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Case Index
Title
Date
A AMRENDER REDDY Vs. INDIAN AGRICULTURAL RESEARCH INSTITUTE
March 22, 2002
A B L GARG Vs. REGISTRAR OF COMPANIES DELHI AND HARYANA
May 8, 2002
A CHOWDHURY Vs. UNION OF INDIA
January 25, 2002
A E PINTO Vs. C B I
May 30, 2002
A K GARG Vs. KAILASH NATH AND ASSOCIATES
January 7, 2002
A K K OIL DEPOT Vs. COMMISSIONER FOOD CIVIL SUPPLY
March 8, 2002
A K RAMACHANDRAN Vs. NATIONAL THERMAL POWER CORPORATION LIMITED
September 11, 2002
A K SHARMA Vs. DIRECTOR GENERAL OF CIVIL AVIATION
April 18, 2002
A R ELECTRONICS PRIVATE LIMITED Vs. R K GRAPHICS PRIVATE LIMITED
March 15, 2002
A.K. INTERNATIONAL Vs. UNION OF INDIA (UOI)
May 31, 2002
AAROHI BUILDERS PRIVATE LIMITED Vs. RAJESHWAR
November 22, 2002
ABDIL QAHAR Vs. UNION OF INDIA
January 24, 2002
ABDUL RAHMAN Vs. CENTRAL FOR PUBLIC INTEREST LITIGATION
April 5, 2002
ABDUL RASOOL VIRJI Vs. DELHI DEVELOPMENT AUTHORITY
November 15, 2002
ABDUL REHMAN Vs. STATE
July 19, 2002
ABDUL SATTAR Vs. DELHI DEVELOPMENT AUTHORITY
November 14, 2002
ABHA TYAGI Vs. DELHI ENERGY DEVELOPMENT AGENCY
March 22, 2002
ABHAY NATH DUBEY Vs. STATE OF DELHI
May 15, 2002
ABRAHAM JOSEPH Vs. SUBODH KUMAR BAHL
April 26, 2002
ABUPAMA BHORIA Vs. UNION OF INDIA
September 26, 2002
ACTION ELECTRICALS Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 9, 2002
ADARSH CHAUDHARY Vs. UNION OF INDIA
July 30, 2002
ADDITIONAL DIRECTOR GENERAL CUM IG (PRISONS) Vs. UNION OF INDIA AND ORS.
January 18, 2002
ADVANCE STRUCTURALS PRIVATE LIMITED Vs. UNION OF INDIA
May 30, 2002
AERO CLUB Vs. S C CHOPRA
March 1, 2002
AIDSA ASSOCIATION Vs. UNION OF INDIA
November 22, 2002
AIR VICE MARSHAL MS BRAR AVSM VM Vs. UNION OF INDIA
July 11, 2002
AIRLINES TRAFFIC EMPLOYEES ASSOCIATION Vs. INDIAN AIRLINES LIMITED
September 10, 2002
AIRPORT EMPLOYEES FEDERATION OF INDIA (AEFI) Vs. AIRPORTS AUTHORITY OF INDIA AND ORS.
July 24, 2002
AJAIB SINGH Vs. UNION OF INDIA
April 30, 2002
AJAIB SINGH PUNIA NOW DECEASED THROUGH L.R. Vs. JOGINDER SINGH
August 23, 2002
AJAY AGGARWAL Vs. VINOD MEHTA
November 11, 2002
AJAY KUMAR Vs. STATE OF DELHI
May 21, 2002
AJAY KUMAR Vs. GOVT OF NCT OF DELHI
July 24, 2002
AJAY KUMAR SHARMA Vs. UNION OF INDIA
January 11, 2002
AJAY SINGH Vs. STATE GOVERNMENT OF NCT OF DELHI
January 30, 2002
AJAY VED PARKASH Vs. STATE
November 29, 2002
AJIT SINGH Vs. GOVT OF NCTD
May 13, 2002
AJIT SINGH (DEAD) THROUGH HIS HEIRS AND LEGAL REPRESENTATIVES, Vs. UNION OF INDIA (UOI), THROUGH THE SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE, NEW DELHI,
March 21, 2002
AKASHVANI AND DOORSHAN ADMINISTRATIVE STAFF ASSOCIATION Vs. UNION OF INDIA
September 25, 2002
AKAY CONES PRIVATE LIMITED Vs. LT GOVERNOR OF DELHI
May 31, 2002
AKSHAY DAS Vs. COUNCIL FOR THE INDIAN SCHOOL CERTIFICATE EXAMINATION
August 26, 2002
AL FALAH TRUST REGD Vs. MINISTRIRY OF HOME AFFAIRS
February 8, 2002
ALAKNANDA PROPERTIES PRIVATE LIMITED Vs. BALBIR SINGH
September 3, 2002
ALCATEL INDIA LTD. Vs. BHARAT SANCHAR NIGAM LTD.
May 15, 2002
ALL INDIA DEMOCRATIC WOMENS ASSOCIATION Vs. UNION OF INDIA
September 17, 2002
ALL INDIA DEMOCRATIC WOMENS ASSOCIATION (AIDUIA) Vs. UNION OF INDIA
September 12, 2002
ALL INDIA INSTITUTE OF MEDICAL SCIENCE Vs. OM PRAKASH
May 22, 2002
ALL INDIA LAWYERS UNION Vs. UNION OF INDIA
April 9, 2002
ALL INDIA LAWYERS UNION DELHI UNIT Vs. UNION OF INDIA
May 6, 2002
ALL INDIA RADIO Vs. UNIBROS AND ANR.
May 20, 2002
ALLAHABAD BANK Vs. BISHAMBER LAL KAPUR
September 17, 2002
ALOKIT EXPORTS PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL COUNCIL
January 4, 2002
ALORA TRADING COMPANY LIMITED Vs. SANJAY GHAI
March 8, 2002
AMAR DEEP SINGH NARULA Vs. UNION OF INDIA
May 9, 2002
AMAR KAUR Vs. NARESH KUMAR
March 19, 2002
AMAR NATH SEHGAL Vs. UNION OF INDIA
April 9, 2002
AMAR PATI Vs. UNION OF INDIA AND OTHERS
August 28, 2002
AMAR SINGH Vs. DIRECTOR GENERAL CRPF
January 30, 2002
AMAR SINGH Vs. FOOD CORPORATION OF INDIA
February 7, 2002
AMAR SINGH AND ORS. Vs. UNION OF INDIA (UOI) AND ANR.
July 19, 2002
AMAR SINGH BHATI Vs. UNION OF INDIA
September 30, 2002
AMARNATH Vs. LT GOVERNOR OF DELHI
September 30, 2002
AMARNATH CHARANJI LAL Vs. DCM DAEWOO MOTORS LIMITED
September 18, 2002
AMBVEDKAR SLUM UTTHAN SANGATHAN Vs. MUNICIPAL CORPORATION OF DELHI
December 20, 2002
AMIT BANSAL Vs. DELHI STOCK EXCHANGE ASSOCIATION LIMITED
August 2, 2002
AMIT GOYAL Vs. CHAIRMAN STEEL AUTHORITY OF INDIA LIMITED
January 11, 2002
AMIT KAPOOR Vs. STATE
April 24, 2002
AMIT KUMAR SINGHAL Vs. DELHI DEVELOPMENT AUTHORITY
September 11, 2002
AMIT RAJ Vs. STATE
March 21, 2002
AMIT SACHDEVA Vs. UNION OF INDIA
April 10, 2002
AMITA BHANDARI Vs. MEW DELHI MUNICIPAL CORPORATION
May 24, 2002
AMITABH VARMA Vs. COMMISSIONER OF POLICE
October 23, 2002
AMRENDRA KUMAR PANDEY Vs. STAFF SELECTION COMMISSION
April 11, 2002
AMRIT LAL Vs. UNION OF INDIA
August 1, 2002
AMRIT SACHDEV Vs. VARENDRA SINGH
August 23, 2002
AMRITA SINGH Vs. BRISK CAPITAL MARKET SERVICES LIMITED
October 8, 2002
AN PRIVATE LIMITED Vs. UNION OF INDIA
February 27, 2002
ANAND BROTHERS PVT. LTD. Vs. UNION OF INDIA (UOI) AND ORS.
February 27, 2002
ANAND CHARITABLE TRUST Vs. COMMISSIONER OF WELTH TAX
April 10, 2002
ANAND LAL YADAV Vs. NATIONAL CAPITAL TERRITORY OF DELHI
November 1, 2002
ANAND SARUP GUAR Vs. CHIEF SECRETARY GOVERNMENT OF NCT OF DELHI
May 31, 2002
ANAND SHARMA Vs. STATE
November 11, 2002
ANAND SWAROOP VERMA Vs. UNION OF INDIA
August 8, 2002
ANANT RAJ AGENCIES PROPERTIES Vs. STATE BANK OF PATIALA
February 1, 2002
ANANT RAJ AGENCIES PROPERTIES Vs. STATE BANK OF PATIALA
January 2, 2002
ANANT RAJ AGENCIES PROPERTIES Vs. STATE OF PATIALA
May 3, 2002
ANANT SINGH Vs. COMMISSIONER OF INCOME TAX
December 12, 2002
ANDAZ SECURITIES PRIVATE LIMITED Vs. GHANSHYAMDAS KEDIA
March 6, 2002
ANDHRA EDUCTION SOCIETY Vs. DINESH DAYAL PRESIDING OFFICER
April 10, 2002
ANEES AHMED Vs. UNIVERSITY OF DELHI
May 3, 2002
ANGEL SAAVEDRA DOPICO Vs. UNION OF INDIA
August 16, 2002
ANIL BHASIN Vs. VIJAY KUMAR BHASIN
December 5, 2002
ANIL BHASIN Vs. VIJAY KUMAR BHASIN AND ORS.
August 20, 2002
ANIL GUPTA Vs. KUNAL DASGUPTA
June 3, 2002
ANIL GUPTA Vs. KUNAL DASGUPTA
March 6, 2002
ANIL JINDAL Vs. UNION OF INDIA
August 26, 2002
ANIL KUMAR Vs. UNION OF INDIA
September 9, 2002
ANIL KUMAR BINDAL Vs. DIRECTOR GENERAL OF INCOME TAX
February 27, 2002
ANIL KUMAR MORIYA Vs. UNION OF INDIA
May 28, 2002
ANIL KUMAR SANGWAN Vs. UNION OF INDIA
September 25, 2002
ANIL MEHTA Vs. DELHI DEVELOPMENT AUTHORITY
October 8, 2002
ANIL PRATAP SINGH Vs. ONIDA SAVAK LIMITED
August 16, 2002
ANILTEJ SINGH DHALIWAL Vs. UNION OF INDIA
March 22, 2002
ANISUDDIN Vs. VIMALA SETHI
July 31, 2002
ANISUDDIN Vs. VIMLA SETHI
August 7, 2002
ANITA GUPTA Vs. VICE CHANCELLOR
July 31, 2002
ANKIT LEASING AND FINANCE COMPANY LIMITED Vs. MAHALAKSHMI SUGAR MILLS COMPANY LIMITED
May 22, 2002
ANSAR AHMED Vs. UNION OF INDIA
December 11, 2002
ANUBHA Vs. VIKAS AGGARWAL
September 27, 2002
ANUP JINDAL Vs. JAGDISH CHANDER GUPTA
December 5, 2002
ANUPAM SETHI Vs. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI
August 13, 2002
ANURADHA SAINI Vs. UNION OF INDIA
July 11, 2002
ANURADHA SAINI, NIDHI THAKUR, ANWAR ANSARI, SANJIV Vs. UNION OF INDIA
July 12, 2002
ANURAG JAIN Vs. DIRECTOR ALL INDIA INSTITUTE OF MEDICAL SCIENCES
April 19, 2002
ANVEET FOOD PRODUCTS Vs. GOVT OF NCT DELHI
November 18, 2002
APARNA ASHRAM Vs. DERECTOR OF INCOME TAX
August 7, 2002
APEEJAY SURRENDRA PARK HOTELS LIMITED Vs. NEW DELHI MUNICIPAL COUNCIL
April 3, 2002
APOLLO FIN Vs. STATE
September 4, 2002
APPAREL EXPORTS PROMOTION COUNCIL Vs. P O INDUSTRIAL TRIBUNAL NO 1
May 16, 2002
APPOLLOFIN Vs. STATE
September 4, 2002
ARCHIES GREETINGS AND GIFTS LIMITED Vs. SHIV SENA
February 12, 2002
ARTI DASS Vs. TIRATH PARKASH SHARMA
August 26, 2002
ARUN BHATIA Vs. UNION OF INDIA
January 16, 2002
ARUN KAPUR Vs. VIKRAM KAPUR
January 25, 2002
ARUN KUMAR BALI Vs. GOVT OF NCT OF DELHI
January 24, 2002
ARUN KUMAR GUPTA Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI
July 19, 2002
ARVIND KUMAR Vs. GOVT OF NCT OF DELHI
August 2, 2002
ASHA DHINGRA Vs. SUSHMA JATOGA
July 26, 2002
ASHA RANI Vs. SWAMI KESHWANAND PURI
April 29, 2002
ASHEESH SAINI Vs. UNION OF INDIA
December 17, 2002
ASHI PRIVATE LIMITED Vs. UNION OF INDIA
March 16, 2002
ASHIS CHANDRA MOHANTY Vs. UNIVERSITY OF DELHI
October 3, 2002
ASHISH MOHAN Vs. UNION OF INDIA
August 6, 2002
ASHISH WADIA Vs. MUNICIPAL CORPORATION OF DELHI
September 27, 2002
ASHOK BATRA Vs. STATE
August 14, 2002
ASHOK BUILDERS AND PROMOTERS Vs. MUNICIPAL CORPORATION OF DELHI
January 30, 2002
ASHOK CHOPRA Vs. ROHIT AGGARWAL
September 18, 2002
ASHOK GANDHI S/O LATE SHRI RATTAN LAL GANDHI, TAGORE GARDEN EXTN., DELHI Vs. THE STATE NCT OF DELHI,
January 8, 2002
ASHOK KUMAR Vs. KUSUM MEHTA
December 13, 2002
ASHOK KUMAR Vs. STATE
September 16, 2002
ASHOK KUMAR Vs. UNION OF INDIA
August 8, 2002
ASHOK KUMAR AGGARWAL Vs. UNION OF INDIA
April 9, 2002
ASHOK KUMAR JAGGI Vs. DELHI DEVELOPMENT AUTHORITY
September 16, 2002
ASHOK KUMAR SRIVASTAVA Vs. STATE OF HARYANA
July 29, 2002
ASHOK LEYLAND LIMITED Vs. UNION OF INDIA
August 14, 2002
ASHOKA INDUSTRIES Vs. TOBU ENTERPRISES LIMITED
September 2, 2002
ASHUTOSH ROUT Vs. DIRECTOR OF EDUCATION
July 19, 2002
ASHWANI KUMAR SHARMA Vs. ORIENTAL BANK OF COMMERCE
September 23, 2002
ASIA BROWN BOVERI LIMITED Vs. EMCO TRANSFORERS LIMITED
March 15, 2002
ASIAD VILLAGE SOCIETY Vs. ANIL KUMAR
December 20, 2002
ASIAN HOTEL LIMITED Vs. GOVT OF NCT OF DELHI
January 16, 2002
ASSOC OF EAST PAKISTAN DISPLACED PERSON Vs. DELHI DEVELOPMENT AUTHORITY
September 2, 2002
ASSOCIATED BUILDERS ENGINEERS AND CONTRACTORS Vs. UNION OF INDIA
September 26, 2002
ASSOCIATION ENGINEERING STAFF (E) AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
August 21, 2002
ASSOCIATION OF UPS AND POWER CONDITIONING SYSTEMS MANUFACTURER Vs. ORIENTAL BANK OF COMMERCE
November 1, 2002
ASSOCIATION OF UPS AND POWER CONDITIONING SYSTEMS MUNUFACTURER Vs. SOCIETY OF APPLIED MICROWAVE AND RESEARCH SAMEER
August 13, 2002
ASSOCIATION OF VICTIMS OF UPHAAR TRAGEDY Vs. GOVT OF NCT OF DELHI
April 4, 2002
ASSTT. COMMISSIONER OF INCOME TAX Vs. SAMCOR GLASS LTD.
May 2, 2002
ASSTT. COMMISSIONER OF INCOME TAX Vs. RUCHIKA CHEMICALS & INVESTMENT (P) LTD.
April 18, 2002
ASSTT. COMMISSIONER OF INCOME TAX Vs. PEPSI FOODS LTD.
August 8, 2002
ASSTT. COMMISSIONER OF INCOME TAX Vs. LEELA ASSOCIATES
November 26, 2002
ASSTT. COMMISSIONER OF INCOME TAX Vs. AMARPALI MERCANTILE LTD.
November 11, 2002
ATLAS CYCLE HARYANA LIMITED Vs. ATLAS PRODUCTS PRIVATE LIMITED
September 27, 2002
ATMA PRAKASH GOEL Vs. STATE TRANSPORT AUTHORITY
September 30, 2002
ATTAR KAUR Vs. DELHI DEVELOPMENT AUTHORITY
February 8, 2002
ATUL B KOHLY Vs. NARCOTICS COUNCIL BUREAU NCB
April 23, 2002
ATUL YADAV Vs. UNION OF INDIA
February 13, 2002
AUTO AND GENERAL INDUSTRIES Vs. NORTHERS BENCH CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL
March 20, 2002
AVIAT CHEMICALS PRIVATE LIMITED Vs. MAGNA LABORATORIES GUJARAT
January 31, 2002
AVIRAJ SINGH MADHAN Vs. UNIVERSITY OF JAMIA MILLIA INSLAMIA
May 2, 2002
AVNEET FOOD PRODUCTS Vs. GOVT OF NCT OF DELHI
November 18, 2002
AVTAR SINGH Vs. UNION OF INDIA
February 1, 2002
AVTAR SINGH Vs. UNION OF INDIA
January 10, 2002
AVTAR SINGH Vs. STATE
April 4, 2002
AYESHA SIDDIQUA ABBASI Vs. GHALIB INSTITUTE
August 29, 2002
AYUB ALI Vs. UNION OF INDIA
March 4, 2002
B 1 VASANT KUNJ RESIDENTS WELFARE ASSOCIATION Vs. LT GOVERNOR OF DELHI
September 11, 2002
B B PATEL Vs. NEXIM EXPORTS PRIVATE LIMITED
September 20, 2002
B BLOCK RESIDENTS WELFARE ASSOCIATION NARAINA VIHAR NEW DELHI Vs. DELHI DEVELOPMENT AUTHORITY
September 12, 2002
B D PAHWA Vs. UNION OF INDIA
September 23, 2002
B G OVERSEAL CORPORATION Vs. UNION OF INDIA
August 8, 2002
B L BAGAI Vs. UNION OF INDIA
July 22, 2002
B L DHALUKA Vs. UNION OF INDIA
November 22, 2002
B L WADEHRA Vs. SECRETARY MINISTRY OF FINANCE
February 21, 2002
B L WADHERA Vs. UNION OF INDIA
March 22, 2002
B N AND COMPANY Vs. BUNNA GENERAL STORE
December 16, 2002
B N BAJPAI Vs. UNION OF INDIA
January 30, 2002
B R INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
May 1, 2002
B R NANDA Vs. UNION OF INDIA
September 21, 2002
B S DAHIYA Vs. GOVERNING BODY SHIVAJI COLLEGE
August 6, 2002
B S NARUKA Vs. UNION OF INDIA
September 27, 2002
B S SEHGAL Vs. RESERVE BANK OF INDIA
September 24, 2002
B S VIRDI ELECTRIC WORKS Vs. UNION OF INDIA
January 25, 2002
BABBAR VISION INDIA PRIVATE LIMITED Vs. RAMA VISION LIMITED
July 26, 2002
BABU RAM GUPTA Vs. UNION OF INDIA
February 28, 2002
BABY TAMANNA RANA Vs. GOVT OF NCT OF DELHI
August 1, 2002
BACKBONE TARMAT-NG JV Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA AND ANR.
May 18, 2002
BADAN SINGH Vs. UNION OF INDIA
March 22, 2002
BAIJ NATH AGARWALLA Vs. UNION OF INDIA
August 13, 2002
BAILIFTS AND PROCESS SERVERS ASSOCIATION REGD Vs. DELHI ADMINISTRATION DELHI
April 4, 2002
BAJAJ DEPARTMENT STORES Vs. MUNICIPAL CORPORATION OF DELHI
May 31, 2002
BAL KISHAN Vs. LOCAL HEALTH AUTHORITY
July 17, 2002
BAL KISHAN AND ORS. Vs. UNION OF INDIA (UOI)
July 19, 2002
BALAKISHAN SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
August 5, 2002
BALAR MARKETING PRIVATE LIMITED Vs. LAKHA SHARMA
February 21, 2002
BALBER PRASHAD JAIN Vs. DELHI DEVELOPMENT
October 21, 2002
BALBIR SINGH Vs. GOVERNMENT OF NCT OF DELHI
September 17, 2002
BALBIR SINGH AND ORS., Vs. GOVT. OF N.C.T. OF DELHI AND ORS.
September 13, 2002
BALDEV RAJ Vs. PRESIDING OFFICER
August 27, 2002
BALRAJ SHARMA Vs. UNION OF INDIA
November 22, 2002
BALSARA HYGIENE PRODUCTS LIMITED Vs. STATE
August 23, 2002
BALWAN SINGH Vs. UNION OF INDIA
September 25, 2002
BANARSI DASS SODHI Vs. OM PRAKASH
August 1, 2002
BANDHU MACHINERY PVT. LTD. ANDORS. Vs. ADDITIONAL CHIEF METROPOLITAN MAGISTRATE AND ANR.
February 13, 2002
BANK OF BARODA Vs. KAYENKAY AGENCIES
September 10, 2002
BANK OF BARODA Vs. NAVRATAN TRADING CO PRIVATE LIMITED
January 23, 2002
BANK OF MAHARASHTRA Vs. MERMAID PACKAGES
August 9, 2002
BANK OF NOVA SCOTIA Vs. RPG TRANSMISSION LIMITED
October 31, 2002
BARKHOO RAM Vs. UNION OF INDIA
July 9, 2002
BASANT KAUR Vs. STATE
November 25, 2002
BASANT LAL Vs. MANAGEMENT OF A F FERGUSON AND CO
January 30, 2002
BATLIBOI LIMITED Vs. MIDEAST INTERGREATED STEELS LTD.
September 19, 2002
BELLISH INDIA LIMITED Vs. PRESIDING OFFICER LABOUR COURT V
December 2, 2002
BENSON INDUSTRIES Vs. INCOME TAX APPELLATE TRIBUNAL
August 1, 2002
BHAGIRATH JAT Vs. CHIEF OF ARMY STAFF
November 13, 2002
BHAGWAN LAL ARYA Vs. COMMISSIONER OF POLICE
March 16, 2002
BHAI HOSPITAL TRUST Vs. PARVINDER SINGH
January 18, 2002
BHAI SARDAR SINGH SINGH Vs. DELHI DEVELOPMENT AUTHORITY
November 12, 2002
BHAI SUNDER DASS AND SONS COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI II
September 11, 2002
BHAKRA BEAS MANAGEMENT BOARD Vs. EMPLOYEES STATE INSURANCE CORPORATION
November 14, 2002
BHARAT BATTERY MFG Vs. UNION OF INDIA
September 20, 2002
BHARAT BHUSHAN JHA Vs. U O I
May 29, 2002
BHARAT BIJLEE LIMITED Vs. NATIONAL INDUSTRIES DEVELOPMENT CORPORATION
August 1, 2002
BHARAT CATERING CORPORATION Vs. UNION OF INDIA
September 26, 2002
BHARAT COMMERCE AND INDUSTRIES LTD Vs. UNION OF INDIA
September 19, 2002
BHARAT ENGINEERING ENTERPRISES Vs. DELHI DEVELOPMENT AUTHORITY
May 9, 2002
BHARAT FURNISHING COMPANY Vs. ASSISTANT COLLECTOR GRADE I
December 11, 2002
BHARAT RAM Vs. S K GUPTA
March 21, 2002
BHARAT RASAYAN AGRA LIMITED Vs. UNION OF INDIA
May 29, 2002
BHARAT SANCHAR NIGAM LIMITED Vs. CONTINENTAL TELEPOWER INDUSTRIES LIMITED
March 20, 2002
BHARTI PUBLIC SCHOOL Vs. AJAY KUMAR MEHRA
September 25, 2002
BHARTIYA PASHUPALAK ASSOCIATION Vs. NEW DELHI MUNICIPAL CORPORATION
September 13, 2002
BHASKAR INDUSTRIAL DEVELOPMENT LIMITED Vs. UNION OF INDIA
August 14, 2002
BHASKAR SHRACHI ALLOYS LIMITED Vs. UNION OF INDIA
May 31, 2002
BHASKAR WIRES PRIVATE LIMITED Vs. UNION OF INDIA
December 13, 2002
BHAWNA SHARMA Vs. UNIVERSITY OF DELHI
January 30, 2002
BHAWNA SINGH Vs. GOVT OF NCT OF DELHI
November 26, 2002
BHERU RAM Vs. STATE
January 24, 2002
BHIM SINGH Vs. LT GOVERNOR OF DELHI
April 9, 2002
BHOLA NATH TIWARI Vs. STATE
February 9, 2002
BHULEY Vs. UNION OF INDIA
May 31, 2002
BHUPENDRA KUMAR BHAUMIK Vs. UNION OF INDIA
October 29, 2002
BHUPENDRA KUMAR BHAUMIK Vs. UNION OF INDIA
November 18, 2002
BIGDOT ADVERTISING AND COMMUNICATIONS PRIVATE LIMITED Vs. UNION OF INDIA
December 12, 2002
BIHARI LAL Vs. V M BANSAL
August 23, 2002
BIHARI LAL Vs. STATE
May 8, 2002
BIJENDER SINGH Vs. UNIVERSITY OF DELHI
April 1, 2002
BIMLA Vs. SUKHVINDER SINGH
July 11, 2002
BIOLOGIC AND PSYCHOTROPICS INDIA PVT LTD Vs. TRITON HEALTH CARE PVT LTD
September 2, 2002
BIPIN KUMAR JAIN Vs. LT GOVERNOR
January 25, 2002
BIRINDER SINGH THIND Vs. UNION OF INDIA
August 14, 2002
BIRLA VXL LIMITED Vs. DLF UNIVERSAL LIMITED
September 10, 2002
BISHAMBER DAYAL GUPTA Vs. GENERAL MANAGER DMS
May 15, 2002
BISHAMBER LAL KAPUR Vs. ALLAHABAD BANK
January 4, 2002
BISHAMBER LAL KAPUR Vs. ALLAHABAD BANK AND ORS.
May 14, 2002
BOARD OF DIRECTOR OF THE MECHANICAL Vs. UNION OF INDIA
August 6, 2002
BOM BAHADUR THAPA Vs. UNITED COMMERCIAL BANK
February 8, 2002
BOOP SINGH TYAGI Vs. STATE
March 13, 2002
BORMAN Vs. PRESIDING OFFICER LABOUR COURT
August 19, 2002
BRAHAM SINGH Vs. UNION OF INDIA
May 31, 2002
BRAHAM SINGH TYAGI Vs. STATE OF DELHI
September 5, 2002
BRAHM SINGH Vs. K P SINGH
August 27, 2002
BRAHMA CHELLANEY Vs. UNION OF INDIA
January 18, 2002
BRAHMA PRAKASH KALRA Vs. NATIONAL THERMAL POWER CORPORATION
February 5, 2002
BRIJ MOHAN BAHL Vs. UNION OF INDIA
April 23, 2002
BRIJ PAL Vs. STATE OF NCT OF DELHI
March 14, 2002
BRIJ RANI Vs. UNION OF INDIA
July 8, 2002
BRIJESH KUMAR Vs. STATE
May 8, 2002
BRITANNIA INDUSTRIES LTD Vs. OM FOOD PRODUCTS
January 9, 2002
BRITISH INDIA CORPORATION LIMITED Vs. FIRM ANAND PARKASH OM PARKASH
August 5, 2002
BRITISH INDIA CORPORATION LTD Vs. KHARITI RAM
August 26, 2002
BROOKE BOND LIPTON INDIA LIMITED Vs. PRITHVI AGENCIES
August 5, 2002
BROOKE BOND LIPTON INDIA LTD. Vs. PRITHVI AGENCIES AND ORS.
September 8, 2002
BROWN FORMAN MAURITIOUS LIMITED Vs. JAGATJIT BROWN FORMAN INDIA LIMITED
May 30, 2002
BUDHDEV PAUL Vs. STATE
September 3, 2002
BUDHDEV PAUL Vs. STATE
August 12, 2002
BUMBRAH ELECTRIC CO Vs. DELHI DEVELOPMENT AUTHORITY
February 7, 2002
BUREAU OF INDIAN STANDARDS LABORATORY EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
September 18, 2002
BUSINESS BANK Vs. UNION OF INDIA
September 13, 2002
C J INTERNATIONAL Vs. NEW DELHI MUNICIPAL CORPORATION
September 17, 2002
C J INTERNATIONAL Vs. NEW DELHI MUNICIPAL CORPORATION
September 27, 2002
C L WADHAWAN Vs. B M SETHI
May 28, 2002
CANARA BANK Vs. SARTISH C BHASIN
August 16, 2002
CANNON INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA
July 31, 2002
CAPITAL BUSINESS SYSTEM PRIVATE LIMITED Vs. GENERAL MAZDOOR LAL JHANDA UNION
October 4, 2002
CAPITAL PUBLICITY SERVICE Vs. MUNICIPAL CORPORATION OF DELHI
February 27, 2002
CARTIER INTERNATIONAL B V Vs. CHOOSY CORNER
September 5, 2002
CASTROL LIMITED Vs. SUBHASH KAPOOR
March 14, 2002
CASTROL LTD Vs. AUTO LINK SALES CORPORATION
September 9, 2002
CATERPILLAR INC Vs. MEHTAB AHMED
August 9, 2002
CDR. SHEKHAR SINGH AND ARUN ANAND Vs. MR. N.K. WAHI S/O SH. NATHU RAM WAHI
July 8, 2002
CELADOR PRODUCTION LIMITED Vs. GAURAV MEHROTRA
January 18, 2002
CENTRAL BANK OF INDIA Vs. DELHI MOTORS TRADERS ASSOCIATION
May 6, 2002
CENTRAL RADIO & ELECTRONICS MERCHANTS ASSOCIATION (REGD.) AND ORS. Vs. M.C.D. AND ORS.
March 22, 2002
CENTRAL SOCIAL WELFARE BOARD Vs. PAWAN CHOPRA
March 22, 2002
CENTRAL VIGILANCE COMMISSION Vs. ANAND DARBARI
May 29, 2002
CHAMPA GULATI Vs. COMMISSIONER OF MCD
December 20, 2002
CHANCELLOR MASTERS AND SCHOLARS OF UNIVERSITY OF OXFORD Vs. ORIENT LONGMAN PRIVATE LIMITED
October 19, 2002
CHANCELLOR MASTERS AND SCHOOLARS OF THE UNIVERSITY OF OXFORT TRADING AS OXFORS UNIVERSITY PRESS Vs. ORIENT LONGMAN PRIVATE LIMITED
December 19, 2002
CHAND BEGUM Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI
November 22, 2002
CHANDAN CAPITAL SERVICES PRIVATE LIMITED Vs. MID EAST INDIA LIMITED
May 20, 2002
CHANDER BHUSHAN RAI Vs. GOVT OF NCT OF DELHI
February 21, 2002
CHANDER MOHAN SHARMA Vs. NCB DELHI ZONE UNIT
September 25, 2002
CHANDER PAL Vs. NCT OF DELHI
August 27, 2002
CHANDER PRAKASH Vs. UNION OF INDIA
September 25, 2002
CHANDER PRAKASH Vs. J B AND COMPANY
April 17, 2002
CHANDERMANI Vs. P K JAIN
August 6, 2002
CHANDHA JEWELLERS Vs. MMTC LIMITED
August 9, 2002
CHANDRA PRAKASH Vs. UNION OF INDIA
May 31, 2002
CHANEL LTD Vs. SUNDER CHEMICALS AGARBATI WORKS P LTD
October 1, 2002
CHARAN LAL SAHU Vs. ELECTION COMMISSIONER OF INDIA
July 16, 2002
CHARANJEET DUDEJA Vs. GOVT OF NCT OF DELHI
March 22, 2002
CHARANJIT SINGH GREWAL Vs. TRILENIUM TECHNOLOGIES LIMITED
August 19, 2002
CHATTER SINGH SAINI AND COMPANY Vs. DELHI JAL BOARD
November 15, 2002
CHAWDA VASUDEV Vs. UNION OF INDIA
April 12, 2002
CHET RAM DECD THR LRS RAM SINGH Vs. KRISHAN KUMAR
February 8, 2002
CHET RAM SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
September 30, 2002
CHETAN PARKASH Vs. DELHI DEVELOPMENT AUTHORITY
August 27, 2002
CHHIDDI SINGH Vs. DIRECTORATE OF ESTATES
August 16, 2002
CHIEF CONTROLLING REVENUE AUTHORITY Vs. SHARDA DEVI
February 1, 2002
CHITRALEKHA BUKSHI Vs. ABHAY SAPRU
December 20, 2002
CIVCON ENGINEERS Vs. RAJINDER KUMAR
September 24, 2002
CIVCON ENGINEERS AND ANR. Vs. RAJINDER KUMAR
October 4, 2002
CLASSIC ELECTRICALS Vs. POLO PLASTICS LIMITED
January 15, 2002
CMC IVTH CLASS WORKERS UNION REGD Vs. UNION OF INDIA
May 20, 2002
COMMISSIONER OF EXCISE AND ENTERTAINMENT Vs. VED PRAKASH
March 15, 2002
COMMISSIONER OF INCOME TAX Vs. VISHNU NEMAN
March 13, 2002
COMMISSIONER OF INCOME TAX Vs. STEEL AUTHORITY OF INDIA LTD
March 14, 2002
COMMISSIONER OF INCOME TAX Vs. BANWARI LAL AND SONS P LIMITED
March 22, 2002
COMMISSIONER OF INCOME TAX Vs. ANSAL HOUSING AND CONSTRUCTION LTD
January 10, 2002
COMMISSIONER OF INCOME TAX Vs. S BHARTI
January 15, 2002
COMMISSIONER OF INCOME TAX Vs. BASTI SUGAR MILLS COMPANY LIMITED
May 18, 2002
COMMISSIONER OF INCOME TAX Vs. SOHAN LAL DECD
May 28, 2002
COMMISSIONER OF INCOME TAX Vs. DEEP CHAND
May 28, 2002
COMMISSIONER OF INCOME TAX Vs. TRIVENI ENGINEER INDUSTRIES LTD
May 13, 2002
COMMISSIONER OF INCOME TAX Vs. GULSHAN KUMAR DECD
May 3, 2002
COMMISSIONER OF INCOME TAX Vs. LATE SH GULSHAN KUMAR
May 3, 2002
COMMISSIONER OF INCOME TAX Vs. QUANTAS AIRWAYS LIMITED
April 29, 2002
COMMISSIONER OF INCOME TAX Vs. SUJJAN SINGH CHADHA
July 11, 2002
COMMISSIONER OF INCOME TAX Vs. INDU BALA CHHABRA
July 10, 2002
COMMISSIONER OF INCOME TAX Vs. SATINDER SINGH
July 11, 2002
COMMISSIONER OF INCOME TAX Vs. HARCHAND RAI CHANDAN LAL
July 11, 2002
COMMISSIONER OF INCOME TAX Vs. TULSI BHAI GORDHAN BHAI PATEL
August 1, 2002
COMMISSIONER OF INCOME TAX Vs. BRIG KAPIL MOHAN
August 6, 2002
COMMISSIONER OF INCOME TAX Vs. LAXMAN
August 5, 2002
COMMISSIONER OF INCOME TAX Vs. RAM LAL HIRALAL
August 1, 2002
COMMISSIONER OF INCOME TAX Vs. GREATER DELHI PLANNERS PRIVATE LIMITED
July 19, 2002
COMMISSIONER OF INCOME TAX Vs. G.K.N. DIRVESHAFTS (INDIA) LTD.
January 31, 2002
COMMISSIONER OF INCOME TAX Vs. NET WORK LTD.
September 23, 2002
COMMISSIONER OF INCOME TAX Vs. ATMA RAM PROPERTIES (P) LTD
July 26, 2002
COMMISSIONER OF INCOME TAX Vs. R.V.GUPTA
July 22, 2002
COMMISSIONER OF INCOME TAX Vs. PARMA NAND
November 26, 2002
COMMISSIONER OF INCOME TAX Vs. K AND CO
November 15, 2002
COMMISSIONER OF INCOME TAX Vs. INSILCO LIMITED
November 14, 2002
COMMISSIONER OF INCOME TAX Vs. ROMIN CONSULTING SERVICES P LTD
November 14, 2002
COMMISSIONER OF INCOME TAX Vs. PEARL LEASING LTD
November 14, 2002
COMMISSIONER OF INCOME TAX Vs. IVORY MART
November 14, 2002
COMMISSIONER OF INCOME TAX Vs. TIN BOX COMPANY
November 13, 2002
COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR AGGARWAL
October 25, 2002
COMMISSIONER OF INCOME TAX Vs. ORISSA CEMENT LIMITED
November 1, 2002
COMMISSIONER OF INCOME TAX Vs. VINAY BHARATRAM AND SONS
November 20, 2002
COMMISSIONER OF INCOME TAX Vs. BALJEET JOLLY
November 26, 2002
COMMISSIONER OF INCOME TAX Vs. PAUL MERCHANTS LTD
November 27, 2002
COMMISSIONER OF INCOME TAX Vs. SUDESH MADHOK
November 28, 2002
COMMISSIONER OF INCOME TAX Vs. KRISHAK BHARTI CO OPERATIVE LTD
November 26, 2002
COMMISSIONER OF INCOME TAX Vs. KAMMHOLZ KURT
December 12, 2002
COMMISSIONER OF INCOME TAX Vs. C BABBINGTON
December 12, 2002
COMMISSIONER OF INCOME TAX Vs. R FROHNHOLZER
December 12, 2002
COMMISSIONER OF INCOME TAX Vs. LAKHEE
December 12, 2002
COMMISSIONER OF INCOME TAX Vs. ANTARTICA INVESTMENT P LTD
December 3, 2002
COMMISSIONER OF INCOME TAX Vs. HYDLE CONSTRUCTION PRIVATE LIMITED
September 26, 2002
COMMISSIONER OF INCOME TAX Vs. FLEX INDUSTRIES LTD
September 30, 2002
COMMISSIONER OF INCOME TAX Vs. SURJAN SINGH
October 10, 2002
COMMISSIONER OF INCOME TAX Vs. CAPT K C SAIGAL
October 10, 2002
COMMISSIONER OF INCOME TAX Vs. MOTI ELECTRIC INDUS P LTD
September 12, 2002
COMMISSIONER OF INCOME TAX Vs. ORIENTAL INSURANCE COMPANY LIMITED
September 17, 2002
COMMISSIONER OF INCOME TAX Vs. JOLLY AND CO
September 16, 2002
COMMISSIONER OF INCOME TAX Vs. DASS JEWELLERS
August 16, 2002
COMMISSIONER OF INCOME TAX Vs. ATAM BALLABH FINANCE PRIVATE LIMITED
August 16, 2002
COMMISSIONER OF INCOME TAX Vs. POOJA FORGE LTD
August 12, 2002
COMMISSIONER OF INCOME TAX Vs. EICHER GOODEARTH LTD
August 13, 2002
COMMISSIONER OF INCOME TAX Vs. ORISSA CEMENT LIMITED
August 6, 2002
COMMISSIONER OF INCOME TAX Vs. DILJINDER SHIVDAYAL SINGH
August 8, 2002
COMMISSIONER OF INCOME TAX Vs. M MATHUR
August 8, 2002
COMMISSIONER OF INCOME TAX Vs. S K KISHORE
August 8, 2002
COMMISSIONER OF INCOME TAX Vs. WIRAN BAI JAGGI
August 8, 2002
COMMISSIONER OF INCOME TAX Vs. DALMIA DAIRY INDUSTRIES LTD
August 8, 2002
COMMISSIONER OF INCOME TAX Vs. INCHCAPE INDIA P LTD
August 20, 2002
COMMISSIONER OF INCOME TAX Vs. KISHAN LAL HUF
August 21, 2002
COMMISSIONER OF INCOME TAX Vs. AMBER TOURS P LTD
September 5, 2002
COMMISSIONER OF INCOME TAX DELHI CENTRAL III NEW DELHI Vs. BASTI SIGAR MILLS COMPANY LIMITED
May 18, 2002
COMMISSIONER OF INCOME TAX DELHI I Vs. BANSAL CREDITS LIMITED
November 13, 2002
COMMISSIONER OF INCOME TAX DELHI II Vs. KELVINATOR OF INDIA LIMITED
April 19, 2002
COMMISSIONER OF INCOME TAX DELHI II NEW DELHI Vs. QUANTAS AIRWAYS LTD
April 27, 2002
COMMISSIONER OF INCOME TAX DELHI II NEW DELHI Vs. SOHAN LAL
May 11, 2002
COMMISSIONER OF INCOME TAX DELHI II NEW DELHI Vs. LATE SHRI SOHAN LAL
May 25, 2002
COMMISSIONER OF INCOME TAX DELHI III Vs. MODI SPINNING AND WEAVING MILLS COMPANY LIMITED
May 31, 2002
COMMISSIONER OF INCOME TAX DELHI VIII Vs. K C SAIGAL
October 10, 2002
COMMISSIONER OF INCOME TAX DELHI VIII NEW DELHI Vs. PRAGATI CONSTRUCTION COMPANY
April 23, 2002
COMMISSIONER OF INCOME TAX DELHI XVI Vs. R V GUPTA
July 22, 2002
COMMISSIONER OF INCOME TAX V Vs. LAGAN KALA UPVAN
December 5, 2002
COMMISSIONER OF INCOME TAX, DELHI-II,NEW DELHI Vs. LATE SHRI SOHAN LAL
May 2, 2002
COMMISSIONER OF INCOME-TAX Vs. GOLD TEX FURNISHING INDUSTRIES
August 21, 2002
COMMISSIONER OF POLICE Vs. ANIL KUMAR YADAV
September 17, 2002
COMMISSIONER OF POLICE Vs. CONSTABLE PARMOD KUMAR
September 19, 2002
COMMISSIONER OF POLICE Vs. JAGMAL SINGH
August 2, 2002
COMMISSIONER OF SALES TAX Vs. SALES TAX APPELLATE TRIBUNAL
February 14, 2002
COMMISSIONER OF WEALTH TAX Vs. C K GUPTA
July 24, 2002
COMMISSIONER OF WEALTH TAX Vs. VANDANA A SIFANEY
October 31, 2002
COMMISSIONER OF WEALTH TAX Vs. JAI GOPAL GOEL
October 10, 2002
COMMISSIONER OF WELTH TAX DELHI VIII NEW DELHI Vs. MAHARAJA PRITHVI RAJ INDIVIDUAL
March 16, 2002
COMMON CAUSE Vs. UNION OF INDIA
September 13, 2002
COMMON CAUSE REGD SOCIETY Vs. UNION OF INDIA
December 16, 2002
CONEYOR BELT MANUFACTURERS ASSOCIATION Vs. GOVT OF INDIA
February 1, 2002
CONFEDERATION OF NORTHERN ZONE FLOUR MILLING INDUSTRIES ZONE FLOUR MILLING INDUSTRIES Vs. FOOD CORPORATION OF INDIA
July 9, 2002
CONSTABLE BHISHAM SINGH Vs. BORDER SECURITY FORCE
May 30, 2002
CONSULTING ENGINEERS SERVICES INDIA LIMITED Vs. KAIKHOSROU K FRAMJI
April 22, 2002
CONTAINER CORPORATION OF INDIA LIMITED Vs. LT GOVERNOR DELHI
May 8, 2002
CONTAINER CORPORATION OF INDIA LIMITED Vs. MARUTI NANDAN OVERSEAS LIMITED
December 20, 2002
CONTENENTAL CONSTRUCTION LIMITED Vs. BALFOUR BEATY LIMITED
January 25, 2002
CONTINENTAL CONSTRUCTION LIMITED Vs. BALFOUR BEATY LIMITED
January 22, 2002
CONTINENTAL CONSTRUCTION LIMITED Vs. FOOD CORPORATION OF INDIA
January 4, 2002
CONTINENTAL CONSTRUCTION LTD. & ANR. Vs. TEHRI HYDRO DEVELOPMENT CORPORATION LTD.
June 14, 2002
CONTINENTAL PAPERS LIMITED Vs. DARCHAN PRINT PACK PRIVATE LIMITED
November 28, 2002
CONVEYOR BELT MANUFACTURERS ASSOCIATION Vs. GOVT OF INDIA
August 6, 2002
CORPORAL VIJAY KUMAR Vs. UNION OF INDIA
July 18, 2002
COUNCIL OF SCIENTIFIC AND INDUSTRIAL REASERCH Vs. CHANDER BHAN
November 27, 2002
COURT ON ITS OWN MOTION Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
May 20, 2002
COURT ON ITS OWN MOTION Vs. STATE
February 11, 2002
CWT Vs. S. MAHINDER JASPAL SINGH
September 12, 2002
D IONIC INDIA P LIMITED Vs. STATE OF RAJASTHAN
January 7, 2002
D K OSWAL Vs. AKSHAY FINANCE
August 9, 2002
D P SINGH Vs. UNION OF INDIA
March 8, 2002
D P VATS Vs. STATE
May 15, 2002
D R THADANI Vs. UNION OF INDIA
August 16, 2002
D T C Vs. BALRAM SHARMA
November 20, 2002
D.S. GUPTA CONTRACTS PVT. LTD., NEW DELHI Vs. UNISON HOTELS LTD., NEW DELHI AND
May 21, 2002
DAEWOO MOTORS INDIA LIMITED Vs. BRIJENDRA PRASAD
May 20, 2002
DAEWOO MOTORS INDIA LIMITED Vs. UNION OF INDIA
July 16, 2002
DALBIR SINGH Vs. DELHI TRANSPORT CORPORATION
July 5, 2002
DALIP BHATIA Vs. STATE
July 19, 2002
DALIP SINGH Vs. UNION OF INDIA (UOI) AND ANR.
July 19, 2002
DALIP SINGH OBEROL Vs. STATE BANK OF INDIA
November 22, 2002
DALMIA DAIRY INDUSTRIES Vs. UNION OF INDIA
February 6, 2002
DALMIYA RESORTS INTERNATIONAL PRIVATE LIMITED Vs. DEEPAK GUPTA
May 9, 2002
DARSHAN LAL DHOOPER Vs. MOTIA RANI
September 2, 2002
DARSHAN SINGH AHUJA Vs. INSTITUTE OF TOWN PLANNER
July 7, 2002
DASS AND CO Vs. INDIA TOURISM DEVELOPMENT CORPORATION LIMITED
October 4, 2002
DAVENDER PRASAD VERMA Vs. UNION OF INDIA
March 8, 2002
DAVID JOHNSON Vs. GIVO LIMITED
October 7, 2002
DAVINDER KUMAR Vs. INDER KISHAN
February 18, 2002
DAVINDER SINGH Vs. STATE
August 7, 2002
DAYA DEVI Vs. ANGURI DEVI
February 8, 2002
DAYA RAM Vs. UNION OF INDIA (UOI) AND ORS.
August 7, 2002
DAYA SHANKAR MISHRA Vs. UNION OF INDIA
September 23, 2002
DCM FINANCIAL SERVICES LIMITED Vs. SUNIL KALA AND CO
January 16, 2002
DEBRA CLARE SEYMOUR Vs. PRADEEP ARNOLD SEYMOUR
April 1, 2002
DECENT FOOD PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
November 8, 2002
DEEN DAYAL SHARMA Vs. STATE AND ORS.
May 13, 2002
DEEP SHAND AND ORS. Vs. UNION OF INDIA (UOI) AND ANR.
July 19, 2002
DEEPAK MALHOTRA Vs. MUNICIPAL CORPORATION OF DELHI
December 19, 2002
DEEPAK TALWAR Vs. ROTARY INTERNATIONAL
May 27, 2002
DEL AGHA Vs. RAKESH GUPTA
February 19, 2002
DELHI ABIBHAVAK MAHASANGH Vs. UNION OF INDIA
January 16, 2002
DELHI ADMINISTRATION Vs. EX CONSTABLE INDERJIT
September 17, 2002
DELHI BITUMAN SALES AGENCY Vs. RAWLA CONSTRUCTION COMPANY
September 6, 2002
DELHI CONSUMERS CO OPERATIVE WHOLESALE STORE LIMITED Vs. JAGE RAM
January 9, 2002
DELHI DEVELOPMENT AUTHORITY Vs. PREM SINGH
February 20, 2002
DELHI DEVELOPMENT AUTHORITY Vs. B P SHARMA
February 8, 2002
DELHI DEVELOPMENT AUTHORITY Vs. DARSHAN LAL
April 15, 2002
DELHI DEVELOPMENT AUTHORITY Vs. R S YADAV
March 22, 2002
DELHI DEVELOPMENT AUTHORITY Vs. SAHDEV BROTHERS
February 26, 2002
DELHI DEVELOPMENT AUTHORITY Vs. ANANT RAJ AGENCIES
August 8, 2002
DELHI DEVELOPMENT AUTHORITY Vs. LAND ACQUISITION COLLECTOR AND ORS.
April 9, 2002
DELHI DEVELOPMENT AUTHORITY Vs. RAMESH CHAND JAIN
November 13, 2002
DELHI DEVELOPMENT AUTHORITY Vs. RAVI BROTHERS
October 10, 2002
DELHI DEVELOPMENT AUTHORITY Vs. ARCHAEOLOGICAL SURVEY OF INDIA
December 2, 2002
DELHI DEVELOPMENT AUTHORITY Vs. POLO SINGH AND COMPANY
November 22, 2002
DELHI ELECTRICITY SUPPLY UNDERTAKING Vs. BHIMANANDAS AMBWANI
March 22, 2002
DELHI FINANCIAL CORPORATION Vs. HARISH CHANDER GULATI
March 15, 2002
DELHI HOMEGUARDS WELFARE ASSOCIATION DELHI PRADESH REGISTERED Vs. LT GOVERNOR OF DELHI
September 18, 2002
DELHI MEDICOS Vs. MUNICIPAL CORPORATION OF DELHI
August 8, 2002
DELHI PRADESH RAJDHANI MAZDOOR UNION Vs. UNION OF INDIA
May 31, 2002
DELHI PRINTING AND PUBLISHING COMPANY LIMITED Vs. LABOUR COURT VII
May 27, 2002
DELHI PUBLIC SCHOOL Vs. DIRECTOR OF EDUCATION
January 23, 2002
DELHI PUBLIC SCHOOL Vs. DIRECTOR OF EDUCATION
September 23, 2002
DELHI SCIENCE FORUM Vs. DELHI DEVELOPMENT AUTHORITY
September 16, 2002
DELHI SCIENCE FORUM Vs. UNION OF INDIA AND OTHERS
May 5, 2002
DELHI STOCK EXCHANGE Vs. K C SHARMA
March 22, 2002
DELHI TAMIL EDUCATION ASSN Vs. J SAMIMALAI
March 13, 2002
DELHI TOURISM DEVELOPMENT CORPORATION LIMITED Vs. DELHI ADMINISTRATION
July 8, 2002
DELHI TRANSPORT CORPORATION Vs. DEEP KANTA
May 16, 2002
DELHI TRANSPORT CORPORATION Vs. DAYA NAND
May 7, 2002
DELHI TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT NO 1
May 2, 2002
DELHI TRANSPORT CORPORATION Vs. GANPAT SINGH
January 29, 2002
DELHI TRANSPORT CORPORATION Vs. JAGDISH CHANDRA
February 19, 2002
DELHI TRANSPORT CORPORATION Vs. P O LABOUR COURT
December 19, 2002
DELHI TRANSPORT CORPORATION Vs. JAI BHAGWAN
November 13, 2002
DELHI TRANSPORT CORPORATION Vs. RAJBIR SINGH
September 19, 2002
DELHI TRANSPORT CORPORATION Vs. SARDAR SINGH
September 24, 2002
DELHI TRANSPORT CORPORATION Vs. NIRMALA
August 7, 2002
DELHI UNION OF JOURNALISTS COOPERATIVE Vs. REGISTRATION OF COOPERATIVE SOCIETY
August 5, 2002
DEPARTMENT OF TRADING AND TECHNICAL EDUCATION Vs. R L YADAV
March 22, 2002
DEPUTY COMMISSIONER OF INCOME TAX Vs. TRIVENI ENGINEERING WORKS LTD..
July 31, 2002
DEPUTY INSPECTOR GENERAL BSF Vs. STATE
January 4, 2002
DES RAJ SHANWAL Vs. UNION OF INDIA
September 17, 2002
DESIGN TEAM CONSULTANTS PRIVATE LIMITED Vs. SALAR JUNG MUSEUM
August 27, 2002
DEV RAJ KAPOOR Vs. UNION OF INDIA
August 5, 2002
DEVA ENGINEERING WORKS AND ORS. Vs. PUNJAB & SIND BANK
June 5, 2002
DEVA ENGINEERING WORKS AND ORS. Vs. PUNJAB & SIND BANK
May 6, 2002
DEVANAND Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
August 5, 2002
DEVARI LAL Vs. UNION OF INDIA
May 31, 2002
DEVENDER ARORA Vs. MANAGEMENT OF ALBERT AND DAVID LIMITED
April 8, 2002
DEVENDER KUMAR Vs. STATE
August 8, 2002
DEVENDER LAL MEHTA Vs. DHARMENDER MEHTA
July 19, 2002
DEVENDRA KUMAR AGRAWAL Vs. UNION OF INDIA
November 7, 2002
DEVENDRA SINGH Vs. STATE
January 23, 2002
DEVI DASS Vs. UNION OF INDIA
March 16, 2002
DEVI DUTT MALHOTRA Vs. STATE OF DELHI
April 22, 2002
DEVINDER GUPTA Vs. REGISTRAR OF COOPERATIVE SOCIETIES
September 4, 2002
DEVINDER SINGH NAGI Vs. S H O
September 4, 2002
DG CUM IG PRISONS Vs. UNION OF INDIA
January 18, 2002
DHANVINDER SINGH Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI
May 10, 2002
DHARAM CHAND Vs. R K JHA
April 5, 2002
DHARAM CHAND VASHISHT Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
April 4, 2002
DHARAM SINGH Vs. UNION OF INDIA
March 13, 2002
DHARAM SINGH Vs. STATE
August 2, 2002
DHARAMBIR Vs. DELHI TRANSPORT CORPORATION
August 13, 2002
DHARAMPAL Vs. UNION OF INDIA
March 8, 2002
DHARAMPAL PREMCHAND LIMITED Vs. GANPATI WOOD PRODUCTS
August 7, 2002
DHARAMVIR Vs. STATE GOVERNMENT OF NCT OF DELHI
May 15, 2002
DHARAMVIR SINGH Vs. BRAHMJEET
July 11, 2002
DHARSHAN SINGH Vs. AVTAR SINGH
July 26, 2002
DHATMAPAL VERMA Vs. UNION OF INDIA
October 11, 2002
DHRUV DAYAL GUPTA Vs. HCL INFOSOLUTIONS LIMITED
October 29, 2002
DHUJENDER PAL SINGH Vs. GOVT OF NCT OF DELHI
July 12, 2002
DINESH AGGARWAL @ GOYAL Vs. STATE
August 23, 2002
DINESH AHLUWALIA Vs. STATE
July 15, 2002
DINESH JAMINI Vs. DISTRICT RURAL DEVELOPMENT AGENCY
November 13, 2002
DINESH KUMAR Vs. UNION OF INDIA
May 31, 2002
DINESH KUMAR Vs. DELHI FINANCIAL CORPORATION
July 31, 2002
DIP LAL SHARMA Vs. UNION OF INDIA
November 12, 2002
DIPESH ANAND MEHTANI Vs. AJAY ANAND
August 8, 2002
DIPIKA S KUMAR Vs. NATIONAL CAPITAL TERRITORY OF DELHI
January 16, 2002
DIRECTOR DIRECTORATE OF ECONOMICS AND STATISTICS GOVERNMENT OF NCT OF DELHI Vs. SHAHID KHAN
August 16, 2002
DIRECTOR OF EDUCATION Vs. S.D. MOHALA
August 2, 2002
DIRECTOR OF EDUCATION Vs. RATTAN LAL
March 22, 2002
DIRECTOR OF INCOME TAX Vs. ESCORTS EMPLOYEES WELFARE TRUST
July 30, 2002
DIRECTOR OF INCOME TAX Vs. PAPER PRODUCTS LTD
May 22, 2002
DIRECTOR OF INCOME TAX Vs. RAM EDUCATION FOUNDATION
December 3, 2002
DIRECTOR OF INCOME TAX Vs. BHARAT KALYAN PRATISHTHAN
August 16, 2002
DIRECTOR OF INCOME TAX Vs. SIKAR CHARITABLE TRUST
October 9, 2002
DIRECTOR OF INCOME TAX EXEMPTION Vs. BHARAT KALYAN PRATISHTHAN
July 19, 2002
DIRECTOR OF INCOME TAX EXEMPTION Vs. SINDHI PANCHAYAT
July 16, 2002
DIRECTOR OF INCOME-TAX Vs. DALMIYA JAN KALYAN TRUST
July 22, 2002
DIRECTOR OF IT Vs. TAGORE EDUCATION SOCIETY
July 16, 2002
DLF UNIVERSAL LIMITED Vs. GOVT OF NATIONAL CAPITAL TERRITORY DELHI
February 28, 2002
DR. A.M. MATHUR Vs. UNION OF INDIA (UOI) AND ORS.
January 9, 2002
DR. VISHAL SEHGAL AND ORS. Vs. SECRETARY (HEALTH) AND ORS.
December 18, 2002
DS GUPTA CONTRACTS PRIVATE LIMITED Vs. UNISON HOTELS LIMITED
May 31, 2002
DSA ENGINEERS BOMBAY Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION HUDCO
November 29, 2002
DTC RETIRED EMPLOYEES ASSOCIATION Vs. DELHI TRANSPORT CORPORATION
February 26, 2002
DUET TECHNOLOGIES PRIVATE LIMITED Vs. HANS R ARORA
August 23, 2002
DULA RAM Vs. UNION OF INDIA
July 19, 2002
DULLOP INDIA LIMITED Vs. A A I F R
August 5, 2002
DURGA PRASAD Vs. GOVERNMENT OF NCT OF DELHI
September 13, 2002
DWARKA PRASHAD SHARMA Vs. UNION OF INDIA
May 31, 2002
DY. COMMISSIONER OF INCOME TAX Vs. VIJAY MEHTA (HUF)
August 29, 2002
DY. CWT Vs. I.C. KHURANA
April 29, 2002
E NARAYANAN Vs. CENTRAL BUREAU OF NARCOTICS
September 6, 2002
EARNEST BUILDERS Vs. UNION OF INDIA
May 9, 2002
EASTERN BOOK COMPANY Vs. D B MODAK
September 27, 2002
EASTERN BOOK COMPANY Vs. NAVIN J DESAI
September 27, 2002
ECIL RAPISCAN LIMITED Vs. UNION OF INDIA
September 25, 2002
ECONOMIC TRANSPORT CARRIER Vs. ECONOMIC TRANSPORT CARRIER SOUTH
December 13, 2002
EDUCOMP DATAMATICS LIMITED Vs. DIRECTORATE OF EDUCATION
September 20, 2002
EICHER LIMITED Vs. WEB LINK INDIA
July 12, 2002
EICHER TRACTORS LTD. Vs. DY. COMMISSIONER OF INCOME TAX
April 10, 2002
EITA INDIA LIMITED Vs. NCT OF DELHI
February 12, 2002
ELECON ENGINEERING COMPANY LIMITED Vs. CEMENT CORPORATION OF INDIA
October 8, 2002
ELECTRINICS LIMITED Vs. UNION OF INDIA
July 24, 2002
ELECTRONIC MEDIA CORPORATION Vs. BANK OF INDIA
August 5, 2002
ELECTRONIC MEDIA CORPORATION Vs. BANK OF INDIA AND ORS.
May 8, 2002
ELECTRONICS LTD Vs. STATE
July 24, 2002
EM AND EM ASSOCIATES Vs. DELHI DEVELOPMENT AUTHORITY
April 10, 2002
EMPLOYEES STATE INSURANCE CORPORATION Vs. DWARKA NATH
October 11, 2002
ENFORCEMENT DIRECTORATE Vs. RAVI SHARMA
February 19, 2002
ENFORCEMENT DIRECTORATE Vs. AJAY BAKLIWAL
October 8, 2002
ENKAY CONSTR CO Vs. DDA
January 10, 2002
ESCORTS ELECTRONICS LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL I NEW DELHI
September 11, 2002
ESCORTS LIMITED Vs. COMMISSIONER OF INCOME TAX
April 30, 2002
ESCORTS LTD Vs. UNION OF INDIA
September 26, 2002
ESSEL PACKAGING LIMITED Vs. SRIDHAR NARRA
May 28, 2002
ESSEX FARMS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
July 29, 2002
EVEREST ENTERPRISES Vs. NTPC
August 19, 2002
EX CONSTABLE MOHAR SINGH Vs. UNION OF INDIA (UOI) AND ORS.
May 31, 2002
EX CONSTABLE VINOD KUMAR Vs. UNION OF INDIA
August 19, 2002
EX CORPORAL V V PALANISAMY REGD Vs. UNION OF INDIA
April 8, 2002
EX. CONST. JAKHRUDDIN Vs. LT. GOVERNOR, DELHI AND ORS.
February 11, 2002
EX. CONST. JAKHRUDDIN Vs. LT. GOVERNOR, DELHI AND ORS.
November 2, 2002
EX. PIONEER ARUN KUMAR SINGH Vs. UNION OF INDIA (UOI) AND ORS.
July 19, 2002
EX.CT/DVR VIKRAM SINGH Vs. UNION OF INDIA (UOI) AND ORS.
May 2, 2002
EX.CT/DVR VIKRAM SINGH Vs. UNION OF INDIA (UOI) AND ORS.
February 5, 2002
EXECUTIVE ENGINEER TRAINING CPWD Vs. REGIONAL LABIUR COMMISSIONER
January 30, 2002
EXFIN SHIPPING INDIA LIMITED Vs. HARYANA MINERALS LIMITED
November 11, 2002
EXPRESS TOWERS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 16, 2002
FABIROO GIFT HOUSE Vs. INDIAN TOURISM DEVELOPMENT CORPORATION
September 30, 2002
FE ENGINEERING AND CONSULTANCY PRIVATE LIMITED Vs. LG CABLE LIMITED
August 7, 2002
FEDERATION OF RESIDENTS WELFARE ASSOCIATIONS, RAJOURI GARDEN AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
March 22, 2002
FEEDBACK REACH CONSULTANCY SERVICES PRIVATE LIMITED Vs. UNION OF INDIA
November 21, 2002
FIRST INTERNATIONAL INVESTMENTS INC Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA LIMITED
July 26, 2002
FLIGHT CADET SAVITA SINGH Vs. UNION OF INDIA
August 28, 2002
FLORA BOSE Vs. SUPROTIK BOSE
July 23, 2002
FOOD CORPORATION OF INDIA Vs. B B BALI
May 28, 2002
FOOD CORPORATION OF INDIA Vs. KULJINDER PAL SINGH DHILLON
May 2, 2002
FOOD CORPORATION OF INDIA Vs. REGIONAL PROVIDENT FUND COMMISSIONER
September 4, 2002
FOOD CORPORATION OF INDIA Vs. UMESH KUMAR GUPTA
October 25, 2002
FOODWORLD Vs. UNION OF INDIA
September 19, 2002
FORBES GOKAK LIMITED Vs. CENTRAL WARHOUSING CORPORATION
November 8, 2002
FORUM FOR JUSTICE AND PEACE REGD Vs. VIDESH SANCHAR NIGAM LIMITED
August 6, 2002
FRANCIS WACZIARG Vs. RAJESH LAJRAS
May 22, 2002
FUERST DAY LAWSON Vs. JINDAL EXPORT LIMITED
January 25, 2002
G C KAUSHAL IPS Vs. PRESIDING OFFICER CAT
March 22, 2002
G C NAUTIYAL Vs. STATE
March 13, 2002
G D AND SONS Vs. INCOME TAX CUM WEALTH TAX OFFICER
July 25, 2002
G E MOTORS INDIA LIMITED Vs. STATE
September 3, 2002
G K K PILLAI Vs. UNION OF INDIA
February 19, 2002
G K N DRIVESHAFTS INDIA LIMITED Vs. INCOME TAX OFFICER
January 31, 2002
G P S RANA Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
May 28, 2002
G RAM Vs. DELHI DEVELOPMENT AUTHORITY
April 11, 2002
G RUNGHEN AND CO Vs. SURENDER NANDA PROPRIETOR NANDA BROS
August 29, 2002
G S DHILLON Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
May 17, 2002
G S KUSHWAHA Vs. INDUSTRIAL AIDS
January 18, 2002
G SRINIVASAN Vs. NTPC LIMITED
February 12, 2002
GABRIAL INDIA LIMITED Vs. UNION OF INDIA
April 23, 2002
GAMMON INDIA LIMITED Vs. UNION OF INDIA
November 11, 2002
GANGA DHAR Vs. UNION OF INDIA
May 31, 2002
GANGA PRASAD Vs. SHANTI DEVI
April 19, 2002
GANGES PRINTING INK Vs. SARDARI LAL DUGGAL
February 18, 2002
GANGO GAS AGENCY Vs. INDIAN OIL COMPANY
August 23, 2002
GANGO GAS AGENCY Vs. INDIAN OIL COMPANY
August 7, 2002
GAS AUTHORITY OF INDIA LIMITED Vs. BHAGHEERATH ENGGINEARING LIMITED
April 19, 2002
GAURAV COOP G H SOCY LIMITED Vs. REGR OF COOP SOCY
July 29, 2002
GAUTAM NIMANI Vs. S N SUREKHA AND CO
August 9, 2002
GAUTAM RAM Vs. STATE
May 17, 2002
GAYATRI DEVI Vs. SHIV KUMAR
February 21, 2002
GEETA SHARMA Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AICTE
September 26, 2002
GEETA SRIVASTAVA Vs. BHANU SHARMA
November 13, 2002
GEETIKA PANWAR Vs. GOVT OF NCT OF DELHI
August 23, 2002
GENERAL ELECTRIC CANADA INC Vs. NATIONAL HYDROELECTRIC POWER CORPORATION LIMITED
October 1, 2002
GH 13 PASCHIM VIHAR DDA SFS FLATS Vs. MUNICIPAL CORPORATION OF DELHI
February 11, 2002
GHAN SHYAM Vs. PRESIDING OFFICER LABOUR COURT
August 6, 2002
GHAZALA KAISAR Vs. UNIVERSITY OF DELHI
December 18, 2002
GIAN CHAND SHARMA Vs. STATE
November 25, 2002
GIRDHAR SILK MILLS PRIVATE LIMITED Vs. PROSIDING OFFICER EPF APPELLATE TRIBUNAL
August 9, 2002
GLAXO INDIA LIMITED Vs. DRUG LABORATORIES
February 11, 2002
GLAXO INDIA LIMITED Vs. AKAY PHARMA PRIVATE LIMITED
March 20, 2002
GLOBE CONSTRUCTION COMPANY Vs. UNION OF INDIA
May 28, 2002
GLOBETECH ENGINEERS Vs. AJAY CHADHA
August 7, 2002
GOLD TAX FURNISHING INDUSTRY Vs. COMMISSIONER OF INCOME TAX
August 21, 2002
GOOD VIEW PROPERTIES PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
September 25, 2002
GOODYEAR TYRE AND RUBBER CO Vs. COMMISSIONER OF INCOME TAX
July 11, 2002
GOPAL Vs. DELHI DEVELOPMENT AUTHORITY
September 11, 2002
GOPAL AGGARWAL Vs. STATE
September 10, 2002
GOPAL CHAND Vs. RESIDENT COMMISSIONER GOVERNMENT OF GUJARAT
September 11, 2002
GOPAL PRASAD SHASTRI Vs. UNION OF INDIA
November 13, 2002
GOPAL TRADING CO Vs. COMMISSIONER OF INCOME TAX
July 25, 2002
GOVERNMENT OF INDIA, DEPARTMENT OF REVENUE DIRECTOR GENERAL OF INCOME TAX Vs. APPELLATE AUTHORITY FOR INDUSTRIAL & FINANCIAL RECONSTRUCTION
March 18, 2002
GOVERNMENT OF NCT OF DELHI Vs. BHARAT LAL MEENA
August 2, 2002
GOVERNMENT OF NCT OF DELHI Vs. ASSOCIATION OF PLOT HOLDERS
April 29, 2002
GOVIND IMPEX P LIMITED Vs. APPROPRIATE AUTHORITY
October 10, 2002
GOVIND NAGAR SUGAR LIMITED Vs. COMMISSIONER OF INCOME TAX
October 28, 2002
GOVIND PLASTICS Vs. DELHI DEVELOPMENT AUTHORITY
December 17, 2002
GOVT OF INDIA PRESS Vs. MONINDER KUMAR
April 23, 2002
GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI Vs. S K WALECHA
August 19, 2002
GOVT OF NCT OF DELHI Vs. BHARAT LAL MEENA
August 29, 2002
GOVT OF NCT OF DELHI Vs. RAJBIR SINGH
August 28, 2002
GOVT OF NCT OF DELHI Vs. ANITA NANDA
September 23, 2002
GOVT OF NCT OF DELHI Vs. RAJPAL SINGH
April 11, 2002
GOYAL FOOD INDUSTRIES Vs. MUNICIPAL CORPORATION OF DELHI
January 15, 2002
GRAFITEK INTERNATIONAL Vs. K K KAURA
January 3, 2002
GREAT ARTS (P) LTD. Vs. ITO
April 24, 2002
GREAT ARTS PRIVATE LIMITED Vs. INCOME TAX OFFICER
April 26, 2002
GUARDSMAN MANAR RAM Vs. CHIEF OF THE ARMY STAFF AND
November 13, 2002
GUJARAT CO OPERATIVE MILK MARKETING Vs. JAWAHAR MAL AND SONS
November 1, 2002
GULAB BHATI Vs. UNION OF INDIA
September 20, 2002
GULJEET SINGH Vs. BALJEET KAUR
October 4, 2002
GUNJAN MAHAJAN Vs. STATE
January 18, 2002
GUPTA POLYMERS PRIVATE LIMITED Vs. KAILASH STRUCTURALS LIMITED
August 16, 2002
GURBACHAN SINGH SAWHNEY Vs. UNION OF INDIA
May 31, 2002
GURCHARAN SINGH ARORA Vs. STATE
January 4, 2002
GURMUKH SINGH Vs. MUNICIPAL CORPORATION OF DELHI
September 30, 2002
GURU BACHAN KAUR Vs. DELHI VIDYUT BOARD
July 31, 2002
GYAN CHAND SHARMA Vs. STATE
April 11, 2002
GYAN PRAKASH SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
March 13, 2002
H B MISHRA Vs. RAM PARKASH DEACEASED THR LRS
April 5, 2002
H C DABRAL Vs. UNION OF INDIA
July 25, 2002
H C L LIMITED Vs. JPS MALIK
March 19, 2002
H C SHALI Vs. UNION OF INDIA
January 29, 2002
H K NANDWANI Vs. DELHI DEVELOPMENT AUTHORITY
July 31, 2002
H M M LTD Vs. UNION OF INDIA
September 16, 2002
H P GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
January 9, 2002
H R VAISH Vs. UNION OF INDIA
August 7, 2002
H S PATHANIA Vs. UNION OF INDIA
October 3, 2002
H S SUR Vs. NATIONAL FRDERATION OF INDUSTRIES COOPERATIVE LIMITED
March 15, 2002
H S VERMA Vs. UNION OF INDIA
September 13, 2002
H.B. FINANCIAL CONSULTANTS (P) LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
May 21, 2002
H.B. STOCKHOLDINGS LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
August 5, 2002
HAR JEET DUA Vs. MUNICIPAL CORPORATION OF DELHI
May 31, 2002
HARBANS SINGH Vs. UNION OF INDIA
February 7, 2002
HARCHARAN DAS GUPTA Vs. SHIVLOK CGHS LIMITED
May 31, 2002
HARDEEP KUMAR Vs. KEVIN INDUSTRIES LIMITED
November 15, 2002
HARDYAL SINGH Vs. KAMLINDER KAUR
April 5, 2002
HARI OM Vs. STATE
September 5, 2002
HARI SHANKAR Vs. UNION OF INDIA
May 10, 2002
HARI SINGH Vs. UNION OF INDIA
August 1, 2002
HARI SINGH Vs. S S JOGI
August 6, 2002
HARISH CHANDER Vs. LT GOVERNOR
July 19, 2002
HARISH SHARMA Vs. RAMESH KUMAR
November 15, 2002
HARISH SINGH NAGI Vs. UNION OF INDIA
December 4, 2002
HARJEET SINGH ALIAS POPY Vs. STATE
December 20, 2002
HARMINDER KAUR Vs. SUKHWINDER SINGH
January 7, 2002
HARPRAT Vs. UNION OF INDIA
July 12, 2002
HARPYARI SODANI Vs. DELHI DEVELOPMENT AUTHORITY
September 24, 2002
HARRIS ENGINEERS Vs. GOVT OF NCT OF DELHI
January 29, 2002
HARSH MUNJAL Vs. DIRECTOR GENERAL SPORTS AUTHORITY OF INDIA
May 31, 2002
HARVINDER SINGH ARORA Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI
July 19, 2002
HARYANA MILK FOODS LIMITED Vs. CHAMBEL DAIRY PRODUCTS
May 31, 2002
HARYANA RANG UDYOG Vs. INCOME TAX OFFICER
September 25, 2002
HARYANA TELECOME LIMITED Vs. UNION OF INDIA
September 17, 2002
HAWKINS COOKERS LIMITED Vs. MAGICOOK APPLIANCES COMPANY
September 13, 2002
HC KASHINATH YADAV Vs. BORDER SECURITY FORCE
November 12, 2002
HCL INFOSYSTEMS LTD. Vs. DY. COMMISSIONER OF INCOME TAX
February 26, 2002
HEALTH INDIA Vs. UNION OF INDIA
November 29, 2002
HECTOR M MEHTA Vs. CRB CAPITAL MARKETS LIMITED
May 3, 2002
HEGEDUS LAHEL CSABA Vs. UNION OF INDIA
December 19, 2002
HEMA BHALLA Vs. STATE
October 23, 2002
HEWLETT PACKARD INDIA LTD. Vs. DY. COMMISSIONER OF INCOME TAX
November 29, 2002
HIGHLAND ELECTRO APPLIANCES PRIVATE LIMITED Vs. JETLAND MARKETING SERVICES PRIVATE LIMITED
December 5, 2002
HIMANSHU PATHAK Vs. NCT OF DELHI
October 23, 2002
HIMPEX PRIVATE LIMITED Vs. NATIONAL FERTILIZERS LIMITED
May 13, 2002
HINDUSTAN CARRIER CORPORATION Vs. VIJAY PRASAD
January 7, 2002
HINDUSTAN CONSTRUCTION CORPN. Vs. DELHI DEVELOPMENT AUTHORITY AND ORS.
August 19, 2002
HINDUSTAN CONSTRUCTION CORPORATION Vs. DELHI DEVELOPMENT AUTHORITY
May 24, 2002
HINDUSTAN MOTORS LIMITED Vs. AMRITPAL SINGH NAYAR
May 31, 2002
HINDUSTAN PENCILS LIMITED Vs. SWAMI DAYAL SHARMA
January 11, 2002
HINDUSTAN PENCILS LIMITED Vs. RAKESH KALRA
December 10, 2002
HINDUSTAN SANITARYWARE AND INDUSTRIES LTD Vs. DIP CRAFTS INDUSTRIES
December 13, 2002
HINDUSTAN SUGAR MILLS LIMITED Vs. UNION OF INDIA
September 21, 2002
HINDUSTAN TIMES Vs. STATE
May 16, 2002
HINDUSTAN ZINC LIMITED Vs. PUNJAB NATONAL BANK
March 20, 2002
HIRALAL ALIAS VICKY Vs. STATE
September 6, 2002
HMP ENGINEERS LIMITED Vs. RALLIS INDIA LTD
April 18, 2002
HOLISTIC FARMS PRIVATE LIMITED Vs. MUNICIPAL CORPRATION OF DELHI
October 23, 2002
HONDA MOTORS COMPANY LIMITED Vs. CHARANJIT SINGH
November 28, 2002
HORI LAL Vs. VICE CHAIRMAN DELHI DEVELOPMENT AUTHORITY
May 14, 2002
HORLICKS LIMITED Vs. UTTAM SADHUKAN
May 13, 2002
HORLICKS LIMITED Vs. KARTICK SADHUKAN
April 12, 2002
HORLICKS LIMITED Vs. BIMAL KHAMRAI
February 1, 2002
HOSPITAL EMPLOYEES UNION Vs. SECRETARY LABOUR GOVERNMENT OF NCT OF DELHI
May 3, 2002
HOTEL CORPORATION OF INDIA Vs. STATE BANK OF INDIA
February 28, 2002
HUGES SERVICES (FE) PTE LTD. & ORS. Vs. ASSTT. COMMISSIONER OF INCOME TAX
June 6, 2002
HUSSAN BANO Vs. SUBHASH CHAND
April 23, 2002
ID MOHD Vs. STATE
March 13, 2002
IDCO DYES AND CHEMICALS PVT. LTD. AND ANR. AND HARYANA RANG UDYOG AND ANR. Vs. SETTLEMENT COMMISSION AND ORS.
September 25, 2002
IFUNA COOPERTIVE GROUP HOUSING SOCIETY LIMITED Vs. REGISTRAR COOPERATIVE SOCIETIES
July 16, 2002
IN RE: INCHCAPE INDIA (P.) LTD. Vs. STATE
April 19, 2002
INCOME TAX OFFICER CENTRAL CIRCLE III Vs. VINOD KUMAR SONI
August 29, 2002
INDER DEV YADAV Vs. NATIONAL THERMAL POWER CORPORATION LIMITED
January 25, 2002
INDERJEET Vs. MUNICIPAL CORPORATION OF DELHI
October 25, 2002
INDERJEET SINGH HANSRAO Vs. UNION OF INDIA
July 18, 2002
INDERJIT SINGH Vs. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI
September 17, 2002
INDERPURI RESIDENTS FORUM Vs. MUNICIPAL CORP OF DELHI
September 19, 2002
INDIA TOURISM AND DEVELOPMENT CORPORATION LIMITED Vs. T P SHARMA
May 29, 2002
INDIA WASTE ENERGY DEVELOPMENT LIMITED Vs. GOVT OF NCT OF DELHI
November 13, 2002
INDIAN CHARGE CHROME Vs. UNION OF INDIA
May 28, 2002
INDIAN CONTRACTORS OF BUILDERS ASSOCATION Vs. UNION OF INDIA
May 9, 2002
INDIAN COUNCIL OF LEGAL AID AND ADVICE Vs. UNION OF INDIA
February 8, 2002
INDIAN COUNCIL OF MEDICAL RESEARCH Vs. PREM CHAND
March 20, 2002
INDIAN DYESTUFF INDUSTRIES LIMITED Vs. UNION OF INDIA
November 29, 2002
INDIAN OIL CORPORATION LIMITED Vs. KIRAN CONSTRUCTION COMPANY LIMITED
September 27, 2002
INDIAN OVERSEAS BANK Vs. SUPREET ENTERPRISES
August 9, 2002
INDIAN OVERSEAS BANK Vs. S N G CASTORETE PRIVATE LIMITED
February 6, 2002
INDIAN PRINTING PRESS WORKS Vs. UNION TERRITORY OF DELHI
May 18, 2002
INDIAN TELECOM SERVICE ASSOCIATION Vs. UNION OF INDIA
February 21, 2002
INDIAN TELECOM SERVICE ASSOCIATION Vs. UNION OF INDIA
March 22, 2002
INDIAN TOURISM DEVELOPMENT CORPORATION LTD. AND ASHOK HOTEL Vs. DELHI ADMINISTRATION AND ORS.
July 8, 2002
INDIRA MADANI Vs. HOLA RAM
April 8, 2002
INDOCON MICRO ENGINEERS Vs. PINE TECHNOLOGY PRIVATE LIMITED
September 10, 2002
INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. SPECTRUM POWER GENERATION LIMITED
September 13, 2002
INFO EDGE INDIA PRIVATE LIMITED Vs. SHAILESH GUPTA
March 5, 2002
INFRALINE TECHNOLOGIES INDIA PRIVATE LIMITED Vs. INDIA INTERNET TNCUBATOR LIMITED
October 25, 2002
INNDEV ENGINEERS INDIA PRIVATE LIMITED Vs. DELHI VIDYUT BOARD
July 23, 2002
INSTITUTION OF MECHANICAL ENGINEERS Vs. UNION OF INDIA
January 9, 2002
INSTITUTION OF MECHANICAL ENGINEERS INDIA Vs. UNION OF INDIA
January 31, 2002
INTEL CORPORATION Vs. MR.M.L. TONDON AND ANR.
October 23, 2002
INTERNATIONAL AIRPORTS AUTHORITY OF INDIA Vs. COMMISSIONER OF INCOME TAX
September 13, 2002
INTERNATIONAL AIRPORTS AUTHORITY OF INDIA Vs. COMMISSIONER OF INCOME TAX
October 15, 2002
INTERNATIONAL SECURITY AND INTELLIGENCE AGENCY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
September 20, 2002
INTERNATIONAL SECURITY AND INTELLIGENCE AGENCY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
February 4, 2002
INTERNATIONAL SECURITY AND INTELLIGENCE AGENCY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
March 5, 2002
INTERNATIONAL TRADING COMPANY Vs. UNION OF INDIA
May 31, 2002
ISHWAR SINGH Vs. LAKHMIR SINGH
May 21, 2002
ITW SIGNOBE INDIA LIMITED Vs. BHUSHAN STEEL AND STRIPS LIMITED
September 6, 2002
IVORY MART Vs. UNION OF INDIA
April 16, 2002
J B DADACHANJI Vs. RAVINDER NARAIN
July 9, 2002
J C ENTERPRISES Vs. THANGAM LUCKY AGENCY
October 4, 2002
J DAULAT SINGH Vs. DELHI GOLF CLUB LIMITED
May 31, 2002
J K CORPORATION LIMITED Vs. DIGIPULSE INDIA PRIVATE LIMITED
August 26, 2002
J K INDUSTRIES LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
October 24, 2002
J K INDUSTRIES LIMITED Vs. UNION OF INDIA
May 31, 2002
J K SYNTHETICS LIMITED Vs. ANSAL HOUSING AND CONSTRUCTION LIMITED
March 6, 2002
J K SYNTHETICS LIMITED Vs. UNION OF INDIA
November 29, 2002
J K SYNTHETICS LIMITED Vs. ANSAL HOUSING AND CONSTRUCTION LIMITED
December 3, 2002
J L KHANNA Vs. DELHI VIDYUT BOARD
May 23, 2002
J N GUPTA Vs. UNION OF INDIA
August 29, 2002
J N SAHANI Vs. INCOME TAX APPELLATE TRIBUNAL
January 31, 2002
J P AGGARWAL Vs. DIRECTOR GENERAL OF WORKS
April 29, 2002
J P KANSAL Vs. GAS AUTHORITY OF INDIA LIMITED
July 29, 2002
J R GUPTA Vs. PUNJAB AND SIND BANK
March 7, 2002
J R PARASHAR Vs. BAR COUNCIL OF INDIA
July 9, 2002
J S CONSTRUCTIONS Vs. DELHI DEVELOPMENT AUTHORITY
February 18, 2002
J S DHEEMAN Vs. AIRPORTS AUTHORITY OF INDIA
August 13, 2002
J S GARG Vs. UNION OF INDIA
August 16, 2002
J S SANDHU Vs. UNION OF INDIA
May 14, 2002
JACHI RAM Vs. UNION OF INDIA
September 19, 2002
JAGAN NATH MANDAL Vs. UNION OF INDIA
February 5, 2002
JAGAT RAM TREHAN SONS Vs. DELHI DEVELOPMENT AUTHORITY
May 14, 2002
JAGAT SINGH Vs. ESTATE OFFICER DELHI CANTONMENT BOARD DELHI
May 9, 2002
JAGATJIT INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
August 1, 2002
JAGBHUSHAN LAL Vs. UNION OF INDIA
September 12, 2002
JAGDEEP MEHTA Vs. REGISTRAR CO OPERATIVE SOCIETIES
September 25, 2002
JAGDISH KALRA Vs. DELHI COOPERATIVE TRIBUNAL
October 1, 2002
JAGDISH KATANA Vs. STATE
April 8, 2002
JAGDISH KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
December 17, 2002
JAGDISH PRASAD Vs. UNION OF INDIA
April 7, 2002
JAGDISH PRASAD Vs. UNION OF INDIA
May 7, 2002
JAGWATI DEVI Vs. UNION OF INDIA
September 25, 2002
JAI BHAGWAN Vs. STATE
August 9, 2002
JAI BHAGWAN Vs. UNION OF INDIA
April 23, 2002
JAI HARI AGARWAL Vs. UNOVERSITY OF DELHI
April 9, 2002
JAI KAREN Vs. GAJENDER YADAV
April 30, 2002
JAI KISHAN Vs. UNION OF INDIA
September 19, 2002
JAI NARAYAN SHARMA Vs. UNION OF INDIA
April 11, 2002
JAI PAL Vs. STATE GOVERNMENT OF NCT OF DELHI
April 3, 2002
JAI SINGH Vs. DELHI DEVELOPMENT AUTHORITY
November 15, 2002
JAI VEER SINGH Vs. DELHI TRASPORT CORPORATION
July 30, 2002
JAIDEV Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
October 11, 2002
JAIN SABHA LODHI COLONY Vs. MUNICIPAL CORPORATION OF DELHI
September 20, 2002
JAIN SHIKSHA SAMITI Vs. DIRECTOR OF EDUCATION
October 8, 2002
JAIN SHUDH VANASPATI LIMITED Vs. UNION OF INDIA
March 22, 2002
JAININDER JAIN Vs. REGISTRAR OF TRADE MARKS
May 10, 2002
JAIPAL SHARMA Vs. P O LABOUR COURT NO VIII
September 11, 2002
JAIPAL SHARMA Vs. P O LABOUR COURT NO VIII
November 11, 2002
JAIPAL SINGH Vs. UNION OF INDIA
August 29, 2002
JAIPUR GOLDEN CHARITABLE CLINICAL LABORATORY TRUST Vs. DELHI DEVELOPMENT AUTHORITY
December 19, 2002
JAISWAL ART PRESS PRIVATE LIMITED Vs. GOVERNMENT OF THE NATIONAL CAPITAL TERRITORY OF DELHI
March 22, 2002
JAIVIR SINGH DHEEMAN Vs. AIRPORT AUTHORITY OF INDIA
August 13, 2002
JANAK RAJ JAI Vs. LT GOVERNOR OF DELHI
February 8, 2002
JANAK VOHRA Vs. DELHI DEVELOPMENT AUTHORITY
September 19, 2002
JANARDHAN PRASAD Vs. UOI
August 26, 2002
JASBIR SINGH KHANNA Vs. STATE
November 8, 2002
JASBIR SINGH, S/O LATE AJIT SINGH, R/O VILLAGE BURJ, TEH. TARAN TARAN, DISTRICT AMRITSAR (PUNJAB) Vs. UNION OF INDIA (UOI), THROUGH THE SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE, NEW DELHI,
March 21, 2002
JASPAL SINGH Vs. LT GOVERNMENT OF DELHI
September 30, 2002
JATIN BEHL Vs. UNIVERSITY OF DELHI
July 17, 2002
JAUSS POLYMERS LIMITED Vs. SAWHNEY BROTHERS
September 12, 2002
JAVAHAR LAL CHAKRAVARTI Vs. UNION OF INDIA
March 22, 2002
JAY SONS Vs. PREM NATH & CO.
April 10, 2002
JAYA RAM BANAN Vs. MAHINDER DARA
August 13, 2002
JAYADEVI PRASAD Vs. UNION OF INDIA
May 31, 2002
JAYALAKSHMI JAITLY Vs. UNION OF INDIA
June 5, 2002
JAYANT GHADIA Vs. RAJ KUMAR
July 22, 2002
JAYANT GHADIA Vs. RAJ KUMAR
August 9, 2002
JCT LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL DELHI BENCH
October 10, 2002
JEEVAN KUMAR Vs. UNION OF INDIA
June 10, 2002
JIA RAM Vs. UNION OF INDIA
July 19, 2002
JILLY SINGH AND ORS. Vs. UNION OF INDIA (UOI)
July 19, 2002
JINDAL INDUSTRIES Vs. UNION OF INDIA
May 10, 2002
JISHAN ALI Vs. SAVITA DEVI
May 30, 2002
JITENDER SINGH Vs. STATE GOVERNMENT OF NCT OF DELHI
September 5, 2002
JITENDER SINGH BHATIA Vs. UNION OF INDIA
January 10, 2002
JITENDER V JAIN Vs. LIVING MEDIA INDIA LTD
May 23, 2002
JNANINDRA SAHU Vs. UNION OF INDIA
July 12, 2002
JOGINDER ALIAS DANNY Vs. UNION OF INDIA
December 20, 2002
JOGINDER KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
July 24, 2002
JOGINDER KUMAR SINGLA Vs. MUNICIPAL CORPORATION OF DELHI
August 29, 2002
JOGINDER SINGH Vs. PRITHVI RAJ AND ORS.
February 7, 2002
JOGINDER SINGH Vs. PRITHVI RAJ
January 9, 2002
JOGINDER SINGH Vs. KULDIP SINGH
April 3, 2002
JOGLINDER SINGH DHIR Vs. CHAIRMAN MTNL
January 10, 2002
JOHNSON & JOHNSON LTD. Vs. UNION OF INDIA & ORS.
May 31, 2002
JOINT COMMISSIONER OF POLICE Vs. SUBE SINGH
April 30, 2002
JOLEN INC Vs. DOCTOR AND COMPANY
May 6, 2002
JUG RAJ Vs. UNION OF INDIA
January 30, 2002
K B CONTRACTORS Vs. ENGINEER IN CHIEF
August 2, 2002
K BHAGYANATH Vs. STATE
October 31, 2002
K C CHAKRABORTY Vs. ITPO
January 18, 2002
K C GARG Vs. UNION OF INDIA
May 18, 2002
K C SETHI Vs. REGISTRAR GENERAL SUPREME COURT OF INDIA
January 11, 2002
K G BHANDARI Vs. DELHI JAL BOARD
November 22, 2002
K G KHOSLA COMPRESSORS LIMITED Vs. U P STATE ELECTRICITY BOARD
March 1, 2002
K G KOCHAR REGD GM Vs. UNION OF INDIA
April 5, 2002
K K JAIN Vs. FEDERATION OF INDIAN EXPORT ORGANISATIONS
March 22, 2002
K K MODI Vs. M K MODI
February 19, 2002
K K MODI Vs. K N MODI
May 20, 2002
K L BHARGAVA Vs. MUNICIPAL CORPORATION OF DELHI
August 29, 2002
K L GULATI Vs. UNION OF INDIA
August 6, 2002
K M AGRAHARI Vs. GOVT OF NCT OF DELHI
September 3, 2002
K M AGRAHARI Vs. GOVT OF NCT OF DELHI
May 30, 2002
K P DUBEY Vs. CHAIRMAN CAT
March 22, 2002
K P PANDEY Vs. UNION OF INDIA
September 30, 2002
K S RAO Vs. UNION OF INDIA
August 29, 2002
K S SETHI Vs. STATE
August 9, 2002
K. BHAGYANATH Vs. STATE
October 31, 2002
K. BHAGYANATH Vs. STATE
October 3, 2002
K.M. MANIAPPA (DECEASED) THROUGH HIS LRS Vs. DESH RAJ MEHTA (DECEASED) THROUGH HIS LR
May 20, 2002
KAILAISH VAKIL Vs. UNION OF IN INDIA
September 5, 2002
KAILASH NATH AND ASSOCIATES Vs. NEW DELHI MUNICIPAL COMMITTEE
April 19, 2002
KAILASH NATH SINGHAL Vs. UNION OF INDIA
February 22, 2002
KAILASH RIBBON FACTORY LIMITED Vs. COMMR OF CUSTOMS AND CENTRAL EXCISE
March 13, 2002
KAILASH SAMRAT Vs. DELHI DEVELOPMENT AUTHORITY
November 21, 2002
KAILASH SUNEJA Vs. APPROPRIATE AUTHORITY INCOME TAX DEPARTMENT
January 22, 2002
KAMAL CHUGH Vs. NARINDER KUMAR GULATI
October 4, 2002
KAMAL CHUGH AND ORS. Vs. NARINDER KUMAR GULATI AND ORS.
September 27, 2002
KAMAL KANT BAPORIA Vs. G S KIRARI SULEMAN NAGAR
November 12, 2002
KAMAL KHOSLA Vs. DIRECTOR OF INCOME TAX INVESTIGATION
May 30, 2002
KAMAL SILK EMPORIUM Vs. COMMISSIONER OF INCOME TAX
November 14, 2002
KAMAL SINHA Vs. UNION OF INDIA
September 13, 2002
KAMAL VIHAR COOPERATIVE SOCIETY LIMITED Vs. MOHAN CHAND
September 4, 2002
KAMKHAYA STEEL P LIMITED Vs. UNION OF INDIA
April 15, 2002
KAMLESH Vs. KUNDAN KUMAR
August 23, 2002
KAMLESH AGGARWAL Vs. UNION OF INDIA
September 18, 2002
KAMLESH GROVER Vs. JHEEL KHRANJA EXTN COOPERATIVE
August 13, 2002
KAMLESH SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
October 3, 2002
KAMLESH VERMA Vs. NCT OF DELHI
February 20, 2002
KANWAR SAIN Vs. AIRPORT AUTHORITY OF INDIA
April 2, 2002
KAPIL BHASIN Vs. CENTRAL BUREAU OF INVESTIGATION
October 10, 2002
KAPIL RAINA Vs. DELHI DEVELOPMENT AUTHORITY
August 9, 2002
KAPRI INTERNATIONAL PRIVATE LIMITED Vs. COMMISSIONER OF WEALTH TAX
May 28, 2002
KARAMCHAND APPLIANCES PVT. LTD Vs. UNION OF INDIA
November 21, 2002
KARAN EXPORT PRIVATE LIMITED Vs. UNION OF INDIA
August 6, 2002
KASHMIR SINGH Vs. STATE
August 8, 2002
KASHMIR SINGH Vs. STATE TRANSPORT AUTHORITY
November 13, 2002
KEDIA INVESTMENT CORPORATION Vs. SIMPLEX INDUSTRIES
March 1, 2002
KENDRIYA VIDHYALAYA SANGATHAN Vs. SADHU SINGH
September 19, 2002
KERAMOS Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL
November 13, 2002
KESELEC INDIA PVT LTD Vs. UNION OF INDIA
August 21, 2002
KESHAV BANGUR Vs. UNION OF INDIA
April 23, 2002
KESHAV SECURITY SERVICE Vs. UNION OF INDIA
September 4, 2002
KESHO LAL KAPOOR Vs. VINOD KAPUR
December 5, 2002
KEVAL KRISHAN CHADHA Vs. A K KOHLI
January 9, 2002
KEWAL KRISHAN KUMAR Vs. RUDI ROLLER FLOUR MILLS (P) LTD. AND ANR.
November 21, 2002
KHARAITI LAL AND SONS HUF Vs. HARI SINGH
January 3, 2002
KHAZAN SINGH Vs. BASHEER AHMED
May 16, 2002
KIDAR NATH SHARMA Vs. UNION OF INDIA
January 18, 2002
KIRAN ROBINSON Vs. AJEET MALCOLM ROBINSON
May 21, 2002
KIRLOSKAR COPELAND LIMITED Vs. DALJEET SINGH
February 22, 2002
KIRPAL CHAND Vs. SKIPPER CONSTRUCTION COMPANY PRIVATE LIMITED
May 1, 2002
KISHAN BHARWANY Vs. V P AGGARWAL
April 8, 2002
KISHAN CHAND SURENDRA KUMAR Vs. DELHI SCHOOL TEACHERS CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED
March 15, 2002
KISHAN GOPAL Vs. STATE
June 2, 2002
KISHAN GOPAL Vs. STATE
February 6, 2002
KISHORE CHAND Vs. STATE
March 4, 2002
KISHORE MOTIANI Vs. OM PRAKASH AND SONS
September 3, 2002
KITAB KAUR KOD Vs. GOVT OF NCT OF DELHI
November 15, 2002
KOSHIKA TELECOM LIMITED Vs. UNION OF INDIA
August 26, 2002
KOSHIKA TELECOM LIMITED Vs. UNION OF INDIA
May 31, 2002
KRISHAK BHARATI COOPERATIVE LIMITED Vs. ALUTEC INC
March 22, 2002
KRISHAN KUMAR THUKRAL Vs. UNION OF INDIA
January 31, 2002
KRISHAN PAL Vs. STATE
April 3, 2002
KRISHNA BABBAR Vs. COMMISSIONER OF INCOME TAX
May 8, 2002
KRISHNA CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY
May 13, 2002
KRISHNA CONSTRUCTION CO. Vs. ENGINEERS PROJECTS INDIA LTD.
August 28, 2002
KRISHNA GUPTA Vs. MADAN LAL
February 16, 2002
KRISHNA GUPTA Vs. MADAN LAL
January 16, 2002
KRISHNA KUMAR GUPTA Vs. MOHAMMAD JAROS
August 5, 2002
KRISHNA PAPERS MILLS AND INDUSTRIES LIMITED Vs. NATVAR PARIKH INDUSTRIES LIMITED
December 13, 2002
KRISHNA RANI KAPOOR Vs. UNION OF INDIA
July 18, 2002
KRISHNA SAIGAL Vs. KAMAL KUMAR MODI
February 7, 2002
KRISHNA VANTI Vs. MODI OVERSEAS
November 15, 2002
KULDEEP SINGH Vs. DELHI TRASPORT CORPORATION
August 13, 2002
KULDEEP SINGH Vs. ORIENTAL GREEN ENVIRONMENT LIMITED
January 25, 2002
KULDEEP VERMA Vs. UNION OF INDIA
June 6, 2002
KULDIP MAHAJAN Vs. KRISHANA UPPAL
March 22, 2002
KULDIP SINGH Vs. UNION OF INDIA
May 31, 2002
KULDIP SINGH Vs. STATE
December 20, 2002
KULVINDER SINGH SETHI Vs. CHAIRMAN CUM MANAGING DIRECTOR PUNJAB AND SIND BANK
April 3, 2002
KUMAR R Vs. UNION OF INDIA
February 26, 2002
KUMARI MITHLESH ROHILA Vs. MOTI RAM MEMORIAL GIRLS SR. SEC. SCHOOL
September 5, 2002
KUNAL KUMAR Vs. UNION OF INDIA
November 21, 2002
KUNAL RAMCHANDANI Vs. RAMCHANDANI ENTERPRISES
July 24, 2002
KUNDAN LAL Vs. UNION OF INDIA
April 30, 2002
KUNTI DEVI AND OTHERS Vs. DELHI CANTONMENT BOARD
July 10, 2002
L C LAI Vs. STATE
August 27, 2002
L G ELECTRONICS SYSTEM INDIA LIMITED Vs. L G ELECTRONICS INDIA PRIVATE LIMITED
December 13, 2002
L L DHAKOLIA Vs. ADMINISTRATOR GOVERNMENT OF NCT OF DELHI
August 16, 2002
L R NATH Vs. DELHI UNIVERSITY
May 20, 2002
LACHHMAN Vs. UNION OF INDIA
November 13, 2002
LAIK RAM Vs. STATE
January 31, 2002
LAILIYA KUMARI Vs. SAWAI BHAWANI SINGH
September 19, 2002
LAJJA RAM BHARWAJ Vs. MUNICIPAL CORPORATION OF DELHI
February 12, 2002
LAJYA RAM KAPUR Vs. UNION OF INDIA
January 16, 2002
LAL CHAND RAM Vs. UNION OF INDIA
January 30, 2002
LALA CHAUDHARY Vs. VIJAY KELKAR
April 15, 2002
LALCHHAMAN DAS BEHARI LAL Vs. PADAM TRADING COMPANY
September 13, 2002
LALIT ADVERTISING Vs. DIGBOL TELECOMUNICATION LIMITED
September 11, 2002
LALIT KUMAR SABHARWAL Vs. VED PRAKASH VIJH
September 11, 2002
LALIT MADHAN Vs. DELHI DEVELOPMENT AUTHORITY
September 10, 2002
LALIT SHARMA Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI
March 11, 2002
LALITA MALHOTRA Vs. DELHI DEVELOPMENT AUTHORITY
May 24, 2002
LALITHA C PILLAI Vs. LT GOVERNOR
July 9, 2002
LAME TRANSPORT CO Vs. UNION OF INDIA
March 15, 2002
LARSEN AND TOUBRO LTD. Vs. D.L.F. INDUSTRIES LTD.
August 2, 2002
LAUBRO INDUSTRIES Vs. UNION OF INDIA
March 13, 2002
LAXMIKANT SHARMA Vs. NCT OF DELHI
July 25, 2002
LAXMINARAYAN SONI Vs. ROOP CHAND SONI
July 17, 2002
LEHNA SINGH AND ORS. Vs. UNION OF INDIA (UOI) AND ANR.
July 19, 2002
LETHER AVENUES INDIA Vs. STATE OF DELHI
March 1, 2002
LG ELECTRONICES INDIA LIMITED Vs. USHA INDIA LIMITED
September 6, 2002
LIFE INSURANCE CORPORATION OF INDIA Vs. CHIEF COMMISSIONER FOR DISABILITIES
September 11, 2002
LIVING MEDIA INDIA LIMITED Vs. JITENDRA V JAIN
May 21, 2002
LIYA BELLIAPPA Vs. CBSE UNION OF INDIA
February 8, 2002
LML LTD Vs. PRESIDING OFFICER LABOUR COURT
January 16, 2002
LOK HOUSING AND CONSTRUCTION LIMITED Vs. TIMES GUARANTY LIMITED
July 12, 2002
LOK HOUSING AND CONSTRUCTION LIMITED Vs. RAGHUPATI LEASING AND FINANCE LIMITED
July 12, 2002
LOK HOUSING AND CONSTRUCTION LIMITED Vs. DCM DAEWOO MOTORS LIMITED
July 12, 2002
LOKESH GARMENT PRIVATE LIMITED Vs. MTNL
January 11, 2002
LOKESH TOKAS Vs. STATE
April 22, 2002
LT GOVERNOR GOVERNMENT OF NCT OF DELHI Vs. JASMER SINGH
April 4, 2002
M D GEORGE Vs. STATE
March 21, 2002
M G BUILDERS AND CO P LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
August 9, 2002
M G F INDIA LIMITED Vs. SUDESH KUMAR
October 4, 2002
M GANESAN Vs. A K BELWAL
August 19, 2002
M I KHAN AND CO Vs. UNION OF INDIA
August 7, 2002
M K JAIN Vs. UNION OF INDIA
September 16, 2002
M K MODI Vs. APROPRIATE AUTHORITY
May 13, 2002
M K SHARMA Vs. UNION OF INDIA
March 22, 2002
M L ARORA Vs. DELHI DEVELOPMENT AUTHORITY
September 12, 2002
M L GUPTA Vs. KRIPAL SINGH
May 20, 2002
M L JETLEY Vs. REGD COOPERATIVE SOCIETY
August 9, 2002
M L KAMRA Vs. LT GOVERNOR
November 27, 2002
M L KAMRA Vs. LT GOVERNOR
May 1, 2002
M L KHAN AND CO Vs. UNION OF INDIA
January 24, 2002
M L MAHAJAN Vs. DELHI DEVELOPMENT AUTHORITY
April 24, 2002
M L SHARMA Vs. ADARSH P V COOPERATIVE GROUP HOUSING SOCIETY LIMITED
September 6, 2002
M L SONDHI Vs. UNION OF INDIA
January 31, 2002
M L TAHILIANI Vs. DELHI DEVELOPMENT AUTHORITY
May 31, 2002
M M AGGARWAL Vs. UNION OF INDIA
May 31, 2002
M M BUDHIRAJA Vs. CHAIRMAN DELHI VIDYUT BOARD
February 12, 2002
M P TELELINKS Vs. BSNL LIMITED
November 13, 2002
M R AGNIHOTRI Vs. GOVT OF NCT
October 4, 2002
M R IQBAL Vs. UNION OF INDIA
July 12, 2002
M R NARAYANAN Vs. STATE
August 8, 2002
M S KANG Vs. CHIEF OF THE AIR STAFF
August 14, 2002
M S MALIK Vs. DIRECTOR GENERAL BSF
July 28, 2002
M S SANDHU Vs. NDMC
November 11, 2002
M. GANESAN AND ORS. Vs. A.K. BELWAL AND ORS.
August 14, 2002
M.K. MODI Vs. K.K. MODI AND ORS.
May 20, 2002
M.L. KAMRA Vs. LT. GOVERNOR AND ORS.
January 9, 2002
M.S. BRAR Vs. UNION OF INDIA AND ORS.
January 7, 2002
M/S. JAISWAL ART PRESS PVT. LTD. Vs. GOVERNMENT OF THE NATIONAL CAPITAL TERRITORY OF DELHI AND OTHERS
March 22, 2002
M/S. KISHAN CHAND SURENDRA KUMAR Vs. DELHI SCHOOL TEACHERS CO
March 15, 2002
MAAN SINGH Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI
August 5, 2002
MADAN LAL Vs. STATE NCT OF DELHI
February 5, 2002
MADAN LAL JAIN Vs. UNION OF INDIA
December 20, 2002
MADAN LAMBA Vs. JAGDISH LAMBA
September 3, 2002
MADAN LAMBA Vs. JAGDISH LAMBA
May 10, 2002
MADAN MEHTA Vs. STATE
August 2, 2002
MADHU BALA Vs. RAM SCIENTIFIC AND INDUSTRIAL RESEARCH FOUNDATION
May 29, 2002
MADHUBHAN HOLIDAY INN Vs. HOLIDAY INN INC
August 9, 2002
MADHYA PRADESH IRON AND STEEL COMPANY Vs. G B SPRING PRIVATE LIMITED
December 11, 2002
MADRAS RUBBER FACTORY LTD. Vs. UNION OF INDIA (UOI)
March 22, 2002
MAFATLAL INDUSTRIES LIMITED Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
May 3, 2002
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. MEENU GUPTA
July 17, 2002
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. METRO TYRES LIMITED
July 24, 2002
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. OM PRAKASH CHAWLA
October 11, 2002
MAHARAJ SINGH Vs. NORTHEREN RAILWAYS UNION
October 4, 2002
MAHARANI CREATION INDIA PRIVATE LIMITED Vs. COMMERZ BANK NESS
November 15, 2002
MAHAVIR PRASAD JAIPURIA Vs. WELTH TAX OFFICER
January 31, 2002
MAHAVIR PRASAD JAIPURIA Vs. GIFT TAX OFFICER
January 31, 2002
MAHAVIR SINGH Vs. UNION OF INDIA
November 12, 2002
MAHAVIR SINGH Vs. UNION OF INDIA (UOI) AND ORS.
September 11, 2002
MAHENDER KUMAR Vs. STATE
August 8, 2002
MAHENDER KUMAR BATRA Vs. MADAN JHA P O DELHI COOPERATIVE TRIBUNAL
August 13, 2002
MAHENDER PAL SINGH Vs. DIRECTOR GENERAL CRPF
July 18, 2002
MAHENDER SINGH DAHIYA Vs. STATE CBI
December 19, 2002
MAHENDRA PRATAP SINGH Vs. P O DELHI COOPERATIVE TRIBUNAL
November 13, 2002
MAHENDRA RAJ Vs. JOINT SECRETARY GOVERNMENT OF INDIA
May 30, 2002
MAHESH ANAND Vs. UNION OF INDIA
November 13, 2002
MAHESH CHANDER VERMA Vs. LT GOVERNOR OF NCT OF DELHI
August 9, 2002
MAHESH GUPTA Vs. UNION OF INDIA
September 12, 2002
MAHESH KUMAR MODI Vs. APPROPRIATE AUTHORITY
May 13, 2002
MAHINDER KAPOOR Vs. UNION OF INDIA
August 28, 2002
MAHIPAL SINGH Vs. DELHI TRANSPORT CORPN. AND ANR.
June 3, 2002
MAHIPAL SINGH Vs. DELHI TRANSPORT CORPN. AND ANR.
March 6, 2002
MAJOR BALRAM ALI Vs. UNION OF INDIA
September 21, 2002
MAJOR RAJINDER SINGH Vs. UNION OF INDIA
January 17, 2002
MAL SINGH Vs. STATE OF DELHI
March 18, 2002
MALA GOEL Vs. DELHI DEVELOPMENT AUTHORITY
March 6, 2002
MALANPUR STEEL LIMITED Vs. GANNON DUNKERLY AND COMPANY LIMITED
May 30, 2002
MALANPUR STEEL LIMITED Vs. DODSAL LIMITED
September 20, 2002
MALBIR Vs. UNION OF INDIA
September 18, 2002
MALVIKA APPARELS Vs. UNION OF INDIA
August 27, 2002
MANAGEMENT COMMITTEE OF MONTFORT SR SEC SCHOOL Vs. VIJAY KUMAR
April 4, 2002
MANAGEMENT OF NATIONAL COUNCIL FOR CEMENT AND BUILDING MATERIALS Vs. DIVYASH PANDIT
December 2, 2002
MANAGER GOVERNMENT OF INDIA PRESS Vs. MOHENDER KUMAR
April 23, 2002
MANAGMENT OF MOTHER DAIRY PATPARGANJ Vs. P K KAUSHAL
August 6, 2002
MANAR RAM Vs. CHIEF OF THE ARMY STAFF
November 7, 2002
MANAV CGHS LIMITED Vs. PO DELHI COOPERATION TRIBUNAL
September 4, 2002
MANDEEP SINGH BHATIA Vs. UNION OF INDIA
May 18, 2002
MANGAL SAIN JOG DHIAN Vs. HARI SHANKAR RASTOGI
November 7, 2002
MANGAT RAM Vs. STATE OF DELHI
April 29, 2002
MANGE RAM GUPTA Vs. NEW DELHI MUNICIPAL COMMITTEE
May 2, 2002
MANILA GADDH Vs. UNIVERSITY OF DELHI
May 3, 2002
MANISH BAHAL Vs. UNION OF INDIA
February 18, 2002
MANISH CHANDRA PATHAK Vs. UNIVERSITY OF DELHI
May 9, 2002
MANISH GUPTA Vs. RAM DASS
August 14, 2002
MANISH VIJ Vs. INDRA CHUGH
January 29, 2002
MANJINDER SINGH SURI Vs. D.R.I
March 20, 2002
MANJU YADAV Vs. UNION OF INDIA
May 31, 2002
MANJULA SECY HOME LIVING COOP Vs. REGISTRAR COOP SOCIETY
July 24, 2002
MANMOHAN SINGH Vs. JOGINDER KAUR
July 19, 2002
MANOHAR GIRI Vs. STATE (NCT OF DEHLI)
November 29, 2002
MANOHAR SINGH SAHNY AND CO Vs. DELHI DEVELOPMENT AUTHORITY
April 26, 2002
MANOJ KUMAR Vs. UNION OF INDIA
May 18, 2002
MANOJ KUMAR Vs. NEW DELHI MUNICIPAL CORPORATION
August 29, 2002
MANOJ KUMAR GOPE Vs. UNION OF INDIA
July 28, 2002
MANOJ KUMAR GUPTA Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI
December 19, 2002
MANORMA J GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
April 3, 2002
MANPHOOL SINGH Vs. STATE
February 7, 2002
MANPHOOL SINGH SHARMA Vs. DIRECTOR OF EDUCATION
April 23, 2002
MANPOWER CO OPERATIVE GROUP HOUSING SOCIETY LIMITE Vs. VINOD SHARMA
June 30, 2002
MANPOWER COP GROUP HOUSING SOCY LIMITED Vs. VINOD SHARMA
July 30, 2002
MANPOWER COP. GROUP HOUSING SOCY. LTD. Vs. VINOD SHARMA AND ORS.
July 31, 2002
MANTRI HOUSING AND CONSTRUCTION LIMITED Vs. ADDITIONAL COMMISSIONER APPROPRIATE AUTHORITY
February 4, 2002
MANVIR SINGH Vs. UNION OF INDIA
September 25, 2002
MAQSOOD AHMED Vs. UNION OF INDIA
May 23, 2002
MARGADARSI MARKETING PRIVATE LIMITED Vs. UNION OF INDIA
August 26, 2002
MARIA KHATOON Vs. UNIVERSITY OF DELHI
October 3, 2002
MARS INCORPORATED Vs. KUMAR KRISHNA MUKERJEE
October 30, 2002
MARUTI UDHYOG LIMITED Vs. MARUTI UDHYOG EMPLOYEES UNION
April 24, 2002
MARUTI UDYOG LIMITED Vs. PENTAFOUR PRODUCTS LIMITED
May 14, 2002
MASTER DIPESH ANAND MEHTANI Vs. AJAY ANAND
September 13, 2002
MASTER KUNAL Vs. HARSH DEV SHINGHARI
October 29, 2002
MASTER VIJENDRA SINGH Vs. RAM CHANDER
August 2, 2002
MAYANK AGGARWAL, Vs. D.D.A.
August 28, 2002
MEDIA TRANSASIA INDIA LIMITED Vs. INDIAN AIRLINES LIMITED
August 14, 2002
MEDIA TRANSASIA LIMITED Vs. INDIAN AIRLINES LIMITED
December 20, 2002
MEENA YADAV Vs. GOVT OF NCT OF DELHI
October 7, 2002
MEENAKSHI Vs. SANJAY
September 11, 2002
MEERA AND COMPANY LIMITED Vs. ARCHIES GREETINGS AND GIFTS LIMITED
July 17, 2002
MEERA DEWAN Vs. SHAKUNTALA DEWAN
January 18, 2002
MEHANT JOGINDER SINGH Vs. S B NARONHA
April 29, 2002
MEHAR CHAND Vs. NEW DELHI MUNICIPAL CORPORATION
May 23, 2002
MELCO INDIA P LIMITED Vs. COMMISSIONER OF INCOME TAX
November 1, 2002
METROPOLIS RESTAURANT Vs. MUNICIPAL CORPORATION OF DELHI
February 27, 2002
METROPOLIS TRAVELS AND RESORTS I PRIVATE LIMITED Vs. SUMIT KALRA
May 7, 2002
MFG INDIA LIMITED Vs. GREAT INDIAN ROADLINES
January 18, 2002
MIDEAST INDIA LIMITED Vs. K M UNNI
March 22, 2002
MILAN VIHAR CGHS LIMITED Vs. KOKA JANARDHAN KUMAR
August 7, 2002
MINTOO SHAH Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI
April 23, 2002
MIRABAI FILMS PRIVATE LIMITED Vs. HARTHWAY CABLE AND DATACOM PRIVATE LIMITED
February 28, 2002
MIRAHUL ENTERPRISES Vs. VIJAY SIRIVASTAVA
May 10, 2002
MIRAJUDDIN Vs. CENTRAL BOARD OF DIRECT TAXES
May 21, 2002
MISRI AND ORS. Vs. UNION OF INDIA (UOI) AND ANR.
July 19, 2002
MITHAN LAL Vs. STATE
April 22, 2002
MITHLESH ROHILA Vs. MOTI RAM M G SR SEC SCHOOL
September 5, 2002
MITSUBISHI CORPN. Vs. DY. COMMISSIONER OF INCOME TAX
November 29, 2002
MITTAL BROTERS Vs. DELHI DEVELOPMENT AUTHORITY
April 5, 2002
MMTC LIMITED Vs. SKATE SHIPPING COMPANY SA
February 28, 2002
MMTC LTD. Vs. SEHGAL BHAI JEWELLERS PVT. LTD.
January 9, 2002
MODERN CO OPERATIVE G H SOCIETY LIMITED Vs. REGIATRAR CO OPERATIVE SOCIETY
September 4, 2002
MODERN COOPERATIVE SOCIETY LIMITED Vs. REGISTRAR COOPERATIVE SOCIETY
September 4, 2002
MODERN FOOD INDUSTRIES INDIA LIMITED Vs. UNION OF INDIA
February 18, 2002
MODERN FOOD INDUSTRIES INDIA LIMITED Vs. I K MALIK
May 17, 2002
MODERN SIXTEEN CINE LABOURATORY PRIVATE LIMITED Vs. CRB CAPITAL MARKETS
July 26, 2002
MODI CORPORATION LIMITED Vs. UNION OF INDIA
January 31, 2002
MODI KOREA TELECOMMUNICATIONS LIMITED Vs. UNION OF INDIA
May 2, 2002
MODI RUBBERS LIMITED Vs. UNION OF INDIA
August 14, 2002
MODI SPINNING AND WVG MILLS Vs. COMMISSIONER OF INCOME TAX
January 31, 2002
MODICARE LTD Vs. SHANKAR NARAYAN SAGARI
July 29, 2002
MODILUFT LIMITED Vs. UNION OF INDIA
July 30, 2002
MODILUFT LTD. Vs. STATE
April 17, 2002
MODIPON LIMITED Vs. UNION OF INDIA
May 17, 2002
MOHAMMAD ISHAQ Vs. DELHI DEVELOPMENT AUTHORITY
February 4, 2002
MOHAMMAD SAYED Vs. CUSTOMS
July 12, 2002
MOHAMMAD SHAHID Vs. STATE
August 9, 2002
MOHAMMAD SHAKIR Vs. LT GOVERNOR
August 6, 2002
MOHAMMAD ZAMEEL Vs. DELHI DEVELOPMENT AUTHORITY
October 23, 2002
MOHAN ANAND Vs. ASSTT. COMMISSIONER
February 13, 2002
MOHAN CHAND KHOLIA Vs. STATE
September 6, 2002
MOHAN DAIRY Vs. DY. COMMISSIONER OF INCOME TAX
October 16, 2002
MOHAN LAL WADHWA Vs. DELHI DEVELOPMENT AUTHORITY
October 23, 2002
MOHAN SINGH Vs. UNION OF INDIA
May 31, 2002
MOHAR SINGH ALIAS PAPPU Vs. STATE
September 19, 2002
MOHD. HANIF Vs. STATE
February 6, 2002
MOHD. HANIF Vs. STATE
June 2, 2002
MOHD. JAMIL Vs. CUSTOM
April 5, 2002
MOHD. SHAH NAWAZ HASAN Vs. VICE CHANCELLOR, JAMIA MILLIA ISLAMIA AND ORS.
March 6, 2002
MOHD. SHAH NAWAZ HASAN Vs. VICE CHANCELLOR, JAMIA MILLIA ISLAMIA AND ORS.
June 3, 2002
MOHINDER JUNEJA Vs. M T N L
May 22, 2002
MOHINDER MALIK Vs. CHARANJIT MANCHANDA
August 29, 2002
MOHINDER MALIK Vs. DDA
August 29, 2002
MOHINDER SINGH SHARMA Vs. UNION OF INDIA
August 8, 2002
MOHINI BHUTANI Vs. STATE
January 4, 2002
MOHIT BANSAL Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI
May 3, 2002
MOHIT GARG Vs. STATE
August 5, 2002
MOHIT YADAV Vs. UNION OF INDIA
February 26, 2002
MOKHA LIGHT HOUSE Vs. INDIAN TOURISM DEVELOPMENT CORPORATION LIMITED
January 11, 2002
MOKHA LIGHT HOUSE Vs. CENTRAL POLLUTION CONTROL BOARD
December 17, 2002
MOOL CHAND SHARMA Vs. GOVT OF NCT OF DELHI
October 8, 2002
MOOLCHAND GAUR Vs. DELHI DEVELOPMENT AUTHORITY
August 21, 2002
MOTOR AND GENERAL FINANCE LIMITED Vs. DURGA BUILDERS PRIVATE LIMITED
December 10, 2002
MOTOR AND GENERAL FINANCE LIMITED Vs. S NIRPAL SINGH
January 18, 2002
MOTOR INDUSTRIES COMPANY LTD. Vs. SHRI LAXMI DUTT JOSHI AND ORS.
August 3, 2002
MR. JAYANT GHADIA Vs. RAJ KUMAR AND ANR.
September 8, 2002
MR. R.M. TUFAIL Vs. UNION OF INDIA (UOI) AND ORS.
May 31, 2002
MRS. SHANTI GUPTA Vs. MURARI LAL GUPTA AND ORS.
May 13, 2002
MS. LALITYA KUMARI AND ORS. LRS OF MAHARAJ JAGAT SINGH Vs. LT. COL. SAWAI BHAWANI SINGH AND ORS.
September 27, 2002
MUKESH CHANDRA Vs. UNION OF INDIA
September 4, 2002
MUKESH SINGH Vs. STATE
September 5, 2002
MUKUL KUMAR SHUKLA Vs. HINDUSTAN TIMES
July 10, 2002
MUKUND LAL S.D. PUBLIC SCHOOL, NURSERY WING, THROUGH ITS MANAGER, ASHOK NAGAR, NEW DELHI AND SANATAN DHARAM MANDIR SABHA (REGD. BODY) THROUGH ITS MANAGER, ASHOK NAGAR, NEW DELHI Vs. SMT. DARSHANA KATHURIA,
December 7, 2002
MUMTAJ ALIAS BEHRI Vs. STATE GOVERNMENT OF NCT OF DELHI
August 9, 2002
MUNENDRA KUMAR Vs. UNION OF INDIA
March 15, 2002
MUNICIPAL CORORATION OF DELHI Vs. L P NAITHANI
November 13, 2002
MUNICIPAL CORPORATION OF DELHI Vs. DELHI CATHOLIC ARCHDIOCESE
November 8, 2002
MUNICIPAL CORPORATION OF DELHI Vs. RAM KISHAN KHANDELWAL
October 21, 2002
MUNICIPAL CORPORATION OF DELHI Vs. NAND KISHORE
December 4, 2002
MUNICIPAL CORPORATION OF DELHI Vs. JASBIR SINGH PROP JASBIR ENTERPRISES
December 17, 2002
MUNICIPAL CORPORATION OF DELHI Vs. MANOHAR LAL
November 22, 2002
MUNICIPAL CORPORATION OF DELHI Vs. RANJINDER SINGH NAGI
November 25, 2002
MUNICIPAL CORPORATION OF DELHI Vs. ATUL Y CHITALA
August 13, 2002
MUNICIPAL CORPORATION OF DELHI Vs. LAWRENCE COLD STORAGE PRIVATE LIMITED
August 9, 2002
MUNICIPAL CORPORATION OF DELHI Vs. A M KHANWILKAR
August 28, 2002
MUNICIPAL CORPORATION OF DELHI Vs. P CHANDRASEKHARAN
October 7, 2002
MUNICIPAL CORPORATION OF DELHI Vs. SUBHASH CHANDER GOEL
October 1, 2002
MUNICIPAL CORPORATION OF DELHI Vs. O P MITTAL
October 1, 2002
MUNICIPAL CORPORATION OF DELHI Vs. AJAY AGGARWAL
September 24, 2002
MUNICIPAL CORPORATION OF DELHI Vs. MAHAVIR
September 19, 2002
MUNICIPAL CORPORATION OF DELHI Vs. DELHI CATHOLIC ARCHDIOCESE
September 16, 2002
MUNICIPAL CORPORATION OF DELHI Vs. PRADIP OIL CORPORATION
September 17, 2002
MUNICIPAL CORPORATION OF DELHI Vs. SHASHANK STEEL INDUSTRIES PRIVATE LIMITED
September 17, 2002
MUNICIPAL CORPORATION OF DELHI Vs. MAHAVIR
September 12, 2002
MUNICIPAL CORPORATION OF DELHI Vs. RAM KUMAR
September 11, 2002
MUNICIPAL CORPORATION OF DELHI Vs. MAHAVIR
March 7, 2002
MUNICIPAL CORPORATION OF DELHI Vs. RAMEY
April 11, 2002
MUNICIPAL CORPORATION OF DELHI Vs. DHUNISHAW FRAMROZ DARUWALA
July 23, 2002
MUNICIPAL CORPORATION OF DELHI AND ANR. Vs. MITHAN LAL
August 7, 2002
MUNICIPLA CORPORATION OF DELHI Vs. HOTU RAM
February 8, 2002
MUNNI SHUKLA Vs. UNION OF INDIA
May 18, 2002
MUSHTAQ AHMED Vs. UNION OF INDIA
May 10, 2002
N C T OF DELHI Vs. R K CONSTRUCTION COMPANY
December 13, 2002
N K PAWAT Vs. UNION OF INDIA
July 26, 2002
N K WIDHANI Vs. AJIT PERSHAD JAIN
May 10, 2002
N T P C Vs. BHARTIYA MAZDOOR SANGH
October 4, 2002
N.D.M.C. AND ANR. Vs. MOHD. SHAMIM AND ORS.
August 29, 2002
NAGENDER SINGH Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI
September 2, 2002
NAIB SUBEDAR DHIAN SINGH CHAUHAN Vs. CHIEF OF ARMY STAFF
August 26, 2002
NALINI MAHAJAN Vs. DIRECTOR OF INCOME TAX INV
May 8, 2002
NANAK CHAND Vs. UNION OF INDIA
February 7, 2002
NANAK SINGH SEHGAL Vs. STATE
March 21, 2002
NAND KISHORE Vs. P S BHATNAGAR CHIEF SECRETARY GOVERNMENT OF NCT
January 1, 2002
NAND SINGH Vs. SECRETARY UNION OF INDIA
March 21, 2002
NANEEN CONSTRUCTION Vs. DELHI DEVELOPMENT AUTHORITY
February 1, 2002
NANGIA CONSTRUCTION INDIA PRIVATE LIMITED Vs. UNION OF INDIA
July 26, 2002
NAPTHA RESINS AND CHEMICALS LIMITED Vs. FLOW TECH AIR PRIVATE LIMITED
September 12, 2002
NARAIN DASS P GIDHWANI Vs. NENU MAL
November 18, 2002
NARAINDAS BROTHERS Vs. UNION OF INDIA
March 1, 2002
NARAINDAS R ISRANI Vs. DELHI DEVELOPMENT AUTHORITY
October 25, 2002
NARENDER ANAND Vs. NDMC
October 30, 2002
NARENDER CHAND Vs. NEW DELHI MUNICIPAL CORPORATION
October 30, 2002
NARENDER KUMAR Vs. UNION OF INDIA
August 26, 2002
NARESH CONFECTIONERY WORKS Vs. JAIN CONFECTIONERY
May 17, 2002
NARESH JAIN Vs. KRISHNA RANI
February 21, 2002
NARESH KUMAR GUPTA Vs. VICE CHAIRMAN ENGINEER MEMBER D D A
November 28, 2002
NARESH KUMARI Vs. STATE
January 24, 2002
NARESH PAL Vs. UNION OF INDIA
February 5, 2002
NARINDER KUMAR Vs. UNION OF INDIA
August 28, 2002
NASHIB SINGH Vs. UNION OF INDIA
May 21, 2002
NATHU RAM JAIN Vs. REGISTRAR COORPORATIVE SOCIETIES
January 7, 2002
NATHU SINGH AND ORS. Vs. STATE
September 21, 2002
NATIONAL BUILDING CONSTRUCTION CORPORATION Vs. PUNJAB NATIONAL BANK
April 8, 2002
NATIONAL GEOGRAPHIC SOCIETY Vs. MULLA YAFFE AND ORS.
April 29, 2002
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. BACKBONE TARMAT NG JV
February 8, 2002
NATIONAL HYDROELECTRIC POWER CORPORATION LIMITED Vs. NATIONAL COMMISSIONER FOR SCHEDULED CASTES AND SCHEDULED TRIBES
September 26, 2002
NATIONAL INDUSTRIES CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX V DELHI
August 8, 2002
NATIONAL INSTITUTE OF HEALTH FAMILY WELFARE NEW DELHI Vs. RAMJI LAL
May 31, 2002
NATIONAL RESEARCH DEVELOPMENT CORPORATION OF INDIA Vs. O P KATHPALIA
October 25, 2002
NATIONAL SMALL SCALE INDUSTRIES CORPORATION Vs. SHREE BALAJI PLASTICS AND ORS.
September 3, 2002
NATIONAL SMALL SCALE INDUSTRIES CORPORATION Vs. BALAJI PLASTICS
August 27, 2002
NATIONAL STEEL AGENCY Vs. UNION OF INDIA
March 1, 2002
NATIONAL TEXTILE CORPORATION (D.P. & R) LTD. Vs. SHRI RAMESH CHANDER PURI
August 5, 2002
NATIONAL TEXTILE CORPORATION (D.P. & R) LTD. Vs. SHRI RAMESH CHANDER PURI
May 8, 2002
NATIONAL THERMAL POWER CORPN Vs. GANNON DUNKERKEY LTD
September 24, 2002
NATIONAL THERMAL POWER CORPORATION Vs. HIND CALVANISING ENGG COMPANY LIMITED
August 1, 2002
NATIONAL THERMAL POWER CORPORATION Vs. R S AVTAR SINGH AND CO
April 30, 2002
NATIONAL THERMAL POWER CORPORATION LIMITED Vs. G SRIVASAN
May 31, 2002
NATIONAL THERMAL POWER CORPORATION LIMITED Vs. SPECTRUM POWER GENERATION COMPANY LIMITED
September 13, 2002
NATWARLAL SHAMALDAS AND COMPANY Vs. MINERALS AND METALS TRADING CORPORATION OF INDIA LIMITED
May 10, 2002
NAVIN CHEMICALS MANUFACTURING AND TRADING CO P LIMITED Vs. CIT
November 7, 2002
NAVINDRA RAGHAV Vs. UNION OF INDIA
March 22, 2002
NBCC Vs. AM RASOOL CONSTRUCTION AND ENGINEERING SERVICES PRIVATE LIMITED
February 21, 2002
NDSE HOUSING SOCIETY RESIDENTS WELFARE ASSOCIATION Vs. DELHI DEVELOPMENT AUTHORITY
August 21, 2002
NEENA SETH Vs. GOVT OF NCT OF DELHI
August 8, 2002
NEER BAHADUR RANA Vs. STATE
November 27, 2002
NEERU VERMANI Vs. SHAMSHER SINGH
February 20, 2002
NEHA JAIN Vs. UNIVERSITY OF DELHI
February 27, 2002
NEPC INDIA LIMITED Vs. INDIAN AIRLINES LIMITED
August 21, 2002
NETRO PAL SINGH Vs. UNION OF INDIA
August 29, 2002
NEW BANK OF INDIA Vs. RACMANN AUTO PRIVATE LIMITED
December 13, 2002
NEW DECENT FOOTWEAR INDUSTRIES Vs. UNION OF INDIA
March 14, 2002
NEW DELHI MUNICIPAL CORPORATION Vs. MOHAMMAD SHAMIM
August 27, 2002
NEW DELHI MUNICIPAL COUNCIL Vs. ROHIT JAIN
October 25, 2002
NEW ERA EDUCATION SOCIETY Vs. DY. DIRECTOR OF IT (EXEMPTION)
April 4, 2002
NEXT GENERATION BUSINESS POWER SYSTEMS LIMITED Vs. UNION OF INDIA
July 29, 2002
NGL GOSWAMI Vs. UNION OF INDIA
August 19, 2002
NIRANJAN LAL SHARMA Vs. VED KUMARI
May 28, 2002
NIRANJAN SINGH Vs. UNION OF INDIA
May 31, 2002
NIRMAL LAKRA Vs. UNION OF INDIA
September 30, 2002
NIRMAL SINGH Vs. STATE OF DELHI
March 5, 2002
NIRMALA DEVI Vs. DELHI DEVELOPMENT AUTHORITY
August 26, 2002
NISHA RANI AGGARWAL Vs. DELHI DEVELOPMENT AUTHORITY
January 11, 2002
NISHAN SINGH Vs. AMARJEET KAUR
March 18, 2002
NITIN PANT Vs. UNIVERSITY OF DELHI
April 18, 2002
NITROCHEM LUBRICANTS PRIVATE LIMITED Vs. RAVI KHANNA
September 12, 2002
NORTHERN SANITATIONS PRIVATE LIMITED Vs. DELHI CHARTERED ACCOUNTANTS CO OPERATIVE GROUP HOUSING SOCIETY LIMITED
January 16, 2002
NOVARTIS AG Vs. ISHWAR LAL JAIN
October 9, 2002
NTPC LIMITED Vs. SECTRUM POWER GENERATION COMPANY LIMITED
September 13, 2002
NUCHEM PLASTICS LIMITED Vs. ASSISTANT COLLECTOR CENTRAL EXCISE
April 4, 2002
O P GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
November 8, 2002
O P MISHRA Vs. STATE
October 23, 2002
O P SHARMA Vs. NATIONAL INSTITUTE OF FASHION TECHNOLOGY
October 29, 2002
OKHLA ENCLAVE PLOT HOLDERS WELFARE ASSOCIATION REGD Vs. STATE OF HARYANA
February 26, 2002
OKHLA FACTORY OWNERS ASSOCIATION (REGD.) AND ANR. Vs. THE GOVT. OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS.
November 29, 2002
OM PARKASH Vs. UNION OF INDIA (UOI) AND ORS.
November 22, 2002
OM PRAKASH Vs. CHIEF OF THE ARMY STAFF
November 13, 2002
OM PRAKASH Vs. STATE
January 29, 2002
OMVEER SINGH PANWAR Vs. UNION OF INDIA
July 25, 2002
ONIDA FINANCE LIMITED Vs. MALINI KHANNA
February 1, 2002
ORIENT EXPRESS PRIVATE LIMITED Vs. NDMC
December 13, 2002
ORISSA OIL INDUSTRIES LIMITED Vs. TRIBAL COOPERATIVE MARKETING DEVELOPMENT FEDERATION OF INDIA LIMITED TRIFED
April 18, 2002
OSNAR PAINTS AND CONTRACTS PRIVATE LIMITED Vs. NATIONAL BUILDINGS CONSTRUCTION CORPORATION
May 17, 2002
OSRAM GESELLSCHAFT MIT BESCHRANKTER HAFTUNG Vs. SHYAM SUNDER
April 16, 2002
OZAIR HUSAIN Vs. UNION OF INDIA
November 13, 2002
P C JAIN Vs. UNION OF INDIA
October 25, 2002
P C MALHOTRA Vs. WEALTH TAX OFFICER
February 21, 2002
P C MISHRA Vs. UNION OF INDIA
March 16, 2002
P D JHARWAL Vs. UNION OF INDIA
May 18, 2002
P DAS GUPTA Vs. STATE
November 13, 2002
P GOPALAKRISHAN Vs. UNION OF INDIA
April 17, 2002
P GOPALKRISHNAN Vs. UNION OF INDIA
May 18, 2002
P K CHABRA Vs. UNION OF INDIA
August 14, 2002
P K D NAG Vs. UNION OF INDIA
August 6, 2002
P KUMARI Vs. NDMC
February 8, 2002
P N CHATURVEDI Vs. UNION OF INDIA
May 31, 2002
P N RAJU Vs. UNION OF INDIA
February 12, 2002
P N S NARAYANAN Vs. UNION OF INDIA
October 10, 2002
P P MALHOTRA Vs. REGR COOPERATIVE SOCIETY
September 12, 2002
P S CHOUHAN Vs. UNION OF INDIA
May 31, 2002
P SHARMA CONSULTANTS PRIVATE LIMITED Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
May 31, 2002
P V NARSIMHA RAO Vs. STATE
March 15, 2002
PADMINI POLYMERS LIMITED Vs. UNIT TRUST OF INDIA
November 11, 2002
PAL SINGH Vs. NATIONAL THERMAL POWER CORPORATION LIMITED
February 15, 2002
PALE RAM Vs. NCT OF DELHI
November 7, 2002
PALM PRINT TEXTILES INDIA LIMITED Vs. BRITISH MILLERAIN COMPANY LIMITED
May 13, 2002
PAMELA MANMOHAN SINGH Vs. UTTAM CHAND TRUST
May 17, 2002
PANACEA BIOTEC LIMITED Vs. ANCHOR PHARMA PRIVATE LIMITED
January 11, 2002
PANCHSHEEL ENCLAVE RESIDENTS Vs. UNION OF INDIA
May 21, 2002
PANCHSHEEL ENCLAVE RESIDENTS WELFARE ASSOCIATION Vs. UNION OF INDIA
August 19, 2002
PANDIT TARA CHAND Vs. STATE
July 12, 2002
PANKAJ KAPOOR Vs. STATE TRANSPORT AUTHORITY
September 12, 2002
PARAMHANS SINGH Vs. UNION OF INDIA
May 14, 2002
PARAMJIT SINGH Vs. COMMISSIONER OF CUSTOMS
April 16, 2002
PARAMJIT SINGH Vs. SATYAWATI
July 12, 2002
PARAS BANSAL Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
September 4, 2002
PARAS CO OPERATIVE GROUP HOUSING SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY
September 20, 2002
PARAS TRADERS Vs. BHARAT INDUSTRIAL CORPORATION
March 13, 2002
PARBHU AND ORS. Vs. UNION OF INDIA (UOI) AND ANR.
July 19, 2002
PARENTERAL DRUGS INDIA LIMITED Vs. UNION OF INDIA
December 20, 2002
PARESH NATH SHARMA Vs. UNION OF INDIA
August 19, 2002
PARESH NATH SHARMA Vs. UNION OF INDIA
April 29, 2002
PARMAND PRASAD Vs. STAFF SELECTION COMMISSION
July 11, 2002
PARSHOTAM LAL GUPTA Vs. STATE
February 20, 2002
PARVATI DEVI Vs. MUNICIPAL CORPORATION OF DELHI
February 8, 2002
PARVINDER SINGH Vs. BHAI HOSPITAL TRUST
July 19, 2002
PARWANA COOP SOCIETY LIMITED Vs. REGISTRAR CO OP SOCIETIES
July 16, 2002
PASUPATI FABRICS LTD. Vs. HARIKISHAN B. MARWADI
May 29, 2002
PATRAS Vs. CHAIRMAN RAILWAY BOARD
March 16, 2002
PAVITRA COOPERATIVE GROUP HOUSING SOCIETY LTD., THROUGH ITS PRESIDENT SH. ANAND KUMAR, NEW DELHI Vs. REGISTRAR OF COOPERATIVE SOCIETIES, DELHI COOPERATIVES SOCIETIES, NEW DELHI,
December 7, 2002
PEARL AGENCIES Vs. UNION OF INDIA
November 11, 2002
PENGUIN BOOKS LIMITED Vs. BOOK SALES COMPANY
April 2, 2002
PEOPLE FOR ANIMALS Vs. UNION OF INDIA
July 30, 2002
PERENTS TEACHER ASSOCIATION Vs. MUNICIPAL CORPORATION OF DELHI
September 9, 2002
PES INSTALLATION PRIVATE LIMITED Vs. HOSPITALSERVICE CONSULTANCY CORPORATION INDIA LIMITED
September 25, 2002
PES INSTALLATION PRIVATE LIMITED Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
August 19, 2002
PFIZER PRODUCTS INC Vs. B L AND COMPANY
April 10, 2002
PFIZER PRODUCTS INC. Vs. B.L. & COMPANY AND ORS.,
October 4, 2002
PITAM PURA SUDHAR SAMITI Vs. UNION OF INDIA
September 27, 2002
PLAZA GARMENTS Vs. TEXTILE APPARELS
April 26, 2002
POLYMER PAPERS LIMITED Vs. GURMIT SINGH
May 31, 2002
POONAM CHOPRA Vs. UNION OF INDIA
December 20, 2002
POONAM DUBEY Vs. UNION OF INDIA AND ORS.
January 11, 2002
POONAM SHARMA Vs. UNION OF INDIA
September 30, 2002
POONAM SINGH Vs. UNION OF INDIA
November 22, 2002
POONAM SINGH CHAUHAN Vs. UNION OF INDIA
August 14, 2002
POONAM SINHA Vs. UNION OF INDIA
September 18, 2002
POWER GRID CORPORATION OF INDIA LIMITED Vs. CITI BANK N A
October 10, 2002
PRABHAKAR SINGH Vs. UNION OF INDIA
March 16, 2002
PRADEEP K PANDEYA Vs. DELHI FINANCIAL CORPORATION
September 24, 2002
PRADEEP KUMAR Vs. STATE
June 2, 2002
PRADEEP KUMAR Vs. STATE
February 6, 2002
PRADEEP KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
May 1, 2002
PRADEEP KUMAR HOODA Vs. UNION OF INDIA
September 26, 2002
PRADEP MEHRA Vs. MUNICIPAL CORPORATION OF DELHI
August 5, 2002
PRAGYA CHOPRA Vs. RANJIT SINGH
April 2, 2002
PRAKASH CHANDER SRIVASTAVA Vs. UNION OF INDIA
February 19, 2002
PRAKASH JEWELLERS Vs. A K JEWELLERS
May 15, 2002
PRAKASH P HINDUJA Vs. UNION OF INDIA
June 10, 2002
PRAKASH PRAMESH Vs. DIRECTOR OF EDUCATION
September 23, 2002
PRAMOD KUMAR Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
April 2, 2002
PRAMOD KUMAR DANG Vs. VISHNU DITT MEHTA
February 15, 2002
PRATAP SINGH Vs. DELHI DEVELOPMENT AUTHORITY
November 18, 2002
PRATAP SINGH YADAV Vs. ATAL BEHARI PANDEY
September 5, 2002
PRATAP SINGH YADEV Vs. STATE
September 2, 2002
PRATEESH @ RAVI Vs. STATE OF N.C.T. OF DELHI
September 2, 2002
PRATEESH RAVI Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI
August 20, 2002
PRATIBHA LALWANI Vs. UNION OF INDIA
July 9, 2002
PRAVEEN JAIN Vs. UNION OF INDIA
May 31, 2002
PRAVEEN KUMAR Vs. STATE OF DELHI
July 26, 2002
PRAVEEN KUMAR Vs. UNION OF INDIA
February 14, 2002
PRECISION ENGINEERS AND FABRICATORS Vs. DELHI JAL BOARD
November 22, 2002
PREM CHAND SHARMA AND CO Vs. UNION OF INDIA
April 30, 2002
PREM CHAND TOMAR Vs. COMMISSIONER MUNICIPAL CORPORATION OF DELHI
November 28, 2002
PREM JUNEJA Vs. UNION OF INDIA
November 1, 2002
PREM LATA Vs. MUNICIPAL CORPORATION OF DELHI
August 16, 2002
PREM SALUJA Vs. DELHI DEVELOPMENT AUTHORITY
January 28, 2002
PREM SARUP Vs. SAVITRI DEVI
April 4, 2002
PREMIER AUTO ELECTRIC LIMITED Vs. SHYAM AHUJA
September 13, 2002
PRENTICE HALL INDIA PRIVATE LIMITED Vs. PRENTICE HALL INC
May 10, 2002
PRIME CENTURY CITY DEVELOPMENT PRIVATE LIMITED Vs. ANSAL BUILDWALL LIMITED
October 31, 2002
PRIME ENGINEERS AND CONSULTANTS Vs. PUNJAB NATIONAL BANK
November 22, 2002
PRINCE PLASTICS AND CHEMICAL INDUSTRIES Vs. COMMISSIONER OF SALES TAX
July 12, 2002
PRITAM SINGH Vs. P K JAIN
August 6, 2002
PRITAM SINGH ALIAS PAPPU Vs. STATE
May 17, 2002
PRITAM SINGH SACHDEVA Vs. D D A
August 27, 2002
PRITHVEY SINGH Vs. STATE
February 13, 2002
PRITHVI RAJ BHALLA Vs. INDUSTRIAL CABLES INDIA LIMITED
February 18, 2002
PRITPAL SINGH Vs. UNION OF INDIA
August 12, 2002
PRIYA ENTERPRISES Vs. COMMISSIONER OF POLICE
September 26, 2002
PROCESS SYNDICATE Vs. CENTRAL BOARD OF TRUSTEE
August 8, 2002
PROMILA DEVI Vs. DELHI DEVELOPMENT AUTHORITY
December 9, 2002
PROMINENT BUILDERS AND INVESTORS PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
May 24, 2002
PUMPS AND MACHINERY CORPORATION Vs. GOVT OF NCT OF DELHI
August 28, 2002
PUNJAB AND SIND BANK Vs. RAMA MINERALS AND CHEMICALS
November 15, 2002
PUNJAB AND SIND BANK Vs. RANJI DASS KHANNA
February 28, 2002
PUNJAB NATIONAL BANK Vs. MAYA ENTERPRISES
March 15, 2002
PUNJAB NATIONAL BANK Vs. S K PODDAR
July 18, 2002
PUNJAB NATIONAL BANK Vs. R S INDUSTRIES
August 9, 2002
PURAN CHAND Vs. MUNICIPAL CORPORATION OF DELHI
October 28, 2002
PURAN MAL AGGARWAL Vs. STATE
April 11, 2002
PURKET & OTHERES Vs. ASSTT. COMMISSIONER OF INCOME TAX
May 10, 2002
PURNIMA DHAWAN Vs. AGMOZ ONLINE PRIVATE LIMITED
September 3, 2002
PUSHPA BAJAJ Vs. JUGAL
September 27, 2002
PUSHPA DEVI Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI
March 20, 2002
PUSHPA GODHWANI Vs. COMMISSIONER OF INCOME TAX
December 3, 2002
PUSHPAL CHANDER BHASKER Vs. STATE
July 26, 2002
R C ABROL Vs. R C ABROL AND COMPANY LIMITED
August 1, 2002
R C AGGARWAL Vs. DELHI TOURISM AND TRANSPORTATION DEVELOPMENT CORPORATION LIMITED
October 4, 2002
R C AGRWAL Vs. UNION OF INDIA
March 22, 2002
R C DATTA Vs. RAJIV ANAND
October 4, 2002
R C DATTA Vs. RAJIV ANAND
October 9, 2002
R F WOOD AND COMPANY LIMITED Vs. UNION OF INDIA
August 12, 2002
R H VASWANI Vs. UNION OF INDIA
September 4, 2002
R K AGGARWAL Vs. S D MARKER
April 29, 2002
R K GAUR Vs. GOVT OF NCT
February 8, 2002
R K GOENKA Vs. COLLECTOR OF CUSTOMS
September 2, 2002
R K MARKAN Vs. RAJIV KUMAR MARKAN
February 7, 2002
R K MISHRA Vs. KRISHAK BHARATI COOPERATIVE LIMITED
January 9, 2002
R K SACHAR Vs. DELHI DEVELOPMENT AUTHORITY
September 13, 2002
R K SAREEN Vs. UNION OF INDIA
February 15, 2002
R K SHEWARAMANI Vs. INDIAN DRUGS AND PHARMACEUTICALS LIMITED
March 22, 2002
R K SINGLA Vs. PUNJAB NATIONAL BANK
February 27, 2002
R KAPUR Vs. DIRECTOR OF INSPECTION RSP AND PR INCOME TAX
March 22, 2002
R KAPUR Vs. DELHI VIDYUT BOARD
March 21, 2002
R M L HOSPITAL Vs. WELLINGDON HOSPITAL WORKERS UNION
September 2, 2002
R M TUFAIL Vs. UNION OF INDIA
May 21, 2002
R N GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
December 18, 2002
R O TIWARI Vs. UNION OF INDIA
April 16, 2002
R P PANWAR Vs. UNION OF INDIA
August 29, 2002
R P SINGH VSM Vs. UNION OF INDIA
May 28, 2002
R R J DASS Vs. SATYA BHAMA LAL
July 26, 2002
R S BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY
March 18, 2002
R S GAMBHIR Vs. S S GAMBHIR
July 26, 2002
R S GUPTA Vs. R C BHAGAT
July 31, 2002
R S JINDAL Vs. UNION OF INDIA
December 17, 2002
R S RAINA Vs. UNION OF INDIA
November 12, 2002
R S TOKAS Vs. UNION OF INDIA
September 17, 2002
R SHANTILAL AND COMPANY Vs. UNION OF INDIA
August 29, 2002
R.H. VASWANI Vs. UNION OF INDIA (UOI) AND ORS.
April 9, 2002
R.K. KHANNA Vs. NEW DELHI MUNICIPAL COUNCIL
November 29, 2002
RADHA KRISHNA GAUR Vs. UNION OF INDIA
April 11, 2002
RAFAT ULLAH Vs. UNION OF INDIA
May 14, 2002
RAGANI Vs. RAJU
May 3, 2002
RAGHUBIR Vs. UNION OF INDIA
July 16, 2002
RAGHUBIR SINGH Vs. JWALA DEVI
January 18, 2002
RAGHUNANDAN SARAN ASHOK SARAN HUF Vs. UNION OF INDIA
January 18, 2002
RAHUL SAWHNEY Vs. MUNICIPAL CORPORATION OF DELHI
December 20, 2002
RAICO PRIVATE LIMITED Vs. COMPETENT AUTHORITY
September 12, 2002
RAJ BAHADUR @ RAJU Vs. STATE
September 1, 2002
RAJ BHASKAR Vs. ORIENTAL INSURANCE COMPANY LIMITED
May 16, 2002
RAJ BIR SINGH DARYAN Vs. SUB DIVISIONAL MAGISTRATE
August 6, 2002
RAJ KISHAN Vs. UNION OF INDIA
September 4, 2002
RAJ KUMAR AVASTHI Vs. URMILA DEVI
July 16, 2002
RAJ KUMAR CHAOPRA Vs. DELHI DEVELOPMENT AUTHORITY
November 22, 2002
RAJ KUMAR SHARMA S/O SH OM PRAKASH, MAUJ PUR, DELHI Vs. STATE OF DELHI
December 7, 2002
RAJ KUMARI JAISWAL Vs. FEDERATION OF INDIA EXPORT ORGANISATION
January 8, 2002
RAJ NARAIN AGARWAL Vs. COMMISSIONER OF INCOME TAX
August 1, 2002
RAJ PAL Vs. DELHI VIDYUT BOARD
January 9, 2002
RAJ SUDHA TOWERS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
August 7, 2002
RAJA RAM SINGH Vs. ARJUN SINGH
March 14, 2002
RAJA TOWERS (P) LTD. AND ANR. Vs. D.D.A AND ANR.
July 25, 2002
RAJAN MAHAJAN Vs. STATE
January 18, 2002
RAJAT MATHUR Vs. SHAHZAD BAHADUR
March 20, 2002
RAJBIR SINGH Vs. DELHI TRANSPORT CORPORATION
January 24, 2002
RAJDHANI FLOUR MILLS LIMITED Vs. UTTAM AGRO FOODS INDIA PRIVATE LIMITED
November 1, 2002
RAJEEV KISHORE Vs. UNION OF INDIA
December 2, 2002
RAJENDER PAL SINGH Vs. UNION OF INDIA
January 15, 2002
RAJENDER PRASAD Vs. P O INDUSTRIES TRIBUNAL NO 1
September 11, 2002
RAJENDRA SINGH Vs. DELHI TRANSPORT CORPORATION
May 14, 2002
RAJESH ARORA Vs. MUKESH JAIN
April 19, 2002
RAJESH BANSAL Vs. ANSAL HOUSING CONSTRUCTION LIMITED
January 25, 2002
RAJESH CHANDRA SOOD Vs. UMESH CHANDRA SOOD
March 20, 2002
RAJESH GULATI Vs. LT GOVERNOR OF NCT OF DELHI
May 8, 2002
RAJESH GUPTA Vs. NAMAN FINCAP LIMITED
April 23, 2002
RAJESH KAPOOR Vs. STATE
January 4, 2002
RAJESH KUMAR Vs. GENERAL MANAGER DMC
May 15, 2002
RAJESH MISHRA Vs. GOVT OF NCT OF DELHI
April 29, 2002
RAJESH PARJAPAT Vs. STATE
April 17, 2002
RAJESHWAR PRASAD GAUTAM Vs. UNION OF INDIA
May 31, 2002
RAJINDER JAIPURIA Vs. STATE
July 29, 2002
RAJINDER SINGH Vs. BHAGWAT PRASAD
April 19, 2002
RAJINDER SINGH BROTHERS AND CO Vs. UNION OF INDIA
July 10, 2002
RAJIV GOEL Vs. KRISHNA KUMARI GOEL
April 22, 2002
RAJIV KUMAR Vs. UNION OF INDIA
May 31, 2002
RAJIV SALUJA Vs. BHARTIA INDUSTRIES LIMITED
May 7, 2002
RAJIV SETH Vs. DAYA KISHAN MEHRA
February 7, 2002
RAKESH CHAUDHARY Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
March 5, 2002
RAKESH KHANNA Vs. MTNL
November 26, 2002
RAKESH KUMAR Vs. STATE
February 13, 2002
RAKESH KUMAR Vs. MINISTRY OF HUMAN RESOURCE AND DEVELOPMENT
January 28, 2002
RAKESH SHARMA Vs. LAKSHMI SHARMA
September 3, 2002
RAKESHWAR VERMA Vs. INDIAN COUNCIL OF AGRICULTURAL RESCH
March 8, 2002
RALHAN LAL CHAND Vs. UNION OF INDIA
February 5, 2002
RAM AVTAR SHARMA Vs. ADMINISTRATOR GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI RAJ NIWAS DELHI
February 1, 2002
RAM AVTAR SHARMA Vs. UNION OF INDIA
April 15, 2002
RAM CHANDER Vs. P K GUPTA
August 9, 2002
RAM CHANDER AGGARWAL Vs. HANS RAJ BANGA
March 22, 2002
RAM CHARAN Vs. UNION OF INDIA
May 31, 2002
RAM CHARAN NO 142554618M Vs. UNION OF INDIA
February 21, 2002
RAM CHARAN SINGH Vs. UNION OF INDIA
May 5, 2002
RAM DAS Vs. UNION OF INDIA
March 16, 2002
RAM DHAN Vs. DELHI DEVELOPMENT AUTHORITY
March 1, 2002
RAM GOPAL Vs. UNION OF INDIA
October 11, 2002
RAM GOPAL NAYYAR Vs. UNION OF INDIA
December 20, 2002
RAM KISHAN DASS Vs. BANARSI LAL SURI
September 19, 2002
RAM KRISHNA MAHATO Vs. UNION OF INDIA
April 23, 2002
RAM KUMAR Vs. I T D C ASHOK HOTEL UNIT
March 8, 2002
RAM KUMAR Vs. NCT OF DELHI
January 30, 2002
RAM KUMAR Vs. UNION OF INDIA
September 20, 2002
RAM MILLS LIMITED Vs. A K BANDYOPADHAY
September 19, 2002
RAM NARAIN Vs. UNION OF INDIA
September 23, 2002
RAM NARAIN Vs. MANJIT SINGH AHLUWALIA
August 16, 2002
RAM NIWAS Vs. LAKSHMI NARAIN
September 11, 2002
RAM NIWAS Vs. COMMISSIONER OF POLICE
December 20, 2002
RAM PHAL Vs. UNION OF INDIA
May 16, 2002
RAM RAKHI Vs. UNION OF INDIA
May 8, 2002
RAM REFRIGERATION INDIA LIMITED Vs. COMMISSIONER OF SURTAX
August 6, 2002
RAM SARUP AND ORS. Vs. UNION OF INDIA (UOI) AND ANR.
July 19, 2002
RAM SAWROOP Vs. J B AND COMPANY
April 17, 2002
RAM SINGH Vs. P K JAIN
August 6, 2002
RAM TUBE COMPANY Vs. JAY RAPID ROLLER LIMITED
December 20, 2002
RAM WATI Vs. COMMISSIONER OF POLICE
April 15, 2002
RAMA AGGARWAL Vs. UNION OF INDIA
May 31, 2002
RAMA HING SUPPLIERS Vs. UNION OF INDIA
April 19, 2002
RAMA KANT CHOWDHARY Vs. S.K.SARWARIA
September 5, 2002
RAMA NAND Vs. UNION OF INDIA
May 31, 2002
RAMA RAO Vs. MANAGING DIRECTOR FCI
February 8, 2002
RAMAN ARORA Vs. UNIVERSITY OF DELHI
April 18, 2002
RAMAN K SAWHNEY Vs. CHAIRPERSON NDMC
October 7, 2002
RAMAN KAPOOR Vs. GOVT OF NCT DELHI
April 22, 2002
RAMAN KUMAR ATTREY Vs. EMPLOYEES STATE INSURANCE CORPORATION
May 16, 2002
RAMAN KUMAR MAGGO Vs. STATE OF DELHI
August 7, 2002
RAMAN KUMAR, Vs. STATE
January 10, 2002
RAMCHAND AND ORS. Vs. CHAIRMAN, RAILWAY BOARD AND ORS.
January 3, 2002
RAMDISH VERMA Vs. STATE OF DELHI
September 24, 2002
RAMESH ASIJA Vs. DELHI DEVELOPMENT AUTHORITY
October 23, 2002
RAMESH CHAND GOYAL Vs. STATE
July 16, 2002
RAMESH CHANDER Vs. R L CHUGH P O INDUSTRIAL TRIBUNAL
March 1, 2002
RAMESH CHANDER VASHISTH Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA
January 4, 2002
RAMESH CHANDRA Vs. UNION OF INDIA
September 3, 2002
RAMESH KUMAR Vs. CHAMAN LAL
September 20, 2002
RAMESH KUMAR Vs. UNION OF INDIA
March 13, 2002
RAMESHWAR Vs. STATE
May 8, 2002
RAMJI LAL AND ORS. Vs. N.I.H. & F.W. AND ORS.
April 26, 2002
RANBAXY LABORATORIES LTD. Vs. DY. COMMISSIONER OF INCOME TAX
June 19, 2002
RANBIR SINGH Vs. DSSSB
January 18, 2002
RANBIR YADAV Vs. STATE BANK OF INDIA
September 25, 2002
RANBIR YADAV Vs. GOVT OF NCT OF DELHI
September 2, 2002
RANDHIR SINGH Vs. DELHI TRANSPORT CORPORATION
March 11, 2002
RANJIT DIXIT Vs. DELHI DEVELOPMENT AUTHORITY
November 22, 2002
RANJIT SINGH EX SEPOY Vs. UNION OF INDIA
May 18, 2002
RARE FUEL AND AUTOMOBILE TECHNOLOGIES PRIVATE LIMITED Vs. INDIAN INSTITUTE OF PETROLEUM
October 28, 2002
RASHI NAGAR RESIDENTS WELFARE ASSOCIATION Vs. DELHI DEVELOPMENT AUTHORITY
May 31, 2002
RASHMI MALHOTRA Vs. SHO
May 14, 2002
RATAN SINGH Vs. MMM BEG
July 11, 2002
RATI RAM Vs. GOVERNMENT OF NCT OF DELHI
November 7, 2002
RATI RAM AND ORS. Vs. UNION OF INDIA (UOI) AND ANR.
July 19, 2002
RATTAN BALA Vs. PRAHLAD SWARUP AGGARWAL
January 31, 2002
RATTAN LAL Vs. MUNICIPAL CORPORATION OF DELHI
May 31, 2002
RATTAN SINGH GUPTA Vs. R K SANDHU
May 27, 2002
RAUNAQ INTERNATIONAL LIMITED Vs. UNION OF INDIA
April 11, 2002
RAVI KAMAL MEATTLE Vs. NEW DELHI MUNICIPAL COUNCIL
January 7, 2002
RAVI SHANKER (DECEASED) Vs. UNION OF INDIA (UOI) AND ORS.
December 7, 2002
RAVINDER JAIN Vs. CENTRAL BUREAU OF INVESTIGATIONS
February 13, 2002
RAVINDER KUMAR RISHI Vs. SUSHMA RISHI
August 23, 2002
RAVINDER SAYAL Vs. UNION OF INDIA
March 15, 2002
RAVINDER SINGH Vs. UNION OF INDIA
February 21, 2002
REAR ADMIRAL REGD BALAKRISHNAN RAVI MANON Vs. VANDANA JHINGAN
February 18, 2002
REAR ADMIRAL SUHAS V PUROHIT Vs. UNION OF INDIA
September 27, 2002
RECKEWEG AND CO GMBH Vs. WELLMANS HOMOEOPATHIC LABORATORIES LIMITED
January 4, 2002
REENA SETHI Vs. INCOME TAX OFFICER
November 28, 2002
REETA SAHNEY Vs. UNIVERSITY OF DELHI
March 8, 2002
REFLEX INTERNATIONAL (P) LTD., Vs. UNION OF INDIA (UOI) AND ORS.
March 22, 2002
REKHA SINGAL Vs. LAVLEEN SINGAL
January 18, 2002
RELIANCE INDUSTRIES LIMITED Vs. UNION OF INDIA
May 31, 2002
RENU JOLLY Vs. VINOD KUMAR
July 17, 2002
RESERVE BANK OF INDIA Vs. CRB CAPITAL MARKETS LIMITED
October 10, 2002
RESHAM SINGH AND COMPANY PRIVATE LIMITED Vs. DAEWOO MOTOR INDIA LIMITED
November 13, 2002
RESIDENTS LOK NAYAK CAMP ASSOCIATION Vs. DELHI DEVELOPMENT AUTHORITY
December 9, 2002
RESIDENTS WELFARE ASSOCIATION Vs. DELHI DEVELOPMENT AUTHORITY
October 11, 2002
RESIDENTS WELFARE ASSOCIATIONOF VASANT KUNJ AND ANR. Vs. D.D.A. AND ORS.
March 22, 2002
REVOLUTION FORUM FOR AWARENESS Vs. GOVT OF NCT OF DELHI STATE
July 25, 2002
RIGOSS EXPORTS INTERNATIONAL PRIVATE LIMITED Vs. TARTAN INFOMARK LIMITED
January 25, 2002
RISHAB AGRO PRODUCTS LIMITED Vs. UNION OF INDIA
March 22, 2002
RISHI RAJ Vs. INTERNATIONAL FILMS DISTRIBUTORS
January 18, 2002
RITIKA LIMITED Vs. PRAMOD KANODIA
February 25, 2002
RITU CHHIBBER Vs. UNION OF INDIA
April 4, 2002
RITU SHARMA Vs. MTNL
July 29, 2002
RIYAZUDDIN SIDDIQUE Vs. CENTRAL TIBETAN SCHOOLS ADMINISTRATION
May 7, 2002
ROCKLAND LEASING LIMITED Vs. RESERVE BANK INDIA
September 21, 2002
RODHEE Vs. GOVT OF DELHI
September 20, 2002
ROHIT KUMAR Vs. DALIP KUMAR
July 12, 2002
ROSHAN LAL Vs. COMMISSIONER OF POLICE DELHI
March 22, 2002
ROSHAN LAL NIMESH Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI
October 30, 2002
RSG SHARE AND STOCK BROKERS LIMITED Vs. ANJU GUPTA
January 18, 2002
S A E INDIA LIMITED Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
January 25, 2002
S A SATSANGI Vs. PREM KUMAR
May 2, 2002
S C AGNIHOTRI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 19, 2002
S C PAHLAJINI Vs. COMPTROLLER AND AUDITORS GENERAL OF INDIA
May 31, 2002
S C RASTOGI Vs. RENU KALRA
January 29, 2002
S C SHARMA Vs. B D WARIAL
March 7, 2002
S C SHARMA Vs. UNION OF INDIA
March 7, 2002
S D SHUKLA Vs. UNION OF INDIA
April 11, 2002
S JAIN Vs. A K JAIN
March 1, 2002
S K BHALLA Vs. STATE
July 8, 2002
S K JAIN Vs. P S GUPTA
March 14, 2002
S K KAPUR Vs. NEW DELHI MUNICIPAL CORPROATION
August 9, 2002
S K SHARMA Vs. UNION OF INDIA
February 7, 2002
S K SHARMA Vs. UNION OF INDIA
April 18, 2002
S K SHARMA Vs. UNION OF INDIA
May 23, 2002
S K VERMA Vs. CHAIRMAN OF INTERNATIONAL AIRPORT AUTHORITY
April 24, 2002
S L BATTA Vs. UNION OF INDIA
December 10, 2002
S L BUILDERS Vs. UNION OF INDIA
September 2, 2002
S M GUPTA Vs. ORIENTAL BANK OF COMMERCE
December 9, 2002
S M MUDDASSIR Vs. STATE
April 15, 2002
S MALAICHAMY Vs. LT GOVERNOR
February 19, 2002
S N A RIZVI Vs. REGISTRAR
July 12, 2002
S N DHUSIA Vs. UNION OF INDIA
March 15, 2002
S N E INDIA PVT LTD Vs. COMMISSIONER OF SALES TAX AND OR WRIT PETITIONS
July 12, 2002
S N GUPTA Vs. MOHAMMAD SHAKIL
February 8, 2002
S N GUPTA Vs. REGISTRAR CO OPERATIVE SOCIETY
September 20, 2002
S NARSIMHAN Vs. UNION OF INDIA
November 27, 2002
S P DUBEY Vs. MUNICIPAL CORPORATION OF DELHI
January 25, 2002
S P F FINANCE LIMITED Vs. PRAKASH INDUSTRIES LIMITED
August 1, 2002
S P KAPOOR Vs. KAMAL MAHAVIR PRASAD MURARKA
May 8, 2002
S P MINOCHA Vs. LILA RAM
April 5, 2002
S P S RAJKUMAR Vs. UNION OF INDIA
August 5, 2002
S P S REKHI Vs. UNION OF INDIA
January 23, 2002
S R F FINANCE LIMITED Vs. PRAKASH INDUSTRIES LIMITED
August 23, 2002
S R KULKARNI Vs. UNION OF INDIA
May 18, 2002
S R RAJAPPA Vs. STATE OF KARNATAKA
November 12, 2002
S RAMA RAO Vs. M D FOOD CORPORATION OF INDIA
February 8, 2002
S RAMINDER SINGH Vs. NCT OF DELHI
November 1, 2002
S S BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY
April 19, 2002
S SATINDER SINGH Vs. SARDARNI RAMINDER
January 11, 2002
S V MUTHYE Vs. STATE
February 26, 2002
S.S. ASSOCIATES Vs. JOINT COMMISSIONER OF INCOME TAX
February 22, 2002
SAB INDUSTRIES LIMITED Vs. GOVERNMENT OF NCT OF DELHI
December 12, 2002
SABNAM Vs. NCT OF DELHI
May 9, 2002
SACHDEVE EDUCATIONAL SOCIETY (R) Vs. D.D.A.
September 7, 2002
SACHIN ENTERPRISES Vs. INDIAN OIL CORPORATION LIMITED
March 4, 2002
SADHU RAM Vs. DELHI TRANSPORT CORPORATION
January 28, 2002
SADHU RAM SINGLA Vs. STATE
March 14, 2002
SAEDAR SINGH ANAND Vs. MSTC LIMITED
September 17, 2002
SAFIA IQBAL Vs. ISHAAT E ISLAM TRUST
February 15, 2002
SAGHIR AHMED Vs. JAMIA MILLIA ISLAMIA UNIVERSITY
August 7, 2002
SAHIBE ALAM Vs. STATE
April 11, 2002
SAHUJA BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY
September 23, 2002
SAIF UL ISLAM COMPANY L P Vs. ROSHAN LAL ARORA
December 13, 2002
SAJAN DASS AND SONS Vs. COMMISSIONER OF INCOME TAX
November 26, 2002
SAJANI KHANNA Vs. STATE
March 13, 2002
SAKET CULTURAL CLUB REGD Vs. ORIENTAL BANK OF COMMERCE
April 9, 2002
SAKETH INDIA LIMITED Vs. UNION OF INDIA
January 8, 2002
SALEKH CHAND JAIN Vs. UNION OF INDIA
August 28, 2002
SALING RAM Vs. UNION OF INDIA
September 20, 2002
SALVA AND ASSOCIATES Vs. NATIONAL CAPITAL TERRITORY OF DELHI
August 29, 2002
SAMACHAR COOPERATIVE G H SOCIETY LIMITED Vs. N K SAREEN
August 23, 2002
SAMEER AGGARWAL Vs. PUNJAB NATIONAL BANK
December 5, 2002
SAMIDHA PRODUCTIONS Vs. BRODCASTING CORPORATION OF INDIA
December 12, 2002
SAMIULLAH KHAN Vs. KRISHANA KUMAR
April 1, 2002
SAMRATH SHIKSHA SAMITI Vs. K P BANSAL
February 8, 2002
SAMTEL COLOR LIMITED Vs. UNION OF INDIA
August 19, 2002
SANDEEP JOHAR Vs. UNION OF INDIA
May 6, 2002
SANDEEP VOHRA Vs. STATE
May 13, 2002
SANGEETA Vs. STATE
February 8, 2002
SANGEETA Vs. STATE
February 20, 2002
SANJAY Vs. UNIVERSITY OF DELHI
March 22, 2002
SANJAY ALIAS DINESH ALIAS KALA Vs. UNION OF INDIA
May 31, 2002
SANJAY GANDHI TRANSPORT NAGAR SUFFERER PLOT HOLDERS ASSOCIATION Vs. MUNICIPAL CORPORATION OF DELHI
October 23, 2002
SANJAY GUPTA Vs. STATE
September 26, 2002
SANJAY GUPTA Vs. SHROFFS CHARITY EYE HOSPITAL
February 21, 2002
SANJAY JAIN Vs. MUNICIPAL CORPORATION OF DELHI
September 12, 2002
SANJAY KANT Vs. STATE
September 11, 2002
SANJAY KHANNA Vs. DISCOVERY COMMUNICATIONS INDIA
November 1, 2002
SANJAY KUMAR Vs. STATE
August 16, 2002
SANJEEV GUPTA Vs. UNION OF INDIA
April 23, 2002
SANJEEV KUMAR Vs. COMMISSIONER OF POLICE
January 24, 2002
SANJEEV R APTE Vs. GOVT OF NCT OF DELHI
August 5, 2002
SANJEEV SARIN Vs. RITA WADHWA
December 17, 2002
SANJIV LOCHAN GUPTA Vs. GOVT OF NCT OF DELHI
March 16, 2002
SANJIV MAHAJAN Vs. UNION OF INDIA
September 25, 2002
SANTA DEVI Vs. STATE
August 12, 2002
SANTOSH CHAUDHARY Vs. TARA DEVI
May 1, 2002
SANTOSH DAYAL Vs. STATE
October 4, 2002
SANTOSH MEHRA Vs. MALIK SINGH SAHNI
September 27, 2002
SANYUCT NIRMATA Vs. DELHI DEVELOPMENT AUTHORITY
September 27, 2002
SANYUKT NIRMATA Vs. DELHI DEVELOPMENT AUTHORITY
March 5, 2002
SANYUKT NIRMATA Vs. UNION OF INDIA
February 26, 2002
SARANJEET SINGH LIKHARE Vs. UNION OF INDIA
March 1, 2002
SARASWATI DEVI Vs. WEALTH TAX OFFICER
May 15, 2002
SARASWATI DEVI Vs. DELHI ADMINISTRATION
August 9, 2002
SARBATI DEVI Vs. OM PRAKASH
February 18, 2002
SAREKH CHAND JAIN Vs. UNION OF INDIA
August 29, 2002
SARIKA SAXENA Vs. STATE
May 3, 2002
SARITA JAIN Vs. COMMISSIONER OF INCOME TAX
December 13, 2002
SARJEET SINGH Vs. COMMISSIONER OF POLICE
April 2, 2002
SARLA KAUSHIK Vs. JAGJIT SINGH RATHOR
March 22, 2002
SARMON PRIVATE LIMITED Vs. CHEMI NOVA INDUSTRIES PRIVATE LIMITED
March 5, 2002
SAROJ ANAND Vs. HANUMAN MANDIR MIDDLE
March 6, 2002
SAROJ DEVI Vs. RAMESHWAR
April 23, 2002
SAROJ LATA Vs. MUNICIPAL CORPORATION OF DELHI
May 2, 2002
SARUP SINGH Vs. UNION OF INDIA
February 8, 2002
SARUP SINGH Vs. UNION OF INDIA
January 24, 2002
SASKEN COMMUNICATION TECHNOLOGIES LIMITED Vs. PRIME TELESYSTEMS LIMITED
August 6, 2002
SATBIR SINGH Vs. LT GOVERNOR
September 18, 2002
SATBIR SINGH Vs. S C BUGG
July 23, 2002
SATISH CHANDER Vs. DELHI TRANSPORT CORPORATION
May 14, 2002
SATISH CHANDER DHAWAN Vs. CHAIRMAN CUM MANAGING DIRECTOR UNITED INDIA INSURANCE COMPANY
April 11, 2002
SATISH VERMA Vs. DVB
July 11, 2002
SATYA PRAKASH Vs. UNION OF INDIA
September 10, 2002
SATYA PRAKASH Vs. UNION OF INDIA
September 13, 2002
SATYA PRAKASH BAGLA Vs. SPRINT SERVICES PRIVATE LIMITED
January 11, 2002
SATYABIR SINGH Vs. DELHI TRANSPORT CORPORATION
March 11, 2002
SATYADEEN ALIAS RAM SINGH Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
November 13, 2002
SATYAWATI Vs. UNION OF INDIA
May 10, 2002
SATYAWATI SHARMA Vs. UNION OF INDIA
August 27, 2002
SAVITA SINGH Vs. UNION OF INDIA
August 8, 2002
SAWAN PARK RESIDENTS ASSOCIATION Vs. MUNICIPAL CORPORATION OF DELHI
August 19, 2002
SAWAN SANITARY AND IRON STORE Vs. UNION OF INDIA
November 28, 2002
SAWHNEY EXPORT HOUSE Vs. UNION OF INDIA
July 8, 2002
SAYED ABU ALA Vs. UNION OF INDIA
April 23, 2002
SCJ PLASTIC LIMITED Vs. SALES TAX OFFICER
April 30, 2002
SCT SARKAR J C Vs. UNION OF INDIA
May 18, 2002
SEA HAWK CARGO CARRIERS PRIVATE LIMITED Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
December 5, 2002
SECRETARY GOVERNMENT OF INDIA Vs. R S SISODIA
September 30, 2002
SEEMA ARYA AND ORS. AND NET RAM Vs. DELHI SUBORDINATE SERVICES SELECTION BOARD
July 23, 2002
SEEMA CHAUDHARY Vs. UNION OF INDIA
July 12, 2002
SEIKO CABLES OF INDIA Vs. HATTORI SEIKO COMPANY LIMITED
January 25, 2002
SEKAR BALASUNDERAM Vs. ELECTION COMMISSION OF INDIA
February 20, 2002
SEPOY BIJENDER SINGH Vs. UNION OF INDIA
September 17, 2002
SEPOY LAKHBIR SINGH Vs. UNION OF INDIA
April 3, 2002
SERENE INDUSTRIES LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
April 24, 2002
SETH MADAN LAL MODI Vs. COMMISSIONER OF INCOME TAX
November 22, 2002
SETHI CONSTRUCTION COMPANY Vs. CHAIRMAN AND MANAGING DIRECTOR NTPC
July 9, 2002
SEWA SONS BUILDERS Vs. UNION OF INDIA
February 6, 2002
SH. G.R. NIGAM Vs. GOVT. OF N.C.T. OF DELHI AND ORS.
September 17, 2002
SH. SACHIDANAND SHARMA S/O. SH. GIRDHARI LAL SHARMA Vs. SH. P.K. JAIN AND ORS., PRESIDING OFFICER, INDUSTRIAL TRIBUNAL NO. 1, TIS HAZARI COURTS, DELHI
August 6, 2002
SH. SATINDER NATH KAUL Vs. DEPUTY DIRECTOR (COMMERCIAL) DDA AND ORS.
July 25, 2002
SHADOW COMMINICATIONS Vs. PRINCE GUTKA LIMITED
November 20, 2002
SHAHABUDDIN Vs. JAWAHARLAL NEHRU UNIVERSITY
May 22, 2002
SHAHADEVA SINGH Vs. J N L SRIVASTAVA
August 9, 2002
SHAILENDRA TIWARI Vs. MEENAKSHI ANHAL
July 19, 2002
SHAKIL AHMED PAPPU Vs. STATE
February 18, 2002
SHAKTI SINGH Vs. UNION OF INDIA
September 17, 2002
SHAKUN DUGGAL Vs. SHAKUN AND COMPANY
July 8, 2002
SHAKUNTLA BHATLA Vs. UNION OF INDIA
May 13, 2002
SHAKUNTLA GUPTA Vs. REGISTRAR OF CO OPERATIVE SOCIETY
August 12, 2002
SHAM NARAIN Vs. SUMITRA DEVI
August 9, 2002
SHAM NARAIN Vs. SUMITRA DEVI
July 23, 2002
SHANKAR Vs. UNION OF INDIA
July 16, 2002
SHANKAR KUMAR MISHRA Vs. NATIONAL CAPITAL TERRITORY OF DELHI
July 18, 2002
SHANKER SHARMA Vs. DIRECTOR OF ENFORCEMENT
January 9, 2002
SHANTI DEVI Vs. STATE
March 14, 2002
SHANTI PRASAD JAIN Vs. ASHA RAM
December 12, 2002
SHARAD VATS Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
November 1, 2002
SHARDA DHIR Vs. ASHOK KUMAR MAKHIJA
July 9, 2002
SHARDA SUGAR AND INDUSTRIES LIMITED Vs. UNION OF INDIA
September 21, 2002
SHARMA ENTERPRISES Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED
December 4, 2002
SHASHI SEHGAL Vs. APPROPRIATE AUTHORITY INCOME TAX DEPARTMENT
January 29, 2002
SHEELA WANTI Vs. KULDEEP SINGH
August 20, 2002
SHEKHAR SINGH Vs. N K WAHI
August 7, 2002
SHELENDER KUMAR CHOWDHURY Vs. UNION OF INDIA
May 31, 2002
SHEOJI RAM AND ORS. Vs. UNION OF INDIA (UOI)
July 19, 2002
SHERVANI SUGAR SYNDICATE LIMITED Vs. UNION OF INDIA
August 6, 2002
SHIV DHAN SINGH Vs. UNION OF INDIA
July 19, 2002
SHIV KUMAR Vs. STATE
April 8, 2002
SHIV KUMAR Vs. STATE
August 20, 2002
SHIV KUMAR AND ANR. Vs. STATE
February 6, 2002
SHIV KUMAR AND ANR. Vs. STATE
June 2, 2002
SHIV KUMAR SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
September 26, 2002
SHIV NARAIN Vs. DELHI DEVELOPMENT AUTHORITY
September 17, 2002
SHIV RAJ SINGH Vs. UNION OF INDIA
May 31, 2002
SHIV SHANKAR Vs. ASHOK PAHAVA
May 16, 2002
SHIV SHANKAR RUSTOGI Vs. UMA SHANKAR SHARMA
March 22, 2002
SHIVA KANT JHA AZADI BACHAO ANDOLAN Vs. UNION OF INDIA
May 31, 2002
SHIVANI SEDANAND Vs. STATE
March 4, 2002
SHOES EAST LIMITED Vs. JAINENDER JAIN
August 9, 2002
SHRADHA NATH Vs. MANU NATH
February 21, 2002
SHREYANS INDUSTRIES LTD. Vs. HUKUM CHAND
May 14, 2002
SHRI AMAR NATH UTHRA Vs. UNION OF INDIA (UOI) AND ANR.
October 25, 2002
SHRI AVTAR SINGH Vs. UNION OF INDIA (UOI) AND ORS.
January 2, 2002
SHRI BHUPINDER TANDON S/O LATE SH. R.P. TANDON, KAROL BAGH, NEW DELHI AND SMT. LALITA TANDON W/O SH. BHUPINDER TANDON, KAROL BAGH, NEW DELHI Vs. SHRI VIKAS MANGLA PROP OF VIKAS TRADING COMPANY, SHAHDARA, DELHI
December 7, 2002
SHRI BRAHM SINGH AND ORS. Vs. SHRI K.P. SINGH AND ORS.
September 4, 2002
SHRI DAVID JOHNSON Vs. GIVO LTD.
October 25, 2002
SHRI L.K. CHAWLA AND PREM PAT RAI Vs. DELHI DEVELOPMENT AUTHORITY
September 17, 2002
SHRI PRAMESH, S/O S. LAKHAN SINGH Vs. THE DIRECTORATE OF EDUCATION, NATIONAL CAPITAL TERRITORY OF DELHI, THROUGH ITS DIRECTOR,
September 23, 2002
SHRI RAJINDERBIR SINGH, S/O SH. AJIT SINGH, R/O VILLAGE BURJ, TEH. TARAN TARAN, DISTRICT AMRITSAR (PUNJAB) Vs. UNION OF INDIA (UOI), THROUGH THE SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE, NEW DELHI,
March 21, 2002
SHRI RANDHIR SINGH Vs. DELHI TRANSPORT CORPORATION AND ANR.
November 3, 2002
SHRI RAVINDER KUMAR Vs. LT. GOVERNOR OF DELHI AND ANR.
November 4, 2002
SHRI ROSHAN LAL Vs. SHRI RAM NATH GARG
May 20, 2002
SHRI SATBIR SINGH, S/O LATE AJIT SINGH, R/O VILLAGE BURJ, TEH. TARAN TARAN, DISTRICT AMRITSAR (PUNJAB) Vs. UNION OF INDIA (UOI), THROUGH THE SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE, NEW DELHI,
March 21, 2002
SHRI SUKHBIR SINGH, S/O LATE AJIT SINGH, R/O VILLAGE BURJ, TEH. TARAN TARAN, DISTRICT AMRITSAR (PUNJAB) Vs. UNION OF INDIA (UOI), THROUGH THE SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE, NEW DELHI,
March 21, 2002
SHRI TRILOKI NATH, S/O LATE SHRI RAI SINGH Vs. THE DELHI POWER COMPANY LIMITED, THROUGH ITS MANAGING DIRECTOR AND DELHI VIDYUT BOARD EMPLOYEES TERMINAL FUND 2002
October 9, 2002
SHRI VIJAY KUMAR SHARMA Vs. STATE (THROUGH COMMISSIONER OF POLICE) AND ORS.
August 16, 2002
SHRI VIRUMAL PARVEEN KUMAR Vs. GOKAL CHAND HARI CHAND
September 27, 2002
SHUKLA P PA Vs. UNION OF INDIA
September 30, 2002
SHYAM KISHOR AND ORS. Vs. ROOP SAREE KENDRA
September 27, 2002
SHYAM KISHORE AND ANR. Vs. MUNICIPAL CORPORATION OF DELHI
June 5, 2002
SHYAM KISHORE AND ANR. Vs. MUNICIPAL CORPORATION OF DELHI
May 6, 2002
SHYAM LAL Vs. UNION OF INDIA (UOI) AND ANR.
April 18, 2002
SHYAM LAL Vs. UNION OF INDIA
November 14, 2002
SHYAM LAL Vs. UNION OF INDIA
April 15, 2002
SHYAM LAL Vs. UNION OF INDIA
July 31, 2002
SHYAM SUNDER Vs. UNION OF INDIA
May 10, 2002
SHYAM SWARUP SHARMA Vs. CANARA BANK
July 12, 2002
SIDHARATH VASHISTH MANU SHARMA Vs. STATE
March 20, 2002
SIDHARTH CHAUDHARY Vs. UNIVERSITY OF DELHI
October 29, 2002
SIDHIR CHOPRA Vs. RAJINDER NATH CHOPRA
November 8, 2002
SIGNALMAN BHAGWAN Vs. UNION OF INDIA
November 15, 2002
SIKHA PROPERTIES PRIVATE LIMITED Vs. S D ADLAKHA TRUST
November 15, 2002
SIMRAT KATYAL Vs. VIRENDER KATYAL
February 4, 2002
SIND KNITWEARS P LTD Vs. COMMISSIONER OF INCOME TAX
August 16, 2002
SIPRA CHATTERJEE Vs. UNION OF INDIA
August 5, 2002
SITA HOLIDAY RESORTS LIMITED Vs. CHIEF COMMISSIONER OF INCOME TAX
September 11, 2002
SMITHKLINE BEECHAM Vs. PRAKASH SETIA
March 8, 2002
SMITHKLINE BEECHAM CONSUMER HEALTHCARE GMBH Vs. G D RATHORE
January 16, 2002
SMT ALKA AGGARWAL Vs. JOINT COMMISSIONER OF INCOME TAX
December 31, 2002
SMT. CHANCHAL DEVI KAPOOR Vs. NEW DELHI MUNICIPAL COMMITTEE
July 25, 2002
SMT. HARCHARAN KAUR, WIFE OF SHRI AJIT SINGH, R/O VILLAGE BURJ, TEH. TARAN TARAN, DISTRICT AMRITSAR (PUNJAB) Vs. UNION OF INDIA (UOI), THROUGH THE SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE, NEW DELHI,
March 21, 2002
SMT. JASWINDER KAUR, DAUGHTER OF SHRI AJIT SINGH, R/O VILLAGE BURJ, TEH. TARAN TARAN, DISTRICT AMRITSAR (PUNJAB) Vs. UNION OF INDIA (UOI),THROUGH THE SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE, NEW DELHI,
March 21, 2002
SMT. KRISHNA Vs. UNION OF INDIA (UOI) AND ANR.
January 9, 2002
SMT. NISHA RANI AGGARWAL Vs. DELHI DEVELOPMENT AUTHORITY AND ANR.
November 1, 2002
SMT. SHIV DEVI Vs. UNION OF INDIA (UOI) AND ORS.
February 8, 2002
SNE INDIA PRIVATE LIMITED Vs. COIMMISSIONER OF SALES TAX
July 12, 2002
SNEH LATA MATHUR Vs. BRIJ RAJ BAHADUR
November 11, 2002
SOBHA RAM Vs. UNION OF INDIA
July 26, 2002
SOCIAL JURIST Vs. MUNICIPAL CORPORATION OF DELHI
August 2, 2002
SOCIAL JURIST Vs. GOVERNMENT OF NCT OF DELHI
November 15, 2002
SOCIAL JURIST A LAWYEARS GROUP Vs. UNION OF INDIA
August 13, 2002
SOCIAL JURIST A LAWYERS GROUP Vs. UNION OF INDIA
October 31, 2002
SOCIAL JURIST A LAWYERS GROUP Vs. GOVERNMENT OF NCT
July 26, 2002
SOFTLINE MEDIA LIMITED Vs. DELHI TRANSPORT CORPORATION
January 25, 2002
SOHAN LAL Vs. UNION OF INDIA
November 15, 2002
SOHAN LAL KASHYAP Vs. DELHI STATE
March 8, 2002
SOHAN LALL HARDWARI LALL Vs. MUNICIPAL CORPORATION OF DELHI
September 26, 2002
SOHAN SINGH ANAND Vs. STATE BANK OF PATIALA
November 29, 2002
SOM NATH MANOCH Vs. DELHI DEVELOPMENT AUTHORITY
November 13, 2002
SOMNATH SAHU Vs. HINDUSTAN DOOR OLIVER LIMITED
April 23, 2002
SONIK INDUSTRIES Vs. AMARJEET SINGH
November 29, 2002
SONU K OIL DEPOT Vs. FINANCIAL COMMISSIONER
August 7, 2002
SONU NEERAJ RANI Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
April 4, 2002
SONU UPADHYAY Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
April 9, 2002
SPICE CORPORATION LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 14, 2002
SRF FINANCE LIMITED Vs. PRAKASH INDUSTRIES LIMITED
July 31, 2002
STANDARD CHARTERED BANK Vs. JAIN STUDIO LIMITED
October 9, 2002
STANDARD PHARMACEUTICALS LIMITED Vs. GYAN CHAND JAIN
January 30, 2002
STANDERD CHARTERED BANK Vs. RAVI BHANDARI
May 14, 2002
STANDERD CHARTERED BANK Vs. R VINAY KUMAR BHASIN
May 14, 2002
STATE Vs. SUNIL PURI
October 11, 2002
STATE BANK OF INDIA Vs. UNITED COMMERCIAL BANK LIMITED
August 6, 2002
STATE BANK OF INDIA Vs. J R SURMA
September 4, 2002
STATE BANK OF INDIA Vs. PRESIDING OFFICERS CENTRAL GOVERNMENT INDUSTRIES TRIBUNAL
September 4, 2002
STATE BANK OF INDIA Vs. STATE
February 19, 2002
STATE BANK OF INDIA Vs. AIRPORT AUTHORITY OF INDIA
January 22, 2002
STATE BANK OF PATIALA Vs. ANANT RAJ AGENCIES PROPERTIES
May 3, 2002
STATE GOVT OF DELHI Vs. RAJBIR SINGH
April 17, 2002
STATE OF GUJARAT Vs. R S YADAV
February 21, 2002
STATE OF RAJASTHAN Vs. SAW TEJ SINGH BAHADUR OF ALWAR
January 10, 2002
STATEBANKOF PATIALA Vs. BANK FOR FOREIGN ECONOMIC AFFAIRS OF USSR
November 9, 2002
STEEL AUTHORITY OF INDIA LIMITED Vs. COLET STEELS PRIVATE LIMITED
April 11, 2002
STEEL CITY BEVERAGES PRIVATE LIMITED Vs. UNION OF INDIA
March 1, 2002
STEEL KUMAR VIJAY Vs. NEW DELHI MUNICIPAL COUNCIL
September 24, 2002
STERLITE INDUSTRIES INDIA LIMITED Vs. UNION OF INDIA
May 31, 2002
STUDENTS ISLAMIC MOVEMENT OF INDIA Vs. UNION OF INDIA
August 6, 2002
SUBHASH CHAND Vs. P K JAIN
August 6, 2002
SUBHASH CHAND CHAUHAN Vs. STATE
July 15, 2002
SUBHASH CHAND VINAYAKA Vs. ALL INDIA SHWETAMBAR STHAKWASI JAIN
December 16, 2002
SUBHASH KAPOOR Vs. COMMISSIONER OF WEALTH TAX
May 20, 2002
SUBRAMANIAM SWAMY Vs. UNION OF INDIA
May 31, 2002
SUCHETA SINGH Vs. WEALTH TAX OFFICER
September 4, 2002
SUDESH Vs. AMITABH BHOLA
November 27, 2002
SUDESH KUMAR Vs. STATE OF DELHI
May 8, 2002
SUDESH KUMAR CONSTABLE Vs. UNION OF INDIA
October 11, 2002
SUDHA BEDI Vs. UNION OF INDIA
May 18, 2002
SUDHANSHU OJHA Vs. DIRECTORATE GENERAL CRPF
September 21, 2002
SUDHIR CHONA Vs. SHAHNAZ HUSAIN
March 13, 2002
SUDHIR GOEL Vs. S P SABARWAL
March 22, 2002
SUDHIR GUPTA Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION
August 19, 2002
SUGAN CHAND GUPTA Vs. NCT OF DELHI
August 23, 2002
SUHAIB ILYASI Vs. UNION OF INDIA
August 19, 2002
SUHAS V PUROHIT REAR ADMIRAL Vs. UNION OF INDIA
September 27, 2002
SUJEET Vs. STATE OF DELHI
January 24, 2002
SUKARMA KHER Vs. NAGIN CHANDER
April 2, 2002
SUKERMA RANI KAPOOR Vs. OM PRAKASH KAPOOR
January 18, 2002
SUKHBIR KAUR Vs. UNION OF INDIA
April 30, 2002
SUKHBIR SINGH Vs. STATE
April 12, 2002
SUKHDEV CHAND Vs. UNION OF INDIA
May 16, 2002
SUKHDEV SINGH Vs. STATE
April 24, 2002
SUKHVINDER SINGH Vs. UNION OF INDIA
September 11, 2002
SUKUMAR CHAND JAIN Vs. DELHI DEVELOPMENT AUTHORITY
March 19, 2002
SUMAN KHANNA Vs. BHARAT HOTEL AND RESTAURANTS
January 25, 2002
SUMER SINGH Vs. UNION OF INDIA
April 11, 2002
SUMER SINGH Vs. UNION OF INDIA
November 13, 2002
SUMITRA DEVI Vs. RAJ RANI SEHDEV
May 30, 2002
SUNDER KUKREJA Vs. MOHAN LAL KUKREJA
May 30, 2002
SUNIL AGARWAL Vs. ASSTT. COMMISSIONER OF INCOME TAX
May 31, 2002
SUNIL AGGARWAL Vs. COMMISSIONER OF POLICE
January 25, 2002
SUNIL DUTT Vs. STAFF SELECTION COMMISSION
February 7, 2002
SUNIL KUMAR Vs. AAKAR
May 21, 2002
SUNIL KUMAR Vs. UNION OF INDIA
August 19, 2002
SUNIL SRIVASTAVA Vs. ASHOK KALRA
September 25, 2002
SUNITA Vs. STATE
April 11, 2002
SUNNY UPPAL Vs. APPROPRIATE AUTHORITY INCOME TAX DEPTT
November 29, 2002
SUPER FASHION Vs. UNION OF INDIA
November 20, 2002
SUPER RESTAURANT PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
August 5, 2002
SUPERCOM INDIA LIMITED Vs. DIRECTOR GENERAL FOREIGN TRADE MINISTRY OF COMMERCE
October 24, 2002
SUPERIOR INVESTMENT (I) LTD. (M/S.) Vs. STATE BANK OF HYDERABAD
September 17, 2002
SUPERIOR STEEL PRODUCTS PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE DELHI I
July 26, 2002
SUPREME COURT YOUNG ADVOCATES FORUM Vs. UNION OF INDIA
May 31, 2002
SUPRIYA DIWAN Vs. SUB DIVISIONAL MAGISTRATE
September 10, 2002
SURAJ ARORA Vs. DELHI DEVELOPMENT AUTHORITY
September 27, 2002
SURAJ PAL SINGH Vs. P O LABOUR COURT NO 111
May 29, 2002
SURENDER KUMAR Vs. UNION OF INDIA
September 20, 2002
SURENDER KUMAR SINGHAL Vs. MUNICIPAL CORPORATION OF DELHI
December 3, 2002
SURENDER SINGH Vs. UNION OF INDIA
November 13, 2002
SURESH JINDAL Vs. COMMISSIONER OF WEALTH TAX DELHI V
August 1, 2002
SURESH KHULLAR Vs. VIJAY KHULLAR
April 22, 2002
SURESH KUMAR Vs. P O LABOUR COURT NO III DELHI
September 11, 2002
SURESH KUMAR JAIN Vs. DELHI DEVELOPMENT AUTHORITY
February 6, 2002
SURESH RAINA Vs. NATIONAL FERTILIZERS LIMITED
October 29, 2002
SURESH SINGH Vs. UNION OF INDIA
November 13, 2002
SURINDER BHUSHAN GUPTA Vs. MANAGER TELEPHONE NIGAM LIMITED
April 10, 2002
SURINDER KAIRAM Vs. STATE
August 23, 2002
SURINDER KUMAR SOOD Vs. DELHI DEVELOPMENT AUTHORITY
September 9, 2002
SURINDER SINGH SIHAG Vs. UNION OF INDIA
September 11, 2002
SURVI PROJECTS Vs. VEDA RESEARCH LAB PRIVATE LIMITED
December 12, 2002
SUSHILA AGGARWAL Vs. UNION OF INDIA
May 31, 2002
SUSHILA VERMA Vs. UNION OF INDIA
July 29, 2002
SUSHMA DEVI Vs. RAJINDER KUMAR
January 24, 2002
SUSHMA KOHLI ALIAS SATYA DEVI Vs. SHYAM SUNDER KOHLI
August 14, 2002
SUTINDER LAL Vs. DVB
September 10, 2002
SVAM SOFT WARE LIMITED Vs. POINT TO POINT COURIERS
April 22, 2002
SWARAN DHAWAN Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
August 9, 2002
SWARAN KANTA SETH Vs. VIJAY AGGARWAL
October 25, 2002
SWARANPAL SINGH LAMBA Vs. DIRECTOR GENERAL OF CIVIL AVIATION
May 10, 2002
SYNBIOTICS LIMITED Vs. UNION OF INDIA
October 4, 2002
T S OBEROI Vs. UNION OF INDIA
May 30, 2002
T T LIMITED Vs. SONALI BANK
August 5, 2002
TAILOR BABU LAL Vs. UNION OF INDIA
August 9, 2002
TALAGANG COOP G H SOCY LIMITED Vs. FINANCIAL COMMR
July 22, 2002
TALAGANG COOPERATIVE G H SOCIETY LIMITED Vs. FINANCE COMMISSIONER
July 15, 2002
TANWAR MARKETING SERVICES Vs. ZENITH RUBBER LIMITED
January 25, 2002
TANWIR ALAM Vs. UNION OF INDIA
September 13, 2002
TAPASH KUMAR MAZUMDAR Vs. SUMIT USHA MARTIN FINANCE LIMITED
July 30, 2002
TARA CHAND Vs. GOVT OF NCT OF DELHI
July 31, 2002
TARA CHAND Vs. UNION OF INDIA
August 27, 2002
TARA V GANJU Vs. BASANT AND COMPANY
April 26, 2002
TARA V GANJU Vs. BASANT AND CO
March 18, 2002
TARIQ IFTIKHAR Vs. CHARANJIT LAL
February 28, 2002
TAX PAYERS WELFARE ASSOCIATION Vs. GOVT OF NCT OF DELHI
February 11, 2002
TCI SHIPPING Vs. UNION OF INDIA
July 10, 2002
TECHNOLOGY COOPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. PRESIDING OFFICER DELHI COOPERATIVE TRIBUNAL
August 1, 2002
TEJ PAL SINGH Vs. DIRECTOR GURDWARA ELECTIONS GOVERNMENT OF NCT OF DELHI
May 31, 2002
TEJ PRATAP SINGH Vs. UNION OF INDIA
December 10, 2002
TEJENDER KUMAR DUA Vs. UNION OF INDIA
August 1, 2002
TEJINDER CHARAN SAXENA Vs. PUNJAB NATIONAL BANK
August 28, 2002
TEJPAL SINGH Vs. STATE
June 2, 2002
TEJPAL SINGH Vs. STATE
February 6, 2002
TEK CHAND Vs. UNION OF INDIA
July 3, 2002
TEK CHAND Vs. UNION OF INDIA
January 7, 2002
TEK CHAND Vs. UNION OF INDIA
March 7, 2002
TEKCHAND PRITAMDAS BIJLANI THR LRS Vs. EMPLOYEES STATE INSURANCE CORPORATION
February 15, 2002
TELE TUBE ELECTRONICS LIMITED Vs. DELHI SALES TAX APPELLATE TRIBUNAL
November 13, 2002
TELEMATS INDIA (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 17, 2002
TELEMECANIQUE AND CONTROLS INDIA LIMITED Vs. LA TELEMECANIQUE ELECTRIQUE SA
March 6, 2002
THAKUR SINGH Vs. UNION OF INDIA
April 17, 2002
THAN SINGH Vs. UNION OF INDIA
September 19, 2002
THE COMMISSIONER OF INCOME TAX, DELHI - II, NEW DELHI Vs. LATE SHRI SOHAN LAL THROUGH LEGAL HEIRS
May 28, 2002
THE INDIAN PERFORMING RIGHT SECRET LTD. Vs. MR. GAUTAM RADIA AND ANR.
June 14, 2002
THE INDIAN PERFORMING RIGHT SOCIETY LIMITED Vs. NANU ENTERPRISES AND ANR.
January 18, 2002
THE INDIAN PERFORMING RIGHT SOCIETY LIMITED Vs. INTERNATIONAL AMUSEMENT LIMITED AND ANR.
March 6, 2002
THE INSTALLMENT SUPPLY LTD. Vs. BELLARY STEELS AND ALLOYS LTD.
August 29, 2002
THE JAIN SHIKSHA SAMITI (SOUTH) REGD. Vs. DIRECTOR OF EDUCATION (SOUTH) AND SMT. RAJ RANI GUPTA
August 10, 2002
THE MOTOR AND GENERAL FINANCE LIMITED Vs. DURGA BUILDERS PRIVATE LTD.
December 20, 2002
THORU RAM Vs. UNION OF INDIA
September 27, 2002
THYSSEN STAHLUNION GMBH Vs. STEEL AUTHORITY OF INDIA
January 10, 2002
TILAK UPBHOKTA SAHKARI STORE LIMITED Vs. REGISTRAR COOPERATIVE SOCIETIES
July 25, 2002
TIME WARNER ENTERTAINMENT COMPANY L P Vs. A K DAS
December 20, 2002
TIN BOX COMPANY Vs. INDERJIT SINGH
January 28, 2002
TIPCO INDUSTRIES LIMITED Vs. COMMISSIONER MUNUICIPAL CORPORATION OF DELHI
May 24, 2002
TIRATH RAM AHUJA PRIVATE LIMITED Vs. DELHI ADMINISTRATION
May 31, 2002
TIRATH RAM AHUJA PRIVATE LIMITED Vs. INDIRA GANDHI NATIONAL CENTRA FOR ARTS TRUST
October 11, 2002
TRADE CONNECTION Vs. INTERNATIONAL BUILDING PRODUCTS PRIVATE LIMITED
January 8, 2002
TRANS WORLD FINANCE AND REAL ESTATE CO PRIVATE LIMITED Vs. UNION OF INDIA
April 15, 2002
TRAPTA SHARMA Vs. COMMISSIONER OF CUSTOMS
May 16, 2002
TRIBAL COOPERATIVE MARKETING DEVELOPMENT FEDERATION OF INDIA LIMITED Vs. MANJULA TRADERS
April 17, 2002
TRIBAL COOPERATIVE MARKETING DEVELOPMENT FEDERATION OF INDIA LIMITED Vs. AURO INDUSTRIES LIMITED
April 15, 2002
TRILOCHAN SINGH JOHAR Vs. STATE
April 24, 2002
TRILOK CHAND MITTAL Vs. DELHI DEVELOPMENT AUTHORITY
October 24, 2002
TRILOK SINGH SAWHNEY Vs. DELHI DEVELOPMENT AUTHORITY
August 5, 2002
TRILOKI NATH Vs. DELHI POWER COMPANY LIMITED
September 10, 2002
TRIPTA SHARMA Vs. COMMISSIONER OF CUSTOMS
May 15, 2002
TROPEX PROMOTION AND TRADINGS LTD Vs. COMMISSIONER OF INCOME TAX
January 15, 2002
TUNCAY ALANKUS Vs. CENTRAL BUREAU OF INVESTIGATION
May 30, 2002
TWINKLE INDUSTRIES Vs. MUNICIPAL CORPORATION OF VISAKHAPATNAM
November 22, 2002
U C GAS ENGINEERING LIMITED Vs. STATE BANK OF MYSORE
December 5, 2002
U K PAINTS INDUSTRIES Vs. UNION OF INDIA
March 1, 2002
U P SAMAJ CO OPERATIVE GROUP HOUSING SOCIETY Vs. DELHI COOPERATIVE TRIBUNAL
July 17, 2002
U.S. SITANI Vs. UNION OF INDIA (UOI)
January 8, 2002
UDHHA LAL MEENA Vs. UNION OF INDIA
April 11, 2002
UDIT SEHGAL Vs. UNIVERSITY OF DELHI
November 11, 2002
UDYOG SAHAYAK Vs. KIRAN PAL
August 16, 2002
UEE ELECTRICAL ENGINEERS PVT. Vs. DELHI DEVELOPMENT AUTHORITY
September 9, 2002
UEE ELECTRICAL ENGINEERS PVT. LTD. Vs. DELHI DEVELOPMENT AUTHORITY
July 12, 2002
UJJAGAR SINGH Vs. IQBAL KAUR
March 22, 2002
UMA EDUCATION SOCIETY Vs. GOVT OF NCT OF DELHI
October 23, 2002
UNIMODE OVERSEAS LIMITED Vs. J AND K CARGO MOVERS PRIVATE LIMITED
April 19, 2002
UNION OF INDIA Vs. SEWAK RAM
April 18, 2002
UNION OF INDIA Vs. F C JAIN
April 18, 2002
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
May 3, 2002
UNION OF INDIA Vs. RAJENDER SINGH
May 18, 2002
UNION OF INDIA Vs. LEKH RAJ
May 18, 2002
UNION OF INDIA Vs. AMITA SOOD
May 14, 2002
UNION OF INDIA Vs. J P VERMA
May 14, 2002
UNION OF INDIA Vs. TEJVIR SINGH
May 28, 2002
UNION OF INDIA Vs. SOHAN SINGH NEGI
July 11, 2002
UNION OF INDIA Vs. N S RAVI
May 31, 2002
UNION OF INDIA Vs. GANESH BAHADUR
May 31, 2002
UNION OF INDIA Vs. SURESH KUMAR SHARMA
May 31, 2002
UNION OF INDIA Vs. O P BANSAL
July 31, 2002
UNION OF INDIA Vs. HUKUM CHAND
July 25, 2002
UNION OF INDIA Vs. HARI RAM SHUKLA
July 25, 2002
UNION OF INDIA Vs. MODI SALES
July 26, 2002
UNION OF INDIA Vs. J R C GRID ENGINEERS PRIVATE LIMITED
July 26, 2002
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
July 23, 2002
UNION OF INDIA Vs. SCIENTISTS ASSOCIATION OF THE MINISTRY OF ENVIRONMENT AND FORESTS
March 22, 2002
UNION OF INDIA Vs. STUDENTS ISLAMIC MOVEMENT OF INDIA
March 26, 2002
UNION OF INDIA Vs. R S MAKKAR
March 22, 2002
UNION OF INDIA Vs. MAHESH CHAND
April 11, 2002
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
April 12, 2002
UNION OF INDIA Vs. SUKHBIR SARAN AGARWAL
March 16, 2002
UNION OF INDIA Vs. K P SINGH
March 8, 2002
UNION OF INDIA Vs. CENTRAL DISTILLARY AND BREWERIES LIMITED
March 15, 2002
UNION OF INDIA Vs. PEECO HYDRAULIC PRIVATE LIMITED
January 11, 2002
UNION OF INDIA Vs. DEO NARAIN
January 30, 2002
UNION OF INDIA Vs. SAVITRI DEVI MEHTA
January 25, 2002
UNION OF INDIA Vs. GURDEEP SINGH
February 14, 2002
UNION OF INDIA Vs. GANESH UPADHYAYA
February 11, 2002
UNION OF INDIA Vs. O P SHARMA
February 11, 2002
UNION OF INDIA Vs. POLO SINGH AND CO
February 20, 2002
UNION OF INDIA Vs. J S ARORA
January 30, 2002
UNION OF INDIA Vs. TARIFA
January 31, 2002
UNION OF INDIA Vs. AVIMANYU PANDA
November 13, 2002
UNION OF INDIA Vs. TEK RAM
November 14, 2002
UNION OF INDIA Vs. U P UPDHIKTA SEHKARI SANGH LIMITED
December 5, 2002
UNION OF INDIA Vs. G L MADAN
December 2, 2002
UNION OF INDIA Vs. KRISHAN PAL
December 2, 2002
UNION OF INDIA Vs. JASVEER SINGH
August 28, 2002
UNION OF INDIA Vs. AMARAVATI DEVI & ORS.
September 24, 2002
UNION OF INDIA Vs. PARMESHRI DASS & SONS & ANR.
November 15, 2002
UNION OF INDIA Vs. S. KUMAR
August 13, 2002
UNION OF INDIA Vs. D K SINHA
August 19, 2002
UNION OF INDIA Vs. BADRI PRASAD
August 13, 2002
UNION OF INDIA Vs. SANT SINGH
August 13, 2002
UNION OF INDIA Vs. S K MANDAL
August 13, 2002
UNION OF INDIA Vs. CENTRAL ADMINISTRATION TRIBUNAL
August 8, 2002
UNION OF INDIA Vs. HAKAM CHAND AND CO
August 29, 2002
UNION OF INDIA Vs. J P SHARMA
August 28, 2002
UNION OF INDIA Vs. MADAN LAL GAUTAM
August 23, 2002
UNION OF INDIA Vs. KULWANT SINGH
August 19, 2002
UNION OF INDIA Vs. KULWANT RAI GUPTA
August 29, 2002
UNION OF INDIA Vs. SUSHMA KATYAL
August 29, 2002
UNION OF INDIA Vs. JASVEER SINGH
August 29, 2002
UNION OF INDIA Vs. P D SHARMA
September 9, 2002
UNION OF INDIA Vs. R C KOHLI
September 19, 2002
UNION OF INDIA Vs. CHANDER SINGH
September 19, 2002
UNION OF INDIA Vs. S K PANDEY
September 19, 2002
UNION OF INDIA Vs. S K CHOPRA
September 17, 2002
UNION OF INDIA Vs. PARSHADI
September 26, 2002
UNION OF INDIA Vs. RAJESH KUMAR PRADEEP KUMAR
September 25, 2002
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
September 25, 2002
UNION OF INDIA Vs. J R CHOBEDAR
September 23, 2002
UNION OF INDIA Vs. KISAN SAHAKARI CHINI MILLS LIMITED
September 24, 2002
UNION OF INDIA Vs. CHET RAM
September 30, 2002
UNION OF INDIA (UOI) Vs. RAJIV GUPTA AND ORS. AND SMT. PRAMOD GUPTA (DEAD) THROUGH L.RS. AND ORS.
October 5, 2002
UNION OF INDIA (UOI) Vs. PEECO HYDRAULIC PVT. LTD.
November 1, 2002
UNION OF INDIA (UOI) AND ANR. Vs. NIRMALA JAIN
August 5, 2002
UNION OF INDIA (UOI) AND ANR. Vs. NIRMALA JAIN
May 8, 2002
UNIPLAS INDIA LIMITED Vs. STATE
April 3, 2002
UNITED ELECTRICALS COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
October 10, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. DIN DAYAL
August 29, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SUREKHA BAKSHI
August 13, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MOHINDER KAUR
July 15, 2002
UNIVERSITY GRANTS COMMISSION Vs. DINANATH
August 8, 2002
UNIVERSITY OF DELHI Vs. K N PANDEY
September 25, 2002
UNIVERSITY OF DELHI Vs. NEELAM GAUR
May 2, 2002
UNIVERSITY OF DELHI Vs. SHIV KUMAR SHARMA
February 1, 2002
UNIVERSITY OF DELHI Vs. KARAN AHUJA
January 16, 2002
UOI THRU G M WESTERN RAILWAY Vs. SANJAY KUMAR JAIN
December 4, 2002
URMILA DEVI JAIN Vs. SHOREY LAL
April 8, 2002
USHA Vs. UNION OF INDIA
October 11, 2002
USHA INTERNATIONAL Vs. USHA TELEVISION LIMITED
March 19, 2002
USHA SACHDEVA Vs. UNION OF INDIA
September 9, 2002
USHA WIRE NETTING FACTORY LIMITED Vs. RAM KISHAN YADAV
February 5, 2002
USHAMIL PRIVATE LIMITED Vs. GIMPLEX LIMITED
March 15, 2002
UTTAM PRAKASH BANSAL Vs. LIC OF INDIA
September 19, 2002
UTTAM SINGH DUGGAL AND SONS Vs. UNION OF INDIA
March 21, 2002
UZMA KHANAM Vs. INDIAN OIL CORPORATION LIMITED
July 22, 2002
V ABDUL MAJIB Vs. UNION OF INDIA
March 19, 2002
V J A FLYNN Vs. UNION OF INDIA
November 26, 2002
V K ANAND Vs. UNION OF INDIA
August 8, 2002
V K DEWAN AND CO Vs. DELHI JAL BOARD
August 16, 2002
V K DEWAN AND CO Vs. DELHI DEVELOPMENT AUTHORITY
February 6, 2002
V K GUPTA Vs. UNION OF INDIA
April 5, 2002
V K JAIN Vs. JAY ENGG WORKS LIMITED
September 13, 2002
V K MITTAL Vs. ASSISTANT COLLECTOR GRADE I DDA
December 11, 2002
V K SODHI Vs. LT GOVERNOR
May 18, 2002
V K TOURS AND TRANSPORT Vs. UNION OF INDIA
September 11, 2002
V K VORA Vs. K K AHUJA
October 10, 2002
V N SETHI Vs. STATE
February 20, 2002
V N SHASTRI Vs. RAM K R SHARMA
August 9, 2002
V N SINGH Vs. UNION OF INDIA
March 15, 2002
V P CHETAL Vs. CHAIRPERSON NDMC
September 20, 2002
V S PATHAK Vs. UNION OF INDIA
August 29, 2002
V.N. SHASTRI Vs. RAM KR. SHARMA AND ORS.
September 27, 2002
VAISH CO OPERATIVE ADARSH BANK Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
September 21, 2002
VAISH CO OPERATIVE ADARSH BANK LIMITED Vs. DELHI CO OPERATIVE TRIBUNAL
October 3, 2002
VAISH INTERNATIONAL PARIWAR Vs. UNION OF INDIA
August 2, 2002
VAN OORD ACZ BV Vs. DEPUTY DIRECTOR OF INCOME TAX
October 22, 2002
VED KUMARI Vs. STATE
February 12, 2002
VED PAL SINGH RANA Vs. STATE
July 19, 2002
VED PARKASH Vs. UNION OF INDIA
July 16, 2002
VEENA DUGGAL Vs. HARBHAJAN SINGH VEDI
August 16, 2002
VEENA MUKHI Vs. DELHI DEVELOPMENT AUTHORITY
September 6, 2002
VIBHA MEHTA Vs. SOCIETY FOR THE NATIONAL INSTITUTE OF PHYSICAL EDUCATION AND SPORTS
April 2, 2002
VICE MARSHAL M S BRAR AVSM VM Vs. UNION OF INDIA
January 7, 2002
VICHITRA CONSTRUCTION PRIVATE LIMITED Vs. DELHI JAL BOARD
April 12, 2002
VIDYA SECURITIES LIMITED Vs. COMFORT LIVING HOTELS PRIVATE LIMITED
November 26, 2002
VIJAY CHAUDHARY Vs. STATE
August 9, 2002
VIJAY KANT PATEL Vs. UNION OF INDIA
May 16, 2002
VIJAY KUMAR Vs. STATE
October 25, 2002
VIJAY KUMAR Vs. DEPUTY DIRECTOR GENERAL OF FOREIGN TRADE
July 16, 2002
VIJAY KUMAR @ HANUMAN Vs. STATE
February 6, 2002
VIJAY KUMAR @ HANUMAN Vs. STATE
June 2, 2002
VIJAY KUMAR BANSAL Vs. STATE
May 20, 2002
VIJAY KUMAR GUPTA Vs. UNION OF INDIA
May 31, 2002
VIJAY KUMAR GUPTA Vs. P K JAIN
September 25, 2002
VIJAY KUMAR JAIN Vs. SANJAY KUMAR JAIN
September 13, 2002
VIJAY KUMAR SETHI Vs. UNION OF INDIA
August 19, 2002
VIJAY KUMAR SHARMA Vs. STATE
April 30, 2002
VIJAY PANDIT Vs. G R INVESTMENT INDIA PRIVATE LIMITED
November 8, 2002
VIJAY PRAKASH GUPTA Vs. MOHINDER KUMAR GUPTA
April 5, 2002
VIJAY TEXTILES Vs. COMMISSIONER OF INCOME TAX NEW DELHI
April 18, 2002
VIJAYA GURUNATH Vs. D T C
March 22, 2002
VIKAS PHARMA INDIA PRIVATE LIMITED Vs. GOVERNOR OF DELHI
December 9, 2002
VIMAL KUMAR SHARMA Vs. UNION OF INDIA
March 4, 2002
VIMLA RANJAN Vs. MUNICIPAL CORPORATION OF DELHI
December 4, 2002
VINAY DALVI Vs. UNION OF INDIA
November 13, 2002
VINAY KUMAR GUPTA Vs. P K JAIN
September 15, 2002
VINEET SAGGAR Vs. DIRECTOR GENERAL HEALTH SERVICES
September 18, 2002
VINOD BIHARI Vs. UNION OF INDIA
November 18, 2002
VINOD KRISHAN KHANNA Vs. NEHA EXPORT LTD.
November 8, 2002
VINOD KRISHAN KHANNA Vs. NEHA EXPORT LIMITED
August 16, 2002
VINOD KUMAR Vs. STATE
August 14, 2002
VINOD KUMAR Vs. GOVT. OF NCT OF DELHI AND ORS.
April 29, 2002
VINOD KUMAR Vs. GOVT OF NCT OF DELHI
April 27, 2002
VINOD KUMAR CHHABRA Vs. VIRENDER KUMAR ARORA
September 27, 2002
VINOD PAPER MILLS LIMITED Vs. A P SINGH
January 9, 2002
VIPIN KAUL Vs. CENTRAL BOARD OF SECRETARY EDUCATION
July 29, 2002
VIRAJLAL MANILAL AND COMPANY Vs. ADARSH BIDI COMPANY
October 4, 2002
VIRENDER KALRA ALIAS TONY Vs. STATE OF DELHI
October 29, 2002
VIRENDER KUMAR GOEL Vs. DIRECTOR OF EDUCATION
January 29, 2002
VIRENDER PAL SINGH Vs. UNION OF INDIA
January 15, 2002
VIRENDRA SETHI Vs. KUNDAS DAS
April 2, 2002
VIRMANI ROY AND KUTTY Vs. ANSAL PROPERTIES AND INDUSTRIES LIMITED
October 1, 2002
VIRUMAL PARVEEN KUMAR Vs. GOKAL CHAND HARI CHAND
August 27, 2002
VISHAN NARAIN Vs. ORIENTAL INSURANCE COMPANY LIMITED
March 8, 2002
VISHANATH PRATAP SINGH Vs. UNION OF INDIA
September 26, 2002
VISHNU DEV BHAGAT Vs. UNION OF INDIA
December 20, 2002
VISION EDUCATION SOCIETY Vs. REGISTRAR
November 28, 2002
VIVEK BANYAL Vs. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI
March 22, 2002
VIVEK SONDHI Vs. NDMC
May 11, 2002
VOLUNATRY HEALTH ASSOCIATION Vs. PRESS COUNCIL OF INDIA
November 18, 2002
VONOD C CHANDIOK Vs. ELEPHANTA OILS AND VANASPATI
September 19, 2002
W H DEETH BALLABHAGARH AND COMPANY Vs. PUNJAB NATIONAL BANK
November 13, 2002
WALCHAND NAGAR INDUSTRIES LIMITED Vs. CEMENT CORPORATION OF INDIA LIMITED
May 16, 2002
WAZIRPUR BARTAN NIRMATA SANGH Vs. UNION OF INDIA
November 29, 2002
WELLMAN (HINDUSTAN) PVT. LTD. Vs. UNION OF INDIA (UOI)
February 7, 2002
WEST BENGAL CEMENT LIMITED Vs. SYNDICATE BANK
May 10, 2002
WEST BENGAL CEMENT LTD. AND ANR. Vs. SYNDICATE BANK
October 5, 2002
WESTERN INDIA TEXTURIZERS LIMITED Vs. UNION OF INDIA
March 16, 2002
WHITEFIELD INTERNATIONAL PRIVATE LIMITED Vs. STATE
March 5, 2002
WIG BROTHERS BUILDERS AND ENGINEERS LIMITED Vs. PUNJAB NATIONAL BANK
August 23, 2002
WINGS WEAR WORKERS LAL JHANDA UNION Vs. WING WEAR PRIVATE LIMITED
November 7, 2002
WOCKHARDI LIMITED Vs. SATISH AHUJA
August 21, 2002
WOCKHARDT LIMITED AND ORS. Vs. MR. SATISH AHUJA AND ANR.
August 29, 2002
Y K JAIN Vs. INDIAN ARCHAEOLOGICAL SOCIETY
August 28, 2002
Y K JAIN Vs. INDIAN ARCHAEOLOGICAL SOCIETY
September 27, 2002
Y N I ANAND REGD LT COL Vs. UNION OF INDIA
February 6, 2002
Y R MIDHA Vs. UNION OF INDIA
March 6, 2002
YAMEEN Vs. SALEEM KHAN
May 23, 2002
YANG MING MARINE TRANSPORT CORPORATION Vs. COMMISSIONER OF CUSTOMS
May 31, 2002
YATENDRA NATH GUPTA Vs. JAGDISH CHANDER SHARMA
September 5, 2002
YOG RAJ ARORA Vs. STATE
May 23, 2002
YOGENDRA KUMAR MODI Vs. STATE
February 5, 2002
YOGESH JAIN Vs. UNION OF INDIA (UOI)
February 22, 2002
YOGESH PRASHAD SOTI Vs. RAM NARAYAN alias BALTI BABA
November 22, 2002
ZAHEENA JAMAL Vs. UNIVERSITY OF DELHI
October 30, 2002
ZILE SINGH ETC. Vs. UNION OF INDIA (UOI)
July 19, 2002
ZUKO ENGINEERS Vs. MINISTRY OF COMMERECE AND INDUST
July 24, 2002
ZULFIQUAR ALI KHAN Vs. J K HELEN CURTIS LIMITED
March 7, 2002