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Case Index
Title
Date
(SIR) J.P. SRIVASTAVA & SONS, (RAMPUR) PVT. LTD. & ORS. Vs. M/S GWALIOR SUGAR CO. LTD. & ANR.
May 15, 2002
A B JOGLEKAR Vs. DEBTS RECOVERY TRIBUNAL
April 1, 2002
A K KINRA Vs. STATE OF M P
August 29, 2002
A K SHRIVASTAVA Vs. UNION OF INDIA
May 14, 2002
A N MISHRA Vs. M P STATE ROAD TRANS CORPN
July 11, 2002
AARTECH SOLONICS LIMITED Vs. DEBTS RECOVERY TRIBUNAL JABALPUR
April 17, 2002
AARTI SINGH Vs. USHA KOL
November 15, 2002
Aashi Enterprises Vs. State of M.P.
January 25, 2002
ABDUL GANI Vs. TIKAM
May 14, 2002
ABDUL HAMID Vs. KU GAZALA PARVEEN
August 2, 2002
ABDUL MAJID KHAN Vs. N M GEORGE
April 4, 2002
ABDUL RAHMAN SHEIKH Vs. STATE OF M P
January 3, 2002
ABHAY KUMAR GOENKA Vs. KISHAN SINGH
December 25, 2002
ABID ALI S O SAYYAD ALI Vs. STATE OF MADHYA PRADESH
June 25, 2002
ADARSH GRAH NIRMAN SAHAKARI SAMITI LTD Vs. STATE OF M P
October 3, 2002
ADIVASI KHANIJ AVAAM VANUPAJ UDYOG SAHAKARI SAMITI Vs. STATE OF M P
April 3, 2002
AFIFA SHERWANI Vs. NALANDA PUBLIC HIGHER SECONDARY SCHOOL
November 22, 2002
AGHNU Vs. STATE OF M P
April 29, 2002
AGRAWAL WAREHOUSING AND LEASING LIMITED Vs. COMMISSIONER OF INCOME TAX
July 11, 2002
AHALIYA BAI Vs. SARDAR BHAGAT SINGH
August 2, 2002
AHSISH SAXENA Vs. STATE OF MADHYA PRADESH
August 8, 2002
AJAY AND JEETU Vs. STATE
September 23, 2002
AJAY KUMAR TODY Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
February 4, 2002
AJAY RAJAN Vs. BHEL
March 6, 2002
AJAY SHRIVASTAVA Vs. STATE THROUGH P.S. SIMGA
August 29, 2002
AJIJ KHAN Vs. STATEV OF M P
July 17, 2002
AJIT ALIAS BHURIYA Vs. STATE OF M P
July 11, 2002
Ajit Singh Vs. State of M.P.
October 10, 2002
AKBAR MOHD KHAN Vs. STATE OF MADHYA PRADESH
February 4, 2002
AKBAR MOHD KHAN Vs. STATE OF M P
April 24, 2002
ALAKH PRAKASH Vs. JANKI PRASAD
September 25, 2002
ALLAHABAD BANK Vs. SURENDRA KUMAR MISHRA
October 21, 2002
ALLAHABAD BANK KATNI Vs. M P E B JABALPUR
April 17, 2002
AMANAT ALI Vs. STATE OF MP
April 18, 2002
AMAR CHAND BAWARIA Vs. UNION OF INDIA & ORS.
July 4, 2002
AMAR KUMAR CHOURASIA Vs. STATE TRANSPORT AUTHORITY GWALIOR & ORS.
August 29, 2002
AMAR SINGH Vs. STATE OF M P
August 28, 2002
AMARLAL KIRANA STORES Vs. COMMISSIONER OF INCOME TAX
November 13, 2002
AMARSINGH Vs. M P STATE CO OPERATIVE MARKETING FEDERATION
August 6, 2002
AMBIKA CHARAN AWASTHY Vs. STATE OF M P
March 22, 2002
AMEER KHAN Vs. STATE OF M P
April 29, 2002
AMIL HAKIMUDDIN Vs. ABBAS HUSAIN
January 2, 2002
AMIT TRADERS Vs. STATE OF M.P.
May 10, 2002
AMRAT Vs. THAGIBAI
September 4, 2002
AMRIT SINGH YADAV Vs. STATE TRANSPORT APPELLATE TRIBUNAL
August 1, 2002
AMRITLAL S/O VEERJI PATEL Vs. STATE OF M.P.
July 19, 2002
ANAND ASRANI Vs. ROSHNI ALIAS TULSIDEVI ASRANI
May 16, 2002
ANAND KUMAR JAIN Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM BHOPAL
January 28, 2002
ANAND PRATAP SINGH Vs. STATE OF M P
September 12, 2002
ANAND SHRIVASTAVA Vs. STATE OF M P
July 5, 2002
ANANGPAL SINGH Vs. MPSRTC
November 20, 2002
ANGAD ELECTRONICS METHODIST CENTRE NAPIER TOWN JABALPUR Vs. CHANDRA SHEKHAR SINGH
February 5, 2002
ANIL GARG Vs. WESTERN COALFIELDS LTD
August 5, 2002
ANIL KUMAR GROVER Vs. UNION OF INDIA
September 19, 2002
ANIL KUMAR MISHRA Vs. UNION OF INDIA AND OTHERS
April 30, 2002
ANIL KUMAR VERMA Vs. THE CONTROLLER PROFESSIONAL EXAMINATION BOARD
July 24, 2002
ANJUMAN ISLAMIA TRUST Vs. STATE OF M.P. AND OTHERS
May 7, 2002
ANOKHIBAI Vs. BAGDOO
January 29, 2002
ANOKHILAL Vs. BHERUSINGH
August 13, 2002
ANOOP KUMAR SHRIVASTAVA Vs. STATE OF M P
March 22, 2002
ANWAR SHEIKH Vs. KESHAVRAO
February 14, 2002
ARAGE Vs. DAMMU
November 21, 2002
ARCHANA KUMAR Vs. BHANU KUMAR JAIN
December 19, 2002
ARJUN SINGHAL Vs. PUSHPA KARWAL
September 26, 2002
ARUN Vs. BALVINDER SINGH
December 4, 2002
ARUN DIXIT Vs. CHAIRMAN AND MANAGING DIRECTOR BHARAT PETROLEUM CORPORATION LTD
February 12, 2002
ARUN KUMAR Vs. GULABBAI
September 9, 2002
ARUN KUMAR SHARMA Vs. STATE OF M P
April 17, 2002
Arvind Dixit Vs. Director General of Police, M.P.
January 4, 2002
ARVIND KUMAR SAHU Vs. STATE OF M P
May 8, 2002
ARVIND SOOD Vs. ROOPALI
August 27, 2002
ARVIND UPADHYAYA Vs. STATE OF M P
August 13, 2002
ASGAR ALI Vs. IBRAHIM
May 2, 2002
ASHA QURESHI Vs. AFAQ QURESHI
May 17, 2002
ASHARAM Vs. STATE OF MP
July 16, 2002
ASHISH KUMAR Vs. LEELA BAI
February 7, 2002
ASHISH RAI AND OTHERS Vs. GOVT. ENGINEERING COLLEGE, JABALPUR AND OTHERS
December 19, 2002
ASHISH SAXENA Vs. STATE OF MP
August 8, 2002
ASHOK JAYANT Vs. STATE OF M P
December 4, 2002
ASHOK KUMAR Vs. STATE OF M.P. AND ANR.
October 11, 2002
ASHOK KUMAR Vs. STATE OF M P
February 8, 2002
ASHOK KUMAR GUPTA Vs. STATE OF M P
April 8, 2002
ASHOK KUMAR RAWAT Vs. STATE OF M P
April 30, 2002
ASHOK KUMAR TRIPATHI Vs. JANPAD PANCHAYAT
April 22, 2002
ASHOK LALWANI Vs. MUNICIPAL CORPORATION JABALPUR
September 13, 2002
ASHOK PHARMACEUTICALS Vs. CEGAT
July 17, 2002
ASHOK SAHKARI GRIH NIRMAN SAMITI, BHOPAL Vs. STATE OF M.P. AND OTHERS
July 10, 2002
ASIAN PAINTS INDIA LTD Vs. COMMISSIONER SALES TAX
January 8, 2002
ASIAN PAINTS INDIA LTD Vs. COMMISSIONER SALES TAX M P INDORE
February 13, 2002
Asma Nasir Vs. State of M.P.
March 26, 2002
ASSOCIATION OF PUNJAB NATIONAL BANK EMPLOYEES Vs. DY GENERAL MANAGER PUNJAB NATIONAL BANK
June 25, 2002
ATMARAM DARYANI Vs. STATE OF M P
July 24, 2002
ATUL RANE Vs. UNION OF INDIA
July 23, 2002
ATYABHAMA BAI Vs. ANIL KUMAR
July 4, 2002
AVANTIBAI Vs. HIRALAL
December 12, 2002
AVAS RAHAT GRAH SAHAKARI SAMITI Vs. STATE OF M P
April 1, 2002
AWADESH NARAIN MISHRA Vs. M P STATE ROAD TRANSPORT CORPORATION
July 11, 2002
AWADHESH PRASAD Vs. STATE OF M P
March 13, 2002
B D DUBEY Vs. STATE OF M P
July 12, 2002
BABARIYA Vs. STATE OF M P
July 19, 2002
BABITA ALIAS SUSHAMA Vs. SANTOSH
March 27, 2002
BABOO LAL Vs. STATE OF MADHYA PRADESH
February 25, 2002
BABU ALI Vs. STATE OF MADHYA PRADESH
July 15, 2002
BABU KHAN Vs. R D S AHLUWALIA
September 24, 2002
BABUL ALIAS MOHAMMED HUSSAIN Vs. RAMCHANDRA
January 3, 2002
BABULAL Vs. MANSUR AHMED ANSARI
April 30, 2002
BABULAL Vs. SHIVKANTBAI
May 16, 2002
BABULAL BAIGA Vs. STATE OF M P
February 18, 2002
BABULAL PARIHAR Vs. RAJU @ RAJESH & ORS.
April 9, 2002
BADRILAL Vs. RADHEYSHYAM
July 17, 2002
BALA SAHAB Vs. YUGALKISHORE
July 16, 2002
BALMIKI KACHHI Vs. MUNICIPAL CORPORATION JABALPUR
January 11, 2002
BALRAM KIRAR Vs. RAMKRISHNA
January 23, 2002
BANK OF INDIA Vs. ASHOK
January 25, 2002
BANSAL BROTHERS Vs. INDIAN OIL CORPORATION LTD
April 10, 2002
BANTI ALIAS NEMICHAND Vs. STATE OF MP
October 3, 2002
BARELAL SAHU Vs. STATE OF M P
April 18, 2002
BASANT KUMAR Vs. UNITED INDIA INSURANCE COMPANY LIMITED
October 9, 2002
BASANT KUMAR AGRAWAL Vs. COMMISSIONER MUNICIPAL CORPORATION
September 12, 2002
BASANT KUMAR JAIN Vs. SUB DIVISIONAL OFFICER
June 27, 2002
BENI LAL BAMNEY Vs. UNION OF INDIA AND OTHERS
May 2, 2002
BETU Vs. STATE OF MADHYA PRADESH
February 12, 2002
BHAGWAN DAS Vs. COLLECTOR OF STAMPS and DISTRICT REGISTRAR
August 7, 2002
BHAGWAN DAS Vs. STATE OF M P
October 28, 2002
BHAGWANDEEN SHARMA Vs. STATE OF M P
October 31, 2002
BHAGWANIYA BAI Vs. GOVIND NAI
October 11, 2002
BHAGWANTIBAI Vs. STATE OF M P
August 13, 2002
BHAILAL Vs. RAM KUMAR
November 27, 2002
BHAIRO SINGH Vs. STATE OF M P
March 4, 2002
Bhaiyaji @ Udayram Vs. State of M.P.
July 31, 2002
BHAIYALAL PANTHI Vs. STATE OF M P
February 18, 2002
BHAJANLAL KAHAR Vs. STATE OF M P
September 16, 2002
BHAN SINGH BHADORIA Vs. STATE OF M P
April 11, 2002
BHAN SINGH LODHI Vs. STATE OF M P
October 25, 2002
BHANTABAI Vs. SUB DIVISIONAL OFFICER
October 31, 2002
BHARAT HEAVY ELECTRICALS LTD Vs. STATE OF MADHYA PRADESH
May 9, 2002
BHARAT SINGH Vs. STATE OF M P
May 17, 2002
BHARAT SINGH JADAUN Vs. STATE OF MP
August 28, 2002
BHAROSA Vs. SAJJAD HUSSAIN
March 13, 2002
BHAROSILAL Vs. RIHAN AHMED
February 28, 2002
BHASKAR INDUSTRIES LTD Vs. AJIT SINGH
January 16, 2002
BHIKAMCHAND Vs. JAGDISH ALIAS MANOJ
February 19, 2002
BHOGI RAM Vs. SHAITAAN SINGH SIKARWAAR
November 20, 2002
BHOGIRAM Vs. ESHAN KHAN
August 27, 2002
BHOLA Vs. SECRETARY DEPTT OF HOME GOVT OF M P BHOPAL
July 4, 2002
BHOPAL CO OPERATIVE WHOLESALE CONSUMER STORES LTD Vs. M P CO OPRATIVE TRIBUNAL BHOPAL
March 8, 2002
BHOPAL DEVELOPMENT AUTHORITY Vs. SMT. FARZANA HABIB AND OTHERS
May 17, 2002
BHURASINGH Vs. ANIL KUMAR ARORA
April 11, 2002
BIHARI Vs. STATE OF M P
August 6, 2002
BIHARI LAL SONI Vs. STATE OF M.P. AND OTHERS
June 27, 2002
BIJERAM Vs. MANGUDAS
April 30, 2002
BIRBHADRA SINGH PARIHAR Vs. STATE OF M. P. AND OTHERS
March 18, 2002
BIRJU Vs. LAXMAN SINGH
April 2, 2002
BRIJ BIHARI PATEL & ANR. Vs. STATE OF M.P.
February 21, 2002
BRIJESH SINGH Vs. GOVT OF MP MP INDUSTRIES DEPTT
May 13, 2002
BRIJKISHORE GUPTA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, BHARAT SANCHAR NIGAM LTD., AND OTHERS
March 20, 2002
BRIJMOHAN Vs. STATE OF M P
November 12, 2002
Brijmohan Bhasin Vs. Anupam Kumar Verma
January 10, 2002
BRIJRAJ JOSHI Vs. NAGAR PALIKA NIGAM UJJAIN
September 11, 2002
BURHANPUR MUNICIPAL CORPORATION Vs. IKBAL HUSSAIN
October 3, 2002
BUTTI Vs. GULAB CHAND PANDEY
February 11, 2002
CAPITAL ROADWAYS AND FINANCE Vs. STATE TRANSPORT
November 12, 2002
CENTRAL BANK OF INDIA INDORE Vs. DURGA CONFECTIONERY WORKS INDORE
January 2, 2002
CENTRAL BUREAU OF NARCOTICS Vs. DHANNA
June 25, 2002
CENTRE OF INDIAN TRADE UNION Vs. STATE OF MADHYA PRADESH
January 2, 2002
CENTURY TEXTILE AND INDUSTRIES LTD Vs. UNION OF INDIA
November 22, 2002
CHAIN SINGH Vs. STATE OF M.P.
April 18, 2002
CHAIN SINGH Vs. MAJID
May 10, 2002
CHAKRA PANI MISHRA Vs. KRISHNA
May 9, 2002
CHAKRESH JAIN Vs. NATHURAM
February 5, 2002
CHAKRESH KUMAR MODI Vs. KAMLA KHARE
October 25, 2002
CHAMPA BAI Vs. GOPILAL MEENA
April 5, 2002
CHAND GROVER Vs. SUNIL KUMAR GROVER
March 13, 2002
CHAND KHAN Vs. STATE OF M P
October 9, 2002
CHANDA BAI Vs. MOTI
May 9, 2002
CHANDA JAIN Vs. MUNNA KHAN
October 4, 2002
CHANDAN SINGH Vs. ANGREJ SINGH
May 13, 2002
CHANDERSINGH Vs. STATE OF M P
December 5, 2002
CHANDRA BHUSHAN Vs. VIRENDRA & ANR.
May 7, 2002
CHANDRA PAL SINGH PUNDHIR Vs. M P BOARD OF SECONDARY EDUCATION
July 18, 2002
CHANDRA SHEKHAR Vs. STATE OF MP
September 2, 2002
CHANDRABHAN SISODIA Vs. GENERAL MANAGER PERSONAL AND SERVICES WING
July 24, 2002
CHANDRADEV Vs. AMAR SINGH CHAUHAN
January 21, 2002
CHANDRAKALABAI Vs. BHAGWAN SINGH
April 8, 2002
CHANDRAKANT AMBANI Vs. INDER RAJ KHANNA
January 10, 2002
CHANDRAKANTA Vs. ASHOK KUMAR
April 18, 2002
Chandrawati Vs. Vijay Rajkumari
February 13, 2002
CHARAN SINGH AND OTHERS Vs. STATE OF M.P. AND OTHERS
July 1, 2002
CHAUDHARY BUILDERS Vs. ASSTT. CIT
March 18, 2002
CHEKKA RAMA GOPAL Vs. BOARD OF DIRECTORS M P STATE CIVIL SUPPLIES CORPORATION LTD
October 7, 2002
CHETAK CONSTRUCTIONS LIMITED INDORE Vs. OM PRAKASH
July 25, 2002
CHHABILERAM Vs. STATE OF M P
August 5, 2002
CHHATAR SINGH Vs. SUB DIVISIONAL OFFICER
August 10, 2002
CHHATRAPAL Vs. M P STATE ROAD TRANSPORT CORPORATION
February 13, 2002
Chhattisgarh Trading Co. Vs. Madras Fertilizers Ltd.
April 12, 2002
CHHOTA BHAI JETHA BHAI Vs. MUNICIPAL CORPORATION SAGAR
August 29, 2002
CHIEF ENGINEER, P.W.D., GWALIOR & ORS. Vs. SAFIQ REHMAN & ORS.
June 25, 2002
CHIMANLAL RAWAL Vs. ASLAM
April 2, 2002
CHIMMAN Vs. MUNICIPAL COUNCIL MORENA
October 11, 2002
CHOURASIA MEDICAL STORES, CHHATARPUR Vs. STATE OF M.P.
July 25, 2002
CHUNNI LAL Vs. STATE OF M.P.
July 9, 2002
COMMISSIONER CENTRAL EXCISE Vs. BRANCH MANAGER INDUSIND BANK LTD
September 11, 2002
COMMISSIONER OF INCOME TAX Vs. DHAR ISPAT PVT LTD
August 7, 2002
COMMISSIONER OF INCOME TAX Vs. INDORE PLASTICS P LTD
July 18, 2002
COMMISSIONER OF INCOME TAX Vs. NAND MANAHOR AGENCIES
July 16, 2002
COMMISSIONER OF INCOME TAX Vs. MAKHIJA CONSTRUCTION COMPANY
March 14, 2002
COMMISSIONER OF INCOME TAX Vs. GOM INDUSTRIES LIMITED
March 14, 2002
COMMISSIONER OF INCOME TAX Vs. PREMIER INDUSTRIES I LIMITED
March 14, 2002
COMMISSIONER OF INCOME TAX Vs. BHAGWAN CLOTH STORES
July 10, 2002
COMMISSIONER OF INCOME-TAX Vs. VIJAYKUMAR RAJENDRAKUMAR AND CO
July 17, 2002
COMMISSIONER OF INCOME-TAX Vs. M P STATE ELECTRONICS DEVELOPMENT CORPORATION LTD
September 13, 2002
COMMISSIONER OF SALES TAX Vs. SURANA TRADERS
June 26, 2002
COMMISSIONER OF WEALTH TAX Vs. DEVSHREE CINEMA
August 12, 2002
CONTROLLER OF ESTATE DUTY Vs. H H MAHARANI MRUNALINIDEVI PUAR
June 25, 2002
COSPAR TRADING PVT. LTD. Vs. IDBI BANK LTD.
March 27, 2002
CUNSTOCOM ELECTRONICS (I) LTD. Vs. STATE OF M. P. AND ANOTHER
July 8, 2002
DADU Vs. STATE OF M P
April 3, 2002
DADU ALIAS INDRAKA Vs. STATE OF MADHYA PRADESH
August 21, 2002
DAR UL ULOOM KADRIA HABIBIA Vs. MADARSA DAR UL ULOOM KADRIA HABIBIA
January 11, 2002
DARIAV SINGH VERMA Vs. L I C
January 2, 2002
DAVINDER Vs. INDERJIT
July 4, 2002
DAYAL LAMINATES PVT. LTD. Vs. CEGAT AND CCE
June 24, 2002
DAYANAND Vs. JAGESHWAR & 8 ORS.
April 23, 2002
DEEN DAYAL SONI Vs. PANCHO BAI
February 11, 2002
Deepak Vs. Tanuja
November 11, 2002
DEEPAK SHUKLA Vs. SAVITA SHUKLA
August 16, 2002
DEEVAN ARJUN SINGH Vs. STATE
October 18, 2002
DEO JANKI RAMAN MANDIR TRUST Vs. STATE OF M P
August 23, 2002
DEVENDRA Vs. J M F C MHOW DISTT INDORE
February 18, 2002
DEVENDRA KUMAR Vs. STATE OF M.P.
January 23, 2002
DEVENDRA KUMAR SHUKLA AND OTHERS Vs. JABALPUR DEVELOPMENT AUTHORITY
September 3, 2002
DEVENDRA KUMAR SURANA Vs. LALIT PORWAL
May 3, 2002
DEVI SINGH RAJPOOT & ORS. Vs. STATE & ORS.
April 29, 2002
DEVILAL Vs. STATE OF M P
February 7, 2002
DEVISINGH Vs. STATE OF M P
April 3, 2002
DEVISINGH Vs. ASHOK KUMAR
October 24, 2002
DEVISINGH Vs. STATE OF MADHYA PRADESH
July 1, 2002
DEVKINANDAN Vs. STATE
August 8, 2002
DHANARAM Vs. STATE OF CHATTISGARH
February 5, 2002
DHANIRAM Vs. STATE OF M.P. & ANR.
April 12, 2002
DHANIYA BAI Vs. JIWAN
March 7, 2002
DHAR INDUSTRIES LTD Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
March 22, 2002
DHARAMCHAND JAIN Vs. STATE OF M P
February 8, 2002
DHARMENDRA KUMAR SHRIVASTAVA Vs. JIWAJI UNIVERSITY GWALIOR
February 19, 2002
DHEERAJ SINGH Vs. AJAY KUMAR
July 2, 2002
DHIRAJ SINGH Vs. STATE OF M P
July 4, 2002
DHYANI BAI Vs. UNION OF INDIA
December 11, 2002
DIGPAL SINGH Vs. UNION OF INDIA UOI
March 28, 2002
DILIP KUMAR GOUSHALAWALE Vs. STATE OF M P
July 31, 2002
DINESH CHANDRA AND OTHERS Vs. STATE OF M.P. AND OTHERS
March 15, 2002
DINESH KUMAR Vs. BABULAL
December 11, 2002
DIRECTOR INDIAN VETERINARY INSTITUTE Vs. S C DUBEY
March 27, 2002
DISTRICT CO OP BHOOMI VIKAS BANK Vs. PRAKASH MARUDKAR
October 11, 2002
DISTRICT CO OPERATIVE BANK LTD Vs. RAMESH CHANDRA
August 19, 2002
DIWAN SINGH Vs. STATE OF MP
September 5, 2002
DIWAN SINGH Vs. STATE OF MADHYA PRADESH
July 19, 2002
DR. MANISH SINGHAL Vs. NETAJI SUBHASH CHANDRA BOSE MEDICAL COLLEGE AND ANOTHER
July 18, 2002
DR. RASHMI KATYAL Vs. STATE OF M.P. AND OTHERS
November 27, 2002
DR. RITESH JAISWAL Vs. STATE OF M.P. & ORS.
November 27, 2002
Dropti Bai Vs. High Court of M.P.
February 26, 2002
DUKKHU SINGH Vs. RAI SINGH
October 7, 2002
DURJAN Vs. STATE OF MP
October 11, 2002
DWARIKA PRASAD Vs. RAM KISHAN
March 11, 2002
DWARKA PRASAD RAI Vs. STATE OF M.P. AND OTHERS
July 2, 2002
E S I CORPORATION Vs. DEPOT MANAGER M P S R T C
November 27, 2002
ENGINEERING SYSTEMS LIMITED Vs. M P ELECTRICITY BOARD
October 22, 2002
F C L TECHNOLOGIES AND PRODUCTS LTD Vs. CHIEF COMMISSIONER CUSTOMS AND CENTRAL EXCISE
July 16, 2002
Faggu Ram Vs. State of M.P.
October 1, 2002
FOOD CORPORATION OF INDIA Vs. MUNNILAL SINGH
July 15, 2002
G K KUNDLANI Vs. STATE OF M P
April 2, 2002
G P PATHAK Vs. STATE OF M P
October 7, 2002
G P SHARMA Vs. STATE OF MADHYA PRADESH
March 20, 2002
G S ORGANICS LTD Vs. STATE OF M P
September 4, 2002
G SITARAM Vs. GANESH PRASAD
April 16, 2002
G.D. SAKVAYA Vs. STATE OF M. P. AND ANOTHER
July 2, 2002
GAINABAI Vs. BALIRAM
August 6, 2002
GAJADHAR PRASAD PATEL Vs. STATE OF M P
June 27, 2002
GAJANAND AGARWAL Vs. STATE OF M.P. AND ANOTHER
August 26, 2002
GALLA MANDI MAHILA SHRAMIK SANGH SATNA Vs. STATE OF MADHYA PRADESH
April 5, 2002
GAMBHIR SINGH Vs. STATE OF M.P.
May 10, 2002
GANESH LAL BATHRI Vs. STATE OF MADHYA PRADESH
November 19, 2002
GANESH RAM Vs. STATE OF MADHYA PRADESH
May 17, 2002
GANGABAI Vs. RAMCHANDRA
November 1, 2002
GANGABAI TARACHAN Vs. SHOBHANLAL GYANLAL
January 2, 2002
GANGACHARAN DUBEY Vs. STATE OF M P
July 2, 2002
GANGADEEN Vs. STATE OF M.P. AND OTHERS
February 15, 2002
GANGADHAR Vs. SHRENIKMAL
December 12, 2002
GANGARAM Vs. PUNJAB NATIONAL BANK
July 30, 2002
GARLI BAI Vs. KANTILAL
February 15, 2002
GAYA PRASAD Vs. UNION OF INDIA
April 23, 2002
GAYA PRASAD MODI Vs. STATE OF M P
May 2, 2002
GEI ENGINEERING LTD Vs. ADDITIONAL COMMISSIONER COMMERCIAL TAX
August 7, 2002
GEND LAL Vs. STATE
April 30, 2002
GENERAL MANAGER Vs. JAI FORGINGS AND STAMPINGS PVT LTD
May 7, 2002
GHANSHYAM Vs. STATE OF M.P.
May 5, 2002
GHANSHYAM Vs. STATE OF M P
May 3, 2002
GIRISH Vs. STATE OF MP
July 17, 2002
GIRISH KUMAR SHRIVASTAVA Vs. PUNJAB NATIONAL BANK
November 27, 2002
GODREJ FOOD LTD Vs. SHAREHOLDERS OF GODREJ FOOD LTD
October 11, 2002
GOKUL PRASAD Vs. STATE OF M.P. AND ANOTHER
October 8, 2002
GOLU ALIAS RAJENDRA Vs. STATE OF M P
November 25, 2002
GOPAL Vs. STATE OF MADHYA PRADESH
October 1, 2002
GOPAL Vs. STATE OF M.P.
May 17, 2002
GOPAL DAS Vs. JAGDISH PRASAD AGARWAL
July 10, 2002
GOPAL DAS MITTAL Vs. STATE OF M P
April 3, 2002
GOPAL SINGH Vs. KRISHNABAI
May 4, 2002
GOPAL SINGH CHOUHAN Vs. STATE OF M P
July 29, 2002
GOPAL YADAV Vs. STATE OF M.P. AND OTHERS
August 29, 2002
Gopi Pillai Vs. M.P.E.B., Jabalpur
January 29, 2002
GOVERDHANLAL MANDIWAL Vs. STATE OF M P
September 19, 2002
GOVIND PRASAD Vs. SADDU
February 15, 2002
GOVIND SOMANI Vs. REGISTRAR CO OPERATIVE SOCIETIES
March 11, 2002
GOVIND VALLABH PANT GRIH NIRMAN COOP SOCIETY Vs. RAM JANKI MANDIR
April 29, 2002
GRAM PANCHAYAT, GHURDONG Vs. STATE OF M.P. AND OTHERS
August 1, 2002
GRASIM INDUSTRIES LIMITED BIRLA NAGAR GWALIOR Vs. ATAR SINGH
April 16, 2002
GULAB SINGH Vs. STATE OF MP
June 24, 2002
GURU REFRACTORIES Vs. STATE OF M P
June 25, 2002
GWALIOR DISTILLERS LIMITED Vs. COLLECTOR EXCISE
June 25, 2002
GWALIOR DUGDHA SANGH SAHAKARI Vs. NARENDRA PAL SINGH RANA
February 25, 2002
GWALIOR DUGDHA SINGH SAHKARI MARYADIT Vs. NARENDRA PAL SINGH RANA
September 27, 2002
GWALIOR SYNTHETICS PVT LTD Vs. M P ELECTRICITY BOARD
November 19, 2002
H N KARMODIA Vs. KENDRIYA VIDYALAYA SANGTHAN NEW DELHI
August 23, 2002
HAJRAT SINGH Vs. STATE OF MADHYA PRADESH
July 31, 2002
HAKIM Vs. BEGAMBI
March 11, 2002
HALLA Vs. STATE
May 15, 2002
HAN RAM Vs. STATE OF MADHYA PRADESH
May 17, 2002
HANSLAL Vs. STATE OF MADHYA PRADESH
February 22, 2002
HANUMAN DATT Vs. STATE OF MADHYA PRADESH
September 30, 2002
HANUMAN SINGH Vs. STATE OF M P
May 16, 2002
HAQIKAT RAI Vs. AHMAD ALI
August 19, 2002
HARDEO Vs. STATE OF M P
May 20, 2002
HARI SINGH Vs. CENTRAL INDIA MACHINERY
December 12, 2002
HARIOM SINGH RAJPUT Vs. STATE OF M P
April 19, 2002
HARISCHAND PIPARIYA Vs. MUKESH KUMAR KUSHWAHA
April 29, 2002
HARISH BAJAJ Vs. RANI DURGAVATI VISHWA VIDYALAYA JABALPUR
May 10, 2002
HARISH KUMAR LEDWANI Vs. ANITA LEDWANI
September 25, 2002
HARISH MINERALS SUPPLY COMPANY Vs. M P ELECTRICITY BOARD RAMPUR JABALPUR
August 23, 2002
HARISHANKAR MAHLONIA Vs. STATE OF M P
February 26, 2002
HARJEET SINGH Vs. STATE OF M.P.
May 3, 2002
HARVANSH AND SONS Vs. UNION OF INDIA
April 1, 2002
HAZARI Vs. SATTE OF M P
May 7, 2002
HEERALAL PANDEY Vs. SUSHEEL KUMAR
July 2, 2002
HETRAM Vs. STATE OF MADHYA PRADESH
May 8, 2002
HIND SYNTEX LTD Vs. DEWAS TEXTILE MILLS
November 11, 2002
Hindustan Antibiotics Ltd. Vs. Hindustan Antibiotic Workers Union
January 3, 2002
HINDUSTAN COPPER LTD Vs. STATE OF M P
August 19, 2002
HINDUSTAN VIDYUT PRODUCTS LTD. Vs. SURENDRA SINGH
May 3, 2002
HIRALAL Vs. STATE OF M.P.
April 11, 2002
HIRALAL Vs. BHOJA
January 21, 2002
HUSSAIN KHAN Vs. SUDAMA PRASAD
April 29, 2002
I P MALIK Vs. STATE OF M P
April 16, 2002
IFTEKHAR ALI Vs. HAFIZUDDIN
March 14, 2002
IN RE DISTRICT Vs. STATE
March 5, 2002
INDAL SINGH Vs. HOME SECRETARY GOVERNMENT OF M P
December 4, 2002
INDER NARAYAN JHALANI Vs. UNION OF INDIA
February 7, 2002
INDIAN PRESS COUNCIL Vs. STATE OF M P
January 22, 2002
INDIRA SHARMA Vs. STATE OF M P
February 20, 2002
INDORE BANK KRISHI VISHESHAGAYA PARISHAD Vs. STATE BANK OF INDORE, AND OTHERS
September 2, 2002
INDORE EDUCATION AND SERVICES SOCIETY Vs. BANK OF INDIA
March 18, 2002
INDORE LOHA VYAPARI ASSOCIATION Vs. PRESIDING OFFICER LABOUR COURT
September 16, 2002
INDRA SINGH Vs. RAMCHARAN
July 24, 2002
INDRAMANI SHARMA Vs. VIJAY KUMAR SANGHI
January 15, 2002
INDUSTRIAL GASES LIMITED Vs. KUSUM INGOTS AND ALLOYS LIMITED
October 22, 2002
ISAAC JAISE Vs. JASMIT SINGH SALUJA
October 22, 2002
ISHHRAT NAAZ Vs. STATE OF M P
April 19, 2002
ISHWAR ALLOY STEELS LIMITED Vs. COLLECTOR
February 13, 2002
ISHWAR ALLOY STEELS LTD Vs. COLLECTOR
February 1, 2002
J.N. DUBEY Vs. REGISTRAR, J.N. KRISHI VISHWAVIDYALAYA, JABALPUR AND ANOTHER
March 14, 2002
JABALPUR BUS OPERATORS ASSOCIATION Vs. STATE OF MADHYA PRADESH
December 17, 2002
JABALPUR DEVELOPMENT AUTHORITY Vs. K Y TELANG
December 11, 2002
JABALPUR DEVELOPMENT AUTHORITY, JABALPUR Vs. RAMESH PRASAD YADAV
April 23, 2002
JABBAR BHAI Vs. GULBASIA BAI
January 30, 2002
JADUGAR ANAND Vs. STATE OF M P
June 25, 2002
JAGANATH DHANIRAM JINDAL AND ANOTHER Vs. STATE OF M.P. AND OTHERS
May 30, 2002
JAGANNATH Vs. STATE OF MADHYA PRADESH
November 15, 2002
JAGANNATH DHANIRAM JINDAL AND ANOTHER Vs. STATE OF M.P. AND OTHERS
March 14, 2002
JAGANNATH SINGH Vs. STATE OF M P
April 22, 2002
JAGDAMBA PRASAD SONI Vs. STATE
November 7, 2002
JAGDISH Vs. STATE BANK OF INDORE
October 9, 2002
JAGDISH Vs. RAUSHALBAI
September 4, 2002
JAGDISH @ MUNNA Vs. STATE OF M.P.
August 2, 2002
JAGDISH AND ANOTHER Vs. STATE OF M.P.
April 24, 2002
JAGDISH BARELA Vs. STATE OF M P
February 8, 2002
JAGDISH PRASAD GUPTA Vs. B M SHRIVASTAVA
May 3, 2002
JAGDISH PRASAD SHARMA Vs. STATE OF MP
July 11, 2002
JAGDISH PRASAD TIWARI AND OTHERS Vs. STATE OF M.P. AND OTHERS
June 25, 2002
JAGGU BAI Vs. KISSU PATEL
July 18, 2002
JAIHIND SAHKARI UPBHOKTA BHANDAR Vs. KENDRIYA SAHKARI UPBHOKTA
October 1, 2002
JAILAL LAKDA Vs. STATE OF CHHATISGARH
September 30, 2002
Jain Brothers Vs. Bharat Petrolium Corporation Ltd.
October 7, 2002
JAIPRAKASH KORI Vs. STATE BANK OF INDIA AND OTHERS
October 1, 2002
JALAMSINGH Vs. STATE OF MADHYA PRADESH
March 13, 2002
JAMNA PRASAD Vs. STATE OF M P
October 10, 2002
JAMSHEDJI DUBASH Vs. MEHARBAI RUSTUMJI DUBASH
December 11, 2002
JAMUNA BAI Vs. BHOLARAM
January 24, 2002
JANDEL SINGH Vs. STATE OF MADHYA PRADESH
August 27, 2002
JASPAL SINGH (CAPTAIN) Vs. UNION OF INDIA (UOI) AND ANOTHER
April 24, 2002
JASRATH Vs. GUDDI
February 19, 2002
JAWAHAR LAL GUPTA Vs. RAJYA NIRVACHAN AYOG BHOPAL
May 16, 2002
JEETSINGH Vs. STATE OF M P
February 7, 2002
JEEVANBALA Vs. RAJKUMAR
December 5, 2002
JETHANAND Vs. NATHURAM VASVANI
February 15, 2002
JHALLE Vs. STATE OF M P
September 26, 2002
JHAM SINGH Vs. STATE OF MADHYA PRADESH
May 15, 2002
JHAMKUBAI Vs. JAGGANNATH
July 19, 2002
JHUNA BAI Vs. SITA BAI
March 15, 2002
JILA PANCHAYAT BALAGHAT Vs. COMMISSIONER JABALPUR
January 23, 2002
JILA SAHAKARI BHOOMI VIKAS BANK LTD. AND ANOTHER Vs. GANGARAM S/O MADANSINGH AND OTHERS
September 16, 2002
JITENDRA SINGH MOHARE Vs. S K DIXIT
February 8, 2002
JUJHAR Vs. STATE OF M P
July 5, 2002
JUJHAR Vs. STATE OF M.P.
July 7, 2002
JYOTI KEWAT Vs. STATE OF M P
July 8, 2002
JYOTI OVERSEAS LIMITED Vs. M P ELECTRICITY BOARD
January 3, 2002
JYOTI OVERSEAS LTD Vs. M P ELECTRICITY BOARD JABALPUR
January 3, 2002
K K SHRIVASTAVA Vs. M P STATE ROAD TRANSPORT CORPORATION
September 12, 2002
K M J TOBACCO PRODUCT LTD Vs. APPELLATE AUTHORITY
February 1, 2002
KADIRAN Vs. UNITED INDIA INSURANCE CO. LTD.
February 19, 2002
KADIVAN Vs. UNITED INDIA INSURANCE CO LTD
February 19, 2002
KAILASH Vs. OM PRAKASH YADAV
May 10, 2002
KAILASH AUTO BUILDERS CO PVT LTD Vs. STATE OF M P
August 27, 2002
KAILASH MISTRI Vs. STATE OF M P
May 14, 2002
KAILASH NARAYAN RAI Vs. STATE OF MADHYA PRADESH
March 11, 2002
KAILASH SINGH Vs. MEWALAL SINGH GOND
January 2, 2002
KAILASH SINGH Vs. JOINT DIRECTORE PANCHAYAT EVAM SAMAJ KALYAN VIBHAG
September 4, 2002
KAILASHCHANDRA JAIN Vs. STATE OF M P
December 4, 2002
KALKA MATSYA UDYOG CO-OPERATIVE SOCIETY BHOPAL & ANR. Vs. STATE OF M.P. & ORS.
April 26, 2002
KALKA PRASAD Vs. RAMJI LAL
May 8, 2002
KALLA Vs. STATE OF MADHYA PRADESH
May 17, 2002
KALLU @ DHRUV KUMAR RAI Vs. STATE OF M. P.
September 30, 2002
KALURAM Vs. SUNDERLAL
October 23, 2002
Kalyan Vs. State of M.P.
March 4, 2002
KAMAL JAIN Vs. STATE OF MP
September 19, 2002
KAMAL KUMAR Vs. IMARTIBAI
August 2, 2002
KAMAL KUMAR Vs. IMARTI BAI & ORS.
August 9, 2002
KAMAL SINGH Vs. STATE OF M P
July 23, 2002
KAMALVASINI AGARWAL Vs. R D AGARWAL
February 8, 2002
KAMINI MALHOTRA Vs. STATE OF M P
April 26, 2002
KAMINI MALHOTRA Vs. STATE OF MADHYA PRADESH
April 16, 2002
KAMLA BAI Vs. STATE OF M P
October 7, 2002
KAMLA BAJPAI Vs. SHARDA DEVI BAJPAI
March 27, 2002
KAMLABAI Vs. COMPETENT OFFICER
October 3, 2002
KAMLABAI Vs. ASHA SHARMA
August 19, 2002
KAMLESH Vs. STATE OF MADHYA PRADESH
May 1, 2002
KAMLESH KUMAR KAURAV Vs. CHAMBAL KSHETRIYA GRAMIN BANK
October 3, 2002
KAMLESH KUMAR KAURAV Vs. CHAMBAL KSHETRIYA GRAMIN BANK
August 13, 2002
KAMLESH SHRIVASTAVA Vs. STATE OF M P
February 12, 2002
KAMPRASAD AND OTHERS Vs. STATE OF M.P. AND OTHERS
April 30, 2002
KANCHAN ALIAS SAVITRI MARCO Vs. KALAVATI UIKEY
October 29, 2002
KANCHHEDI LAL GHASITA Vs. UNION OF INDIA
July 25, 2002
KANHAIYALAL AGARWAL Vs. UNION OF INDIA
February 27, 2002
KANHAIYALAL AGRAWAL AND ANOTHER Vs. UNION OF INDIA (UOI) AND OTHERS
February 25, 2002
KANTA PRASAD Vs. SUVALAL
May 14, 2002
KANWARLAL Vs. STATE OF M P
September 3, 2002
KARANSINGH S O DEVISINGH RAJPUT Vs. STATE OF MADHYA PRADESH
April 24, 2002
KARBO AGRO INDUSTRIES LIMITED Vs. APPELLATE AUTHORITY AND OTHERS
October 21, 2002
KARNAL SINGH Vs. STATE OF M.P.
July 23, 2002
KASHIRAM Vs. STATE
January 10, 2002
KASTURI BAI Vs. KANHAIYALAL
July 26, 2002
KAUSHAL KISHORE BIYANI Vs. UNION OF INDIA
March 18, 2002
KESHAR SINGH Vs. MUKESH D RAMTEKE
January 15, 2002
KESHAVCHAND GIDWANI Vs. KRISHNA SHARAN
January 3, 2002
KHADAK SINGH Vs. HULKAR SINGH ALIAS CHOTA SINGH
March 5, 2002
KHAJANCHI FILM EXCHANGE Vs. STATE OF MADHYA PRADESH
February 5, 2002
KHAJANCHI FILM EXCHANGE Vs. STATE OF MADHYA PRADESH
April 24, 2002
KHATUNBAI ALIAS MEHRAJ BI Vs. GANI KHAN
July 19, 2002
KHURSHIDBEE Vs. AYUBKHAN
November 13, 2002
KINETIC HONDA MOTOR LIMITED Vs. INDUSTRIES COMMISSIONER
January 3, 2002
KIRAN DEVI Vs. KARAN SINGH
August 27, 2002
KIRTI PREM RAJ JAIN Vs. VED PRAKASH GUPTA
August 23, 2002
KISHAN Vs. STATE OF M P
August 19, 2002
KISHAN PILLAY & POONAM PILLAY Vs. KISHORE SINGH CHOUHAN & ORS.
November 12, 2002
KM SHRIVASSTAVA Vs. CHAIRMAN AND MANAGING DIRECTOR
November 22, 2002
KOCHAR OIL MILLS LTD. AND OTHERS Vs. M.P.S.I.D.C. LTD. AND OTHERS
April 29, 2002
KRANTI KUMAR SAXENA Vs. STATE
October 1, 2002
KRISHAN Vs. SUMITRA
October 31, 2002
KRISHNA Vs. STATE OF CHHATTISGARH
October 24, 2002
KRISHNA BAI Vs. STATE OF M P
March 26, 2002
KRISHNA KUMAR GAUTAM Vs. STATE OF MP
August 2, 2002
KRISHNA MURARI MANGAL Vs. PRAKASH NARAIN
March 4, 2002
KU RENU YADAV Vs. MADHUSUDAN ELAWADI
July 30, 2002
KU ROLAM TIWARI Vs. BOARD OF SECONDARY EDUCATION
January 23, 2002
KU. RICHA JETHANI Vs. STATE OF M.P. & ORS.
July 26, 2002
KULDEEP GUPTA Vs. STATE OF M P
June 24, 2002
KULDEEP RAI Vs. J. N. K. V. V. AND OTHERS
March 6, 2002
KULDIP SINGH Vs. NANIBAI
October 24, 2002
KULLE Vs. STATE OF M P
July 12, 2002
KUNJ BIHARI LAL Vs. PREM NARAYAN
November 25, 2002
KUNJAL SINGH THAKUR Vs. STATE OF M P
August 26, 2002
KUSUMLATA Vs. LALARAM
April 18, 2002
LADHARAM BACHULAL SINDHI Vs. STATE OF M P
August 9, 2002
LAKHAN AGRAWAL Vs. M P FINANCE CORPORATION
April 15, 2002
LAKHAN AGRAWAL AND ANOTHER Vs. M.P. STATE FINANCIAL CORPORATION, INDORE AND OTHERS
August 12, 2002
LAKHAN LAL PATEL Vs. STATE OF M P
April 3, 2002
LAKHAN SINGH Vs. STATE OF M P
April 17, 2002
LAKHAN SINGH & ORS. Vs. STATE OF MADHYA PRADESH
May 23, 2002
LAKSHMAN PRASAD Vs. MUNICIPAL CORPORATION
October 8, 2002
LAL NARAYAN SINGH Vs. CHIEF MUNICIPAL OFFICER AND OTHERS
April 4, 2002
LALLU ALIAS SHARAD KUMAR Vs. STATE OF M P
July 2, 2002
LAMPOO GOND Vs. STATE OF M. P. AND OTHERS
September 25, 2002
LARSEN AND TOUBRO LTD., MUMBAI AND OTHERS Vs. ANAND BANGAD S/O KRISHNAKANT AND OTHERS
September 17, 2002
LATA SHAH Vs. NITIN
March 15, 2002
LATOOR SINGH Vs. STATE OF M P
April 22, 2002
LAXMI CHAND JAIN Vs. STATE OF M P
April 26, 2002
LAXMI NARAYAN Vs. SHANTI BAI
July 24, 2002
LAXMI PRASAD VISHWAKARMA Vs. STATE OF MP
February 7, 2002
LAXMICHAND Vs. STATE OF MP
August 26, 2002
Laxminarayan Vs. Prembai
March 5, 2002
LAXMINARAYAN Vs. SHIVLAL GUJAR AND OTHERS
October 3, 2002
LAXMINARAYAN SHARMA Vs. UNION OF INDIA
March 19, 2002
LAYAKRAM Vs. STATE OF MADHYA PRADESH
September 11, 2002
LEEKCHAND SAHU Vs. LAXMAN SINGH
April 16, 2002
LEELA BAI Vs. KAILASH CHANDRA
May 16, 2002
LEELABAI Vs. JUMMA KHAN
December 5, 2002
LEKH RAM Vs. STATE OF M.P.
May 17, 2002
LILA DEVI Vs. STATE OF M P
March 7, 2002
LOAN KARAN JAIN Vs. RAMESH CHANDRA DINESH KUMAR TIMARNI
August 28, 2002
LUCKY FORWARDING AGENCY Vs. BINDER DEVI
October 7, 2002
M D BOPCHE Vs. DARSHAN AGRAWAL
November 27, 2002
M H R K CO OPERATIVE MULTIPURPOSE AGRICULTURAL SOCIETY BHOPAL Vs. LAND ACQUISITION OFFICER
December 5, 2002
M I S C KARMACHARI SANGH INTUC Vs. STATE OF MADHYA PRADESH
March 15, 2002
M L CHAURASIA Vs. TEHSILDAR BALAGHAT
January 4, 2002
M P AUDYOGIK VIKAS NIGAM Vs. K K SINGH
April 23, 2002
M P CO-OPERATIVE HOUSING SOCIETY Vs. STATE OF M P
August 6, 2002
M P ELECTRICITY BOARD Vs. GIRISH KUMAR TOMAR
August 2, 2002
M P HOUSING BOARD Vs. SATISH KUMAR RAIZADA
November 22, 2002
M P HUMAN RIGHTS COMMISSION Vs. STATE OF MADHYA PRADESH
March 11, 2002
M P LIME WORKS Vs. STATE OF M P
July 31, 2002
M P MINERAL SUPPLY CO Vs. GOVERNMENT OF INDIA
July 17, 2002
M P RAJYA VAN VIKAS NIGAM LIMITED BALAGHAT Vs. Q M QURESHI ENGLISH COACHING CLASS
September 23, 2002
M P S R T C Vs. RAM
February 12, 2002
M P S R T CORPORATION Vs. JAGADISH NARAYAN SHARMA
April 19, 2002
M P S R T CORPORATION Vs. CHAKRAPAN SINGH DHAKARSH
February 18, 2002
M P STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
October 22, 2002
M P STATE CO OPERATIVE OIL SEEDS GROWERS FEDERATION LIMITED Vs. BANK OF BARODA
March 4, 2002
M P STATE COOPERATIVE MARKETING FEDERATION Vs. STATE OF M P
December 17, 2002
M P STATE COOPERATIVE OIL SEEDS GROWERS FEDERATION LIMITED Vs. BANK OF BARODA
April 4, 2002
M P STATE ELECTRICITY BOARD Vs. COLLECTOR
April 15, 2002
M P STATE ELECTRICITY BOARD JABALPUR Vs. COLLECTOR MANDLA
June 26, 2002
M P STATE ROAD TRANSPORT CORPORATION Vs. INDRA BAHADUR SINGH
May 13, 2002
M P STATRE ROAD TRANSPORT CORPORETION Vs. BHAGWATI PRASAD RAJORIA
March 6, 2002
M S VARGHESE Vs. RAJEEV KUMAR KHERA
May 2, 2002
M SARAN AND Vs. CENTRAL BUREAU OF INVESTIGATION JABALPUR
February 22, 2002
M. Ishaq M. Ghulam Vs. State of M.P.
July 11, 2002
M.D. SHARMA AND OTHERS Vs. STATE OF M.P. AND OTHERS
May 17, 2002
M.P. Mineral Supply Company Vs. Government of India
March 13, 2002
M.P. Sharma Vs. District and Sessions Judge
January 22, 2002
M.P. SHARMA Vs. DISTRICT AND SESSIONS JUDGE AND OTHERS
May 2, 2002
M.P. STATE ELECTRICITY BOARD Vs. PHOOLCHAND
January 10, 2002
M.P. State Road Transport Corporation Vs. Sudhakar Oeshmukh
June 25, 2002
M.P. State Road Transport Corporation Vs. Jagadish Narayan Sharma arid
April 9, 2002
M.P. STATE ROAD TRANSPORT CORPORATION AND OTHERS Vs. DEVENDRA KUMAR PANDE AND OTHERS
June 24, 2002
M/S BABOOLAL Vs. STATE OF M.P. & ORS.
July 24, 2002
M/S. NATIONAL THERMAL POWER CORPORATION Vs. D. K. MISHRA AND OTHERS
May 10, 2002
MADANLAL Vs. GIRISH KUMAR
April 24, 2002
MADANLAL Vs. GOPALDAS
November 13, 2002
MADANLAL SONI AND OTHERS Vs. STATE OF M. P. AND OTHERS
July 3, 2002
MADHU CHABRA Vs. STATE
February 14, 2002
MADHUKANT DAVE Vs. NAVNEET DHAGAT
April 30, 2002
MADHULIKA VERMA Vs. PRABHAWATI VERMA
August 20, 2002
MADHUR COURIER SERVICES Vs. R S PANDE
August 16, 2002
MADHYA PRADESH HUMAN RIGHT COMMISSION Vs. STATE OF MADHYA PRADESH
January 25, 2002
MADHYA PRADESH MADHYAM Vs. COMMISSIONER OF INCOME-TAX
February 7, 2002
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. CHAKRAPAN SINGH DHAKARH
February 18, 2002
MADHYA PRADESH STATE TOURISM DEVELOPMENT CORPORATION Vs. SITA BAI KUSHWAHA
January 25, 2002
MAHANT MADAN MOHAN DAS Vs. ANIRUDHA PRASAD SHASTRI
October 1, 2002
MAHARASHI MAHESH YOGI VEDIC VISHWAVIDYALAYA Vs. STATE OF MADHYA PRADESH
March 20, 2002
MAHAVIR PRASAD Vs. VASUDEVA PRASHAD
October 23, 2002
MAHENDRA JAIN Vs. LIQUIDATOR JABALPUR NAGRIK SAHAKARI BANK LTD
February 28, 2002
MAHENDRA PATEL Vs. COLLECTOR JABALPUR
September 25, 2002
MAHENDRA SINGH Vs. STATE OF M P
July 23, 2002
MAHENDRA SINGH KOURAV Vs. STATE OF M P
July 22, 2002
MAHESH Vs. STATE OF M P
September 26, 2002
MAHESH Vs. STATE OF MADHYA PRADESH
March 11, 2002
MAHESH ALIAS TULSI HARIJAN Vs. STATE OF MADHYA PRADESH
November 28, 2002
MAHESH CHANDRA NAGAR Vs. STATE OF MADHYA PRADESH
July 16, 2002
Mahesh Das Vs. State of M.P.
December 12, 2002
MAHESH KUMAR SHRIVASTAVA Vs. STATE OF M.P.
May 3, 2002
MAHESH PRASAD Vs. CHHOTI BAI
October 1, 2002
MAHESH SHARMA Vs. SAVITRI DEVI GOYAL AND ORS.
February 1, 2002
MAHRANIA AND OTHERS Vs. STATE OF M. P. AND OTHERS
December 5, 2002
MAIHAR CEMENT Vs. M P STATE ELECTRICITY BOARD
December 19, 2002
MAJID KHAN Vs. STATE OF M.P.
May 1, 2002
MALAV CULTURES PVT LTD Vs. SOMYAK REAL ESTATE
November 13, 2002
MALHARRAO Vs. MANAGING COMMITTEE
April 15, 2002
MALINI KHANDKAR Vs. GWALIOR DISTILARY LTD
July 9, 2002
MALKHAN SINGH Vs. STATE OF M P
May 15, 2002
MALKHANSINGH S O GANPAT SINGH AND Vs. STATE OF MADHYA PRADESH
March 11, 2002
MALTI BAI Vs. ASHGAR
April 24, 2002
MAMTA PATERIA Vs. STATE OF M P
January 11, 2002
MAMTA RANI MISHRA Vs. MUNICIPAL CORPORATION
October 4, 2002
MAMTABAI Vs. BHARAT SINGH
October 1, 2002
MANGALIA Vs. STATE OF M P
March 11, 2002
MANGILAL Vs. STATE OF MP
August 13, 2002
MANGILAL Vs. KANWARLAL
May 8, 2002
MANGILAL Vs. SASHIKANT
December 16, 2002
MANGILAL S/O MOHANLAL PORWAL AND ANOTHER Vs. RAMESHCHANDRA S/O BALMUKAND PORWAL AND OTHERS
October 4, 2002
MANGLESHWAR SINGH Vs. STATE OF M P
September 13, 2002
MANGO BAI Vs. STATE OF M.P. AND OTHERS
August 1, 2002
MANIK CHAND SAMDADIA Vs. PREMCHAND
November 19, 2002
MANISH Vs. SANDEEP
May 10, 2002
MANJU Vs. STATE OF MP
December 17, 2002
MANOHAR SINGH MARWAHA Vs. STATE OF MADHYA PRADESH
April 12, 2002
MANOHARLAL Vs. BOARD OF REVENUE
July 2, 2002
MANOHARLAL BABBAR Vs. STATE OF M. P. AND OTHERS
July 5, 2002
MANOJ Vs. SAVITA
July 17, 2002
MANOJ KUMAR GAUTAM Vs. LAXMI BAI
July 12, 2002
MANOJ MALVIYA Vs. STATE OF M P
January 30, 2002
MANPYARE Vs. STATE
January 3, 2002
MANRAJU DEVI (DELETED) AND RAJBHORAN SINGH & ORS. Vs. RAMANUJ (DELTED) AND BADRIVISHAL & ANR.
March 11, 2002
MANVI KHAN Vs. SUGRABI
January 21, 2002
MARY G SUNNY Vs. SUNNY GEORGE
March 5, 2002
MATHURA PRASAD SHARMA Vs. STATE OF M P
July 15, 2002
MAYA Vs. GENERAL MANAGER
October 18, 2002
MEENA GUPTA Vs. JAIPRAKASH GUPTA
August 20, 2002
MEENAKSHI SUNDARAM TEXTILE LTD Vs. GOKULCHAND RAKHABCHAND
February 27, 2002
MEENAKSHI SUNDARAM TEXTILE LTD Vs. GOKULCHAND RAKHABCHAND
February 22, 2002
MINICIPAL COUNCIL SHAHPUR Vs. STATE LABOUR COURT
January 21, 2002
MIRC ELECTRONICS LTD Vs. AMIT ELECTRONICS
August 6, 2002
MOHAMMAD ASIF Vs. UNION OF INDIA
May 15, 2002
MOHAMMAD RASHID KHAN Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
November 18, 2002
MOHAMMAD ZARIF Vs. UNION OF INDIA
March 26, 2002
MOHAMMED HUSSAN Vs. SHANKERLAL
February 2, 2002
MOHAMMED JUBER ADIL Vs. TAJ NAZAR
September 4, 2002
MOHAN ALUMINIUM ORCHARDS PVT LTD Vs. M P E B
October 1, 2002
Mohan Singh Vs. Satendra Singh
July 29, 2002
Mohan Singh Vs. Ratan Singh Kushwah
November 29, 2002
MOHANLAL Vs. RAMPRATAP
October 8, 2002
MOHANLAL Vs. SAUKHILAL
August 27, 2002
MOHANLAL BADRILAL Vs. HOPE TEXTILES LTD
September 4, 2002
MOHANLAL BADRILAL LUHAR Vs. STATE OF MADHYA PRADESH
October 22, 2002
MOHD AYUB Vs. UNION OF INDIA
February 14, 2002
MOHD IDRIS Vs. NIGAR SULTANA
September 11, 2002
MOHD TAHIR Vs. KU TARANNUM
February 14, 2002
MOHD UMAR BILAL Vs. ASHOK DATTATRAY NAYAK
January 31, 2002
MOHD UMAR KHAN Vs. STATE OF M P
July 12, 2002
MOHD. SHABBIR AGWAN Vs. M.P.E.B. AND OTHERS
February 10, 2002
MOOLCHAND Vs. KRISHI UPAJ MANDI SAMITI, BEENAGANJ
February 20, 2002
MOTI BAI Vs. KAPOOR CHAND ALIAS JAMNA BAI
November 12, 2002
MUBARIK KHAN Vs. STATE OF M P
July 18, 2002
MUKESH Vs. STATE OF M P
May 14, 2002
MUKESHCHANDRA Vs. NAUSHAD AHMED
May 6, 2002
MUKUND RAO GABHANE Vs. UNITED COMMERCIAL BANK (UCO BANK)
August 6, 2002
MULAYAM SINGH Vs. BUDHUWA CHAMAR
January 22, 2002
MULU Vs. STATE OF M P
May 14, 2002
MUNICIPAL CORPORATION GWALIOR Vs. M E S BUILDERS ASSOCIATION
March 18, 2002
MUNICIPAL CORPORATION GWALIOR Vs. ANIL SHARMA
March 21, 2002
MUNICIPAL CORPORATION GWALIOR Vs. ANIL SHARMA & ORS.
March 7, 2002
MUNICIPAL CORPORATION GWALIOR, HEMANT KUMAR GUPTA AND GWALIOR TRANSPORT UNION Vs. M.E.S. BUILDERS ASSOCIATION & ORS., MUNICIPAL CORPORATION AND STATE
March 8, 2002
Municipal Corporation Ratlam Vs. Dilip Singh
October 24, 2002
MUNNA Vs. STATE OF MADHYA PRADESH
May 17, 2002
MUNNA Vs. STATE OF M P
April 1, 2002
MUNNALAL Vs. STATE OF M P
March 26, 2002
MUNNALAL AGNIHOTRI Vs. RAMSHANKAR
July 4, 2002
MUNNALAL ARYA Vs. STATE OF M P
March 6, 2002
MUNNI ALIAS MUBARIK Vs. SHAHBAZ KHAN
February 11, 2002
MUNSHI ALIAS MUNESH AND Vs. STATE OF MADHYA PRADESH
April 24, 2002
N.L. Mandhan Vs. M.P. State Electricity Board
March 5, 2002
NABAB KHAN ALIAS NAWAB Vs. STATE OF MADHYA PRADESH
January 18, 2002
NADE ALI Vs. SHABBIR HUSSAIN
January 2, 2002
NAGAR PALIKA PARISHAD BEGUMGANJ Vs. RAM SHANKAR JAIN
July 9, 2002
NAGENDRA ALIAS PRADEEP SINGH Vs. STATE OF M P
June 25, 2002
NAGRIK UPBHOKTA MARGDARSHAK MANCH Vs. STATE OF MADHYA PRADESH
March 5, 2002
NANBAI Vs. VIJAY KUMAR AWASTHI
April 2, 2002
NAND KISHORE PPATEL Vs. STATE OF MP
October 1, 2002
Nandaua alias Munda Vs. State of M.P.
May 10, 2002
NANDLAL RAJAK Vs. COLLECTOR, DAMOH AND OTHERS
September 25, 2002
NANDLAL YADAV Vs. STATE OF MADHYA PRADESH
January 30, 2002
NANDRAM SHARMA Vs. STATE OF M P
December 11, 2002
NANHE BHAI SINGH AND ANOTHER Vs. STATE OF M.P. AND OTHERS
February 4, 2002
NANI BAI Vs. STATE OF M P
September 3, 2002
NANNULAL SHARMA Vs. STATE OF M P
February 20, 2002
NARAYAN PATEL Vs. DISTRICT CO OP CENTRAL BANK
March 7, 2002
NARAYAN PRASAD Vs. TULSIDAS
February 15, 2002
NARAYAN RAO Vs. STATE OF M P
October 11, 2002
NARAYAN S O UMRAO Vs. STATE OF MADHYA PRADESH
August 13, 2002
NARAYAN S/O SEVA RAM Vs. NAWAB KHAN AND ANOTHER
July 16, 2002
NARAYAN SINGH MINA Vs. M P STATE CO OPERATIVE TRIBUNAL
May 10, 2002
NARAYAN SINGH S/O NIRBHAY SINGH Vs. STATE OF M. P. AND ANOTHER
May 16, 2002
NARAYAN SINGH THAKUR Vs. M.P. ELECTRICITY BOARD, JABALPUR
February 28, 2002
NARAYAN YADAV Vs. STATE OF M P
December 13, 2002
NARELA SHANKARI GRIHA NIRMAN SAHKARI SAMITI Vs. M P ELECTRICITY BOARD
August 9, 2002
NARENDRA KUMAR SAXENA Vs. PAPER TRADERS
July 1, 2002
NARENDRA KUMAR SHRIVASTAVA Vs. BHARAT SINGH
November 28, 2002
NARENDRA KUMAR SINGORE Vs. STATE OF M.P. AND OTHERS
February 18, 2002
NARENDRA SINGH THAKUR Vs. THE DIVISIONAL RAILWAY MANAGER, CENTRAL RAILWAY, JABALPUR AND ANR.
November 13, 2002
NARENDRAKUMAR KHANDELWAL Vs. UNION OF INDIA
November 26, 2002
NARESH Vs. STATE OF M P
May 9, 2002
NARESH KUMAR RAI Vs. MAMTA RAI
November 26, 2002
Naresh Singh Vs. State of M.P.
February 15, 2002
NARMADA CLUB Vs. P.K. TARE
October 29, 2002
NARMADA CONSTRUCTION COMPANY Vs. UJJAIN NAGAR PALIKA NIGAM
May 3, 2002
NARMADA ENTERPRISES Vs. STATE OF M P
October 1, 2002
NARMADA ENTERPRISES, HOSHANGABAD Vs. STATE OF M P
August 23, 2002
NARMADA TRAVELS BUS SERVICE Vs. STATE TRANSPORT APPELLATE TRIBUNAL
September 19, 2002
Narsingh @ Nathu Singh Vs. Pyare Singh
July 11, 2002
NARVADA Vs. STATE OF M P
May 7, 2002
NATHTHUSINGH GANGRADE Vs. JASWANT SINGH
January 16, 2002
NATHU Vs. STATE OF MADHYA PRADESH
January 5, 2002
NATHU Vs. STATE OF M P
February 5, 2002
NATHURAM RAKHABDAS Vs. RAMESH CHAND
March 5, 2002
NATIONAL INSURANCE CO LTD Vs. KAMLA PRASAD
December 19, 2002
NATIONAL INSURANCE CO LTD Vs. BATASIA
August 29, 2002
NATIONAL INSURANCE CO LTD Vs. B RAMARAO
August 17, 2002
NATIONAL INSURANCE CO. Vs. SAMPATBAI
September 27, 2002
NATIONAL INSURANCE CO. LTD Vs. SANTOSH KUMAR
December 19, 2002
NATIONAL INSURANCE CO. LTD Vs. KISHANLAL
November 15, 2002
NATIONAL SECURITY FORCE Vs. REGIONAL P F COMMISSIONER
March 7, 2002
NATIONAL THERMAL POWER CORPORATION Vs. K K SHRIVASTAVA
September 23, 2002
NAVINCHAND Vs. STATE OF M P
February 15, 2002
NAWAB SAHEB Vs. FIROZ AHMED
April 22, 2002
NEEMA BAI Vs. SARASWATI BAI
March 1, 2002
NEETU JAIN Vs. SITARAM
September 13, 2002
NEETU KATHORIA Vs. STATE OF M P
August 23, 2002
NEMICHAND Vs. M P FINANCIAL CORPORATION
July 12, 2002
NEMICHAND GANGWAL Vs. HARISII KUMAR JHANWAR
March 23, 2002
Nepa Limited Sewa Nivrut Karmachari Sangh Vs. Nepa Limited
February 4, 2002
NETRAM ALIAS GOYAL BABU Vs. STATE OF M P
September 16, 2002
NEW INDIA ASSURANCE CO Vs. KOKILABAI
January 7, 2002
NEW INDIA ASSURANCE CO LTD Vs. GUDDI
April 2, 2002
NEW INDIA ASSURANCE CO LTD Vs. INDU NAGAR
April 9, 2002
NEW INDIA ASSURANCE CO. LTD Vs. VINOD
August 1, 2002
NEW INDIA ASSURANCE CO. LTD Vs. PUNIT
August 13, 2002
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SAITS
July 29, 2002
NEW INDIA ASSURANCE COMPANY LTD Vs. ABDUL SAID KHA
April 23, 2002
NIKET UDYOG LTD Vs. COMMERCIAL TAX OFFICER
October 10, 2002
NIMAR TEXTILE MILLS LTD Vs. LAND ACQUISITION OFFICER
August 9, 2002
NIRANJAN KUMAR Vs. KANCHEDILAL
February 11, 2002
NIRJA GUPTA Vs. STATE OF MADHYA PRADESH
June 25, 2002
NIRMAL CHAND JAIN Vs. VIJAY KUMAR
January 4, 2002
NIRMALA ALIAS KAJAL Vs. SANJAY KUMAR SUKHAWANI
January 2, 2002
NIRMALA SHRIVASTAVA Vs. OIL SELECTION BOARD MADHYA PRADESH
March 13, 2002
NITIN Vs. RADHIS
July 16, 2002
NOKHELAL Vs. SHIV PUJAN
May 14, 2002
NOOR KHAN Vs. ORIENTAL BANK OF COMMERCE
July 26, 2002
NOOR MOHAMMAD Vs. STATE OF M P
February 26, 2002
NORTH ROADLINES Vs. STATE OF M P
October 9, 2002
NORTHERN COALFIELDS Vs. VIJAY BAHADUR SINGH AND SONS PVT LTD
August 6, 2002
O P CHAUDHARY Vs. UDAY BHAN SINGH
January 17, 2002
OM METALS AND MINERALS Vs. BANSAGAR CONTROL BOARD M P
March 5, 2002
OM PRAKASH Vs. LALITA BAI
September 9, 2002
OM PRAKASH PALI Vs. STATE OF M P
April 1, 2002
OMKAR Vs. CHANDRIKA PRASAD
July 16, 2002
OMPRAKASH Vs. STATE OF M P
February 18, 2002
OMPRAKASH AGRAWAL Vs. STATE OF MADHYA PRADESH
July 30, 2002
OMPRAKASH LAKHERA Vs. ANITA CHAKRAWORTHY
March 5, 2002
ONAMA GLASS WORKS LTD., JABALPUR Vs. STATE OF M.P.
August 27, 2002
ONKAR PRASAD MISHRA Vs. KAMLA BAI
August 23, 2002
ONPRAKASH AND OTHERS Vs. RAMNARAYAN
July 25, 2002
ORIENT PAPER MILLS Vs. STATE OF M.P. AND OTHERS
March 20, 2002
ORIENTAL INSURANCE CO LTD Vs. KRISHNA ENTERPRISES
August 27, 2002
ORIENTAL INSURANCE CO. LTD. Vs. BILKISHBEE
February 12, 2002
ORIENTAL INSURANCE COMPANY LIMITED Vs. DHAPUBAI
August 21, 2002
ORIENTAL INSURANCE COMPANY LIMITED Vs. GYARSIBAI
October 29, 2002
ORIENTAL INSURANCE COMPANY LIMITED Vs. BILKISHBEE
February 12, 2002
ORINTAL INSURANCE CO LTD Vs. SUMANTARI BAI
March 22, 2002
P A SAMUAL Vs. STATE OF M P
July 2, 2002
P C C CONSTRUCTIONS CO Vs. DEBT RECOVERY TRIBUNAL
February 5, 2002
P.P. PANDIT Vs. SHREE VIKRAM SUGAR MILLS, ALOT
October 25, 2002
PADAMAKAR SINGH Vs. STATE OF M P
April 22, 2002
PADMAKAR SINGH CHOUHAN Vs. STATE OF M P
February 18, 2002
PAHALWAN SINGH Vs. STATE OF M P
May 9, 2002
PANCH NAGAR PARAKH Vs. PURUSHOTTAM DAS
June 20, 2002
Panchamlal Gupta Vs. State of M.P.
April 29, 2002
PANDIT GMS FERTILIZERS PVT LTD Vs. RECOVERY OFFICER DEBT RECOVERY TRIBUNAL
September 11, 2002
PANNA MEHTA Vs. STATE OF M P
May 16, 2002
Param Lal Vs. State M.P.
September 23, 2002
PARAMJEET SINGH Vs. STATE OF M.P. AND OTHERS
July 18, 2002
PARATH SINGH Vs. SANJAY SHARMA
July 4, 2002
PARMANAND AND HARIRAM Vs. STATE OF M P
July 24, 2002
PARMANAND SISODIA Vs. MADHUKAR S O RAMSWAROOP VERMA EX MAYOR
April 17, 2002
PARSURAM Vs. STATE OF M.P. & ANR.
January 1, 2002
PAWAN KUMAR Vs. HAJARILAL
December 13, 2002
PAWAN KUMAR SINGH Vs. STATE OF M P
October 4, 2002
PHOOLCHAND MISHRA Vs. STATE OF M P
May 10, 2002
PHOOLSINGH Vs. MAVLA ALIAS BHAVALIYA
July 8, 2002
Poorandas Jatav Vs. S.P.S. Raghuvanshi
January 28, 2002
POORANLAL Vs. PHOOL SINGH
December 12, 2002
PRABHA CONSTRUCTIONS Vs. STATE OF M P
August 27, 2002
PRABHAKAR NARAYAN PANDEY Vs. M/S SHRI KRISHNA STONE LIME CO. MAIHAR
January 15, 2002
PRABHANSHU KAMAL Vs. AWADHESH SINGH BHADORIYA
June 25, 2002
PRABHASH CHANDRA MANORIA Vs. STATE OF M.P.
January 8, 2002
PRABHAT KUMAR Vs. UNION OF INDIA
May 6, 2002
PRABHAT SINGH Vs. STATE OF M P
April 23, 2002
Prabhoo alias Prabhoo Dayal Vs. State of M.P.
February 26, 2002
PRABHU DAYAL PATEL Vs. STATE OF M P
July 8, 2002
PRABHUDAYAL AHIRWAR Vs. STATE OF M P
December 4, 2002
PRADIP ALIAS PAPPU Vs. STATE OF M P
April 1, 2002
PRAHLAD Vs. KALABATIBAI
October 22, 2002
PRAHLAD S/O RAM SAHAY Vs. SHIVNANDAN KUMARI AND OTHERS
October 21, 2002
PRAKASH BHAGWANI Vs. SAMMATI FOOD PRODUCTS PVT LTD
January 21, 2002
PRAKASH CHAND JAIN AND ANOTHER Vs. STATE OF M.P. AND OTHERS
June 25, 2002
PRAKASH CHAND SONI Vs. ANITA JAIN
January 9, 2002
PRAKASH CHANDRA Vs. RAJKUMARI ALIAS JYOTI
September 9, 2002
PRAKASH PAWAR Vs. STATE OF M.P.
March 18, 2002
PRAMILA YADAV Vs. UNION OF INDIA (UOI) AND OTHERS
March 13, 2002
PRAMOD KUMAR Vs. MPSRTC
July 11, 2002
Pran Nath Patel Vs. Secretary, Madhyamic Shiksha Mandal, Bhopal
February 27, 2002
Prashant Shrivastava Vs. Jawaharlal Nehru Krishi Vishwavidyalaya
March 6, 2002
PRATAP NARAYAN TIWARI Vs. STATE OF M P
February 13, 2002
PRATIPAL SINGH Vs. STATE OF M P
March 4, 2002
PREETAM SINGH Vs. IMRAT SINGH
May 17, 2002
PREETAMDAS Vs. ANJUMAN ISLAMIA TRUST, JABALPUR
February 13, 2002
PREETI WILSON Vs. CANTONMENT BOARD, JABALPUR
November 27, 2002
PREM NARAYAN GUPTA Vs. STATE OF M P
July 5, 2002
PREM NARAYAN SHARMA Vs. SUNIL GUPTA
January 2, 2002
Prem Nepali @ Prem Bahadur Vs. State of M.P.
February 27, 2002
PREM RATAN AGRAWAL Vs. BOARD OF SECONDARY EDUCATION
February 18, 2002
PREMLAL SHRIVAS Vs. STATE OF M P
January 17, 2002
Premlata Jaiswal Vs. State of M.P.
July 2, 2002
PREMNARAYAN Vs. STATE OF M P
October 11, 2002
PRIYADARSHINI HOUSING CO OPERATIVE SOCIETY LTD Vs. STATE OF M P
July 26, 2002
PRIYANKA METALS PVT LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
December 3, 2002
PROCTER AND GAMBLE HYGIENE AND HEALTH CARE LTD Vs. C C AND C EX
June 24, 2002
PUBLIC WORKS DEPARTMENT AND ANOTHER Vs. M.P. INDUSTRIAL COURT, BHOPAL AND OTHERS
April 10, 2002
PUBLISHER INDIA TODAY Vs. GIRISH SHARMA
September 13, 2002
PUNJAB NATIONAL BANK Vs. SARMAN
June 25, 2002
PURSHOTTAM Vs. GULSHANBAI
October 3, 2002
PURSHOTTAM Vs. BHAGWAT SHARMA
October 7, 2002
PURUSHAINDRA KUMAR KAURAV Vs. UNION OF INDIA
September 16, 2002
PURUSHOTTAM CHAURASIYA Vs. PARMANAND
August 8, 2002
PURUSHOTTAM DAS DUBEY Vs. STATE OF M P
November 11, 2002
PURUSHOTTAM LAL Vs. PUSHPALATA
February 28, 2002
PYARI BAI Vs. M P STATE CO OP TRIBUNAL
March 15, 2002
QAZI AKHTAR Vs. BAHORI
January 4, 2002
R D AHERWAR Vs. SPECIAL POLICE ESTABLISHMENT
June 24, 2002
R G FOOD PRODUCTS Vs. ADDITIONAL DIRECTOR M P STATE AGRICULTURAL MARKETING BOARD
February 4, 2002
R.K. BUILDERS Vs. MUNICIPAL CORPORATION, SAGAR AND OTHERS
July 23, 2002
R.K. Khare Vs. M.P. State Mining Corporation Ltd., Bhopal
June 26, 2002
RADHE SHYAM SOLANKI Vs. UJJAIN DEVELOPMENT AUTHORITY
July 24, 2002
RADHELAL GUPTA Vs. STATE BAR COUNCIL OF M P
February 1, 2002
RADHESHYAM Vs. PHOOLWATI
February 7, 2002
RADHESHYAM KHICHROLIA Vs. M P CO OP MKTG FEDN LTD
February 1, 2002
RADHIKA PRAKASHAN PVT LTD Vs. UNION OF INDIA
March 6, 2002
RADHIKA PRASAD KHARE Vs. STATE OF M P
August 12, 2002
RAFIQUE Vs. M P STATE ROAD TRANS CORPN
August 13, 2002
RAGHAV CHANDRA Vs. TARVINDER KAUR
September 17, 2002
Raghubar Patel Vs. State of M. P.
October 23, 2002
RAGHUNATH Vs. REGIONAL PROVIDENT FUND COMMR
February 19, 2002
RAGHUNATH PRASAD MOHANLAL Vs. UNION OF INDIA
November 13, 2002
RAGHUVEER Vs. REKHA
August 19, 2002
RAISABEE Vs. SHAJAD
July 30, 2002
RAJ HOMES PVT LIMITED Vs. STATE OF M P
December 4, 2002
RAJ KUMAR SHARMA Vs. UNION OF INDIA
September 24, 2002
RAJ KUMAR TAMRAKAR Vs. STATE OF M P
March 7, 2002
RAJ KUMAR TIWARI Vs. STATE
August 21, 2002
RAJ KUMAR TIWARI Vs. STATE OF M P
August 28, 2002
RAJA RAM SINGH Vs. STATE OF M P
November 8, 2002
RAJABETI Vs. RAMSHRI
August 13, 2002
RAJALAL Vs. STATE OF MADHYA PRADESH
August 6, 2002
RAJASTHAN TRADERS Vs. STATE
January 21, 2002
RAJBABU Vs. STATE OF M P
September 23, 2002
RAJENDRA Vs. STATE OF M P
July 27, 2002
RAJENDRA ARDHVARYU Vs. SHEIKH RAEES
October 22, 2002
RAJENDRA KUMAR GUPTA Vs. STATE OF M P
February 6, 2002
RAJENDRA SINGH Vs. TULSABAI
December 19, 2002
RAJENDRA SINGH Vs. STATE OF MADHYA PRADESH
July 8, 2002
RAJENDRA SINGH Vs. JAWAHAR LAL NEHRU KRISHI VISHWAVIDYALAYA & ORS.
January 10, 2002
RAJENDRA SINGH ALIAS SONU Vs. STATE OF MADHYA PRADESH
March 7, 2002
RAJENDRASINGH Vs. STATE OF MADHYA PRADESH
December 5, 2002
RAJESH Vs. STATE OF M P
October 10, 2002
RAJESH Vs. NAGAR PALIKA, RATLAM
March 14, 2002
RAJESH Vs. MANOJ
May 13, 2002
RAJESH GUPTA Vs. STATE OF MADHYA PRADESH
September 26, 2002
RAJESH SINGH Vs. M P RAJYA KRISHI VIPNAN BOARD
October 4, 2002
RAJJOO YADAV Vs. IMRAT SINGH ALIAS AMRIT SINGH
April 22, 2002
RAJKUMAR Vs. KASHIBAI
May 10, 2002
RAJKUMAR AGRAWAL Vs. STATE OF M P
October 30, 2002
RAJNI Vs. SANJAY KUMAR
May 10, 2002
RAJNI AGARWAL Vs. RADHARANI
March 11, 2002
RAJOO Vs. STATE OF M.P.
October 10, 2002
RAJU ALIAS RAJESH ALIAS TOPA Vs. STATE OF M P
May 1, 2002
RAKESH Vs. MANOJ
May 13, 2002
RAKIB MOHAMMAD Vs. DISTRICT COLLECTOR AND SPECIFIED OFFICER RAISEN
May 2, 2002
RAM BHAJAN Vs. STATE OF M P
August 2, 2002
RAM BHAROSE SONI Vs. STATE OF M.P.
April 16, 2002
RAM BHAROSI SHARMA Vs. STATE OF M P
May 3, 2002
RAM BHILASH PATEL Vs. STATE OF M.P. AND OTHERS
June 24, 2002
RAM BILAS BABA Vs. STATE
August 2, 2002
RAM DAS Vs. STATE OF M P
February 11, 2002
RAM DATT DWIVEDI Vs. M P STATE COOPERATIVE TRIBUNAL
July 24, 2002
RAM DAYAL PRAJAPATI Vs. STATE OF MADHYA PRADESH
June 26, 2002
RAM GOVIND Vs. STATE OF M P
April 17, 2002
RAM KUMAR Vs. STATE OF M P
February 11, 2002
RAM KUMAR GUPTA AND OTHERS Vs. CENTRAL BANK OF INDIA AND OTHERS
March 22, 2002
RAM KUMAR RAI Vs. STATE OF MADHYA PRADESH
April 19, 2002
RAM KUMAR SHRIVASTAVA Vs. SAROJ JAIN
April 5, 2002
RAM KUNWAR Vs. SAMPATRAO
December 3, 2002
RAM MANDIR MANASA KACHHI PANCH Vs. JAGDISH MANDIR
January 29, 2002
Ram Narain Singh Vs. Chief of Army Staff
March 20, 2002
RAM NARAYAN Vs. STATE BANK OF INDORE
March 11, 2002
RAM NARESH Vs. STATE OF M P
January 25, 2002
RAM PRASAD AGRAWAL Vs. BHAGWANDAS
November 19, 2002
RAM RATAN Vs. STATE OF M P
June 27, 2002
RAM RATAN TIWARI Vs. STATE OF M P
March 20, 2002
RAM SALONE SHARMA Vs. RAM ASHRYA SHARMA
October 23, 2002
RAM SAMUGH MOURYA Vs. STATE OF M P
January 3, 2002
RAM SINGH Vs. SOMAT BAI
November 25, 2002
RAM SINGH Vs. STATE OF M P
July 25, 2002
RAM SINGH Vs. ASHOK SHARMA
June 27, 2002
RAM SINGH ALIAS RAMU Vs. STATE
September 16, 2002
RAM SUKHAN Vs. STATE OF M P
October 3, 2002
RAM SWAROOP SHARMA Vs. RAM MURTHI
October 1, 2002
RAMA DEVI Vs. EDUCATION SOCITY
September 26, 2002
RAMA SHANKAR TIWARI Vs. SHARDA TIWARI
February 11, 2002
RAMADHAR TIWARI Vs. UNION OF INDIA UOI
June 27, 2002
RAMANUJ VERMA Vs. SHRI GIRJA PRASAD
April 15, 2002
RAMASHRAY TRIPATHI Vs. UNION OF INDIA AND OTHERS
July 16, 2002
RAMAVTAR S O KEDARNATH GUPTA Vs. RAMGOPAL
March 11, 2002
RAMBHAROSE AND ORS. Vs. STATE OF M.P. AND ORS.
January 21, 2002
RAMBUX Vs. STATE OF MADHYA PRADESH
March 4, 2002
RAMCHANDRA Vs. SAHABRAO
April 30, 2002
RAMCHANDRA Vs. STATE OF M P
August 6, 2002
RAMCHANDRA CHOUHAN Vs. COLLECTOR
February 12, 2002
RAMCHARAN Vs. STATE OF M P
August 5, 2002
RAMDEEN Vs. STATE OF M P
March 4, 2002
RAMESH Vs. STATE OF M P
March 18, 2002
RAMESH Vs. STATE OF MP
July 1, 2002
RAMESH BABURAO PATIL Vs. STATE OF MADHYA PRADESH
March 23, 2002
RAMESH CHANDRA GARG Vs. STATE OF M.P. AND OTHERS
July 11, 2002
Ramesh Kumar Goswami Vs. State of M.P.
September 9, 2002
RAMESH LALAI Vs. SUMATI BAI
April 17, 2002
RAMESH PATIL Vs. STATE OF M P
March 22, 2002
RAMESH S/O BABOOLAL LODHI Vs. STATE OF M.P.
May 14, 2002
RAMESH SINGH Vs. HARI SHANKAR
August 21, 2002
RAMESHCHANDRA Vs. STATE OF M P
September 30, 2002
RAMESHCHANDRA Vs. ROOKUMARIBAI
September 19, 2002
Rameshchandra s/o Gopikishanji Rathi Vs. Jayendrasingh s/o Mansingh Rajput
August 8, 2002
RAMESHWAR Vs. STATE OF MADHYA PRADESH
May 7, 2002
RAMGOPAL KUSHWAHA Vs. RAMPRATAP
March 5, 2002
RAMHET Vs. AJAYPAL SINGH
September 6, 2002
RAMJAN ALI Vs. NEW INDIA ASSURANCE CO LTD
July 8, 2002
RAMJILAL SHARMA Vs. STATE OF M P
May 3, 2002
RAMKALI Vs. JAIKISHAN
March 15, 2002
RAMKISHAN Vs. STATE OF M P
July 12, 2002
RAMLAL Vs. STATE OF M P
May 14, 2002
RAMLAL Vs. STATE OF M P
October 30, 2002
RAMLAL Vs. ANANT KUMAR AND OTHERS
April 15, 2002
RAMLAL SATPUTE Vs. STATE OF M.P. AND OTHERS
July 17, 2002
RAMLAVAL ALIAS RAM LAKHAN Vs. SIMIYA BAI
May 14, 2002
RAMNARESH GUPTA Vs. AJIT KUMAR GARG
February 15, 2002
RAMNIWAS Vs. STATE OF M P
July 19, 2002
RAMPRASAD Vs. STATE OF M P
June 25, 2002
RAMPRASAD NANDA Vs. AMRA KRISHNA
January 31, 2002
RAMRAJSINGH Vs. STATE OF M P
October 18, 2002
RAMROOP SINGH KUSHWAH Vs. MP STATE ROAD TRANSPORT CORPORATION
May 13, 2002
RAMSEWAK SAHU Vs. STATE OF M P
December 5, 2002
RAMSOBAI Vs. SUNIL
March 11, 2002
RAMSOHAWAN Vs. STATE OF M P
February 13, 2002
RAMU Vs. TECHAND
April 4, 2002
RANI BAHU Vs. STATE OF M P
July 9, 2002
RANJAN SHARMA Vs. RAMBABU VAISHYA
November 20, 2002
RANVEER SINGH Vs. HUKUM SINGH
April 22, 2002
RASHID KHAN Vs. STATE OF M P
July 5, 2002
RATAN LAL Vs. DHAPUBAI
April 9, 2002
RATAN LAL Vs. BARDI BAI & ORS.
March 5, 2002
RATANLAL Vs. DHAPUBAI
April 30, 2002
RAVI SONKAR & ORS. Vs. STATE & ORS.
April 2, 2002
RAVINDER SINGH Vs. STATE OF M P
July 16, 2002
RECRUIT SATISH KUMAR Vs. UNION OF INDIA (UOI) AND OTHERS
January 25, 2002
REFERENCE BY DISTRICT AND SESSIONS JUDGE, JABALPUR SEEKING PERMISSION TO TRANSFER SESSIONS TRIAL PENDING BEFORE ADDITIONAL SESSIONS JUDGE Vs.
March 5, 2002
REKHA BAI Vs. STATE OF M. P. AND OTHERS
September 9, 2002
REKHLAL Vs. STATE OF M P
July 31, 2002
REMGUL ALIAS REMULAL Vs. STATE OF M P
October 22, 2002
RENU Vs. HIRALAL ALIAS HARISH
March 5, 2002
REWA PRASAD Vs. AMSA BAI
January 17, 2002
REWA SIDHI GRAMIN BANK Vs. RAMNIWAS AGRAWAL AND OTHERS
July 12, 2002
REWASHANKAR GUHA Vs. STATE OF M.P. AND ANOTHER
October 23, 2002
RINKA Vs. NEW INDIA ASSURANCE CO LIMITED
December 16, 2002
RISHABH CHEMICALS PVT LTD Vs. UNION OF INDIA
June 24, 2002
RITU Vs. M P ROAD TRANSPORT CORPORATION
November 20, 2002
ROOP SINGH Vs. STATE OF M P
April 11, 2002
ROOPCHAND Vs. BABULAL
November 19, 2002
RUBAB BAI Vs. M P WAKF BOARD
October 23, 2002
RUBBER PRODUCTS Vs. CEGAT
June 24, 2002
RUKMANI BAI Vs. KANCHHEDI LAL
April 2, 2002
RUNABAI Vs. MANNALAL
August 13, 2002
S K PHARMACEUTICALS LTD Vs. VED PRAKASH GUPTA
August 23, 2002
S N SAXENA Vs. STATE OF MP
June 26, 2002
S NITIN Vs. STATE
December 2, 2002
S S KAUSHAL Vs. STATE BANK OF INDIA
February 8, 2002
S. P. GAUTAM Vs. STATE OF M. P. AND OTHERS
February 18, 2002
S.K. PHARMACEUTICALS LTD. & ANR. Vs. VED PRAKASH GUPTA
August 25, 2002
SACHISH CHANDRA JAIN Vs. BHAGWAN
August 5, 2002
SADAN KUMAR Vs. STATE OF M P
February 27, 2002
SAGIR Vs. YASMIN ANSARI
December 11, 2002
SAJID CHANDANWALA Vs. STATE OF M P
April 26, 2002
SAKHARAM Vs. VIJAY KUMAR JAIN
January 2, 2002
Salam Mani Singh Vs. Lakshmibai National Institute of Physical Education
May 16, 2002
SALIK RAM Vs. STATE OF MADHYA PRADESH
April 11, 2002
SALUJA CONSTRUCTIONS Vs. STATE OF M P
March 22, 2002
SAMARU BAIGA Vs. STATE OF M P
May 10, 2002
SAMEER Vs. M P STATE ROAD TRANS
December 3, 2002
SAMRATHMAL Vs. M.P.S.R.T.C. AND ANOTHER
March 22, 2002
SAMUHIK KRISHI SAHKARI SAMITI Vs. COLLECTOR SAGAR
July 11, 2002
SAMVILIYANIT KARMCHARI KALYAN SAMITI, BHOPAL Vs. STATE OF M.P. AND OTHERS
June 28, 2002
SANDHYA Vs. NAVI MOHAMMAD
December 12, 2002
SANDHYA Vs. DINESH
August 7, 2002
SANGHI BROTHERS INDORE LTD Vs. GURUDEV SINGH GYANI AND SONS
April 22, 2002
SANJEEV ALIAS SANJU Vs. STATE OF M P
July 30, 2002
SANJIV KUMAR PATEL Vs. JANPAD PANCHAYAT
January 29, 2002
SANTOSH KUMAR CHOPDA Vs. STATE OF M P
August 1, 2002
SANTOSH KUMAR JAISWAL Vs. VIVEK JAIN AND OTHERS
March 6, 2002
SANTOSHILAL BANDIL Vs. CHANDRA KUMAR
November 26, 2002
SARASWATI BAI Vs. STATE OF M P
July 10, 2002
SARITA Vs. DILIP
August 28, 2002
SARNAM Vs. STATE OF M P
January 23, 2002
SAROJ Vs. MOHD. ISHAK
November 21, 2002
SASTISH UPADHAYA Vs. STATE OF M P
March 26, 2002
Satish Kumar Vs. Jagdamba Prasad
February 7, 2002
Satish Kumar David Vs. State of Chhattisgarh
May 20, 2002
SATISH KUMAR SHARMA Vs. ZILA SAHKARI KENDRIYA BANK LTD
July 31, 2002
SATISH SINGH THAKUR Vs. PHOOL SINGH
October 31, 2002
SATNAM SINGH Vs. STATE OF MADHYA PRADESH
November 19, 2002
SATORANJAN Vs. STATE OF CHHATTISGARH
October 25, 2002
SATWANT SINGH Vs. M P AUDYOGIK KENDRA VIKAS NIGAM
October 18, 2002
SATYA NARAYAN (DEAD) & ANR. Vs. STATE OF M.P.
June 28, 2002
SATYA NARAYAN MISHRILAL BEDIYA Vs. STATE OF M P
March 20, 2002
SATYANARAYAN Vs. STATE OF M P
September 4, 2002
SAWAL SINGH Vs. RAMSAKHI
July 29, 2002
SECRETARY, MISS HILL EDUCATION SOCIETY Vs. ASHASKIYA MISS HILL SCHOOL KARAMCHARI SANGH
July 26, 2002
SENIOR DIVISIONAL MANAGER, LIC OF INDIA AND OTHERS Vs. SMT. SUMAN CHOUDHARY AND OTHERS
February 18, 2002
SETH MOHANLAL HIRALAL CONSTRUCTION COMPANY Vs. STATE OF M P
September 17, 2002
SHABBAR KHAN Vs. STATE OF M P
September 9, 2002
SHABBIR HUSSAIN Vs. NAADE ALI
January 2, 2002
SHADILAL Vs. UNION OF INDIA
March 13, 2002
SHAFIQ Vs. STATE OF M P
July 8, 2002
SHAHISTA QURESHI Vs. STATE OF M P
October 23, 2002
SHAHJAD Vs. VIRENDRA SINGH
December 2, 2002
SHAILENDRA SINGH AND ANOTHER Vs. SOM DISTILLERIES AND BREWERIES LIMITED
July 23, 2002
Shakku Shah Vs. State of M.P.
May 10, 2002
Shakuntala Singh Vs. Basant Kumar Thakur
November 12, 2002
SHALIGRAM Vs. STATE OF M. P.
April 1, 2002
Shambhoo Singh Vs. State of M.P.
July 10, 2002
SHANKAR LAL Vs. STATE OF M.P.
March 26, 2002
SHANKAR SINGH Vs. PRESIDING OFFICER
April 8, 2002
SHANKER SINGH Vs. STATE OF MADHYA PRADESH
July 31, 2002
SHANKERDAS LOHANA Vs. UNION OF INDIA AND OTHERS
July 2, 2002
SHANTA BAI Vs. HIGH COURT OF M P
February 1, 2002
SHANTI NIKETAN MONTESSORI SCHOOL Vs. STATE OF M.P. AND OTHERS
June 28, 2002
SHANTIBAI Vs. M.P.S.R.T.C.
January 17, 2002
SHANTILAL Vs. MANSINGH
May 16, 2002
SHANTILAL BAGORA Vs. STATE BANK OF INDORE
February 11, 2002
SHANTILAL JAIN Vs. STATE OF M P
July 23, 2002
SHARADIK RUBBER & INDUSTRIES LTD., CALCUTTA Vs. M.P. FINANCIAL CORPORATION, INDORE AND ANOTHER
June 27, 2002
SHARDA PRASAD GUPTA Vs. SMT. VIDYADEVI GUPTA & ANR.
July 3, 2002
SHARIQUE ALI Vs. STATE OF MADHYA PRADESH
January 11, 2002
Shashikala Singh Vs. State of M.P.
October 27, 2002
SHASHIKALA SINGH Vs. STATE OF M.P. AND OTHERS
October 7, 2002
SHASHINDRA SINGH CHAUHAN Vs. THE LABOUR COURT, REWA AND ANOTHER
January 25, 2002
SHEKHAR AGRAWAL Vs. MOHD SAJID
August 5, 2002
SHERSINGH Vs. HIGH COURT OF M P
October 3, 2002
SHEWARAM AND SONS Vs. UNION OF INDIA
August 13, 2002
SHILA DEVI Vs. KHADI
October 11, 2002
SHIV KUMAR Vs. STATE OF M P
August 5, 2002
SHIV KUMAR PAL Vs. STATE OF M P
May 9, 2002
SHIV KUMAR SINGH Vs. STATE OF M P
July 23, 2002
SHIV NATH Vs. STATE OF MADHYA PRADESH
January 8, 2002
SHIV PRASAD PANDEY Vs. BHARAT SANCHAR NIGAM LIMITED
March 21, 2002
SHIV SHANKAR BANSAL Vs. HAKIM SINGH
September 6, 2002
SHIVAJI RAO PATIL Vs. COLLECTOR BALAGHAT
April 17, 2002
SHIVAM GUPTA Vs. KAMTA PRASAD
August 27, 2002
SHIVCHARAN Vs. BHANWARIBAI
May 14, 2002
SHIVNARAYAN Vs. STATE OF M P
August 2, 2002
SHIVNATH PRASAD SHRIVASTAVA Vs. BOARD OF REVENUE OF M P GWALIOR
March 13, 2002
Shivshakti Vyas Vs. Somat Singh
January 3, 2002
SHRI GANDHI ASHRAM Vs. VISHWANATH RAIKWAR
May 7, 2002
SHRICHAND JAIN Vs. UNION OF INDIA
February 26, 2002
SHRIKISHAN MITTAL Vs. UCO BANK
June 25, 2002
SHRIMANT SETH GOPALSAO POORANSAO Vs. STATE OF M P
October 3, 2002
SHRINATH BEARING PVT LTD Vs. DHAR CEMENT LTD
November 11, 2002
SHRINATH BULIYAN REFINERY Vs. COMMISSIONER OF INCOME TAX
March 18, 2002
Shruti Sharma Vs. State of M.P.
February 5, 2002
SHYAM BABU Vs. STATE OF MADHYA PRADESH
July 31, 2002
SHYAM BABU & ORS. Vs. STATE OF M.P.
July 29, 2002
SHYAM LAL Vs. STATE OF M.P.
March 19, 2002
SHYAM SINGH RATHORE Vs. MUNICIPAL CORPORATION
July 12, 2002
SHYAMLAL LIKHAR Vs. STATE OF M.P. AND ANOTHER
July 31, 2002
SIDDHARTHA TUBES LTD Vs. CEGAT
April 1, 2002
SITABAI SINODIA Vs. REGIONAL PROVIDENT FUND COMMISSIONER
March 22, 2002
SITARAM Vs. STATE OF M P
August 12, 2002
SITARAM Vs. GULAB SINGH
March 20, 2002
SITARAM Vs. SITARAM
December 4, 2002
SITARAM PATEL Vs. BIPIN CHAND JAIN
December 12, 2002
SMT. MAYABAI & ORS. Vs. DIGAMBAR KUMAR JAIN
November 1, 2002
SOBHRAJ SINDHI Vs. MOHD JAHOOR
November 18, 2002
SOMVATI GUPTA Vs. ASHOK KUMAR BHATT
August 20, 2002
SOUTH EASTERN COALFIELDS LTD. Vs. STATE OF M.P. AND OTHERS
June 24, 2002
STATE BANK OF INDIA Vs. BINOD MILLS CO LTD
July 19, 2002
STATE BANK OF INDORE Vs. COMMISSONER OF INCOME TAX
July 23, 2002
STATE OF M P Vs. MATHURA SINGH
September 3, 2002
STATE OF M P Vs. CANARA BANK
October 24, 2002
STATE OF M P Vs. JALIM GADARIYA
October 29, 2002
STATE OF M P Vs. MEHBOOB KHAN
January 2, 2002
STATE OF M P Vs. PARWATIBAI
October 1, 2002
STATE OF M P Vs. DILIP
March 13, 2002
STATE OF M P Vs. JAISWAL TRACTORS
April 16, 2002
STATE OF M P Vs. SUKH LAL CHOUDHARY
April 12, 2002
STATE OF M P Vs. U K KHARE
May 2, 2002
STATE OF M P Vs. PREMPURI GOSWAMI
May 6, 2002
STATE OF M P Vs. LAXMI CHAND AWADHIYA
March 1, 2002
STATE OF M P Vs. R K RAI
March 6, 2002
STATE OF M P Vs. S R SONWANI
March 11, 2002
STATE OF M P Vs. NOOR JAMA KHAN
February 15, 2002
STATE OF M P Vs. GYANPRAKASH
January 24, 2002
STATE OF M P Vs. JHALLOBAI
January 23, 2002
STATE OF M P Vs. NAND KISHORE
September 3, 2002
STATE OF M P Vs. PARE CONSTRUCTION CO
June 28, 2002
STATE OF M P Vs. ARUN KUMAR
February 4, 2002
STATE OF M P Vs. RAGHUVIR SINGH
April 16, 2002
STATE OF M P Vs. VINOD SINGH
May 14, 2002
STATE OF M P Vs. JAI SINGH
November 7, 2002
STATE OF M P Vs. RAJARAM
July 11, 2002
STATE OF M. P. Vs. DEEMAK CHAND
August 21, 2002
STATE OF M.P. Vs. RAMMU
February 19, 2002
STATE OF M.P. Vs. MOHD. IDREESH
February 4, 2002
State of M.P. Vs. Sheetal Kumar Sandi
August 12, 2002
State of M.P. Vs. Chhagan
October 4, 2002
STATE OF M.P. AND OTHERS Vs. M.K. VERMA AND OTHERS
March 1, 2002
STATE OF M.P. AND OTHERS Vs. DR. M. CHOUBEY AND OTHERS
February 20, 2002
STATE OF M.P. AND OTHERS Vs. ARVIND KUMAR AGRAWAL AND ANOTHER
August 13, 2002
STATE OF MADHYA PRADESH Vs. JAGDISH
July 8, 2002
STATE OF MADHYA PRADESH Vs. PRATIBHA BADLANI
June 25, 2002
STATE OF MADHYA PRADESH Vs. MOHD JABBAR KHAN
February 7, 2002
STATE OF MADHYA PRADESH Vs. DEVENDRASINGH
May 6, 2002
STATE OF MADHYA PRADESH Vs. BHAGWAN SINGH
March 11, 2002
STATE OF MADHYA PRADESH Vs. BALWANTSINGH
March 28, 2002
STATE OF MADHYA PRADESH Vs. LATHA KUMARAN
August 1, 2002
STATE OF MADHYA PRADESH TROUGH CONSERVATOR OF FORESTS Vs. RAM PRAKASH TIWARI
September 13, 2002
STATE OF MP Vs. PURMA
June 26, 2002
STEEL TUBES OF INDIA LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
February 13, 2002
SUB LIEUTENANT CHAMAN AZHAR Vs. UNION OF INDIA AND OTHERS
March 4, 2002
SUBHASH GAUTAM Vs. STATE OF M P
August 13, 2002
Subrato Bachaspati Vs. State of M.P.
April 11, 2002
SUDARSHAN AGARBATTI FACTORY Vs. APPELLATE AUTHORITY
January 25, 2002
SUDHIR JAIN Vs. GOVINDBHAI PATEL
November 20, 2002
SUDHIR KUMAR SHARMA Vs. BUNDELKHAND KSHETRIYA GRAMIN BANK TIKAMGARH
July 15, 2002
SUDHIR TIWARI Vs. BHAGWANTI DEVI ISSRANI
February 21, 2002
SUGHARI BAI Vs. KOLAI SINGH
January 7, 2002
SUKHDEV PRASAD KANOJIYA Vs. STATE OF M P
January 15, 2002
Sukhnandan Patel Vs. State of M.P.
May 14, 2002
SUKHRATI & 2 ORS. Vs. STATE OF M.P.
October 10, 2002
SULTAN AHMAD Vs. M P STATE ROAD TRANSPORT CORPORATION
July 12, 2002
SUMAN PATEL Vs. LIQUIDATOR JABALPUR NAGRIK SAHAKARI BANK LTD
February 26, 2002
SUMITRA DEVI Vs. SHAILENDRA SINGH
May 2, 2002
SUMITRA DEVI Vs. SHAILENDRA SINGH
March 27, 2002
SUMITRA DEVI SHRIVASTAVA Vs. MEHAR ANWAR
January 9, 2002
SUNDAR LAL Vs. STATE OF MADHYA PRADESH
September 18, 2002
SUNDER BAI Vs. NONIT RAM
July 4, 2002
SUNDERBAI Vs. STATE OF M P
January 17, 2002
SUNDERLAL Vs. STATE OF M P
January 21, 2002
SUNDERLAL Vs. GOPAL SHARAN
September 13, 2002
Sunderlal Patwa Vs. Digvijay Singh
July 23, 2002
SUNIL KUMAR Vs. ANGURI CHOUDHARI
April 1, 2002
SUNIL KUMAR ARJUN DAS GUPTA Vs. STATE OF M.P.
March 6, 2002
SUPERPACK Vs. M P STATE ELECTRICITY BOARD
August 27, 2002
SURENDRA Vs. STATE OF M P
July 4, 2002
SURENDRA KUMAR Vs. BHAWANI SHANKAR SHARMA
March 5, 2002
SURENDRA KUMAR DILLIWAI Vs. STATE OF MADHYA PRADESH
January 9, 2002
SURENDRA KUMAR NAMDEO Vs. STATE OF M.P.
January 25, 2002
SURENDRA KUMAR TIWARI Vs. COLLECTOR
November 21, 2002
SURENDRASINGH TOMAR Vs. SHANKAR JOSHI
October 29, 2002
SURESH Vs. JASBEER KAUR
July 4, 2002
SURESH Vs. GAJJO @ GAJJU
November 19, 2002
SURESH Vs. STATE OF M.P.
October 4, 2002
SURESH CHAND SONI Vs. SHIVPURI-GUNA KSHETRIYA GRAMIN BANK
January 2, 2002
SURESH CHAND TYAGI Vs. CHIDDA SINGH JAT
May 17, 2002
SURESH NARAIN Vs. FOOD INSPECTOR
August 21, 2002
SURESH PRAJAPAT Vs. MANOJ
October 4, 2002
SURESH PRASAD AND ORS. Vs. RAM KRISHNA AND ORS.
January 30, 2002
SURYABHAN SINGH Vs. STATE OF MADHYA PRADESH
February 11, 2002
SURYAKANT Vs. CHANDANMAL
December 3, 2002
SURYAMUKHI DEVI Vs. SHIV PRASAD
April 3, 2002
SUSHANT JHA Vs. DIRECTOR PROFESSIONAL EXAMINATION BOARD
March 19, 2002
SUSHEEL KUMAR SETH Vs. STATE OF M P
July 31, 2002
SUSHIL KUMAR Vs. STATE OF MADHYA PRADESH
January 23, 2002
SUSHILA BAI Vs. ISMAIL KHAN
October 3, 2002
SWADESH Vs. STATE OF MP
August 27, 2002
SWAN FINANCE LIMITED Vs. PRATIBHA COLD STORAGE PVT LTD
November 15, 2002
SYED MEHADI HASSAN Vs. STATE OF M P
July 3, 2002
T D AGRAWAL Vs. NIRMAL MITRA
February 12, 2002
T SWAMY DASS Vs. UNION OF INDIA
January 10, 2002
TARA Vs. DABLA ALIAS LALITA
February 26, 2002
TARA SINGH Vs. PARSHVANATH DIGEMBER JAIN MANDIR PISANHARI MADHIYA TRUST
April 9, 2002
TARACHAND GOYAL Vs. M.P.ROAD TRANSPORT CORPORATION
May 8, 2002
TARKESHWAR PRASAD Vs. STATE OF MADHYA PRADESH
October 9, 2002
TCL BARON INDIA LIMITED Vs. STATE OF M P
October 21, 2002
TEN SINGH Vs. GAS AUTHORITY OF INDIA LIMITED
August 7, 2002
THAKUR VYASNARAYAN SINGH Vs. HEMLATA
February 4, 2002
THAN SINGH Vs. STATE OF M P
July 25, 2002
THE EXECUTIVE ENGINEER, (ST/RE), CONSTRUCTION DIV., MADHYA PRADESH ELECTRICITY BOARD Vs. MANIK CHAND AND OTHERS
July 11, 2002
TIRUPATI CONSTRUCTIONS Vs. SOUTH EASTERN COALFIELDS LTD
October 21, 2002
TRILOKSINGH S/O KHAJANSINGH Vs. SHANTILAL S/O RAMKISHAN AND OTHERS
August 6, 2002
TRUST, GORA KHURD Vs. STATE & ORS.
August 23, 2002
TULSI BHATIA Vs. DEBTS RECOVERY TRIBUNAL
March 18, 2002
TULSIRAM Vs. UTTAM KHAN AND OTHERS
May 2, 2002
UDHORAM Vs. STATE OF M.P.
June 26, 2002
UMA GOUR Vs. GENERAL MANAGER, STATE BANK OF INDIA AND ANOTHER
January 23, 2002
UMA PANWAR Vs. STATE OF M P
February 14, 2002
UMA SHANKAR SARASWAT Vs. STATE OF M.P. AND OTHERS
October 11, 2002
UMA SHANKER SAHU Vs. STATE OF M.P. AND OTHERS
April 12, 2002
UMA SHARAN Vs. KASHI NATH
December 5, 2002
UMAKANT CHOURE Vs. BANKING OMBUDSMAN
July 1, 2002
UMASHANKAR PACHOLI Vs. MAHENDRA SINGH
July 2, 2002
UNION BANK OF INDIA Vs. CHHATARPUR SILIMENT SALES CORPORATION
January 24, 2002
UNION OF INDIA Vs. ANIL KUMAR GUPTA
February 21, 2002
UNION OF INDIA Vs. VILAS RAMESH CHAND TARHATE
March 6, 2002
UNION OF INDIA Vs. CHHAJJOOMAL AND SONS
May 7, 2002
UNION OF INDIA Vs. V K GIRDONIA
July 18, 2002
UNION OF INDIA Vs. MITHILESH KUMARI
November 26, 2002
UNION OF INDIA Vs. SAHA RAVJI PURSHI
March 28, 2002
UNION OF INDIA Vs. M.P. DUGDHA MAHASANGH
January 30, 2002
UNION OF INDIA Vs. ANIL KUMAR GUPTA
January 21, 2002
UNION OF INDIA Vs. PYARELAL TARACHAND
July 2, 2002
UNION OF INDIA Vs. ABDUL ZARKHAN
December 17, 2002
UNION OF INDIA Vs. BIRDIBAI GARG
December 17, 2002
UNION OF INDIA & ANR. Vs. M/S ENGINEERS CEMENT AND ALIES & ORS.
November 27, 2002
UNITED INDIA INSURANCE CO LTD Vs. MOHAMMAD YUNUS
May 17, 2002
URMILA DEORA Vs. M P STATE ROAD TRANS CORPN
April 1, 2002
USHA Vs. HARSHAL
May 14, 2002
USHA BAI Vs. YOGENDRA SINGH
January 23, 2002
USHA SAHU Vs. JASWINDER SINGH
April 4, 2002
USHA YADAV Vs. STATE OF M P
February 13, 2002
USMAN ALI KHAN S/O ALIZAN KHAN Vs. STATE OF M.P. AND OTHERS
September 25, 2002
UTTAM SINGH Vs. STATE OF MADHYA PRADESH
April 1, 2002
UTTAM SINGH KHATEEK Vs. M P GOVERNMENT
January 7, 2002
VAIBHAV JAIN Vs. VICE CHANCELLOR DEVI AHILYA VISHWAVIDYALAYA INDORE
January 3, 2002
VAISHNODEVI MAHILA PRATHMIK Vs. STATE OF M P
December 19, 2002
VALLABHDAS KASHIWALE Vs. SMT. SUMATI AND ANOTHER
April 16, 2002
VAN VIBHAG NIRMANS Vs. POONAM CHAND
March 26, 2002
VASUDEV PD Vs. GOVIND PD
March 11, 2002
VEERAN Vs. STATE OF MADHYA PRADESH
January 3, 2002
VIDHYARAM Vs. STATE OF M P
July 19, 2002
VIDYADEVI Vs. STATE OF M P
May 17, 2002
VIJAY BAHADUR ALIAS BAHUDAR Vs. STATE OF M P
July 30, 2002
VIJAY BHATIA AND OTHERS Vs. JABALPUR DEVELOPMENT AUTHORITY
May 2, 2002
VIJAY KRISHNA Vs. PARMESHWARI DAYAL
March 11, 2002
VIJAY KUMAR Vs. CHAKODIRAMJANKI BAI
March 4, 2002
VIJAY KUMAR Vs. STATE OF M P
October 21, 2002
VIJAY KUMAR EKKA AND ANOTHER Vs. STATE OF M. P.
April 10, 2002
VIJAY RAM AND ORS. Vs. STATE OF M.P.
May 2, 2002
VIJAY SINGH THAKUR Vs. M.P.S.R.T.C.
October 11, 2002
VIJAYANAND SINGH Vs. CHIEF SECRETARY
October 21, 2002
VIKAS Vs. STATE OF M P
March 22, 2002
VIKAS RUSIA Vs. STATE OF MADHYA PRADESH
February 13, 2002
VIKRAM Vs. STATE OF M P
April 29, 2002
VIKRAM Vs. STATE OF MP
April 24, 2002
VIKRAM ALIAS SONU Vs. STATE OF M P
April 10, 2002
VIKRAM CEMENT Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAX
November 11, 2002
VIKRAM SHARMA Vs. STATE BANK OF INDORE
June 27, 2002
VINAY KUMAR KOHLI Vs. UNION OF INDIA
January 21, 2002
Vinay Verma Vs. State of M.P.
April 12, 2002
VINITA Vs. NIMMA ALIAS MUNEEM KHAN
May 8, 2002
VINOD KUMAR DWIVEDI Vs. UNION OF INDIA
September 24, 2002
VINOD KUMAR PANDEY Vs. COLLECTOR, SHAHDOL AND OTHERS
February 6, 2002
VINOD SHRIVASTAVA Vs. LAXMINARAIN SHARMA
July 2, 2002
VIRENDRA KUMAR SHRIVASTAVA Vs. RAVINDRA KUMAR SHRIVASTAVA AND OTHERS
October 3, 2002
VIRENDRA SINGH Vs. ASHOK KUMAR
November 8, 2002
VISHAMBHAR Vs. BUTA DEVI
April 29, 2002
VISHAMBHAR YADAV Vs. STATE OF M P
February 12, 2002
VISHNU CHAMAR Vs. STATE OF MP
May 17, 2002
VISHNU KUMAR MEHTA Vs. RASHMI MEHTA
November 18, 2002
VISHVESHWARAIYA RAJDHANI Vs. STATE OF M P
July 4, 2002
VITHALDAS Vs. BHANWARIBAI
October 21, 2002
YADEO RAO Vs. STATE OF M P
April 11, 2002
YAKUB Vs. BAJABAI
September 25, 2002
YESHWANT KUMAR MEHTA Vs. STATE OF M P
September 25, 2002
YUNUS Vs. UNION OF INDIA
March 26, 2002
YUSUFKHAN Vs. STATE OF M P
September 17, 2002
Zalil Khan Vs. State of M.P.
January 9, 2002