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Case Index
Title
Date
ASSISTANT SECRETARY, KERALA STATE HOUSING BOARD Vs. SUNDARAN
May 8, 2002
BRANCH MANAGER, SUDARSAN CHITS (INDIA) LTD. Vs. P.VISWAN “VISHNU PRASAD”
December 3, 2002
BUSINESS BENEFIT CO.LTD. Vs. J.MANJU
April 8, 2002
C.S.COMPANY Vs. K.VENUGOPAL
June 6, 2002
GENERAL MANAGER, PLANTATION CORPORATION OF KERALA LTD. Vs. K.K.RAJAN
May 7, 2002
GENERAL MANAGER, TELECOM Vs. JOY M.C.
April 17, 2002
GENERAL MANAGER, VEHICLE FACTORY, JABALPUR Vs. CICILY KAALLARACKAL
October 3, 2002
H.M.NAZIR Vs. A.NARAYANAN NAIR
April 5, 2002
M.MANUJUBASH Vs. BEENA MOHANDAS
April 9, 2002
MANAGER, AIR INDIA LTD. Vs. SAHEED RAFEEK
May 2, 2002
MANAGER, NEW INDIA ASSURANCE CO.LTD. Vs. SYAMALA RAJAN
May 8, 2002
MANAGING DIRECTOR, PATEL ROADWAYS LTD. Vs. R.AROCKIA RANI
July 31, 2002
MANAGING PARTNER, NANDILATH FRIDGE CENTRE Vs. K.C.SALIL KUMAR
May 29, 2002
NEW INDIA ASSURANCE CO.LTD. Vs. PRASANTH
April 15, 2002
P.K.BASHEER Vs. LEE SYSTEM & DEVICES
September 18, 2002
P.U.PETER Vs. DEVAPRABHA KURIES (P) LTD.
May 28, 2002
RAJAN VARGHESE Vs. SURAJ ABRAHAM GEORGE
September 4, 2002
SECRETARY GENERAL, M.A.VAHAB, CENTRE OF INDIAN CONSUMER PROTECTION & RESEARCH Vs. SHANMUKHA SUNDAREM
May 28, 2002
SECRETARY, KERALA STATE ELECTRICITY BOARD Vs. N.A.ABDULLA HAJI
May 22, 2002
V.SREEKUMAR Vs. ANSAL BUILDWELL LTD
April 11, 2002