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Case Index
Title
Date
A D S SARMA Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETY AMALAPURAM E G DISTRICT
July 30, 2002
A DEVI Vs. CH JANAKI
October 9, 2002
A G CHANDRASEKHAR Vs. RAMAGIRI MAHALAXMI
August 16, 2002
A GOPALA REDDI Vs. E JAYARAMI REDDI
October 22, 2002
A GOURI ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MEDAK Vs. CHAIRMAN AND MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
March 13, 2002
A H K PRASAD Vs. UNION OF INDIA
January 25, 2002
A HARI PRASANNA Vs. VENKATESWARA UNIVERSITY
April 1, 2002
A K GOYAL Vs. M LAKSHMI SURYA KUMARI
February 7, 2002
A K GUPTA Vs. LOYDS STEEL INDUSTRIES LIMITED
August 9, 2002
A KAMALADHAR GUPTA Vs. GOVT OF INDIA
February 7, 2002
A LAKSHMINARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH
December 23, 2002
A MUKKARRAM SYED FAZLULLAH Vs. DIRECTOR OF COLLEGIATE EDUCATION A P HYD
April 4, 2002
A NARAYANA RAO Vs. SHANTA BAI
December 17, 2002
A P COOPERATIVE CENTRAL AGRICULTURAL DEVELOPMENT BANK LIMITED Vs. STATE
April 23, 2002
A P GAS POWER CORPORATION LIMITED OWNER OF GAS TURBO POWER STATION VIJJESWARAM W G DISTRICT Vs. APPELLATE COMMITTEE WATER PREVENTION AND CONTROL POLLUTION CESS ACT
August 14, 2002
A P HEAVY MACHINERY AND ENGINEERING LIMITED VIJAYAWADA Vs. CEMENT CORPORATION OF INDIA NEW DELHI
March 16, 2002
A P RYTHU SANGHAM Vs. SECRETARY MINISTRY OF AGRICULTURE NEW DELHI
February 18, 2002
A P S E B Vs. WARANGAL MUNICIPAL CORPORATION WARANGAL
February 5, 2002
A P SMALL SCALE GRANITE INDUSTRIES ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH INDUSTRIES AND COMMERECE MINES
September 9, 2002
A P SOCIAL WELFARE RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY Vs. A P SOCIAL WELFARE RESIDENTIAL SCHOOLS TEACHING AND NON TEACHING STAFF ASSOCIATION
September 11, 2002
A P STATE CONSTRUCTION CORPN LTD Vs. ENGINEER IN CHIEF and SUCCESSOR IN JNTEREST TO A P STATE CONSTRUCTION CORPN LTD
February 21, 2002
A P STATE ROAD TRANSPORT CORPORATION Vs. GENERAL SECRETARY APSRTC NATIONAL MAZDOOR UNION MAHABUBNAGAR DISTRICT NAGAR KURNOOL DEPOT
September 18, 2002
A P TRANSCO Vs. KANAMATI REDDY KOTI REDDY
January 3, 2002
A P TRANSMISSION CORPORATION Vs. Y NAGAIAH
August 12, 2002
A PRAMEELA REDDY Vs. KARNATAKA MANGAMMA
December 23, 2002
A R S CHANDRA BOSE Vs. DISTRICT COOPERATIVE OFFICER KAKINADA E G DISTRICT
February 1, 2002
A RAJAKARAN REDDY Vs. N T R UNIVERSITY OF HEALTH SCIENCES
January 23, 2002
A RAMA MURTHY Vs. A P INDUSTRIAL INFRASTRUCTURE CORP
June 18, 2002
A RAMAMANI Vs. BHARAT DYNAMICS LIMITED
August 6, 2002
A S MAQBOOL AHMED AND DR ABDUL WARIS Vs. DIRECTOR HOMEOPATHY DEPARTMENT
August 13, 2002
A S PRASAD Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
November 27, 2002
A SAGAR Vs. STATE LEVEL POLICE RECRUIT BOARD
October 11, 2002
A SAMBI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
January 3, 2002
A SANTHI KUMARI Vs. K RAVI
September 18, 2002
A SANTHI KUMARI Vs. K RAVI
November 18, 2002
A SATHISH KUMAR Vs. SABBINENI CHINNAIAH
December 12, 2002
A SREENIVASA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
July 26, 2002
A SRINIVAS Vs. GOVERNMENT OF ANDHRA PRADESH
January 23, 2002
A T JAYANTHI Vs. STATE OF A P
October 4, 2002
A TULASIDAS Vs. B POORNACHANDRA RAO
July 2, 2002
A V EDUCATIONAL SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH
February 26, 2002
A V V SATYANARAYANA Vs. STATION HOUSE OFFICER
June 4, 2002
A VEMANAIDU Vs. ERRACHERUVUPALLE PRIMARY CO OPERATIVE SOCIETY CHITTOOR DISTRICT
June 21, 2002
A VENKAT REDDY Vs. UKANTI JANARDHAN REDDY
November 20, 2002
A VIJAYA KUMAR Vs. STATE OF A P
August 27, 2002
A VINOD KUMAR Vs. DEPUTY COMMISSIONER OF LABOUR WARANGAL DISTRICT
April 5, 2002
A Y PRASAD Vs. STATE
June 14, 2002
A.D.V. PRASAD Vs. STATE BANK OF HYDERABAD
January 23, 2002
ABDUL RAZAK CHAND Vs. MOHAMMAD SAYEED
March 28, 2002
ABHISHEK SYNTHETICS PRIVATE LIMITED REP Vs. ADDITIONAL COMMISSIONER OF CENTRAL EXCISE
August 8, 2002
ACCOUNTANT GENERALS OFFICE CO OP HOUSING SOCIETY LIMITED Vs. SPECIAL COURT UNDER A P LAND GRABBINGPROHIBITION ACT
June 6, 2002
ADDALA LAKSHMI Vs. G SUBHADRAMMA
December 27, 2002
ADDITIONAL SESSIONS JUDGE Vs. MODE NAGARJUNA alias ARJUN
December 16, 2002
ADURU SRIDEVI ALIAS PARVATHI Vs. ADURU GANESH
July 18, 2002
AGAM SHANTHAMMA Vs. UNION OF INDIA
August 22, 2002
AGRAWAL R P Vs. GENERAL MANGER S C RAILWAY
July 12, 2002
AGRICULTURAL MARKET COMMITTEE GUDIVADA KRISHNA DISTRICT REP Vs. K S R RAMACHANDRA RAO
March 7, 2002
AGRICULTURAL MARKET COMMITTEE RAJAHMUNDRY Vs. VENKATA BULIMAMBA RICE MILL
June 25, 2002
AGRICULTURAL MARKETS COMMITTEE GUNTUR Vs. GOVERNMENT OF ANDHRA PRADESH
April 11, 2002
AHMED BI Vs. KRISHNA PANDURANGA KOKIL
February 25, 2002
AITHA GOPALAKRISHNA Vs. DISTRICT COLLECTOR VISAKHAPATNAM
February 4, 2002
AJAY AGARWAL Vs. NAGARJUNA FINANCE LIMITED
April 5, 2002
AKINIPALLI SHANKARAIAH Vs. AKINIPALLI LINGAIAH
March 7, 2002
AKKAM LAXMI Vs. THOSHA BHOOMAIAH
June 28, 2002
AKULA NARAYANA FLOUR RICE AND OIL MILL Vs. STATE OF A P
October 25, 2002
AKULA NARAYANA FLOUR RICE AND OIL MILL NARASAPET MEDAK DISTRICT Vs. STATE OF A P
October 24, 2002
AKULA SIVA DURGA PRASAD Vs. STATE OF ANDHRA PRADESH
November 6, 2002
AL FAIHAD FINCOM LIMITED Vs. CENTRAL ECONOMIC INTELLIGENCE BUREAU
July 9, 2002
ALAPARTHI LOKANADH KUMAR Vs. STATE OF A P
March 21, 2002
ALI NAWAZ KHAN Vs. FRZANA KHATOON
August 9, 2002
ALIKE VENKATRAMANA Vs. POKALA JAYALAKSHMI
December 12, 2002
ALJAPUR GANGA MOHAN Vs. DISTRICT PANCHAYAT OFFICER NIZAMABAD DISTRICT NIZAMABAD
April 10, 2002
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION INDIRA GANDHI SPORTS Vs. OSMANIA UNIVERSITY REP
July 16, 2002
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION NEW DELHI Vs. JESUS AND MARY EDUCATIONAL SOCIETY
March 14, 2002
ALLADA VEERABHADRA RAO Vs. CHAKKA SRIRAM MURTHY AND COMPANY
February 8, 2002
ALUMINIUM INDUSTRIES LTD Vs. PROVIDENT FUND INSPECTOR
January 25, 2002
AMANULLAH GHORI Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYD
March 13, 2002
AMMISETTI CHANDRAM ALIAS RAMACHANDRAN Vs. CHODASANI SURYANARAYANA
November 7, 2002
AMUDALA MADHUSUDANA RAO Vs. STATE OF A P
December 20, 2002
AMUL SARDAR Vs. SANAKA BALA
August 29, 2002
ANANTHA GRAMEENA BANK STAFF ASSOCIATION Vs. ANANTA GRAMEENA BANK
April 25, 2002
ANANTHA RAMULU R C Vs. K NAGESWARA RAO
March 22, 2002
ANDHRA BANK Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 5, 2002
ANDHRA BANK PRODDATUR Vs. CHALLA SUBBA REDDY
June 14, 2002
ANDHRA EVANGELICAL LUTHERN CHURCH GUNTUR Vs. B SYAMSUNDAR
December 26, 2002
ANDHRA LAKSHMI INDUSTRIAL COMPANY LIMITED Vs. PATURI VEERABHADRA RAO @ RAJA BABU
August 27, 2002
ANDHRA PRADESH HOTELS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
July 17, 2002
ANDHRA PRADESH MOTOR VEHICLES DEALERS ASSOCIATION Vs. GOVT OF INDIA
November 13, 2002
ANDHRA PRADESH PAPER MILLS LIMITED Vs. COMMR OF CUS AND C EX HYDERABAD
February 6, 2002
ANDHRA PRADESH POWER DIPLOMA ENGINEERS ASSOCIATION Vs. SUPERINTENDING ENGINEER OPERATION APSEB KURNOOL CIRCLE
August 1, 2002
ANDHRA PRADESH RYTHU SANGHAM Vs. UNION OF INDIA UOI
February 18, 2002
ANDHRA PRADESH STATE CO OP SOCIETIES SECRETARIES AND EMPLOYEES UNION Vs. GOVERNMENT OF ANDHRA PRADESH
July 12, 2002
ANDHRA PRADESH STATE CO OPERATIVE BANK LIMITED Vs. CO OPERATIVE TRIBUNAL
August 6, 2002
ANDHRA PRADESH STATE CO OPERATIVE SOCIETIES SECRETARIES AND EMPLOYEES UNION Vs. GOVERNMENT OF ANDHRA PRADESH
March 15, 2002
ANDHRA PRADESH STATE CO-OPERATIVE SOCIETIES, SECRETARIES AND EMPLOYEES UNION Vs. GOVERNMENT OF ANDHRA PRADESH
September 11, 2002
ANDHRA PRADESH STATE ELECTRICITY BOARD NOW APTRANSCO Vs. P VENKATA SUBBAMMA
August 29, 2002
ANDHRA PRADESH STATE ESSENTIAL COMMODITIES CORPN LIMITED Vs. REGISTRAR OF COMPANIES
June 7, 2002
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. T SAIDAIAH
January 28, 2002
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. MUDIDINA KRISHNA MOORTHY
August 29, 2002
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION NATIONAL MAZDOOR UNION Vs. K KOTESWARA RAO
March 11, 2002
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION REP Vs. B VIJAYA
July 31, 2002
ANDHRA SEMI CONDUCTORS P LIMITED HYDERABAD Vs. UNITED INDIA INSURANCE COMPANY LIMITED
February 26, 2002
ANIL DAGWALE Vs. K RAJU
December 15, 2002
ANIL DAGWALE Vs. K RAJU
December 5, 2002
ANITA Vs. R RAMBILAS
August 23, 2002
ANJUMAN E ISLAMIAH KURNOOL Vs. STATE OF ANDHRA PRADESH
April 2, 2002
ANKATI SATYAMAIAH Vs. SALLANGULA LALAIAH
December 13, 2002
ANNA REDDY Vs. STATE OF A P
September 7, 2002
ANNADATA CHANDRA SEKHAR RAO Vs. BATTIPROLU VENKATA BASAVA SUBBA RAO
November 28, 2002
ANUMOLU JAGANMOHAN RAO Vs. JOINT COLLECTOR KRISHNA MACHILIPATNAM KRISHNA DISTRICT
February 11, 2002
APPORV STEEL UDYOG REPRESENTED BY ITS PROPRIETOR A Vs. PENNAR INDUSTRIES LIMITED
October 1, 2002
APSRTC ARMOOR DEPOT NIZAMABAD DISTRICT Vs. S RAMACHANDER
January 29, 2002
ARAVALA SURYAM Vs. ARAVALA LAKSHMINARASAMMA
February 11, 2002
ARUNA A Vs. STATE OF ANDHRA PRADESH
November 1, 2002
ARUNA DEVI P Vs. ELECTION AUTHORITY CUM COMMISSIONER
October 9, 2002
ARVIND L ABHYANKAR Vs. MUNICIPAL CORPORATION OF HYDERABAD
September 7, 2002
ASANAMMAL KASIM Vs. CEAT FINANCIAL SERVICES LIMITED
February 8, 2002
ASHOK Vs. BABA RAO
June 10, 2002
ASSISTANT SUPPLY OFFICER, CIVIL SUPPLIES Vs. AZIZUNNISA BEGUM
October 31, 2002
ASSOCIATION OF DRUGS AND PHARMACEUTICALS MANUFACTURERS A P Vs. A P HEALTH MEDICAL HOUSING AND INFRASTRUCTURE DEVELOPMENT CORPORATION HYD
February 21, 2002
AVAGADDA PINNAM NAIDU Vs. VARRISIMHADRIAPPADU
June 6, 2002
AVUTAPALLI MANGAMMA Vs. ALLURU PANDURANGA RAO
October 29, 2002
AZGHAR AHMED KHAN Vs. STATE OF A P
October 30, 2002
B BALAKISHAN Vs. TRANSPORT AND R AND B DEPT
January 22, 2002
B BALRAJ GOUD Vs. GOVT OF A P
October 28, 2002
B BHASKAR Vs. AUTHORISED OFFICER CUM SUB DIVISIONAL FOREST OFFICER TRIPURA
February 1, 2002
B CHANDRA MOULI Vs. K JAYAPRAKASH
November 22, 2002
B F PUSHPALEELA DEVI Vs. STATE OF ANDHRA PRADESH REP
August 7, 2002
B G ANDALU Vs. G S J MISRA
February 4, 2002
B G LAXMAN DIED Vs. JOINT COLLECTOR RANGAREDDY DIST
October 8, 2002
B G V GIRIDHAR Vs. RAMAKRISHNA RAO
September 19, 2002
B GANDHI S O SURAIAH Vs. GOVERNMENT OF ANDHRA PRADESH REP
June 28, 2002
B GOPAL NAIK Vs. STATE OF A P
January 25, 2002
B GOWRA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH REP
January 4, 2002
B JANAKIRAMAIAH CHETTY Vs. A K PARTHASARATHI
June 24, 2002
B K OFFICE NEEDS PRIVATE LIMITED Vs. DIVYA SHAKTHI GRANITES LIMITED HYD
June 14, 2002
B KRISHNA MANDADI Vs. POWER GRIDE CORPORATION OF INDIA LIMITED HYDERABAD
February 11, 2002
B LAKSHMI BAI Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
December 13, 2002
B LAKSHMIPATHI Vs. MUNICIPAL COUNCIL KAMAREDDY REP
June 28, 2002
B MUNIRATNAM Vs. REGISTRAR GENERAL HIGH COURT OF ANDHRA PRADESH HYDERABAD
March 8, 2002
B NAGAMANI Vs. DISTRICT COLLECTOR RANGA REDDY DISTRICT HYDERABAD
February 5, 2002
B P NAGI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
June 3, 2002
B PURNIMA ANANTHA LAKSHMI Vs. STATE OF A P
June 28, 2002
B Purnima Anantha Lakshmi Vs. District Collector Visakhapatnam
June 26, 2002
B R KOTESWARA RAO Vs. C RAMESWARI BAI alias DEVI
March 5, 2002
B R NARESH KUMAR Vs. REGIONAL PASSPORT OFFICE
March 11, 2002
B RAJESWARA RAO Vs. SECRETARY CO OPERATIVE DEPARTMENT GOVT OF ANDHRA PRADESH HYD
January 28, 2002
B RAMACHANDRA REDDY Vs. NELLI
July 30, 2002
B SAMBAIAH Vs. J NARAYANA
January 30, 2002
B SREEDEVI Vs. VENKATESWARA UNIVERSITY TIRUPATHI
August 8, 2002
B SUDHAKAR Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ADILABAD
January 31, 2002
B SUJATHA DEVI Vs. APSEB VIDYUT SOUDHA SOMAJIGUDA HYDERABAD
June 11, 2002
B T DEVA VARMA Vs. STATE OF ANDHRA PRADESH
July 16, 2002
B V B SUBBARAO Vs. B SATYANARAYANA
April 26, 2002
B V NARAYANA RAO Vs. INDIAN BANK MADRAS
June 19, 2002
B VENKATESWARLU Vs. DISTRICT COLLECTOR HYDERABAD DISTRICT HYDERABAD
June 28, 2002
B Y RAMULU Vs. BUDHAN SAHEB MOSQUE COMMITTEE SECUNDERABAD
February 13, 2002
B.F. PUSHPALEELA DEVI Vs. STATE OF A.P
August 17, 2002
BACHALA ANJAIAH Vs. ABDUL QAYYUM
June 20, 2002
BADA BODAIAH Vs. BADA LINGASWAMY
November 13, 2002
BAKKAM RAJAVEERU ALIAS RAJEERU Vs. MIDTBAPALLI VENKATALAH
December 10, 2002
BALANAGI REDDY K Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
March 8, 2002
BALLA RAMA RAO Vs. OFFICE OF THE BANKING OMBUDSMAN
January 25, 2002
BALMUKUND GUPTA Vs. STATE OF A P
February 21, 2002
BALMUKUND GUPTA Vs. STATE OF ANDHRA PRADESH
February 22, 2002
BANDALA BHASKAR RAO Vs. ZONAL MANAGER FOOD CORPORATION OF INDIA
June 28, 2002
BANDARU CHINASURAYYA Vs. UNION OF INDIA
January 1, 2002
BANDI NARENDRA KUMAR Vs. STATE OF ANDHRA PRADESH
September 4, 2002
BANDI PANDU Vs. KOLA BALAJI VARMA
August 1, 2002
BANDI SRINIVASA RAO Vs. DISTRICT COLLECTOR KRISHNA DISTRICT AT MACHILIPATNAM
July 9, 2002
BANK OF BARODA Vs. G SRIRAM
October 24, 2002
BANTU SAIDULU Vs. T RAMESH
October 31, 2002
BAR ASSOCIATION CUDDAPAH Vs. GOVERNMENT OF ANDHRA PRADESH
July 22, 2002
BAR ASSOCIATION OF BHADRACHALAM KHAMMAM DISTRICT Vs. GOVERNMENT OF ANDHRA PRADESH
February 14, 2002
BARIGALA SAILU Vs. SINGARENI COLLIERIES COMPANY LIMITED KOTHAGUDEM
April 9, 2002
BATCHU LAXMEPATHI Vs. M PRAKASH
December 17, 2002
BATHINA BABY JYOTSNA Vs. GOVERNMENT OF ANDHRA PRADESH
January 28, 2002
BATHINI SAMBAIAH Vs. JULURU NARAYAN
January 30, 2002
BATTINA GOVINDAMMA Vs. STATE OF A P
April 11, 2002
BENDALAM NARAYANAMURTHY Vs. SRIKAKULAM CO OPERATIVE CENTRAL BANK LIMITED SRIKAKULAM
April 8, 2002
BEPARI SHAIK PEERAN Vs. KAMALAPURAM MAHABOOB BI
July 10, 2002
BESAI VENKATA RAMANA MURTHY Vs. STATE
December 23, 2002
BETHAPUDI VIJAYA Vs. GOVERNMENT OF INDIA
July 4, 2002
BHAINSA MUNICIPALITY Vs. ENGINEER IN CHIEF PUBLIC HEALTHAND MUNICIPAL ENGINEERING DEPARTMENT HYDERABAD
February 28, 2002
BHARAT BIOTECH INTERNATIONAL LIMITED HYDERABAD Vs. A P HEALTH AND MEDICAL HOUSING AND INFRASTRUCTURE DEVELOPMENT CORPORATION HYDERABAD
December 10, 2002
BHARAT METAL BOX COMPANY LIMITED HYDERABAD Vs. G K STRIPS PRIVATE LIMITED
July 25, 2002
BHARAT PETROLEUM CORPN LTD Vs. KHAMBAMPATI RAMARAO
June 14, 2002
BHARGAVI GRANITES INDUSTRIES PRIVATE LIMITED Vs. GOVT OF INDIA
February 11, 2002
BHASKAR A Vs. STATE OF ANDHRA PRADESH
December 19, 2002
BHASKARA RAO K V Vs. ANDHRA BANK
March 21, 2002
BHASKARAIAH G K Vs. VICE CHAIRMAN TIRUPATI URBAN DEVELOPMENT AUTHORITY
November 22, 2002
BHATTIPROLU VENKATA BASAVA RAO Vs. DISTRICT EDUCATIONAL OFFICER GUNTUR
April 18, 2002
BHAVANARISHI CO OPERATIVE HOUSE BUILDING SOCIETY Vs. JOINT COLLECTOR RANGAREDDY DIST
July 16, 2002
BHIMADOLE NAGESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
September 5, 2002
BHOOM RAJ Vs. STATE OF A P
June 25, 2002
BHUPATHI GOURI SHANKAR Vs. M/S. NATAMALLA HARISHAN AND BROTHERS AND OTHERS
July 24, 2002
BIG WAY BAR AND RESTAURANT AND Vs. COMMISSIONER OF POLICE HYDERABAD
December 4, 2002
BILLINTI CHANDRAPPA Vs. STATE OF A P
December 9, 2002
BIO CHEMICALS AND SYNTHETIC PRODUCTS LIMITED KUKAT PALLY R R Vs. GOVERNMENT OF ANDHRA PRADESH
June 28, 2002
BOARD OF ADULT EDUCATION AND TRAINING NEW DELHI Vs. BOARD OF INTERMEDIATE EDUCATION GOVERNMENT OF ANDHRA PRADESH HYDERABAD
September 11, 2002
BOARD OF DIRECTORS SRI VISAKHA GRAMEENA BANK Vs. UPADRISTA RAMANARASINGA RAO
November 19, 2002
BOBBALA MUTHYAM REDDY Vs. BOBBALA RAMACHANDRA REDDY
June 20, 2002
BODDUPALLY CHINA VENKANNA Vs. EDULLA NARAYANA REDDY
June 25, 2002
BODEPATI VENKAIAH Vs. A P POWER TRANSMISSION CORPORATION HYD
April 12, 2002
BOINA MALLAIAH Vs. STATE OF A P
September 7, 2002
BOINA MALLAIAH Vs. STATE OF A P
September 17, 2002
BOJJA KRISHNA REDDY Vs. STATE
November 13, 2002
BOJJALA GANGA SUBBARAMI REDDY Vs. SRIKALAHASTHI MUNICIPALITY
July 31, 2002
BOLISETTI VENKATARATHANAMMA DIED Vs. NADAKUDUTI VENKATESWARA RAO
October 1, 2002
BOLLA BABU PRASAD Vs. GOVERNMENT OF ANDHRA PRADESH
February 14, 2002
BOLLA V K RADHA KRISHNA Vs. VISWANADHA VENKATA SUBBAIAH
September 13, 2002
BOMMISETTI ANJANEYULU Vs. STATE OF ANDHRA PRADESH
January 24, 2002
BONTU VENKATA RAO Vs. KALLA VENKATARAMANA
December 20, 2002
BOYA PULLANNAGARI PAPANNA Vs. STATE OF A P
January 25, 2002
BRAHMANDAM PANDURANGA RAO Vs. GTC INDUSTRIES LIMITED
February 26, 2002
BRANCH MANAGER L I C OF INDIA KODAD Vs. AMBATI LAXMAMMA
June 4, 2002
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. MOHAMMAD ALEEM
February 1, 2002
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. PUPPALA GURUVAIAH
September 3, 2002
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. VIBUDHI DURGAIAH
August 20, 2002
BRILLIANT INDUSTRIES LIMITED Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED
January 2, 2002
BUNGA SATYAM Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY
December 10, 2002
BURA MANOHAR Vs. STATE OF ANDHRA PRADESH
April 25, 2002
BURRA ELLAIAH Vs. BURRA RAMAIAH
February 25, 2002
BYSANI ANJANEYULU Vs. TRILINGA TECHNICAL AND MANAGEMENT CONSULTANT PRIVATE LIMITED HYDERABAD
June 4, 2002
C ANJANEYA REDDY Vs. STATE OF ANDHRA PRADESH
November 26, 2002
C E I CONSULTANCY Vs. MODI WORLD INFOTECH
February 20, 2002
C JAYALAKASHMI Vs. STATE OF TRANSPORT APPELLATE TRIBUNAL A P HYDERABAD
March 14, 2002
C JAYASHREE SARATHY Vs. GOVERNMENT OF ANDHRA PRADESH
April 3, 2002
C K KANNAN Vs. SRINIVASA COTTON CORPORATION NANDYAL KURNOOL DISTRICT
October 21, 2002
C K RAGHUNATH Vs. SECRETARY TO GOVERNMENT MINISTRY OF EXTERNAL AFFAIRS PASSPORT OFFICE
January 28, 2002
C KAMALAMMA Vs. APSRTC HYD
February 8, 2002
C KULSUM REDDY Vs. STATE OF ANDHRA PRADESH
January 25, 2002
C MURALIKRISHNA Vs. TELUGU UNIVERSITY HYDERABAD
June 4, 2002
C PRAKASH RAO Vs. GOVT OF ANDHRA PRADESH
October 23, 2002
C R DAMODAR REDDY Vs. GOVERNMENT OF INDIA
March 13, 2002
C R REDDY LAW COLLEGE EMPLOYEESASSOCIATION ELURU WEST GODAVARI DISTRICT Vs. BAR COUNSEL OF INDIA
September 5, 2002
C RAJANIDHAR Vs. GOVERNMENT OF INDIA
August 19, 2002
C RAJGOPAL Vs. C PARANKUSHAM
August 29, 2002
C S PAUL Vs. C S PUSHPARAJ
January 24, 2002
C S SUBBA RAO Vs. SECRETARY TO GOVT OF ANDHRA PRADESH TRANSPORT DEPARTMENT
October 30, 2002
C S SUBBA RAO & ANR Vs. SECRETARY TO GOVERNMENT OF A P & ORS
October 13, 2002
C SEETHARAMAIAH Vs. ATMURI DHANANJAYA RAO AND COMPANY MACHILIPATNAM
March 18, 2002
C SWARNLATHA Vs. HIGH COURT OF ANDHRA PRADESH HYD
March 7, 2002
CALVERY BAPTIST CHURCH Vs. YEGALLA VIVEKANANDA
March 5, 2002
CALVERY BAPTIST CHURCH VISAKHAPATNAM Vs. VIVEKANANDA
March 5, 2002
CEMENT CORP OF INDIA Vs. PRESIDING OFFICER LABOUR COURT ANANTAPUR
July 2, 2002
CENTRAL WAREHOUSING CORPORATION A GOVT OF INDIA UNDERTAKING Vs. NAMALA NARAYANAMURTHY
June 18, 2002
CH A V PRASAD Vs. G SHANKAR RAO
February 6, 2002
CH JAGAN MOHAN RAO Vs. STATE OF ANDHRA PRADESH
March 26, 2002
CH LAKSHMI Vs. EXECUTIVE OFFICER SRI DURGA MALLESWARA SWAMY VARLA DEVASTHANAM VIJAYAWADA
July 3, 2002
CH LAKSHMI NARAYANA Vs. DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE
October 30, 2002
CH MULUGESWARA RAO Vs. REGISTRAR ADMINISTRATION HIGH COURT OF ANDHRA PRADESH
September 25, 2002
CH RAMA CHANDER RAO Vs. P MALLESHAM
October 11, 2002
CH RAMAKRISHNA RAO Vs. STATE OF ANDHRA PRADESH
July 10, 2002
CH RAMU Vs. INSPECTOR RPF POST SOUTH CENTRAL RAILWAY
February 12, 2002
CH S PRASADA RAO Vs. STATE OF ANDHRA PRADESH
December 23, 2002
CH SANJEEVA REDDY Vs. SENIOR CIVIL JUDGE AT MANTHANI KARIMNAGAR DISTRICT
December 27, 2002
CH SOMARAJU Vs. UNION OF INDIA
November 22, 2002
CH V V SATYANARAYANA Vs. CHAIRMAN VISAKHAPATNAM PORT TRUST
July 22, 2002
CH YEGNAIAH Vs. STATE OF A P
September 3, 2002
CHAIRMAN AND MANAGING DIRECTOR SINGARENI COLLIERIES COMPANY LIMITED Vs. B V S PRASAD
September 25, 2002
CHAIRMAN VISAKHAPATNAM PORT TRUST Vs. CH V V SATYANARAYANA
August 23, 2002
CHAIRMAN VISKAHAPATNAM PORT TRUST Vs. S SATYANARAYANA
August 13, 2002
CHAITANYA SAMKSHEMA SANGHAM Vs. STATE OF A.P.
October 7, 2002
CHAITANYABALA Vs. KALIKA JOSHI
December 31, 2002
CHALAPATHI S Vs. VICE CHAIRMAN CUM MANAGING DIRECTOR APSIDCL
December 5, 2002
CHALLA RAMA NARASIMHA REDDY Vs. BRANCH MANAGER NAGARJUNA GRAMEENA BANK
April 8, 2002
CHALLA SUDHAKAR REDDY Vs. STATE OF ANDHRA PRADESH REP PUBLIC PROSECUTOR
January 31, 2002
CHALLARAPU KUMARASWAMY Vs. THANNA NARASANNAIDU DIED
June 18, 2002
CHANDA BAI Vs. PURUSHOTHAM DASS
February 8, 2002
CHANDA PAPA RAO Vs. STATE
January 4, 2002
CHANDRASEKHAR SURVEY Vs. RAMESH
April 12, 2002
CHANDRASEKHARA NAIDU V Vs. TIRUMALA TIRUPATHI DEVASTHANAM
November 1, 2002
CHANNABASAPPA V BANGARI Vs. CHIEF SECURITY COMMISSIONER RAILWAY PROTECTION FORCE
February 14, 2002
CHAVALI ANJANA DEVI Vs. GOVERNMENT OF ANDHRA PRADESH
October 29, 2002
CHENNA BASVANNA Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT HYDERABAD
September 30, 2002
CHENNA REDDY Vs. P RAM REDDY AND 3 ORS
June 4, 2002
CHENNA REDDY Y Vs. UNION OF INDIA
October 4, 2002
CHEREDDY SUBBAMMA Vs. CHEREDDY NUCHAMMA
February 26, 2002
CHERUKU ENTERPRISES Vs. STATE BANK OF HYDERABAD
June 26, 2002
CHESS ASSOCIATION OF HYDERABAD DIVISION Vs. GOVERNMENT OF ANDHRA PRADESH
October 17, 2002
CHIDIPIRALA NARAYANA REDDY Vs. STATE OF A P
September 9, 2002
CHIEF METROPOLITAN MAGISTRATE HYDERABAD Vs. STATE OF A P
February 21, 2002
CHINTALA GALIMALLAIAH Vs. STATE OF ANDHRA PRADESH
April 4, 2002
CHINTAMANENI NETAJI Vs. JONNALAGADDA HANUMANTHA RAO
June 21, 2002
CHIPPA RAGHURAMULU Vs. KATA SHOWARIAH
September 20, 2002
CHITAVALSAH JUTE MILLS Vs. GOVT OF ANDHRA PRADESH
July 22, 2002
CHITTI REDDY NARAYANA REDDY Vs. STATE OF ANDHRA PRADESH
February 5, 2002
CHITTIPOLU KISHAN Vs. GOVT OF ANDHRA PRADESH
April 23, 2002
CHODAY SANYASI RAO HPC RETAIL OUTLET SAMALKOT EAST GODAVARI DISTRICT Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED VISAKHAPATNAM
December 9, 2002
CHOUDAPURAM CHENNAIAH Vs. B AKI REDDY
July 4, 2002
CHUNDURU SIVA SATYANARAYANA Vs. OFFICIAL RECEIVER GUNTUR
August 1, 2002
CITIZENS GUIDANCE AND WELFARE SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH
February 20, 2002
COLLECTOR/AGENT TO THE GOVT., KHAMMAM DISTRICT Vs. BHADRACHALAM DIVISION LORRY OWNERS ASSOCIATION, BHADRACHALAM
February 1, 2002
COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD HYD Vs. LABOUR COURT HYD
April 11, 2002
COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD HYD Vs. SECUNDERABAD BUNKS KIOSKS OWNERS ASSOCIATION
June 4, 2002
COMMISSIONER OF INCOME TAX Vs. SULEMAN KHAN AND MAHABOOB KHAN TOBACCO EXPORTERS
June 6, 2002
COMMISSIONER OF INCOME TAX Vs. KADAKATLA RICE MILL
August 12, 2002
COMMISSIONER OF INCOME TAX KARNATAKA CENTRAL BANGALORE Vs. TRANSPORT CORPORATION OF INDIA LIMITED SECUNDERABAD
June 6, 2002
COMMISSIONER OF POLICE Vs. N GOPAL
September 11, 2002
COMMISSIONER OF POLICE Vs. RACHAKONDA RANGA SUBBAIAH
September 11, 2002
COMMISSIONER OF PROHIBITION AND EXCISE A P HYDERABAD Vs. TODDY CO OPERATIVE SOCIETY PILLAIPALLY VILLAGE BHOODAN POCHAMPALLY MANDAL NALGONDA DISTRICT
January 21, 2002
COMMISSIONER OF SERICULTURE Vs. A NARASIMHA REDDY
December 3, 2002
COMPETANT AUTHORITY UNDER THE A P SLUM IMPROVEMENT ACQUISITION OF Vs. IVTH ADDITIONAL JUNIOR CIVIL JUDGE MUNSIFF COURT
April 24, 2002
CONVENTION OF BAPTIST CHURCHES OF NORTHERN CIRCARS Vs. STATE OF A P
November 6, 2002
COROMANDEL FERTILIZERS LIMITED A COMPANY INCORPORATED UNDER Vs. PRESIDING OFFICER THE INDUSTRIAL TRIBUNAL CUM LABOUR COURT VISAKHAPATNAM
March 7, 2002
CORPORATION BANK REPRESENTED BY ITS GENERAL MANAGE Vs. N V SUBBA RAO
June 4, 2002
CYRIL EMANUEAL Vs. CHAIRMAN CUM PRESIDING OFFICER ADDITIONAL INDUSTRIAL TRIBUNAL
March 26, 2002
D DHANALAXMI Vs. SANNADHI PRABHA KRISHNA alias PRABHAVATHI
June 12, 2002
D J PRASAD Vs. REGISTRAR SN KRISHNADEVARAYA UNIVERSITY ANANTAPUR
September 24, 2002
D KRISHNA KUMAR Vs. STATE OF ANDHRA PRADESH
September 5, 2002
D KYATHAPPA Vs. K L SIDARAMAPPA
November 11, 2002
D M SHANKAR Vs. REGISTRAR
November 22, 2002
D MALLESHAM Vs. REVENUE DIVISONAL OFFICER VIKARABAD DIVISION RANGAREDDY DISTRICT
February 1, 2002
D N RAO Vs. APPLE CREDIT CORPORATION LIMITED
July 31, 2002
D NAGARAJ Vs. S BALARAM
March 6, 2002
D NAGARATHNAMMA Vs. PULICHERLA KRISHNA REDDY
February 1, 2002
D NARSIMHULU Vs. A P LEGISLATIVE ASSEMBLY
November 13, 2002
D PRASADA RAO Vs. A P STATE CO OPERATIVE BANK HYDERABAD
November 26, 2002
D RAMULU WARANGAL Vs. INDIAN OVERSEAS BANK LTD
July 30, 2002
D SHEKHAR Vs. COMMISSIONER OF POLICE
February 7, 2002
D SRINIVASA RAJU Vs. DISTRICT FOREST OFFICER
July 17, 2002
D SURENDER REDDY Vs. STATE OF ANDHRA PRADESH
January 23, 2002
D SURYANARAYANA Vs. I SURYAKANTHAMMA
October 8, 2002
D VENKATESWARLU Vs. SENIOR DIVISIONAL COMMERCIAL MANAGER S C RAILWAY
June 24, 2002
D VENKATRAMULU Vs. INSPECTOR OF POLICE VCCSD MAHABUBNAGAR
April 25, 2002
D VISWANATHA REDDY AND COMPANY KURNOOL Vs. GOVERNMENT OF ANDHRA PRADESH
April 25, 2002
D VITTAL Vs. REGISTRAR ADMINISTRATION HIGH COURT OF ANDHRA PRADESH HYDERABAD
June 6, 2002
DAMA KOTILINGAM Vs. JOINT COLLECTOR PRAKASAM DIST
September 9, 2002
DAMALANKA GANGARAJU Vs. MANDIPATI VIJAYALAKSHMI
July 18, 2002
DAMATHOTI MANGAMMA Vs. DOMATHOTI YEDUKONDALU
January 24, 2002
DAMODAR REDDY G Vs. GOVERNMENT OF ANDHRA PRADESH
February 27, 2002
DASARATH K Vs. LABOUR COURT I
March 27, 2002
DASARI ANASUYAMMA Vs. B HANUMANTHAPPA
March 18, 2002
DASARI HOUSE OF PUBLICATIONS PVT LTD Vs. APPLE CREDIT CORPORATION LTD
July 31, 2002
DASARI LAXMI Vs. UNION OF INDIA
August 16, 2002
DASARI SRIHARI RAO Vs. TALLURI HARINADHA BABU
April 23, 2002
DASARI TIRUPATHI REDDY Vs. STATE
December 17, 2002
DASARI UMA MAHESWARA RAO Vs. SOMASI VENKATA RAMACHANDRA MURTHY
September 6, 2002
DASTAGIRI SK Vs. DISTRICT JUDGE CUDDAPAH
August 14, 2002
DATLA CHANDRAIAH DIED Vs. KOTHALANKA DURGA VARA PRASAD RAO
July 3, 2002
DAVID PAUL MORADITH Vs. JUDITH MARIA
July 18, 2002
DECCAN TOURISM CORPORATION Vs. TIRUMALA TIRUPATHI DEVASTHANAM TIRUPATHI CHITTOOR DISTRICT
June 13, 2002
DEPOT MANAGAR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SYED KHAJA
March 6, 2002
DEPOT MANAGER Vs. A VIJAYA KUMARI
July 23, 2002
DEPUTY CHIEF SECURITY COMMISSIONER RAILWAY PROTECTION FORCE SOUTH CENTRAL RAILWAY SECUNDERABAD Vs. JAHANGIR
November 13, 2002
DEPUTY EXECUTIVE ENGINEER I AND P RC DEPARTMENT Vs. PADAMATI BALARAMIAH
September 9, 2002
DEVA VARA PRASAD Vs. BULLA SRINIVASA RAO
February 18, 2002
DEVARPALLI VEDA NAYAKAM Vs. STATE OF A P
October 31, 2002
DEVI CONSTRUCTIONS Vs. SUPERINTENDING ENGINEER
January 4, 2002
DEVI PERSHAD Vs. RAJAVA DESAI
June 7, 2002
DEVI PESTICIDES PVT LTD Vs. SRI SAI BALAJI FERTILIZERS
November 1, 2002
DEVIREDDY MOHAN RAO Vs. ELURI VENKATESWARLU
February 4, 2002
DEVU VEERABHADRA RAO Vs. GOLLAPALLI LATCHANNA
January 21, 2002
DHAMLA Vs. STATE OF A P
November 26, 2002
DHARA MARY PUSHPALATHA Vs. PUVVADA NAGESWARA RAO
September 23, 2002
DHARMA RADHAKRISHNAMURTHY Vs. CHAIRMAN, LIFE INSURANCE CORPORATION OF INDIA
March 27, 2002
DHONDA RAMALINGAIAH Vs. STATE OF A P
September 5, 2002
DIAMOND HILLS WELFARE ASSOCIATION Vs. LAKSHMI PARTHASARATHY
January 25, 2002
DILAWAR KHAN Vs. STATE OF ANDHRA PRADESH
March 20, 2002
DILAWER FIRDOUS Vs. P S RAO
February 14, 2002
DILIP KUMAR MOSES Vs. V J CYRICE
August 12, 2002
DISTRICT CO OPERATIVE CENTRAL BANK LIMITED Vs. P V SITAMAHALAXMI
August 28, 2002
DISTRICT COLLECTOR Vs. G DAYAKAR
November 28, 2002
DISTRICT MANAGER FOOD CORPORATION OF INDIA KANCHARAPALEM VISKAHAPATNAM Vs. GOTTAVILLI VENKATA RATNAM
December 10, 2002
DIVAKAR SAHU Vs. DISTRICT COLLECTOR SRIKAKULAM
September 16, 2002
DIVISIONAL FOREST OFFICER ELURU Vs. DISTRICT JUDGE WEST GODAVARI
January 25, 2002
DIVISIONAL FOREST OFFICER KAGHAZNAGAR ADILABAD DISTRICT Vs. VENKATESWARA SAW MILLS
June 3, 2002
DIVISIONAL MANAGER Vs. VELUGOTI MERAIAH
October 11, 2002
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. KODURI VENKATA CHARY
September 5, 2002
DIWAKAR R KATTAR Vs. DEPUTY COMMISSIONER OF CUSTOMS ICD HYDERABAD
February 7, 2002
DIYYALA GOPAL KRISHNA MURTY Vs. PULLAGURA DHANALAKSHMAMMA
October 11, 2002
DODLA CHINNABBAI REDDY Vs. DODLA KUMARA SWAMI REDDY
September 6, 2002
DOKALA PAPARAO Vs. DOKALA BUTCHI RAJU
February 12, 2002
DOKALA VEERAMMA Vs. DOKALA RAMAYAMMA
June 17, 2002
DONKADA AMMAJAMMA Vs. SRIKAKULAM MUNICIPALITY SRIKAKULAM
July 5, 2002
DR M SATYANARAYANA REDDY AND ANR Vs. RUKMA BAI AND ORS
October 4, 2002
DR. B. SYAMALA DEVI RATHORE Vs. KAKATIYA UNIVERSITY, WARANGAL
July 8, 2002
DUCINIA RODRIGUES Vs. STATE OF ANDHRA PRADESH
February 12, 2002
DURGA EMPORIUM VIJAYAWADA Vs. MUNAGA BROTHERS CLOTH MERCHANT CUDDAPAH
March 8, 2002
DURGA PRASAD S Vs. S RAJA RAMANI
December 31, 2002
DURGAIAH Vs. MOHAMMAD SHABHUDDIN DIED LRS
June 24, 2002
E ANAND KUMAR Vs. A NARAHARI REDDY
September 24, 2002
E V RAMANARASAIAH Vs. G GNANESWAR
July 5, 2002
E VENKATARAMANA NAIDU Vs. MITTAMARRI ALIAS SOGASANI BAYYA REDDY
August 1, 2002
EAST CITY DEFENCE PERSONNEL WELFARE ASSOCIATION Vs. DISTRICT COLLECTOR NALGONDA
April 25, 2002
EDUBILLI APPAMMA Vs. IDUBILLI RAMULU
April 12, 2002
EMANI KRISHNA RAO Vs. VIJAYA CHITRA FILMS
June 25, 2002
ENGINEER-IN-CHIEF, I AND CAD (PW ESTT L) DEPARTMEN Vs. B LAXMINARAYANA
February 28, 2002
ERLAPALLI PRAKASHAM Vs. STATE OF A P
March 5, 2002
ESI CO OPERATION HILL FORT ROAD HYDERABAD Vs. PRAKASH PAPER MART HYDERABAD
December 4, 2002
EXECUTIVE DIRECTOR DISTRICT SCHEDULED CASTE SERVICE CO OPERATIVE Vs. PRESIDING OFFICER LABOUR COURT GUNTUR
March 1, 2002
EXECUTIVE ENGINEER Vs. RASA CONSTRUCTIONS
March 22, 2002
EXECUTIVE ENGINEER A P STATE IRRIGATION DEVELOPMENT CORPN LTD Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
February 7, 2002
EXECUTIVE ENGINEER PANCHAYAT RAJ PEDDAPURAM Vs. P VENKATA RAO
June 28, 2002
EXECUTIVE ENGINEER PENSTOCK FABRICATION AND ERECTION DIVISION Vs. P SESHAGIRI RAO
April 11, 2002
EXECUTIVE OFFICER, TIRUMALA-TIRUPATHI DEVASTHANAMS Vs. M SUBBARAMAIAH
February 11, 2002
FAKRUDDIN AH TARWALA Vs. VED PRAKASH MISHRA
June 21, 2002
FAZAL ALI Vs. STATE OF ANDHRA PRADESH
January 23, 2002
FERRO ALLOYS CORPORATION LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
June 4, 2002
FONNAPALLI VENKATARAMA SASTRY Vs. STATE OF A P
October 10, 2002
FOOD CORPN OF INDIA WORKERS UNION Vs. UNION OF INDIA
August 7, 2002
FOOD INSPECTOR WARANGAL REP BY PUBLIC PROSECUTOR HIGH COURT OF A P Vs. ALLENI TULSI RAM
December 10, 2002
FORUM FOR A BETTER HYDERABAD Vs. GOVERNMENT OF ANDHRA PRADESH
January 23, 2002
FOWRENCE LAB JEEDIMETLA HYDERABAD Vs. DRUG INSPECTOR MAHABOOBNAGAR
April 17, 2002
G ANNAPURNA Vs. G RAMLINGAM
June 28, 2002
G AZEEMUDDIN Vs. JAWAHARLAL NEHRU TECHNOLOGY UNIVERSITY HYD
March 19, 2002
G BRAHAMANANDA RAO Vs. P VENKATACHALAPATHI
January 31, 2002
G C AZEEMUDDIN Vs. HIGH COURT OF ANDHRA PRADESH
June 6, 2002
G CHANDRA SHEKAR REDDY Vs. STATE OF A P
June 13, 2002
G GANGADHAR Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION NIZAMABAD
January 30, 2002
G GOPAL RAO Vs. GOVERNMENT OF ANDHRA PRADESH
September 8, 2002
G GOPAL RAO Vs. GOVERNMENT OF ANDHRA PRADESH
September 18, 2002
G K RAGHUPATHI Vs. SECRETARY MINISTRY OF EXTERNAL AFFARIS
January 28, 2002
G KRISHNA EDITOR AND PUBLISHER OF NETI PRAPANCHAM AND YUVA SANCHALANAM Vs. MANAGING DIRECTOR APSRTC
November 22, 2002
G LAXMINARAYANA Vs. STATE OF ANDHRA PRADESH
January 31, 2002
G LINGASWAMY Vs. STATE OF A P
December 16, 2002
G MANOHARAM Vs. STATE BANK OF MAHARASHATRA REP
March 20, 2002
G NARAYANA SHETTY Vs. V BALANARASIMULU SHETTY
April 5, 2002
G NASAR REDDY Vs. COMMISSIONER OF PROHIBITION AND EXCISE
September 17, 2002
G PANDARI BABU Vs. CHAIRMAN COIR BOARD
August 22, 2002
G R SATYANARAYANA Vs. SECRETARY TO GOVERNMENT GENERAL ADMN ACCOM DEPT
April 12, 2002
G R V VIDYA SAGAR Vs. GOVERNMENT OF ANDHRA PRADESH
February 5, 2002
G RAJENDER REDDY AND COMPANY HYDERABAD Vs. GOVERNMENT OF ANDHRA PRADESH
February 25, 2002
G RAMA SHARMA Vs. GOVERNMENT OF ANDHRA PRADESH
January 4, 2002
G RAMANAIAH Vs. DEPUTY COLLECTOR AND MAGISTRATE CUDDAPAH DIST
March 27, 2002
G RAMI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
June 6, 2002
G RAVINDRANATH REDDY Vs. MAREDDI RAMCHANDRA REDDY alias CHANDRUDU
December 31, 2002
G S VENKATA RAMANA Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY
June 19, 2002
G SATYANARAYANA Vs. CANARA BANK BANGALORE
November 29, 2002
G SHRAVAN KUMAR AND Vs. STATE OF ANDHRA PRADESH
February 22, 2002
G SOMA RAJU Vs. GOVERNMENT OF ANDHRA PRADESH
July 16, 2002
G SREEDHAR Vs. GOVERNMENT OF ANDHRA PRADESH
February 28, 2002
G SREENIVASA REDDY Vs. ZONAL MANAGER LIC OF INDIA HYDERABAD
October 22, 2002
G SRI HARI Vs. NANDKISHORE LAHOTI
October 8, 2002
G SURYANARAYANA MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH
July 10, 2002
G V REDDY Vs. OTS ADVERTISING PRIVATE LTD
February 11, 2002
G VARALAKSHMI Vs. K PULLAMMA
February 28, 2002
G VIJAYAVARDHAN Vs. SENIOR DIVISIONAL COMMERCIAL MANAGER SCR VIJAYAWADA KRISHNA DIST
February 27, 2002
GADDAM MOHAN REDDY Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT HYDERABAD
July 10, 2002
GADDAM NARASIMHA Vs. PULI SWAMY
November 29, 2002
GADDAM SUBBA REDDY Vs. NANDYAL MERCHANTS CO OPERATIVE HOUSING AND SHOPS CONSTRUCTION SOCIETY LIMITED
March 14, 2002
GADE RAMULU Vs. DISTRICT COLLECTOR SRIKAKULAM
November 20, 2002
GADU APPALANAIDU Vs. SURALA CHINA BANGARAIAHDIED
December 3, 2002
GAISETTI TIRUPATHI Vs. L A O CUM R D O
August 12, 2002
GAJULA HANUMANTHAPPA Vs. VADDA HANUMANTHAPPA alias HANUMAPPA
March 7, 2002
GALI HANOOK Vs. STATE OF A P
November 14, 2002
GALLA RAVINDRANATH BABU Vs. COMMISSIONER OF POLICE VISAKHAPATNAM
June 11, 2002
GAMMELA YERAKANNA ACCD Vs. STATE OF ANDHRA PRADESH
April 19, 2002
GAMPA SRINIVASA RAMESH KUMAR Vs. PUNAGANI VENKATARAMAIAH
March 16, 2002
GANDHI R Vs. GOVERNMENT OF ANDHRA PRADESH
June 28, 2002
GANGA INDUSTRIAL CORPORATION LIMITED Vs. VIDEOCON INTERNATIONAL LIMITED HYDERABAD
December 17, 2002
GANGA M Vs. ZONAL MANAGER INDIAN BANK
March 11, 2002
GANGADHARANANDAGIRI SWAMIJI Vs. STATE OF ANDHRA PRADESH
March 21, 2002
GANGALLA VENKATAIAH Vs. GANGALLA YAKAIAH
October 23, 2002
GANGAVALLI RAMA KRISHNIAH DIED Vs. DISTRICT JUDGE CUM ESTATES ABOLITION TRIBUNAL
March 22, 2002
GANGI REDDY M Vs. A P TRANSCO LTD
June 25, 2002
GANGULA SURYANARAYANA REDDY Vs. STATE OF ANDHRA PRADESH
February 18, 2002
GANRYS AND GANRYS COLOUR STUDIO AND LABORATORY P LTD Vs. J SIKILE INDIA LTD
August 27, 2002
GANTA ANJI REDDY Vs. CHUNDURU SRIHARI RAO
January 23, 2002
GANTASALA TIRUPATHI RAJU Vs. STATION HOUSE OFFICER
July 11, 2002
GANTI KAMESWARAMMA Vs. KORLAPU APPA RAO
June 21, 2002
GARLAPATI HANUMAYAMMA Vs. PALADUGU RAGHAVAIAH DIED TENANCY APPELLATE TRIBUNAL PRINCIPAL DISTRICT JUDGE GUNTUR
April 3, 2002
GATI COAST TO COAST Vs. FOOD CORPORATION OF INDIA
July 3, 2002
GEDELA PAPINAIDU Vs. GEDELA SEEMINAIDU alias THAVITINAIDU
February 12, 2002
GENERAL MANAGER SOUTH CENTRAL RAILWAY Vs. K BHUVANESHWARI
April 12, 2002
GENERAL MOTORS SECUNDERABAD Vs. AD AGE OUTDOOR ADVERISING HYDERABAD
February 4, 2002
GENERAL SECRETARY AFFILIATED LP JUNIOR COLLEGE Vs. SECRETARY GOVERNMENT OF ANDHRA PRADESH HEALTH AND EDUCATION DEPARTMENT HYDERABAD
February 20, 2002
GETTEM ISRAIL Vs. M SIROMANI
January 4, 2002
GHANI M A Vs. P RAMI REDDY
December 19, 2002
GIRISH SANGHI Vs. STATE OF A P
June 4, 2002
GODAVARTHI VEERALAKSHMI Vs. SANGI RAMARAJU AND CO
July 9, 2002
GODISELA RAJAMMA Vs. UNION OF INDIA UOI
June 7, 2002
GOKA BUJJAMMA Vs. PROHIBITION AND EXCISE SUPERINTENDENT
March 8, 2002
GOKUL ANAND P Vs. COMMISSIONER OF PROHIBITION AND EXCISE
July 10, 2002
GOLDSTONE EXPORTS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
August 23, 2002
GOLLA LAKKAM KRISTAIAH Vs. V SUBBA RAO
January 29, 2002
GOLLAPALLI BALA Vs. A P TRANSCO
March 22, 2002
GONDRALA SITHAMAHALAKSHMI Vs. PULIPATI RAJARAO
April 17, 2002
GOPI HOTEL Vs. S NAIDU
June 27, 2002
GORANTLA VENKATESHWARLU Vs. B DEMUDU
July 26, 2002
GORGE JOSEPH Vs. STATE OF ANDHRA PRADESH, REP BY PUBLIFE INSURANCE
February 15, 2002
GORLE RAMU Vs. COMMISSIONER OF PROHIBITION AND EXCISE GOVERNMENT OF A P
August 28, 2002
GORLE SANYASAMMA Vs. DISTRICT JUDGE VISAKHAPATNAM
February 26, 2002
GOTTIKONDA SUBHAS CHANDRA BOSE Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
March 15, 2002
GOUDE ILAIAH Vs. STATE OF ANDHRA PRADESH
January 25, 2002
GOUDE ILAIAH Vs. STATE OF A P
January 5, 2002
GOURESHETTY SRINIVAS Vs. GOURESHEETY RAMALINGAM
June 28, 2002
GOURISHETTY PRABHAKAR Vs. STATE OF ANDHRA PRADESH
February 13, 2002
GOUTHAM RAO V Vs. REVENUE DIVISIONAL OFFICER
December 31, 2002
GOVERNMENT OF A P Vs. SREE PANCHA MURTHY CO OP
August 28, 2002
GOVERNMENT OF A P Vs. PANCHA MURTHY CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED HYDERABAD
August 28, 2002
GOVERNMENT OF ANDHRA PRADESH Vs. V AMAR SRINIVAS
December 24, 2002
GOVERNMENT OF ANDHRA PRADESH Vs. V SUDARSANAM
February 14, 2002
GOVERNMENT OF ANDHRA PRADESH Vs. MADANLAL IPS
February 12, 2002
GOVERNMENT OF ANDHRA PRADESH Vs. MEDICORP TECHNOLOGIES INDIA LIMITED
February 25, 2002
GOVERNMENT OF ANDHRA PRADESH Vs. N GARUDESHWARA REDDY
April 8, 2002
GOVERNMENT OF ANDHRA PRADESH Vs. VENKATESWARA CONSTRUCTION CO KAKINADA
May 16, 2002
GOVERNMENT OF ANDHRA PRADESH Vs. KATASANI CHANDRA SEKHAR REDDY
October 23, 2002
GOVERNMENT OF ANDHRA PRADESH Vs. V TULSIRAM
November 11, 2002
GOVERNMENT OF ANDHRA PRADESH Vs. THOTA JANGAIAH
October 1, 2002
GOVERNMENT OF ANDHRA PRADESH Vs. CHILLA RAMA RAO
October 1, 2002
GOVERNMENT OF ANDHRA PRADESH Vs. G JAYA PRASAD RAO
October 4, 2002
GOVERNMENT OF INDIA Vs. NATARAJ RAW AND PARA BOILED RICE MILL
January 21, 2002
GOVT OF A P Vs. B V N CHOWDARY
December 5, 2002
GRAM PANCHAYAT PONDUGALA Vs. ENGINEER IN CHIEF IRRIGATION AND COMMAND AREA DEVLP DEPT
February 22, 2002
GRANDHI SURYA PRAKASA RAO Vs. KAKARLA PULLAIAH
December 31, 2002
GUDA ANJANEYULU Vs. GOVERNMENT OF ANDHRA PRADESH
February 6, 2002
GUDELA RAMESH Vs. STATE OF ANDHRA PRADESH
December 10, 2002
GUDIMETLA NARASIMHA MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH
October 31, 2002
GUDIPALLI SIDDARTHA REDDY ALIAS SIDDU Vs. STATE OF ANDHRA PRADESH REP
June 28, 2002
GUDISA SATYANARAYANA Vs. MITHIREDDY MUSALINAIDU
April 18, 2002
GUDIVADA SAI BABA Vs. STATE OF ANDHRA PRADESH
January 31, 2002
GUDURU BHASKAR REDDY Vs. SOMALAPALLI VENKATA SUBBA REDDY DIED PER LRS
June 21, 2002
GUDURUSYAMALA DEVI Vs. ATTOLA AMMARVARA RAO
April 11, 2002
GULLIPALLI LAXSHMIKANTHAMMA Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY
April 26, 2002
GUNAMMA Vs. CHANDRAMMA SOLE PLAINTIFF DIED PER LRS
March 7, 2002
GUNDLA ANANTHA REDDY Vs. DISTRICT COLLECTOR NALGONDA DIST
April 23, 2002
GUNDLA RAMESH ALIAS GOLLA RAMESH Vs. STATE OF ANDHRA PRADESH
December 23, 2002
GUNDU SATYANARAYANA WARANGAL Vs. NEMINDLA KOMURAIAH WARANGAL
April 26, 2002
GUNTAGANI ANANDA RAO Vs. STATE OF ANDHRA PRADESH
February 20, 2002
GUNTI DEVAIAH Vs. VAKA PEDDI REDDY
November 5, 2002
GUPTA ENTERPRISES Vs. GOVERNMENT OF ANDHRA PRADESH
November 13, 2002
H N D MULLA FEROZE Vs. K V D PRASAD RAO
February 28, 2002
H SHIVRAJ Vs. RAYALSEEMA HI STRENGTH HYPO LIMITED GONDIPARLA KURNOOL
November 1, 2002
HAJIRA SHAMA MRS Vs. SECRETARY TO GOVERNMENT
June 5, 2002
HAKIM MOHAMMED HABEEBUDDIN QUADRI Vs. MOHAMMED HABEERBUR RAHMAN DIED PER LRS 2 TO 6 AND
July 19, 2002
HAMZA BIN OMER ALIAS ZAFAR Vs. COMMISSIONER CITY POLICE HYDERABAD
March 5, 2002
HANUMANTHA RAO V Vs. PUNJAB NATIONAL BANK LTD
March 22, 2002
HEMA REDDY Vs. RAKESH REDDY
January 31, 2002
HINDUSTAN LEVER LIMITED Vs. BOARD OF TRUSTEES VISAKHAPATNAM
July 16, 2002
HINDUSTAN MACHINE TOOLS LIMITED Vs. T BAL REDDY
February 11, 2002
HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED REP Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED REP
August 6, 2002
HOTEL DWARAKA DELUXE Vs. ASSISTANT COMMISSIONER OF LABOUR HYDERABAD CIRCLE IN HYDERABAD
September 24, 2002
HOTEL FLORA HYDERABAD Vs. EMPLOYEES STATE INSURANCE CORPORATION HYDERABAD
December 20, 2002
HYDERABAD ABRASIVES AND MINERALS PRIVATE LIMITED Vs. ANDHRA CEMENTS LIMITED
December 10, 2002
HYDERABAD COOP CENTRAL TRADING SOCIETY LTD Vs. PRESIDING OFFICER
July 26, 2002
HYDERABAD CRICKET ASSOCIATION Vs. CAMBRIDGE CRICKET CLUB
September 3, 2002
HYDERABAD ENGINEERING INDUSTRIES LIMITED Vs. STATE OF ANDHRA PRADESH
June 21, 2002
HYLAM EMPLOYEES CONSUMER CO OPERATIVE STORES HYDERABAD Vs. ADDITIONAL INDUSTRIAL TRIBUNAL CUM LABOUR COURT HYDERABAD
April 9, 2002
IBRAHIM KHAN Vs. GOWRAM KONDAIAH
July 5, 2002
ICDS SUPERVISORS AND E OS WANDCW ASSOCIATION ANDHRA PRADESH WOMEN AND CHILD WELFARE DEPARTMENT EMPLOYEES ASSOCIATION Vs. GOVERNMENT OF A P
December 16, 2002
IMMANDI SATYAVATHI Vs. STATE OF A P
December 20, 2002
IMMANDI SATYAVATHI Vs. STATE OF A P
December 29, 2002
INCABLE NET SERVICES Vs. STAR INDIA PRIVATE LIMITED
February 19, 2002
INDERASAINA REDDY S Vs. SUPERINTENDENT OF POLICE
November 25, 2002
INDIAN AIRLINES LIMITED Vs. SHAKELLY MOHAN AND SIX ORS
March 7, 2002
INDIAN INSTITUTE OF ARCHITECTS A P Vs. A P HEALTH AND MEDICAL HOUSING
August 13, 2002
INDIAN OIL CORPORATION LIMITED Vs. DISTRICT COLLECTOR HYDERABAD
December 5, 2002
INDIGAMILLI VENKATESHWARA RAO Vs. STATE OF A P
December 4, 2002
INDIRA GANDHI NATIONAL OPEN UNIVERSITY Vs. V VIJAYABHASKAR REDDY
November 28, 2002
INDIRA SEVA SADAN HYDERABAD Vs. GOVERNMENT OF ANDHRA PRADESH
February 22, 2002
INDLA SATYA RAJU Vs. SRAMIKA AGRO FARM P LIMITED IN LIQUIDATION HYD
July 9, 2002
INDUR FINANCE CORPORATION AND PARTNERSHIP FIRM Vs. GOPAL AND COMPANY
June 18, 2002
INDUSTRIAL FINANCE CORPORATION OF INDIA LIMITED NEW DELHI Vs. KRISHNA OIL COMPLEX LIMITED HYDERABAD
February 18, 2002
INSPECTOR GENERAL OF REGISTRATION AND STAMPS Vs. S BALASWAMY
December 12, 2002
INSPECTOR GENERAL OF REGISTRATION AND STAMPS HYDERABAD Vs. ANDHRA PRADESH STATE DOCUMENT WRITERS ASSOCIATION
April 2, 2002
INSTITUTE OF CHARTERED FINANCIAL ANALYSTS OF INDIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 7, 2002
INTERNATIONAL INVESTOR KCSC KUWAIT Vs. SANGHI POLYESTERS LTD
September 9, 2002
ISMATH AHMEDIZADE MAHMOODI ABIDI Vs. KURSHIDUNNISA BEGUM
September 13, 2002
ISRA FATIMA Vs. BISMILLAH BEGUM
September 6, 2002
ISWAR RAJS Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT
April 16, 2002
ITC LIMITED Vs. DEPUTY COMMISSIONER CT GUNTUR DIVISION GUNTUR
June 20, 2002
J JAGANNATHA REDDY Vs. J RAVINDER REDDY
September 6, 2002
J MAHESH KUMAR Vs. REGISTRAR GENERAL HIGH COURT OF ANDHRA PRADESH
June 21, 2002
J MOHAN ROY DIED PER LRS Vs. N RAJ KUMARI PADMINI DEVI
June 4, 2002
J PUSHPALATHA Vs. ELECTION TRIBUNAL BHONGIR
December 10, 2002
J RAGHAVA RAO Vs. B CH GARATAIAH
April 15, 2002
J SAI LAKSHMI Vs. DISTRICT PANCHAYAT OFFICER EAST GODAVARI DIST
March 6, 2002
J SHIVA SHANKAR Vs. DEPUTY SUPERINTENDENT OF POLICE
March 6, 2002
J SRIRANGA RAO Vs. LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER PEDDAPALLI KARIMNAGAR DISTRICT
March 13, 2002
J SUBBA RAO COMPLAINANT Vs. T BUCHA REDDY
April 1, 2002
J SUMANA Vs. ENDLURI ASEERWADAMMA
November 21, 2002
J V REDDY Vs. STATE
July 26, 2002
J VENKATESWARLU Vs. UNION OF INDIA
April 10, 2002
J VENKATRAMANA REDDY Vs. KANAKAGARI BHAKTHAVATSALAIAH
September 2, 2002
J VIJAYAKUMAR Vs. JOINT COLLECTOR AND ADDITIONAL DISTRICT MAGISTRATE NIZAMABAD
June 17, 2002
J. PAPA RAO Vs. GOVERNMENT OF A.P. AND ORS.
August 27, 2002
JAGADISH VAISHNAV Vs. FARPOS LEADING CATEROR
June 14, 2002
JAI NARAYAN MISRA DIED Vs. HASHMATHUNNISA BEGUM DIED
April 9, 2002
JAKKULA MADHAVA RAO Vs. ANDHRA JATEEYA VIDYA PARISHAT MACHILIPATNAM
September 25, 2002
JAMI APPALA SWAMY Vs. REGIONAL TRANSPORT AUTHORITY
November 29, 2002
JANAM RAMA KOTESWAR RAO Vs. PUVVADA CHANDRASEKHAR
December 12, 2002
JANGAON MUNICIPAL SANITARY WORKS AND LABOUR CONTRACT CO OPERATIVE SOCIETY LTD Vs. COMMISSIONER JANGAON MUNICIPALITY
April 16, 2002
JANGILI VENKATESWARLU Vs. BANDARU OMKARAIAH
November 11, 2002
JANJIRALA VENKULU Vs. STATE OF A P
December 11, 2002
JANJIRALA VENKULU Vs. STATE OF A P
December 12, 2002
JANNUCHANDER BABU Vs. MANCHIKATLA SATYANARAYANA
December 9, 2002
JASRAJ SHRI SHRIMAL AND ORS Vs. GOVT OF A P , ENDOWMENTS DEPARTMENT AND ORS
February 19, 2002
JASTI VIJAYALAKSHMI Vs. UPPALAPATI SUNILA
October 28, 2002
JERRYPOTHU SHAMUL JOHN BABU Vs. PEDDIPOGA ANANDARAO
January 3, 2002
JIBY P CHACKO Vs. PRINCIPAL MEDICITI SCHOOL OF NURSING GHANPUR RANGA REDDY DISTRICT
February 6, 2002
JYOTHI EDUCATION SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH
June 7, 2002
K ANKAIAH Vs. TIRUMALA TIRUPATHI DEVASTHANAMS
June 3, 2002
K BALAGOPAL Vs. GOVERNMENT OF ANDHRA PRADESH
March 6, 2002
K BALAGOPAL Vs. GOVERNMENT OF ANDHRA PRADESH REP
February 6, 2002
K BALAKRISHNA REDDY Vs. DIRECTOR MINES AND GEOLOGY HYD
March 5, 2002
K BALANAGAL REDDY Vs. APSRTC HYDERABAD
March 8, 2002
K BANGARAPPADU Vs. STATE OF A P
November 22, 2002
K BHOOPAL Vs. STATE OF ANDHRA PRADESH
March 8, 2002
K C P LIMITED VUYYURU KRISHNA DISTRICT Vs. GOVERNMENT OF ANDHRA PRADESH
April 25, 2002
K C P SUGAR INDUSTRIES CORPORATION LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
September 26, 2002
K DAKSHINA MURTHY Vs. CENTRAL ADMINISTRATIVE TRIBUNAL HYDERABAD BENCH
December 2, 2002
K DAVID Vs. A P POLLUTION CONTROL BOARD HYDERABAD
November 18, 2002
K G PRAKASH CHARY Vs. HIGH COURT OF ANDHRA PRADESH
January 31, 2002
K G V KRISHNAIAH Vs. C VENKATA REDDY
February 26, 2002
K KRISHNA MURTHY Vs. GOVT OF ANDHRA PRADESH REP
February 5, 2002
K KRISHNA RAO Vs. STATE OF A P
June 27, 2002
K L KONDAPPA Vs. PRESIDING OFFICER LABOUR COURT
September 25, 2002
K L N RAJU Vs. PAWAN AND COMPANY HYDERABAD
November 15, 2002
K LAXMA REDDY Vs. STATE
November 27, 2002
K LAXMA REDDY Vs. STATE OF A P
November 7, 2002
K MENAKENATHANA REDDY Vs. CHIPPAGIRI MINERALS AND CHEMICALS
December 4, 2002
K NAGESHWARA RAO Vs. N RAYANNA
June 18, 2002
K NIRMALA DEVI Vs. V VIJAYA LAKSHMI
October 23, 2002
K P HUSSIAN REDDY Vs. EXECUTIVE ENGINEER
October 11, 2002
K PENTAIAH Vs. STATE OF ANDHRA PRADESH REP
February 20, 2002
K PRADEEP Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY HYDERABAD
April 11, 2002
K PUSHPAVATHI Vs. K BHARAT BHUSHANAM NAIDU
February 5, 2002
K R LAKSHMI BAI Vs. REVENUE DIVISIONAL OFFICER KAMAREDDY NIZAMABAD DISTRICT
January 29, 2002
K R NATARAJAN Vs. PERSONNEL MANAGER SYNDICATE BANK INDUSTRIAL RELATION DIVISION MANIPAL KARNATAKA
July 9, 2002
K R SUBRAHMANYAM Vs. A RAJA REDDY
August 7, 2002
K R TIRUVANGADAM Vs. DHAVARACHETTY COTTON COMPANY
July 26, 2002
K R VENKOBA RAO Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
December 5, 2002
K RAJAGOPALA RAO Vs. P RADHAKRISHNA MURTHY
January 28, 2002
K RAJESHWAR REDDY Vs. N LAXMIKANTAM
March 8, 2002
K RAJYALAXMI Vs. DISTRICT TREASURY OFFICER ELURU
November 6, 2002
K RAMACHANDRA REDDY Vs. REGISTRAR ANGRAU
June 27, 2002
K RAVI Vs. A SANTHI KUMARI
September 27, 2002
K RAVINDRANATH Vs. GOVERNMENT OF ANDHRA PRADESH
July 2, 2002
K SAMBASIVA RAO Vs. VENKATESWARA HINDU COLLEGE OF ENGG
March 22, 2002
K SANKARIAH Vs. A P ADMINISTRATIVE TRIBUNAL
November 22, 2002
K SATYAVATHI Vs. REGISTRAR GENERAL HIGH COURT OF ANDHRA PRADESH HYDERABAD
June 13, 2002
K SEETHARAMA REDDY Vs. HASSAN AH KHAN
November 28, 2002
K SESHACHALAM Vs. CHAIRMAN CUM MANAGING DIRECTOR and DISCIPLINARY AUTHORITY
July 23, 2002
K SHANKAR YADAV Vs. SALEEM BEE
February 20, 2002
K SHARADA BAI Vs. CHAIRMAN THE SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT
June 25, 2002
K SHIVA PRASAD Vs. C SREE RAMULU
June 7, 2002
K SIDDAIAH NAIDU Vs. DISTRICT COLLECTOR CHITTOOR DISTRICT
August 8, 2002
K SITARAMA REDDY Vs. AJAY JAIN
December 20, 2002
K SREENIVASA RAO Vs. REGIONAL DIRECTOR SECURITIES AND EXCHANGE BOARD OF INDIA
April 25, 2002
K SREENIVASA RAO Vs. REGIONAL DIRECTOR SECURITIES AND EXCHANGE BOARD OF INDIA
July 16, 2002
K SRINIVAS RAO Vs. STATE OF ANDHRA PRADESH
August 13, 2002
K SUBBA RAO Vs. APPELLATE DEPUTY COMMISSIONER CT KAKINADA
December 13, 2002
K SUDERSHAN Vs. DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE
January 31, 2002
K SUDHAKARA RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
April 3, 2002
K SURYANARAYANA Vs. P LAKSHMIPATHI RAJU
January 21, 2002
K U SRINIVASA RAO Vs. COMMISSIONER OF WEALTH TAX
February 13, 2002
K UMA MAHESWARI Vs. ADDL DIRECTOR GENERAL OF POLICE
August 8, 2002
K V KRISHNA MURTHY Vs. DISTRICT LEVEL COMMITTEE VIJAYAWADA KRISHNA
September 13, 2002
K V L N VARA PRASADA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
April 15, 2002
K V RAMAKANTH RAO Vs. AKULA SRIHARI
April 19, 2002
K V RAMANA Vs. GOVT OF A P DEPARTMENT OF REVENUE
December 24, 2002
K V SUBRAHMANAYAM Vs. JOINT COLLECTOR CUDDAPAH
February 12, 2002
K V V KRISHNA RAO Vs. STATE OF ANDHRA PRADESH REP
December 10, 2002
K V V SATYANARAYANA Vs. DISTRICT LEVEL COMMITTEE ELURU WEST GODAVARI DISTRICT
June 11, 2002
K VENKATARAMUDU Vs. STATE OF A P
December 19, 2002
K VENKATARAO Vs. GOVERNMENT OF ANDHRA PRADESH
June 7, 2002
K VENUGOPAL REDDY Vs. MANAGING DIRECTOR NIZAM SUGARS LTD
July 25, 2002
K VIDYA KUMARI Vs. UNION OF INDIA
September 20, 2002
K VIJAYA BHASKER Vs. REVENUE DIVISONAL OFFICER WARANGAL
September 20, 2002
K VIJAYAKUMAR Vs. SPECIAL DEPUTY COLLECTOR LA MCH
September 3, 2002
K. NARASIMHA REDDY Vs. GOVERNMENT OF A.P. AND ORS.
June 12, 2002
K. SITARAMA REDDY Vs. AJAY JAIN, DISTRICT COLLECTOR
December 13, 2002
KADALI CHINA SATYANARAYANA Vs. TATAVARTHI VISWANADHAM
April 18, 2002
KAILASH DIAGNOSTIC AND REHABILITATION CENTRE P LTD Vs. D G OF HEALTH SERVICES
June 18, 2002
KAKARA PENTAIAH (DIED) AND ORS Vs. MAMILLAPALLI VEERA VENKATA DIKSHITHULU
July 10, 2002
KALIDINDI RAMARAJU Vs. STATE OF ANDHRA PRADESH
March 8, 2002
KALIPATNAPU ATCHUTAMMA Vs. KOMMANA SAMBAMURTHY DIED
December 23, 2002
KALISETTI VENKATA RAMANA Vs. KOLLA ESWARA PRASAD
July 4, 2002
KALLA RAJAIAH Vs. DISTRICT COLLECTOR AND MAGISTRATE NIZAMABAD DIST
August 1, 2002
KAMATAM SANGALAPPA Vs. KAPADAM SANGALAPPA
May 8, 2002
KAMATAM SANGALAPPA AND ORS Vs. KAPADAM SANGALAPPA AND ORS
August 8, 2002
KANAKA DURGA BOATMEN AND SAND QUARRY WOKERS LABOUR CONTRACT CO OPERATIVE SOCIETY LIMITED Vs. STATE OF A P
October 11, 2002
KANAKAM SRIVASTAVA RAO Vs. GANGA VENKATESWARA RAO
September 26, 2002
KANCHANGANGA SEA FOODS LTD Vs. COMMISSIONER OF INCOME TAX
June 7, 2002
KANCHERLA BHAGYA Vs. K BALAKOTAIAH
February 14, 2002
KANDA LINGAIAH Vs. P NIRMALA DEVI
August 23, 2002
KANDREGULA VEERAMSETTI Vs. STATION HOUSE OFFICER II TOWN POLICE STATION BHIMAVARAM WEST GODAVARI DISTRICT
November 20, 2002
KANTHAMMA R Vs. BOYAPATI RAVINDRA
April 26, 2002
KARRELYLAMMA Vs. COMMISSIONER KAPRA MUNICIPALITY RANGA REDDY DISTRICT
July 1, 2002
KARRI RAMESAM DIED Vs. KARRI NOOKALAMMA
July 16, 2002
KARROTHU APPALANAIDU Vs. KARROTHU NARAYANA
March 15, 2002
KARUMANCHI SUBBA RAO Vs. DESU SATYANARAYANA
July 1, 2002
KARUR VYSYA BANK Vs. ROYAL WORLD EXIMS AND AGENCIES
March 8, 2002
KATAPAGA YADAGIRI Vs. B MAHESHWAR REDDY
March 20, 2002
KATURI SREENIVASA RAO Vs. STATE OF ANDHRA PRADESH
September 30, 2002
KATURI VENKATESWARA RAO Vs. ANDHRA PRADESH CO OPERATIVE APPELLATE TRIBUNAL VIJAYAWADA KRISHNA DISTRICT
January 3, 2002
KETHA VENKATA SWAMY MUSALAYYA Vs. BHASKARA RAO
October 3, 2002
KHAIRUDDIN Vs. INSPECTOR OF WORKS CENTRAL RAILWAY
November 27, 2002
KHAJA SYED SHA BABA ABDUL HISSAINI SAHARAWARDHI SADAR SAJJADA NASHEEN DARGA MANAGER Vs. SYED NAZMUDDIN HUSSAINI DIED
June 28, 2002
KILAPARTHY VARALAKSHMI Vs. GOVERNMENT OF ANDHRA PRADESH
October 11, 2002
KINDLE SCHOOL Vs. GOVT OF ANDHRA PRADESH
February 8, 2002
KIRLAMPUDI SUGAR MILLS LTD Vs. G VENKATA RAO
October 8, 2002
KISHORE KARWANKAR Vs. JOINT COMMISSIONER HYDERABAD
December 13, 2002
KLJ PLASTICS LIMITED JEDIMETLA RANGA REDDY DISTRICT Vs. LABOUR COURT III HYDERABAD
January 31, 2002
KOMARAGIRI VENKAIAH Vs. ASSISTANT DIRECTOR OF FISHERIES
July 17, 2002
KOMMURI VAMANA RAO Vs. HINDUSTAN PETROLEUM CORPN LTD
March 28, 2002
KONAGANDLA SARASWATHI Vs. PULIPATY KUMARSWAMY
March 14, 2002
KONAJETI RAJABABU Vs. STATE OF ANDHRA PRADESH
January 2, 2002
KONERU RANGA RAO Vs. N SWAMY DAS
July 31, 2002
KONERU SYAM SUNDARA RAO Vs. PENDURTI KANAKA DURGA
March 15, 2002
KONETI GANGANNA DIED PER L RS Vs. MADDI NAYUNI AUDINARAYANA
November 22, 2002
KONGISI SRINIVASULU Vs. KONGISI NAGANNA
December 4, 2002
KOPPARTHI RAMA KRISHNA Vs. DIVISIONAL PANCHAYAT OFFICER NARASAPURAM
November 26, 2002
KOPPULA DASARATHA RAMAIAH Vs. STATE
January 23, 2002
KORADA BHASKARA RAO Vs. SUPERINTENDING ENGINEER OPERATION CIRCLE APSEB SRIKAKULAM SRIKAKULAM DISTRICT
February 27, 2002
KORAPOTU VEERA NARAYANA Vs. K SANTHAMURTHY
July 30, 2002
KOSIPALLI SATYANARAYANA Vs. STATE OF A P
January 31, 2002
KOTA SATYANARAYANA Vs. QAMARUNNISA BEGUM
August 9, 2002
KOTA SURYANARAYANA Vs. PENUMATCHA LAKSHMIPATHI RAJU
January 21, 2002
KOTARI KASULAMMA Vs. GONTINI CHILUKAMMA
April 9, 2002
KOTESWARA RAJU DANTULURI Vs. GARVEE GRANITES LIMITED
April 15, 2002
KOTHA GUSAI NAIDU Vs. VICE CHAIRMAN AND MANAGING DIRECTOR VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY VIZAG
February 20, 2002
KOTHAPALLI KOTESWARA RAO Vs. MURUKONDA SUBBA RAO
September 2, 2002
KOTHAPALLI SREERAMULU AND CO Vs. KRISHNA GUR AND KHANDASARI SUGARS
November 5, 2002
KOTHAPALLI SUNIL KUMAR Vs. STATE OF A P
December 10, 2002
KOTHAPALLI SUNIL KUMAR Vs. STATE OF A P
December 16, 2002
KOTTI VEERA VENKATA PADMAVATHI Vs. KOTTI SRIRAM
October 10, 2002
KOTTI VEERA VENKATA PADMAVATHI Vs. KOTTI SRIRAM
October 1, 2002
KREBA BIOCHEMICALS LIMITED Vs. REGISTRAR OF COMPANIES
June 6, 2002
KRISHNA BHOOPAL Vs. K VENKATA SUBAMMA
June 6, 2002
KRISHNA BHOOPAL Vs. SANAM JHANSI DEVI
March 8, 2002
KRISHNA BHOOPAL Vs. K VENKATA SUBAMMA
August 6, 2002
KRISHNA DISTRICT CO OPERATIVE CREDIT SOCIETIES EMPLOYEES UNION VIJAYAWADA Vs. COMMISSIONER FOR CO OPERATION AND REGISTRAR OF CO OPERATIVE SOCIETIES A P HYDERABAD
March 6, 2002
KRISHNA OBEROI Vs. UNION OF INDIA UOI
June 28, 2002
KRISHNA PHARMACEUTICALS LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE APPEALS
June 6, 2002
KRISHNA SALT WORKS Vs. STATE OF ANDHRA PRADESH
September 4, 2002
KRUPA ALLOYS AND METALS Vs. CHIEF MANAGER STATE BANK IF INDIA
February 26, 2002
KUCHI CHARUMATHI DEVI Vs. GAMPA CHENCHU RATNAMMA
March 7, 2002
KUDITHI LAKSHMA REDDY Vs. GANTLA SATTI REDDY
June 24, 2002
KUM KUM LAHIRI RAO Vs. PRESIDENT DR B R AMBEDKAR COLLEGE OF LAW
August 22, 2002
KUMAR S COTEX LIMITED Vs. DEBTS RECOVERY TRIBUNAL HYDERABAD
February 27, 2002
KUMARS COTEX LTD Vs. DEBTS RECOVERY TRIBUNAL
February 27, 2002
KUNA RAMULU Vs. KUNA ANNAPURNAMMA
August 23, 2002
KUNAPAREDDI NANCHARAYYA Vs. SEETHALA RAMACHANDRA RAO
July 4, 2002
KUNCHALA SUBRAHMANYAM Vs. STATE
December 20, 2002
KUNDRA MADHAVA KRISHNA Vs. STATE OF A P
February 26, 2002
KUPPAM CHALAPATHI RAO Vs. STATE OF A P
March 1, 2002
KUPPU RAO R Vs. UNION OF INDIA
December 20, 2002
KUPPUSWAMI NAIDU M Vs. V CHANDRASEKHAR REDDI
September 17, 2002
KURALE PULLAIAH ALIAS PULLA RAO Vs. STATE
October 11, 2002
KURELLA SRIRAMA SASTRY DIED Vs. K KRISHNA MURTHY
February 21, 2002
KURNOOL DISTRICT GAZETTED OFFICERS CO OPERATIVE HOUSE BUILDING Vs. COMMISSIONER OF ENDOWMENTS HYDERABAD
February 13, 2002
KURRA LINGAIAH Vs. OYARA GANU
December 3, 2002
KURUVA VENKATANNA Vs. E LAKSHMAN GOUD
July 30, 2002
KUSUMA CONSTRUCTIONS Vs. UNION OF INDIA
July 10, 2002
KUTTIYAPPAN Vs. KUPPAM RURAL ELECTRICITY CO-OPERATIVE SOCIETY LIMI
September 24, 2002
L K PHANESH BABU Vs. MOHAMMAD AKBAR
December 27, 2002
L RAMA SEETHAMMA Vs. TELUGU SOLIPURAM NARASIMHA
July 26, 2002
LABOUR CONTRACT SOCIETY JANGAON TOWN WARANGAL DISTRICT Vs. JANGAON MUNICIPAL SANITARY WORKS AND LABOUR CONTRACT CO OPERATIVE SOCIETY LTD
May 14, 2002
LAKSHMINARAYANA SWAMY MATHAM Vs. STATE OF ANDHRA PRADESH
March 20, 2002
LALITHA DEVI GAS AGENCIES Vs. HINDUSTAN PETROLEUM CORPN LTD
August 5, 2002
LAND ACQUISITION OFFICER Vs. SINGANA SUBBAIAH
September 26, 2002
LAND ACQUISITION OFFICER CUM REVENUE DIVISIONAL OFFICER CHEVELLA Vs. MEKALA PANDU
July 24, 2002
LAND ACQUISITION OFFICER R D O Vs. APPIREDDY GARI CHENNA REDDY
August 8, 2002
LAND ACQUISITION OFFICER REVENUE DIVISIONAL OFFICER MIRYALAGUDA Vs. LAVOORI DESHYA
July 19, 2002
LAND ACQUISITION OFFICER SPECIAL DEPUTY COLLECTOR SRIRAMSAGAR PROJECT POCHAMPADU Vs. KOMATPALLY MUTHENNA
November 13, 2002
LANKALA KODERU CO OP RURAL BANK LTD Vs. UNGARALAPULLAIAH NAIDU
July 23, 2002
LARSEN AND TOUBRO LIMITED Vs. BOGALAKSHMI
June 28, 2002
LATA SANGHI Vs. GOVT OF A P
August 2, 2002
LAXMA REDDY S Vs. STATE OF ANDHRA PRADESH
November 1, 2002
LAXMAN DEV N Vs. NAGARJUNA CONSTRUCTIONS
December 12, 2002
LAXMAN GOUD Vs. STATE OF A P
August 13, 2002
LAXMI DEVI Vs. IFTEKHARUNNISA BEGUM
July 16, 2002
LAXMI LODGE Vs. GOVERNMENT OF ANDHRA PRADESH
September 12, 2002
LAXMINARAYAN JHAWAR Vs. BADRIVISHAL PITTI DIED PER L RS
September 5, 2002
LAYMENS EVARGELICAL FELLOWSHIP SOCIETY Vs. P ESWARAMMA
April 26, 2002
LEELA RANI P Vs. AGENCY DIVISIONAL OFFICER
September 5, 2002
LEGAL AID COMMITTEE Vs. DIRECTOR GENERAL AND INSPECTOR GENERAL OF PRISONS
September 18, 2002
LEGAL AID COMMITTEE Vs. DIRECTOR GENERAL AND INSPECTOR GENERAL OF PRISONS
November 18, 2002
LIAQATH ALI Vs. UNION OF INDIA
December 24, 2002
LIFE INSURANCE CORPORATION OF INDIA MACHILIPATNAM Vs. VANKADARU KOTESWARAMMA
March 16, 2002
LOHMAN CASTINGS PRIVATE LIMITED Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD
January 25, 2002
LVS POWER LIMITED Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED HYDERABAD
July 9, 2002
M A KAREEM Vs. AHMED ALI
December 31, 2002
M A MAJEED Vs. CHAIRMAN DENA BANK
November 15, 2002
M A RAOOF Vs. A P HIGH COURT
April 9, 2002
M A RASHEED Vs. T S MAHABOOB BASHA
March 1, 2002
M A SALAM Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF A P BACKWARD CLASSES WELFARE DEPARTMENT HYDERABAD
December 27, 2002
M ANJANYULU Vs. LAND ACQUISITION OFFICER CUM SPECIAL DY COLLECTOR LAND ACQUISITION HLC
December 10, 2002
M ANURADHA Vs. J VENKATARAMA
December 10, 2002
M B RATNAM Vs. N ASHOK KUMAR
June 19, 2002
M BISKSHAPATHI Vs. COMMISSIONER OF FISHERIES HYDERABAD
January 4, 2002
M D SAFIA BEGUM Vs. COLLECTOR NELLORE DIST
December 20, 2002
M F V VIJAYAKUMAR Vs. PROJECT OFFICER
July 22, 2002
M GANAPATHI RAJU Vs. STATION HOUSE OFFICER
December 12, 2002
M GANESH Vs. SOUTH CENTRAL RAILWAY REP
July 2, 2002
M JIGNESH Vs. STATE OF ANDHRA PRADESH
September 18, 2002
M JOHN DAVID Vs. NTR UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA KRISHNA DISTRICT
December 27, 2002
M K AZAD Vs. STATE OF ANDHRA PRADESH
April 2, 2002
M KANAKAIAH KARIMNAGAR Vs. DISTRICT AND SESSIONS JUDGE KARIMNAGAR
January 3, 2002
M L RAMALAKSHMI Vs. GOVERNMENT OF A P
October 22, 2002
M LAXMI BAI Vs. COMMISSIONER OF POLICE
November 19, 2002
M M BALVALLI AND TWO ORS Vs. HON JUDGE FAMILY COURT HYDERABAD AND TWO ORS
January 28, 2002
M NAGALAKSHMI Vs. DIRECTOR NATIONAL INSTITUTE FOR THE MENTALLY HANDICAPPED
February 26, 2002
M NAGESWARA RAO Vs. NEW INDIA ASSURANCE COMPANY LIMITED
April 4, 2002
M NARASIMHA REDDY Vs. K VINOBHA DEVI
October 1, 2002
M NARASIMHA REDDY Vs. BEGARI SAMUEL
October 9, 2002
M NAVEEN Vs. KAKATIYA UNIVERSITY WARANGAL
June 24, 2002
M NETRANANDA Vs. B SAMBASIVA RAO
September 18, 2002
M P MURLHY Vs. SATHYANARAYANA REDDY
June 5, 2002
M P MURTHY Vs. SATHYANARAYANA REDDY
June 15, 2002
M PREMA BAI Vs. COMMISSIONER OF POLICE HYDERABAD
September 20, 2002
M R SREENIVAS GUPTA Vs. P NARASIMHAIAH
November 6, 2002
M R V KUMARJEE Vs. ANAKAPALLE MERCHANTSASSOCIATION LINGAMURTHY COLLEGE ANAKAPALLE
June 12, 2002
M R VIJAYA KUMAR Vs. T SATYANARAYANA
January 23, 2002
M RADHA KRISHNA MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH
November 22, 2002
M RADHA KRISHNAIAH Vs. STATE
December 19, 2002
M RAJ KUMAR Vs. SHRIRAM CHITS LTD
December 27, 2002
M RAMACHANDRAIAH Vs. C VENKATESHAN DIED
January 2, 2002
M RAMACHANDRAIAH Vs. C JAGADEESWARACHARI
January 2, 2002
M RAMBABU Vs. DIRECTOR OF ANIMAL HUSBANDRY HYDERABAD
June 4, 2002
M RAMESH Vs. COMMISSIONER OF PROHIBITION EXCISE
June 14, 2002
M RAVIKUMAR Vs. UNION OF INDIA
November 22, 2002
M S PRASAD Vs. GOVERNMENT OF ANDHRA PRADESH
March 14, 2002
M S S R SASTRY Vs. DIRECTOR CENTRAL TOBACCO RESEARCH INSTITUTE RAJAHMUNDRY
December 3, 2002
M SIDDA REDDY Vs. LAKSHMAMMA
September 8, 2002
M SUBBARAYULU Vs. AMBUJA PETROCHEMICALS LTD
August 1, 2002
M V KRISHNA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
December 3, 2002
M V N NATARAJU Vs. COMMISSIONER OF COLLEGIATE EDUCATION
March 20, 2002
M V NAYUDU FORUM FOR BETTER HYDERABAD Vs. PRINCIPLE SECRETARY TO GOVT OF ANDHRA PRADESH MCH AND URBAN DEVELOPMENT
January 23, 2002
M V PRASAD Vs. DURGA ENGINEERS REP
March 26, 2002
M VIJAYKUMAR Vs. STATE OF A P
August 23, 2002
M VITTAL Vs. DISCIPLINARY AUTHORITY AND REGIONAL MANAGER SBH
October 21, 2002
M YOGA PRIYA Vs. N T R UNIVERSITY OF HEALTH SCIENCES REP
September 17, 2002
MADAKAM KIRANMAI Vs. DISTRICT COLLECTOR MAGISTRATE KHAMMAM
November 1, 2002
MADANAPALLE MUNICIPALITY Vs. SYED AHAMAD
October 30, 2002
MADASU GANESWARA RAO Vs. PASUPULETI SUBBA RAO
June 27, 2002
MADDI BAL REDDY Vs. MERUGU ANTHAMMA
November 1, 2002
MADHAVA HI-TECH COLD STORAGE P LIMITED Vs. ASSISTANT COMMERCIAL TAX OFFICER REGISTRATIONS BENZ CIRCLE VIJAYAWADA
April 1, 2002
MADHAVA HYTECH ENGINEERS PVT LTD Vs. UNION OF INDIA
April 9, 2002
MADHUSUDHAN K JANI Vs. ANDHRA BANK
January 28, 2002
MADIGELA RUKMINIAMMA ALIAS RUKNAMMA Vs. MIR KARRAR ALI
June 7, 2002
MAHENDRA R SARAF Vs. GOLDSTONE TECHNOLOGIES LIMITED
January 9, 2002
MAHESWARAM LAXMI SINCE DIED REP Vs. MAHESWARAM KRISHNA MURTY
June 4, 2002
MAINENI PRABHAKARA RAO Vs. COLLECTOR GUNTUR PANCHAYAT WING
February 4, 2002
MAKAM PEDDA GANGAIAH AND OTHERS Vs. POTTA VENKATA SUBBA REDDY AND OTHERS
December 23, 2002
MAKKENA SUBBA NAIDU Vs. STATE OF A P
March 21, 2002
MALE RAMNADHAM Vs. STATE OF A P
November 21, 2002
MALEEDU VENKANNA Vs. STATE OF A P
December 17, 2002
MALLA REDDY S Vs. FUTURE BUILDERS CO OPERATIVE HOUSING SOCIETY
September 18, 2002
MALLELA LAXMI Vs. STATE OF ANDHRA PRADESH
October 25, 2002
MALLIKA BEGUM Vs. ASHA BEGUM
March 14, 2002
MAMIDALA RAMESH Vs. STATE
December 17, 2002
MAMIDI VENKANNA VENKAIAH Vs. STATE OF A P
March 7, 2002
MAMIPALLI MOHANA RAO Vs. SUPERINTENDENT OF POLICE E G DISTRICT KAKINADA
September 24, 2002
MANAGEMENT OF RAMAKRISHNA PHARMACEUTICALS HYDERABAD Vs. STATE AUTHORITY UNDER MINIMUM WAGES ACT 1948 AND JOINT COMMISSIONER OF LABOUR A P HYDERABAD
February 14, 2002
MANAGER ANDHRA BANK Vs. INTERNATIONAL EXPORT ENTERPRISES
September 18, 2002
MANAGER NEW INDIA ASSURANCE CO LTD Vs. CHINTNALA
January 30, 2002
MANAGING DIRECTOR CENTRAL WAREHOUSING CORPORATION NEW DELHI Vs. HAMALI LABOUR CONTRACT CO OPERATIVE SOCIETY
September 17, 2002
MANAM SATYAVATHI Vs. THOTA NAARAYYA
July 5, 2002
MANASA TRUST Vs. NADIMPILLI SATYANARAYANA RAJU
June 28, 2002
MANDA KAMESWARA RAO DIED PER L RS Vs. PULLE VENKATESWARULU
June 26, 2002
MANDA VISWESWARA RAO Vs. D VENKATESWARA RAO
February 21, 2002
MANEMMA T Vs. BOKKI SHIVANNA
December 4, 2002
MANEPALLI RAJARATNAM Vs. DAMERA SATYANARAYANA
March 16, 2002
MANEPALLI VENKATA LOKANATHA PRASAD Vs. GOGINENI SURYANARAYANA
February 1, 2002
MANGALI NARSIMHA VEMPATI NARASIMHA Vs. STATE OF A P
December 10, 2002
MANNARU MURUGAN Vs. STATE OF A P
April 4, 2002
MANTRI RAJAIAH Vs. M BHOLA SHANKAR
April 4, 2002
MARDIA STEEL LIMITED AHMEDABAD Vs. NAVA BHARAT FERRO ALLOYS LIMITED HYD
June 27, 2002
MAREEDU SATYANARAYANA PRASAD Vs. MALLIPUDI PADMAJA
December 24, 2002
MAREPALLY VENKATA SREE NAGESH Vs. STATE OF ANDHRA PRADESH
April 23, 2002
MARGADARSHI CHIT FUND PRIVATE LIMITED Vs. SHREEYOG MARKETING PRIVATE LTD
October 7, 2002
MARGADARSI CHIT FUND PRIVATE LIMITED HYDERABAD AND Vs. STATE GOVERNMENT OF ANDHRA PRADESH
January 23, 2002
MARIYUM Vs. VIJAY SHAH
March 16, 2002
MAROTHI Vs. SATYANARAYANA
July 12, 2002
MATHA VENKATESWARA RAO Vs. STATE
February 14, 2002
MAVURAM PAPI REDDY Vs. STATE OF A P
December 2, 2002
MAZHAR SULTANA Vs. MOHAMMAD ABDUL MAJEED
September 5, 2002
MECHINENI KISHAN RAO Vs. COMMISSIONER OF POLICE HYDERABAD HYDERABAD
June 13, 2002
MEDIDHI SAMMAIAH Vs. KORE KOMURAIAH
December 13, 2002
MEDIKONDA VENKATA SUBBA RAO Vs. MEDIKONDA SAROJINI
August 6, 2002
MEDISETTI RAVI BABU Vs. PRAMIDA CHIT FUND PVT LTD
December 16, 2002
MEENAKSHI SUNDARAM RADHA KRISHNA Vs. STATE OF A P
April 15, 2002
MEKA RAJYALAKSHMI TAYARAMMA Vs. STATE OF ANDHRA PRADESH
December 26, 2002
MEKALA YADAIAH Vs. ANDHRA PRADESH STATE WAREHOUSING CORPORATION HYD
March 11, 2002
METAL EQUIPMENT Vs. P VENKATESWAR RAO
March 26, 2002
MIDDE RATHAN KISHORE Vs. REGISTRAR ADMN HIGH COURT OF ANDHRA PRADESH HYD
June 6, 2002
MIRZA NAYEEM BAIG Vs. DEPUTY COMMISSIONER OF POLICE WEST ZONE HYDERABAD
July 7, 2002
MODEN VENKATARAMANA Vs. PALAGIRI RASOOL SAHEB
October 25, 2002
MOGANTI SRINIVASA RAO Vs. STATE OF A P
June 18, 2002
MOHAMMAD ABDUL SAMAD ALIAS ARIF Vs. MIRZA BASHEER BAIG
July 26, 2002
MOHAMMAD AHMED KHAN Vs. GOVERNMENT OF ANDHRA PRADESH
January 25, 2002
MOHAMMAD AKBAR Vs. STATE OF ANDHRA PRADESH
February 15, 2002
MOHAMMAD AZHARUDDIN Vs. A MUTHAIIAH
June 7, 2002
MOHAMMAD GYASUDDIN Vs. JAHANGEER KARANJAIAH
October 7, 2002
MOHAMMAD KAZAM ALI KHAN Vs. CHIEF ELECTION COMMISSION OF INDIA NEW DELHI
January 29, 2002
MOHAMMAD SARDAR KHAN Vs. COMMISSIONER OF POLICE
September 9, 2002
MOHAMMAD YOUNUS Vs. BARAD LINGUSA
January 23, 2002
MOHAMMED Vs. CORRESPONDENT ASAFIA HIGH SCHOOL MALAKPET HYDERABAD
July 15, 2002
MOHAMMED ZIAUL HUSSAIN Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
October 1, 2002
MOHD MADAR SAHEB Vs. STATE OF A P
July 10, 2002
MOHD MOINUDDIN Vs. STATE
March 27, 2002
MOHD QUTUBUDDIN Vs. AZIZ KHAN
March 15, 2002
MOHD SHAKEEL Vs. STATE OF A P
December 3, 2002
MOHIUDDIN Vs. SPECIAL COURT (SECOND COURT) CONSTITUTED UNDER A P
June 4, 2002
MOORA CHINNA NARASIMHULU Vs. GEDDA KADIRAPPA
August 7, 2002
MOPARTHI SAROJINI DEVI Vs. KAVURU RAMACHANDRA PRASAD
March 13, 2002
MORAVANENI SATUYAVATHAMMA Vs. MORAVENI RAMBABU
June 13, 2002
MOTAMARRI VENKATA KOTAMMA Vs. NARRA LAKSHMAIAH
January 28, 2002
MUDAVATH MOTHIA Vs. STATE OF A P
February 15, 2002
MUDDU KRISHNA RANGAIAH Vs. UNION OF INDIA
December 12, 2002
MUHAMMED USMAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
November 29, 2002
MUKESH GUPTA Vs. KABSONS GAS EQUIPMENT LTD
December 9, 2002
MUKKA RAMANNA Vs. SHAIK AFIB AHMED
October 31, 2002
MUKKAMALA VENKATA NARAYANA REDDY Vs. PAIDIMARRI SUBBARAMAIAH (DIED)
November 12, 2002
MUMMIDIPALLI SYAMALADEVI Vs. REGIONAL DIRECTOR ESI CORPORATION HYDERABAD
October 23, 2002
MUNEER HASSAN KHAN Vs. FAREEDA KHATOON
December 23, 2002
MUNGANDA RAMA RAO Vs. STATE OF ANDHRA PRADESH;REP
March 6, 2002
MUNICIPAL RATE PAYERS ASSOCIATION Vs. STATE OF ANDHRA PRADESH
October 22, 2002
MUNUKURU NAGARATNAMMA Vs. SPECIAL CADRE DEPUTY REGISTRAR OFFICER ON SPECIAL DUTY NELLORE DIST CO OPERATIVE CENTRAL BANK LIMITED NELLORE
June 26, 2002
MUNUKUTLA SRINIVASA Vs. DEVANAND JAYANTY
December 17, 2002
MUPPA VENKATESWARA RAO Vs. AVULA ASHA
December 12, 2002
MUPPIDI DORA REDDY Vs. BOLLAREDDY RAMAKRISHNA REDDY
December 31, 2002
MURALIKONDA Vs. STATE OF A P
April 24, 2002
MUTYAM AGAIAH Vs. SPECIAL DEPUTY COLLECTOR, (NTPC) L.A. UNIT, PEDDAPALLI
April 16, 2002
MVP SOCIAL WORKERS ASSOCIATION Vs. VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY VISAKHAPATNAM
January 23, 2002
N CHANDRAKALA Vs. R JYOTHI
October 7, 2002
N D CHOWDA Vs. STATE OF ANDHRA PRADESH
September 26, 2002
N K C D PATEL Vs. SECRETARY MINISTRY OF DEFENCE
November 22, 2002
N KRISHNA REDDY Vs. N SHARADABAI
February 5, 2002
N MANGATHAYARAMMA Vs. TAX RECOVERY OFFICER
February 26, 2002
N MANGATHAYARAMMA Vs. C H KRISHNA MURTHY
February 26, 2002
N MANORAMA Vs. A P WAKF BOARD
August 12, 2002
N NAGESWARA RAO Vs. U O I REP
June 20, 2002
N RAJ KUMAR Vs. SHARADA
January 4, 2002
N RAM REDDY Vs. BAR COUNCIL OF THE STATE OF ANDHRA PRADESH HYD
April 23, 2002
N SANTOSH Vs. INDIAN OVERSEAS BANK BASHEERBAGH
October 1, 2002
N SATHYABALAJI RAO Vs. A P COLLEGE SERVICE COMMISSION
December 5, 2002
N SATYANARAYANA RAJU Vs. CHEKURI GOPALKRISHANARAJU
August 6, 2002
N THIRUPATHI REDDY Vs. REGISTRAR CENTRAL ADMINISTRATION TRIBUNAL HYDERABAD
January 28, 2002
N V SUBRAHMANYAM Vs. STATE GOVT OF INDIA
June 11, 2002
N VEERRAJU Vs. COMMISSIONER OF ENDOWMENTS A P HYDERABAD
April 26, 2002
NADIMANDALAM VEERAIAH Vs. SECRETARY PRIMARY AGRICULTURAL CO OPERATIVE SOCIETY LIMITED PULIKUNDRAM PICHATUR MANDAL CHITTOOR DISTRICT
February 11, 2002
NADUPARI NARAYANA Vs. IJJADA NARAYANA
February 8, 2002
NADUPURI SANYASI RAO Vs. HIGH COURT OF ANDHRA PRADESH
February 6, 2002
NAGAMANI V Vs. GOVERNMENT OF ANDHRA PRADESH
January 29, 2002
NAGARAMPALLI SURYAPRAKASA RAO Vs. NAGARAMPALLI GUNNAMMA
February 19, 2002
NAGARJUNA GRAMEENA BANK Vs. MANDULLA BEERAPPA
November 13, 2002
NAGASURI PULLAIAH Vs. STATE OF ANDHRA PRADESH
March 11, 2002
NAGULURI KRISHNA KUMAR GOUD Vs. GOVERNMENT OF ANDHRA PRADESH
July 18, 2002
NAILESH H DOSHI Vs. G P PHARMA
November 29, 2002
NALAMURU NADIPI SUBBANNA Vs. KATARU CHENNAMMA
April 8, 2002
NALGONDA DISTRICT OIL MILLERS ASSOCIATION NALGONDA Vs. GOVERNMENT OF INDIA
March 6, 2002
NALLABOTHU PURNAIAH Vs. GARRE MALLIKARJUNA RAO
July 19, 2002
NAMMI GANGA RAJU Vs. A RAMAKRISHNA
December 5, 2002
NANDIGAM KRISHNA RAO Vs. VICE CHANCELLOR J N T U
December 13, 2002
NANDIGAMA VEERAIAH Vs. STATE OF A P
June 7, 2002
NANDYAL MUNICIPALITY Vs. BAGARAPU PAPAIAH
July 4, 2002
NARASIMHA RAO P Vs. GOVERNMENT OF ANDHRA PRADESH
August 29, 2002
NARASIMHA REDDY Vs. B RAJESHWAR RAO
November 12, 2002
NARAYAN POOJARI Vs. LABOUR COURT IIND FLOOR CHANDRA VIHAR
April 2, 2002
NARAYANA RAO PATALAY DIED PER L RS Vs. NARESH THAPPOR
August 6, 2002
NARAYANA REDDY R Vs. CHUNDURU JAYACHANDRA
January 23, 2002
NARHAR RAJ Vs. TIRUPATHYBIBI alias SHARADADEVI
November 27, 2002
NARSI REDDY Vs. RAMI REDDY GOPAIAH
February 25, 2002
NASEEM NOORULLAH Vs. ABDUL SALAM
March 15, 2002
NASEEM SULTANA Vs. DEPOT MANAGER, APSRTC
February 3, 2002
NATIONAL BUILDINGS CONSTRUCTION CORPORATION LTD Vs. M V V SATHYANARAYANA
July 17, 2002
NATIONAL INSURANCE CO LTD Vs. LUNAVATHI HARIYA
August 26, 2002
NATIONAL INSURANCE COMPANY LIMITED Vs. NOOTI VENKATESWARULU
October 1, 2002
NATIONAL REMOTE SENSING AGENCY Vs. ADDITIONAL INDUSTRIAL TRIBUNAL CUM ADDITIONAL LABOUR COURT
August 21, 2002
NAVA BHARAT FERRO ALLOYS LIMITED AND RAASI CEMENT LIMITED Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
June 6, 2002
NAVATA ROAD TRANSPORT Vs. STATE OF ANDHRA PRADESH
November 9, 2002
NAVATA ROAD TRANSPORT Vs. STATE OF A.P. AND ORS.
November 29, 2002
NAVEEN PULIJAL Vs. HYDERABAD TELEPHONES SURYALOK COMPLEX ABIDS HYDERABAD REP
February 6, 2002
NAWAB MIR BARKAT ALL KHAN BAHADUR SUCCESSOR TO NAWAB MIR OSMAN ALI KHAN BAHADUR NIZAM OF HYDERABAD Vs. AZIZ ALI
April 9, 2002
NEELAM ALIAS BENDILA LACHAIAH Vs. STATE OF ANDHRA PRADESH
March 1, 2002
NEELAM ALIAS BENDILA LACHAIAH Vs. STATE OF ANDHRA PRADESH
February 27, 2002
NEELAMBAR ROPEWAYS Vs. ANDHRA PRADESH TOURISM DEVELOPMENT CORPORATION LIMITED HYDERABAD
June 4, 2002
NEELAMBAR ROPEWAYS REP Vs. ANDHRA PRADESH TOURISM DEVELOPMENT CORPORATION LTD
February 18, 2002
NELLIMARLA JUTE MILLS COMPANY NELLIMARLA Vs. NELLIMARLA GRAM PANCHAYAT NELLIMARLA
February 8, 2002
NELLINARLLA JUTE MILL CO PVT LIMITED Vs. NELIMARLLA GRAMPANCHAYAT
February 18, 2002
NELLUR THIMMA REDDY Vs. SPECIAL DEPUTY COLLECTOR L A
December 17, 2002
NERALLI CHINNA MUTHANNA GANGADU Vs. STATE OF A P
June 19, 2002
NERELLA RAMULU Vs. G M SOUTH CENTRAL RAILWAY
April 26, 2002
NEULAND LABORATORIES LIMITED HYDERABAD Vs. DEPUTY DIRECTOR ENFORCEMENT DIRECTORATE
October 22, 2002
NEW DECCAN HALL Vs. DELIGHT ELECTRICAL WORKS
February 4, 2002
NEW INDIA ASSURANCE CO LIMITED Vs. R R USHARANI
April 24, 2002
NEW INDIA ASSURANCE CO LTD Vs. NAGALLA LAXMI
April 18, 2002
NEW INDIA ASSURANCE CO LTD Vs. IJJAGIRI KANAHAMMA
January 21, 2002
NEW INDIA ASSURANCE CO LTD Vs. SHANTHAMMA
January 3, 2002
NEW INDIA ASSURANCE COMPANY LIMITED Vs. B G SUMA
September 16, 2002
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ANDHRA FISHERMEN CEMENT CO OPERATIVE SOCIETY LIMITED
October 24, 2002
NEW INDIA ASSURANCE COMPANY LIMITED DIVISIONAL OFFICE MADRAS Vs. B MALLA REDDY
August 20, 2002
NEWSPAPERS CLIPPING PUBLISHED IN NEWS TIME ENGLISH DAILY Vs. COMMISSIONER OF POLICE HYDERABAD
January 24, 2002
NICHOLAS PIRAMAL INDIA LIMITED Vs. CULTOR FOOD SCIENCE INC
November 1, 2002
NILESH H DOSHI Vs. G P PHARMA
November 9, 2002
NOTI CHINA SUBBA REDDY Vs. PULAVARTHI RAMA RAO
July 8, 2002
NUCLEAR FUEL COMPLEX HYDERABAD Vs. K PENTA REDDY
February 5, 2002
NUTECH AGRO LIMITED Vs. CH MOHAN RAO
February 12, 2002
OASIS BAR AND RESTAURANT Vs. P UMABALA
April 19, 2002
ONGOLE TOBACCO PROCESSING AND MARKETING CO OPERATIVE SOCIETY ONGOLE Vs. GOVERNMENT OF A P
November 15, 2002
ORIENTAL INSURANCE COMPANY LIMITED Vs. G SESHAMMA
September 19, 2002
ORIENTAL INSURANCE COMPANY LIMITED Vs. SAKALA VEERA BHADRAIAH AND CO
June 18, 2002
ORIENTAL INSURANCE COMPANY LTD Vs. YEDLA SUSHEELA
January 4, 2002
OSMANIA UNIVERSITY HYD Vs. B LAXMAN
November 1, 2002
OSMANIA UNIVERSITY TEACHERS ASSOCIATION Vs. UNION OF INDIA
August 9, 2002
P ANANDA RAO Vs. REGISTRAR A P ADMINISTRATIVE TRIBUNAL HYDERABAD
February 7, 2002
P BHEEMAIAH Vs. UNION OF INDIA
September 16, 2002
P CHANDRA REDDY Vs. GOVERNMENT OF A P
August 27, 2002
P CHANDRAKANTH Vs. STATE OF A P
January 31, 2002
P G RAVEENDRANATH [A 7] MANAGING PARTNER P V S INDUSTRIES Vs. STATE
March 1, 2002
P HARI HARA PRASAD Vs. GOVERNMENT OF ANDHRA PRADESH
January 31, 2002
P ILESH YADAV Vs. P SUVARNA
March 1, 2002
P JHANSI Vs. TIRUMALA TIRUPATHI DEVASTHANAM
September 6, 2002
P KRISHNA Vs. GOVERNMENT OF ANDHRA PRADESH
April 9, 2002
P KRISHNA REDDY Vs. M NARASIMHA REDDY
December 30, 2002
P KRISHNAM RAJU Vs. DISTRICT COLLECTOR RANGA REDDY DISTRICT HYDERABAD
March 28, 2002
P KUMAR Vs. PUBLIC PROSECUTOR HIGH COURT OF A P HYD
March 8, 2002
P LAXMI REDDY Vs. P O LABOUR COURT I HYDERABAD
March 14, 2002
P MUSE KHAN Vs. M GOPALA KRISHNAIAH
July 12, 2002
P P JOHN Vs. ZONAL MANAGER SOUTH CENTRAL ZONE LIFE INSURANCE CORPORATION OF INDIA HYD
April 15, 2002
P PRAMOD @ SHANKAR Vs. STATE OF ANDHRA PRADESH
April 23, 2002
P PRATAP REDDY Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY URBAN LAND CEILING HYDERABAD
February 20, 2002
P PURUSHOTHAM REDDY Vs. PRATAP STEELS LIMITED
July 22, 2002
P RAM MURTHY Vs. STATION HOUSE OFFICER
November 7, 2002
P RAMACHANDRAIAH CHETTY Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
December 11, 2002
P RAMANATHAN Vs. COMMANDANT CENTRALINDUSTRIAL SECURITY FORCE UNIT VISAKHAPATNAM PORT TRUST MINISTRY OF HOME AFFAIRS VISAKHAPATNAM
February 18, 2002
P RAMASWAMY Vs. UNION OF INDIA
August 21, 2002
P RATNA KUMARI Vs. M R L S S MURTHY
October 28, 2002
P RAVINDRA BABU Vs. MUNICIPAL CORPORATION VISAKHAPATNAM
February 28, 2002
P S R SUBRAHMANYAM Vs. GOVERNMENT OF ANDHRA PRADESH
March 6, 2002
P S SALEEMA BEE Vs. SECRETARY STATE TRANSPORT AUTHORITY A P HYDERABAD
March 18, 2002
P SARASWATHAMMA Vs. FAMILY PLANNING ASSOCIATION OF INDIA MYSORE KARNATAKA
June 10, 2002
P SAVITHA KRISHNA REDDY Vs. ANDHRA BANK SULTAN BAZAR HYDERABAD
November 6, 2002
P SESHA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
September 23, 2002
P SRILAKSHMI Vs. NIZAMS INSTITUTE OF MEDICAL SCIENCES
June 4, 2002
P SUBRAHMANYAM RAJU Vs. P JAYACHANDRA REDDY
August 9, 2002
P SUDHAVENKATA LAKSHMI Vs. CHAKRA COTTON COMPANY REP
March 23, 2002
P SURAREDDY Vs. DISTRICT COLLECTOR W G DIST
September 4, 2002
P V SATYANARAYANA MURTHY Vs. A P STATE ELECTRICITY BOARD
August 28, 2002
P V V SUBRAHMANYAM Vs. REGISTRAR WALTAIR
July 2, 2002
P VANI SITHAPATHI Vs. CH SRINIVASA SASTRY
August 13, 2002
P VENKATA CHALAPATHI Vs. P GIRIJA
July 1, 2002
P. KRISHNA REDDY Vs. M. NARASIMHA REDDY
December 13, 2002
PADALA DHARMA RAO Vs. DISTRICT COLLECTOR GUNTUR
December 12, 2002
PADMANABHA TRADERS Vs. COMMERCIAL TAX OFFICER
December 31, 2002
PALADUGULA VIJAYALAKSHMI Vs. NOMULA RAMANADHAM
December 2, 2002
PALAKURTHY VENKATESWARLU Vs. NOROJU MANORAMA
September 23, 2002
PALAPARTHY VIJAYA KUMAR Vs. STATE OF ANDHRA PRADESH
December 20, 2002
PALIKA SATYAVATHI Vs. SINGIREDDY RAMANA MURTHY
February 13, 2002
PALIPIREDDI SATYANARAYANA ALIAS SATHI BABU Vs. STATE OF ANDHRA PRADESH
January 21, 2002
PALLA SAMPATH KUMARI Vs. KINTHALA VENKATA RAO
July 29, 2002
PALLAPOTHU NAGA PRASAD Vs. PALLAPOTHU VENKATA KRISHNA RAO
June 24, 2002
PALLICHERLA SUSEELAMMA Vs. KONDAPALLI SAROJANAMMA DIED PER LRS
April 23, 2002
PAMULA PEDA CHINNAYYA Vs. STATE OF A P
September 5, 2002
PAMULAPATI VENKATA SUBBAMMA Vs. GOGINENI VEERAIAH
October 13, 2002
PAMULAPATI VENKATA SUBBAMMA Vs. GOGINENI VEERAIAH
October 31, 2002
PANDA RAJYALAKSHMI Vs. DISTRICT COLLECTOR SRIKAKULAM
April 16, 2002
PARASA SATYANARAYANA Vs. STATE OF A P
June 6, 2002
PARBANNA Vs. VEERSHETTY
November 1, 2002
PARCHURI KISHORE Vs. GOVERNMENT OF ANDHRA PRADESH
February 18, 2002
PASHAM BALA RAJAIAH SONS Vs. AHMED MOINUDDIN
December 11, 2002
PATAKAMURU DAMODAR PRASAD Vs. GOVERNMENT OF ANDHRA PRADESH
July 9, 2002
PATI CHANDRAIAH Vs. D SATYANARAYANA
January 3, 2002
PATLOLLA RAM REDDY Vs. P GNAN REDDY
December 2, 2002
PEDAPATI GOPAL RAO Vs. STATE OF A P
November 12, 2002
PEDDABOINA LAXMI Vs. LAMBA ROAD LINES SECUNDERABAD
April 1, 2002
PEDDI ANJAIAH Vs. LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER KARIMNAGAR
January 28, 2002
PEDIREDLA APPAYAMMA Vs. KOSTU APPARAO
February 18, 2002
PENNERU VEERA RAGHAVA RAO ALIAS RAGHAVARAO Vs. PENNERU RAVI ALIAS RAMA MOHAN RAO
July 23, 2002
PENUPOTHU SRINU Vs. STATE OF A P
July 16, 2002
PEOPLE FOR ECONOMICAL AND EFFECTIVE MEDICARE PEEM HYDERABAD Vs. UNION GOVERNMENT OF INDIA
February 14, 2002
PERALI WATER USER ASSOCIATION GUNTUR Vs. GOVERNMENT OF ANDHRA PRADESH I AND CAD DEPARTMENT HYDERABAD
February 26, 2002
PERAMBADURU MURALI KRISHNA Vs. STATE OF ANDHRA PRADESH
December 20, 2002
PERIKALA PETURU Vs. NELAPATI REBBAMMA
February 5, 2002
PERIPOGU MANOHAR Vs. STATE OF ANDHRA PRADESH;REP
February 19, 2002
PINAPATRUNI NAGABHUSHANAM Vs. GOVERNMENT OF ANDHRA PRADESH
September 25, 2002
PINNABOYINA CHITTAMMA Vs. B NARASINGARAO
June 20, 2002
PIONEER PLASTIC INDUSTRIES LIMITED Vs. COMMISSIONER OF TRIBAL WELFARE
February 26, 2002
POCHIAH Vs. PADMAVATHY SUBRMANYAM
June 5, 2002
POCHINCHARLA RADHAKRISHNA Vs. RAM NAIK
September 3, 2002
PODUGU JAYALAKSHMI Vs. SHAHJEDI BEGUM
January 21, 2002
POLAVARAPU NAGENDRA BABU Vs. COMMISSIONER FOR CO OPERATION AND REGISTRAR OF CO OPERATIVE SOCIETIES HYDERABAD
February 4, 2002
PONNAPALLI VENKATARAMA SASTRY Vs. STATE OF ANDHRA PRADESH
October 10, 2002
POOSAPATI APPALANARASAIAMMA ALIAS VARAHALAMMA Vs. VULLI SYAM SUNDAR RAO
July 5, 2002
POSANI SUBBAIAH Vs. DOPPALAPUDI CHILAKAMMA
December 10, 2002
POTLURI SARASWATHI Vs. VALLABHANENI VEERABHADRA RAO
March 11, 2002
PRABHAKAR JOSHI Vs. KENDRIYA VIDYALAYA SANGATHAN NEW DELHI
February 11, 2002
PRADEEP KUMAR Vs. MAHAVEER PERSHAD
August 26, 2002
PRADESHIYA INDUSTRIAL INVESTMENT CORPN OF U P LTD Vs. SUCHITRA ELECTRONICS PVT LTD
June 11, 2002
PRATHIMA EDUCATIONAL SOCIETY Vs. GOVERNMENT OF INDIA
September 25, 2002
PRAVEENA T Vs. DISTRICT COLLECTOR HYDERABAD
October 9, 2002
PRE JOTHI EDUCATION SOCIETY Vs. SECRETARY MAJOR IRRIGATION GOVERNMENT OF ANDHRA PRADESH
June 7, 2002
PREETI PURANIK Vs. NTR UNIVERSITY OF HEALTH SCIENCES A P VIJAYAWADA
February 14, 2002
PREMA RANJIT Vs. D A R SARMA
August 13, 2002
PRINCIPAL SECRETARY REVENUE DEPARTMENT GOVERNMENT OF ANDHRA PRADESH HYD Vs. P SRINIVASA RAO
February 12, 2002
PRINCIPAL SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND URBAN DEVELOPMENT DEPARTMENT A P HYDERABAD Vs. M ADINARAYANA
June 6, 2002
PRINCIPAL SECRETARY, R AND B DEPARTMENT, GOVERNMEN Vs. T RANGA RAO
February 26, 2002
PRIVATE MEDICAL PRACTITIONERS ASSOCIATION OF ANDHRA PRADESH Vs. GOVT OF ANDHRA PRADESH
April 8, 2002
PRIYADARSHINI JATTU KULI SAMKSHEMA SANGHAM DOWLESHWARAM Vs. SENIOR REGIONAL MANAGER F C I
April 26, 2002
PRIYATAM SEN Vs. KANCHANA SIVA PRASAD
October 8, 2002
PUBLIC PROSECUTOR Vs. KUMAR MURUKURTHY
August 29, 2002
PUBLIC PROSECUTOR Vs. APPIREDDY MADHAVA REDDY
August 16, 2002
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. TATIKAYALA VEERANNA
December 27, 2002
PUBLIC PROSECUTOR HIGH COURT OF A P HYD Vs. GHATTAMANENI NARASIMHAM
October 11, 2002
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. TATIKAYALA VEERANNA
December 7, 2002
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. SHAIK KHADAR BASHA
February 1, 2002
PULAGAM DAYAKARA REDDY Vs. PULAGAM VENKATA SUBBAMMA
March 27, 2002
PULAGAM VENKATAREDDI Vs. STATE OF A P
February 27, 2002
PULLA PRAKASARAO Vs. NIMMANA NAGABHUSHANAM
June 4, 2002
PULLAREDDIGARI VENKATARAMANA REDDY Vs. STATE OF ANDHRA PRADESH
January 4, 2002
PULUKURI CHINNAIAH Vs. ELECTION TRIBUNAL PRAKASAM DISTRICT
February 26, 2002
PUNUKOLLU RAMACHANDRA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
June 3, 2002
PUPPALA SEETARAMAIAH Vs. SUPERINTENDENT SUB JAIL BAPATLA
December 24, 2002
PURUSHOTHAM REDDY T Vs. UNITED INDIA INSURANCE CO LTD
November 21, 2002
PUSALA VENKATESWARA RAO Vs. STATE OF A P
April 23, 2002
PUWADA VENKATA CHALAPATHI RAO DIED Vs. KATRAGADDA RAMADAS
January 31, 2002
R BENER RAJ Vs. GOVT. OF A P
July 11, 2002
R CHANDRAKANTH Vs. STATE OF ANDHRA PRADESH REP
January 31, 2002
R KAMALA Vs. SHAIK MOHD GHOUSE
October 11, 2002
R KOMARAIAH Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT HYDERABAD
June 19, 2002
R MALLA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
April 4, 2002
R MANJULA Vs. PRINCIPAL SECRETARY TO GOVERNMENT REVENUE SERVICES I DEPARTMENT SECRETARIAT GOVERNMENT OF ANDHRA PRADESH HYDERABAD
January 28, 2002
R MOHAN REDDY Vs. SPECIAL COURT UNDER A P LAND GRABBING
June 20, 2002
R RAMACHANDRA NAIDU Vs. MUNIRATHNAM
November 8, 2002
R S PARODA Vs. A UMA
April 25, 2002
R SAMBA MURTHY Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA LHO HYD
June 26, 2002
R SESHAGIRI RAO Vs. UNIVERSITY OF HYDERABAD
November 11, 2002
R SRINIVAS RAO Vs. SUBHADRA DEVI
December 23, 2002
R SUBBULU NAIDU Vs. GOVT OF ANDHRA PRADESH
February 11, 2002
R SUNKI REDDY Vs. KHAJA JIYAVODDIN
April 25, 2002
R SURESH SINGH Vs. EXECUTIVE OFFICE CUM PERSON IN MANAGEMENT OF GRAIN BAZAR SECUNDERABAD
December 17, 2002
R TATA RAO Vs. ANDHRA PRADESH SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LIMITED
February 11, 2002
R V K ENERGY PRIVATE LIMITED HYDERABAD Vs. A P S E B HYDERABAD
April 2, 2002
R YADAIAH Vs. PROHIBITION AND EXCISE SUPERINTENDENT RANGA REDDY DISTRICT HYDERABAD
February 15, 2002
R. LOVA RAJU Vs. CHAIRMAN, VISAKHAPATNAM PORT TRUST, VISAKHAPATNAM AND OTHERS
June 4, 2002
RABIA BEGUM Vs. PRESIDING OFFICER SPECIAL COURT UNDER LAND GRABBING PROHIBITION ACT
June 11, 2002
RACHAKONDA RAMAKOTESWARA RAO Vs. MANOHAR FUEL CENTRE NEREDUCHERLA KHAMMAM
August 28, 2002
RADHAKRISHNA RICE MILL COMPANY Vs. JUMMA MASEED
April 19, 2002
RADHAKRISHNA YADAV DIED PER LRS Vs. G KALAVATI BAI
February 21, 2002
RADIO CORNER BALLY Vs. ALLWYN A UNIT OF VOLTAS LTD
December 16, 2002
RAGIBOYINA BHULAKSHMI Vs. GOVERNMENT OF ANDHRA PRADESH
April 2, 2002
RAGIBOYINA BHULAKSHMI Vs. GOVERNMENT OF ANDHRA PRADESH
June 27, 2002
RAJAN V C Vs. PRESIDING OFFICER OF GENERAL COURT MARTIAL
October 24, 2002
RAJATH KANTHIDHARA Vs. ASSISTANT ENGINEER SETTLEMENT SOUTH EASTERN RLY
December 2, 2002
RAJEEV TRADERS SECUNDERABAD Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY SECUNDERABAD
July 8, 2002
RAJENDRA PRATAP BHANJ DEO Vs. REGU MAHESH REGU MAHESWAR RAO
December 27, 2002
RAJULAPATI VENKATESWARA RAO Vs. DISTRICT COLLECTOR
January 31, 2002
RAMA KRISHNA COMMERCIAL CORPORATION Vs. K R JANARDHANA GUPTA
June 6, 2002
RAMA R RAO Vs. VEERABHADRA R BATHINA
June 7, 2002
RAMAGUNDAM AREA CASUAL AND CONTRACT WORKERS UNION Vs. FERTILISER CORPORATION OF INDIA FCI
July 15, 2002
RAMAKRISHNAN T N Vs. BANK OF INDIA LTD
March 28, 2002
RAMALINGAM Vs. STATE OF ANDHRA PRADESH
February 12, 2002
RAMANIVAS GUPTA Vs. MALIRAM
March 16, 2002
RAMASWAMY S Vs. SPECIAL COURT CONSTITUTED UNDER THE A P LAND GRABBING PROHIBITION ACT
June 20, 2002
RAMRATAN JHAWAR Vs. GOVERNMENT OF ANDHRA PRADESH
April 19, 2002
RAMU Vs. STATE
June 24, 2002
RANGA REDDY Vs. SADHU PADAMMA
October 24, 2002
RANGASWAMY S Vs. A P TRANSCO
March 22, 2002
RASOOL BEE Vs. GOUSIYA BEGUM
September 2, 2002
RATANSHI PATEL Vs. MOHAMMAD KAZIM ALI KHAN
June 6, 2002
RAVADA RAMA RAO Vs. STATE OF A P
December 3, 2002
RAVI RISHI EDUCATIONAL SOCIETY GANDHINAGAR Vs. OSMANIA UNIVERSITY HYD
April 16, 2002
RAVIKRINDI RAMASWAMY Vs. STATE OF A P
July 16, 2002
RAVU ELIZEBETH ROSE Vs. ANGULURI MUNEMMA
January 23, 2002
RAYALA SIMA AGRO ENTERPRISES Vs. GUJARAT AGRO INDUSTRIES CORPORATION LIMITED
February 19, 2002
RAYALASEEMA COLLEGE VYAYA HOSTEL ANANTAPUR Vs. COMMISSIONER ENDOWMENTS DEPARTMENT A P HYDERABAD
June 17, 2002
RAYALSEEMA FARMERS SERVICE CO-OPERATIVE SOCIETY LI Vs. G PAPI REDDY
January 21, 2002
RAYAPROLU NARAYANA MURTHY Vs. RAYAPROLU RAMAKRISHNA SARMA
February 15, 2002
RBF NIDHI LIMITED Vs. STATE OF A P
November 11, 2002
REDDY ANAND RAO Vs. THOTA VANI SUJATHA
December 13, 2002
REGINALD ABRAHAM Vs. STATE OF A P
April 5, 2002
REGIONAL PROVIDENT FUND COMMISSIONER ANDHRA PRADESH HYDERABAD AND Vs. DEEPAK KULKARNI
January 4, 2002
REGISTRAR OSMANIA UNIVERSITY HYDERABAD Vs. B K RAMA DEVI
March 13, 2002
REGISTRAR SPECIAL COURT A P LAND GRABBING PROHIBITION ACT Vs. CHIEF SECRETARY GOVERNMENT OF ANDHRA PRADESH HYDERABAD
April 25, 2002
REKHA TIMBER DEPOT Vs. DEPUTY COMMERCIAL TAXES OFFICER
August 23, 2002
RELIABLE POWER SYSTEMS PRIVATE LIMITED Vs. SECRETARY TELECOMMUNICATIONS
February 13, 2002
RENIKINDI PRAKASH Vs. STATE OF A P
October 13, 2002
RENIKINDI PRAKASH Vs. STATE OF ANDHRA PRADESH
October 30, 2002
REPAKULA VIDYA SAGAR Vs. STATE BANK OF HYDERABAD
April 2, 2002
REV DR G J JOSEPH Vs. T S BABU RAO
November 8, 2002
REVENUE DIVISIONAL OFFICER Vs. KASULA SATHAIAH
February 25, 2002
ROCKWOOL INDIA LIMITED Vs. DEPUTY COMMISSIONER LEGAL CENTRAL EXCISE
February 21, 2002
RUPARAJU SUBBA RAO Vs. V V SUBRAMANYAM
November 14, 2002
S A QUADER Vs. SUPERINTENDING ENGINEER OPERATION CITY CIRCLE APSEB HYD
February 25, 2002
S CHALAPATHI Vs. VICE CHAIMAN CUM MANAGING DIRECTOR, A P STATE IRRIGATION DEVELOPMENT CORPORATION LTD
December 5, 2002
S ERAKKA Vs. K ABDUL RAHMAN
June 13, 2002
S G SIVA MURTHY Vs. STATE
February 28, 2002
S JANARDHANA RAO Vs. STATE OF A P
January 9, 2002
S JYOTHI Vs. PRESIDING OFFICER ELECTION OFFICER THOTTAMBEDI MANDAL CHITTOOR DISTRICT
July 10, 2002
S K AGARWAL Vs. M VENKATESWARLU
March 15, 2002
S KHAJA HUSSAIN Vs. GURRAPU JAYARAMUDU
December 31, 2002
S KRISHNA Vs. CHIEF GENERAL MANAGER SBI HYDERABAD
August 23, 2002
S KRISHNA MURTHY Vs. MANDAL REVENUE OFFICER
March 15, 2002
S MANGE NAIK Vs. STATE OF ANDHRA PRADESH
February 18, 2002
S MASTHAN SAHEB Vs. P S R ANJANEYULU
July 1, 2002
S NARAYANAMMA Vs. SECRETARY TO GOVERMENT OF INDIA MINISTRY OF TELECOMMUNICATIONS
March 16, 2002
S NARENDER REDDY Vs. AGRICULTURAL MARKET COMMITTEE JOGIPET MEDAK DISTRICT
March 22, 2002
S P S PUBLIC SCHOOL VISAKHAPATNAM Vs. WAKF BOARD
April 18, 2002
S P SAMPATHY Vs. MANJU GUPTA
February 18, 2002
S PREMNATH Vs. SUPERINTENDING ENGINEER (RANDB)
October 8, 2002
S RAJU Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION
June 13, 2002
S RAMABRAHMAM Vs. INDIAN BANK
July 30, 2002
S RAMESH BABU Vs. GOVERNMENT OF ANDHRA PRADESH
November 25, 2002
S RAMKUMAR NAIK Vs. PRINCIPAL SECRETARY TO GOVERNMENT ENVIRONMENT FORESTS SCIENCE AND TECHNOLOGY DEPARTMENT HYDERABAD
April 5, 2002
S REKHAPRASAD Vs. STATE OF ANDHRA PRADESH REP
April 15, 2002
S S NAIDU Vs. STATE OF ANDHRA PRADESH
February 27, 2002
S SHIVA RAJA REDDY Vs. S RAHGU RAJ REDDY
August 1, 2002
S SIDDA REDDY Vs. DISTRICT COLLECTOR SOCIAL WELFARE
April 16, 2002
S SRINIVASA CHARY Vs. STATE OF ANDHRA PRADESH
July 10, 2002
S SUBBA RAO AND ORS Vs. ABDUL GAFAR
October 22, 2002
S SWAMYNATHA REDDY Vs. HINDUSTAN SHIPYARD LIMITED
July 30, 2002
S SWATHI Vs. STATION HOUSE OFFICER
November 21, 2002
S SYAM PRASADA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
June 13, 2002
S VENKATAREDDY Vs. JOINT COLLECTOR RANGAREDDY DIST
October 9, 2002
S VENKATESHAM Vs. GOVERNMENT OF ANDHRA PRADESH
July 29, 2002
S VIJAYALAKSHMI Vs. BOYAPALI SANTHAMMA
August 9, 2002
SADA LINGA REDDY Vs. MUSTABAD NARSAMMA
January 25, 2002
SADASIVAN JAI SHANKAR Vs. NIZAM S INSTITUTE OF MEDICAL SCIENCES
August 6, 2002
SADDALA NANDI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
February 20, 2002
SAGI BANGARRAJU Vs. STATE BANK OF INDIA VISAKHAPATNAM
February 26, 2002
SAI BABA Vs. MOHAMMAD KAREEM KHAN
September 27, 2002
SAI EDUCATIONAL SOCIETY Vs. STATE OF ANDHRA PRADESH
August 13, 2002
SAI PADMA TRADERS Vs. ANDHRA CEMENTS LIMITED
March 1, 2002
SAIFULLA BASHA Vs. SAKARAYS DRESSES, REP BY ITS PARTNER S SATYANARAYA
January 23, 2002
SAMA YADAIAH ALIAS YADI REDDY Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION GENERAL
June 7, 2002
SAMANTH Vs. VIPANCHI CHIT FUND LIMITED HYDERABAD
December 10, 2002
SAMBHANA VARAHALU Vs. PUDI SARASWATHI
September 2, 2002
SAMMETA TULASI RAM Vs. STATE OF A P
June 7, 2002
SAMUDRALA VENKATESWAR RAO Vs. GOVERNMENT OF INDIA
October 3, 2002
SANGU LAKSHMINARAYANA Vs. COMMISSIONER OF SURVEY SETTLEMENTS AND LAND RECORDS A P HYD
February 21, 2002
SANKARAVAMSAM SASIDEVI Vs. COMMISSIONER OF TRIBAL WELFARE TELUGU SANKSHEMA BHAVAN HYDERABAD
January 3, 2002
SANNEPALLI NAGESWAR RAO Vs. DISTRICT COLLECTOR KHAMMAM
June 17, 2002
SANTAMMA Vs. NEW INDIA ASSURANCE COMPANY LIMITED
January 3, 2002
SARAGULA BAPIRAJU Vs. STATE OF A P
September 27, 2002
SARAPU CHINNA POTHARAJU DORA Vs. DISTRICT COLLECTOR EAST GODAVARI DISTRICT KAKINADA
February 12, 2002
SARAT CHATTERJI AND CO VSP PRIVATE LIMITED VISAKHAPATNAM Vs. VISAKHAPATNAM PORT TRUST VISAKHAPATNAM
March 7, 2002
SARITHA Vs. R RAMACHANDRA
July 9, 2002
SATYANARAYANA S MELKOTA Vs. STATE OF ANDHRA PRADESH
September 15, 2002
SATYANARAYANA S MELKOTA Vs. STATE OF ANDHRA PRADESH
November 15, 2002
SAYANNA Vs. THIMMANNA
August 12, 2002
SAYANNA DIED PER L R Vs. DISTRICT COLLECTOR MAHABUBNAGAR DISTRICT
April 4, 2002
SECRETARY TO GOVERNMENT Vs. K C VENKATESWARLU
February 5, 2002
SECRETARY TO GOVERNMENT OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL
December 27, 2002
SEKHARI ARUNA KUMARI Vs. DISTRICT COLLECTOR VISAKHAPATNAM
April 2, 2002
SENATE FASHIONS Vs. DEPUTY COMMISSIONER CT WARANGAL DIVISION
February 21, 2002
SENIOR REGIONAL MANAGER HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL I HYDERABAD
March 11, 2002
SESHMAHAL THEATRE Vs. DEPUTY COMMISSIONER OF LABOUR GUNTUR
February 13, 2002
SEVEN STAR LIQUORS Vs. COMMISSIONER OF COMMERCIAL TAXES
January 24, 2002
SHAFIQ AHMED Vs. P D SUGUNA AND OTHERS
September 6, 2002
SHAHANAZ KHAN Vs. STATION HOUSE OFFICER ALWAL POLICE STATION RANGA REDDY DISTRICT
December 11, 2002
SHAIK DASTAGIRI Vs. EXECUTIVE OFFICER UDAYAGIRI GRAM PANCHAYAT UDAYAGIRI NELLORE DIST
February 20, 2002
SHAIK HANEEF Vs. SECRETARY EXCISE DEPT
January 22, 2002
SHAIK HUSSAIN SAHEB Vs. KOGANTI SAMBRAJYAM
January 4, 2002
SHAIK KHAZA MIA Vs. SYED RIYASATH ALI
July 30, 2002
SHAIK LAI MOHAMMED Vs. CORRESPONDENT ASAFIA HIGH SCHOOL MALAKPET HYDERABAD
October 23, 2002
SHAIK MAHABOOB VALI Vs. REGIONAL MANAGER STATE BANK OF INDIA TIRUPATHI
March 19, 2002
SHAIK MASTANVALI Vs. CORRESPONDENT
October 31, 2002
SHAIK MASTANVALI Vs. CORRESPONDENT
November 21, 2002
SHAIK MOHIUDDIN SOHAIL Vs. GOVERNMENT OF ANDHRA PRADESH
June 13, 2002
SHAIK MUNNI Vs. JAGAN MOHAN SALT INDUSTRIES
September 21, 2002
SHAIK SAMIUDDIN Vs. DISTRICT AND SESSIONS JUDGE MEDAK
October 1, 2002
SHAIK SIDDIQ HUSSAIN ALIAS SIDDIQ Vs. STATE OF A P
November 19, 2002
SHAIKH ABDUL HAQ Vs. DURDANA QAISER
December 26, 2002
SHAKTHI LPC LIMITED Vs. KERALA STATE CO OPERATIVE CONSUMER FEDERATION
July 18, 2002
SHAKTI LPG LTD Vs. KERALA STATE CONSUMER FEDERATION
October 4, 2002
SHAM KUMAR Vs. AYYAGARI KRISHNA MURTHY AND ORS
April 9, 2002
SHAM SUNDER RAO Vs. SARASWATHI VIDYA PEETHAM HYDERABAD
March 16, 2002
SHAMLAL Vs. MANDAL REVENUE OFFICER
February 11, 2002
SHANTHILAL PROPRIETOR VISAKHA JEWELLERY VISAKHAPATNAM Vs. STATE OF A P
March 21, 2002
SHEELA SRINIVAS Vs. DISTRICT COLLECTOR KARIMNAGARDIST
October 31, 2002
SHEELAM RAJI REDDY Vs. SAMUDRALA BIXMAIAH
October 31, 2002
SHIVA SAGAR PAPER AND CHEMICALS LTD Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED
June 27, 2002
SHIVSHAKTI AGENCIES Vs. STATE OF ANDHRA PRADESH
August 16, 2002
SHRIDI SAI STEEL BALU COMPLEX Vs. STATE OF ANDHRA PRADESH
March 19, 2002
SHYAMALA Vs. RAMBILAS TAPADIA
November 8, 2002
SIEMENS LIMITED SECUNDERABAD Vs. P O ADDL INDUSTRIAL TRIBUNAL CUM ADDL LABOUR COURT HYDERABAD
September 16, 2002
SINGANA SUBBARAYUDU Vs. K RAJA
July 5, 2002
SINGARENI COLLIERIES COMPANY LTD Vs. NOOKALA LINGAIAH
November 19, 2002
SIRI ENGINEERING CONTRACTORS VIJAYAWADA Vs. UNION OF INDIA UOI
April 9, 2002
SIRPUR PAPER MILLS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
June 20, 2002
SIVA SAMUDRUDU Vs. STATE OF ANDHRA PRADESH
July 9, 2002
SMITHKLINE BEECHAM CONSUMER HEALTH CARE LIMITED RAJAHMUNDRY EAST Vs. S B C B LIMITED OPERATORS AND WORKERS UNION
March 13, 2002
SOCIETY FOR CANCER IN ORAL CAVITY PREVENTION Vs. UNION OF INDIA UOI
April 23, 2002
SOCIETY LTD Vs. SOCIETY LTD
September 24, 2002
SOHANI GRANITES PRIVATE LIMITED REP Vs. BINNY LTD
April 4, 2002
SOHANLAL JAIN Vs. DISTRICT COLLECTOR NAMPALLY HYDERABAD
June 28, 2002
SOL PHARMACEUTICALS LIMITED REP Vs. REGISTRAR OF COMPANIES
April 8, 2002
SOMARAJU Vs. UNION OF INDIA
September 22, 2002
SONGU MANEIAH Vs. PRINCIPAL SECRETARY HOME DEPT
December 23, 2002
SOUTH CENTRAL RAILWAY EMPLOYEES CO OPERATIVE CREDIT SOCIETY EMPLOYEES UNION Vs. B YASHODABAI
August 14, 2002
SPECIAL DEPUTY COLLECTOR LAND ACQUISITION M C H HYDERABAD Vs. K BALA BAI
January 4, 2002
SPECIAL DEPUTY COLLECTOR TRIBAL WELFARE Vs. DATLA VENKAPATHI RAJU
June 13, 2002
SPECIAL DEPUTY COLLECTOR TRIBAL WELFARE PALWANCHA Vs. GUMMADAPU MOHAN RAO
June 7, 2002
SRI LAKSHMI NARASIMHA EXPORT INDUSTRIES Vs. M/S. ZAKARIA TRADING COMPANY
September 30, 2002
SRI VENKATA SAASTA JEWELLERS Vs. COMMERCIAL TAX OFFICER INTELLIGENCE VIZIANAGARAM
April 25, 2002
SRICHAND ROHRA Vs. COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD
January 31, 2002
SRINIVAS RAO Vs. STATE OF ANDHRA PRADESH
March 13, 2002
SRINIVASA BOOK DEPOT BOOK SELLERS NIZAMABAD Vs. BANK OF INDIA KUMARGALLY BRANCH NIZAMABAD
September 24, 2002
SRINIVASA HATCHERIES Vs. AGRICULTURAL MARKET COMMITTEE POOSAPATIREGA
October 8, 2002
SRINIVASA RAJAKAMAL Vs. NEELAMSETTI KATAJI RAO
June 20, 2002
SRUTHI AGENCIES Vs. STATE OF ANDHRA PRADESH
January 24, 2002
ST MARYS EDUCATIONAL SOCIETY Vs. QUTUBUDDIN AHMED
March 7, 2002
ST THERESA S TENDER LOVING CARE HOME HYD Vs. ALL CONCERNED
February 4, 2002
STATE Vs. D V SUBBARAO SUPERINTENDENT CENTRAL EXCISE
December 4, 2002
STATE BANK OF INDIA Vs. INDUSTRIAL TRIBUNAL HYD
April 5, 2002
STATE OF A P Vs. A MADHAV REDDY
August 23, 2002
STATE OF A P Vs. VASAVI TRADERS
August 9, 2002
STATE OF A.P. REP. BY THE ADVOCATE GENERAL, HIGH COURT OF A.P. Vs. S. TULASIDAS
February 19, 2002
STATE OF ANDHRA PPADESH Vs. GANDHAM JAYA
February 11, 2002
STATE OF ANDHRA PRADESH Vs. J DILIP REDDY
February 12, 2002
STATE OF ANDHRA PRADESH Vs. CHENCHARAPU MADHUSUDHAN REDDY
April 26, 2002
STATE OF ANDHRA PRADESH Vs. GUNTUR DIGNUMATE NETI KOTALA DHARAM CHALIVENDRA SANGAM
June 19, 2002
STATE OF ANDHRA PRADESH Vs. SAGAR CEMENTS LIMITED MATTAMPALLI NALGONDA DIST
June 4, 2002
STATE OF ANDHRA PRADESH Vs. K SAMBASIVA RAJU
January 4, 2002
STATE OF ANDHRA PRADESH Vs. B KOMARAIAH
January 4, 2002
STATE OF ANDHRA PRADESH Vs. DESODHARAKA KASINADHUNI NAGESWAR RAO THOTA
November 18, 2002
STATE OF ANDHRA PRADESH Vs. PAPA RAO
August 27, 2002
STATE OF ANDHRA PRADESH Vs. SINGAM SETTY YELLANANDA
September 2, 2002
STATE OF ANDHRA PRADESH Vs. SIDDARDHA CONSTRUCTIONS PRIVATE LIMITED VISAKHAPATNAM
July 8, 2002
STATE OF ANDHRA PRADESH LAND ACQUISITION OFFICER R Vs. CH MADHUSUDHAN REDDY
April 26, 2002
STATE OF ANDHRA PRADESH REP Vs. A BHARATHI
February 18, 2002
SUBBAIAH S Vs. NARASIAH HEAD CONSTABLE
November 5, 2002
SULTAN LATIFF SHAMSHUDDIN AHMED DIED PER LRS Vs. SHAIK ALLA BAKSH JANI
April 22, 2002
SUMITRA PRIYA DARSINI Vs. HYDERABAD TELEPHONES HYDERABAD
February 6, 2002
SUNITA INDUSTRIES Vs. STATE OF ANDHRA PRADESH
February 4, 2002
SUNKARA SRILAKSHMI Vs. SUDIREDDY SAROJINI DEVI
December 20, 2002
SUNRISE INDUSTRIES Vs. SUBHADRA ENGINEERING WORKS MECHNICAL ENGINEERS IRON and BRASS FOUNDRIES HOWRAH
March 27, 2002
SUNRISE INDUSTRIES Vs. SUBHADRA ENGINEERING WORKS MECHANICAL ENGINEERS IRON AND BRASS FOUNDRIES HOWRAH
March 2, 2002
SUPER HIGH TECH Vs. COMMISSIONER AND SPECIAL OFFICER MUNICIPAL CORPORATION OF HYDERABAD HYDERABAD
July 18, 2002
SURAJMAL Vs. MOTIRAM
April 26, 2002
SURAM KIRAN KUMAR REDDY Vs. STATE OF ANDHRA PRADESH
October 25, 2002
SURAM KIRAN KUMAR REDDY Vs. STATE OF A P
August 25, 2002
SURENDER SINGH BAJAJ Vs. KITTY STEELS LIMITED
April 22, 2002
SURESH KUMAR BHANDARI Vs. RAMESH KUMAR BHANDARI
August 9, 2002
SURYADEVARA SATYANARAYANA Vs. HIRACHAND
December 10, 2002
SUVARNA CEMENTS LTD Vs. GOVERNMENT OF ANDHRA PRADESH
February 25, 2002
SUVEERA TRADERS RICE MILL Vs. DISTRICT COLLECTOR
January 19, 2002
SUVEERA TRADERS RICE MILL Vs. DISTRICT COLLECTOR
September 19, 2002
SWATANTRA PRIVATE SECURITY SIBBANDI SANGHAM Vs. REGIONAL MANAGER GLOBE DETECTIVE AGENCY
November 13, 2002
SYED AFZAL Vs. SYED HAMZA
June 7, 2002
SYED ALE MOSSA RASSA Vs. RAZIA BEGUM
April 3, 2002
SYED ALLABAKSH Vs. ZAINAB BI
July 23, 2002
SYED FAZAL Vs. SAJEEDA PARVEEN
June 28, 2002
SYED HUSSAIN KHALEELULLA Vs. STATE OF A P
June 7, 2002
SYED HYDER HUSSAIN Vs. STATE OF ANDHRA PRADESH
February 22, 2002
SYED JAMIL AHMED DIED PER L RS Vs. MEER AHMED AH KHAN DIED PER L RS HC
July 2, 2002
SYED KAZIM BAHADUR Vs. DISTRICT COLLECTOR HYDERABAD
April 24, 2002
SYED LIAQUAT HUSSAIN Vs. SUPERINTENDENT OF POLICE KURNOOL
August 20, 2002
SYED MAQSOOD Vs. STATE OF ANDHRA PRADESH
June 18, 2002
SYED MOHAMMAD RAZA ABBASS Vs. STATE
June 20, 2002
SYED MOHAMMAD RAZA ABBASS Vs. STATE
June 6, 2002
SYED SHAMSUDDIN BABAR Vs. IKRAM ALI KALEEM
December 23, 2002
SYED ZAMEER Vs. STATE OF A P
March 5, 2002
SYNDICATE BANK ANANTHAPUR DIST Vs. M VENKATESU
August 16, 2002
SYNDICATE BANK BRANCH AT HANAMKONDA Vs. EXCISE SUPERINTENDENT EXCISE DEPARTMENT WARANGAL WARANGAL DISTRICT
February 28, 2002
SYNDICATE BANK HYDERABAD Vs. ANDHRA PRADESH STEELS LIMITED HYDERABAD
October 8, 2002
T APARNA Vs. RUKMINI LEASING LTD
February 13, 2002
T C I SEAWAYS LTD Vs. FOOD CORPORATION OF INDIA
November 7, 2002
T JAGADEESWAR Vs. STATE OF ANDHRA PRADESH
January 4, 2002
T JAGADEESWARI Vs. MANNEM SINGAIAH
February 14, 2002
T K SRINIVASULU Vs. UNION OF INDIA UOI
January 30, 2002
T M MANIKUMAR Vs. SECOND ADDITIONAL JUNIOR CIVIL JUDGE GUNTUR
February 11, 2002
T MADHAVA RAO Vs. M GUMAN REDDY
September 25, 2002
T NAGAMMA Vs. S SUBBARATHNAMMA
June 11, 2002
T P M CHOWDESWARA RAO Vs. MANDAL REVENUE OFFICER ORVAKAL MANDAL KURNOOL DIST
March 5, 2002
T PADMA Vs. MUNIRATNAM
November 8, 2002
T RAYAPPA Vs. T SUSHEELA
April 26, 2002
T SAMBA MOORTHY Vs. ACCOUNTANT GENERAL A AND E HYDERABAD
February 25, 2002
T SARASWATHI PRASAD SINGH Vs. G V KALAVATHY
August 6, 2002
T SOMESWARA RAO Vs. VISAKHAPATNAM PORT TRUST
June 28, 2002
T SREE RAMA MURTHY Vs. SPECIAL OFFICER DISTRICT COLLECTOR NELLORE OF THE MUNICIPALITY NELLORE
January 23, 2002
T SREERAMA MURTHY Vs. PRINCIPAL SECRETARY FOR EDUCATION GOVERNMENT OF ANDHRA PRADESH HYDERABAD
July 15, 2002
T SRINIVASULU Vs. SENIOR DIVISIONAL MANAGER LIC OF INDIA DIVISIONAL OFFICE HYDERABAD
December 20, 2002
T T DEVASTHANAMS TIRUPATHI Vs. CHAIRMAN CUM PRESIDING OFFICER INDUSTRIAL TRIBUNAL LABOUR COURT ANANTHAPUR
March 14, 2002
T V KAMESWARI Vs. V R SUDHAKARA RAO
July 19, 2002
T V NAGENDRAM Vs. GOVERNMENT OF ANDHRA PRADESH
February 4, 2002
T VENKATASUBBAMMA Vs. A P CO OPERATIVE CENTRAL AGRICULTURE DEVELOPMENT BANK LIMITED HYD
April 23, 2002
TADIBOYINA VENKATESWARA RAO Vs. COMMISSIONER OF MUNICIPAL CORPORATION VIJAYAWADA
August 9, 2002
TAKKALI APPALANAIDU DIED Vs. ADARI SATYANARAYANA
March 13, 2002
TALLA Vs. STATE OF A P
February 8, 2002
TAMALAMPUDI SATYANARAYANA REDDY Vs. STATE OF A P
December 24, 2002
TAMIL NADU CARD BOARDS AND PAPER MILL LTD Vs. SIRPUR PAPER MILLS LTD
June 13, 2002
TANGELLA SESHAM RAJU Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
September 6, 2002
TASLEEM MURAD Vs. GOVERNMENT OF ANDHRA PRADESH
August 13, 2002
TATA CELLULAR LTD Vs. KARUNAKARAN SHIVA KUMAR
February 18, 2002
TEJA EDUCATIONAL SOCIETY Vs. ANDHRA PRADESH STATE COUNCIL OF HIGHER EDUCATION HYDERABAD
February 4, 2002
TELUGU ACADEMY Vs. TELUGU ACADEMY ACADEMIC STAFF UNION
June 13, 2002
TERA SOFTWARE LIMITED Vs. DIRECTOR OF SCHOOL EDUCATION HYDERABAD A P
February 19, 2002
THANHERI MUNI SANKARAIAH Vs. BOJJALA RAJA REDDY
November 18, 2002
THATRAJU APPALASWAMY Vs. SANGAMREDDY APPALASWAMY
November 22, 2002
THIRUPATHI VENKATA RANGADASU Vs. STATE OF A P
February 11, 2002
THIRUVALKANI K NAGARAJ Vs. THIRUVALKANI SAROJAMMA
June 10, 2002
THIRUVEEDHI SUBBULU Vs. POKURI RADHA KRISHNAIAH DIED PER LRS
March 22, 2002
THOTA KISTAIAH Vs. NIKODE BHEEMERA
June 14, 2002
THOTAKURA RAVINDRA BABU Vs. THOTAKURA SESHAGIRI RAO
January 25, 2002
THURUPU VASANTHA Vs. RUDRABOINA BALAMANI
November 19, 2002
TIRUMALA TIRUPATHI DEVASTHANAM Vs. BALAJI BARBERS ASSOCIATION
March 22, 2002
TIRUMALASETTI TULASI BAI Vs. STATE
September 23, 2002
TIRUMALASETTI TULASI BAI Vs. STATE
August 23, 2002
TIRUPATI CO OPERATIVE TOWN BANK LTD Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
December 10, 2002
TIRUVAIPATI ANANDA BABU Vs. KANAMARLAPUDI MANIKYAMMA
September 27, 2002
TODDAY TAPPERS CO Vs. GOVERNMENT OF A.P.
January 25, 2002
TODDY CO OPERATIVE SOCIETY Vs. DY COMMISSIONER OF PROH and EXCISE
August 1, 2002
TODDY TAPPERS CO OPERATIVE SOCIETY Vs. DEPUTY COMMR OF PROHIBITION
November 5, 2002
TODDY TAPPERS COOP SOCIETY SADASIVAPET SADASIVAPET VILLAGE AND Vs. PROHIBITION AND EXCISE SUPERINTENDENT MEDAK DISTRICT AT SANGAREDDY
July 1, 2002
TOUFIQ ALI MIRZA Vs. BADERUNNISA
July 31, 2002
TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED Vs. KANAMATA REDDY KOTI REDDY
January 3, 2002
TRANSPORT CORPORATION OF INDIA Vs. TRANSPORT COMMISSIONER
August 21, 2002
TRIPURAMALLU VENKATESWARLU Vs. IDDEM PERAIAH
August 2, 2002
TURCON INDIA PRIVATE LIMITED REP Vs. ARTOS BREWERIES REP
April 9, 2002
TWIN CITIES CINEMA CULTURAL CENTRE FORMERLY TWIN CITIES CLUB Vs. COMMISSIONER OF POLICE
July 29, 2002
TWIN CITIES CINEMA CULTURAL CENTRE JUBILEE HILLS HYDERABAD Vs. COMMISSIONER OF POLICE A P HYDERABAD
June 11, 2002
U N SATYANARAYANA Vs. U SHARADA
December 27, 2002
U SANTOSH KUMAR Vs. STATE OF A P
October 16, 2002
UCO BANK Vs. M VENURANGANATH
July 22, 2002
UDARAPU CHANDRASEKHAR Vs. STATE OF A P
December 19, 2002
UDATHA ADILAKSHMAMMA Vs. MANDAL REVENUE OFFICER
August 6, 2002
UDAYA BHANU LIME VILLAGE INDUSTRIES Vs. DIRECTOR MINES AND GEOLOGY HYDERABAD
January 24, 2002
UDAYANAGAR COLONY RESIDENTS WELFARE ASSOCIATION Vs. DISTRICT COLLECTOR HYDERABAD
March 26, 2002
UNION BANK OF INDIA Vs. POTHINENI NARAIAH
June 7, 2002
UNION BANK OF INDIA CHITTOR BRANCH Vs. A NATESAM CHETTY
November 8, 2002
UNION OF INDIA Vs. SHANKER GANDAIAH
September 24, 2002
UNION OF INDIA Vs. B KODDEKAR
June 7, 2002
UNION OF INDIA Vs. CH GOPALAKRISHNAMURTHY
June 24, 2002
UNION OF INDIA Vs. HINDUSTAN SANITARYWARE AND INDUSTRIES LTD
April 10, 2002
UNION OF INDIA Vs. S DURGA KUMARI
April 26, 2002
UNION OF INDIA Vs. V V RAMA RAO
March 1, 2002
UNION OF INDIA Vs. P MAHIPAL REDDY
August 7, 2002
UNION OF INDIA Vs. G G SATYANARAYANA
August 23, 2002
UNION OF INDIA UOI Vs. VASAVI COOPERATIVE HOUSING SOCIETY LIMITED
September 6, 2002
UNION PUBLIC SERVICE COMMISSION NEW DELHI Vs. THOTA SREEDHAR
February 6, 2002
UNITED INDIA INSURANCE CO LTD Vs. MANDAPALLI GANGARATNAM ALIAS RATNAMMA
October 3, 2002
UNITED INDIA INSURANCE CO LTD Vs. KHAJA BEE
August 21, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHAIK HUSAIN
August 16, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PARPUDI KRISHNA KUMARI
September 13, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHAIK DILSHAD
September 19, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHAIK DILSHAD
January 19, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. LINGAMPALLY MONDI
April 19, 2002
UNITED INDIA INSURANCE COMPANY LIMITED NIZAMABAD Vs. TOORUPU VIJAYA
October 30, 2002
UNITED INDIA INSURANCE COMPANY LIMITED RAJAMPET CUDDAPAH DIST Vs. Y CHANDRA RAO
October 31, 2002
UNITED INDIA INSURANCE COMPANY LIMITED TIRUPATI BRANCH TIRUPATI Vs. MOKKALA CHANDRAMMA
April 16, 2002
UNITED PHOSPHERUE LIMITED GUNTUR Vs. SAITEJA FERTILIZERS AND PESTICIDES PRAKASAM DISTRICT
December 17, 2002
UPPALAPATI VENKATA GOPALAKRISHNA RAO Vs. COMMISSIONER OF ENDOWMENTS HYDERABAD A P
February 8, 2002
URIMI KAMAKSHAMMA DIED Vs. BOLEM SEETHAMMA
January 23, 2002
USHA ENTERPRISES Vs. KHADI AND VILLAGE INDUSTRIES
April 23, 2002
USHAAGRO AGENCIES CHIT FUNDS KHAMMAM Vs. GIRIDHAR AUTO FINANCE P LIMITED KHAMMAM
December 21, 2002
V CHANDRA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
February 13, 2002
V CHANKERAIAH Vs. DIRECTOR GENERAL RAILWAY PROTECTION FORCE
July 29, 2002
V K FERRO ALLOYS PRIVATE LTD Vs. GOVERNMENT OF ANDHRA PRADESH
October 9, 2002
V K ROY Vs. COMMISSIONER OF M C H HYDERABAD
June 7, 2002
V KRISHNA RAO Vs. VYSYA BANK LTD
August 8, 2002
V L NARASIMHA RAO Vs. K T PENTAIAH
February 14, 2002
V LAXMANA RAO Vs. V V RAMANA RAO
January 4, 2002
V MUTHUKAMARA RAMALINGAM Vs. STATE OF A P
March 22, 2002
V NAGENDERLAL Vs. MEMBER SECRETARY A P STATE ELECTRICITY BOARD VIDYUTSOUDHA HYDERABAD
July 18, 2002
V NARAYANA RAO Vs. STATE OF ANDHRA PRADESH
July 11, 2002
V NARAYANA REDDY Vs. STATE OF ANDHRA PRADESH
June 5, 2002
V R GOPALA RAO Vs. SINGARENI COLLERIES CO LTD
February 18, 2002
V R GOUD Vs. CONTROLLER OF EXAMS OSMANIA UNIVERSITY
March 5, 2002
V RAJAMOULI Vs. STATE OF ANDHRA PRADESH SECRETARY LAW DEPARTMENT HYDERABAD
February 1, 2002
V RAJENDRA REDDY Vs. STATE OF A P
April 15, 2002
V RAJENDRA REDDY Vs. STATE OF A P
April 14, 2002
V RAMA KRISHNA REDDY Vs. COMMISSIONER NARASARAOPET MUNICIPALITY ARASARAOPET GUNTUR DISTRICT
July 2, 2002
V RAMACHANDER GOUD Vs. CONTROLLER OF EXAMINATIONS OSMANIA UNIVERSITY HYDERABAD
March 5, 2002
V RAMAJOGESWARA RAO Vs. SOMESWARA SWAMY TEMPLE
December 26, 2002
V RAVINDER Vs. REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
April 8, 2002
V SARMA RAO Vs. DISTRICT AND SESSIONS JUDGE VISAKHAPATNAM
September 27, 2002
V SHANKARAIAH Vs. STATE OF ANDHRA PRADESH
February 11, 2002
V SOMA CHANDRA SEKHAR Vs. INDIAN OIL CORPORATION LIMITED VIJAYAWADA
February 20, 2002
V SRIDHAR Vs. SECRETARY ENGINEERING COLLEGE SAIFABAD HYDERABAD
June 18, 2002
V SRIDHAR Vs. MATHRI VENKATA SUBBARAO
June 18, 2002
V SRISAILAM Vs. V KRISHNA MURTHY
November 20, 2002
V THUKARAM GOUD Vs. STATE OF A P
December 5, 2002
V V SITARAM CHARYULU Vs. VIYAJASARATHI
February 11, 2002
V V SOMANI Vs. I ANNAPURNA
November 21, 2002
V VEERAIAH Vs. SECRETARY TO GOVERNMENT
April 24, 2002
V.V. SOMANI Vs. I. ANNAPURNA AND ORS.
November 29, 2002
VADIGARRAAJJI DODDAIAH Vs. DISTRICT AND SESSIONS JUDGE WEST GODAVARI DISTRICT ELURU
April 18, 2002
VADREVU LAKSHMANA RAO Vs. VADREVU VENKATA RAMANA RAO
January 4, 2002
VAKATI PRABHAKAR REDDY Vs. TENALI MOHAN RAO
June 14, 2002
VAKATI PRABHAKAR REDDY Vs. TENALI MOHAN RAO
January 24, 2002
VAKICHERLA SANTHA RAO Vs. UNION OF INDIA
July 1, 2002
Vallam Kondu Sithamma Vs. President the Producer Co Op House Buildings Society Ltd
September 17, 2002
VALLAPAREDDY SUMITRA REDDY Vs. KASIREDDY LAXMINARAYANA REDDY
November 22, 2002
VALLURI SIVA KUMAR RAJAH Vs. KOPPURAVURI BHAGAVATHI DEVI
November 28, 2002
VANTIPALLI NAGABUSHANAM Vs. VANTIPALLI NARENDRA
July 22, 2002
VASAM KOTAYYA Vs. S RAYAVARAM GRAM PANCHAYAT S RAYAVARAM MANDAL VISAKHAPATNAM DISTRICT
July 15, 2002
VASANT RAO Vs. E RAJ REDDY
December 2, 2002
VATTUMALLI NARAYANA RAO Vs. MEDRARAPU KRISHNA RAO
June 18, 2002
VED ELECTRICAL STORES Vs. ADDITIONAL COMMISSIONER MCH
December 11, 2002
VEERAMMA Vs. A P POLLUTION CONTROL BOARD
July 25, 2002
VEJENDLA SRINIVASAPRASAD Vs. STATE OF ANDHRA PRADESH
February 22, 2002
VEJJU RAMA MOHAN RAO Vs. COMMISSIONER FOR CO OPERATION AND REGISTRAR OF CO OPERATIVE SOCIETIES A P HYDERABAD
February 25, 2002
VEMULA RAJAMOULI Vs. STATE OF ANDHRA PRADESH
February 1, 2002
VEMURI SIVA VENKATA KOTESWARA RAO Vs. JASTI BALA RAMA KRISHNA
February 8, 2002
VENKATA RAMANA AGENCIES Vs. KOPPU GURANNA
August 7, 2002
VENKATARAMA OIL INDUSTRIES LTD Vs. UNION OF INDIA
August 9, 2002
VENU REDDY CHANDRASEKHARA REDDY Vs. STATE OF ANDHRA PRADESH
January 23, 2002
VICE CHAIRMAN HUDA Vs. DIAMOND HILLS WELFARE ASSOCIATION
November 1, 2002
VICE CHANCELLOR CUM CHAIRMAN SRI VENKATESWARA UNIVERSITY TIRUPATHI Vs. T RAJESWARI
March 11, 2002
VII METROPOLITAN MAGISTRATE VISAKHAPATNAM Vs. STATE OF A P
September 12, 2002
VIJAYA DURGA ENTERPRISES VIJAYAWADA Vs. MUNICIPAL CORPORATION OF VIJAYAWADA
February 18, 2002
VIJAYALAKSHMI DEPARTMENTAL STORES Vs. STATE BANK OF MYSORE
August 12, 2002
VINAYKANTH NARENDER JOSHI Vs. STATE OF A P
September 13, 2002
VINOD BAID Vs. S G K ORIENTAL DEGREE COLLEGE
July 9, 2002
VINOD CHANDRA Vs. STATE OF ANDHRA PRADESH
February 26, 2002
VISAKHA DISTRICT RURAL PASSENGERS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
June 25, 2002
VISAKHA GRAMEENA BANK SRIKAKULAM Vs. D JOGA RAO
March 8, 2002
VISAKHAPATNAM PORT TRUST Vs. COMMERCIAL TAX OFFICER KRUPAM MARKET VISAKHAPATNAM
June 7, 2002
VISAKHAPATNAM PORT TRUST REP Vs. S K VISWANADHAM CONTRACTOR POLAVARAM W G DISTRICT
March 20, 2002
VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY Vs. S S NAIDU
February 27, 2002
VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY Vs. KEMBURI GOWRI NAIDU
July 31, 2002
VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY VISAKHAPATNAM Vs. BHARATHI R DARAYANI
February 21, 2002
VISHNU CEMENT LTD Vs. S R K TRANSPORT SERVICE
April 18, 2002
VISHNU MOR Vs. VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY
March 28, 2002
VISHWANADHULU LINGAIAH Vs. VISHWANADHULU KAVITHA
October 3, 2002
VISWANADHULA CHITTIBABU Vs. STATE OF ANDHRA PRADESH
July 24, 2002
VIVEKANANDA PUBLIC SCHOOL MEDAK Vs. P HYMAVATHI
March 8, 2002
VUMMETHALA SOMAMMA Vs. THAMEERU BALANAGAMMA
August 21, 2002
WARANGAL DISTRICT CO OPERATIVE SOC LTD Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
March 22, 2002
WATER USERS ASSOCIATION CUDDAPAH Vs. GOVERNMENT OF ANDHRA PRADESH REP
February 6, 2002
WATERBASE LIMITED Vs. KARUTURU RAVENDRA PROPRIETOR BUTTERFLY AQUATECH
February 27, 2002
WILD LIFE PROTECTION SOCIETY HYDERABAD Vs. STATE OF ANDHRA PRADESH
January 31, 2002
WORKS MANAGER, ZONAL WORKSHOP,APSRTC, VIJAYAWADA Vs. M BRAHMANANDAM
November 28, 2002
Y JAYA VENKATA RAO Vs. UNION OF INDIA UOI
April 23, 2002
Y KOTESWARA RAO Vs. STATE ELECTION COMMISSIONER GOVT OF A P HYD
September 25, 2002
Y MARKANDEYUDU Vs. GOVERNMENT OF ANDHRA PRADESH
February 21, 2002
Y NAGESH Vs. DRUGS INSPECTOR NIZAMABAB
October 29, 2002
Y RAZIA BEE Vs. REGISTRAR ADMINISTRATION HIGH COURT OF ANDHRA PRADESH
September 18, 2002
Y SATYANARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH
July 16, 2002
Y SURYAKANTHAM Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
June 6, 2002
Y V V JAGANADHA GUPTA Vs. VEJJU VENKATESWARA RAO
February 20, 2002
Y VENKAT REDDY Vs. JAGADAMBA ENTERPRISES HYDERABAD
November 12, 2002
Y VENKATA REDDY Vs. JAGADAMBA ENTERPRISES HYD
January 3, 2002
Y VENKATACHALAPATHI REDDY Vs. BANK OF INDIA
April 2, 2002
Y.S. PRAKASA RAO AND SONS Vs. COMMISSIONER OF COMMERCIAL TAXES, A.P.
April 18, 2002
YA FATIMA EDUCATIONAL SOCIETY Vs. OSMANIA UNIVERSITY
July 4, 2002
YADIKI VENKATALAKSHAMMA Vs. CHINDANUR INDIRAMMA
October 1, 2002
YAKARI POCHAIAH DEAD YAKARI SATYANARAYANA Vs. STATE OF A P
October 25, 2002
YALAMANCHILI NAGARAJA RAO Vs. NALGONDA DISTRICT CO OPERATIVE CENTRAL BANK MIRYALGUDA BRANCH
February 11, 2002
YEGITILA PANDU Vs. STATE OF A P
December 19, 2002
YELAMATI VEERA VENKATA JAGANADHA GUPTA Vs. VEJJU VENKATESWARA RAO
April 24, 2002
YENKEY DRUGS AND PHARMACEUTICALS LTD Vs. BHAGYANAGAR CHLORIDES P LTD
December 9, 2002
YERASI ANKAMMA Vs. K L SYAMA SUNDER REDDY
March 1, 2002
YERRAMSETTI SUBBALAKSHMI Vs. STATE OF A P
February 20, 2002
YOUSUF Vs. SHAIK MADHAR SAHEB
August 5, 2002
ZAHEER AHMED KHAN Vs. CHIEF EXECUTIVE OFFICER A P STATE WAKF BOARD
July 18, 2002
ZAMRUD BEGUM Vs. K MD HANEEF
December 5, 2002
ZARINA Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY URBAN LAND CEILING VIJAYAWADA KRISHNA DIST
August 28, 2002
ZIAUDDIN AHMED Vs. M A RAOOF
August 29, 2002
ZINDAL STRIPS SECURITY CONTRACT EMPLOYEES UNION Vs. DEPUTY COMMISSIONER OF LABOUR
August 29, 2002