Case Index

Title
Date
A K MISRA Vs. RAM CHANDRA SHARMA TRUST
September 27, 2002
ABDAUL AHAD AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE AND OTHER
May 21, 2002
ABDUL AZIZ Vs. STATE OF UTTAR PRADESH
March 22, 2002
ABDUL AZIZ Vs. STATE OF U P
May 1, 2002
ABDUL HAFIJ KHAN Vs. STATE OF U P
February 27, 2002
ABDUL HAMEED KHAN Vs. LIYAQAT MIAN
February 8, 2002
ABDUL KAFI Vs. DISTRICT MAGISTRATE ALLAHABAD
September 5, 2002
ABDUL SALAM Vs. STATE OF UTTAR PRADESH
August 20, 2002
ABDUL SHAFIQ HANFI Vs. DEPUTY DIRECTOR OF EDUCATION ALLAHABAD
May 22, 2002
ABDUL WADOOD Vs. XIVTH ADDITIONAL DISTRICT JUDGE
July 18, 2002
ABHAI KUMAR Vs. STATE OF UTTAR PRADESH
September 2, 2002
ACHAL SINGH Vs. STATE OF U P
February 28, 2002
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAM PRASAD
August 26, 2002
ADITYA NARAIN MISHRA Vs. ASSISTANT REGISTRAR VARANASI
November 1, 2002
ADITYA NATH PATHAK Vs. DISTRICT ASSISTANT REGISTRAR COOPERATIVE SOCIETIES VARANASI
April 24, 2002
ADVANCE PIPES LIMITED Vs. TRADE TAX TRIBUNAL
July 15, 2002
Afsar Ali Vs. Gaon Sabha
April 30, 2002
AFTAB AHMAD Vs. DISTRICT MAGISTRATE GONDA
May 21, 2002
AGARWAL METAL SUPPLIERS Vs. COMMISSIONER OF TRADE TAX
August 19, 2002
AGRAWAL AUTOMOBILES Vs. IIND ADDITIONAL DISTRICT JUDGE, ALLAHABAD AND OTHERS
May 24, 2002
AGYA RAM VERMA Vs. UNION OF INDIA AND OTHERS
September 9, 2002
AHAT RAM Vs. STATE
March 22, 2002
AHMAD HUSSAIN AND ANOTHER Vs. DY. DIRECTOR OF CONSOLIDATION AND ANOTHER
February 18, 2002
AIJAZUDDIN AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE, COURT NO. 15 AND OTHERS
October 24, 2002
AISHA SIDDIQUE Vs. SENIOR TERMINAL MANAGER I O C
October 1, 2002
AJAI KUMAR MISHRA Vs. ASSISTANT GENERAL MANAGER ALLAHABAD BANK
October 21, 2002
AJAI KUMAR SINGH; A S PANDEY Vs. STATE OF U P
October 25, 2002
AJAI KUMAR SRIVASTAVA Vs. COMMISSIONER CONSOLIDATION LUCKNOW
April 11, 2002
AJAI PAL Vs. STATE OF U P
August 14, 2002
AJAI PAL Vs. STATE OF U P
December 11, 2002
AJAY KUMAR DUBEY Vs. STATE OF U P
December 18, 2002
AJAY KUMAR SINGH Vs. TEHSILDAR SAHJANWAN, GORAKHPUR AND OTHERS
September 30, 2002
AJAY MAHAJAN Vs. STATE OF U P
September 9, 2002
AJIT KUMAR SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
October 4, 2002
AJMANI LEASING AND FINANCE LTD Vs. STATE O
July 16, 2002
AKBAL HUSAIN AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS
January 15, 2002
AKHILESH KUMAR Vs. ANAND KUMAR AGARWAL
July 4, 2002
AKHILESH KUMAR CHAUBEY Vs. STATE OF U P
July 4, 2002
AKHILESH KUMAR PANDEY Vs. STATE OF U P
July 11, 2002
AKHILESH SHARMA Vs. XI ADDITIONAL DISTRICT JUDGE
November 14, 2002
AKHILESHWAR PRASAD DWIVEDI Vs. UNION OF INDIA
August 27, 2002
ALEEM Vs. STATE OF U P
April 9, 2002
ALGU Vs. DISTRICT MAGISTRATE
February 1, 2002
ALI DAD KHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION MORADABAD
April 9, 2002
ALIYA BEGUM Vs. GAUSIYA KHAN
September 2, 2002
ALLAHABAD BANK Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNALCUMLABOUR COURT
August 21, 2002
ALLAHABAD BANK Vs. ADDITIONAL DISTRICT JUDGE, COURT NO. 8, BULANDSHAHR AND OTHERS
February 25, 2002
ALLAHABAD DEVELOPMENT AUTHORITY Vs. RAM PRAKASH PANDEY
January 8, 2002
ALLAHABAD PATRIKA P LTD Vs. PRESIDING OFFICER LABOUR COURT U P ALLAHABAD
March 15, 2002
ALOK KUMAR SINGH Vs. STATE OF U P
April 19, 2002
ALOO PHAL SUBZI ARHATI ASSOCIATION Vs. STATE OF U P
September 13, 2002
AMAR CHAND SRIVASTAVA Vs. STATE OF U P
July 5, 2002
AMAR CHANDRA SRIVASTAVA AND ANOTHER Vs. U.P. STATE AND OTHERS
November 14, 2002
AMAR NATH Vs. DISTRICT JUDGE MEERUT
April 4, 2002
AMAR NATH Vs. COLLECTOR DISTRICT MAGISTRATE
January 17, 2002
AMAR PAL SINGH Vs. STATE OF U P
February 15, 2002
AMAR SINGH Vs. JOINT DIRECTOR OF CONSOLIDATION AND ANOTHER
October 9, 2002
AMAR SINGH Vs. STATE OF U P
November 12, 2002
AMARJEET SINGH Vs. DIVISIONAL COMMISSIONER MEERUT DIVISION MEERUT
September 19, 2002
AMARNATH DWIVEDI Vs. STATE OF U P
July 16, 2002
AMBIKA PRASAD Vs. COLLECTOR SITAPUR
January 24, 2002
AMBIKA PRASAD SRIVASTAVA Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE
April 10, 2002
AMCO BATTERIES LTD Vs. LABOUR COURT NO 3
October 24, 2002
AMERICAN INSTITUTE OF ENGLISH LANGUAGE P LTD Vs. NITIN SARASWAT
November 18, 2002
AMI CHAND Vs. SUBHADRA DEVI
February 18, 2002
AMIN ANSARI Vs. DISTRICT JUDGE DEORIA
August 26, 2002
AMIR SIDDIQUI Vs. UNION OF INDIA
April 11, 2002
AMIT BERI Vs. SHEETAL BERI WIFE OF AMIT BERI
December 5, 2002
AMIT KUMAR PANDEY Vs. REGISTRAR DEEN DAYAL UPADHYAY GORAKHPUR UNIVERSITY
April 16, 2002
AMRIT BANASPATI COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
March 8, 2002
ANAMIKA PATEL Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD U P ALLAHABAD
September 30, 2002
ANAND AGROCHEM PRIVATE LTD Vs. SWIFT FINLEASE ALIASINDIAALIAS LIMITED BOMBAY
October 4, 2002
ANAND KUMAR Vs. STATE OF U.P. AND ANOTHER
February 14, 2002
ANAND KUMAR Vs. UNION OF INDIA
January 24, 2002
ANAND KUMAR GUPTA Vs. RAJGHAT EDUCATION CENTRE
December 5, 2002
ANAND KUMAR SINGH Vs. ZONAL MANAGER L I C OF INDIA
October 31, 2002
ANAND MOHAN SHARMA Vs. NIRANJAN LAL GUPTA
December 11, 2002
ANAND PAL Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
February 5, 2002
ANAND PRAKASH Vs. RENT CONTROL AND EVICTION OFFICER MUZAFFARNAGAR
May 6, 2002
ANANT KUMAR TIWARI Vs. STATE OF U P
March 21, 2002
ANARA DEVI Vs. JUDGE FAMILY COURT
February 14, 2002
ANGAD RAM Vs. R C AND E O II ALLAHABAD
August 14, 2002
ANGOORI DEVI Vs. N O I D A
October 25, 2002
ANIL Vs. STATE OF UTTAR PRADESH
February 22, 2002
ANIL ALIAS PAPPU SHARMA Vs. STATE OF UTTAR PRADESH
September 5, 2002
ANIL KUMAR AGARWAL Vs. STATE OF U P
October 4, 2002
ANIL KUMAR AGARWAL Vs. DISTRICT INSPECTOR OF SCHOOLS
August 19, 2002
Anil Kumar and others Vs. State of U.P.and others
May 13, 2002
ANIL KUMAR CHAUHAN Vs. IVTH ADDITIONAL DISTRICT JUDGE, BULANDSHAHR AND OTHERS
August 27, 2002
ANIL KUMAR SAXENA Vs. STATE OF U P
August 14, 2002
ANIL KUMAR SHARMA Vs. STATE OF U P
August 21, 2002
ANIL KUMAR SHARMA Vs. MEENA GANGAL
August 21, 2002
ANIL KUMAR SHUKLA Vs. STATE PUBLIC SERVICE TRIBUNAL LUCKNOW
October 31, 2002
ANIL KUMAR SINGH Vs. STATE OF U P
February 20, 2002
ANIL KUMAR SRIVASTAVA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL ALLAHABAD
August 13, 2002
ANIL KUMAR TIWARI Vs. EXECUTIVE ENGINEER, TUBE WELL DIVISION, ALLAHABAD AND OTHERS
August 19, 2002
ANIL KUMAR YADAV Vs. NAGAR PALIKA
July 16, 2002
ANIL METAL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
December 17, 2002
ANIMA GUPTA Vs. TARUN KUMAR GUPTA
September 18, 2002
ANITA Vs. COMMISSIONER JHANSI DIVISION JHANSI
September 10, 2002
ANJU CHAUDHARY Vs. AMAR NATH
April 19, 2002
ANJU TEWARI Vs. DISTRICT MAGISTRATE/COLLECTOR ETAWAH
March 16, 2002
ANOOP KUMAR PANDEY Vs. UNION OF INDIA
May 16, 2002
ANSAR MEHDI Vs. IIND ADDITIONAL DISTRICT JUDGE MORADABAD
August 7, 2002
ANTEX PRINTERS Vs. RAM MANOHAR LOHIA AVADH UNIVERSITY FAIZABAD
January 11, 2002
ANUJ BANSAL Vs. COLLECTOR MUZAFFARNAGAR
October 11, 2002
ANUJ GUPTA MINOR Vs. CENTRAL BOARD OF SECONDARY EDUCATION
September 18, 2002
ANURADHA DUBEY KM Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD
September 16, 2002
ANURADHIKA Vs. ADDITIONAL DISTRICT JUDGE AZAMGARH
January 4, 2002
ANURAG SINGHAL Vs. ADDITIONAL DISTRICT JUDGE FAST TRACK COURT III DEHRADUN
April 3, 2002
ANURAG VERMA Vs. STATE OF UTTAR PRADESH
September 11, 2002
ANURITA SRIVASTAVA SMT Vs. SHAHU JI MAHARAJ KANPUR UNIVERSITY
August 7, 2002
ANWAR Vs. STATE OF U P
February 13, 2002
ANWAR ALI Vs. PRESCRIBED AUTHORITY/SUB DIVISIONAL OFFICER
February 8, 2002
ANWAR ALI Vs. DISTRICT JUDGE MORADABAD
August 21, 2002
APARNA GHOSH Vs. STATE OF U P
May 1, 2002
AQUEEL ABBAS RIZVI Vs. MUKHYA NAGAR ADHIKARI NAGAR NIGAM GORAKHPUR
October 24, 2002
ARCHANA Vs. P K TOMAR
February 4, 2002
ARJUN Vs. STATE OF U P
October 10, 2002
ARJUN LAL Vs. CHIRMAN KISAN GRAMIN BANK
November 1, 2002
ARJUN PRASAD PATHAK Vs. STATE OF U P
October 31, 2002
ARUN KUMAR Vs. VIIITH ADDITIONAL DISTRICT JUDGE BADAUN
March 8, 2002
ARUN KUMAR AWASTHI Vs. SADHAN SAHKARI SAMITI LTD
September 6, 2002
ARUN KUMAR KAUSHIK Vs. REGIONAL MANAGER MEERUT REGION U P S R T C
November 15, 2002
ARUVENDRA KUMAR GARG Vs. STATE OF U P
March 22, 2002
ARVIND KUMAR Vs. STATE OF UTTAR PRADESH
March 1, 2002
ARVIND KUMAR Vs. S D O FOOLPUR AZAMGARH
May 23, 2002
ARVIND KUMAR Vs. S D O PHULPUR AZAMGARH
August 16, 2002
ARVIND KUMAR Vs. PRINCIPAL DIRECTOR PROCESS AND PRODUCT DEVELOPMENT CENTRE AGRA
November 15, 2002
ASAD AHMAD Vs. STATE OF U P
April 10, 2002
ASEEM Vs. UNION OF INDIA
January 25, 2002
ASGHAR ABBAS Vs. STATE OF U.P. AND ANOTHER
August 8, 2002
ASHA DASS SMT Vs. DISTRICT INSPECTOR OF SCHOOLS
April 10, 2002
ASHA PUSP VIHAR AWAS SAMITI Vs. GHAZIABAD DEVELOPMENT AUTHORITY
October 3, 2002
ASHA RAM Vs. STATE OF U P
January 17, 2002
ASHA SHUKLA Vs. STATE OF UTTAR PRADESH
January 25, 2002
ASHISH SETH Vs. DISTRICT MAGISTRATE LAKHIMPUR KHERI AND
September 30, 2002
ASHOK KUMAR Vs. UNION OF INDIA
December 3, 2002
ASHOK KUMAR Vs. UNION OF INDIA
December 10, 2002
ASHOK KUMAR Vs. STATE OF U P
December 7, 2002
ASHOK KUMAR Vs. U P STATE TRANSPORT CORPORATION
September 18, 2002
ASHOK KUMAR Vs. STATE OF U P
August 23, 2002
ASHOK KUMAR DUBEY Vs. GENERAL MANAGER U P FOREST CORPORATION
November 1, 2002
ASHOK KUMAR DUBLISH Vs. AJEET KUMAR DUBLISH
October 29, 2002
ASHOK KUMAR MISHRA Vs. DIRECTOR OF LOCAL BODIES
September 6, 2002
ASHOK KUMAR RAI Vs. DISTRICT INSPECTOR OF SCHOOLS
July 2, 2002
ASHOK KUMAR RANA Vs. PRINCIPAL M M M ENGINEERING COLLEGE
December 13, 2002
ASHOK KUMAR RICE OIL AND FLOUR MILLS Vs. PRESIDING OFFICER DEBTS RECOVERY TRIBUNAL ALLAHABAD
July 16, 2002
ASHOK KUMAR SHUKLA Vs. J.S. HITKARI AND OTHERS
September 2, 2002
ASHOK KUMAR SINGH Vs. UNION OF INDIA
July 12, 2002
ASHOK KUMAR SINGH ALIAS GAPPU BHADORIA Vs. SUPDT DISTRICT JAIL KANPUR NAGAR
November 26, 2002
ASHOK PANDEY ADVOCATE Vs. UNION OF INDIA
February 15, 2002
ASHWANI KUMAR JAIN Vs. UNION OF INDIA
May 14, 2002
ASHWANI KUMAR JAIN Vs. CEGAT
July 31, 2002
ASHWANI KUMAR PANDEY Vs. STATE OF U P
April 12, 2002
ASHWINI KUMAR Vs. PRESCRIBED AUTHORITY
December 11, 2002
ATAR SINGH Vs. STATE OF U.P.
April 5, 2002
ATAR SINGH Vs. STATE OF UTTAR PRADESH
May 23, 2002
ATIQUE AHMAD Vs. STATE OF UTTAR PRADESH
September 18, 2002
ATUL KUMAR VERMA Vs. STATE OF U P
October 11, 2002
AVINASH CHANDRA SAXENA Vs. STATE OF U P
January 17, 2002
AVIRAL KUMAR SHUKLA Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION AND ANOTHER
October 7, 2002
AWADHESH PANDEY Vs. VTH ADDL DISTRICT JUDGE VARANASI
December 7, 2002
AWADHRANI SMT Vs. DIRECTOR OF EDUCATION BASIC
January 24, 2002
AWLESH KUMAR SINGH Vs. UNION OF INDIA
September 2, 2002
AYODHYA PRASAD Vs. PUBLIC SERVICE COMMISSION
April 18, 2002
AZIZULLAH ALIAS AZIZUL HAQ Vs. STATE OF UTTAR PRADESH
September 19, 2002
B K AGARWAL Vs. PARVE
August 26, 2002
B.P. PANT Vs. CADRE AUTHORITY U.P. CO-OPERATIVE DAIRY FEDERATION & MILK UNION
February 11, 2002
BABA BHOOT NATH DHARMART NYAS Vs. TAJANDER SINGH
October 4, 2002
BABLI ALIAS MAYA Vs. STATE OF U P
February 26, 2002
BABU LAL Vs. STATE OF U P
July 10, 2002
BABURAM Vs. STATE OF U P
October 29, 2002
BACHANU RAM Vs. DISTRICT JUDGE MIRZAPUR
May 10, 2002
BACHAU Vs. STATE OF UTTAR PRADESH
August 6, 2002
Bachchi Vs. Ram Khelawan
March 27, 2002
BADAM SINGH Vs. 8TH ADDITIONAL DISTRICT JUDGE AGRA
March 6, 2002
BADAN SINGH Vs. STATE OF U P
October 4, 2002
BADRI PRASAD Vs. BABU LAL
September 4, 2002
BAIJNATH YADAV Vs. STATE OF U P
October 9, 2002
BAJRANG BALE Vs. STATE
April 22, 2002
BAJRANGI PANDEY Vs. STATE OF UTTAR PRADESH
September 10, 2002
BAL GOVIND Vs. STATE OF U P
October 4, 2002
BAL KRISHAN TRIPATHI Vs. U P S R T C LUCKNOW
November 23, 2002
BAL KRISHNA ARORA Vs. CIVIL JUDGE AGRA
May 22, 2002
BAL MUKUND PERSAD GUPTA Vs. MATHURA PRASAD
August 1, 2002
BAL MUKUND PRASAD GUPTA Vs. MATHURA PRASAD
August 15, 2002
BALA PRASAD Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION, BANDA AND OTHERS
December 22, 2002
BALBIR SINGH Vs. UNION OF INDIA
April 24, 2002
BALIKA SHIKSHA SEVA SAMITI Vs. STATE OF U P
September 3, 2002
BALJEET SINGH Vs. STATE OF U P
January 11, 2002
BALKESHWAR MAURYA Vs. STATE OF UTTAR PRADESH
August 7, 2002
BALKRISHAN PANDEY Vs. COMMISSIONER
February 4, 2002
BALLOO Vs. STATE OF U P
September 6, 2002
BALRAJ SINGH Vs. STATE OF U P
May 23, 2002
BALRAM Vs. STATE OF U P
February 19, 2002
BALRAM Vs. STATE OF U P
August 14, 2002
BALRAM PRASAD Vs. STATE OF U P
March 19, 2002
BALVIR SINGH Vs. COMMISSIONER STATE ELECTION COMMISSION PANCHAYAT AND LOCAL BODIES AND
September 11, 2002
BANARAS BEADS LIMITED Vs. PRASHANT GLASS WORKS PRIVATE LIMITED
March 5, 2002
BANARAS MINERALS PROCESSORS PVT LTD Vs. ASSISTANT COMMISSIONER ASSESSMENT V TRADE TAX
June 12, 2002
BANGALI BABU MISRA Vs. STATE OF U P
December 5, 2002
BANI ARORA Vs. STATE OF U P
October 26, 2002
BANK OF BARODA Vs. SARDAR ARVINDER SING
February 5, 2002
BANSDEO Vs. ADDITIONAL DISTRICT MAGISTRATE ADMINISTRATION
February 19, 2002
BANWARI LAL Vs. CIVIL JUDGE (SENIOR DIVISION) RAMPUR AND OTHERS
May 23, 2002
BAREILLY PEACEFUL CITIZEN COMMITTEE Vs. DISTRICT MAGISTRATE BAREILLY
September 30, 2002
BARSATI Vs. BABU LAL
August 9, 2002
BASANT LAL Vs. ADDITIONAL DISTRICT JUDGE VI JAUNPUR
October 31, 2002
BASANT LAL Vs. CHAIRMAN NAGAR PALIKA PARISHAD JAUNPUR
November 1, 2002
BASANT LAL NIMESH Vs. U P STATE ROADWAYS TRANSPORT CORPORATION
October 25, 2002
BASHISHTHA NARAIN PANDEY Vs. COMMISSIONER BASTI DIVISION BASTI
May 24, 2002
BATTU SINGH Vs. ASSISTANT BHULEKH ADHIKARI
October 4, 2002
BEENA Vs. VICE CHANCELLOR UNIVERSITY OF ALLAHABAD
September 19, 2002
BEG RAJ SINGH Vs. THE VIITH ADDITIONAL DISTRICT JUDGE, MUZAFFARNAGAR AND OTHERS
March 14, 2002
BETAIL YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS JHANSI
August 7, 2002
BHADDU ALIAS JAMAL Vs. STATE OF U P
September 6, 2002
BHAGIRATH TIWARI Vs. STATE OF U P
October 25, 2002
BHAGVAT DIN Vs. STATE OF UTTAR PRADESH
November 1, 2002
BHAGWAN SINGH Vs. STATE OF U P
July 10, 2002
BHAGWAN VERMA Vs. SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD
March 16, 2002
BHAGWAT SARAN GUPTA ADVOCATE Vs. RENT CONTROL AND EVICTION OFFICER MORADABAD
January 30, 2002
BHAI LAL Vs. STATE OF UTTAR PRADESH
January 21, 2002
BHAIRAO RAM Vs. ADDITIONAL DISTRICT JUDGE
October 4, 2002
BHAIRO Vs. ASSTT DIRECTOR OF CONSOLIDATION DEORIA
November 1, 2002
BHAIRO Vs. ASSTT DIRECTOR OF CONSOLIDATION DEORIA
September 1, 2002
BHAIYA LAL Vs. STATE OF UTTAR PRADESH
March 13, 2002
BHAIYA RAM Vs. BHAGAUTI
April 18, 2002
BHAKTI SHARAN Vs. COMMISSIONER JHANSI
February 11, 2002
BHANU PRATAP SINGH Vs. STATE OF U P
January 30, 2002
BHANU PRATAP SINGH Vs. STATE OF U P
June 25, 2002
BHARAT RAM Vs. STATE OF U.P. AND OTHERS
January 11, 2002
BHARAT SANCHAR NIGAM LTD Vs. BRIJ MOHAN SRIVASTAVA
June 17, 2002
BHARAT SEVAK SAMAJ SAHKARI SAMITI LTD Vs. ADDITIONAL COMMISSIONER ADMINISTRATION
July 31, 2002
BHASKARAN Vs. SREEDHARAN
March 7, 2002
BHIKAM SINGH Vs. UNION OF INDIA UOI
September 10, 2002
BHOJRAJ Vs. STATE OF U P
December 18, 2002
Bhola Vs. Gaon Sabha
March 19, 2002
BHOLA AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BALLIA AND OTHERS
August 21, 2002
BHOLA NATH Vs. STATE BANK OF INDIA
January 11, 2002
BHOLA NATH DEOBANSHI Vs. DEPUTY INSPECTOR GENERAL OF POLICE KANPUR
September 11, 2002
BHOLA NATH VERMA D Vs. VTH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
May 24, 2002
BHOOP SINGH Vs. STATE OF U P
May 24, 2002
BHOORA Vs. STATE OF UTTAR PRADESH
February 1, 2002
BHOPAL SUGAR INDUSTRIES LTD Vs. STATE OF UTTAR PRADESH
January 31, 2002
BHUGI ALIAS DAYA RAM MAURYA Vs. STATE OF U P
May 9, 2002
BHULLAN Vs. COLLECTOR MUZAFFARNAGAR
November 13, 2002
BHUPAT Vs. STATE OF U P
November 30, 2002
BHUPESH PANDEY Vs. STATE OF U P
July 10, 2002
BHURA Vs. DISTRICT MAGISTRATE ALIGARH
December 2, 2002
BHUTUN Vs. RAJA RAM
April 22, 2002
BIBHUTI NARAIN SINGH Vs. STATE OF U P
March 16, 2002
BIIOPAL SUGAR INDUSTRIES LTD Vs. STATE OF U P
January 31, 2002
BIJENDRA NARAIN SINGH Vs. STATE OF U P
July 25, 2002
BIJENDRA SINGH Vs. STATE OF UTTAR PRADESH
May 14, 2002
BIMLESH SHARMA Vs. ELECTRICITY BOARD
July 11, 2002
BINDKI AUTO MOBILES Vs. DISTRICT MAGISTRATE FATEHPUR
September 10, 2002
BIRENDRA PRASAD VISHWAKARMA Vs. CHIEF MEDICAL OFFICER BALLIA
February 26, 2002
BISHAN PAL MALIK Vs. STATE OF U P
December 20, 2002
BITOLA MUNWARI Vs. ADDITIONAL COMMISSIONER ADMINISTRATION
October 24, 2002
BOBBY Vs. STATE OF UTTAR PRADESH
January 17, 2002
BOBY DEVI Vs. KIRAN PAL SINGH
July 8, 2002
BRAHAM SHANKER TRIPATHI Vs. STATE OF U P
July 15, 2002
BRAHMI Vs. DISTRICT MAGISTRATE DEPUTY DIRECTOR OF CONSOLIDATION MUZAFFARNAGAR
April 4, 2002
BRAJ BHUSHAN TIWARI Vs. DISTRICT INSPECTOR OF SCHOOLS
December 5, 2002
BRAJENDRA MANI MISHRA (MINOR) Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION AND ANOTHER
September 20, 2002
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. KALAWATI YADAV
May 22, 2002
BRIJ BHAN YADAV Vs. STATE OF U P
September 11, 2002
BRIJ BHUSHAN CHAUDHARY Vs. STATE OF U P
July 5, 2002
BRIJ KISHORE BIND Vs. DISTRICT MAGISTRATE
August 8, 2002
BRIJ KISHORE RAI Vs. STATE OF UTTAR PRADESH
September 6, 2002
Brij Kishore Rai Vs. State of U.P.& Ors.
February 9, 2002
BRIJ LAL Vs. STATE OF U.P.
March 15, 2002
BRIJ MOHAN LAL SAXENA Vs. U P POWER CORPORATION LIMITED
January 24, 2002
BRIJ MOHAN SINGH Vs. DISTRICT PANCHAYAT RAJ OFFICER
September 10, 2002
BRIJ NANDAN Vs. DISTRICT MAGISTRATE JALAUN AT ORAI
May 21, 2002
BRIJ NATH SINGH Vs. ANPARA THERMAL PROJECT U P STATE ELECTRICITY BOARD
October 11, 2002
BRIJ PAL Vs. STATE OF U P
December 10, 2002
BRIJ PAL SINGH Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE FAST TRACK COURT NO 4 SAHARANPUR
July 15, 2002
BRIJESH KUMAR Vs. STATE OF UTTAR PRADESH
September 26, 2002
BRIJESH KUMAR GUPTA Vs. POONAM GUPTA
July 17, 2002
BUCKEYE BATTERIES P LTD Vs. OFFICIAL LIQUIDATOR
March 19, 2002
BUNDU KHAN Vs. VIIITH ADDITIONAL DISTRICT JUDGE MEERUT
July 10, 2002
C L SAGAR ADVOCATE Vs. MAYAWATI
September 24, 2002
CANNON INDIA PVT LTD Vs. STATE OF U P
December 2, 2002
CANTONMENT BOARD MEERUT Vs. ST JOHNS SCHOOL MEERUT CANTT
July 17, 2002
CANTONMENT BOARD, BAREILLY AND ANOTHER Vs. JHANKAR SINGH YADAV
October 22, 2002
CAPITAL POWER SYSTEMS LIMITED Vs. COMMISSIONER OF TRADE TAX
August 23, 2002
CAPT SATENDRA KUMAR Vs. UNION OF INDIA
March 7, 2002
CAWNPORE CHEMICAL WORKS P LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
April 26, 2002
CAWNPORE METAL STORES Vs. ADDITIONAL DISTRICT MAGISTRATE/RENT CONTROL AND EVICTION OFFICER KANPUR NAGAR
April 16, 2002
CENTRAL ACADEMY SOCIETY SCHOOL Vs. RAJ KUMAR GANJUR
March 13, 2002
CHAHAT RAM Vs. STATE OF U P
October 9, 2002
CHAIRMAN SRI GOPICHAND COLLEGE OF PHARMACY AND MANAGEMENT Vs. PANKAJ KUMAR
September 10, 2002
CHAIRMAN U P STATE ELECTRICITY BOARD LUCKNOW Vs. PREM CHANDRA SAVITA
August 16, 2002
CHAMPA DEVI Vs. RENT CONTROL AND EVICTION OFFICER 1ST ALLAHABAD
January 11, 2002
CHAMPA DEVI AND ANR. Vs. RENT CONTROL AND EVICTION OFFICER (1ST), ALLAHABAD AND ANR.
March 15, 2002
CHAND BABU KHAN Vs. VAN SANRAKSHAK EVAM KSHETRIYA NIDESHAK BAREILLY
October 31, 2002
CHANDAN SINGH RATHI Vs. DISTRICT MAGISTRATE
May 10, 2002
CHANDRA BHUSHAN DWIVEDI Vs. RAJYAPAL U P
April 22, 2002
CHANDRA DEO Vs. STATE BANK OF INDIA
October 11, 2002
CHANDRA MOHAN SINGHAL Vs. STATE OF U.P.
July 25, 2002
CHANDRA MOHAN SINGHAL Vs. STATE OF U P
December 5, 2002
CHANDRA PAL SINGH Vs. RENT CONTROL AND EVICTION OFFICER/CITY MAGISTRATE BULANDSHAHR
April 9, 2002
CHANDRA PAL SINGH Vs. UNION OF INDIA
August 20, 2002
CHANDRA PAL SINGH Vs. PARHLAD SINGH
July 23, 2002
CHANDRA PRAKASH AND OTHERS Vs. PRESCRIBED AUTHORITY, DEORIA AND OTHERS
July 30, 2002
CHANDRA PRAKASH ARORA Vs. PARVEEN KUMAR
January 8, 2002
CHANDRA PRATAP SINGH Vs. STATE OF U P
September 3, 2002
CHANDRA PRATAP SINGH Vs. STATE OF U.P. AND ANOTHER
September 9, 2002
CHANDRA SEKHAR TIWARI Vs. STATE PUBLIC SERVICES TRIBUNAL LUCKNOW
March 8, 2002
CHANDRA SHEKHAR AZAD UNIVERSITY OF AGRICULTURE AND TECHNOLOGY Vs. COURT OF WORKMEN COMPENSATION COMMISSIONER
July 19, 2002
CHANDRA SHEKHAR MISRA Vs. SACHIV NAGAR VIKAS
August 21, 2002
CHANDRA SHEKHAR SINGH Vs. SHIKSHA PRASARINI SABHA JAHURABAD
August 27, 2002
CHANDRA SYNTHETICS LTD Vs. STATE OF ALLAHABAD
February 18, 2002
CHANDRAJIT RAJ BHAR Vs. DISTRICT MAGISTRATE PILIBHIT
January 7, 2002
CHANDRIKA PRASAD Vs. STATE OF U P
August 29, 2002
CHARAN LAL Vs. STATE OF U P
April 18, 2002
CHARAN SINGH Vs. UNION OF INDIA
September 2, 2002
CHATRAPAL Vs. STATE OF U P
December 13, 2002
CHATURVEDI STEEL LTD Vs. U P STATE ELECTRICITY BOARD
March 20, 2002
CHHABINATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
February 28, 2002
CHHAJOO Vs. STATE
January 17, 2002
CHHAN GURI Vs. CHIEF REVENUE OFFICER/DEPUTY DIRECTOR OF CONSOLIDATION, GORAKHPUR AND OTHERS
May 17, 2002
CHHEDA LAL Vs. STATE OF U P
December 10, 2002
CHHEDA LAL Vs. STATE OF U P
January 21, 2002
CHHOTEY LAL PASI Vs. STATE OF U P
November 18, 2002
CHHOTKAN Vs. STATE OF U P
November 13, 2002
CHHOTKAN PRASAD Vs. CHIEF SECRETARY PANCHAYATI RAJ
November 15, 2002
CHIRAUNJI LAL Vs. STATE OF U.P. AND OTHERS
March 6, 2002
CHIRAUNJI LAL Vs. STATE OF U P
February 6, 2002
CHOTEY LAL Vs. STATE OF U P
August 9, 2002
CLASSIC RUGS PVT LTD Vs. ASSISTANT COMMISSIONER ASSESSMENT
April 10, 2002
COL RANJIT PRASAD Vs. STATE OF U P
October 25, 2002
COLLINS S J Vs. DISTRICT CO OPERATIVE BANK LIMITED MAHOBA
April 16, 2002
COMMISSIONER Vs. JASWANT SUGAR MILLS LTD
October 3, 2002
COMMISSIONER MEERUT DIVISION MEERUT Vs. JASWANT SUGAR MILLS LTD
March 10, 2002
COMMISSIONER OF INCOME TAX Vs. GOPI NATH MADAN MOHAN
January 21, 2002
COMMISSIONER OF INCOME TAX Vs. AGRA CARPET MUSEUM
January 15, 2002
COMMISSIONER OF INCOME TAX Vs. BHASIN CONSTRUCTION CO P LTD
July 25, 2002
COMMISSIONER OF INCOME TAX Vs. GANGA COLD STORAGE
July 9, 2002
COMMISSIONER OF INCOME TAX Vs. KRISHAK SAHKARI GANNA SAMITI LIMITED
October 9, 2002
COMMISSIONER OF INCOME TAX Vs. C L GUPTA AND SONS
November 21, 2002
COMMISSIONER OF INCOME TAX Vs. SARDAR CLOTH HOUSE
December 10, 2002
COMMISSIONER OF INCOME TAX Vs. K WADHUMAL AND SONS
December 5, 2002
COMMISSIONER OF INCOME TAX Vs. ADARSH INDUSTRIES
December 7, 2002
COMMISSIONER OF INCOME TAX Vs. SHYAM SUNDER AND SONS
December 7, 2002
COMMISSIONER OF INCOME TAX Vs. MOHAN LAL JAGAN NATH
December 7, 2002
COMMISSIONER OF INCOME TAX Vs. JAI PRAKASH ASSOCIATES
December 9, 2002
COMMISSIONER OF INCOME TAX Vs. AMAR IRON STORES
December 13, 2002
COMMISSIONER OF INCOME TAX Vs. UNITED TIN FACTORY
December 11, 2002
COMMISSIONER OF INCOME TAX Vs. A D QURESHI
December 12, 2002
COMMISSIONER OF INCOME TAX Vs. RAM BABU KAPOOR CHAND
December 12, 2002
COMMISSIONER OF INCOME TAX Vs. JAI PRAKASH VAISH
December 12, 2002
COMMISSIONER OF INCOME TAX Vs. DHARAM KIRTI SARAN SATISH CHANDRA
December 5, 2002
COMMISSIONER OF INCOME TAX Vs. CO OPERATIVE CANE DEVELOPMENT UNION LTD
December 4, 2002
COMMISSIONER OF INCOME TAX Vs. BRIJ NANDAN PRASAD DEEN DAYAL
December 17, 2002
COMMISSIONER OF INCOME TAX Vs. SARDAR INDUSTRIES
December 17, 2002
COMMISSIONER OF INCOME TAX Vs. CHANDRA METAL AND CO
December 17, 2002
COMMISSIONER OF INCOME TAX ALLAHABAD Vs. AJAY SINGH
September 25, 2002
COMMISSIONER OF SALES TAX Vs. PRAKASH CHANDRA NARENDRA KUMAR
December 5, 2002
COMMISSIONER OF TRADE TAX Vs. NEW BRIJ SUDH DESHI GHEE STORE
September 12, 2002
COMMISSIONER OF WEALTH TAX Vs. PUSHPAWATI DEVI SINGHANIA
December 12, 2002
COMMISSIONER OF WEALTH TAX Vs. VIBHA AGRAWAL
December 11, 2002
COMMISSIONER OF WEALTH TAX Vs. LALA NARENDRA LAL
December 17, 2002
COMMISSIONER OF WEALTH TAX Vs. NIRMALA RANI
January 21, 2002
COMMISSIONER TRADE TAX Vs. BALA JI TRADERS
April 1, 2002
COMMISSIONER TRADE TAX Vs. SAKET SURGICALS INDIA PVT LTD
May 24, 2002
COMMISSIONER TRADE TAX Vs. CHAURIHA TRADERS
August 2, 2002
COMMITTEE OF MANAGEMENT ADARSH SHRI GAURI SHANKAR SANSKRIT MAHAVIDYALAYA Vs. STATE OF U P
November 12, 2002
COMMITTEE OF MANAGEMENT BAN AWADH INTER COLLEGE Vs. STATE OF U P
May 24, 2002
COMMITTEE OF MANAGEMENT CHANDRA SHEKHAR AZAD INTER COLLEGE Vs. DEPUTY DIRECTOR OF EDUCATION
December 5, 2002
COMMITTEE OF MANAGEMENT CHHETRIYA SAHKARI SAMITI LTD Vs. STATE OF U P
October 28, 2002
COMMITTEE OF MANAGEMENT DR AMBEDKAR SHIKSHA SADAN Vs. STATE OF U P
September 17, 2002
COMMITTEE OF MANAGEMENT DROPADI DEVI SARASWATI VIDYA MANDIR INTER COLLEGE Vs. REGIONAL JOINT DIRECTOR OF EDUCATION
May 23, 2002
COMMITTEE OF MANAGEMENT J V JAIN COLLEGE Vs. CHAUDHARY CHARAN SINGH UNIVERSITY
October 11, 2002
COMMITTEE OF MANAGEMENT LAKSHMI KANYA JUNIOR HIGH SCHOOL Vs. STATE OF U P
August 29, 2002
COMMITTEE OF MANAGEMENT M A H INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS GHAZIPUR
April 30, 2002
COMMITTEE OF MANAGEMENT MAHARAJ SINGH POST GRADUATE COLLEGE SAHARANPUR Vs. DIRECTOR OF EDUCATION ALIASHIGHERALIAS U P ALLAHABAD
September 25, 2002
COMMITTEE OF MANAGEMENT NAGAR SAHKARI BANK LTD Vs. REGISTRARCOOPERATIVE SOCIETIES
August 29, 2002
COMMITTEE OF MANAGEMENT NAGAR SAHKARI BANK LTD Vs. REGISTRAR COOPERATIVE SOCIETIES
March 16, 2002
COMMITTEE OF MANAGEMENT OF ADARSH INTER COLLEGE ETAWAH Vs. JOINT DIRECTOR OF EDUCATION KANPUR
April 19, 2002
COMMITTEE OF MANAGEMENT OF ADARSH SHREE VISHWANATH GURUKUL SANSKRIT Vs. VICECHANCELLOR SAMPURNANAND SANSKRIT UNIVERSITY
March 7, 2002
COMMITTEE OF MANAGEMENT OF KRISHNA VIDYA MANDIR HIGH SCHOOL Vs. JOINT DIRECTOR OF EDUCATION SAHARANPUR
March 20, 2002
Committee of Management of Krishna Vidya Mandir High School,Ka Baraut Vs. Joint Director of Education,Saharanpur Region,Saharanpur and Others
March 22, 2002
COMMITTEE OF MANAGEMENT PREM LAL SINGHANIA KANYA INTER COLLEGE Vs. DISTRICT MAGISTRATE MAHARAJGANJ
April 12, 2002
COMMITTEE OF MANAGEMENT S D P G COLLEGE Vs. V B S PURVANCHAL UNIVERSITY
December 13, 2002
COMMITTEE OF MANAGEMENT SHIKSHA PRASAR SAMITI Vs. DEPUTY REGISTRAR FIRMS SOCIETIES
July 15, 2002
COMMITTEE OF MANAGEMENT SHRI KRISHNA GEETA RASTRIYA DEGREE COLLEGE Vs. VICECHANCELLOR V B S PURVANCHAL UNIVERSITY
February 13, 2002
COMMITTEE OF MANAGEMENT SRI NARAYAN SINHA INTER COLLEGE Vs. DIRECTOR OF EDUCATION MADHYAMIK
August 1, 2002
COMMITTEE OF MANAGEMENT VEENAPADI VIDYALAYA SAMITI KANPUR NAGAR Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD AND
October 7, 2002
COMMITTEE OF MANAGEMENT WESLEY INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS
December 12, 2002
CONSTABLE 5814 ASHISH KUMAR Vs. SUPERINTENDENT OF POLICE RAILWAYS
August 23, 2002
CONSTABLE NO 850774845 LALJI PANDEY Vs. DIRECTOR GENERAL C R P F NEW DELHI
December 12, 2002
D C M LTD Vs. STATE OF U P
September 25, 2002
D S M DEGREE COLLEGE KANTH MORADABAD Vs. ADDITIONAL DISTRICT JUDGE MORADABAD
November 11, 2002
D S M GROUP OF INDUSTRIES Vs. CHAIRMAN TRADE TAX TRIBUNAL
February 6, 2002
DABUR INDIA LTD Vs. STATE OF U P
April 10, 2002
DAL CHAND Vs. STATE OF U P
December 20, 2002
DAMBAR SINGH Vs. STATE OF UTTAR PRADESH
February 22, 2002
DAS S FRIENDS BUILDERS PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 13, 2002
DATA RAM Vs. STATE OF U P
November 27, 2002
DAYA NAND YADAV Vs. STATE OF U P
February 1, 2002
DAYA SHANKAR TIWARI Vs. CHIEF OF THE ARMY STAFF NEW DELHI
March 5, 2002
DAYA SHANKER SINGH Vs. STATE OF U P
January 21, 2002
DEBI DAS Vs. STATE OF UTTAR PRADESH
October 11, 2002
DEBI SAHAI Vs. STATE OF U P
January 4, 2002
DEEPAK AGARWAL Vs. STATE OF U P
April 16, 2002
DEEPAK JAIN Vs. STATE OF U P
May 17, 2002
DEEPAK KUMAR Vs. COLLECTOR GAUTAM BUDHA NAGAR
January 11, 2002
DEEPAK NIJHAWAN Vs. VI ADDL DISTRICT AND SESSIONS JUDGE BAREILLY
July 1, 2002
DEEPAK RAI Vs. UNION OF INDIA
December 11, 2002
DEEPAK SHARMA Vs. SUPERINTENDENT DISTRICT JAIL MEERUT
November 28, 2002
DELHI GATE AUTO SERVICE STATION Vs. BHARAT PETROLEUM CORPN LTD
August 29, 2002
DEO KUMAR OJHA Vs. BOARD OF DIRECTORS U P STATE WAREHOUSING CORPORATION
August 8, 2002
DEO NARAIN TEWARI Vs. CHANDRA PRAKASH JAIN
October 31, 2002
DEOPAL AND OTHERS Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS
January 10, 2002
DEPUTY DIRECTOR GENERAL Vs. SANJAY KUMAR
July 16, 2002
DEV PRASAD Vs. STATE OF UTTAR PRADESH
July 31, 2002
DEV RAJ SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS GHAZIABAD
September 18, 2002
DEV SAHAY Vs. HONBLE HIGH COURT ALLAHABAD
July 15, 2002
DEV SHARAN KUSHWAHA Vs. STATE OF U P
October 11, 2002
DEVASHISH MUKHERJI Vs. STATE OF U P
August 13, 2002
DEVENDRA BAHADUR SINGH Vs. STATE OF U P
October 19, 2002
DEVENDRA KUMAR Vs. STATE OF U.P. AND OTHERS
August 28, 2002
DEVENDRA KUMAR JAIN Vs. CHANDRA SAIN JAIN AND OTHERS
July 10, 2002
DEVENDRA KUMAR SOMANI Vs. RAJENDRA KUMAR SOMANI
December 20, 2002
DEVI CHARAN AND OTHERS. Vs. STATE OF U.P. AND OTHERS
August 6, 2002
DEVI PRASAD Vs. STATE OF U P
August 26, 2002
DEVI PRASAD RAI Vs. STATE OF U P
August 6, 2002
DEVKI NANDAN Vs. RADHEY SHYAM
January 24, 2002
DEVKINANDAN Vs. CIVIL JUDGE SENIOR DIVISION
October 1, 2002
Dhampur Sugar Vs. State
May 2, 2002
DHAMPUR SUGAR MILLS LIMITED Vs. STATE OF UTTAR PRADESH
March 6, 2002
DHAMPUR SUGAR MILLSLTD Vs. STATE OF U P
March 6, 2002
DHAMSADIN Vs. SHEO BAHADUR SINGH AND OTHERS
April 30, 2002
DHAN PRAKASH CANE CRUSHER Vs. COMMISSIONER OF TRADE TAX
April 19, 2002
DHANI RAM VERMA Vs. GANNA AYUKTA
August 27, 2002
DHANPAL SINGH Vs. EXECUTIVE ENGINEER NIRMAN KHAND V U P AVAS EVAM VIKAS PARISHAD
July 24, 2002
DHARAM PAL SINGH Vs. STATE OF U P
August 28, 2002
DHARAM PAL SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS MEERUT
September 5, 2002
DHARAM VIR SINGH Vs. STATE OF U P
December 7, 2002
DHARAMBIR Vs. STATE OF U P
October 24, 2002
DHARMENDRA KUMAR SINGH Vs. STATE OF U P
January 18, 2002
DHARMENDRA KUMAR TIWARI Vs. STATE OF U P
April 2, 2002
DHARMENDRA SHUKLA Vs. STATE OF U P
April 11, 2002
DHEER SINGH Vs. DIOS MEERUT
October 25, 2002
DHEERAJ KUMAR Vs. KIRAN DEVI
May 24, 2002
DHIRAJ KUMAR DIXIT Vs. GENERAL MANAGER PERSONNEL UCO BANK
July 31, 2002
DHIRENDRA CHATURVEDI Vs. STATE OF U P
March 14, 2002
DHIRENDRA PRATAP SINGH Vs. UNION PUBLIC SERVICE COMMISSION NEW DELHI
May 8, 2002
DHIWAR SAMAJ SAMITI Vs. STATE OF U P
August 7, 2002
DHRUV JI PANDEY Vs. STATE OF U P
February 27, 2002
DHRUV NARAIN PANDEY Vs. STATE OF U P
April 1, 2002
DHRUVA CHANDRA DWIVEDI Vs. ADDITIONAL REGISTRAR ADMN COOPERATIVE SOCIETIES
August 8, 2002
DIBIYA Vs. SAHAYAK SANCHALAK CHAKBANDI
January 18, 2002
DILIP KUMAR BAJAJ Vs. PRADEEP KUMAR BAJAJ
December 5, 2002
DILIP KUMAR DWIVEDI Vs. STATE OF U P
October 11, 2002
DINANATH VERMA Vs. GOKARAN
April 12, 2002
DINESH Vs. BOARD OF REVENUE
February 8, 2002
DINESH CHANDRA Vs. BAL KISHAN MISRA
May 6, 2002
DINESH CHANDRA Vs. MULAKH RAJ
August 1, 2002
DINESH PRATAP SINGH Vs. REGIONAL DEPUTY LABOUR COMMISSIONER
August 21, 2002
DINESH SINGH Vs. DIRECTOR INSTITUTE OF MEDICAL SCIENCES B H U
January 25, 2002
DINESH YADAV Vs. STATE OF UTTAR PRADESH
October 1, 2002
DINESH YADAVA Vs. STATE OF U P
September 11, 2002
DIRECTOR MANDI PARISHAD Vs. SOHAN LAL
November 21, 2002
DISTRICT CO OPERATIVE BANK LTD Vs. BADRI RAM
August 21, 2002
DIVISIONAL SUPERINTENDENT NORTHERN RAILWAY Vs. RAM PRASAD
August 6, 2002
DIVYA SINGH Vs. CHIEF EXECUTIVE AND SECRETARY COUNCIL FOR INDIAN SCHOOL CERTIFICATE EXAMINATION
July 19, 2002
DIWAKAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS MORADABAD
May 23, 2002
DIWAKAR VISHWAKARMA Vs. DIVISIONAL FOREST OFFICER
October 23, 2002
DIWAN SINGH Vs. DISTRICT MAGISTRATE
August 21, 2002
DR. O.P. SINGH Vs. STATE OF U.P. AND OTHERS
August 14, 2002
DR. RADHEY SHYAM Vs. BOARD OF REVENUE U.P. AND OTHERS
April 24, 2002
DUBBAR Vs. 1ST ADDITIONAL DISTRICT JUDGE AZAMGARH
April 8, 2002
DUDH NATH MISHRA Vs. STATE OF UTTAR PRADESH
November 23, 2002
DULAL CHANDRA DAS Vs. RAVI KANT SRIVASTAVA
January 4, 2002
DURGA Vs. ELECTION COMMISSIONER STATE OF U P
March 8, 2002
DURGA PRASAD Vs. DISTRICT MAGISTRATE
January 21, 2002
DURGA SINGH Vs. STATE OF U P
July 24, 2002
ESCORTS YAMAHA MOTOR LIMITED Vs. SECRETARY BRANCH OF LABOUR SECRETARIAT GOVERNMENT OF UTTAR PRADESH
September 26, 2002
ESS BEE PACKAGERS P LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
October 31, 2002
EX NO 15147903K R GNB JAY SHIV KUSHWAHA Vs. UNION OF INDIA
April 19, 2002
EX-GNR DHARAM VIR SINGH Vs. UNION OF INDIA
May 6, 2002
EXCELLENT FOUNDARY FLUXES CO Vs. SYNDICATE BANK
January 22, 2002
EXECUTIVE ENGINEER Vs. PRESCRIBED AUTHORITY LABOUR COURT
April 10, 2002
EXECUTIVE ENGINEER U P S E B Vs. PRESCRIBED AUTHORITY
April 10, 2002
FAKHRUDDIN Vs. STATE OF U.P. AND OTHERS
July 25, 2002
FAKIR CHAND Vs. NAGAR PALIKA
September 6, 2002
FAKRE ALAM Vs. DIRECTOR GENERAL CENTRAL RESERVE POLICE FORCE
October 31, 2002
FATEH SINGH Vs. ARUN KUMAR BISWAS
September 12, 2002
FAUJDAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
January 31, 2002
FAUZDAR MALLAH Vs. DISTRICT MAGISTRATE CHANDAULI
August 29, 2002
FAZAL HAQ Vs. STATE OF U P
July 24, 2002
FLEX ENGINEERING LTD Vs. COMMISSIONER OF CENTRAL EXCISE
August 26, 2002
GAJENDRA SINGH Vs. STATE OF U P
February 7, 2002
GANDHI ASHRAM KHADI BHANDAR Vs. BRIJ NANDAN PRASAD
August 23, 2002
GANESH PRASAD DALAL DHARAM SHALA Vs. ELEVENTH ADDL. DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
July 4, 2002
GANESH RAM Vs. DISTRICT MAGISTRATE GHAZIPUR
October 4, 2002
GANGA PRASAD Vs. DISTRICT JUDGE, HAMIRPUR AND OTHERS
September 3, 2002
GANGA PRASAD MISRA Vs. STATE OF U.P. AND ANOTHER
September 27, 2002
GANGA RAM Vs. U P MADHYAMIK SHIKSHA PARISHAD MEERUT
November 29, 2002
GANGA RAM Vs. FOREST RANGER OFFICER KANPUR DEHAT
October 9, 2002
GANGA RAM LAVANIA Vs. SECRETARY BASIC SHIKSHA PARISHAD U P
September 11, 2002
GANGA SAGAR TIWARI Vs. STATE OF U P
October 25, 2002
GANGA SINGH Vs. RAM ADHAR DIXIT
September 18, 2002
GANGA SINGH Vs. STATE OF UTTAR PRADESH
September 5, 2002
GANGA SINGH Vs. SUPERINTENDENT OF POLICE BADAUN
May 17, 2002
GANGADHAR AND DHARNIDHAR Vs. CHAMPA DEVI
September 4, 2002
GANGESH FERTILIZERS AND CHEMICALS LTD Vs. STATE OF ALLAHABAD
February 18, 2002
GANGOTRI SAHKARI AVAS SAMITI LTD Vs. PUSHPA SAHKARI AVAS SAMITI LTD
January 10, 2002
GANI MASTER Vs. DISTRICT JUDGE VARANASI
May 9, 2002
GANI MASTER Vs. DISTRICT JUDGE VARANASI
September 5, 2002
GAON SABHA Vs. DEPUTY DIRECTOR OF CONSOLIDATION C R O BASTI
December 3, 2002
GARIBI Vs. STATE OF UTTAR PRADESH
September 13, 2002
GAUHAR ALI Vs. DISTRICT JUDGE BALLIA
August 20, 2002
GAUR HARI YADUPATI SINGHANIA Vs. COMMISSIONER OF WEALTH TAX
December 11, 2002
GAURI NATH Vs. STATE OF U P
April 25, 2002
GAURI SHANKER Vs. DISTRICT JUDGE MAHARAJGANJ
February 13, 2002
GAURI SHANKER Vs. STATE OF U P
October 11, 2002
GAURVI SHARMA Vs. DINESH CHANDRA GUPTA
September 6, 2002
GAYA PRASAD AND THREE Vs. STATE OF U P
October 25, 2002
GAYA PRASAD PANDEY Vs. CHIEF CONTROLLING REVENUE AUTHORITY ALLAHABAD
October 4, 2002
GAYATRI PRASAD TIWARI; JAMAL AHMAD Vs. STATE OF U P
October 31, 2002
GEETA Vs. STATE OF U P
November 12, 2002
GEETA DEVI Vs. STATE OF U P
October 10, 2002
GENDAN LAL PAL Vs. LABOUR COURT
October 8, 2002
GENERAL MANAGER MODIPON FIBRE CO Vs. NARENDRA PAL GAHLOT
November 15, 2002
GHAMARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
November 22, 2002
GHAMARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION BALLIA
September 22, 2002
GHANSHYAM Vs. OM SINGH DESHWAL MANAGING DIRECTOR U P BUNDELKHAND VIKAS NIGAMLTD
September 18, 2002
GHAZIABAD DEVELOPMENT AUTHORITY Vs. ASHA PUSHP VIHAR AWAS SAMITI
October 3, 2002
GHAZIABAD DEVELOPMENT AUTHORITY Vs. ASHA PUSP VIHAR AWAS SAMITI
October 10, 2002
GHAZIABAD DEVELOPMENT AUTHORITY Vs. MAHBOOB ALI
October 9, 2002
GHAZIABAD DEVELOPMENT AUTHORITY Vs. UMESH CHAND
March 5, 2002
GIRIJA SHANKER TRIVEDI Vs. VTH ADDITIONAL DISTRICT JUDGE KANPUR
April 5, 2002
GIRISH CHAND GUPTA ALIAS RAM BABU Vs. STATE OF U P
August 28, 2002
GIRJESH KUMAR SAXENA Vs. DIRECTOR OF HIGHER EDUCATION U P ALLAHABAD
May 23, 2002
GLEXO INDIA LTD Vs. STATE OF U P
February 2, 2002
GOBARDHAN Vs. STATE OF U P
August 5, 2002
GOKUL Vs. STATE OF UTTAR PRADESH
October 26, 2002
Gokul Dairy (M/s.) and others Vs. State of U.P. and others
April 18, 2002
GOKUL DAIRY ALLAHABAD Vs. STATE OF UTTAR PRADESH
January 3, 2002
GOKUL PRASAD Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE ALLAHABAD
December 17, 2002
GOKUL PRASAD MISHRA Vs. UPPER MUKHYA ADHIKARI ZILA PARISHAD LALITPUR
April 11, 2002
GOKULA PRASAD TIWARI Vs. STATE OF U P
November 27, 2002
GOMTI DEVI GUPTA Vs. SURYA PRAKASH GUPTA
September 20, 2002
GOPAL JI Vs. CHIEF MEDICAL OFFICER ALLAHABAD
August 13, 2002
GOPAL LAL Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE
July 23, 2002
GOPALI Vs. DY. DIRECTOR OF CONSOLIDATION AND ANOTHER
January 9, 2002
GOPI KRISHNA SRIVASTAVA Vs. DEPUTY HOUSING COMMISSIONER DEPUTY REGISTRAR UTTAR PRADESH AWAS EVAM VIKAS PARISHAD
January 10, 2002
GORE LAL Vs. STATE OF U P
July 31, 2002
GOVARDHAN DAS AGARWAL Vs. VTH ADDL DISTRICT JUDGE JHANSI
August 7, 2002
GOVIND BALLABH JOSHI Vs. STATE BANK OF INDIA
January 8, 2002
GOVIND PRASAD Vs. RENT CONTROL AND EVICTION OFFICER
March 22, 2002
GOVIND PRASAD GUPTA Vs. MANAGING DIRECTOR U P STATE FINANCIAL CORPORATION
July 23, 2002
GREENFIELD CORPORATION LTD Vs. U P FINANCIAL CORPORATION
May 14, 2002
GULAB Vs. BOARD OF REVENUE
March 16, 2002
GULAB CHAND UPADHYAYA Vs. STATE OF UTTAR PRADESH
February 20, 2002
GULAB SINGH Vs. IIIRD ADDITIONAL DISTRICT JUDGE
October 31, 2002
GUPTA GRAIN MERCHANT Vs. COMMISSIONER OF TRADE TAX
April 30, 2002
GUPTA NATIONAL RADIOS AND ELECTRIC HOUSE Vs. SAGARMAL ARORA
November 16, 2002
GURCHARAN INDUSTRIAL WORKS Vs. UNION OF INDIA
November 15, 2002
GURCHARAN SINGH Vs. STATE OF UTTAR PRADESH
May 23, 2002
Gurmeet Singh Vs. Harvinder Singh/State
June 27, 2002
GURUKESH BABU Vs. STATE OF U P
November 23, 2002
GYAN PRAKASH Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
February 28, 2002
GYAN PRAKASH SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD BENCH
April 24, 2002
GYAN PRAKASH SINGH Vs. STATE OF U P
August 21, 2002
GYAN SINGH Vs. STATE OF U P
August 26, 2002
GYAN SINGH Vs. ALLAHABAD UNIVERSITY
September 11, 2002
GYAN SINGH Vs. STATE OF U.P. AND OTHERS
March 15, 2002
GYANENDRA PRATAP SINGH Vs. UNION OF INDIA
April 24, 2002
GYANENDRA PRATAP SINGH Vs. UNION OF INDIA
April 23, 2002
H K OBERAI Vs. UNION OF INDIA UOI
March 20, 2002
H N SINGH Vs. CHAIRMAN U P STATE TEXTILE CORPORATION LTD
January 18, 2002
HABIB Vs. STATE OF U P
February 15, 2002
HABIBUR REHMAN Vs. ADDITIONAL JUDGE SMALL CAUSES PRESCRIBED AUTHORITY ALLAHABAD
April 8, 2002
HAFIZ ABDULLAH Vs. AKBAR ALI
September 20, 2002
HAFIZULLA Vs. STATE
December 13, 2002
HAKIM JI BRICK INDUSTRIES Vs. STATE OF U P
September 25, 2002
HAMIR DEO MINERALS Vs. CHIEF CONTROLLING REVENUE AUTHORITY ALLAHABAD
October 1, 2002
HANEEF Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
July 17, 2002
HANUMAN PRASAD VERMA Vs. STATE OF U P
February 20, 2002
HANUMANT LAL TRIPATHI Vs. ADDITIONAL DISTRICT JUDGE SHAHJAHANPUR
November 19, 2002
HAR PIARI DEVI GUPTA Vs. STATE OF U P
July 5, 2002
HAR PRASAD Vs. STATE OF U P
September 25, 2002
HARE KRISHNA SHARMA Vs. U.P. PUBLIC SERVICES TRIBUNAL, (I) LUCKNOW AND OTHERS
December 9, 2002
HARENDRA PAL SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS
August 28, 2002
HARENDRA SINGH Vs. JOINT DIRECTOR OF EDUCATION GORAKHPUR
November 1, 2002
HARI BAHADUR LAKHTAKIA Vs. DISTRICT JUDGE ALLAHABAD
September 18, 2002
HARI KANT ALIAS RAJA Vs. STATE OF U P
February 15, 2002
HARI KISHUN YADAV Vs. UNION OF INDIA
December 2, 2002
HARI KRISHNA LAL Vs. ATAL BIHARI BAJPAI
January 17, 2002
HARI LAL Vs. DIRECTOR SAMAJ KALYAN
January 23, 2002
HARI OM GUPTA Vs. IIND ADDITIONAL DISTRICT JUDGE
April 5, 2002
HARI PRAKASH Vs. STATE OF U P
February 1, 2002
HARI PRAKASH SINGH @ GUDDU Vs. STATE OF U.P. AND OTHERS
July 1, 2002
HARI SHANKAR DWIVEDI Vs. U P STATE ELECTRICITY BOARD
September 18, 2002
HARI SHANKAR MISHRA Vs. COMMISSIONER JHANSI
January 21, 2002
HARIHAR MAN SINGH Vs. CHAIRMAN U P STATE ELECTRICITY BOARD
December 13, 2002
HARIHAR PRASAD Vs. LABOUR COURT VARANASI
October 23, 2002
HARIKISHAN AHUJA Vs. ADDL. DISTRICT JUDGE, BULANDSHAHR AND OTHERS
August 19, 2002
HARISH CHANDRA Vs. STATE OF UTTAR PRADESH
November 29, 2002
HARISH CHANDRA Vs. CHAIRMAN U P STATE YARN COMPANY LIMITED KANPUR
November 14, 2002
HARISH CHANDRA AND OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
January 10, 2002
HARISH CHANDRA GOYAL Vs. VIIITH ADDITIONAL DISTRICT JUDGE AGRA
October 31, 2002
HARISH CHANDRA SINGH Vs. STATE OF U P
April 2, 2002
HARISH CHANDRA SINGH ALIASIPSALIAS Vs. UNION OF INDIA
April 11, 2002
HARISH CHANDRA TIWARI Vs. BAIJU
January 8, 2002
HARISHCHAND Vs. DISTRICT JUDGE
August 8, 2002
HARMEET KAUR Vs. ASHOK KUMAR AND OTHERS
December 20, 2002
HARNAM SINGH Vs. RAFIQ HUSSAIN
January 21, 2002
HARWINDRA KUMAR Vs. CHIEF ENGINEER KARMIK U P JAL NIGAM LUCKNOW
March 20, 2002
HASINA BIBI Vs. VITH ADDITIONAL DISTRICT JUDGE ALLAHABAD
December 9, 2002
HAZI NASIRULLAH Vs. STATE OF U P
January 15, 2002
HAZZEE Vs. PRESCRIBED AUTHORITY UNDER PANCHAYAT RAJ ACT/UP ZILA ADHIKARI
November 22, 2002
HEERA LAL Vs. REGIONAL MANAGER U P S R T C AGRA
October 11, 2002
HEINZ INDIA PVT LTD Vs. DEPUTY COMMISSIONER OF C EX
April 26, 2002
HEM LATA AGARWAL Vs. DISTRICT INSPECTOR OF SCHOOLS
December 19, 2002
HEMRAJ SINGH Vs. STATE OF U P
October 10, 2002
HET RAM Vs. DY GENERAL MANAGER U P S R T C
August 21, 2002
HIND LAMP LIMITED Vs. DEPUTY LABOUR COMMR
May 6, 2002
HINDUSTAN AERONAUTICS LIMITED Vs. PRESIDING OFFICER LABOUR COURT II KANPUR
October 11, 2002
HIRA LAL Vs. DISTRICT JUDGE
August 7, 2002
HIRA LAL ARORA Vs. XTH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
May 14, 2002
HOTEL THE LAND MARK EMPLOYEES UNION Vs. U P REGISTRAR OF TRADE UNIONS
January 10, 2002
HOTI LAL AND Vs. STATE OF UTTAR PRADESH
May 10, 2002
HOTI LAL AND OTHERS Vs. ADDL. COMMISSIONER, AGRA DIVISION, AGRA
August 5, 2002
HOTILAL Vs. STATE OF UTTAR PRADESH
May 16, 2002
I G SHOES PRIVATE LIMITED Vs. COMMISSIONER OF TRADE TAX
August 16, 2002
I T C LTD Vs. STATE OF U P
October 23, 2002
I T I LTD Vs. UNION OF INDIA UOI
August 27, 2002
ICICI BANK LTD Vs. SIDCO LEATHERS LTD
May 24, 2002
IDRISH Vs. SECRETARY MINISTRY OF HOME AFFAIRS G O I
April 18, 2002
IFTIKHAR KHAN Vs. STATE OF U P
February 4, 2002
IMARANUL HAQ ALIAS PAPPOO Vs. UNION OF INDIA AND OTHERS
May 24, 2002
IMRAN ALI Vs. RAKISH SINGH
November 29, 2002
INAM Vs. STATE OF U P
April 26, 2002
INDERPAL Vs. STATE OF U P
January 10, 2002
INDERPAL ; PUTTI LAL Vs. STATE OF U P
October 1, 2002
INDERPAL AND Vs. STATE OF UTTAR PRADESH
January 10, 2002
INDIAN OVERSEAS BANK Vs. VIIITH ADDITIONAL DISTRICT JUDGE MUZAFFARNAGAR
March 8, 2002
INDIAN TRADING COMPANY Vs. COMMISSIONER OF TRADE TAX
May 16, 2002
INDIRA AGNIHOTRI KUMARI Vs. AGRA UNIVERSITY
August 28, 2002
INDRA DEV TIWARI Vs. CHANCELLOR, NARENDRA DEV UNIVERSITY OF AGRICULTURE AND TECHNOLOGY AND ORS.
October 3, 2002
INDRA KUMAR SHUKLA Vs. ZILA BASIC SHIKSHA ADHIKARI JAUNPUR
February 11, 2002
INDRAPAL AND SURESH KUMAR Vs. UPZILADHIKARI SUBDIVISIONAL OFFICER
September 4, 2002
INDRAPAL SINGH Vs. STATE OF U P
December 9, 2002
INDRASAN Vs. STATE OF U P
April 16, 2002
INDU TRIPATHI Vs. DIRECTOR OF EDUCATION MADHYAMIC ALLAHABAD
May 24, 2002
INERMAN Vs. ADDITIONAL COMMISSIONER
August 14, 2002
INTERPRETATION OF SECTON 201 U P L R ACT Vs. STATE
August 8, 2002
IQBAL AHMAD ASSISTANT TEACHER Vs. DISTRICT INSPECTOR OF SCHOOLS
August 27, 2002
IQBAL HUSAIN Vs. DISTRICT JUDGE MORADABAD
September 24, 2002
IQBAL HUSSAIN Vs. DISTRICT MAGISTRATE BUDAUN
October 30, 2002
Islam Vs. Baur
April 2, 2002
ISRAIL Vs. STATE O
April 9, 2002
ISRAR Vs. STATE OF U.P., THROUGH THE COLLECTOR, MEERUT AND O
January 21, 2002
ISRAR AHMAD Vs. TEHSILDAR SADAR MUZAFFARNAGAR
March 15, 2002
ISRAR AHMAD S O SHAFIK AHMAD KURESHI Vs. STATE OF UTTAR PRADESH
September 5, 2002
IST ADDITIONAL DISTRICT JUDGE ARBITRATOR KIRAN SINGH MAHENDER Vs. UNION OF INDIA UOIUNION OF INDIA UOI
May 22, 2002
J B KATARIYA Vs. STATE OF U P
February 14, 2002
J D POLYMERS LTD Vs. STATE OF ALLAHABAD
January 28, 2002
J P KULSRESHTHA Vs. STATE OF U P
May 10, 2002
J S BANSAL Vs. UNION OF INDIA
September 10, 2002
J S M CONSTRUCTION CO Vs. UNION OF INDIA UOI
December 2, 2002
JABBAR TAILOR MASTER Vs. DISTRICT JUDGE VARANASI
March 18, 2002
JAG PAL SINGH BHATT Vs. STATE OF U P
February 1, 2002
JAGANNATH Vs. STATE OF UTTAR PRADESH
November 19, 2002
JAGAT MOHAN MISHRA Vs. STATE OF U P
October 1, 2002
JAGAT NARAIN Vs. DISTRICT JUDGE MAINPURI
August 16, 2002
JAGDEO SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BALLIA
February 13, 2002
JAGDISH Vs. DISTRICT JUDGE
November 25, 2002
JAGDISH Vs. DISTRICT JUDGE KANPUR
January 23, 2002
JAGDISH CHANDRA Vs. ARVIND SINGH
October 8, 2002
JAGDISH PRASAD Vs. STATE OF U.P. AND ANOTHER
November 21, 2002
JAGDISH SINGH Vs. BOARD OF REVENUE, U.P. ALLAHABAD AND OTHERS
October 31, 2002
JAGDISH SINGH Vs. ADDITIONAL DISTRICT MAGISTRATE F/R/DEPUTY DIRECTOR OF CONSOLIDATION MAHARAJGANJ
October 1, 2002
JAI HIND BOTTLING COMPANY P LTD Vs. COMMR APPEALS C EX
August 7, 2002
JAI KARAN Vs. STATE OF UTTAR PRADESH
August 7, 2002
JAI NANDINI ALIAS NANDINI Vs. LIFE INSURANCE CORPORATION OF INDIA
April 11, 2002
JAI NARAIN Vs. STATE OF UTTAR PRADESH
August 14, 2002
JAI NARAIN AGRAWAL Vs. RENT CONTROL AND EVICTION OFFICER
May 9, 2002
JAI NARAIN DUBEY Vs. DIRECTOR OF EDUCATION
July 31, 2002
JAI NARAIN RATHORE Vs. STATE OF U P
October 25, 2002
JAI PRAKASH Vs. GULAB SINGH RATHOR
January 15, 2002
JAI PRAKASH Vs. DISTRICT MAGISTRATE COLLECTOR CHANDAULI
September 22, 2002
JAI PRAKASH KASANA Vs. STATE OF U P
February 27, 2002
JAI PRAKASH RAI Vs. STATE OF U P
January 17, 2002
JAI SHANKAR TRIPATHI Vs. COMMANDANT RAILWAY PROTECTION FORCE
October 11, 2002
JAI SINGH Vs. SHAKUNTALA
March 14, 2002
JAI SINGH YADAV Vs. UNION OF INDIA
December 5, 2002
JAIKARAN Vs. STATE OF U P
February 14, 2002
JAISI RAM Vs. STATE OF U P
July 31, 2002
JALAN CASTINGS ALIASPVT ALIAS LTD Vs. CENTRAL EXCISE AND GOLD ALIASCONTROLALIAS APPELLATE TRIBUNAL ALIASCEGATALIAS NEW DELHI
March 21, 2002
JALIL Vs. STATE OF U P
February 1, 2002
JAMAL Vs. IQBAL
November 12, 2002
JAMIL AHMED Vs. INDUSTRIAL DEVELOPMENT COMMISSIONER AND PRINCIPAL SECRETARY
July 3, 2002
JAMILUDDIN Vs. SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE
November 13, 2002
JAMIRUDDIN Vs. DISTRICT MAGISTRATE
October 28, 2002
JAMUNA MARKETING PVT LTD Vs. BHARAT SANCHAR NIGAM LTD
November 13, 2002
JAMUNA PRASAD Vs. STATE OF UTTAR PRADESH
January 21, 2002
Jan Mohammad Vs. Baboo Lal
May 21, 2002
JANARDAN PRASAD RAI Vs. DISTRICT INSPECTOR OF SCHOOLS BALLIA
April 26, 2002
JANRAIL SINGH Vs. JOINT DIRECTOR OF CONSOLIDATION AND OTHERS
January 22, 2002
JANTA INTER COLLEGE Vs. STATE OF U.P.
August 13, 2002
Jarnail Singh Vs. State
May 20, 2002
JAY PRAKASH MISHRA Vs. STATE OF U P
April 30, 2002
JAY SHIV KUSHWAHA Vs. UNION OF INDIA
April 19, 2002
JEEVAN JI MEHROTRA Vs. APPROPRIATE AUTHORITY
September 12, 2002
Jhamman/Ulfat Rai Vs. Ulfat Rai/Jhamman
October 31, 2002
JHAPSE Vs. SITA RAM
April 22, 2002
JHARKHANDEY SINGH Vs. ADDITIONAL DIRECTOR OF EDUCATION SECONDARY
May 23, 2002
JHINKOO Vs. STATE OF U P
May 9, 2002
JHURI SINGH Vs. RAM KUMAR SINGH
April 10, 2002
JITENDRA KUMAR Vs. STATE OF U P
January 8, 2002
JITENDRA KUMAR Vs. RENT CONTROL AND EVICTION OFFICER
January 31, 2002
JITENDRA SINGH KUSHWAHA Vs. SEVENTH ADDL. CHIEF METROPOLITAN MAGISTRATE, KANPUR NAGAR AND ANOTHER
July 31, 2002
JITENDRA SRIVASTAVA Vs. UNION OF INDIA UOI
April 17, 2002
JIYA LAL PANDEY Vs. COMMANDANT R P F N R LUCKNOW
January 4, 2002
JOGENDRA PAL SINGH Vs. SUPERINTENDENT OF POST OFFICERS AGRA DIVISION AGRA
April 11, 2002
JUMMAN KHAN Vs. STATE OF U P
July 19, 2002
JWALA SINGH KANCHHI Vs. STATE OF UTTAR PRADESH
September 30, 2002
K B JEWELLERS AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 28, 2002
K K DUTTA Vs. MANAGING DIRECTOR U P COOPERATIVE SPINNING MILLS FEDERATION LTD
January 9, 2002
K K KAMANI Vs. MOTILAL PADAMPAT UDYOG LTD
January 18, 2002
Kadeer Husain Vs. Munni Begum
March 19, 2002
KAILASH CHAND JAIN Vs. U P FINANCIAL CORPORATION
July 19, 2002
KAILASH CHAND SINGHAL Vs. KRISHNA JANAM ASTHAN MATHURA
December 13, 2002
KAILASH MILLS Vs. COMMISSIONER OF INCOME TAX
December 11, 2002
KAILASH NARAIN Vs. STATE OF U P
April 15, 2002
KAILASH NATH Vs. DISTRICT MAGISTRATE MIRZAPUR
September 13, 2002
KAILASH NATH TIWARI Vs. UNION OF INDIA
January 9, 2002
KAILASH PRAKASH YADAV Vs. VICE CHANCELLOR B H U
October 3, 2002
KAILASH SINGH Vs. ASSISTANT REGIONAL TRANSPORT OFFICER ADMINISTRATION
July 15, 2002
KALI CHARAN Vs. STATE OF U P
September 9, 2002
KALI PRASAD PATWA Vs. STATE OF U P
February 26, 2002
KALIDIN Vs. MATA PRASAD
August 26, 2002
KALIKA RAM Vs. STATE OF U P
August 1, 2002
KAMATA Vs. VTH ADDITIONAL DISTRICT JUDGE FATEHPUR
April 22, 2002
KAMESHWAR NATH MITHLESH AND OTHERS Vs. STATE OF U.P. AND OTHERS
August 20, 2002
KAMLA Vs. STATE OF U P
December 19, 2002
KAMLA DEVI KHETAN Vs. COMMISSIONER GORAKHPUR DIVISION GORAKHPUR
January 6, 2002
KAMLAKAR UPADHYA Vs. STATE OF U P
January 21, 2002
KAMLAPATI MISRA Vs. STATE OF UTTAR PRADESH
January 18, 2002
KAMLESH Vs. STATE OF U P
April 9, 2002
KAMLESH Vs. TEKCHAND
July 17, 2002
KAMLESH Vs. STATE OF UTTAR PRADESH
May 17, 2002
KAMLESH Vs. STATE OF U P
October 30, 2002
KAMRUL HAQ Vs. VITH ADDITIONAL DISTRICT JUDGE, GORAKHPUR AND OTHERS
August 6, 2002
KAMTA Vs. STATE
September 2, 2002
KAMTA PRASAD Vs. DISTRICT JUDGE
August 21, 2002
KAMTA PRASAD AND ANOTHER Vs. XVTH ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND ANOTHER
August 27, 2002
KANEEZ HASRAT UL NISA Vs. CHIEF ENGINEER U P POWER CORPORATION LTD
October 29, 2002
KANGAL Vs. ATWARIYA DEVI
January 7, 2002
KANHAIYA LAL Vs. TOWN EDUCATION SOCIETY
August 1, 2002
KANHAIYA LAL Vs. VISWANATH PRASAD
September 17, 2002
KANISHKA PANDEY Vs. SETH ANANDRAM JAIPURIA SCHOOL
September 3, 2002
KANPUR GAS AND ALLIED AGENCIES Vs. RADHA KISHAN TEMPLE TRUST
October 9, 2002
KANSA ALIAS KANSRAJ Vs. STATE OF UTTAR PRADESH
February 1, 2002
KANT Vs. STATE OF UTTAR PRADESH
October 31, 2002
KAPIL GUPTA Vs. MADHYAMIC SHIKSHA PARISHAD
October 9, 2002
KAPIL KUMAR Vs. STATE OF U P
December 3, 2002
KARAN SINGH Vs. DY DIRECTOR OF CONSOLIDATION ALIGARH
November 23, 2002
KARAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALIGARH
September 23, 2002
KARESHPAL ALIAS BILLU Vs. DISTRICT MAGISTRATE MEERUT
January 25, 2002
KARIYA ALIAS LAHARI PRASAD Vs. STATE OF U P
November 14, 2002
KASHFUL HUDA Vs. ADDITIONAL DISTRICT JUDGE COURT NO 2
October 28, 2002
KASHI PRASAD MISHRA Vs. DEPUTY GENERAL MANAGER CENTRAL ZONE U P S R T C
October 25, 2002
KATWARU Vs. SPECIAL SECRETARY INDUSTRIAL DEVELOPMENT ANUBHAG U P GOVT
January 11, 2002
KAVINDRA KUMAR Vs. DEPUTY INSPECTOR GENERAL OF POLICE MORADABAD
October 31, 2002
KESHAV PRASAD LAL Vs. STATE OF U P
March 14, 2002
KESHAV PRASAD PATHAK Vs. STATE OF U P
April 9, 2002
KESHAV PRASAD TIWARI Vs. MARWARI INTERMEDIATE COLLEGE ALIAS MAHARAJA AGRASEN INTER COLLEGE
August 27, 2002
KESHAV SINGH Vs. UNION OF INDIA
July 16, 2002
KETUKA Vs. MATHURA
July 31, 2002
KHADERU Vs. BOARD OF REVENUE, ALLAHABAD AND OTHERS
July 29, 2002
KHAIRATI Vs. DIVISIONAL COMMISSIONER MEERUT DIVISION MEERUT
January 24, 2002
KHAITAN FERTILIZERS ALIASA UNIT OF RAMPUR FERTILIZERS LTD Vs. DY LABOUR COMMISSIONER MORADABAD
October 31, 2002
KHALID MUKHTAR Vs. BUCKEYE BATTERIES PRIVATE LTD
March 19, 2002
KHALIL USMANI Vs. TRADE TAX TRIBUNAL BENCH II AGRA
August 16, 2002
KHALILUR RAHMAN Vs. NOOR JAHAN ALIAS NOORI
December 3, 2002
KHANDELWAL CEMENTS LIMITED Vs. CEGAT AND CCE
April 29, 2002
KHEM RAJ AND OTHERS Vs. ADDL. DIRECTOR CONSOLIDATION, HAMIRPUR AND OTHERS
February 27, 2002
KHEMA AND OTHERS Vs. STATE OF U.P. AND OTHERS
February 20, 2002
KHEWA RAM BAJPEYEE Vs. RENT CONTROL AND EVICTION OFFICER ADDITIONAL CITY MAGISTRATE-1ST KANPUR NAGAR
April 1, 2002
KHUBI RAM Vs. IVTH ADDITIONAL DISTRICT JUDGE JHANSI
September 13, 2002
KHUSHI RAM Vs. ADHISHASHI ABHIYANTA
July 17, 2002
KIRAN BALA VERMA Vs. STATE OF U P
February 13, 2002
KISAN CO OP SUGAR FACTORY LTD Vs. STATE OF U P
June 26, 2002
KISAN MINI MODERN RICE MILL AND FOODS Vs. SECRETARY KRISHI UTPADAN MANDI SAMITI
October 9, 2002
KISAN SAHKARI CHINI MILLSLTD Vs. PRESIDING OFFICER LABOUR COURT GORAKHPUR
October 11, 2002
KISHAN Vs. DIVISIONAL COMMISSIONER AGRA
January 31, 2002
KISHAN LAL Vs. RADHEY SHYAM
February 14, 2002
KISHAN SEWA SAHKARI SAMITI LTD. Vs. DISTRICT MAGISTRATE/LICENSING OFFICER, COLD STORAGES, FAIZABAD AND OTHERS
September 11, 2002
KISHORA ALIAS DEEPA Vs. DY. DIRECTOR OF CONSOLIDATION, KUSHINAGAR AND OTHE
January 9, 2002
KISHORI LAL AGARWAL Vs. RAM CHANDRA SINDHI
May 23, 2002
KISHORI PRASAD Vs. IIIRD ADDITIONAL DISTRICT JUDGE VARANASI
October 30, 2002
KISHWAR JAHAN Vs. STATE OF U P
October 26, 2002
KM ARCHANA GUPTA Vs. JOINT DIRECTOR OF EDUCATION BAREILLY
May 7, 2002
KM MANI PANDEY Vs. COMMITTEE OF MANAGEMENT RAJA RAM MAHILA INTER COLLEGE
July 31, 2002
KM MONICA KUMAR Vs. CHOWDHURY CHARAN SINGH UNIVERSITY MEERUT
March 4, 2002
KM NOKHA Vs. STATE
October 28, 2002
KM PALLAI GUPTA Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION
October 9, 2002
KM REKHA RANI Vs. DEPUTY DIRECTOR OF EDUCATION
August 14, 2002
KM. MEENA SHARMA Vs. SECRETARY, MADHYAMIK SHIKSHA PARISHAD
September 16, 2002
KOMAL SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS AGRA
October 11, 2002
KR OM AUTAR Vs. DISTRICT COMMANDANT HOME GUARD
July 8, 2002
KRIPAL PURI Vs. DISTRICT CANE OFFICER
August 19, 2002
KRISHI UTPADAN MANDI SAMITI Vs. OM PRAKASH
September 4, 2002
KRISHI UTPADAN MANDI SAMITI Vs. HEINZ INDIALTD
February 18, 2002
KRISHI UTPADAN MANDI SAMITI ALIGARH Vs. HEINZ INDIA LIMITED
April 24, 2002
KRISHNA AVATAR Vs. VIMLA
October 23, 2002
KRISHNA DEVI Vs. ADDITIONAL DISTRICT JUDGE
July 5, 2002
KRISHNA KANT TIWARI Vs. STATE OF U P
January 8, 2002
KRISHNA KANT TRIVEDI Vs. STATE OF U P
May 10, 2002
KRISHNA KANTI Vs. DISTRICT JUDGE SHRAWASTI
August 26, 2002
KRISHNA KUMAR Vs. SPECIAL JUDGE ADDITIONAL DISTRICT JUDGE PILIBHIT
March 8, 2002
KRISHNA KUMAR Vs. CHAMPA DEVI
August 27, 2002
KRISHNA KUMAR PANDEY Vs. REGIONAL MANAGER U P S R T C ALLAHABAD
August 12, 2002
KRISHNA KUMAR UPADHYAYA Vs. STATE OF UTTAR PRADESH
May 15, 2002
KRISHNA MASTER Vs. STATE OF UTTAR PRADESH
April 12, 2002
KRISHNA MOHINI SAXENA Vs. U P MADHYAMIC SIKSHA SEVA CHAYAN BOARD ALLAHABAD
May 15, 2002
KRISHNA MURARI Vs. IIIRD ADDITIONAL DISTRICT AND SESSIONS JUDGE
May 2, 2002
KRISHNA RAJ Vs. STATE
July 10, 2002
KRISHNA RICE AND DAL MILL Vs. FOOD COMMISSIONER FOOD SECRETARY
July 5, 2002
KRISHNA SWAROOP SRIVASTAVA Vs. SENIOR SUPERINTENDENT OF POLICE KANPUR NAGAR
May 17, 2002
KULDEEP @ KALLU Vs. STATE OF U.P.
March 11, 2002
KULDEEP CHAND KAPOOR Vs. STATE OF U P
March 20, 2002
KULDEEP SINGH Vs. BOARD OF REVENUE, ALLAHABAD AND OTHERS
July 9, 2002
KUMAR GANDHRVA Vs. PRINCIPAL M M M ENGG COLLEGE GORAKHPUR
December 4, 2002
KUMKUM SAXENA Vs. SESSIONS JUDGE RAMPUR
September 17, 2002
KUNDAN COLD STORAGE Vs. LICENSING OFFICER FARRUKHABAD
January 28, 2002
KUNWAR BALDEVJI Vs. XITH ADDL. DISTRICT JUDGE, BULANDSHAHR AND OTHERS
September 10, 2002
KUNWAR PAL Vs. APPLICANTS V STATE OF U P
February 26, 2002
KUNWAR SACHINDER PRASAD NARAIN SINGH Vs. COMMISSIONER OF CONSOLIDATION, LUCKNOW AND OTHERS
January 8, 2002
KUNWARPAL SHARMA Vs. STATE OF U P
August 4, 2002
KUNWARPAL SHARMA Vs. STATE OF UTTAR PRADESH
September 4, 2002
KUSHAL Vs. STATE OF UTTAR PRADESH
November 29, 2002
KUSUM BHARVAWA AND OTHERS Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE (COURT NO. 10), KANPUR NAGAR AND OTHERS
May 22, 2002
KUSUM LATA UJALAYAN Vs. JOINT DIRECTOR OF EDUCATION
August 8, 2002
LACHCHHU Vs. STATE OF UTTAR PRADESH
September 6, 2002
LADY DR NIRMAL KUSHWAHA Vs. KAILASHNATH AGARWAL
February 14, 2002
LAKHAN SINGH Vs. SUB DIVISIONAL MAGISTRATE
October 28, 2002
LAKHAN SINGH Vs. STATE OF U.P.
September 5, 2002
LAKSHMI NARAYAN SHUKLA Vs. JOINT DIRECTOR OF EDUCATION BASTI
January 22, 2002
LAL BAHADUR Vs. STATE OF U P
February 25, 2002
LAL BAHADUR Vs. IIND ADDL MUNSIF FATEHPUR
April 26, 2002
LAL BAHADUR Vs. KRISHI UTPADAN MANDI SAMITI
October 26, 2002
LAL CHANDRA Vs. STATE OF U P
July 24, 2002
LAL CHANDRA Vs. VICE CHANCELLOR ALLAHABAD UNIVERSITY
April 2, 2002
LAL DHARI YADAV Vs. REGIONAL MANAGER U P S R T C
August 28, 2002
LAL JI YADAV ALIAS LALIT KUMAR Vs. STATE OF U P
December 16, 2002
LAL MOHAMMAD Vs. INDIAN RAILWAY CONSTRUCTION CO LTD
May 17, 2002
LAL MOHAN MINOR Vs. STATE OF U P
February 13, 2002
LAL SINGH AND ANOTHER Vs. D.D.C. AND OTHERS
October 4, 2002
LALJI SHUKLA Vs. ELECTION COMMISSION OF INDIA
January 16, 2002
LALJI SINGH YADAV Vs. PRESIDING OFFICER LABOUR COURT
October 4, 2002
LALLAN Vs. SPECIAL JUDGE JAUNPUR
October 9, 2002
LALLAN GOSWAMI ALIAS AJAYNATH GOSWAMI Vs. SUPERINTENDENT CENTRAL JAIL NAINI ALLAHABAD
September 30, 2002
LALLAN RAI Vs. STATE OF UTTAR PRADESH
March 20, 2002
LALLU Vs. STATE OF U P
August 26, 2002
LALOO KASHYAP Vs. J K CHEMICALS AND FERTILIZERS FACTORY
November 13, 2002
LALTA PRASAD Vs. STATE OF U P
November 14, 2002
LALTI DEVI Vs. COMMISSIONER GORAKHPUR
October 31, 2002
LATOARI SINGH Vs. CHAIRMAN ALIAGARH GRAMIN BANK ALIAGARH
February 3, 2002
LATOORI SINGH Vs. CHAIRMAN ALIGARH GRAMIN BANK
December 3, 2002
LAWYERS CO OPERATIVE HOUSING SOCIETY LTD Vs. KRISHNA GRIH NIRMAN SAMITI LTD
August 14, 2002
LAXMAN KUMAR GUPTA Vs. STATE OF U P
May 20, 2002
LAXMI CHAND Vs. IST ADDITIONAL DISTRICT JUDGE MUZAFFARNAGAR
April 16, 2002
LAXMI DEVI (SMT.) Vs. VITH ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
March 15, 2002
LAXMI SHANKER MISRA Vs. DISTRICT INSPECTOR OF SCHOOLS
September 27, 2002
LAXMI SHANKER PATHAK Vs. DISTRICT INSPECTOR OF SCHOOLS
May 24, 2002
LAXMIRATTAN COTTON MILLS Vs. LABOUR COURT IV U P KANPUR
February 1, 2002
LILY CHEMICALS P LTD Vs. CHAIRPERSON DEBTS RECOVERY APPELLATE TRIBUNAL ALLAHABAD
January 18, 2002
LT CO V S CHHANKER IC 38789 P Vs. UNION OF INDIA
September 26, 2002
LT COL T S PANCH NAND RAI Vs. UNION OF INDIA UOI
January 2, 2002
LUKMAN Vs. STATE OF U P
June 3, 2002
M D CHAUHAN Vs. STATE OF U P
May 20, 2002
M L CHAURASIA Vs. C V INNES
July 11, 2002
M L SIKARIA Vs. STATE OF U P
December 7, 2002
M S CARBIDE AND CHEMICALS LTD Vs. STATE
April 5, 2002
M/S NAVEEN GUN HOUSE Vs. UNION OF INDIA
December 13, 2002
M/S PEE MEDICA Vs. PRESIDING OFFICER LABOUR COURT AGRA
October 4, 2002
M/S. RAKESH AND COMPANY AND OTHERS Vs. ADDL. DISTRICT JUDGE, MEERUT AND ANOTHER
February 7, 2002
MADAN GOPAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BANDA AND OTHERS
January 1, 2002
MADAN MOHAN DAMMAMAL TRUST SOCIETY Vs. AKHIL BHARTIYA VIDYARTHI PARISHAD
December 17, 2002
MADAN PATHAK Vs. CHIEF SECURITY COMMISSIONER E R GORAKHPUR
October 26, 2002
MADANLAL GUPTA Vs. FOOD CORPORATION OF INDIA
December 3, 2002
MADARSA ARABIA MISBAHUL ULOOM AHMAD NAGAR RAMPUR Vs. ASST REGISTRAR FIRMS SOCIETIES CHITS
September 10, 2002
MADHAV PANDEY Vs. BOARD OF REVENUE
March 8, 2002
MADHAVAN PILLAI GOPINATHAN NAIR Vs. SUBBAYYAN CHETTIAR KARTHIKAYAN
July 11, 2002
MADHURI TRIPATHI SMT Vs. DISTRICT INSPECTOR OF SCHOOLS
February 8, 2002
MAGARSEN Vs. STATE OF U P
January 21, 2002
MAHABIR PRASAD PATHAK Vs. LABOUR COURT
July 25, 2002
MAHAK SINGH Vs. PRESIDING OFFICER LABOUR COURT
January 30, 2002
MAHANAND NATH TRIPATHI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS
August 13, 2002
MAHANAND SINGH Vs. DISTRICT MAGISTRATE SONEBHADRA
October 3, 2002
MAHANT PRASAD SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS FATEHPUR
January 11, 2002
MAHAVIR SINGH MALIK Vs. STATE OF U P
August 28, 2002
MAHBOOB ALI Vs. SUPDT DISTRICT JAIL
February 6, 2002
MAHENDRA KUMAR Vs. DISTRICT MAGISTRATE
September 11, 2002
MAHENDRA NARAIN SINGH Vs. VARANASI DEVELOPMENT AUTHORITY
December 13, 2002
MAHENDRA PAL SHARMA Vs. STATE OF UTTAR PRADESH
September 25, 2002
MAHENDRA SINGH Vs. STATE OF U P
September 4, 2002
MAHENDRA SINGH Vs. STATE OF U P
April 11, 2002
MAHESH Vs. STATE OF UTTAR PRADESH
February 20, 2002
MAHESH CHAND Vs. STATE OF U P
January 7, 2002
MAHESH CHANDRA SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS GHAZIABAD
October 4, 2002
MAHESH KUMAR SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS MATHURA
March 21, 2002
MAHESH LAL Vs. UNION OF INDIA
August 27, 2002
MAHESH TIWARI Vs. STATE OF UTTAR PRADESH
January 23, 2002
MAHFOOZ AHMAD Vs. KISHAN LAL JUNEJA AND OTHERS
October 8, 2002
MAHIPAL SINGH YADAV Vs. STATE OF U P
January 9, 2002
MAJEED Vs. STATE
November 14, 2002
MAJNOO Vs. TARA CHAND
December 12, 2002
MAKKHAN LAL JAISWAL Vs. EXECUTIVE ENGINEER I AND PLANNING DIVISION ALLAHABAD
January 8, 2002
MALKA BEGUM Vs. STATE OF U P
September 24, 2002
MALKHAN SINGH ALIASTHAKURALIAS Vs. DISTRICT MAGISTRATE FATEHPUR
July 19, 2002
MAN SINGH Vs. DISTRICT ASSISTANT RAGISTRAR CO OP SOCIETIES AGRA
September 18, 2002
MANAGING COMMITTEE OF GOCHAR KRISHI INTER COLLEGE Vs. U P SECONDARY EDUCATION SERVICES SELECTION BOARD ALLAHABAD
January 11, 2002
MANAWAR JAHAN Vs. REGISTRAR OF HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD
January 21, 2002
MANGALI Vs. STATE OF UTTAR PRADESH
October 4, 2002
MANGTOO RAM Vs. NAGAR SWASTHYA ADHIKARI KANPUR
September 5, 2002
MANIK RAJ Vs. STATE OF U P
September 12, 2002
MANIKESHWAR SHARMA Vs. U P BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION ALLAHABAD
September 30, 2002
MANISH KUMAR JAIN Vs. HARI BHAGWAN BANSAL
April 18, 2002
MANJEET SINGH Vs. ADDITIONAL DISTRICT JUDGE
May 13, 2002
MANJU VERMA (DR.) Vs. STATE OF U.P. AND OTHERS
January 23, 2002
MANNU GIRI Vs. GENERAL/CHIEF OF ARMY STAFF NEW DELHI
September 9, 2002
MANOHAR ALIAS RAM MANOHAR AND OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION, (JUDICIAL) AND OTHE
January 22, 2002
MANOHARLAL Vs. BHOORA
September 6, 2002
MANOJ DUBEY Vs. ELECTION COMMISSION OF INDIA
February 11, 2002
MANOJ KUMAR Vs. STATE OF U P
December 4, 2002
Manoj Kumar Vs. State of U.P.and Others
December 4, 2002
MANOJ KUMAR Vs. STATE OF U P
September 13, 2002
MANOJ KUMAR DWIVEDI Vs. STATE OF U P
September 6, 2002
MANOJ KUMAR TIWARI Vs. STATE OF U P
February 28, 2002
MANSOOR AHMAD Vs. INDUSTRIAL TRIBUNAL I U P ALLAHABAD
March 8, 2002
MANVEER SINGH Vs. STATE OF U P
October 9, 2002
MAQSOOD Vs. STATE OF U P
July 19, 2002
MARKANDEY Vs. DISTRICT JUDGE MIRZAPUR
September 16, 2002
MARKANDEY SINGH Vs. STATE OF U P
March 16, 2002
MASIH UDDIN Vs. L N MISHRA DIRECTOR TECHNICAL EDUCATION U P KANPUR
October 23, 2002
MASROOR Vs. DISTRICT JUDGE SHAHJAHANPUR
April 24, 2002
MATA CHARAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MIRZAPUR AND OTHERS
July 24, 2002
MATA SARAN Vs. COLLECTOR, SANT RAVI DAS NAGAR, BHADOHI AND OTHERS
July 8, 2002
MATHURA VISHWAKARMA Vs. STATE OF U P
January 9, 2002
MATINA KHATOON D Vs. PRESCRIBED AUTHORITY
August 9, 2002
MATSYA JIVA SAHAKARI SAMITI BELEPAR Vs. SUB DIVISIONAL OFFICER MEHADAWAL
October 8, 2002
MATSYA JIVI SAHKARI SAMITI Vs. COLLECTOR/DISTRICT MAGISTRATE, ALLAHABAD AND OTHERS
July 8, 2002
MAYA DEVI Vs. JUDGE FAMILY COURT ALLAHABAD
December 12, 2002
MAYA DEVI Vs. SPECIAL JUDGE S C S T ACT KANPUR DEHAT
January 29, 2002
MAYA RANI Vs. KUSUM KUMARI
August 1, 2002
MAYANK SRIVASTAVA Vs. INDIAN INSTITUTE OF INFORMATION TECHNOLOGY
August 8, 2002
MAYUR KATTHA INDUSTRIES Vs. STATE OF U P
January 30, 2002
MAZHAR ALAM KHAN Vs. UNION OF INDIA
December 5, 2002
MEERA Vs. STATE OF UTTAR PRADESH
August 13, 2002
Meera and Ors. Vs. State of U.P.& Ors.
August 13, 2002
MEERA KAUSHIK Vs. STATE OF U P
January 7, 2002
MEERUT DEVELOPMENT AUTHORITY, MEERUT Vs. PARSADI (SINCE DECEASED) THROUGH HIS LEGAL HEIRS AND OTHERS
September 18, 2002
MEMBER SECRETARY DIST ADMINISTRATIVE COMMITTEE U P PRIMARY AGRICULTURAL CO OPERATIVE SOCIETY CENTRALISED SERVICE CUM SECRETARY DIST CO OPERATIVE BANK LIMIED KANPUR Vs. PRESIDING OFFICER LABOUR COURT II KANPUR NAGAR
October 3, 2002
MEWA LAL Vs. STATE OF UTTAR PRADESH
September 6, 2002
MEWA LAL Vs. STATE OF U P
February 8, 2002
MIAN GULAM JELANI Vs. ALIGARH MUSLIM UNIVERSITY
January 7, 2002
MILAL GUPTA Vs. RENT CONTROL AND EVICTION OFFICER, ALIGARH
April 9, 2002
MIRJA BARKAT ALI Vs. INSPECTOR GENERAL OF POLICE ALLAHABAD
May 24, 2002
MIRZA ASIF ALI BEG Vs. DISTRICT JUDGE
July 17, 2002
MIRZA IQBAL ASHRAF Vs. THE HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD
September 18, 2002
Mishri Lal Gupta Vs. R.C.& E.O.,Aligarh
April 9, 2002
MISHRI SINGH Vs. IIIRD ADDITIONAL DISTRICT JUDGE BIJNOR
December 5, 2002
MISHRI SINGH Vs. IIIRD ADDITIONAL DISTRICT JUDGE BIJNOR
October 5, 2002
MISRI LAL Vs. DISTRICT BASIC EDUCATION OFFICER
July 19, 2002
MITHILESH GUPTA Vs. DISTRICT INSPECTOR OF SCHOOLS II KANPUR NAGAR
January 10, 2002
MOEL JOSHWA Vs. GORAKHPUR DEVELOPMENT AUTHORITY GORAKHPUR
September 23, 2002
MOH KALLU Vs. DY DIRECTOR OF CONSOLIDATION MORADABAD
January 25, 2002
MOHAMMAD HANIF Vs. NIYAT ADHIKARI LAGHOOVAD NYAYADHISH MEERUT
May 14, 2002
Mohammad Islam Vs. Jagan Lal etc.
January 16, 2002
MOHAMMAD JAMAN KHAN Vs. DISTRICT JUDGE
July 5, 2002
MOHAMMAD KHALID KHAN Vs. STATE OF U P
September 10, 2002
MOHAMMAD RAHMAN KHAN Vs. STATE OF UTTAR PRADESH
May 29, 2002
MOHAMMAD SALIM KHAN Vs. DISTRICT INSPECTOR OF SCHOOL FATEHPUR
April 16, 2002
MOHAMMAD SULEMAN Vs. STATE OF UTTAR PRADESH
March 21, 2002
MOHAMMAD USMANUL HAQ Vs. DEPUTY COLLECTOR SADAR
January 15, 2002
MOHAMMAD YAQUB Vs. U P STATE ROAD TRANSPORT CORPORATION
January 21, 2002
MOHAMMAD YAQUB Vs. VICE CHANCELLOR OF ALIGARH MUSLIM UNIVERSITY
April 15, 2002
MOHAMMED ASHRAF Vs. SUSHRI MAYAWATI CHIEF MINISTER UTTAR PRADESH
September 18, 2002
MOHAMMED SALIM KHAN Vs. DISTRICT INSPECTOR OF SCHOOLS FATEHPUR
April 16, 2002
MOHAN LAL Vs. DY. DIRECTOR OF CONSOLIDATION AND OTHERS
March 19, 2002
MOHAN LAL ARYA Vs. UNION OF INDIA
October 4, 2002
MOHAN MEAKIN BREWERIES LTD Vs. STATE OF U P
March 15, 2002
MOHAN SINGH Vs. NIRMALA SONI
October 8, 2002
MOHAN SINGH Vs. STATE OF U P
October 4, 2002
MOHAN SINGH SHARMA Vs. STATE OF U P
October 11, 2002
MOHAN SWAROOP Vs. TEHSILDAR
February 19, 2002
MOHD AKHLAQUE KHAN Vs. MANAGING DIRECTOR VARANASI MANDAL VIKAS NIGAM LTD
November 1, 2002
MOHD AMIR Vs. STATE OF U P
May 16, 2002
MOHD ARIF KHAN Vs. STATE OF U P
January 22, 2002
MOHD AYUB Vs. STATE OF U P
January 16, 2002
MOHD AYUB Vs. VIITH ADDITIONAL DISTRICT JUDGE ALLAHABAD
January 30, 2002
MOHD HAROON Vs. DISTRICT MAGISTRATE SIDDHARTH NAGAR
September 25, 2002
MOHD ILYAS AHMAD Vs. XIIITH ADDITIONAL DISTRICT JUDGE ALLAHABAD
September 26, 2002
MOHD ISLAM Vs. PRESIDING OFFICER LABOUR COURT
August 21, 2002
MOHD ISMAIL KHAN Vs. STATE OF U P
January 29, 2002
MOHD KALLU Vs. DEPUTY DIRECTOR OF CONSOLIDATION DISTRICT MORADABAD
January 25, 2002
MOHD KHALID Vs. STATE OF U P
November 30, 2002
MOHD SHAKEEL Vs. STATE OF U P
July 8, 2002
MOHD YAQUB Vs. VICECHANCELLOR OF ALIGARH MUSLIM UNIVERSITY
April 15, 2002
MOHD YUSUF ALIAS MUNDEY Vs. UNION OF INDIA
October 29, 2002
MOHD. ASLAM Vs. ALLADDEEN AND OTHERS
May 21, 2002
MOHD. FAROOQ KHAN Vs. THE STATE OF U.P. AND OTHERS
April 26, 2002
Mohd. Idrish Vs. Mohd.Rafiq
April 5, 2002
MOHD. ISHA KHAN Vs. DISTRICT INSPECTOR OF SCHOOLS, KUSHINAGAR AND ANOTHER
April 27, 2002
MOHD. ISLAM Vs. DY. DIRECTOR OF CONSOLIDATION, MORADABAD AND OTHER
April 8, 2002
MOHD. ISMAIL KHAN AND OTHERS Vs. STATE OF U.P. AND ANOTHER
January 20, 2002
MOHIT KUMAR DWIVEDI Vs. MADHYAMIK SHIKSHA PARISHAD
October 3, 2002
MOIN UDDIN Vs. IVTH ADDITIONAL DISTRICT JUDGE MATHURA
May 10, 2002
MOINUDDIN Vs. BOARD OF REVENUE U P
July 29, 2002
MONIKA OHRI Vs. AMIT MISRA AND ANOHTER
July 23, 2002
MONNET INDUSTRIES LIMITED Vs. COMMISSIONER CUSTOMS AND CENTRAL EXCISE
January 23, 2002
MOOL SHANKAR SINGH Vs. REGIONAL MANAGER PUNJAB NATIONAL BANK VARANASI
October 4, 2002
MORAD ALI Vs. UNION OF INDIA
September 17, 2002
MOTI LAL GUPTA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, ALLAHABAD
February 20, 2002
MOTI PRASAD AGRAWAL Vs. PRABANDH NIDESHAK PRADESHIYA INDUSTRIAL INVESTMENT CORPORATION OF U P LTD
August 16, 2002
MOTI PRASAD AGRAWAL Vs. PRABANDH NIDESHAK P I I C U P
July 19, 2002
MRS. VEERA GRACE DE SOUZA Vs. IVTH ADDL. DISTRICT JUDGE, MEERUT AND OTHERS
July 11, 2002
MST SAJIDA BEGUM Vs. SECRETARY BASIC EDUCATION U P
January 22, 2002
MUKESH KUMAR GUPTA Vs. UNION OF INDIA
January 11, 2002
MUKESH KUMAR SHARMA Vs. D I O S MATHURA
March 21, 2002
MUKESH SINGH Vs. BANARAS STATE BANK LTD
May 15, 2002
MUKUND LAL BANARASI LAL Vs. COMMISSIONER OF SALES TAX
November 15, 2002
MUMTAZ AHMAD KHAN Vs. STATE OF U P
July 16, 2002
MUMTAZ AHMED Vs. PAKEZA CHEMICALS
November 21, 2002
MUNESH KUMARI Vs. SHEO RAJ SINGH
August 23, 2002
MUNICIPAL BOARD CHANDPUR Vs. UNION OF INDIA
May 14, 2002
MUNNA Vs. STATE
July 19, 2002
MUNNA Vs. STATE OF U P
November 30, 2002
MUNNA LAL Vs. STATE OF UTTAR PRADESH
September 6, 2002
MUNNA LAL Vs. IIIRD ADDITIONAL DISTRICT AND SESSIONS JUDGE KANPUR
August 5, 2002
MUNNA LAL Vs. GIRISH KUMAR
March 19, 2002
MUNNA LAL AGRAWAL Vs. STATE OF U P
April 19, 2002
MUNNA LAL SONS AND CO P LTD Vs. COMMISSIONER OF TRADE TAX
July 26, 2002
MUNNI DEVI Vs. ALLAHABAD DEVELOPMENT AUTHORITY
January 23, 2002
MUNNI LAL TRIPATHI Vs. PRINCIPAL SECRETARY VIGILANCE SATARKATA ANUBHAG 3 LUCKNOW
April 17, 2002
MUNNI LAL YADAV AND OTHER Vs. DY. DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS
February 8, 2002
Murari Lal Vs. Ram Charan & Ors.
November 12, 2002
MURARI LAL Vs. IIIRD ADDL DISTRICT JUDGE KANPUR NAGAR
January 16, 2002
MURARI SHARMA Vs. STATE OF U P
July 16, 2002
MURLI COAL DEPOT Vs. COMMISSIONER TRADE TAX
November 23, 2002
MUSSARRAT ALI SHAH Vs. STATE OF U P
August 14, 2002
MUSTAFA HUSSAIN Vs. STATE OF U P
February 6, 2002
N V P CATERERS AND HOTELIERS P LTD Vs. INDIAN OIL CORPORATION LTD
August 28, 2002
NABAB Vs. STATE OF U P
July 23, 2002
NADIM KHAN Vs. STATE OF U P
May 29, 2002
NAGAI AND ANOTHER Vs. BOARD OF REVENUE AND OTHERS
January 25, 2002
NAGAR NIGAM Vs. ASSISTANT LABOUR COMMISSIONER
September 21, 2002
NAGAR NIGAM Vs. PRESIDING OFFICER LABOUR COURT
October 4, 2002
NAGAR NIGAM ALIGARH Vs. UDAI SINGH
September 20, 2002
NAGAR NIGAM AND ORS. Vs. UDAI SINGH AND ORS.
September 30, 2002
NAGAR NIGAM, ALLAHABAD, THROUGH ITS ADMINISTRATOR Vs. UMA MISHRA AND ANOTHER
January 25, 2002
NAGAR NIGAM/NAGAR MAHAPALIKA BAREILLY Vs. ASSISTANT LABOUR COMMISSIONER CUM PRESIDING OFFICER LABOUR COURT BAREILLY
September 25, 2002
NAGAR PALIKA Vs. RADHEY LAL
August 2, 2002
NAGAR PALIKA GHAZIABAD Vs. NAGAR PALIKA MALI AND SAFAI KAMGAR UNION
October 8, 2002
NAGAR PALIKA PARISHAD BHADOHI Vs. LABOUR COURT VARANASI
September 6, 2002
NAINI BAI Vs. STATE OF U P
November 28, 2002
NAJMA KHATOON Vs. U P SUNNI CENTRAL BOARD OF WAQF
September 18, 2002
NAJMA KHATOON Vs. U P SUNNI CENTRAL BOARD OF WAQF
November 18, 2002
NAJMUL HASAN RIZVI Vs. REGIONAL MANAGER U P S R T C JHANSI
July 31, 2002
Nanak Vs. Om Prakash
January 28, 2002
NAND KISHORE Vs. STATE ELECTION COMMISSION
November 15, 2002
NAND KISHORE Vs. STATE OF UTTAR PRADESH
May 23, 2002
NAND KISHORE SHARMA Vs. ADDITIONAL JUDGE SMALL CAUSES COURT ALIGARH
October 1, 2002
NAND LAL Vs. STATE OF U P
January 30, 2002
NAND LAL Vs. STATE OF UTTAR PRADESH
January 30, 2002
NAND LAL CHATURVEDI Vs. IV ADDITIONAL DISTRICT JUDGE MATHURA
April 2, 2002
NAND LAL MAURYA Vs. STATE OF U P
January 28, 2002
NAND RAM Vs. STATE OF U P
September 16, 2002
NANDITA SINGH Vs. CHANCELLOR DEEN DAYAL UPADHAYAY GORAKHPUR UNIVERSITY
January 24, 2002
NANDURAM Vs. RAMA
July 26, 2002
NANKOO Vs. NATIONAL TEXTILE CORPORATIONLTD
April 11, 2002
NAR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI
March 4, 2002
NARAIN ENGINEERING Vs. STATE OF U P
June 13, 2002
NARAIN GUPTA Vs. GUR BACHAN SINGH SALUJA
July 8, 2002
NARAIN SINGH Vs. STATE OF UTTAR PRADESH
May 3, 2002
Narain Singh and Ors. Vs. State of U.P.
May 3, 2002
NARAYAN SONI Vs. STATE OF U P
December 5, 2002
Narendra @ Nagendra and Ors. Vs. State of U.P.
October 9, 2002
NARENDRA ALIAS NAGENDRA Vs. STATE OF U P
October 9, 2002
NARENDRA KUMAR AGRAWAL Vs. STATE OF UTTAR PRADESH
September 24, 2002
NARENDRA KUMAR JAIN Vs. SUNIL KUMAR CHAURASIA
December 5, 2002
NARENDRA KUMAR SHARMA Vs. U P STATE ROAD TRANSPORT CORPORATION
August 16, 2002
NARENDRA PRATAP SINGH Vs. DIRECTOR GENERAL OF POLICE U P
May 22, 2002
Narendra Singh @ Natey Singh and Anr. Vs. State of U.P.& Anr.
August 20, 2002
NARENDRA SINGH ALIAS NATEY SINGHAND Vs. STATE OF UTTAR PRADESH
August 20, 2002
NARESH Vs. STATE OF U P
May 24, 2002
NARESH PRATAP SINGH Vs. STATE OF U P
September 11, 2002
NARSINGH NARAIN Vs. ADDITIONAL COMMISSIONER, JHANSI MANDAL, JHANSI AND OTHERS
August 23, 2002
NASEEM AHMAD Vs. ADDITIONAL DISTRICT JUDGE, COURT NO. 3, MIRZAPUR AND OTHERS
May 23, 2002
NASEER ALIAS PULLU Vs. STATE OF U P
November 21, 2002
NASIM Vs. SENIOR SUPERINTENDENT OF POLICE SAHARANPUR
February 26, 2002
NATHU RAM AND OTHERS Vs. BOARD OF REVENUE, U.P., ALLAHABAD AND OTHERS
January 8, 2002
NATIONAL INSURANCE CO LTD Vs. RAMESH KUMAR SACHDEVA
December 16, 2002
NATIONAL INSURANCE CO LTD Vs. SAVITRI DEVI
December 2, 2002
NATIONAL INSURANCE CO LTD Vs. BRIJ PAL SINGH
December 13, 2002
NATIONAL INSURANCE CO LTD Vs. NITMALA TEWARI
November 25, 2002
NATIONAL INSURANCE CO LTD Vs. KRISHAN MEHTA
November 27, 2002
NATIONAL INSURANCE CO LTD Vs. SITA RAM
November 19, 2002
NATIONAL INSURANCE CO LTD Vs. PRAMOD KUMAR SRIVASTAVA
November 21, 2002
NATIONAL INSURANCE CO LTD Vs. RAMESH KUMAR SRIVASTAVA
November 21, 2002
NATIONAL INSURANCE CO LTD Vs. FARUKH
August 19, 2002
NATIONAL INSURANCE COMPANY LIMITED Vs. ASHA DEVI
November 18, 2002
NATIONAL INSURANCE COMPANY LIMITED Vs. MAINA DEVI
November 12, 2002
NATIONAL INSURANCE COMPANY LTD Vs. RAM BAHADUR SHARMA
December 2, 2002
NATIONAL INSURANCE COMPANY LTD Vs. GYAN PRAKASH JINDAL
December 4, 2002
NATIONAL INSURANCE COMPANY LTD Vs. REKHA DEVI
November 25, 2002
NATIONAL TALKIES Vs. DISTRICT MAGISTRATE LICENSING AUTHORITY
January 16, 2002
NAU BAHAR SINGH Vs. STATE OF U P
October 8, 2002
NAURATAN MAL DAGA Vs. STATE OF UTTAR PRADESH
April 3, 2002
Nauratan Mal Daga and Ors. Vs. State of U.P.& Anr.
April 3, 2002
NAUSHEY Vs. DISTRICT MAGISTRATE JALAUN AT ORAI
May 21, 2002
Navab Ali Vs. Daulat Ali
April 3, 2002
NAVEEN GUN HOUSING Vs. UNION OF INDIA
December 13, 2002
NAVIK SAHKARI MAJDOOR THEKA SAMITI Vs. COMMISSIONER GORAKHPUR
September 13, 2002
NAVYUG RADIANCE SENIOR SECONDARY SCHOOL SOCIETY Vs. REGISTRAR FIRMS SOCIETIES AND CHITS
September 7, 2002
NAYYER SUBZWARI Vs. STATE OF U P
April 12, 2002
NAZEER AHMAD Vs. STATE OF UTTAR PRADESH
March 18, 2002
NEBU LAL Vs. DISTRICT MAGISTRATE BASTI
August 8, 2002
NEENA DHAWAN Vs. DIVISIONAL LEVEL COMMITTEE C O JOINT DIRECTOR OF EDUCATION
May 24, 2002
NEENA SINGH DR Vs. STATE OF U P AND 3 ORS
December 13, 2002
NEERAJ BHARADWAJ Vs. MARATHWADA INSTITUTE OF TECHNOLOGY
April 12, 2002
NEKSEY LAL TYAGI Vs. ADDITIONAL DISTRICT JUDGE
July 5, 2002
NEW INDIA ASSURANCE CO LTD Vs. JOGENDRA KAUR
May 22, 2002
NEW INDIA ASSURANCE CO LTD Vs. RAHUL VERMA
December 10, 2002
NEW INDIA ASSURANCE COMPANY Vs. ANIL PRAKASH NAIK
December 11, 2002
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHIMLA DEVI
August 5, 2002
NIHAL ALIASNIHAL KASAIALIAS Vs. UNION OF OF INDIA
May 24, 2002
NILAMBHAR JHA Vs. SPECIAL JUDGE/ADDITIONAL DISTRICT JUDGE GORAKHPUR
December 10, 2002
NIRAJ AGARWAL Vs. 1ST ADDITIONAL DISTRICT JUDGE, MUZAFFARNAGAR
March 14, 2002
NIRANJAN LAL GUPTA Vs. DISTRICT MAGISTRATE AND ORS.
October 23, 2002
NIRMAL KUMAR JAIN Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT KANPUR
October 4, 2002
NISHI DOBRIYAL Vs. DIRECTOR GENERAL C R P F
March 15, 2002
NIZAMUDDIN Vs. STATE OF UTTAR PRADESH
January 31, 2002
NOHAR AND ANOTHER Vs. GHOORAN AND ANOTHER
February 27, 2002
NOOPUR Vs. JOINT SECRETARY CENTRAL BOARD OF SECONDARY EDUCATION
October 1, 2002
NOOR JAHAN Vs. STATE OF U.P. AND OTHERS
December 10, 2002
NOORAIN ALI Vs. SPECIAL ADDITIONAL DISTRICT JUDGE VARANASI
September 11, 2002
NORTH EASTERN RAILWAY EMPLOYEES UNION Vs. DEPUTY LABOUR COMMISSIONER/DEPUTY REGISTRAR OF TRADE UNIONS GORAKHPUR
October 11, 2002
O P AGARWAL Vs. COMMISSIONER OF INCOME TAX
March 15, 2002
O P SINGH Vs. STATE OF U P
July 26, 2002
OM PAL SINGH Vs. STATE OF U P
April 4, 2002
OM PRAKASH Vs. XIIITH ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS
March 6, 2002
OM PRAKASH Vs. STATE OF U.P.
July 3, 2002
OM PRAKASH BAJPAI Vs. ADDITIONAL DISTRICT JUDGE KANPUR
January 22, 2002
OM PRAKASH SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS AZAMGARH
May 23, 2002
OM VEER SINGH Vs. ADDITIONAL DISTRICT JUDGE
December 10, 2002
OMKAR SWARUP Vs. STATE OF U.P. AND OTHERS
September 19, 2002
OMPAL SINGH Vs. STATE OF UTTAR PRADESH
August 26, 2002
ONKAR SINGH GAWAR Vs. DIRECTOR OF EDUCATION SECONDARY U P ALLAHABAD
February 27, 2002
ORIENTAL INSURANCE CO LIMITED Vs. BHUPENDER KAUR
December 5, 2002
ORIENTAL INSURANCE CO LTD Vs. SANJIV JAIN
November 11, 2002
ORIENTAL INSURANCE CO LTD Vs. GANGA DEVI
January 30, 2002
ORIENTAL INSURANCE CO LTD Vs. KAMLA DEVI
June 4, 2002
ORIENTAL INSURANCE COMPANY LIMITED Vs. SHIBHU BAI
December 16, 2002
ORINTAL INSURANCE CO LTD Vs. KAMLA DEVI
March 6, 2002
OVERSEAS AGRO PRODUCTS PVT LTD Vs. U P FINANCIAL CORPORATION
October 9, 2002
P G T COMPONENTS P LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
December 3, 2002
P JACOB Vs. ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
May 8, 2002
P N C CONSTRUCTION COMPANY LIMITED Vs. STATE OF U P
March 14, 2002
P N SHARMA Vs. STATE OF U P
November 21, 2002
P SRINIVASULU Vs. D I G OF POLICE C R P F ALLAHABAD
March 11, 2002
PACHCHO Vs. SOMARAN SINGH YADAV SHO
January 21, 2002
PADAM PRAKASH Vs. VED PAL SACHIV KRISHI UTPADAN MANDI SAMITI SAHARANPUR
August 23, 2002
PADMA KSHIRA SAGAR Vs. PRABAHDHAK MANAGER UTTAR PRADESH RAJYA CHINI NIGAM
October 3, 2002
PAHALWAN SINGH Vs. STATE OF U P
December 9, 2002
PAHELWAN SINGH Vs. STATE OF UTTAR PRADESH
October 4, 2002
PANCHAMI SINGH Vs. JUNIOR DIRECTOR OF EDUCATION
December 19, 2002
PANIPAT INDORE TRANSPORT CO Vs. COMMISSIONER OF TRADE TAX
September 12, 2002
PARAM LAL VERMA Vs. STATE OF U P
March 1, 2002
Param Singh Vs. Yashpal
May 15, 2002
PARAMJEET OBEYROY @ BALLI SARDAR Vs. STATE OF U.P. AND ANOTHER
February 22, 2002
PARAS KUMAR JAIN Vs. COMMISSIONER OF INCOME TAX
October 10, 2002
PARAS NATH Vs. STATE OF UTTAR PRADESH
October 4, 2002
PARAS NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS
July 9, 2002
PARAS NATH CHAKRAWARTI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD
April 22, 2002
PARAS NATH SINGH Vs. STATE OF U P
October 4, 2002
PARMESHWARI DAYAL SAXENA Vs. BASIC SHIKSHA PARISHAD
January 11, 2002
PARVEEN KUMAR AND ANOTHER Vs. S.C. BOSE AND OTHERS
September 30, 2002
PARVESH KUMAR GUPTA Vs. LIFE INSURANCE CORPORATION OF INDIA MEERUT
October 26, 2002
PARVEZ Vs. UNION OF INDIA
April 17, 2002
PARVEZ ALAM ALIAS IMRAN Vs. DISTRICT JUDGE VARANASI
July 5, 2002
PASWARA PETROCHEM LIMITED Vs. COMMISSIONER OF TRADE TAX
May 24, 2002
PATESHWARI PANDEY Vs. DISTRICT INSPECTOR OF SCHOOLS MAHARAJGANJ
January 4, 2002
PATHAROO Vs. U P AWAS EVAM VIKAS PARISHAD
September 18, 2002
PAVAN KUMAR MISHRA Vs. STATE OF UTTAR PRADESH
October 26, 2002
PAWAN KUMAR MISHRA Vs. COMMISSIONER ALLAHABAD DIVISION ALLAHABAD
January 9, 2002
PAYAL ENTERPRISES GORAKHPUR Vs. UNION OF INDIA
November 22, 2002
Phool Kali Vs. Ram Pyari
April 4, 2002
PHOOLMANI Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION ALIASSECONDALIAS FOURTH REGION ALLAHABAD
October 25, 2002
PHUDIKI @ BADLU AND OTHERS Vs. STATE OF U.P.
April 8, 2002
PINTU Vs. STATE OF UTTAR PRADESH
February 18, 2002
Pintu and Ors. Vs. State of U.P.
February 18, 2002
POLAR INDUSTRIES LIMITED Vs. ASSISTANT COMMISSIONER S I B
April 5, 2002
POONAM GUPTA Vs. GHANSHYAM GUPTA
October 9, 2002
POORAN SINGH Vs. STATE OF UTTAR PRADESH
September 5, 2002
Pooran Singh and Ors. Vs. State of U.P.& Ors.
September 5, 2002
POORAN SINGH MEHRA Vs. STATE OF U P
September 18, 2002
PRABHAKAR GAUR Vs. XIIITH ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
September 5, 2002
PRABHU NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
September 11, 2002
PRADEEP KUMAR GUPTA Vs. SURYA KANT DUBEY
February 4, 2002
PRADEEP KUMAR JAIN ALIAS BABBE Vs. STATE OF UTTAR PRADESH
September 24, 2002
PRADESHIA INDUSTRIAL AND INVESTMENT CORPN OF U P LTD Vs. STATE OF UTTAR PRADESH
April 23, 2002
PRAHLAD CHAND Vs. DINESH KUMAR GUPTA
April 3, 2002
PRAKASH CHANDRA SRIVASTAVA Vs. DIRECTOR OF HIGHER EDUCATION ALLAHABAD
October 25, 2002
PRAKASH TALKIES Vs. NAGAR PALIKA PARISHAD
September 3, 2002
PRAMOD CHARAN SAXENA Vs. DIRECTOR PANCHAYAT RAJ LEKHA NIDESHALAYA
August 16, 2002
PRAMOD KUMAR AND OTHERS Vs. I/C DISTRICT JUDGE, ETAH AND ANOTHER
April 26, 2002
PRAMOD KUMAR MISRA Vs. INDIAN OIL CORPORATION LTD
September 5, 2002
PRAMOD KUMAR SRIVASTAVA Vs. SHIV KUMARI DEVI
August 21, 2002
PRAN MURGAI Vs. STATE OF U P
May 7, 2002
PRASHANT GLASS WORKS P LTD Vs. BANARAS BEADS LTD
January 15, 2002
PRASHANT KHURANA Vs. STATE OF UTTAR PRADESH
February 5, 2002
PRASHANT KUMAR TYAGI Vs. DISTRICT INSPECTOR OF SCHOOLS MORADABAD
January 23, 2002
PRATAP SINGH Vs. U P POWER CORPORATION LTD
June 13, 2002
PRATAP SINGH TOMAR Vs. STATE OF U P
September 11, 2002
PRATHMA BANK Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNALCUMLABOUR COURT
February 11, 2002
PRATIBHA SINGH Vs. COLLECTOR
November 18, 2002
PRATIMA KHANNA Vs. SHRI DUTT MISHRA
April 18, 2002
PRAVEEN DUBEY Vs. STATE OF U P
December 2, 2002
PRAVEEN KUMAR GUPTA Vs. DISTRICT MAGISTRATE/COLLECTOR ALLAHABAD
December 13, 2002
PRAVEEN KUMAR PURWAR Vs. MADHYAMIC SHIKSHA PARISHAD
September 24, 2002
PRAVIR SINGH AND OTHERS Vs. BOARD OF REVENUE AND OTHERS
December 13, 2002
PREM Vs. STATE OF U P
December 19, 2002
PREM CHANDRA Vs. MANAGING DIRECTOR OF U P S R T C
September 6, 2002
PREM NIWAS MISHRA Vs. STATE OF U P
October 4, 2002
PREM PAL SINGH Vs. ADDITIONAL DIRECTOR OF EDUCATION SECONDARY U P ALLAHABAD
September 25, 2002
PREM PAL SINGH Vs. ADDITIONAL DIRECTOR OF EDUCATION SECONDARY U P ALLAHABAD
April 10, 2002
PREM VERMA Vs. UNION OF INDIA
July 12, 2002
PRIMARY PATHSHALA Vs. BASIC SIKSHA PARISHAD
August 6, 2002
PRINCIPAL MARIAMPUR SENIOR SECONDARY SCHOOL KANPUR Vs. ADDITIONAL DISTRICT MAGISTRATE CITY KANPUR NAGAR
May 15, 2002
PRIYANKA SINGH Vs. MATAMBAR TEWARI DIRECTOR UGAT2002 ALLAHABAD UNIVERSITY
September 11, 2002
PUNJAB NATIONAL BANK Vs. NARESH KUMAR BAJAJ
September 20, 2002
PURNIMA PANDEY Vs. CHIEF MEDICAL SUPERINTENDENT
November 11, 2002
PUSHKAR PANDEY Vs. STATE OF U P
February 27, 2002
PUSHPANJALI CONSTRUCTIONS PVT LTD Vs. U P AVAS EVAM VIKAS PARISHAD
February 13, 2002
PUSHPENDRA SINGH Vs. STATE OF U P
January 3, 2002
PUSHPENDRA SINGH AND ANOTHER Vs. JOINT DIRECTOR OF CONSOLIDATION AND OTHERS
January 22, 2002
PUTTI LAL Vs. CHEDDI LAL
April 22, 2002
QAMARUDDIN SABRI Vs. U P SUNNI CENTRAL WAQF BOARD
September 25, 2002
QAMRUDDIN Vs. STATE OF UTTAR PRADESH
March 14, 2002
R B DIXIT Vs. UNION OF INDIA
November 27, 2002
R C GUPTA Vs. STATE OF U P
January 9, 2002
R C YADAV Vs. STATE OF U P
March 14, 2002
R K GUPTA Vs. CHAIRMAN MANAGING DIRECTOR U P RAJYA VIDYUT UTPADAN NIGAM LTD
February 4, 2002
R K MITTAL Vs. STATE OF U P
January 9, 2002
R K TYAGI ADV Vs. LABOUR COURT
August 21, 2002
R K UPADHAYA Vs. LFE INSURANCE CORPORATION OF INDIA
September 10, 2002
R R SHAH Vs. VICE CHANCELLOR UNIVERSITY OF ALLAHABAD
October 4, 2002
R S KHAN Vs. STATE OF U P
November 16, 2002
R.S. STEEL WORKS AND OTHERS Vs. MARSHALL CYCLES AND OTHERS
December 11, 2002
RACHHPAL SINGH Vs. DISTRICT MAGISTRATE ADMINISTRATOR
August 16, 2002
RADHA Vs. STATE OF U P
November 28, 2002
RADHA TIWARI Vs. STATE OF U P
December 17, 2002
RADHEY KANT KHARE Vs. U P COOPERATIVE SUGAR FACTORIES FEDERATION LTD
November 19, 2002
RADHEY SHYAM Vs. SPECIAL C J M PRESCRIBED AUTHORITY KANPUR NAGAR
May 10, 2002
RADHEY SHYAM Vs. XTH ADDITIONAL DISTRICT AND SESSIONS JUDGE
July 5, 2002
RADHEY SHYAM Vs. STATE OF UTTAR PRADESH
May 23, 2002
RADHEY SHYAM Vs. DISTRICT AND SESSIONS JUDGE
November 25, 2002
RADHEY SHYAM Vs. ISHWARI PRASAD
December 9, 2002
RADHEY SHYAM GARG Vs. UTTAR PRADESH FINANCIAL CORPORATION
July 23, 2002
RADHEY SHYAM SHARMA Vs. DIRECTOR HIGHER EDUCATION
December 2, 2002
RADHIKA DEVI Vs. UNION OF INDIA
March 16, 2002
RAEES KHAN Vs. IVTH ADDITIONAL DISTRICT JUDGE RAMPUR
May 10, 2002
RAEES KHAN Vs. IVTH ADDITIONAL DISTRICT JUDGE RAMPUR
October 5, 2002
RAFAT AHMAD JAMAL ALVI Vs. RENT CONTROL AND EVICTION OFFICER ALLAHABAD
February 8, 2002
RAGHU NATH AND OTHERS Vs. DISTRICT MAGISTRATE/DISTRICT ELECTION OFFICER AND OTHERS
September 6, 2002
RAGHUBANSH MANI Vs. SPECIAL JUDGE
May 9, 2002
RAGHUBAR DAYAL D Vs. IXTH ADDITIONAL DISTRICT JUDGE
July 5, 2002
RAGHUBIR SARAN GUPTA Vs. REGIONAL MANAGER U P S R T C
August 21, 2002
RAGHUBIR SINGH Vs. DISTRICT JUDGE, MORADABAD AND OTHERS
October 9, 2002
RAGHUBIR SINGH Vs. COMMISSIONER JHANSI DIVISION JHANSI
September 13, 2002
RAGHUNANDAN GOYAL Vs. STATE OF U P
April 23, 2002
RAGHUNANDAN PRASAD Vs. DEPUTY DIRECTOR ALIASINVESTIGATIONALIAS ANTE-ADULTERATION CELL NEW DELH
October 11, 2002
RAGHUNANDAN SINGH Vs. PRADHAN PRABANDHAK KARMIK U P S R T C
September 5, 2002
RAGHUVENDRA BABU MISHRA Vs. DISTRICT INSPECTOR OF SCHOOLS ETAH
May 24, 2002
RAGHUVIR SINGH Vs. RAJ KUMAR
May 3, 2002
RAGHVENDRA SINGH RATHORE Vs. MANAGING DIRECTOR PUNJAB NATIONAL BANK
November 13, 2002
RAHMAN SIDDIQUI Vs. STATE OF U P
December 13, 2002
RAHMATULLAH Vs. INDRA KUMAR
February 5, 2002
RAIS AHMAD KHAN Vs. STATE OF U P
April 22, 2002
RAJ BABU AGNIHOTRI Vs. LABOUR COMMISSIONER
July 17, 2002
RAJ BAHADUR Vs. STATE OF U P
April 12, 2002
RAJ BAHADUR SINGH Vs. DIRECTOR OF AGRICULTURE
April 19, 2002
RAJ BALI Vs. STATE OF U P
October 28, 2002
RAJ KALI Vs. SPECIAL LAND ACQUISITION OFFICER
July 16, 2002
RAJ KISHORE Vs. DEPUTY DIRECTOR OF CONSOLIDATION
February 28, 2002
RAJ KISHORE SINGH Vs. NIRMALA SINGH
February 13, 2002
RAJ KUMAR Vs. STATE OF UTTAR PRADESH
March 1, 2002
RAJ KUMAR Vs. STATE OF U P
April 3, 2002
RAJ KUMAR Vs. STATE O
August 28, 2002
RAJ KUMAR Vs. STATE OF U P
August 14, 2002
RAJ KUMAR Vs. STATE OF UTTAR PRADESH
October 9, 2002
RAJ KUMAR AGARWAL Vs. SPECIAL JUDGE, E.C. ACT/ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
March 21, 2002
RAJ KUMAR YADAV Vs. STATE OF UTTAR PRADESH
October 7, 2002
RAJ KUMARI Vs. DISTRICT JUDGE JHANSI
September 3, 2002
RAJ KUMARI Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
February 5, 2002
RAJ NARAIN Vs. VIITH ADDL DISTRICT JUDGE KANPUR NAGAR
September 26, 2002
RAJ NATH Vs. STATE OF UTTAR PRADESH
August 26, 2002
RAJ NATH PANDEY Vs. DISTRICT MAGISTRATE FAIZABAD
December 16, 2002
RAJ NATH SINGH Vs. STATE OF U P
November 14, 2002
RAJ PAL SINGH Vs. STATE OF UTTAR PRADESH
July 17, 2002
RAJ RANI Vs. U P FINANCIAL CORPORATION
September 13, 2002
RAJA RAM Vs. PRESCRIBED AUTHORITY
July 9, 2002
RAJA RAM Vs. MUKHTIAR
July 11, 2002
RAJA RAM Vs. VIIITH ADDITIONAL DISTRICT JUDGE VARANASI
September 6, 2002
RAJA RAM VERMA Vs. UNION OF INDIA
July 10, 2002
RAJA RAM VISHWAKARMA Vs. STATE OF U P
April 12, 2002
RAJARAM D Vs. DEPUTY DIRECTOR OF CONSOLIDATION
November 13, 2002
Rajdeo Vs. Gaon Sabha
April 4, 2002
RAJEEV KUMAR Vs. STATE OF U P
March 6, 2002
RAJEEV KUMAR Vs. ADHYAKSHA ZILA PANCHAYAT KANPUR DEHAT
October 9, 2002
RAJEEV KUMAR BANSAL Vs. U P PUBLIC SERVICE COMMISSION ALLAHABAD
October 4, 2002
RAJEEV YADAV Vs. STATE OF U P
April 18, 2002
RAJENDRA Vs. STATE OF UTTAR PRADESH
August 26, 2002
RAJENDRA Vs. STATE OF U P
December 4, 2002
RAJENDRA KUMAR MINOR Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE
October 1, 2002
RAJENDRA KUMAR RASTOGI Vs. DIRECTOR OF HIGHER EDUCATION
April 30, 2002
RAJENDRA LAL SRIVASTAVA Vs. SECONDARY EDUCATION SERVICE COMMISSION
September 4, 2002
RAJENDRA PRASAD Vs. STATE OF U P
March 21, 2002
RAJENDRA PRASAD Vs. LABOUR COURT GORAKHPUR
December 5, 2002
RAJENDRA PRASAD CHATURVEDI Vs. COMMISSIONER KANPUR REGION
March 7, 2002
RAJENDRA PRASAD DUBEY Vs. U P HIGHER EDUCATION SERVICE COMMISSION
November 28, 2002
RAJENDRA PRASAD GARG Vs. CHIEF CONTROLLING REVENUE AUTHORITY U P ALLAHABAD
January 8, 2002
RAJENDRA PRASAD KATIYAR Vs. JOINT DIRECTOR OF EDUCATION
January 22, 2002
Rajendra Prasad Maurya Vs. D.I.G.of Police (Establishment) Police Head Quarter,Alld
July 25, 2002
RAJENDRA ROAD LINES Vs. INDIAN OIL CORPORATION
December 2, 2002
RAJENDRA SINGH Vs. ACCOUNTANT GENERAL U P LEKHA II
April 11, 2002
RAJENDRA SINGH Vs. VINITA YADAV
August 29, 2002
RAJENDRA SINGH Vs. NARPAL SINGH
September 25, 2002
Rajesh Kumar Vs. State of U.P. and others
February 28, 2002
RAJESH KUMAR Vs. DISTRICT MAGISTRATE/LICENCING AUTHORITY
January 29, 2002
RAJESH KUMAR Vs. STATE OF U P
March 20, 2002
RAJESH KUMAR Vs. HINDUSTAN AERONAUTICSLTD
February 1, 2002
RAJESH KUMAR AGARWAL Vs. DISTT MAGISTRATE AGRA
December 20, 2002
RAJESH KUMAR MISRA Vs. REGISTRAR CO OPERATIVE SOCIETIES U P
January 7, 2002
RAJESH KUMAR SHARMA Vs. P O CENTRAL GOVERMENT INDUSTRIAL TRIBUNAL
January 11, 2002
Rajesh Narain Hajela Vs. State Bank of India & Ors.
November 15, 2002
RAJESH NARAIN HAJELA Vs. PRESIDING OFFICER DEBTS RECOVERY TRIBUNAL
November 15, 2002
RAJESH RAI Vs. DISTRICT INSPECTOR OF SCHOOLS
August 1, 2002
RAJESH SHARMA Vs. ADVOCATE GENERAL U P
December 12, 2002
RAJESH SINGH Vs. STATE OF UTTAR PRADESH
February 27, 2002
RAJESH YADAV Vs. UNION OF INDIA
October 11, 2002
RAJESH; DEBA; KHOOB LAL; RAM NAYAN Vs. STATE OF U P
August 26, 2002
RAJEY ALIAS RAJ KUMAR Vs. STATE OF UTTAR PRADESH
August 12, 2002
RAJIT RAM SINGH Vs. MAHADEV SINGH
January 28, 2002
RAJIV KUMAR PAL Vs. ASSISTANT REGISTRAR CO OPERATIVE SOCIETY FARRUKHABAD
September 10, 2002
Rajkala Vs. Shanker Lal
January 17, 2002
RAJMAN RAI Vs. STATE OF U P
November 1, 2002
RAJMANI MISHRA Vs. STATE OF U P
August 16, 2002
RAJNI Vs. UNION OF INDIA
December 2, 2002
RAJPAL SINGH Vs. DEVENDRA KUMAR
August 13, 2002
RAJPAL SINGH ALIAS RAJVEER SINGH Vs. ABDUL HAQ KHAN
February 7, 2002
RAJPAL SINGH AND ANOTHER Vs. VIKRAM SINGH AND ANOTHER
November 29, 2002
RAJVEER SINGH Vs. STATE OF U P
October 28, 2002
RAJVEER SINGH Vs. COLLECTOR GHAZIABAD
April 17, 2002
RAJWATI VARSHNEY Vs. SATYA PRAKASH
November 18, 2002
RAJYA KRISHI UTPADAN MANDI PARISHAD Vs. PRESCRIBED AUTHORITY INDUSTRIAL TRIBUNAL V U P MEERUT
April 12, 2002
RAKESH @ PAPPU YADAV Vs. STATE OF U.P.
May 29, 2002
RAKESH CHANDRA SRIVASTAVA Vs. SANTOSH KUMAR MISHRA
January 22, 2002
RAKESH KUMAR JAIN Vs. IIIRD ADDITIONAL DISTRICT JUDGE AGRA
February 27, 2002
RAKESH KUMAR JAISWAL Vs. P A PAYMENT OF WAGES ACT
April 10, 2002
RAKESH KUMAR JAISWAL ALIAS GUDDU Vs. PRESCRIBED AUTHORITY
April 10, 2002
RAKESH KUMAR MISHRA Vs. CHAIRMAN U P STATE YARN CO LTD
November 14, 2002
RAKESH RAI Vs. STATE OF U P
May 17, 2002
RAKESH SHARMA Vs. CIVIL JUDGE SENIOR DIVISION IV MATHURA
April 22, 2002
RAKESH SHUKLA Vs. DISTRICT MAGISTRATE SUBDIVISIONAL MAGISTRATE
July 8, 2002
RAKESH SINGH Vs. STATE OF UTTAR PRADESH
February 4, 2002
RAKESH SINGH Vs. STATE OF UTTAR PRADESH
November 26, 2002
RAM ABHILAKH Vs. ANGNU AND ANOTHER
April 19, 2002
RAM ABHILAKH OJHA Vs. JUGGI LAL
July 9, 2002
RAM ADHAR Vs. BAIJ NATH
April 3, 2002
Ram Adhar Vs. State
May 18, 2002
RAM ADHAR AND OTHERS Vs. ASSISTANT DIRECTOR OF CONSOLIDATION, BANDA AND OTHERS
October 4, 2002
RAM ADHAR MISHRA Vs. DY. DIRECTOR OF CONSOLIDATION AND OTHERS
January 9, 2002
RAM ASHISH CHAUDHARY Vs. STATE OF U P
November 15, 2002
RAM ASREY PRASAD Vs. STATE OF U P
August 14, 2002
RAM AUTAR SINGH Vs. SUB DIVISIONAL OFFICER PATIYALI ETAH
September 3, 2002
RAM BABU Vs. STATE OF U P
April 3, 2002
RAM BABU Vs. STATE OF UTTAR PRADESH
September 10, 2002
RAM BADAN DUBEY Vs. STATE OF U P
September 3, 2002
RAM BAHADUR SINGH Vs. TEHSILDAR BILSI
July 24, 2002
RAM BAHAL NISHAD Vs. DIRECTOR FISHERIES DEPARTMENT
November 22, 2002
RAM BALI SINGH Vs. STATE OF U.P.
August 6, 2002
RAM BHAJAN Vs. STATE
August 27, 2002
RAM BHAROSE AND OTHER Vs. STATE OF U.P.
March 20, 2002
RAM BHAROSEY LAL Vs. STATE OF U P
August 7, 2002
RAM BIHARI LAL SRIVASTAVA Vs. UNION OF INDIA
October 7, 2002
RAM BODH DUBEY Vs. STATE OF U P
July 15, 2002
RAM CHANDER BHARTIYA ADVOCATE Vs. STATE OF U P
March 22, 2002
RAM CHANDRA KESARI Vs. STATE OF U P
May 15, 2002
RAM CHANDRA MISRA Vs. STATE OF U P
November 14, 2002
RAM CHANDRA SHARMA EDUCATIONAL TRUST MORADABAD Vs. PT A K MISRA
September 27, 2002
RAM CHANDRA SINGH Vs. COMMISSIONER MORADABAD
September 5, 2002
RAM CHANDRA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
April 3, 2002
RAM CHANDRA TANDON Vs. REGIONAL MANAGER BANK OF BARODA
January 15, 2002
RAM CHANDRA TANDON Vs. REGL MGR BANK OF BARODA
January 15, 2002
RAM CHARITTAR AND OTHERS Vs. STATE OF U.P. AND OTHERS
October 4, 2002
RAM DAYAL GUPTA Vs. DISTRICT INSPECTOR OF SCHOOLS
August 1, 2002
RAM DHANI Vs. NEK RAM SINGH
October 19, 2002
RAM DHYAN YADAV Vs. DIRECTOR HARIJAN EVAM SAMAJ KALYAN VIBHAG U P LUCKNOW
October 25, 2002
RAM DUTTA Vs. STATE OF U P
April 11, 2002
RAM GARIB Vs. P O LABOUR COURT VARANASI
October 4, 2002
Ram Garib and others Vs. Presiding Officer, Labour Court, Varanasi and another
October 4, 2002
RAM GOPAL Vs. VICECHANCELLOR DR BHEEM RAO AMBEDKAR UNIVERSITY AGRA
May 7, 2002
RAM GOPAL Vs. VICE CHANCELLOR DR BHEEMRAO AMBEDKAR UNIVERSITY AGRA
May 7, 2002
RAM GOPAL Vs. UNION OF INDIA
December 19, 2002
RAM GOPAL SHARMA Vs. STATE OF U.P.
May 17, 2002
RAM GOPAL SINGH Vs. JOINT SECRETARY CO OPERATIVE and STATE OF U P APPELLATE AUTHORITY LUCKNOW
November 1, 2002
RAM GOPAL SINGH Vs. JOINT SECRETARY CO-OPERATIVE AND STATE OF U P APPELLATE AUTHORITY LUCKNOW
November 15, 2002
RAM GOPAL YADAV Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES AGRA
July 15, 2002
RAM JANAM RAM Vs. COMMISSIONER AZAMGARH
January 30, 2002
RAM JI TIWARI; VIRENDRA PRASAD TIWARI Vs. STATE OF U P
August 26, 2002
Ram Jiawan Vs. Awadh Lal
April 4, 2002
RAM KAILASH YADAV Vs. STATE OF U P
February 4, 2002
RAM KALA Vs. ADHISHASHI ABHIYANTA GANG NAHAR DIVISION MUZAFFARNAGAR
September 2, 2002
RAM KEWAL Vs. U P STATE ELECTRICITY BOARD
November 1, 2002
RAM KHELAWAN MAURYA Vs. DISTRICT INSPECTOR OF SCHOOLS
August 14, 2002
RAM KINKAR TRIPATHI Vs. STATE OF U P
August 23, 2002
RAM KINKAR TRIPATHI Vs. H N SINGH
September 10, 2002
RAM KISHAN Vs. RAM CHANDRA
September 27, 2002
RAM KISHAN Vs. CHANDARO
November 14, 2002
RAM KISHAN Vs. COLLECTOR AGRA
April 24, 2002
RAM KISHORE SINGH Vs. U P STATE
September 18, 2002
RAM KISHUN MAURYA Vs. U P POWER CORPORATIONLTD
November 22, 2002
RAM KRIPAL Vs. COLLECTOR BANDA
March 19, 2002
RAM KRIPAL TRIPATHI Vs. STATE OF U P
October 11, 2002
Ram Krishna Vs. Ram Samokhan
May 4, 2002
RAM KUMAR Vs. BOARD OF REVENUE
December 3, 2002
RAM KUMAR Vs. ZILA ADHIKARI DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION MUZAFFARNAGAR
April 4, 2002
RAM KUMAR Vs. ZILA ADHIKARI DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION
April 14, 2002
RAM KUMAR Vs. STATE OF U P
August 6, 2002
RAM KUMAR SINGH Vs. IIIRD ADDL DISTRICT JUDGE GHAZIABAD
December 13, 2002
RAM LAKHAN Vs. STATE OF UTTAR PRADESH
December 4, 2002
RAM LAXMAN PRASAD Vs. DIRECTOR BAL VIKAS EVAM PUSHTAHAR, U.P., LUCKNOW AND OTHERS
August 23, 2002
RAM LOCHAN YADAV Vs. STATE OF U P
September 13, 2002
RAM MANOHAR TIWARI Vs. COMMISSIONER JHANSI
September 3, 2002
Ram Milan Vs. Hari Charan
April 4, 2002
RAM MURAT Vs. STATE OF U P
February 4, 2002
RAM MURTI TRIPATHI Vs. REGISTRAR SAMPURNANAND SANSKRIT VIDYALAYA VARANASI
April 8, 2002
Ram Narain Vs. Vishnu Dayal/State
May 4, 2002
RAM NARAIN Vs. ASSISTANT DIRECTOR OF CONSOLIDATION AND OTHERS
March 5, 2002
RAM NARAIN Vs. MIRZA MOHAMMED HASNAIN
September 10, 2002
RAM NARAIN MISRA Vs. GOBARDHAN DAS AGARWAL
July 10, 2002
RAM NARAIN SINGH Vs. STATE OF UTTAR PRADESH
December 19, 2002
RAM NARESH Vs. STATE OF U P
September 25, 2002
RAM NATH SEHGAL Vs. DISTRICT JUDGE
May 9, 2002
RAM NATH SINGH Vs. STATE OF U P
March 15, 2002
RAM NAZAR DUBEY Vs. MANAGING DIRECTOR DISCIPLINARY AUTHORITY U P STATE HANDLOOM CORPORATION LIMITED KANPUR
October 23, 2002
Ram Niranjan Vs. Sabhapati
March 23, 2002
RAM NIRANJAN Vs. CHIEF REVENUE OFFICER, D.D.C MIRZAPUR AND OTHERS
December 13, 2002
RAM PAL DUBEY Vs. STATE OF U P
January 14, 2002
RAM PAL SINGH Vs. SACHIV GARAVPUR KISAN SEWA SAHAKARI SAMITI
September 4, 2002
RAM PRAKASH ALIAS PRAKASH Vs. STATE
December 19, 2002
RAM PRAKASH ALIAS SABUN MASTER Vs. STATE OF U P
October 24, 2002
RAM PRAKASH DEWAKAR Vs. DISTRICT INSPECTOR OF SCHOOLS
February 20, 2002
RAM PRAKASH SRIVASTAVA Vs. COMMISSIONER JHANSI
January 7, 2002
RAM PRASAD Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
December 13, 2002
RAM PRASAD ALIAS PARSA Vs. STATE OF U P
October 8, 2002
RAM PRASAD YADAV Vs. CIVIL JUDGE, AGRA AND OTHERS
May 22, 2002
RAM PRATAP Vs. HARI SHANKER
March 7, 2002
RAM PRATAP MISRA Vs. DISTRICT MAGISTRATE LICENSING AUTHORITY
August 27, 2002
RAM PRATAP SINGH Vs. STATE OF U P
September 17, 2002
RAM PYARE SINGH Vs. DY GENERAL MANAGER U P S R T C VARANASI
October 11, 2002
RAM RAJ Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
November 28, 2002
RAM RAKHAN Vs. COMMISSIONER, DEVI PATAN MANDAL, GONDA AND OTHERS
January 25, 2002
RAM RAKSHAPAL SINGH Vs. SUPERINTENDENT OF POLICE RAILWAYS
August 23, 2002
RAM RATAN Vs. STATE OF UTTAR PRADESH
March 1, 2002
Ram Rati Vs. Sulekh Singh
July 16, 2002
RAM RATI MISHRA (SMT.) Vs. DISTRICT JUDGE, JHANSI AND ANOTHER
February 21, 2002
RAM ROOP Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
January 3, 2002
RAM SAGAR Vs. STATE OF UTTAR PRADESH
October 8, 2002
RAM SAGAR VERMA Vs. STATE
January 23, 2002
RAM SAJEEVAN SHUKLA Vs. THE COLLECTOR
February 14, 2002
RAM SANEHI PARASAR Vs. U P SUBORDINATE SERVICE SELECTION COMMISSION
October 11, 2002
RAM SARAN Vs. RAM KISHORE
October 28, 2002
RAM SARAN Vs. STATE OF U.P.
March 6, 2002
RAM SARAN CHAUDHARY Vs. BANKEY LAL GHUNGHRUWALE
April 30, 2002
RAM SARAN SINGH Vs. COMMITTEE OF MANAGEMENT ADARSH GRAMIN INTER COLLEGE
May 17, 2002
RAM SEVAK TRIPATHI Vs. U P PUBLIC SERVICE COMMISSION
May 20, 2002
RAM SEWAK Vs. STATE OF U P
May 22, 2002
RAM SHAKAL YADAV Vs. DIRECTOR BAL VIKAS EVAM PUSHTAHAR
September 4, 2002
RAM SHANKAR SINHA Vs. UNION OF INDIA
October 9, 2002
RAM SHANKAR YADAV Vs. XVTH ADDITIONAL DISTRICT JUDGE
May 9, 2002
RAM SHANKER GUPTA ALIAS PAPPOO Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE
December 16, 2002
RAM SHASI Vs. STATE
April 17, 2002
RAM SHIROMANI DUBEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION PRATAPGARH
January 15, 2002
RAM SINGH Vs. J K JUTE MILLS CO LTD
November 1, 2002
RAM SINGH Vs. U P STATE
January 10, 2002
RAM SINGH Vs. STATE OF U P
June 18, 2002
RAM SINGH YADAV Vs. COMMISSIONER KANPUR
May 10, 2002
RAM SUKHI ALIAS LALOO Vs. STATE OF UTTAR PRADESH
February 6, 2002
RAM SUMER AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
January 8, 2002
RAM SUNDAR SAROJ Vs. STATE OF U P
October 30, 2002
RAM SWAROOP Vs. STATE OF U P
April 19, 2002
RAM UGRAH Vs. STATE OF U P
September 10, 2002
RAMA KANT Vs. DISTRICT JUDGE GHAZIPUR
October 31, 2002
RAMA KANT DUBEY Vs. ZILA PANCHAYAT RAJ ADHIKARI ETAWAH
February 26, 2002
RAMA KANT MALVIYA Vs. DISTRICT JUDGE ALLAHABAD
May 8, 2002
RAMA KANT RAI Vs. COLLECTOR DEORIA
August 26, 2002
RAMA NAND MISRA Vs. ADDITIONAL DIRECTOR OF EDUCATION
August 2, 2002
RAMA PATI AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS
November 15, 2002
RAMA PATI YADAV Vs. STATE OF UTTAR PRADESH
March 14, 2002
RAMA SHANKAR PANDEY Vs. RAM RAJ
December 5, 2002
RAMA YADAV Vs. RENT CONTROL AND EVICTION OFFICER/CITY MAGISTRATE, KANPUR NAGAR AND OTHERS
May 13, 2002
RAMANAND Vs. ADDL DISTRICT JUDGE DEORIA
January 4, 2002
RAMAWATI DEVI Vs. STATE OF U P
September 9, 2002
RAMAWATI DEVI Vs. STATE OF U P
September 5, 2002
RAMBALI Vs. JUDGE
August 8, 2002
RAMDEO (DEAD) AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
April 5, 2002
RAMESH Vs. STATE OF U P
September 2, 2002
RAMESH CHAND Vs. XTH ADDL. DISTRICT JUDGE AND OTHERS
September 2, 2002
RAMESH CHAND Vs. STATE OF UTTAR PRADESH
October 9, 2002
RAMESH CHANDRA AND ANOTHER Vs. ADDITIONAL DISTRICT MAGISTRATE (CIVIL SUPPLY), DELIGATED AUTHORITY, MEERUT AND OTHERS
May 15, 2002
RAMESH CHANDRA AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
April 9, 2002
RAMESH CHANDRA GUPTA Vs. EXECUTIVE ENGINEER
September 10, 2002
RAMESH CHANDRA SINGH Vs. AMAR NATH SINGH
May 24, 2002
RAMESH PAL SINGH Vs. BOARD OF REVENUE
February 4, 2002
RAMESH SINGH BHADAURIA Vs. DEVENDRA VERMA THE DEPUTY REGISTRAR HON BLE HIGH COURT ALLAHABAD AND ANR
September 19, 2002
RAMESHWAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAREILLY
May 8, 2002
RAMESHWAR Vs. DY DIRECTOR OF CONSOLIDATION BAREILLY
May 4, 2002
RAMESHWAR Vs. STATE OF UTTAR PRADESH
August 13, 2002
RAMESHWAR Vs. STATE OF U P
November 16, 2002
RAMESHWAR Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION, HAMIRPUR AND OTHERS
December 10, 2002
RAMESHWAR Vs. STATE OF UTTAR PRADESH
November 28, 2002
RAMESHWAR AND BRAJESH Vs. VIITH ADDITIONAL DISTRICT AND SESSIONS JUDGE DEORIA
January 23, 2002
RAMESHWAR NATH DUBEY Vs. STATE OF U P
March 11, 2002
RAMESHWAR PRASAD Vs. ADDL. COMMISSIONER, CHITRAKOOT DHAM, BANDA AND OTHERS
April 27, 2002
RAMGANGA COMMAND AREA DEVELOPMENT AUTHORITY KANPUR Vs. RAJPAL SINGH
December 3, 2002
RAMJI GUPTA Vs. GOPI KRISHAN AGRAWAL
September 6, 2002
RAMRAJ Vs. DEPUTY DIRECTOR OF CONSOLIDATION
October 4, 2002
RAMZAN Vs. VTH ADDITIONAL DISTRICT AND SESSIONS JUDGE MATHURA
September 4, 2002
RAN SINGH Vs. STATE OF UTTAR PRADESH
January 10, 2002
RANA ALIAS PARVINDER Vs. UNION OF INDIA
January 28, 2002
RANA BHUPENDRA SINGH Vs. DISTRICT MAGISTRATE KANPUR NAGAR
April 1, 2002
RANA SINGH Vs. STATE OF U P
August 2, 2002
RANDHIR SINGH KHOKHAR Vs. SHRI VIDYA MANDIR INTER COLLEGE MEERUT
November 1, 2002
RANGILAL Vs. STATE O
August 1, 2002
RANJEET KUMAR AND OTHERS Vs. STATE OF U.P. AND OTHERS
August 2, 2002
RANJIT SINGH Vs. TAXATION OFFICER RAMPUR AND
January 24, 2002
RANNOO YADAV Vs. STATE OF U P
April 29, 2002
RANVEER SINGH ALIAS GUDDU SINGH Vs. UNION OF INDIA
December 9, 2002
RASHID Vs. STATE OF U P
October 9, 2002
RASHMI DWIVEDI Vs. STATE OF U P
January 1, 2002
RASHMI DWIVEDI Vs. STATE OF U.P.
August 6, 2002
RASHMI DWIVEDI Vs. STATE OF U P
June 5, 2002
Ratan Lal Vs. Birbal
July 17, 2002
RATANLAL VACHHANI Vs. JABALPUR DEVELOPMENT AUTHORITY
March 7, 2002
RAVENDRA SINGH Vs. SHRICHAND
December 5, 2002
RAVI PRATAP SINGH Vs. STATE OF U P
August 19, 2002
RAVI SHANKER TRIPATHI Vs. BOARD OF REVENUE, U.P., LUCKNOW AND OTHERS
January 9, 2002
RAVI SRIVASTAVA Vs. DISTRICT MAGISTRATE VARANASI
April 18, 2002
RAVINDRA MOHAN SWARUP Vs. RENT CONTROL AND EVICTION OFFICER CITY MAGISTRATE BULANDSHAHR
April 23, 2002
RAVINDRA NATH UPADHYAY Vs. STATE OF U P
July 5, 2002
RAYEES AHMAD Vs. STATE OF U P
February 15, 2002
REEVAN SINGH Vs. STATE OF U P
December 2, 2002
REGIONAL MANAGER U P S R T C JHANSI Vs. MOHD YAQOOB
October 23, 2002
REGIONAL MANAGER U P S R T C JHANSI Vs. SIDDIQ KHAN
September 18, 2002
REGIONAL MANAGER UPSRTC Vs. SIDDIQ KHAN
September 8, 2002
REGIONAL MANAGER, U.P. STATE ROAD Vs. RAVINDRA KUMAR GUPTA
November 23, 2002
REGISTRAR OF COMPANIES Vs. COUNTRY INFORMTECH SERVICES P LTD
May 6, 2002
REGISTRAR OF COMPANIES Vs. AMIT INTER CHEMICALS P LTD
May 21, 2002
REGISTRAR OF COMPANIES Vs. SIPRA EDUCATIONAL CAREER FOUNDATION P LTD
May 21, 2002
REGISTRAR OF COMPANIES Vs. KAMRAO PLASTIQUE P LTD
May 21, 2002
REKHA Vs. ADDITIONAL CHIEF JUDICIAL MAGISTRATE
September 23, 2002
REKHA SRIVASTAVA Vs. STATE OF UTTAR PRADESH
February 5, 2002
REKHI SPRING CO Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL ALLAHABAD
October 23, 2002
RESERVE BANK OF INDIA Vs. IQBAL AHMAD
October 28, 2002
RESERVE BANK OF INDIA Vs. KUBER MUTUAL BENEFITSLTD
April 23, 2002
RIAZ AHMAD Vs. ADDITIONAL REGISTRAR ADMINISTRATION COOPERATIVE SOCIETIES
September 2, 2002
RIKHESHWAR LAL Vs. STATE OF U P
January 15, 2002
RISHI KUMAR Vs. STATE OF U P
December 20, 2002
RISHI PAL SINGH Vs. LABOUR COURT U P
October 11, 2002
ROOP CHAND Vs. STATE OF U.P.
March 6, 2002
ROOP NARAIN DUBEY Vs. STATE OF U P
August 28, 2002
ROOP SINGH @ RUPA Vs. STATE
March 15, 2002
ROSE LOCK FACTORY Vs. DISTRICT JUDGE ALIGARH
November 14, 2002
RUKHSANA Vs. STATE OF U P
May 3, 2002
RURAL TRUST PRIVATE LIMITED Vs. STATE OF U P
October 3, 2002
S A R CHAURASIA Vs. UNION OF INDIA
January 9, 2002
S B BHARDWAJ D Vs. XIVTH ADDITIONAL DISTRICT JUDGE
July 5, 2002
S D QUDDUSI Vs. VICECHANCELLOR ALIGARH MUSLIM UNIVERSITY
May 21, 2002
S J COLLINS Vs. DISTRICT CO OPERATIVE BANK LTD
April 18, 2002
S K GARG Vs. UNION OF INDIA UOI
May 15, 2002
S K RATHI Vs. STATE OF U P
May 13, 2002
S K SRIVASTAVA Vs. STATE OF U P
December 2, 2002
S N SRIVASTAVA Vs. IIIRD ADDITIONAL DISTRICT JUDGE VARANASI
October 30, 2002
S P GUPTA Vs. STATE
October 31, 2002
S R APNA COLD STORAGE AND ICE FACTORY Vs. U P STATE ELECTRICITY BOARD
February 27, 2002
S.M. ALI AND ANOTHER Vs. STATE OF U.P. AND OTHERS
December 16, 2002
S.M. ALI JAWAID AND ANOTHER Vs. STATE OF U.P. AND OTHERS
September 19, 2002
SAALIM Vs. UNION OF INDIA
July 30, 2002
SABHAJEET YADAV Vs. STATE OF U P
January 16, 2002
SABIR Vs. JASWANT
July 18, 2002
SABIR ALI Vs. STATE OF U P
April 12, 2002
SACHIN Vs. STATE OF U.P.
April 23, 2002
SADA SINGH Vs. STATE OF UTTAR PRADESH
February 28, 2002
SADANAND AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GORAKHPUR AND OTHERS
April 1, 2002
SADHU SARAN AND ANOTHER Vs. ASSISTANT DIRECTOR OF CONSOLIDATION, GORAKHPUR AND OTHERS
October 23, 2002
SAGHIR ABBAS Vs. 7TH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
April 3, 2002
SAHAB SINGH Vs. STATE OF U P
October 9, 2002
SAHABUDDIN ALIAS SHABBOO Vs. STATE OF UTTAR PRADESH
August 9, 2002
SAHANA SOAP WORKS Vs. KANPUR TRADING COMPANY PVT LTD
August 9, 2002
SAHID AHMED Vs. ADDITIONAL DISTRICT JUDGE
July 23, 2002
SAHINA PARVEEN Vs. DIRECTOR OF EDUCATION MADHYAMIK
August 13, 2002
SAHNGOO RAM ARYA Vs. CHIEF SECRETARY U P
February 4, 2002
SAIFUDDIN AHMAD Vs. KALPNATH RAM D I O S SONBHADRA
December 10, 2002
SAILESH KUMAR UPADHYAY Vs. STATE OF U P
April 23, 2002
SAJAL KUMAR RAI Vs. VICECHANCELLOR MAHATMA GANDHI KASHI VIDYA PEETH
April 23, 2002
SAKET KUMAR DEORA Vs. SECRETARY OF BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION
September 20, 2002
SALEEM Vs. UNION OF INDIA
October 29, 2002
SALIK RAM SINGH Vs. ADDITIONAL DISTRICT JUDGE JAUNPUR
October 10, 2002
SALIK RAM SINGH Vs. ADDITIONAL DISTRICT JUDGE JAUNPUR
September 10, 2002
SALIM Vs. STATE OF UTTAR PRADESH
September 27, 2002
SAMAN ISMAIL Vs. RAFIQ AHMAD
May 24, 2002
SAMAR BAHADUR SINGH Vs. UNION OF INDIA
October 4, 2002
SANDEEP AGARWAL Vs. ADARSH CHADHA
May 24, 2002
SANDEEP VERMA Vs. UNION OF INDIA
December 13, 2002
SANDHYA SRIVASTAVA Vs. STATE OF U P
August 6, 2002
SANGITA SRIVASTAVA Vs. UNIVERSITY OF ALLAHABAD
May 22, 2002
SANJAI KUMAR Vs. DY DIRECTOR GENERAL NCE DIRECTORATE
July 16, 2002
SANJAI KUMAR CHATURVEDI Vs. DIRECTOR BAL VIKAS SEWA EVAM PUSHTAHAR U P LUCKNOW
October 11, 2002
SANJAY AYURVEDIC PHARMACY Vs. UNION OF INDIA
July 11, 2002
SANJAY BHATIA Vs. STATE OF U P
September 26, 2002
SANJAY KUMAR GUPTA Vs. DISTRICT MAGISTRATE
September 24, 2002
SANJAY KUMAR GUPTA Vs. SECRETARY MINISTRY OF CO-OPERATIVE GOVERNMENT OF U P LUCKNOW AND
October 28, 2002
SANJAY KUMAR MISRA Vs. UNION OF INDIA
March 8, 2002
SANJAY KUMAR SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD BENCH
November 15, 2002
SANJAY PRATAP SINGH Vs. CONSOLIDATION COMMISSIONER
February 18, 2002
SANJAY SHARMA Vs. TAXATION OFFICER MATHURA
May 23, 2002
SANJAY SOMANI Vs. STATE OF U P
March 22, 2002
SANJEEV CHATURVEDI Vs. DISTRICT INSPECTOR OF SCHOOLS ETAWAH
October 11, 2002
SANJEEV KUMAR AGRWAL Vs. ENGINEERS INDIA LTD
February 5, 2002
SANJEEV KUMAR YADAV Vs. STATE OF U P
March 11, 2002
SANKATHA PRASAD SINGH Vs. REGIONAL ADMINISTRATIVE COMMITTEE OF U P COOPERATIVE PRIMARY AGRICULTURE
November 12, 2002
SANT DAS Vs. STATE OF UTTAR PRADESH
September 4, 2002
Sant Das @ Shiv Mohan Singh Vs. State of U.P.& Ors.
September 4, 2002
SANT PRAKASH SINGH Vs. STATE OF UTTAR PRADESH
August 22, 2002
SANT PRAKASH SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
August 21, 2002
SANT RAM PAL Vs. ZONAL MANAGER NORTH F C I
October 11, 2002
SANTOSH Vs. DISTRICT MAGISTRATE AGRA
December 2, 2002
SANTOSH CHAUHAN SMT Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS IST REGION
October 4, 2002
SANTOSH KUMAR Vs. STATE OF U P
January 14, 2002
SANTOSH KUMAR SHARMA Vs. STATE OF U P
January 30, 2002
SANTOSH KUMAR SHARMA Vs. DISTRICT JUDGE UNNAO
April 8, 2002
SANTOSH KUMAR SINGH Vs. RAVINDRA KUMAR SAXENA
February 1, 2002
SANTOSH KUMAR SRIVASTAVA Vs. STATE OF U P
August 21, 2002
SANTOSH RAI Vs. STATE OF U P
September 18, 2002
Sappu alias Sita Ram Vs. State of U.P.
July 31, 2002
SARARE AUTOMOBILES LTD Vs. STATE OF ALLAHABAD
February 18, 2002
SARASWATI JOSHI Vs. STATE OF U P
March 16, 2002
SARASWATI VIDYA MANDIR Vs. STATE OF U P
September 20, 2002
SARDAR AMRIK SINGH Vs. STATE OF UTTAR PRADESH
April 26, 2002
SARDAR HARBIR SINGH Vs. ADDITIONAL DISTRICT JUDGE MEERUT
February 8, 2002
SARDAR KARTAR SINGH Vs. ADDITIONAL DISTRICT JUDGE SPECIAL JUDGE ANTI-CORRUPTION DEHRADUN
October 29, 2002
SARLA DEVI Vs. DISTRICT JUDGE MAINPURI
April 10, 2002
SAROJ GOYAL Vs. MUNSHI LAL
December 5, 2002
SAROOP RAM SHARMA Vs. STATE OF U P
September 18, 2002
SARVA KRISHNA AJAY KUMAR AGRAWAL Vs. STATE OF U P
August 21, 2002
SARVAJEET SINGH SHASTRI Vs. DIRECTOR OF EDUCATION MADHYAMIK
September 20, 2002
SATENDRA DEO SHARMA Vs. STATE OF U P
August 27, 2002
SATISH CHANDRA Vs. STATE OF U P
December 7, 2002
SATISH CHANDRA GOEL Vs. CHIEF DEVELOPMENT OFFICER SAHARANPUR
April 15, 2002
SATISH CHANDRA SHARMA Vs. STATE OF U P
December 11, 2002
SATISH KUMAR Vs. VITH ADDITIONAL DISTRICT JUDGE, SAHARANPUR AND OTHERS
August 28, 2002
SATISH RAI Vs. STATE OF UTTAR PRADESH
August 28, 2002
SATPAL MEENA Vs. STATE OF U P PUBLIC SERVICE COMMISSION
September 5, 2002
SATRUGHAN SINGH SENGAR Vs. COUNCIL OF INDIAN SCHOOL CERTIFICATE EXAMINATION NEW DELHI
August 2, 2002
SATVIR SINGH Vs. STATE OF UTTAR PRADESH
January 25, 2002
SATYA DEO GIN Vs. UNION OF INDIA
October 11, 2002
SATYA DEO THAKUR Vs. VTH ADDITIONAL DISTRICT JUDGE VARANASI
April 11, 2002
Satya Deo Thakur Vs. Fifth Addl. District Judge,Varanasi & Ors.
April 11, 2002
SATYA NARAIN MISHRA Vs. PRABANDH NIDESHAK U P RAJYA SAHKARI KRISHI EVAM GRAMYA VIKAS BANK LTD
January 4, 2002
SATYA NARAIN PRASAD JAISWAL Vs. U P STATE SUGAR CORPORATIONLTD
August 12, 2002
SATYA NARAIN SHUKLA Vs. UNION OF INDIA
November 1, 2002
SATYA PAL SINGH Vs. MOTOR ACCIDENT CLAIMS
September 11, 2002
SATYA PRAKASH Vs. IST ADDITIONAL DISTRICT JUDGE
March 13, 2002
SATYA PRAKASH GOEL Vs. STATE OF U.P. AND OTHERS
October 1, 2002
SATYA PRAKASH SRIVASTAVA Vs. DIRECTOR GENERAL FIRE SERVICES U P
September 17, 2002
Satyabrat Singh Vs. Mahendra Deo Singh
February 7, 2002
SATYAWATI Vs. PRESCRIBED AUTHORITY ETAWAH
May 1, 2002
SATYENDRA KUMAR Vs. BALGOVIND
April 16, 2002
SATYENDRA NATH SRIVASTAVA Vs. IST ADDITIONAL DISTRICT JUDGE VARANASI
May 1, 2002
SATYENDRA SINGH Vs. DIRECTOR OF EDUCATION HIGHER EDUCATION
April 24, 2002
SAURABH GUPTA Vs. CHAIRMAN COUNSELLING BOARD C P M T 200001
February 7, 2002
SAVITA VERMA Vs. STATE OF U P
February 6, 2002
Savita Verma and Another Vs. State of U.P.and Others
February 5, 2002
SAVITRI DEVI (SMT.) Vs. XLTH ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS
September 19, 2002
SAYED HAMUDUL HASAN JAFRI Vs. DISTRICT MAGISTRATE ALLAHABAD
January 25, 2002
Sayeed Ahmad Vs. Kamlesh Kumari
June 13, 2002
SECRETARY G M JALAUN DISTRICT CO OPERATIVE BANK LIMITED ORAL Vs. PRESIDING OFFICER LABOUR COURT LUCKNOW
October 11, 2002
SECRETARY KAMLA NEHRU MEMORIAL HOSPITAL ALLAHABAD Vs. ALOK SINGH
January 25, 2002
SERAJ AHMAD Vs. MOHAMMAD RAMJAN
February 1, 2002
SEVA SAMITI J N PANDEY Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS ALLAHABAD
January 25, 2002
SHABBIR Vs. SPECIAL JUDGE E C ACT BULANDSHAHR
May 20, 2002
SHABBIR BEG AND OTHERS Vs. SUB
December 11, 2002
SHAFAT ULLAH Vs. COMMISSIONER VARANASI
April 8, 2002
SHAFIQ AHMAD Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE
December 13, 2002
SHAHABUDDIN Vs. LABOUR COURT U P GHAZIABAD
April 26, 2002
Shahadatullah Vs. Momina Khatoon
July 18, 2002
SHAHEENA BEGUM Vs. SECRETARY PRESIDENT DISTRICT CO-OPERATIVE BANK LTD
April 18, 2002
SHAHENDRA MISRA Vs. STATE OF U P
July 16, 2002
Shahid Ali Vs. Anwar Ali
February 8, 2002
SHAHJADE Vs. CHAIRMAN RAJYA KRISHI UTPADAN MANDI PARISHAD U P LUCKNOW
April 23, 2002
SHAHJAHAN ALIAS SHARDA DEVI Vs. IVTH A D J ETAWAH
November 27, 2002
SHAHJAHAN KHAN Vs. STATE OF U P
January 18, 2002
SHAILAMA INDUSTRIES Vs. HIRA LAL AND SONS
September 11, 2002
SHAILENDRA KUMAR SHUKLA Vs. DISTRICT MAGISTRATE
September 4, 2002
SHAKIR Vs. STATE OF U P
October 1, 2002
SHAKUMBARI SUGAR AND ALLIED INDUSTRIES LTD Vs. UNION OF INDIA
March 19, 2002
SHAKUNTALA ALIAS BRAHMO DEVI Vs. DIRECTOR OF PENSION
May 22, 2002
SHAKUNTALA DEVI Vs. STATE OF UTTAR PRADESH
September 16, 2002
SHAKUNTALA SAXENA Vs. DIRECTOR OF HIGHER EDUCATION U P ALLAHABAD
October 29, 2002
SHALU SHARMA Vs. AJAY SHARMA
October 4, 2002
SHAMBHOO SHARAN PANDEY Vs. STATE OF UTTAR PRADESH
January 15, 2002
SHAMBHU DAYAL Vs. UNION OF INDIA
February 25, 2002
SHAMBHU DAYAL Vs. UNION OF INDIA
April 9, 2002
SHAMBHU NATH MANGRU RAM Vs. COMMISSIONER OF INCOME TAX
December 7, 2002
SHAMBHU SHARAN MATHUR Vs. DILIP KUMAR TANDON
September 25, 2002
SHAMIM BEGUM Vs. JUDGE SMALL CAUSES COURT PRESCRIBED AUTHORITY BAREILLY
January 24, 2002
SHAMKEN COTSYN LIMITED Vs. COMMISSIONER APPEALS C EX
July 29, 2002
SHAMSHAD Vs. STATE OF UTTAR PRADESH
November 23, 2002
Shamsher Alam @ Sheru and Anr. Vs. State of U.P.& Ors.
April 15, 2002
SHAMSHER ALAM ALIAS SHERU Vs. STATE OF UTTAR PRADESH
April 15, 2002
SHAMSUL ISLAM Vs. KANPUR NAGAR
July 10, 2002
SHANKAR LAL YADAV Vs. DISTRICT JUDGE MIRZAPUR
April 15, 2002
SHANKAR SINGH Vs. STATE OF UTTAR PRADESH
September 26, 2002
SHANTI Vs. DISTRICT MAGISTRATE SULTANPUR
February 2, 2002
SHARAD CHAND MISHRA Vs. STATE OF U P
August 28, 2002
SHARDA NAND ANCHAL Vs. IIIRD ADDITIONAL DISTRICT JUDGE BALLIA
May 24, 2002
SHARDA PRASAD MISHRA Vs. STATE OF U P
October 4, 2002
SHARDA PRASAD YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA
August 28, 2002
SHATRUGHAN SINGH Vs. COMMISSIONER FOOD AND CIVIL SUPPLIES
November 29, 2002
SHATRUGHAN SINGH Vs. STATE OF U.P.
January 21, 2002
SHAUKAT ALI Vs. UNION OF INDIA
September 30, 2002
SHEELA DEVI Vs. STATE OF U P
December 3, 2002
SHEELA SINGH Vs. DIRECTOR PRINCIPAL MEDICAL COLLEGE ALLAHABAD
April 17, 2002
SHEKHARAJ HOTEL P LTD Vs. STATE OF ALLAHABAD
August 9, 2002
SHEO DUTT Vs. XTH ADDL DISTRICT JUDGE ALIGARH
October 4, 2002
SHEO NATH Vs. STATE OF UTTAR PRADESH
November 15, 2002
SHEO PRAKASH SINGH Vs. CHIEF ENGINEER MINOR IRRIGATION
October 11, 2002
SHEO PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI
February 20, 2002
SHEO PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI
January 20, 2002
SHEO SHANKER Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNALCUMLABOUR COURT KANPUR
January 3, 2002
SHEO SHYAM Vs. STATE OF U P
December 18, 2002
SHER SINGH Vs. UNION OF INDIA
November 15, 2002
SHIA CENTRAL BOARD OF WAQFS Vs. SYED ALAM
April 4, 2002
SHIL CHANDRA Vs. VIITH ADDITIONAL DISTRICT AND SESSIONS JUDGE MORADABAD
April 16, 2002
SHISHU PAL SINGH Vs. GOVERNMENT OF INDIA MINISTRY OF HOME AFFAIRS NEW DELHI
November 28, 2002
SHITAL PRASAD JAIN Vs. IST ADDITIONAL DISTRICT JUDGE
July 5, 2002
SHITLA PRASAD SINGH Vs. ADDITIONAL DISTRICT MAGISTRATE SUPPLY/RENT CONTROL AND EVICTION OFFICER KANPUR NAGAR
April 16, 2002
SHIV BALAK PANDEY Vs. STATE OF U P
July 16, 2002
SHIV DEVI Vs. FIRST ADDL SESSIONS JUDGE BAHRAICH AND A
August 6, 2002
SHIV KUMAR AWASTHI Vs. PUNJAB NATIONAL BANK
November 1, 2002
SHIV KUMAR SHARMA Vs. DISTRICT MAGISTRATE GORAKHPUR
September 19, 2002
SHIV KUMAR SHARMA Vs. VTH ADDITIONAL DISTRICT JUDGE MUZAFFAR NAGAR
March 14, 2002
SHIV KUMAR SINGH Vs. MANAGING DIRECTOR U P COOPERATIVE SUGAR FACTORIES FEDERATION
August 28, 2002
SHIV LAL Vs. SUB DIVISIONAL MAGISTRATE
October 11, 2002
SHIV LOCHAN Vs. STATE OF U P
December 17, 2002
SHIV MURAT UPADHAYA Vs. STATE OF UTTAR PRADESH
October 11, 2002
SHIV NARAYAN UPADHYAY Vs. STATE OF U P
October 11, 2002
SHIV NATH PRASAD KHANDELWAL Vs. RAM KUMAR
December 7, 2002
SHIV NATHI Vs. RAJ DEO
September 17, 2002
SHIV PRASAD PANDEY Vs. STATE OF UTTAR PRADESH
October 10, 2002
SHIV PRASAD SINGH Vs. UNION OF INDIA
December 9, 2002
SHIV RAM SINGH Vs. CHANAN SINGH AND OTHERS
January 22, 2002
SHIV SHANKAR Vs. STATE OF UTTAR PRADESH
February 22, 2002
SHIV SWAROOP SARSWAT Vs. STATE OF U P
July 26, 2002
SHIV UPENDRA KUMAR Vs. STATE OF U P
November 14, 2002
SHIVA SHANKER SINGH Vs. RAMESHWAR PRASAD
August 26, 2002
SHOBH NATH SINGH Vs. STATE OF U P
November 13, 2002
SHOBHA KANT CHATURVEDI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ADDITIONAL BENCH ALLAHABAD
October 1, 2002
SHOIB ULLAH Vs. BHARTESH CHANDRA JAIN
September 18, 2002
SHRI KRISHAN PRADHAN Vs. REGIONAL MANAGER U P S R T C ALIGARH
September 17, 2002
SHRI KRISHNA MASTER Vs. STATE OF U P
April 12, 2002
SHRINGAR DULAIYA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JHANSI AND ANOTHER
November 28, 2002
SHYAM BIRI WORKS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
December 3, 2002
SHYAM CHANDRA GUPTA Vs. U P STATE ELECTRICITY BOARD
September 3, 2002
SHYAM CHARAN LAL Vs. RAM GOPAL GUPTA
December 5, 2002
SHYAM DEO Vs. COLLECTOR, DEORIA AND OTHERS
September 9, 2002
SHYAM NARAIN PANDEY Vs. PRESCRIBED AUTHORITY
September 5, 2002
SHYAM SINGH Vs. STATE OF UTTAR PRADESH
July 19, 2002
SHYAMPAL SINGH Vs. ROZA SAHKARI GANNA VIKAS SAMITILTD
February 25, 2002
SIDDHARTH KUMAR Vs. XITH ADDITIONAL DISTRICT JUDGE ALLAHABAD
March 7, 2002
SIDDHU Vs. STATE OF UTTAR PRADESH
July 19, 2002
SIDH NATH Vs. DISTRICT JUDGE MIRZAPUR
July 16, 2002
SIDH NATH AGARWAL Vs. VINOD KUMAR AGARWAL
August 1, 2002
SIMA DEVI Vs. SENIOR SUPERINTENDENT OF POLICE JHANSI
January 3, 2002
SIPAHI YADAV AND SHOHRAT; NAM RAJ AND NANKU ALIAS NANKAU Vs. STATE OF U P
November 27, 2002
SIRAJ NASIR Vs. UNION OF INDIA
October 31, 2002
SITA DEVI SHARMA Vs. STATE OF U P
July 23, 2002
SITA RAM Vs. STATE OF UTTAR PRADESH
March 20, 2002
SITA RAM Vs. DISTRICT INSPECTOR OF SCHOOLS AND OTHERS
August 23, 2002
Sita Ram Vs. Ram Milan
April 4, 2002
SITA RAM ETC Vs. STATE OF U P
July 18, 2002
SITA RAM SINGH Vs. STATE OF UTTAR PRADESH
November 15, 2002
SITAR VIDEO HALL Vs. STATE OF UTTAR PRADESH
January 23, 2002
SIYA SARAN Vs. STATE OF U.P. AND OTHERS
September 23, 2002
SMART CHIP LIMITED Vs. STATE OF UTTAR PRADESH
October 3, 2002
SMT. BEER BALA GUPTA Vs. XVTH ADDITIONAL SESSIONS JUDGE, MEERUT AND OTHERS
February 22, 2002
SMT. BOHTI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SAHARANPUR AND OTHERS
September 4, 2002
SMT. DHARAM DEI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
July 8, 2002
SMT. GULAB DEVI AND ANOTHER Vs. VIIITH ADDITIONAL DISTRICT JUDGE, MUZAFFARNAGAR AND OTHERS
August 23, 2002
SMT. KAILASHIYA Vs. STATE OF U.P.
July 26, 2002
SMT. KUMKUM SAXENA Vs. SESSIONS JUDGE, RAMPUR AND OTHERS
September 17, 2002
SMT. MEDIYA AND OTHERS Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS
September 23, 2002
SMT. NUNKIYA AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BAREILLY AND OTHERS
November 27, 2002
SMT. RAJANI KUMARI Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD
September 16, 2002
SMT. RANI DEVI AND ANOTHER Vs. IIIRD ADDL. DISTRICT JUDGE, FAIZABAD AND ANOTHER
April 17, 2002
SMT. SHAHBAZ BANO GRAM PRADHAN Vs. SMT. SAHIBA BANO AND OTHERS
October 10, 2002
SMT. SUKHJINDER JEET KAUR AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, RAMPUR AND OTHERS
November 15, 2002
SMT. UMA MISHRA AND ORS. Vs. NAGAR MAHAPALIKA AND ORS.
January 25, 2002
SMT. USHA DEVI AND OTHERS Vs. KUNWAR SINGH AND OTHERS
July 8, 2002
SNEH SHARMA Vs. REGIONAL ASSISTANT DIRECTOR OF EDUCATION BASIC
August 7, 2002
SOCIAL ACTION FOR PEOPLES RIGHTS LUCKNOW Vs. STATE OF UTTAR PRADESH
September 5, 2002
SOHAN LAL Vs. DISTRICT MAGISTRATE UNNAO
December 12, 2002
SOHAN LAL Vs. MUKAT LAL
July 19, 2002
SOHIT KUMAR Vs. MOOL CHANDRA
May 6, 2002
SOM DATT SHUKLA Vs. DISTRICT INSPECTOR OF SCHOOLS
September 5, 2002
SOM DATTA BUKDERS LTD Vs. KANPUR JAL SANSTHAN
May 3, 2002
SOMANA Vs. JOINT DIRECTOR OF CONSOLIDATION BASTI
December 20, 2002
SOMBIR SINGH Vs. COMMISSIONER SALES TAX
August 13, 2002
SONE LAL SANKHWAR Vs. CHAIRMANCUMMANAGING DIRECTOR U P POWER CORPORATION LTD
October 31, 2002
SONEBHADRA MINOR MINERAL LEASE PERMIT HOLDERS ASSOCIATION Vs. STATE OF U P
July 18, 2002
SONEBHADRA MINOR MINERAL LEASE/PERMIT HOLDERS ASSOCIATION Vs. STATE OF UTTAR PRADESH
July 18, 2002
SONI Vs. DISTRICT JUDGE
July 4, 2002
SRIVASTAVA V K Vs. U O I
May 6, 2002
ST MARYS ACADEMY Vs. BHAGWATI PRASAD SHARMA
August 28, 2002
STATE Vs. RAMESH AND A
July 2, 2002
STATE Vs. OM PRAKASH
July 3, 2002
STATE BANK OF INDIA Vs. STATE OF U P
December 16, 2002
STATE BANK OF INDIA Vs. ADDITIONAL DISTRICT JUDGE DEORIA
November 28, 2002
STATE BANK OF INDIA Vs. SHYAM NARAIN
April 18, 2002
STATE OF U P Vs. DAULAT RAM GUPTA
March 23, 2002
STATE OF U P Vs. RATAN KISHORE JOHRI
March 13, 2002
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT KANPUR
January 23, 2002
STATE OF U P Vs. HARI SHANKAR DUBEY
January 18, 2002
STATE OF U P Vs. UMESH CHANDRA
January 8, 2002
STATE OF U P Vs. LABOUR COURT AGRA
January 8, 2002
STATE OF U P Vs. LABOUR COURT I
January 9, 2002
STATE OF U P Vs. INDUSTRIAL TRIBUNAL 4 U P AGRA
January 30, 2002
STATE OF U P Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL 1 ALLAHABAD
January 28, 2002
STATE OF U P Vs. HAR NARAIN TANDON
July 5, 2002
STATE OF U P Vs. SUSHIL KUMAR JAIN
May 23, 2002
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT VARANASI
May 24, 2002
STATE OF U P Vs. GIRJA
May 1, 2002
STATE OF U P Vs. BIHARI LAL
August 29, 2002
STATE OF U P Vs. LABOUR COURT
August 19, 2002
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT
August 12, 2002
STATE OF U P Vs. JAI PAL SINGH
August 14, 2002
STATE OF U P Vs. R S GUPTA SPECIAL JUDGE DACOITY AFFECTED AREAS JALAUN AT ORAI
August 13, 2002
STATE OF U P Vs. IIIRD ADDITIONAL DISTRICT AND SESSIONS JUDGE MATHURA
August 14, 2002
STATE OF U P Vs. HARPHOOL
August 14, 2002
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT
July 29, 2002
STATE OF U P Vs. R S GUPTA H J S SPECIAL JUDGE D A A
August 3, 2002
STATE OF U P Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL IV
December 5, 2002
STATE OF U P Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL 4 AGRA
December 9, 2002
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT
October 31, 2002
STATE OF U P Vs. OM PRAKASH VERMA
October 8, 2002
STATE OF U P Vs. PUTTI LAL
October 11, 2002
STATE OF U P Vs. GAJADHAR PANDEY
November 15, 2002
STATE OF U P Vs. RAKESH KUMAR
November 15, 2002
STATE OF U P Vs. ANANT KUMAR TIWARI
November 23, 2002
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT AGRA
September 6, 2002
STATE OF U P Vs. B S YADAV
September 13, 2002
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT U P AGRA
October 4, 2002
STATE OF U P Vs. KALI DEEN
October 3, 2002
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT
October 7, 2002
STATE OF U.P. Vs. RAJENDRA PRASAD
January 25, 2002
STATE OF U.P. Vs. CHANDRA PAL SINGH AND ANOTHER
August 16, 2002
STATE OF U.P. Vs. IIND ADDL. DISTRICT JUDGE, ALLAHABAD AND OTHERS
September 5, 2002
STATE OF U.P. Vs. DISTRICT JUDGE, PILIBHIT AND OTHERS
September 26, 2002
STATE OF U.P. Vs. NETRA MOHAN AND ANOTHER VS
September 3, 2002
STATE OF U.P. Vs. MATHURA SINGH AND OTHERS
September 30, 2002
STATE OF U.P. Vs. RAMENDRA SINGH AND ANOTHER
September 12, 2002
STATE OF U.P. AND ANOTHER Vs. SANTOSH KUMAR AND ANOTHER
December 20, 2002
State of U.P. and Ors. Vs. Hari Shanker Dubey
January 18, 2002
STATE OF UTTAR PRADESH Vs. PRESIDING OFFICER LABOUR COURT II KANPUR
October 7, 2002
STATE OF UTTAR PRADESH Vs. KRISHNA PAL
September 27, 2002
STATE OF UTTAR PRADESH Vs. ABIMANYU ABHIMAN SINGH
September 27, 2002
STATE OF UTTAR PRADESH Vs. RAJA
September 17, 2002
STATE OF UTTAR PRADESH Vs. BEHARI LAL
August 29, 2002
STATE OF UTTAR PRADESH Vs. ADDITIONAL DISTRICT JUDGE VIII BAREILLY
May 1, 2002
STATE OF UTTAR PRADESH Vs. PRESIDING OFFICER LABOUR COURT IV KANPUR
January 29, 2002
STATE OF UTTAR PRADESH Vs. PRESIDING OFFICER LABOUR COURT RAMPUR
January 23, 2002
STATE; BAHADUR Vs. BAHADUR
July 25, 2002
SUBASH CHANDRA GOYAL Vs. TAX RECOVERY OFFICER
February 26, 2002
SUBEDAR Vs. STATE OF UTTAR PRADESH
October 29, 2002
SUBHAS CHAND BHARATI Vs. ADDITIONAL DISTRICT JUDGE
May 14, 2002
SUBHASH CHAND BANSAL AND OTHERS Vs. STATE OF U.P. AND OTHERS
August 14, 2002
SUBHASH CHAND HEAD CONSTABLE Vs. D I G ALLAHABAD RANGE
January 21, 2002
SUBHASH CHAND SHARMA Vs. IXTH ADDITIONAL DISTRICT JUDGE AGRA
April 18, 2002
SUBHASH CHANDRA DIXIT Vs. U P PUBLIC SERVICE COMMISSION
October 3, 2002
SUBHASH CHANDRA PANDEY Vs. STATE OF U P
December 11, 2002
SUBHASH CHANDRA TRIPATHI Vs. GENERAL MANAGER JAL SANSTHAN JHANSI DIVISION JHANSI
October 11, 2002
SUBHASH CHATURVEDI Vs. IVTH ADDL DISTRICT JUDGE MATHURA
January 17, 2002
SUBHASH KRISHNA SAXENA Vs. SPECIAL JUDGE E C ACT
April 15, 2002
SUDHIR KUMAR CHATURVEDI Vs. ZILA PARISHAD KANPUR DEHAT
August 28, 2002
SUDHIR KUMAR JAIN Vs. STATE OF U P
August 29, 2002
SUDHIR KUMAR RAI Vs. DISTRICT INSPECTOR OF SCHOOLS
July 18, 2002
SUDHIR KUMAR SHARMA Vs. STATE OF U P
January 30, 2002
SUDHIR KUMAR SRIVASTAVA Vs. MAHA-NIDESHAK PRANTIYA RAKSHAK DAL VIKAS DAL AVAM YUWA KALYAN U P LUCKNOW
April 12, 2002
SUGREEV SINGH DESURIYA Vs. CENTRAL GOVERNMENT OF INDIA
April 3, 2002
SUJIT KUMAR Vs. STATE OF U P
May 6, 2002
SUKAI Vs. VIITH ADDL DISTRICT JUDGE GORAKHPUR
August 20, 2002
SUKH RANI Vs. NAGAR MAHAPALIKA
December 4, 2002
SUKHAI Vs. ADDITIONAL COMMISSIONER ALIASADMINISTRATIONALIAS VARANASI DIVISION VARANASI AND
January 31, 2002
SUKHBIR SINGH Vs. SENIOR SUPERINTENDENT OF POLICE AGRA
January 22, 2002
SUKHDEO Vs. INDUSTRIAL TRIBUNAL
September 12, 2002
SUKHDEO PRASAD Vs. ASTT CIT
December 31, 2002
SUKHENDRA PRASAD MISHRA Vs. FAMILY COURT
October 31, 2002
SUKHJINDER JEET KAUR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
December 16, 2002
SUKHVINDER SINGH AND ANOTHER Vs. JOINT DIRECTOR OF CONSOLIDATION AND OTHERS
January 22, 2002
SULOCH RANI JAIN Vs. VIIITH ADDITIONAL DISTRICT JUDGE SAHARANPUR
April 5, 2002
SULTAN ALI Vs. MANSOOR ALI
April 22, 2002
SUNDARI DEVI Vs. VIITH ADDITIONAL DISTRICT JUDGE
July 5, 2002
SUNEEL KUMAR Vs. REGIONAL ASSISTANT DIRECTOR OF EDUCATION BASIC
April 29, 2002
SUNEETA GUPTA Vs. IIIRD ADDITIONAL DISTRICT JUDGE, MEERUT AND ANOTHER
September 5, 2002
SUNIL Vs. DISTRICT MAGISTRATE BIJNOR
January 7, 2002
SUNIL AND OTHERS Vs. SMT. SHANTI DEVI AND ANOTHER
November 30, 2002
SUNIL KUMAR Vs. STATE OF U P
December 16, 2002
SUNIL KUMAR SHARMA Vs. STATE OF U P
August 21, 2002
SUNIL PODDAR Vs. CHAIRPERSON DEBT RECOVERY APPELLATE TRIBUNAL
May 13, 2002
SUNIT KUMAR TYAGI Vs. STATE OF U P
May 23, 2002
SUNITA GOSWAMI Vs. STATE OF U P
April 22, 2002
SUPER HOUSE LEATHER LTD Vs. SAGGITTARIANS INTERNATIONAL LTD
March 21, 2002
SURAJ BHAN Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION ETAWAH
April 30, 2002
SURAJ PRASAD SHARMA Vs. STATE OF U P
October 4, 2002
SURAJ SINGH SAINI Vs. DISTRICT JUDGE GHAZIABAD
January 23, 2002
SURAJPAL SHARMA Vs. DEPUTY GENERAL MANAGER ALIASWESTERN ZONEALIAS U P S R T C MEERUT
November 1, 2002
SURENDRA Vs. STATE OF U P
August 26, 2002
SURENDRA KUMAR Vs. STATE OF U.P.
May 21, 2002
SURENDRA KUMAR Vs. STATE OF U.P. AND OTHERS
September 20, 2002
SURENDRA KUMAR PANDEY Vs. STATE OF U P
March 1, 2002
SURENDRA KUMAR SHARMA Vs. SATE OF U P
April 8, 2002
SURENDRA KUMAR SRIVASTAVA Vs. EXCISE COMMISSIONER U P ALLAHABAD
October 25, 2002
SURENDRA KUMAR VERMA Vs. STATE OF U P
March 19, 2002
SURENDRA NATH MISRA Vs. DISTRICT MAGISTRATE
November 18, 2002
SURENDRA NATH RAI Vs. PRAHLAD SINGH
May 14, 2002
SURENDRA NATH SINGH Vs. DEEN DAYAL UPADHYAY GORAKHPUR UNIVERSITY
March 14, 2002
SURENDRA PATEL Vs. DISTRICT MAGISTRATE ALLAHABAD
July 18, 2002
SURENDRA PRATAP SINGH Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD U P ALLAHABAD
October 15, 2002
SURESH CHANDRA GUPTA Vs. COLLECTOR KANPUR NAGAR
July 12, 2002
SURESH CHANDRA SAXENA Vs. DISTRICT JUDGE FARRUKHABAD
October 25, 2002
SURESH CHANDRA SHARMA Vs. MANAGING DIRECTOR U P ROAD TRANSPORT CORPORATION LUCKNOW
September 11, 2002
SURESH CHANDRA SRIVASTAVA Vs. ALLAHABAD DISTRICT CO OPERATIVE BANK LIMITED ALLAHABAD
December 19, 2002
SURESH KUMAR BHARGAVA Vs. XVTH ADDITIONAL DISTRICT AND SESSIONS JUDGE MEERUT
August 1, 2002
SURESH KUMAR UPADHYAY Vs. STATE OF U P
January 3, 2002
SURESH PAL Vs. DISTRICT INSPECTOR OF SCHOOLS
August 14, 2002
SURESH PRAKASH Vs. STATE OF U.P. AND OTHERS
January 21, 2002
SURESH YADAV Vs. STATE OF U P
June 26, 2002
SURYA NATH Vs. IMAM ALI
February 1, 2002
SUSHEELA PAL Vs. CHIEF MEDICAL OFFICER
August 2, 2002
SUSHIL KUMAR Vs. ENGINEER IN CHIEF IRRIGATION U P
September 10, 2002
SUSHIL KUMAR DWIVEDI Vs. BASIC SHIKSHA ADHIKARI BANDA
December 5, 2002
SUSHIL KUMAR GUPTA Vs. SECRETARY PUBLIC SERVICE COMMISSION
August 14, 2002
SUSHIL KUMAR GUPTA Vs. STATE OF U P
October 11, 2002
SUSHIL KUMAR SRIVASTAVA Vs. U P PUBLIC SERVICE COMMISSION
April 12, 2002
SUSHIL VIDYARTHI Vs. UNION OF INDIA
March 11, 2002
SUSHILA DEVI Vs. DIRECTOR OF EDUCATION BASIC/CHAIRMAN U P BASIC SHIKSHA PARISHAD
September 3, 2002
SUSHMA SINGH Vs. STATE OF U P
September 19, 2002
SUTI MILLS MAZDOOR UNION Vs. UNION OF INDIA
October 7, 2002
SUYASH KUMAR SRIVASTAVA Vs. STATE OF U P
January 25, 2002
SWADESHI COTTON MILLS Vs. SULTAN AHMAD
September 6, 2002
SWADESHI COTTON MILLS LTD Vs. LABOUR COURT IV
January 18, 2002
SWAMI NATH Vs. STATE OF U P
March 5, 2002
SWARGIYA SRI JANARDAN PRASAD PANDEY HIGH SCHOOL Vs. STATE OF U P
October 3, 2002
SWASTIK TUBES P LTD Vs. TRADE TAX TRIBUNAL
July 9, 2002
SWATANTRA KUMAR DUBEY Vs. U P STATE TRANSPORT CORPORATION
September 3, 2002
SWATANTRATA DEVI Vs. IIIRD ADDITIONAL DISTRICT JUDGE DEORIA
May 15, 2002
SYED ABDUL MEHNDI Vs. UNITED BANK OF INDIA
January 28, 2002
SYED ALI AKBAR Vs. TANNERY AND FOOTWEAR CORPORATION OF INDIA LTD
April 25, 2002
SYED HAIDER ALI NAQVI Vs. STATE OF U P
April 16, 2002
SYED MOHAMMED MAHFOOZ Vs. STATE OF U P
August 1, 2002
SYED MOHD ASIF Vs. STATE OF UTTAR PRADESH
September 26, 2002
SYED TAKHLEEKH HYDER ZAIDI Vs. NAZIRUDDIN
November 21, 2002
SYMONDS & CO Vs. ADDL CIT
August 19, 2002
TAJ MAHAL EXPORT Vs. COMMISSIONER OF INCOME TAX
February 28, 2002
TAJ TRADING CO Vs. COMMISSIONER OF TRADE TAX
April 29, 2002
TAKABUL JAHAN Vs. STATE OF U P
March 21, 2002
TALAT FATIMA HASAN Vs. NAWAB SYED MURTAZA ALI KHAN DIED PENDENTE LITE
January 22, 2002
TANDON JEWELLERS Vs. CHAIRMAN CENTRAL BOARD OF DIRECT TAXES
August 1, 2002
TARA DEVI Vs. STATE OF U P
February 26, 2002
TARADEVI Vs. DISTRICT JUDGE BASTI
August 28, 2002
TARAWATI Vs. DISTRICT JUDGE BIJNOR
September 10, 2002
TASNEEM AHMAD Vs. STATE OF UTTAR PRADESH
August 1, 2002
TAUQEER Vs. STATE OF U P
April 11, 2002
TEJ BHAN SINGH Vs. UNION OF INDIA
January 10, 2002
TEJ KISHORE SRIVASTAVA Vs. STATE OF U.P. AND ANOTHER
May 14, 2002
TEJ NARAIN MISRA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
December 13, 2002
THAKUR GOVIND DEVJEE MAHARAJ BIRAJMAN MANDIR THAKUR GOVIND DEVJEE MAHARAJ GOVIND GHERA BRINDAVAN Vs. RADHA SARAN DUBEY
September 6, 2002
TILAK RAM Vs. DEPUTY DIRECTOR OF EDUCATION ALLAHABAD
September 19, 2002
TITAWI SUGAR COMPLEX Vs. COMMR OF CUS AND C EX
January 25, 2002
TOLA RAM SONS DAL MILL Vs. COMMISSIONER OF INCOME TAX
October 24, 2002
TRADE LINK INDIA, GHAZIABAD Vs. TRADE TAX OFFICER, GHAZIABAD AND ANOTHER
January 3, 2002
TRIBENI PRASAD PATEL Vs. UNION OF INDIA
February 13, 2002
TRIBHUWAN MISHRA Vs. REGIONAL TRANSPORT OFFICER VARANASI
January 24, 2002
TRIBHUWAN NATH SRIVASTAVA Vs. CHAIRMAN AND MANAGING DIRECTOR INDIAN OVERSEAS BANK CHENNAI
November 27, 2002
TRILOCHAN SINGH AND ANOTHER Vs. RADHEY SHYAM AGARWAL
August 29, 2002
TRILOK NATH MISHRA Vs. STATE OF U P
July 17, 2002
TRILOK NATH MITTAL Vs. UNION OF INDIA
April 12, 2002
TRIMURTI CONTRACTORS Vs. SECRETARY TO GOVERNMENT OF U P
May 14, 2002
TRIVENI REFINERY P LTD Vs. STATE OF ALLAHABAD
May 6, 2002
TRIVENI REFINERY P LTD Vs. BOARD OF INDUSTRIAL AND FINANCIAL RECONSTRUCTION B I F R NEW DELHI
August 23, 2002
TRIVENI STRUCTURAL KARMCHARI SANGH Vs. UNION OF INDIA AND ORS.
January 3, 2002
TRIVENI STRUCTURALS EXECUTIVE ASSOCIATION Vs. TRIVENI STRUCTURALS LTD
January 17, 2002
TRIVENI STRUCTURALS LIMITED ALLAHABAD Vs. STATE OF U P
December 9, 2002
U P AVAS EVAM VIKAS PARISHAD Vs. BHIKKHOO LAL
September 11, 2002
U P CEMENT CORPORATION LTD Vs. STATE OF ALLAHABAD
February 14, 2002
U P CO OPERATIVE SUGAR FACTORIES FEDERATION LIMITED LUCKNOW Vs. P S MISRA GORAKHPUR
December 11, 2002
U P FOREST CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 26, 2002
U P PRADESHIK CO OPERATIVE FEDERATION Vs. PRESIDING OFFICER LABOUR COURT
August 9, 2002
U P RAJYA SETU NIGAM SANYUKTA KARMACHARI SANGH Vs. U P STARE BRIDGE CORPORATION LTD
September 27, 2002
U P STATE BRIDGE CORPORATION LTD Vs. U P RAJYA SETU NIGAM SANYUKTA KARMACHARI SANGH
September 27, 2002
U P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT III
September 26, 2002
U P STATE ELECTRICITY BOARD Vs. DEPUTY LABOUR COMMISSIONER
September 19, 2002
U P STATE ELECTRICITY BOARD Vs. PANCHHI LAL
November 1, 2002
U P STATE ELECTRICITY BOARD Vs. DISTRICT JUDGE
August 28, 2002
U P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT GORAKHPUR
January 18, 2002
U P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT GORAKHPUR
January 21, 2002
U P STATE ELECTRICITY BOARD BANDA Vs. PRESIDING OFFICER LABOUR COURT II
April 12, 2002
U P STATE ELECTRICITY BOARD LUCKNOW Vs. P N KHANNA
November 1, 2002
U P STATE ROAD TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT
November 13, 2002
U P STATE ROAD TRANSPORT CORPORATION Vs. SURESH CHANDRA PANDEY
October 25, 2002
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
March 8, 2002
U P STATE ROAD TRANSPORT CORPORATION Vs. SAYEED MOHD
February 4, 2002
U P STATE ROAD TRANSPORT CORPORATION Vs. U P PUBLIC SERVICE TRIBUNAL V
September 3, 2002
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
July 23, 2002
U P STATE ROAD TRANSPORT CORPORATION Vs. JORAWAR SINGH
May 8, 2002
U P STATE SPG CO LTD Vs. R S PANDEY
November 15, 2002
U P STATE SUGAR CORPORATION Vs. LABOUR COURT
September 6, 2002
U P STATE SUGAR CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT
November 1, 2002
U P STATE SUGAR CORPORATION LTD Vs. DEPUTY LABOUR COMMISSIONER MORADABAD
April 12, 2002
U P STATE SUGAR CORPORATION UNIT KHADDA Vs. RAM NARESH UPADHYAYA
August 28, 2002
U P STATE SUGAR CORPORATIONLTD Vs. SPECIAL JUDGE E C ACT/ ADDITIONAL DISTRICT JUDGE BIJNOR
May 17, 2002
U P STATE TOURISM DEVELOPMENT CORPORATION LTD Vs. SUNIL KUMAR
November 29, 2002
U P STEELS LTD Vs. STATE OF U P
October 10, 2002
U P URDU DEVELOPMENT ORGANIZATION Vs. GOVERNMENT OF INDIA
September 10, 2002
U P ZILA PARISHAD KARAMCHARI SANGH Vs. STATE OF U P
July 23, 2002
U.P. STATE AND OTHERS Vs. SMT. NARVADA DEVI AND ANOTHER
September 23, 2002
U.P. STATE ROAD TRANSPORT Vs. PHOOL CHAND
December 3, 2002
U.P. STATE ROAD TRANSPORT Vs. KAPTAN SINGH
December 5, 2002
U.P. STATE ROAD TRANSPORT Vs. SADHANA DEVI
December 2, 2002
U.P. STATE ROAD TRANSPORT CORPORATION Vs. AJIT SINGH
December 3, 2002
U.P. STATE ROAD TRANSPORT CORPORATION Vs. SUMITRA DEVI
December 5, 2002
UDAI PRAKASH BHARTIYA Vs. DEPUTY DIRECTOR ENFORCEMENT DIRECTORATE
July 2, 2002
UDAI SINGH BHANUVANSHI Vs. KUNJ BEHARI TEWARI
January 7, 2002
UDHUM SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD
May 22, 2002
UJAGAR SINGH Vs. COMMISSIONER BAREILLY DIVISION
September 6, 2002
UMA NATH SHARMA Vs. GANESH PRASAD AND OTHERS
April 22, 2002
UMA SHANKAR Vs. DISTRICT JUDGE FIROZABAD
October 26, 2002
UMA SHANKAR Vs. UNION OF INDIA
March 20, 2002
UMA SHANKAR MISHRA MISHERA Vs. S P C U P P K S R S K SEVA
April 10, 2002
UMA SHANKER RAI Vs. UNION OF INDIA
November 23, 2002
UMA SHANKER SINGH Vs. STATE OF U P
April 5, 2002
UMADATT Vs. ADDITIONAL DISTRICT JUDGE PIPARI
May 3, 2002
UMAPATI UPADHYAY Vs. CHANCELLOR SAMPURNANAND SANSKRIT VISHWAVIDYALAYA
January 30, 2002
UMESH CHAND Vs. BOARD OF REVENUE ALLAHABAD
February 11, 2002
UMESH CHANDRA SAXENA Vs. FIRST ADDITIONAL CIVIL JUDGE ALLAHABAD
November 19, 2002
UMESH KUMAR SHARMA Vs. STATE OF U P
April 23, 2002
UMRAO SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS BIJNOR
October 23, 2002
UNION OF INDIA Vs. IIIRD ADDITIONAL DISTRICT JUDGE DEORIA
October 23, 2002
UNION OF INDIA Vs. SHRISH PRASAD MISHRA
October 26, 2002
UNION OF INDIA Vs. ROSHAN LAL MADHOK
November 12, 2002
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD
December 18, 2002
UNION OF INDIA Vs. SUBHASH CHAND JAIN
May 8, 2002
UNION OF INDIA Vs. 1ST ADDL DISTT JUDGE ARBITRATOR
May 22, 2002
UNION OF INDIA Vs. GAYATRI SRIVASTAVA
May 24, 2002
UNION OF INDIA Vs. RAM ADHAR TIWARI
August 21, 2002
UNION OF INDIA Vs. SUDARSHAN LAL TALWAR
April 3, 2002
UNION OF INDIA AND OTHERS Vs. JUDGE SMALL CAUSE COURT, ALLAHABAD AND OTHERS
August 14, 2002
UNION PUBLIC SERVICE COMMISSION Vs. RAJESHWAR SINGH
July 3, 2002
UNITED INDIA INSURANCE CO LTD Vs. CHANDRA KALI
August 19, 2002
UNITED INDIA INSURANCE CO LTD Vs. REHANA PARVEEN
November 14, 2002
UNITED INDIA INSURANCE COMPANY Vs. SONIA
May 24, 2002
UNITED INDIA INSURANCE COMPANY Vs. VED PRAKASH SAGAR
December 9, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BANSHIDHAR GUPTA
November 26, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PRATAP SINGH
December 2, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. INDRO
December 5, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. LALLU KASHYAP
November 13, 2002
UNITED INDIA INSURANCE LTD. COMPANY LTD. Vs. DISTRICT JUDGE, GHAZIABAD AND OTHERS
April 25, 2002
UNITED SERVICE CLUB Vs. AMITA BARLOW
September 16, 2002
UPPER GANGES SUGAR AND INDUSTRIES LTD Vs. STATE OF U P
December 11, 2002
URMAN SINGH Vs. SUB-DIVISIONAL OFFICER MORADABAD
January 25, 2002
Urmila Devi Vs. Kanti Devi
June 11, 2002
UTTAM CHANDRA Vs. VIIITH ADDITIONAL DISTRICT JUDGE
March 5, 2002
UTTAM GULATI DR MRS Vs. STATE OF UTTAR PRADESH
October 3, 2002
UTTAM KUMAR DEVNATH Vs. STATE OF UTTAR PRADESH
December 16, 2002
UTTAR PRADESH STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER, LABOUR COURT-II, UTTAR PRADESH, AGRA
April 12, 2002
UTTAR PRADESHIYA VIDYALAYA NIRIKSHAK SANGH Vs. STATE OF U P
May 6, 2002
V K SRIVASTAVA Vs. UNION BANK OF INDIA
May 6, 2002
V P GOYAL Vs. STATE OF U P
January 24, 2002
V P SINGH Vs. ADDL D I G P COMMANDANT CRPF
April 8, 2002
V S CHHAUKER Vs. UNION OF INDIA
September 26, 2002
VAGEESHA NAND ALIAS VACHASPATI Vs. STATE OF U P
August 26, 2002
VAIBHAV PANDEY Vs. CHIEF ALIASPERSONNELALIAS PUNJAB NATIONAL BANK H O NEW DELHI
March 16, 2002
VAJARA YOJNA SEED FARM Vs. PRESIDING OFFICER LABOUR COURT II
November 21, 2002
VANDANA SINGH Vs. RANJANA SRIVASTAVA
September 19, 2002
VANI PATI TRIPATHI Vs. DIRECTOR GENERAL EDUCATION AND TRAINING LUCKNOW
November 21, 2002
VANISH SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION FARRUKHABAD TO
January 11, 2002
VASHISHTHA SINGH Vs. STATE OF U P
March 16, 2002
VED NATH Vs. INDRA VIKRAM ALIAS CHHOTE SINGH
September 19, 2002
VED PRAKASH Vs. STATE OF UTTAR PRADESH
November 21, 2002
VED PRAKASH AGRAWAL Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE
January 30, 2002
VED PRAKASH AGRAWAL; U P STATE SUGAR CORPORATION LTD Vs. CHAIRMAN U P STATE SUGAR CORPORATION LTD
February 7, 2002
Vedi Ram @ Medi Ram and Ors. Vs. State of U.P.& Anr.
September 24, 2002
VEDI RAM ALIAS MEDI RAM Vs. STATE OF UTTAR PRADESH
September 24, 2002
VEENA AGRAWAL Vs. ADDITIONAL DISTRICT JUDGE COURT NO 2 MORADABAD
December 10, 2002
VEGETABLE INDUSTRIES COMPLEX Vs. COMMISSIONER OF TRADE TAX
May 24, 2002
VIBHA SHUKLA Vs. DIRECTOR OF EDUCATION BASIC ALLAHABAD
March 13, 2002
Vibhuti Narayan Chaubey @ Lala Chaubey and Ors. Vs. State of U.P.
August 7, 2002
VIBHUTI NARAYAN CHAUBEY ALIAS LALA CHAUBEY Vs. STATE OF UTTAR PRADESH
August 7, 2002
Vichitra Singh; Jagvant Singh and Ors. Vs. State of U.P.
August 26, 2002
VIDYA GUPTA Vs. STATE OF UTTAR PRADESH
September 10, 2002
VIDYA PRAKASHAN MANDIR LIMITED Vs. STATE OF UTTAR PRADESH
July 11, 2002
Vidya Prakashan Mandir Ltd. and Anr. Vs. State of U.P.& Ors.
July 11, 2002
VIDYA SHANKER Vs. REGISTRAR CO OPERATIVE SOCIETIES LUCKNOW
September 5, 2002
VIDYAWATI BHARGAVA ALIASDECEASEDDALIAS Vs. VIII ADDITIONAL DISTRICT JUDGE KANPUR
July 30, 2002
VIDYAWATI CONSTRUCTION CO Vs. UNION OF INDIA UOI
March 15, 2002
VIENDRA SINGH PAWAR Vs. STATE OF UTTAR PRADESH
August 16, 2002
VIJAI KUMAR SHAH Vs. HINDUSTAN ALUMINIUM CORPORATION LTD
August 28, 2002
VIJAI KUMAR VERMA Vs. STATE OF UTTAR PRADESH
July 29, 2002
Vijai Prakash Dixit Vs. State of U.P.and Others
May 10, 2002
VIJAI SUGAR INDUSTRIES Vs. SPECIAL SECRETARY APPELLATE AUTHORITY
August 23, 2002
VIJAY BAHADUR SINGH Vs. CHAIRMAN DEALER SELECTION BOARD
June 3, 2002
VIJAY BAHADUR TIWARI Vs. U P PUBLIC SERVICE COMMISSION
March 6, 2002
VIJAY BEHARI SRIVASTAVA Vs. U.P. POSTAL PRIMARY CO
September 12, 2002
VIJAY KUMAR JAIN Vs. DISTRICT JUDGE ALIGARH
October 31, 2002
VIJAY KUMAR MISRA Vs. SUPERINTENDENT DISTRICT JAIL GORAKHPUR
July 3, 2002
VIJAY PAL GOEL Vs. RENT CONTROL AND EVICTION OFFICER
July 5, 2002
VIJAY PRAKASH DIXIT Vs. STATE OF U P
May 10, 2002
VIJAY PRAKASH DIXIT Vs. STATE OF UTTAR PRADESH
January 1, 2002
VIJAY SINGH Vs. STATE OF U P
October 28, 2002
VIJAY SINGH Vs. STATE OF U P
October 11, 2002
VIJAY SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
October 23, 2002
VIJAYSHREE CHEMICALS P LTD Vs. STATE OF ALLAHABAD
February 18, 2002
VIJENDRA PAL SC SINGH Vs. SENIOR REGIONAL MANAGER FOOD CORPORATION OF INDIA LUCKNOW
April 3, 2002
VIKRANT KUMAR Vs. STATE OF UTTAR PRADESH
July 19, 2002
VIMALA Vs. STATE OF U P
March 13, 2002
VINAI KUMAR UPADHYAY Vs. MUKHYA NAGAR ADHIKARI NAGAR MAHAPALIKA
September 10, 2002
VINAY KUMAR AGARWAL Vs. XVIITH ADDITIONAL DISTRICT JUDGE ALLAHABAD
April 18, 2002
VINAY KUMAR AND ANOTHER Vs. RENT CONTROL AND EVICTION OFFICER/SUB
August 26, 2002
VINAY KUMAR JAIN Vs. SHRIYANSH KUMAR JAIN
September 18, 2002
VINAYAK TEA CO Vs. KOTHARI PRODUCTS LTD
April 5, 2002
VINDHYA VASINI Vs. PRESCRIBED AUTHORITY
April 15, 2002
VINESH KUMAR Vs. SAGHIR AHMAD
October 30, 2002
VINOD BANSAL Vs. ADDITIONAL DISTRICT JUDGE COURT NO 8 BULANDSHAHR
April 16, 2002
VINOD KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS
October 25, 2002
VINOD KUMAR Vs. STATE OF U P
November 30, 2002
VINOD KUMAR Vs. STATE PUBLIC SERVICES TRIBUNAL
January 30, 2002
VINOD KUMAR JAIN Vs. STATE OF U P
August 26, 2002
VINOD KUMAR RAI Vs. STATE OF U P
March 8, 2002
VINOD KUMAR RAI Vs. PUBLIC SERVICE COMMISSION U P ALLAHABAD
March 11, 2002
VINOD KUMAR SINGH Vs. STATE OF U P
November 27, 2002
VINOD KUMAR SRIVASTAVA Vs. DISTRICT INSPECTOR OF SCHOOLS JALAUN
March 15, 2002
VINODANI TIWARI Vs. STATE OF U P
March 16, 2002
VIPIN KUMAR SINGH Vs. U P SECONDARY EDUCATION BOARD
July 19, 2002
VIR SINGH ALIAS MITTHU LAL Vs. STATE OF U P
September 5, 2002
VIRENDRA KUMAR Vs. STATE OF U P
May 23, 2002
VIRENDRA KUMAR Vs. STATE OF UTTAR PRADESH
May 23, 2002
VIRENDRA KUMAR KULSHRESHTHA Vs. SECRETARY UTTAR PRADESH BASIC SIKSHA PARISHAD
August 14, 2002
VIRENDRA KUMAR KULSHRESTHA Vs. SECRETARY, UTTAR PRADESH BASIC SIKSHA PARISHAD, ALLAHABAD
May 14, 2002
VIRENDRA OJHA Vs. STATE OF UTTAR PRADESH
October 10, 2002
VIRENDRA PRAKASH DWIVEDI Vs. STATE OF U P
November 13, 2002
VIRENDRA PRKASH MADNAWAT Vs. UTTAR PRADESH POWER CORPORATION
September 16, 2002
VIRENDRA SINGH Vs. ADDITIONAL COMMISSIONER
September 11, 2002
VIRENDRA SINGH Vs. ADMINISTRATOR, HAPUR SAHKARI KRAY VIKRAY SAMITI LT
November 27, 2002
VIRENDRA SINGH Vs. STATE OF UTTAR PRADESH
August 1, 2002
VIRENDRA SINGH Vs. STATE OF U P
July 9, 2002
VIRENDRA SINGH Vs. STATION OFFICER P S KABRAI
January 30, 2002
VIRESH KUMAR Vs. CHAIRMAN/ANUSHASHANIK ADHIKARI HINDON GRAMIN BANK
February 13, 2002
VISHAL SRIVASTAVA Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD
October 3, 2002
VISHAMBHAR DAYAL GUPTA Vs. STATE OF U.P.
December 11, 2002
VISHNU Vs. STATE OF U P
September 25, 2002
VISHNU MOHAN Vs. INCHARGE DISTRICT JUDGE
November 25, 2002
VISHWA NATH YADAV Vs. COMMISSIONER, BASTI DIVISION, BASTI AND OTHERS
January 9, 2002
VIVEK KUMAR Vs. VICE CHANCELLOR B H U
September 13, 2002
VIVEK KUMAR Vs. ASHOK KUMAR
July 15, 2002
WAHAJUDDIN Vs. BOARD OF REVENUE
January 18, 2002
WAKILA BEGUM Vs. KESAR AZIZ
November 26, 2002
WALI MOHAMMAD AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
September 24, 2002
WASEEM Vs. STATE OF UTTAR PRADESH
September 27, 2002
WASIM ADIL KHAN Vs. STATE OF U P
July 18, 2002
WASIM AHMAD Vs. RAM SAROOP GUPTA CHIEF TREASURY OFFICER ALLAHABAD
September 27, 2002
WEST U P SUGAR MILLS ASSOCIATION Vs. STATE OF U P
November 13, 2002
WEST U P SUGAR MILLS ASSOCIATION Vs. UNION OF INDIA
October 24, 2002
WIMCO LTD Vs. VIKRAM SINGH
January 21, 2002
WINDING UP OF U P STATE CEMENT CORPORATION LTD Vs. U P STATE CEMENT CORPORATION LTD
February 14, 2002
WING COMMANDER, M.P. YADAV (RETD.) Vs. SARLA AGGARWAL
April 22, 2002
YADU NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION SULTANPUR
January 15, 2002
YAGYA PAL Vs. STATE OF U P
February 26, 2002
YALAMACHILI NAGARCYA RAO Vs. NALGONDA DISTT. CO-OPERATIVE CENTRAL BANK
February 11, 2002
YOGENDRA RAM CHAURASIYA Vs. STATE OF U P
September 10, 2002
YUVRAJ SINGH Vs. STATE OF U P
September 17, 2002
ZAFAR ALAM Vs. COLLECTOR JAUNPUR
March 16, 2002
ZAFAR ALAM Vs. ZILA BASIC SHIKSHA ADHIKARI ALLAHABAD
August 28, 2002
ZAFAR ALI KHAN Vs. ALIGARH MUSLIM UNIVERSITY ALIGARH
August 27, 2002
ZAHEER AHMAD Vs. IVTH ADDITIONAL DISTRICT JUDGE FATEHPUR
April 12, 2002
ZAHEER AHMAD Vs. IVTH ADDL DISTRICT JUDGE FATEHPUR
December 4, 2002
ZAHEER AHMED Vs. DISTRICT JUDGE, GHAZIABAD
November 28, 2002
ZIAUDDIN Vs. COMMISSIONER MORADABAD
December 3, 2002
ZILA BASIC SHIKSHA ADHIKARI BULANDSHAHR Vs. JITENDRA ALIASJ RAMALIAS
August 14, 2002
ZILA SAHKARI GANNA VIKAS SAMITI Vs. PRESIDING OFFICER, LABOUR COURT
May 5, 2002
ZILA SAHKARI GANNA VIKAS SAMITI LTD Vs. PRESIDING OFFICER LABOUR COURT
April 5, 2002
Zubair Ahmad Vs. Ali Hussain
March 23, 2002
Zubulnisa Vs. Fakhrul Islam
January 17, 2002