SURENDRA NARAIN TRIPATHI Vs. STATE OF U P
July 19, 2012
SURENDRA NATH KATIYAR Vs. RAJEEV SINGH
September 21, 2012
SURENDRA NATH SHUKLA Vs. D.D.C., BASTI AND OTHERS
January 13, 2012
SURENDRA PAL SINGH Vs. STATE OF U P
May 4, 2012
SURENDRA PRASAD MAURYA Vs. STATE
January 17, 2012
SURENDRA PRASAD MISHRA, HEAD CONSTABLE ITI Vs. STATE OF U P & OTHERS
September 17, 2012
SURENDRA PRATAP SINGH AND OTHERS Vs. VIJAY KUMAR TRIPATHI, D M
July 5, 2012
SURENDRA SINGH Vs. STATE OF U P
November 6, 2012
SURENDRA SINGH Vs. STATE OF U P
January 6, 2012
SURESH Vs. STATE OF U P
May 8, 2012
SURESH CHAND Vs. A.D.J., COURT NO. 1
July 5, 2012
SURESH CHAND AGARWAL Vs. MAHESH KUMAR AGARWAL
July 3, 2012
SURESH CHAND SONKAR Vs. U P PUBLIC SERVICE
August 24, 2012
SURESH CHANDRA Vs. SANATAN DHARM SATSANG
July 30, 2012
SURESH CHANDRA KATHERIA AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 16, 2012
SURESH CHANDRA KAUSHIK AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
January 16, 2012
SURESH CHANDRA SHARMA Vs. STATE
April 13, 2012
SURESH CHANDRA SRIVASTAVA Vs. UNION OF INDIA
November 22, 2012
SURESH CHANDRA TRIPATHI Vs. MANOHAR LAL KANODIA
May 25, 2012
SURESH KUMAR Vs. STATE OF U.P.
December 4, 2012
SURESH KUMAR Vs. STATE OF U P
July 18, 2012
SURESH KUMAR YADAV Vs. PRASHANT ARORA
January 30, 2012
SURESH KUSHWAHA Vs. UNION OF INDIA AND OTHERS
January 12, 2012
SURESH TEWARI Vs. COMMISSIONER VARANASI
July 3, 2012
SURESH THAKUR Vs. SPECIAL JUDGE ESSENTIAL COMMODITIES ACT.LKO. AND ORS.
September 25, 2012
SURJA AND OTHERS Vs. STATE OF U P
April 12, 2012
SURJEET SINGH Vs. STATE OF U P
April 9, 2012
SURJI DEVI Vs. ADDITIONAL COMMISSIONER
May 1, 2012
SURSARI PRASAD MISHRA Vs. STATE OF U P
January 11, 2012
SURYA BALI Vs. RAM SHIROMANI
November 30, 2012
SURYA JEET KUMAR MAURYA Vs. BASIC SHIKSHA PARISHAD
June 1, 2012
SURYA NATH YADAV Vs. STATE OF UP
February 2, 2012
Surya Nath Yadav and another Vs. State of U.P.Through Principal Secretary Panchayat Raj, U.P., Lucknow and others
February 2, 2012
SURYAJEET RAJBHAR Vs. STATE OF U P
September 13, 2012
SUSHIL KUMAR Vs. VED PRAKASH
March 28, 2012
SUSHIL KUMAR Vs. ADDL. CITY MAGISTRATE (I)/R.C.E.O. AND ORS.
July 26, 2012
SUSHIL KUMAR Vs. STATE OF U.P. AND OTHERS
January 13, 2012
SUSHIL KUMAR GUPTA Vs. RAM JAS TEWARI
October 19, 2012
SUSHILA DEVI Vs. STATE OF U P
July 13, 2012
SUSHILA DEVI Vs. SHRI SHIV SWAROOP PANDEY
January 5, 2012
SWADESHI COTTON MILLS Vs. LABOUR COURT
August 23, 2012
SWAMI GOPALACHARY CHELA MAHANT JAGAT GURU RAMANUJACHARYA, VARANASI Vs. RAM CHANDRA MISHRA AND ANOTHER
December 20, 2012
SWAMI NATH Vs. STATE
January 11, 2012
SWAMI NATH Vs. L.LAL
November 30, 2012
SWAMI NATH DUBEY Vs. D I O S AND ORS
March 22, 2012
SWAMI NATH PAL Vs. STATE OF U P
August 30, 2012
SWAMI NATH RAI Vs. STATE OF UP
September 14, 2012
SWAMI RAMESHRAN AND SARASWATI Vs. STATE OF U.P. AND OTHERS
January 13, 2012
SWAMI VIVEKANAND SHIKSHA NIKETAN ANUSUCHIT PRATHAMIK Vs. STATE OF U P
August 24, 2012
SWARUP SINGH Vs. STATE OF U P
July 23, 2012
SWATANTRA KUMAR & ORS. Vs. SACCHIDANAND JAISWAL
January 16, 2012
SYED ARMAN Vs. STATE OF U P
January 10, 2012
SYED HASAN IST ADDITIONAL CIVIL JUDGE VARANSI Vs. HIGH COURT OF JUDICATURE
November 6, 2012
SYED MASWOOD AKHTAR Vs. STATE OF U P
March 21, 2012
SYED MUSTAJAB HUSAIN Vs. ADDITIONAL DISTRICT JUDGE
February 23, 2012
SYED WASEEM RIZVI Vs. STATE OF U P
September 10, 2012
TAHSEEN Vs. UNION OF INDIA
November 9, 2012
TANNI # RAJIV Vs. STATE OF U.P
November 27, 2012
TAPESHWAR PRASAD GAUTAM Vs. STATE OF U P
April 2, 2012
TAPESWARI DEVI Vs. MOHD. RAISH
September 17, 2012
TAPTEJ SINGH SAINI Vs. STATE OF U.P.
April 20, 2012
TARA BEGUM Vs. SUSHILA DEVI
February 21, 2012
TARA CHAND Vs. STATE OF U P
September 13, 2012
TARA SINGH Vs. SMALL CAUSES COURTS VARANASI AND OTHERS
November 5, 2012
TARASPAL @ TRISHNA Vs. NIRANJAN SWARUP
March 30, 2012
TASIBUNNISHA Vs. STATE OF U P
August 30, 2012
TAZUDDIN Vs. ANWAR ALIAS RAJA
January 31, 2012
TECHNICO AGRI SEIENCE LTD. AND COMPANY Vs. STATE OF U.P. AND OTHERS
January 13, 2012
TEEKAM DAS AND OTHERS Vs. STATE OF U.P AND ANOTHER
January 12, 2012
TEENU AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 12, 2012
TEETU OMVEER Vs. STATE OF UP
May 18, 2012
TEJ BAHADUR NIGAM Vs. NAGAR NIGAM KANPUR
March 23, 2012
TEJ GIRI S/O GANESH GIRI Vs. STATE
January 6, 2012
TEJ SINGH Vs. STATE OF U.P.
October 19, 2012
TEJ SINGH Vs. STATE OF U P
May 4, 2012
TEJ SINGH Vs. STATE OF U P
May 5, 2012
TELHU Vs. DEPUTY DIRECTOR OF CONSOLIDATION
April 22, 2012
TEMPO TAXI SEWA SAMITI Vs. STATE OF U P
October 19, 2012
TERKESHWAR NATH SRIVASAVA Vs. STATE OF UP
April 3, 2012
THAKUR DAS Vs. STATE OF U P
April 9, 2012
THAKUR DASS Vs. STATE OF U P
August 28, 2012
THAKUR JI MADAN MOHAN JI MAHRAJ VIRAJMAN MANDIR Vs. NAGAR NIGAM
December 20, 2012
THAKUR PRASAD Vs. ADDL.COMMISSIONER
October 10, 2012
THAKUR PRASAD YADAV Vs. STATE OF U P
April 6, 2012
THAKUR RANG JI MAHARAJ& ANR. Vs. OM PRAKASH AGARWAL & ORS.
August 14, 2012
THE COMMISSIONER OF INCOME TAX-II, KANPUR Vs. M/S BERRY TRADING LTD., 424, CITY CENTRE, THE MALL, KANPUR
January 13, 2012
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. SMT. DURGAWATI DEVI AND OTHERS
March 1, 2012
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. URMILA VERMA AND OTHERS
February 29, 2012
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. DURGESH NANDINI AND OTHERS
February 29, 2012
THE NEW INDIA INSURANCE COMPANY LIMITED Vs. BABURAM ALIAS BABLI PRADHAN
March 1, 2012
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. RAJKARAN AND ANOTHER
March 1, 2012
THE ORIENTAL INSURANCE COMPANY LTD. THRU ITS DIV. MANAGER Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL/A.D.J. AND OTHERS
January 12, 2012
THE SEKSARIA BISWAN SUGAR FACTORY LTD. BISWAN, A COMP INCORP Vs. THE CHIEF DIRECTOR (SUGAR ) ( PRESCRIBED AUTHORITY), DIR. OF
February 21, 2012
THE STATE OF U.P. & OTHERS Vs. BRIJESH CHANDRA & ANOTHER
January 13, 2012
TIAGA SINGH Vs. RAJ BALI SINGH
February 16, 2012
TIKA RAM Vs. STATE OF U.P.
May 21, 2012
TODAR SINGH Vs. STATE OF U P
November 12, 2012
TODAR SINGH Vs. STATE OF U P
November 22, 2012
TOMASO BRUNO Vs. STATE OF U P
October 4, 2012
TOP SINGH @ RAVINDRA SINGH Vs. STATE OF U.P.
January 13, 2012
TOTAL FINA-ELF (INDIA) LTD. Vs. STATE OF U.P. AND OTHERS
March 16, 2012
TRADEMAN INTERNATIONAL PVT LTD Vs. DEBTS RECOVERY APPELLATE TRIBUNAL ALLAHABAD
September 28, 2012
TRANS ASIAN SHIPPING SERVICES PVT. LTD. Vs. ADDL. COMMR. OF CUSTOMS
January 3, 2012
TRIKOOT IRON AND STEELS CASTINGS LTD Vs. STATE OF U P
March 28, 2012
TRILOK NATH AGARWAL Vs. COMMISSIONER JHANSI
July 3, 2012
Triloki Nath Agarwal (Dead) through L.Rs. Vs. Bata India Ltd.Through Manager Lease and Rent
February 2, 2012
TRILOKI NATH PATHAK Vs. PRESIDING OFFICER
August 8, 2012
TRILOKI PASWAN Vs. STATE OF U P
February 8, 2012
TRILOKI SINGH YADAV Vs. STATE OF U.P.
November 27, 2012
TRIVENI NATH MISHRA Vs. STATE OF U P
May 9, 2012
TRIVENI PRASAD Vs. STATE OF U P
January 31, 2012
TRIVENI VISHWAKARMA AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 12, 2012
TRIYUGI NARAIN MISHRA Vs. STATE OF U P
July 20, 2012
TRIYUGI NARAIN MISHRA AND ANOTHER Vs. STATE OF U.P. AND OTHERS
July 19, 2012
TUFANI Vs. STATE OF U.P.
December 19, 2012
TULSI DAS Vs. SMT. NIRMALA GAUR AND ORS.
July 3, 2012
TULSI FOOD PRODUCTS Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 3, 2012
TUNTUN Vs. STATE OF U P
June 1, 2012
U P AVAS EVAM VIKAS PARISHAD Vs. ADDL COMMISSIONER ADMN
March 20, 2012
U P AVAS EVAM VIKAS PARISHAD Vs. NAGINA MISRA
August 7, 2012
U P AVAS EVAM VIKAS PARISHAD LKO Vs. LAJJA RAM
March 1, 2012
U P AWAS EVAM VIKAS PARISHAD (UPAEVP) AND ORS Vs. CIT
February 10, 2012
U P COOPERATIVE FEDERATION LIMITED Vs. M/S. K.S.M/ BASHIR MOHAMMAD AND SONS
January 8, 2012
U P COOPERATIVE INSTITUTIONAL SERVICE BOARD THROUGH SECY Vs. ANAND KUMAR SINGH
March 16, 2012
U P INDUSTRIAL CO OPERATIVE ASSOCIATION LTD Vs. SHOBHA CHANDRA
March 2, 2012
U P JAL NIGAM Vs. SHANKAR CONSTRUCTION
October 1, 2012
U P POWER CORPORATION LIMITED Vs. SATYABHAMA DEVI
February 17, 2012
U P S R T C Vs. RESIDING OFFICER LABOUR COURT
July 3, 2012
U P S R T C Vs. BRIJ NANDAN LAL
May 2, 2012
U P S R T C MORADABAD Vs. STATE OF U P
January 2, 2012
U P SAMAJ KALYAN NIRMAN NIGAM LTD Vs. COMMISSIONER OF INCOME TAX
March 23, 2012
U P SHASKIYA ADHIVAKTA KALYAN SAMITI Vs. STATE OF U P
January 6, 2012
U P STATE INDUTRIAL DEVELOPMENT CORPORATION LTD. Vs. SALEK CHAND
December 20, 2012
U P STATE ROAD TC Vs. PRESIDING OFFICER
December 21, 2012
U P STATE ROAD TRANSPORT CORPORATION Vs. RAJENDRA KUMAR GUPTA
May 25, 2012
U P STATE ROAD TRANSPORT CORPORATION Vs. SAMANTO
November 21, 2012
U P STATE ROAD TRANSPORT CORPORATION Vs. RAJENDRA SINGH
March 20, 2012
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
January 18, 2012
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
February 1, 2012
U P STATE ROAD TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR
July 3, 2012
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
April 17, 2012
U P STATE ROAD TRANSPORT CORPORATION Vs. UMESH KUMAR AND ANOTHER
March 14, 2012
U P STATE ROAD TRANSPORT CORPORATION UNNAO Vs. NAZIR ALI
August 13, 2012
U P STATE ROAD TRANSPORT CORPORATION, AND ORS Vs. PRESIDING OFFICER, AND ORS
October 5, 2012
U P STATE ROAD TRANSPORT CORPORATION,KANPUR Vs. HARI SHANKER AWASTHI
August 16, 2012
U P SUNNI CENTRAL BOARD OF WAKF Vs. IVTH ADDITIONAL DISTRICT JUDGE
July 16, 2012
U P UDYOG VYAPAR PRATINIDHI MANDAL Vs. STATE OF U P
February 7, 2012
U.P. AUTOMOBILE ASSOCIATION Vs. R.N. BHARGAVA
May 22, 2012
U.P. AVAS EVAM VIKAS PARISHAD Vs. SMT. VEENA KUMARI AND ORS. ETC.
August 24, 2012
U.P. AVAS EVAM VIKAS PARISHAD Vs. QURESHA BEGAM
August 31, 2012
U.P. AVAS EVAM VIKAS PARISHAD LKO. THOUGH ITS CHAIRMAN Vs. ANGNOO AND ORS.
August 22, 2012
U.P. CO-OPERATIVE FEDERATION LIMITED Vs. TRADE TAX TRIBUNAL
October 8, 2012
U.P. KHADI GRAM UDYOG BOARD, 1784 Vs. MADAN LAL AGARWAL
February 14, 2012
U.P. LEKHPALS SANGH, BRANCH BALLIA Vs. STATE OF U.P.
November 1, 2012
U.P. RAJYA SADAK PARIVAHAN NIGAM AND ORS. Vs. RAM SURAT AND ORS.
January 11, 2012
U.P. SENIOR BASIC SHIKSHAK SANGH Vs. STATE OF U.P. THRU' PRINCIPAL SECY
November 7, 2012
U.P. STATE ELECTRICITY BOARD Vs. MUNNA
May 11, 2012
U.P. STATE ELECTRICITY BOARD Vs. STATE OF U.P.
October 29, 2012
U.P. STATE HAND LOOM CORPORATION Vs. STATE OF U.P.
April 19, 2012
U.P. STATE ROAD TRANSPORT CORPORATION Vs. JAMAL AHMAD
April 12, 2012
U.P. STATE ROAD TRANSPORT CORPORATION, MEERUT Vs. SHOURAJ SINGH & OTHER
January 11, 2012
U.P. STATE SUGAR CORPORATION Vs. STATE OF U.P.
May 14, 2012
U.P. SUNNI CENTRAL BOARD OF WAQF LUCKNOW THROUGH Vs. A.D.J. ALLAHABAD AND ANOTHER
December 19, 2012
U.P.S.R.T.C. Vs. DHANIRAM
December 19, 2012
U.P.S.R.T.C. Vs. MANOJ KUMAR AND ANOTHER
January 13, 2012
U.P.Shaskiya Adhivakta Kalyan Samiti, 8, Mustafa Market, SI Vs. State of U.P.
January 6, 2012
UDAI BHAN AND OTHERS Vs. STATE OF U.P.
November 5, 2012
UDAI BHAN SINGH Vs. STATE OF U.P.
October 1, 2012
UDAI NARAIN Vs. STATE OF U P
July 3, 2012
UDAI NARAIN CHAUBE Vs. SUPERINTENDENT OF DISTT. JAIL
September 13, 2012
UDAI NARAIN TRIVIDI Vs. IXTH A D J
February 2, 2012
UDAI NARAIN TRIVIDI Vs. IXTH A.D.J. AND OTHERS
December 2, 2012
UDAI PRATAP SINGH Vs. 4TH A D J
October 9, 2012
UDIT CHANDRA Vs. STATE OF U P
January 18, 2012
UMA GUPTA Vs. STATE OF U P
August 23, 2012
UMA KANT GUPTA Vs. CIVIL JUDGE
February 24, 2012
UMA KUMARI Vs. STATE OF U P THRU PRINCIPAL SECY
August 17, 2012
UMA PANDEY Vs. STATE OF U.P.
November 29, 2012
UMA PATI TRIPATHI Vs. STATE OF U P
September 27, 2012
UMA SANKAR UPADHYA Vs. STATE OF U.P. AND OTHERS
January 13, 2012
UMA SHANKAR PATEL AND ANOTHER Vs. STATE OF U P AND OTHERS
July 3, 2012
UMA SHANKER DHOBI Vs. UMA SHANKER GUPTA AND OTHERS
May 1, 2012
UMA SHANKER YADAV Vs. STATE OF U P
October 12, 2012
UMA YADAV Vs. A D M
July 16, 2012
UMAKANT AWASTHI Vs. STATE OF U P
May 3, 2012
UMESH ALIAS BANTI Vs. STATE OF U P
August 31, 2012
UMESH CHANDRA Vs. STATE OF U P
September 20, 2012
UMESH CHANDRA SRIVASTAVA Vs. STATE OF U P
July 6, 2012
UMESH KUMAR Vs. ARUN KUMAR AND OTHERS
December 5, 2012
UMMED Vs. STATE OF U P
May 11, 2012
UMRAO SINGH Vs. STATE OF U P
February 8, 2012
UNION BANK OF INDIA Vs. DISTRICT MAGISTRATE
September 10, 2012
UNION BANK OF INDIA Vs. PRESIDING OFIFCER C G I T LABOUR COURT KANPUR
April 3, 2012
UNION OF INDIA Vs. RAKESH CHANDRA SHARMA
April 6, 2012
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD
July 10, 2012
UNION OF INDIA Vs. NARESH DASS
February 10, 2012
UNION OF INDIA Vs. ANJU NIGAM
January 31, 2012
UNION OF INDIA Vs. RAJ KUMAR
February 1, 2012
UNION OF INDIA Vs. ANIL KUMAR BAJPAI
January 13, 2012
UNION OF INDIA Vs. UPENDRA NATH TIWARI
January 6, 2012
UNION OF INDIA Vs. CENTRAL ADMINISTRATIIVE TRIBUNAL LUCKNOW
January 5, 2012
UNION OF INDIA Vs. BABU LAL ANAND
January 2, 2012
UNION OF INDIA Vs. SHYAM CHARAN TIWARI
February 24, 2012
UNION OF INDIA Vs. CHANDRABHAN DIXIT
May 30, 2012
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ADDITIONAL BENCH
July 27, 2012
UNION OF INDIA Vs. R BHARADWAJ
October 29, 2012
UNION OF INDIA Vs. ANIL KUMAR
October 12, 2012
UNION OF INDIA Vs. SAROJ KUMAR
October 19, 2012
UNION OF INDIA Vs. RAMAWATI
March 12, 2012
UNION OF INDIA Vs. JAHANGIR KHAN
October 12, 2012
UNION OF INDIA Vs. CHANDRA PRABHA JAIN
May 1, 2012
UNION OF INDIA Vs. BALAK RAM JOSHI
February 23, 2012
UNION OF INDIA Vs. KALLOO ALIAS SALA-UDDIN
March 2, 2012
UNION OF INDIA Vs. SHAKUNTALA GHAI
July 16, 2012
UNION OF INDIA Vs. RAJ KUMARI
July 31, 2012
UNION OF INDIA Vs. SATYA NARAIN
July 20, 2012
UNION OF INDIA AND ANOTHER Vs. RAM REKHA AND ANOTHER
May 1, 2012
UNION OF INDIA AND OTHERS Vs. INDRAJIT TEWARI
May 18, 2012
UNION OF INDIA THROUGH DEFENCE ESTATE OFFICER, MEERUT CIRCLE Vs. JANESHWAR DAS & OTHERS
January 10, 2012
UNION OF INDIA THROUGH DEFENCE ESTATE OFFICER, MEERUT CIRCLE Vs. RAM DIYA & OTHERS
January 10, 2012
UNION OF INDIA THROUGH DEFENCE ESTATE OFFICER, MEERUT CIRCLE Vs. MOHD. ASHIQ & OTHERS
January 10, 2012
UNION OF INDIA THROUGH DEFENCE ESTATE OFFICER, MEERUT CIRCLE Vs. HARNAND & OTHERS
January 10, 2012
UNION OF INDIA THROUGH DEFENCE ESTATE OFFICER, MEERUT CIRCLE Vs. SOHAN & OTHERS
January 10, 2012
UNION OF INDIA THROUGH DEFENCE ESTATE OFFICER, MEERUT CIRCLE Vs. BISHAMBER & OTHERS
January 10, 2012
UNION OF INDIA THRU G.M., N.E. RAILWAY, GORAKHPUR AND OTHERS Vs. RADHEY SHYAM AND ANOTHER
January 18, 2012
UNION OF INDIA THRU THE G M EAST CENTRAL RAILWAY Vs. UMA KANT PANDEY
January 24, 2012
UNION OF INDIA, THROUGH G.M., NORTHERN RAILWAY Vs. URMILA DEVI AND OTHERS
July 25, 2012
UNIQUE SAHKARI AVAS SAMITI LTD Vs. STATE OF U.P.
April 9, 2012
UNITED ASSOCIATES Vs. STATE OF U P
April 5, 2012
UNITED INDIA ASSURANCE CO LTD Vs. GEETA DEVI
May 25, 2012
UNITED INDIA INSURANCE CO LTD Vs. RAJNI KUMARI
May 30, 2012
UNITED INDIA INSURANCE CO LTD Vs. MOHD ISHAQ
February 27, 2012
UNITED INDIA INSURANCE CO LTD Vs. ALIYA BEGUM
February 22, 2012
UNITED INDIA INSURANCE CO. LTD. Vs. KESHAV AND ANOTHER
December 5, 2012
UNITED INDIA INSURANCE CO. LTD. Vs. PREMAWATI AND ORS.
May 30, 2012
UNITED INDIA INSURANCE CO. LTD. THROUGH DIVISIONAL MANAGER, BAREILLY, THROUGH ASSISTANT MANAGER, ALLAHABAD Vs. SMT. SANGEETA SETH AND OTHERS
July 17, 2012
UNITED INDIA INSURANCE COMPANY LIMITED Vs. JAY DAYAL AND ANOTHER
March 1, 2012
UNITED INDIA INSURANCE COMPANY LTD. Vs. RAM NARESH ALIAS NARESH AND OTHERS
January 18, 2012
UNITED INSTITUTE OF MANAGEMENT NAINI ALLAHABAD Vs. STATE OF U P
October 11, 2012
UNITED PROVINCIAL TRANSPORT COMPANY Vs. STATE OF U P
March 2, 2012
UP SRTS Vs. ASHOK KUMAU SINGH
October 12, 2012
UP STATE HANDLOOM CORPORATION Vs. STATE OF U P
October 18, 2012
UPASANA SINGH Vs. STATE OF U P
April 17, 2012
UPENDRA SINGH Vs. SMT. SHEEL VERMA AND OTHERS
February 22, 2012
UPENDRA SINGH ALIAS ALALAN Vs. STATE OF U.P.
April 20, 2012
UPKAR SAHKARI AVAS SAMITI LTD Vs. BHAGWAN GOYAL
January 11, 2012
UPKSHETRA NO. 1 UPBHOKTA SAHKARI SAMITI LTD. Vs. STATE OF U.P. AND OTHERS
December 21, 2012
UPMA SRIVASTAVA Vs. STATE OF U P
January 20, 2012
UPPER DOAB SUGAR MILLS MUZAFFARNAGAR Vs. PRESCRIBED AUTHORITY
May 11, 2012
UPPER GANGES SUGAR & INDUSTRIES LTD. Vs. COMMR. OF C. EX.
September 4, 2012
UPTRON POWERTRONICS LTD Vs. STATE OF UP
March 2, 2012
URMILA Vs. AMIT KUMAR AGARWAL
July 9, 2012
URMILA Vs. STATE OF U.P.,
October 31, 2012
URMILA DEVI Vs. DEBTS RECOVERY APPELLATE TRIBUNAL ALLAHABAD
August 29, 2012
URMILA TRIPATHI Vs. STATE OF U P
September 19, 2012
URSH MOHAMMAD Vs. ADDITIONAL DISTRICT
February 22, 2012
USHA DEVI Vs. STATE OF U P
February 24, 2012
USHA RANI Vs. URMILA GUPTA
August 1, 2012
USHA TRIVEDI Vs. KRISHNA BAL MANDIR & ANOTHER
October 8, 2012
UTSAV CHATURVEDI Vs. STATE OF U P
June 25, 2012
UTTAR PRADESH AWAS AND VIKAS PARISHAD Vs. HARI RAM
July 31, 2012
UTTAR PRADESH BUNDELKHAND VIKAS NIGAM Vs. LALIT DHAWAN
November 6, 2012
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION MEERUT Vs. SHOURAJ SINGH
January 11, 2012
V.K. TRADERS Vs. STATE OF U.P.
November 9, 2012
V.P.I. (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 10, 2012
VAIBHAV SHARMA Vs. UNION OF INDIA
October 30, 2012
VAISHALI TOMAR Vs. UNION OF INDIA
September 27, 2012
VAISHMA PLASTIC INDUSTRIES Vs. STATE OF U.P.
March 27, 2012
VASHISHTH NATH Vs. DEPUTY DIRECTOR CONSOLIDATION
November 1, 2012
VASUDEV RAO GETHA AND OTHERS Vs. PREMENDRA NATH SINGH AND ANOTHER
January 11, 2012
VED PRAKASH Vs. PHOOL CHAND
May 25, 2012
VED PRAKASH MISHRA Vs. STATE OF U P
November 21, 2012
VED PRAKASH SHARMA Vs. STATE OF U P
November 7, 2012
VED RAM Vs. MOTOR ACCIDENT CLAIM TRIBUNAL/ ADDITIONAL
July 3, 2012
VEER BAHADUR ALIAS BABALU Vs. STATE OF U P
April 23, 2012
VEER BAHADUR SINGH MAHILA MAHAVIDYALAYA Vs. STATE OF U.P. THRU. ITS SECY. DEPTT. OF HIGHER EDUCATION & ORS.
January 11, 2012
VEER PAL SINGH AND OTHERS Vs. STATE OF UTTAR PRADESH AND OTHERS
January 12, 2012
VEERESH SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
December 11, 2012
VEERWATI Vs. STATE OF UP
May 29, 2012
VENKTESHWAR SUGAR MILLS Vs. CIT
January 12, 2012
VIAJAI KRISHNA Vs. TATE OF U P
July 9, 2012
VIDDYA DHAR SHUKLA Vs. STATE OF U.P. AND OTHERS
February 8, 2012
VIDHA SHANKER Vs. RAM NATH GUPTA
October 8, 2012
VIDHYAWATI Vs. DISTRICT JUDGE REGISTRAR
July 3, 2012
VIDYA KANT TIWARI Vs. D I O S, ALLAHABAD
September 21, 2012
VIJAI BAHADUR MISHRA Vs. STATE OF U.P. & OTHERS
March 2, 2012
VIJAI KUMAR MISHRA AND OTHERS Vs. STATE OF U.P. AND ANOTHER
November 30, 2012
VIJAI KUMARI Vs. STATE OF U.P.
December 3, 2012
VIJAI NATH Vs. STATE OF U P
April 6, 2012
VIJAI RAJAURIYA AND OTHERS Vs. STATE OF U.P. & ANOTHER
January 16, 2012
VIJAY BAHADUR Vs. LAKSHMI DEVI
February 2, 2012
VIJAY BAHADUR MAURYA Vs. XITH ADDL.DISTRICT JUDGE,VARANASI
November 5, 2012
VIJAY BAHADUR PAL Vs. STATE OF U P
August 14, 2012
VIJAY KUMAR Vs. STATE OF U.P. THRU SECY. AND OTHERS
February 28, 2012
VIJAY KUMAR Vs. BOARD OF REVENUE U P
July 12, 2012
VIJAY KUMAR Vs. STATE OF U.P.
January 13, 2012
VIJAY KUMAR ALIAS BABBU Vs. ADDITIONAL DISTRICT JUDGE COURT NO 2 SULTANPUR
January 11, 2012
VIJAY KUMAR CHAURASIYA Vs. BAJRANG LAL & OTHERS
November 19, 2012
VIJAY KUMAR GROVER Vs. STATE OF U P
January 1, 2012
VIJAY KUMAR GROVER Vs. STATE OF U P
January 31, 2012
VIJAY KUMAR GUPTA Vs. MOOL CHAND GUPTA
April 13, 2012
VIJAY KUMAR SINGH Vs. STATE OF U.P.
February 21, 2012
VIJAY KUMAR UPADHYAY Vs. STATE OF U P
October 1, 2012
VIJAY LAXMI JAISWAL & OTHERS Vs. THAKRUDEEN JAISWAL & ANOTHER
October 18, 2012
VIJAY PAL Vs. STATE OF U.P.
September 25, 2012
VIJAY PAL Vs. MOHSIN
December 5, 2012
VIJAY PAL VERMA Vs. STATE OF U P AND OTHERS
October 10, 2012
VIJAY PRATAP SINGH Vs. DIOS
May 24, 2012
VIJAY RANI PARASHAR Vs. U P RAJYA VIDHUT
May 18, 2012
VIJAY SAXENA AND OTHERS Vs. KISHAN SINGH ATORIA, I.A.S. AND ANOTHER
January 11, 2012
VIJAY SHANKER Vs. UNION OF INDIA
April 5, 2012
VIJAY SHARMA Vs. STATE OF U.P.
December 5, 2012
VIJAY SINGH Vs. RAMRATI BAI
September 13, 2012
VIJAY SINGH Vs. STATE OF U P
February 10, 2012
VIJAY VIR SINGH Vs. STATE OF U P
May 18, 2012
VIJAYA NARAIN SRIVASTAVA Vs. CHIEF GENERAL MANAGER
March 13, 2012
VIJENDRA Vs. STATE OF U P AND ANOTHER
February 23, 2012
VIKAS KUMAR Vs. STATE OF U P
January 11, 2012
VIKAS KUMAR Vs. ARYAVART GRAMIN BANK
April 9, 2012
VIKAS KUMAR Vs. STATE OF U.P. AND OTHERS
February 14, 2012
VIKAS MANGLIK Vs. SURENDRA PRASAD
September 3, 2012
VIKAS PANDEY Vs. VANDITA GAUTAM
October 8, 2012
VIKAS SINGH Vs. BANARAS HINDU UNIVERSITY
September 20, 2012
VIKAS SINGH Vs. UNION OF INDIA
April 30, 2012
VIKRAM Vs. STATE OF U.P. AND ANOTHER
January 12, 2012
VIKRAMA RAI Vs. STATE OF U.P. AND OTHERS
January 16, 2012
VIMAL KISHORE DUBEY @ CHHOTEY Vs. STATE OF U.P.
October 19, 2012
VIMAL KUMAR SHUKLA Vs. RENT CONTROL AND EVICTION OFFICER/ADDL. CITY MAG. & ORS.
September 5, 2012
VIMAL TIWARI Vs. STATE OF U P
May 13, 2012
VIMLA DEVI Vs. UNION OF INDIA
April 13, 2012
VIMLA DEVI Vs. STATE OF U.P
May 30, 2012
VIMLA TIWARI Vs. STATE OF U P
April 20, 2012
VIMLESH Vs. STATE OF U P
November 27, 2012
VIMLESH AND OTHERS Vs. STATE OF U P AND OTHERS
July 3, 2012
VIMLESH KUMAR Vs. STATE OF U.P
April 6, 2012
VINAY AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 12, 2012
VINAY KRISHNA RASTOGI Vs. RAM BABU RASTOGI
January 2, 2012
VINAY KUMAR AGARWAL Vs. KIRAN GUPTA
April 30, 2012
VINAY KUMAR AGARWAL Vs. ORIENTAL INSURANCE CO LTD
March 23, 2012
VINAY KUMAR AGARWAL Vs. STATE OF U P
May 24, 2012
VINAY KUMAR AND OTHERS Vs. VTH ADDL. D.J. AND OTHERS
November 29, 2012
VINAY KUMAR PANDEY Vs. CHANCELLOR DEEN DAYAL UPADHYAY GORAKHPUR
December 10, 2012
VINAY KUMAR SINGH Vs. STATE OF U.P.
September 18, 2012
VINAY PATNI Vs. STATE OF U P
October 19, 2012
VINAY SHANKER TRIVEDI Vs. MUKHYA NAGAR ADHIKARI
August 28, 2012
VINDESHWAR TIWARI ALIAS VINDESHWARI TIWARI Vs. STATE OF U.P. & OTHERS
January 10, 2012
VINEET KUMAR AGNIHOTRI Vs. STATE OF U.P.
April 11, 2012
VINEET SEHGAL Vs. STATE OF U P
April 23, 2012
VINEETA GUPTA Vs. STATE OF U P
May 4, 2012
VINITA Vs. STATE OF U P THROUGH SECRETARY DEPARTMENT OF HOME LUCKNOW
May 9, 2012
VINOD KUMAR Vs. SUHASLY, D.M.
November 6, 2012
VINOD KUMAR Vs. DISTT INSPECTOR OF SCHOOL
April 25, 2012
VINOD KUMAR Vs. SMT. KANIJ FATIMA
August 6, 2012
VINOD KUMAR AGARWAL Vs. STATE OF U P
July 10, 2012
VINOD KUMAR CHATURVEDI Vs. PRESIDING OFFICER
May 18, 2012
VINOD KUMAR PAL AND OTHERS Vs. STATE OF U.P.
January 16, 2012
VINOD KUMAR RAJBHAR Vs. STATE OF U P
January 3, 2012
VINOD KUMAR SHARMA Vs. STATE OF U P
February 16, 2012
VINOD KUMAR SRIVASTAVA Vs. SECRETARY PUBLIC WORKS DEPARTMENT
February 24, 2012
VINOD SINGH Vs. COMMISSIONER CHITRAKOOT
September 12, 2012
VIPIN DIXIT Vs. STATE OF U P
August 30, 2012
VIPUL BHATIA Vs. PREM KUMAR
October 9, 2012
VIRAN SINGH AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 16, 2012
VIRENDRA Vs. STATE OF U.P. AND ORS.
January 18, 2012
VIRENDRA JAISWAL Vs. STATE OF U P
May 4, 2012
VIRENDRA KUMAR Vs. STATE OF U P
November 9, 2012
VIRENDRA KUMAR Vs. UNION OF INDIA
June 1, 2012
VIRENDRA KUMAR Vs. KUSUM
March 26, 2012
VIRENDRA KUMAR RAI TYAGI Vs. STATE OF U P
April 27, 2012
VIRENDRA SINGH Vs. STATE OF U P
May 30, 2012
VIRENDRA SINGH ALIAS ROCKY Vs. STATE OF U P
February 1, 2012
VIRENDRA SINGH YADAV Vs. COLLECTOR GHAZIPUR
October 12, 2012
VISHAL JAISWAL Vs. UNION OF INDIA
October 31, 2012
VISHAL THEATOR Vs. WORKMEN COMPENSATION
October 11, 2012
VISHAL YADAV Vs. STATE OF U.P.
October 5, 2012
VISHAMBHAR NATH TIWARI Vs. GRAM PANCHAYAT NUAON & OTHERS
February 9, 2012
VISHESHWAR Vs. STATE OF U P
July 2, 2012
VISHNU DUTT AGARWAL Vs. STATE OF U P
April 11, 2012
VISHNU DUTT TRIPATHI Vs. VITH A D J
August 8, 2012
VISHNU KANT MISHRA @ NANHA MISHRA Vs. STATE OF U.P.
January 16, 2012
VISHNU KUMAR Vs. PRESIDING OFFICER
August 30, 2012
VISHNU KUMAR Vs. SUNITA KALRA
May 15, 2012
VISHNU KUMAR GUPTA Vs. DIGVIJAY PRAKASH GUPTA
January 10, 2012
VISHRAM SINGH Vs. D D C
January 19, 2012
VISHRAM SINGH AND OTHERS Vs. STATE OF U.P. AND ANR.
January 12, 2012
VISHRANT AGARWAL Vs. DISTRICT JUDGE JHANSI
March 16, 2012
VISHWA BHARTI ARYA Vs. STATE OF U P AND OTHERS
November 1, 2012
VISHWA NATH Vs. RAJA RAM
December 3, 2012
VISHWA NATH PRASAD MISRA Vs. VITH ADDL DISTRICT JUDGE
July 17, 2012
VISHWANATH CHAUHAN Vs. STATE OF U.P.
January 13, 2012
VISHWANATH TIWARI Vs. STATE OF U P
March 21, 2012
VIVEK ANAND Vs. LIFE INSURANCE CORPORATION OF INDIA
December 6, 2012
VIVEK COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION AND ANOTHER
July 10, 2012
VIVEK KUMAR RAJENDRA PRASHAD Vs. STATE OF U.P.
July 20, 2012
VIVEKANAND PATHAK Vs. UNION OF INDIA AND OTHERS
September 17, 2012
VIVEL BHATNAGAR Vs. STATE OF U P
June 20, 2012
VYOM SHANKER Vs. DIRECTOR OF EDUCATION
October 16, 2012
WAHID KHAN Vs. STATE OF U P
May 11, 2012
WALIULLAH BEG Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION LUCKNOW
October 29, 2012
WALIULLAH BEG Vs. DISTRICT DEPUTY DIRECTOR OF CINSOLIDATION
November 29, 2012
WARASAT ALI Vs. STATE OF U P
January 3, 2012
WARISH MUIN Vs. LEARNED UPPER CIVIL JUDGE (J D ) AND OTHERS
September 19, 2012
WASAT Vs. IMAM KHAN AND OTHERS
January 5, 2012
WASEEM Vs. STATE OF U.P.
January 13, 2012
WASIM HAIDAR KHAN AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 16, 2012
WIC-CHEM P LTD Vs. RESERVE BANK OF INDIA
April 23, 2012
WISHWA MITTAR BAJAJ AND SONS Vs. COMMISSIONER, TRADE TAX
May 7, 2012
YADEV SINGH Vs. STATE OF U P
December 17, 2012
YADURAJ SINGH Vs. DISTRICT ASSISTANT REGISTRAR CO-OP. SOC.
July 3, 2012
YADURAJ SINGH Vs. BOARD OF REVENUE
October 4, 2012
YAGHVENDRA KUMAR Vs. UNION OF INDIA
October 16, 2012
YAMIN Vs. STATE OF U.P.
January 13, 2012
YASEEN ALIAS BHATAULA Vs. STATE OF U P
February 24, 2012
YASEEN JAHAN Vs. HASMAT BEGAM
February 7, 2012
YASHODHARAM MATTHUR Vs. STATE OF UP
May 21, 2012
YASHPAL Vs. STATE OF U P
February 8, 2012
YASHWANT SINGH Vs. STATE OF U P
February 3, 2012
YASHWATI (SMT.) AND ANOTHER Vs. STATE OF U.P. AND OTHERS
April 4, 2012
YASIN AND ANOTHER Vs. MURARI LAL
December 12, 2012
YATENDRA KUMAR SINGH Vs. COMMISSIONER
May 28, 2012
YAWAR JAVED Vs. STATE OF U.P.
January 12, 2012
YAYATI Vs. STATE OF U.P.
May 9, 2012
YOGENDRA AND ANOTHER Vs. DIRECTOR OF ANIMAL HUSBANDRY AND OTHERS
September 28, 2012
YOGENDRA AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 16, 2012
YOGENDRA KUMAR Vs. STATE OF U P
September 5, 2012
YOGENDRA KUMAR CONSTABLE NO 98 C P Vs. STATE OF U P
February 27, 2012
YOGENDRA KUMAR KHULAR Vs. STATE OF U P
September 28, 2012
YOGENDRA NATH DUBEY Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE/F.T.C. II AND ANOTHER
February 20, 2012
YOGENDRA SAGAR Vs. STATE OF U P
July 18, 2012
YOGENDRA SINGH CHAUHAN Vs. STATE OF U P
February 27, 2012
YOGESH Vs. STATE OF U P
July 26, 2012
YOGESH KUMAR Vs. KUND KUND EDUCATION ASSOCIATION KHATAULI
January 24, 2012
YOGESH TIWARI Vs. STATE OF U P
April 9, 2012
YOGESH YADAV @ SONU Vs. STATE OF U.P. AND ANOTHER
December 5, 2012
YUNUS Vs. THE ASSTT. COMMISSIONER (FOOD)
May 17, 2012
YUSUF ALI Vs. ADDITIONAL DISTRICT JUDGE
November 6, 2012
YUSUFUL HAQ ALIAS YUSUF Vs. GHAYYUR FATMA
February 16, 2012
YUVRAJ TRADING COMPANY Vs. COMMISSIONER, COMMERCIAL TAX
May 4, 2012
ZAFAR IQBAL Vs. STATE OF U P
September 28, 2012
ZAFARULLAH KHAN Vs. DEPUTY DIRECTOR
December 20, 2012
ZAFARULLAH KHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GONDA
December 11, 2012
ZAFERYAB AHMAD Vs. STATE OF U.P.
October 31, 2012
ZAHEER ALAM Vs. COMMISSIONER SAHARANPUR
May 29, 2012
ZAKI ISHRATI Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
September 13, 2012
ZAMEEL AHMAD Vs. SMT. SHAKEELA BANO AND ANOTHER
December 14, 2012
ZAMIL Vs. DEPUTY DIRECTOR
December 10, 2012
ZAMINDAR PRASAD Vs. HAWALDAR
July 6, 2012
ZAZMAN EXPORTS AND OTHERS Vs. CANARA BANK
April 12, 2012
ZEHAR BEGUM AND OTHERS Vs. ADDL. DISTRICT AND SESSIONS JUDGE MUZAFFARNAGAR AND OTHERS
September 20, 2012
ZILA BASIC SHIKSHA ADHIKARI Vs. ATAULLAH KHAN
September 20, 2012
ZILA PANCHAYAT MEERUT Vs. ISLAMUDDIN
February 27, 2012
ZILA PANCHAYAT, AURAYA Vs. STATE OF U P
October 1, 2012
ZISHAN KHAN Vs. DISTRICT INSPECTOR OF SCHOOLS VARANASI
March 2, 2012
ZUBAIDA AND ANR. Vs. TASLIM CHISTI AND ORS.
July 30, 2012
ZULFIQAR AHMAD Vs. DR. KHURSHID ALAM SHARMSI
September 11, 2012
ZULFIQAR AHMED BHUTTO Vs. STATE OF U P
November 8, 2012