Case Index

Title
Date
AID BRIJ BHUSHAN SHARMA Vs. BOARD OF AYURVEDIC AND UNANI SYSTEMS OF MEDICINE
December 2, 2002
ELGI EQUIPMENTS Vs. COLLECTOR OF CENTRAL EXCISE, COIMBATORE
April 11, 2002
PANDEY S. N. Vs. UNION OF INDIA
October 28, 2002
STATE OF U. P. Vs. PUTTI LAL
February 21, 2002
UNION OF INDIA Vs. LEELAMMA JACOB
October 9, 2002
A I COFEDERATION OF THE BLIND Vs. UNION OF INDIA
March 19, 2002
A I REG RURAL BANK OFFICERS FED Vs. GOVERNMENT OF INDIA
March 7, 2002
A L RANJANE Vs. RAVINDRA ISHWARDAS SETHNA
November 22, 2002
A SATYANARAYAN SHAH Vs. M YADGIRI
November 21, 2002
A SYED IBRAHIM Vs. UNION OF INDIA
September 26, 2002
A V G P CHETTIAR AND SONS Vs. T PALANISAMY GOUNDER
May 8, 2002
A V MOHAN RAO Vs. M KRISHAN RAO
July 16, 2002
A V MURTHY Vs. B S NAGABASAVANNA
February 8, 2002
ABDUL HAI KHAN Vs. SUBAL CHANDRA GHOSE
April 12, 2002
ABDUL KADER Vs. G D GOVINDARAJ D
April 24, 2002
ABDUL LATIF Vs. ABDUL HAMID
February 15, 2002
ABDUL RAHMAN Vs. PRASONY BAI
November 20, 2002
ABDUL RASAK Vs. KERALA WATER AUTHORITY
January 25, 2002
ABDUL WAHEED KHAN ALIAS WAHEED Vs. STATE OF ANDHRA PRADESH
August 27, 2002
ACTION COUNCIL Vs. BENNY ABRAHAM
April 29, 2002
ADAIKALASAMI Vs. IDOI OF ARULIGU SUBRAMANIASWAMI
August 20, 2002
AIRPORT AUTHORITY OF INDIA Vs. SATYAGOPAL ROY
March 15, 2002
AJAY KUMAR BHUYAN Vs. STATE OF ORISSA
December 3, 2002
AJAY KUMAR JOSHI AND COMPANY Vs. STATE OF RAJASTHAN
July 30, 2002
AJIT KUMAR SINGH Vs. CHIRANJIBI LAL
March 20, 2002
AJIT SINGH Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT
January 29, 2002
AJITSINH ANDUBHA PARMAL Vs. STATE OF GUJARAT
September 26, 2002
AJITSINH ANDUBHA PARMAL AND ANOTHER Vs. STATE OF GUJARAT
September 29, 2002
AKHIL ALI JEHANGIR ALI SAYYED Vs. STATE OF MAHARASHTRA
January 24, 2002
AKHIL BHARATVARSIYA CHATRA YUVA B FRONT Vs. STATE OF UTTAR PRADESH
January 21, 2002
AKHILESHWAR KUMAR Vs. MUSTAQIM
December 12, 2002
ALAMGIR Vs. STATENCT DELHI
November 12, 2002
ALAMGIR SANI Vs. STATE OF ASSAM
December 20, 2002
ALEMBIC GLASS INDUSTRIES LIMITED Vs. COLECTOR OF CENTRAL EXCISE AND CUSTOMS
April 11, 2002
ALI MEHNDI Vs. STATE GOVERNMENT OF NCT OF DELHI
August 27, 2002
ALL INDIA IMAM ORGANISATION Vs. UNION OF INDIA
January 16, 2002
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
March 21, 2002
ALL INDIA NON SC ST EMPLOYEES ASSOCIATION Vs. V K AGARWAL
January 17, 2002
ALL KERALA PARENTS ASSOCIATION Vs. STATE OF KERALA
September 11, 2002
ALLA CHINA APPARAO Vs. STATE OF ANDHRA PRADESH
October 10, 2002
ALLARAKHA K MANSURI Vs. STATE OF GUJARAT
February 14, 2002
ALPESH KUMAR Vs. STATE OF RAJASTHAN
November 12, 2002
AMAIYAPPA TRANSPORT Vs. N S RAJULU
January 30, 2002
AMAR MALLA Vs. STATE OF TRIPURA
August 23, 2002
AMAR NATH CHOWDHURY Vs. BRAITHWAITE AND COMPANY LIMITED
January 11, 2002
AMARJIT KAUR Vs. HARBHAJAN SINGH
October 23, 2002
AMARJIT SINGH Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI
January 8, 2002
AMOLAK RAJ Vs. UNION OF INDIA
October 30, 2002
AMRIT LAL Vs. SHIV NARAIN GUPTA
April 18, 2002
ANDHRA PRADESH ELECTRICITY REGULATORY COMMISSION Vs. R. V. K. ENERGY PRIVATE LIMITED
December 2, 2002
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. J VENKATESWARA RAO
November 20, 2002
ANIL BAJAJ Vs. POSTGRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH
January 21, 2002
ANIL KUMAR SINGH Vs. STATE OF BIHAR
August 8, 2002
ANIL RATAN SARKAR Vs. HIRAK GHOSH
March 8, 2002
ANIS PARVEZ Vs. DIRECTOR GENERAL COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH
May 7, 2002
ANJULA VERMA Vs. SUDHIR VERMA
March 7, 2002
ANTHONY D SOUZA Vs. STATE OF KARNATAKA
October 30, 2002
ANTONY P. V. Vs. STATE OF KERALA
January 28, 2002
ANWARUN NISHA KHATOON Vs. STATE OF BIHAR
August 19, 2002
APOLLO TYRES LIMITED Vs. COMMISSIONER OF INCOME TAX KOCHI
May 2, 2002
ARUNA ROY Vs. UNION OF INDIA
September 12, 2002
ARUNDHATI ROY Vs. UNION OF INDIA
March 6, 2002
ARVIND PRAKASH Vs. STATE OF UTTAR PRADESH
November 29, 2002
ARYA ABHUSHAN BHANDAR Vs. UNION OF INDIA
March 21, 2002
ASHEESH PRATAP SINGH Vs. M SACHDEVA
December 19, 2002
ASHEESH PRATAP SINGH Vs. UNION OF INDIA
March 11, 2002
ASHISH BATHAM Vs. STATE OF MADHYA PRADESH
September 9, 2002
ASHOK BIMAL GHOSH Vs. BEANT KAUR
April 9, 2002
ASHOK KUMAR Vs. RISHI RAM
July 8, 2002
ASHOK KUMAR Vs. STATE OF HARYANA
December 17, 2002
ASHOK KUMAR GUPTA Vs. VIJAY KUMAR AGRAWAL
February 28, 2002
ASHOK KUMAR JHA Vs. STATE OF BIHAR
August 6, 2002
ASHOK KUMAR PANDEY Vs. STATE OF DELHI
March 15, 2002
ASHOK LEYLAND LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
November 13, 2002
ASHRAY ADHIKAR ABHIYAN Vs. UNION OF INDIA
January 9, 2002
ASHUTOSH GUPTA Vs. STATE OF RAJASTHAN
March 20, 2002
ASIAN PAINTS INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
April 11, 2002
ASSISTANT COMMISSIONER OF CENTRAL EXCISE HYDERABAD Vs. SABNIFE POWER SYSTEMS LIMITED
February 12, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NIRMA P LIMITED
July 19, 2002
ASSISTANT DIRECTOR OF INSPECTION INVESTIGATION Vs. A B SHANTHI
May 3, 2002
ASSOCIATION OF INDUSTRIES ELECTRICITY USERS Vs. STATE OF ANDHRA PRADESH
March 6, 2002
ASSTT COLECTOR OF CENTRAL EXCISE Vs. KASHYAP ENGG AND METALLURGICALS PRIVATE LIMITED
April 18, 2002
ATMA S BERAR Vs. MUKHTIAR SINGH
December 12, 2002
AVTAR SINGH Vs. STATE OF HARYANA
February 19, 2002
AVTAR SINGH Vs. STATE OF PUNJAB
September 18, 2002
AVTAR SINGH Vs. STATE OF PUNJAB
September 19, 2002
AYYUB Vs. STATE OF UTTAR PRADESH
February 28, 2002
B L SREEDHAR Vs. K M MUNIREDDY
December 5, 2002
B L WADHERA Vs. UNION OF INDIA
April 19, 2002
B RAMANJINI Vs. STATE OF ANDHRA PRADESH
April 26, 2002
BABA Vs. STATE OF MAHARASHTRA
March 14, 2002
BABU RAM Vs. STATE OF MADHYA PRADESH
November 29, 2002
BABU RAM Vs. STATE OF UTTAR PRADESH
August 1, 2002
BABU RAM SHARMA Vs. STATE OF UTTAR PRADESH
September 2, 2002
BABUA TAZMUL HUSSAIN Vs. STATE OF ORISSA
May 7, 2002
BABURAM Vs. STATE OF MADHYA PRADESH
January 29, 2002
BACHITTAR SINGH Vs. STATE OF PUNJAB
September 26, 2002
BALA FINANCER PRIVATE LIMITED Vs. AMBALA BUS SYNDICATE PRIVATE LIMITED
October 29, 2002
BALAKRISHNAN RAVI MENON Vs. UNION OF INDIA
September 17, 2002
BALDEV SINGH Vs. SURINDER MOHAN SHARMA
November 1, 2002
BALDEV SINGH GANDHI Vs. STATE OF PUNJAB
February 14, 2002
BALLA RAM Vs. PHOOLA
November 27, 2002
BALMIK Vs. RAMNARESH SINGH
July 19, 2002
BALU SONBA SHINDE Vs. STATE OF MAHARASHTRA
September 6, 2002
BALWINDERS DHILLON Vs. STATE OF PUNJAB
February 21, 2002
BANK OF INDIA Vs. O P SWARANKAR
December 17, 2002
BAR COUNCIL OF ANDHRA PRADESH Vs. KURAPATI SATYANARAYANA
November 15, 2002
BAR COUNCIL OF INDIA Vs. RAM CHANDRA PRASAD
November 25, 2002
BARIUM CHEMICALS LIMITED Vs. VISHWA BHARATI MINING CORPORATION
May 6, 2002
BASANT SINGH Vs. ROMAN CATHOLIC MISSION
October 3, 2002
BECKODAN ABDUL RAHIMAN Vs. STATE OF KERALA
April 16, 2002
BEG RAJ SINGH Vs. STATE OF UTTAR PRADESH
December 18, 2002
BHAGWAN SAHAI TODWAL Vs. STATE OF RAJASTHAN
December 4, 2002
BHAGWAN SINGH Vs. STATE OF MADHYA PRADESH
March 22, 2002
BHAIJI Vs. SUB DIVISIONAL OFFCER THANDLA
December 16, 2002
BHAIYYU NAJIR Vs. STATE OF MADHYA PRADESH
September 4, 2002
BHANWAROO KHAN Vs. UNION OF INDIA
April 2, 2002
BHARAQGATH ENGINEERING Vs. R RANGANAYAKI
December 20, 2002
BHARAT COKING COAL LIMITED Vs. KARAM CHAND THAPAR PRIVATE LIMITED
November 13, 2002
BHARAT SALES LIMITED Vs. LAKSHMI DEVI
July 8, 2002
BHARATBHAI BHAGWANJIBHAI Vs. STATE OF GUJARAT
October 29, 2002
BHARATBHAI JIMI PREMCHANDBHAI Vs. STATE OF GUJARAT
October 31, 2002
BHARATBHAI JIMI PREMCHANDBHAI Vs. STATE OF GUJARAT
October 3, 2002
BHARATIYA GRAMIN PUNARRACHANA SANSTHA Vs. VIJAY KUMAR
August 23, 2002
BHARGAV KRISHNA PATIL Vs. STATE OF MAHARASHTRA
April 30, 2002
BHAROSI Vs. STATE OF MADHYA PRADESH
September 12, 2002
BHASKARAN Vs. SREEDHARAN
March 7, 2002
BHATIA INTERNATIONAL Vs. BULK TRADING S A
March 13, 2002
BHAVNAGAR UNIVERSITY Vs. PALITANA SUGAR MILL PRIVATE LIMITED
December 3, 2002
BHILWARA SYNTHETICS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE JAIPUR
April 30, 2002
BHIM SINGH Vs. STATE OF HARYANA
December 11, 2002
BHIMA ALIAS BHIMRAO SIDA KAMBLE Vs. STATE OF MAHARASHTRA
August 27, 2002
BHOPAL GAS PEEDITH MAHILA U SANGAT Vs. UNION OF INDIA
January 16, 2002
BHUP SINGH Vs. STATE OF HARYANA
October 1, 2002
BHUPAN Vs. STATE OF MADHYA PRADESH
February 4, 2002
BHUPINDRA STEEL PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
September 17, 2002
BHURA RAM Vs. STATE OF RAJASTHAN
August 7, 2002
BIBEKANANDA MUKHOPADHYAY Vs. SUPRIYA CHATTERJEE
April 23, 2002
BIBHUDATTA MOHANTY Vs. UNION OF INDIA
March 20, 2002
BIHARI MANJHI Vs. STATE OF BIHAR
April 15, 2002
BIJAY KUMAR MAHANTY Vs. JADU RAM CHANDRA SAHOO
December 13, 2002
BIJOY SINGH Vs. STATE OF BIHAR
April 17, 2002
BILKIS BEGUM JAHANARA Vs. MAJID ALI GAZI
March 13, 2002
BINDESHWARI PRASAD SINGH ALIAS B P SINGH Vs. STATE OF BIHAR NOW JARKHAND
August 13, 2002
BIPIN CHANDRA BAIDYA Vs. STATE OF BIHAR
April 8, 2002
BIRBAL Vs. STATE OF HARYANA
January 7, 2002
BODH RAJ Vs. STATE OF JAMMU AND KASHMIR
September 3, 2002
BPL INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE COCHIN
May 7, 2002
BRIJ MOHAN LAL Vs. UNION OF INDIA
May 6, 2002
BUILD INDIA CONSTRUCTION SYSTEM Vs. UNION OF INDIA
May 7, 2002
C ANTONY Vs. K G RAGHAVAN NAIR
November 1, 2002
C V RAJENDRAN Vs. N M MUHAMMED KUNHI
September 13, 2002
CCE INDORE Vs. KILPEZT INDIA LIMITED
October 23, 2002
CEHAT Vs. UNION OF INDIA
June 20, 2002
CELLULAR OPERATORS ASSOCIATION OF INDIA Vs. UNION OF INDIA
December 17, 2002
CEMENTO CORPORATION LIMITED Vs. COLLECTOR CENTRAL EXCISE
October 23, 2002
CENTRAL AIRMEN SELECTION BOARD Vs. SURENDER KUMAR DAS
November 21, 2002
CENTRAL BUREAU OF INVESTIGATION Vs. R S PAI
April 3, 2002
CENTRAL CQALFIELDS LIMITED Vs. RUKMINI DEVI
October 28, 2002
CENTRAL FOR DEVELOPMENT OF ADVANCED COMPUTING PUNE Vs. COMMISSIONER OF CENTRAL EXCISE PUNE
February 27, 2002
CENTRE FOR ENVIR. LAW, WWF Vs. U.O.I. AND OTHERS
May 9, 2002
CHACKO Vs. STATE OF KERALA
November 22, 2002
CHAIRMAN SBI Vs. ALL ORISSA STATE BANK OFFICER ASSOCIATION
May 6, 2002
CHAMPA LAL Vs. SHAIK NAJMUDDIN ALIAS GULSHEER PASHA
May 1, 2002
CHANDER PAL Vs. STATE OF HARYANA
February 7, 2002
CHANDIGARH HOUSING BOARD Vs. GURMIT SINGH
January 9, 2002
CHANDRA BIHARI GAUTAM Vs. STATE OF BIHAR
April 15, 2002
CHANDRA KANT TUKARAM NIKAM Vs. MUNICIPAL CORPORATION OF AHMEDABAD
February 6, 2002
CHANDRA PRAKASH Vs. STATE OF UTTAR PRADESH
April 4, 2002
CHANDRA PRAKASH Vs. STATE OF UTTAR PRADESH
December 4, 2002
CHANDRA PRAKASH TIWARI Vs. SHAKUNTALA SHUKLA
May 9, 2002
CHANDRA SEKHAR BHATTACHARJEE Vs. RUNUMI CHOUDHURY
September 4, 2002
CHANDRASHEKARAPPA Vs. STATE OF KARNATAKA
September 3, 2002
CHANNA BROS AND COMPANY Vs. UNION OF INDIA
February 14, 2002
CHARAN LAL SAHU Vs. A P J ABDUL KALAM
December 11, 2002
CHATURANAN BARMAN Vs. UNION OF INDIA
February 13, 2002
CHELLAMMA AMBIKA Vs. K M KANIKARI
October 30, 2002
CHHUNNA ALIAS MEHTAB Vs. STATE OF M.P.
August 7, 2002
CHIEF COMMISSIONER OF INCOME TAX COCHIN Vs. KESARIA TEA COMPANY LIMITED
March 19, 2002
CHOWDARAPU RAGHUNANDAN Vs. STATE OF TAMIL NADU
March 15, 2002
COINPAR Vs. GENERAL MANAGER, TELECOM DISTRICT
February 27, 2002
COLGATE PALMOLIVE INDIA LIMITED Vs. M R T P COMMISSION
November 20, 2002
COLLECTOR OF C. EX. Vs. NIRMA CHEMICAL WORKS LTD.
November 14, 2002
COLLECTOR OF C. EX., BANGALORE Vs. BALAKRISHNA PERFUMARY WORKS
April 17, 2002
COLLECTOR OF CENTRAL EXCISE Vs. PANCHMUKHI ENGG. WORKS
November 28, 2002
COLLECTOR OF CENTRAL EXCISE Vs. L AND T GOULD LTD.
September 24, 2002
COLLECTOR OF CENTRAL EXCISE Vs. BANSAL INDUS
November 14, 2002
COLLECTOR OF CENTRAL EXCISE Vs. HINDUSTAN LEVER LTD.
November 21, 2002
COLLECTOR OF CENTRAL EXCISE Vs. GAMMON FAR CHEMS LTD.
September 19, 2002
COLLECTOR OF CENTRAL EXCISE Vs. CITURGIA BIOCHEMICALS LIMITED
October 10, 2002
COLLECTOR OF CENTRAL EXCISE AHMEDABAD Vs. ITEC PRIVATE LIMITED BOMBAY
September 18, 2002
COLLECTOR OF CENTRAL EXCISE AHMEDABAD Vs. MAHESHWARI MILLS LIMITED
April 17, 2002
COLLECTOR OF CENTRAL EXCISE AHMEDABAD Vs. MAIZE PRODUCTS
December 17, 2002
COLLECTOR OF CENTRAL EXCISE BOMBAY Vs. MAHARASHTRA FUR FABRICS LIMITED
September 24, 2002
COLLECTOR OF CENTRAL EXCISE BOMBAY Vs. SIMAC INDIA PRIVATE LIMITED
November 21, 2002
COLLECTOR OF CENTRAL EXCISE CALCUTTA Vs. ASCU LIMITED CALCUTTA
December 4, 2002
COLLECTOR OF CENTRAL EXCISE CHANDIGARH Vs. SMITHKLINE BEECHAM CONSUMER HEALTH CARE LIMITED
December 20, 2002
COLLECTOR OF CENTRAL EXCISE MEERUT Vs. TITAWI SUGAR COMPLEX UTTAR PRADESH
November 21, 2002
COLLECTOR OF CENTRAL EXCISE MEERUT Vs. KAPRI INTERNATIONAL PRIVATE LIMITED
April 30, 2002
COLLECTOR OF CENTRAL EXCISE NEW DELHI Vs. HINDUSTAN SANITARYWARE AND INDUSTRIES
September 10, 2002
COLLECTOR OF CENTRAL EXCISE PATNA Vs. TATA IRON AND STEEL COMPANY LIMITED
May 1, 2002
COLLECTOR OF CENTRAL EXCISE VADODRA Vs. DHIREN CHEMICAL INDUSTRIES
February 21, 2002
COLLECTOR OF CUSTOMS BOMBAY Vs. BUSINESS FORMS LTD
January 15, 2002
COLLECTOR OF CUSTOMS INDORE Vs. SYNTHETICS
March 20, 2002
COLLECTOR OF INCOME TAX Vs. HINDUSTAN BULK CARRIERS
December 17, 2002
COMMISISONER OF CENTRAL EXCISE HYDERABAD Vs. USHA BRECO LIMITED CALCUTTA
April 24, 2002
COMMISSIONER CENTRAL EXCISE NAGPUR Vs. WAINGANGA SAHKARI S KARKHANA LIMITED
April 18, 2002
COMMISSIONER OF C. EX., CALCUTTA Vs. SUNTRACK ELECTRONICS (P) LTD.
November 18, 2002
COMMISSIONER OF CENTRAL EXCISE CHANDIGARH II CHANDIGARH Vs. JAGATJIT INDUSTRIES LIMITED
March 15, 2002
COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. HINDUSTAN LEVER LIMITED
April 4, 2002
COMMISSIONER OF CENTRAL EXCISE CHENNAI II Vs. MIL INDUTRIES LIMITED
May 1, 2002
COMMISSIONER OF CENTRAL EXCISE COCHIN Vs. TATA TEA LIMITED
May 2, 2002
COMMISSIONER OF CENTRAL EXCISE COIMABTORE Vs. MADHU alias C V MAADHESH
October 4, 2002
COMMISSIONER OF CENTRAL EXCISE DELHI Vs. MARUTI UDHYOG LIMITED
February 27, 2002
COMMISSIONER OF CENTRAL EXCISE HYDERABAD Vs. ASSOCIATED CEMENT COMPANIES LIMITED MANCHERIAL ADILABAD A P
November 28, 2002
COMMISSIONER OF CENTRAL EXCISE JAIPUR II Vs. SPBL LIMITED
September 17, 2002
COMMISSIONER OF CENTRAL EXCISE MUMBAI Vs. JOSTS ENGINEERING COMPANY LIMITED
August 27, 2002
COMMISSIONER OF CENTRAL EXCISE SHILLONG Vs. WOODCRAFT PRODUCTS LIMITED
April 9, 2002
COMMISSIONER OF CENTRAL EXCISE SHILLONG Vs. NORTH EASTERN TOBACCO COMPANY LIMITED
November 28, 2002
COMMISSIONER OF CENTRAL EXCISE, NEW DELHI Vs. HILTON RUBBERS LTD.
February 27, 2002
COMMISSIONER OF CUSTOMS Vs. AJANTA LEATHER FASHIONS LTD.
January 31, 2002
COMMISSIONER OF CUSTOMS MUMBAI Vs. VIRGO STEELS BOMBAY
April 4, 2002
COMMISSIONER OF CUSTOMS, NEW DELHI Vs. CARYAIRE EQUIPMENT INDIA PVT. LTD
February 14, 2002
COMMISSIONER OF INCOME TAX Vs. L. M. P. PRECISION ENGR. CO. (P) LTD.
December 18, 2002
COMMISSIONER OF INCOME TAX Vs. NEW HORIZON SUGAR MILLS (P) LTD.
February 4, 2002
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA SUGAR LIMITED
December 18, 2002
COMMISSIONER OF INCOME TAX Vs. SILVER AND ARTS PALACE
December 18, 2002
COMMISSIONER OF INCOME TAX Vs. G M MITTAL STAINLESS STEEL PVT LTD
December 10, 2002
COMMISSIONER OF INCOME TAX Vs. SUNIL J KINARIWALA
December 10, 2002
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN BULK CARRIERS
October 8, 2002
COMMISSIONER OF INCOME TAX Vs. MORGENSTERN WARNER
October 24, 2002
COMMISSIONER OF INCOME TAX Vs. SHAILY ENGINEERING PLASTIC LIMITED
October 31, 2002
COMMISSIONER OF INCOME TAX Vs. GUJARAT ELECTRICITY BOARD
November 12, 2002
COMMISSIONER OF INCOME TAX Vs. ALOK ENTERPRISES
November 12, 2002
COMMISSIONER OF INCOME TAX BAREILLY Vs. KISAN SEHKARI CHINI MILL LIMITED
January 18, 2002
COMMISSIONER OF INCOME TAX MUMBAI Vs. DAMANI BROTHERS
December 17, 2002
COMMISSIONER OF INCOME TAX MUMBAI CITY XIII MUMBAI Vs. DAMANI BROTHERS
February 11, 2002
COMMISSIONER OF INCOME TAX SHILLONG Vs. CHOTATINGRAI TEA
October 29, 2002
COMMISSIONER OF SALES TAX Vs. SAI PUBLICATION FUND
March 22, 2002
COMMISSIONER OF WEALTH TAX HYDERABAD Vs. TRUSTEES OF HEH
November 1, 2002
COMMISSIONER OF WELTH TAX GUJARAT Vs. LOV S KINARIWALA
December 11, 2002
COMMODORE B Y WAD Vs. RALLIS INDIA LIMITED
October 24, 2002
COMMON CAUSE A REGD SOCIETY Vs. UNION OF INDIA
September 12, 2002
CONTINENTAL CONSTRUCTION LIMITED Vs. TEHRI HYDRO DEVELOPMENT CORPORATION LIMITED
September 5, 2002
COOPERATIVE CO. LTD. Vs. STATE OF U. P.
March 6, 2002
CORPORATION OF CALICUT Vs. K SREENIVASAN
May 3, 2002
DAMODAR J MALPANI Vs. COLLECTOR OF CENTRAL EXCISE
September 12, 2002
DANA YADAV Vs. STATE OF BIHAR
September 13, 2002
DARSHAN SINGH Vs. STATE OF PUNJAB
February 21, 2002
DARSHAN SINGH Vs. GUJJAR SINGH
January 8, 2002
DAULAT RAM INDUSTRIES Vs. COLLECTOR OF CUSTOMS NEW DELHI
April 11, 2002
DAULAT SINGH SURANA Vs. FIRST LAND ACQUISITION COLLECTOR
January 8, 2002
DCM FINANCIAL SERVICES LIMITED Vs. NEEL KAMAL PLASTICS LIMITED
January 31, 2002
DEATH OF 25 CHAINED INMATES IN ASYLUM FIRE IN TAMIL NADU Vs. UNION OF INDIA
February 5, 2002
DEBOTOSH PAL CHOUDHARY Vs. PUNJAB NATIONAL BANK
September 17, 2002
DECENT LAMINATES PVT. LTD. Vs. COLLECTOR OF CENTRAL EXCISE
November 14, 2002
DEENA DEAD Vs. BHARAT SINGH DEAD
July 29, 2002
DEEPAK BHIKAJI DHARMALE Vs. STATE OF MAHARASHTRA
July 17, 2002
DEEPAK KUMAR Vs. RAVI VIRAMANI
February 1, 2002
DEEPAL GIRISHBHAI SONI Vs. UNITED INDIA INSURANCE COMPANY LIMITED
April 19, 2002
DELHI ADMINISTRATION Vs. MANOHAR LAL
August 29, 2002
DELHI DEVELOPMENT AUTHORITY Vs. ASHOK KUMAR BEHL
August 20, 2002
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION COMPANY LIMITED
November 13, 2002
DENTAL COUNCIL OF INDIA Vs. GOVERNMENT BODY BUDHA INSTITUTE OF DENTAL SCIENCES AND HOSPITAL
September 11, 2002
DEPUTY COMMISSIONER OF INCOME TAX Vs. NAGINJMARA VENEER AND SAWMILLS PRIVATE LIMITED
December 18, 2002
DESH RAJ Vs. STATE OF HIMACHAL PRADESH
February 12, 2002
DEVENDER PAL SINGH Vs. STATE NCT OF DELHI
March 22, 2002
DEVENDER PAL SINGH Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI
December 17, 2002
DEVENDER ROY Vs. UNION OF INDIA
February 13, 2002
DEVI LAL Vs. STATE OF RAJASTHAN
September 4, 2002
DEVI LAL Vs. STATE OF RAJASTHAN
September 6, 2002
DEVI RAM Vs. STATE OF HARYANA
January 17, 2002
DHANANJAY SHANKER SHETTY Vs. STATE OF MAHARASHTRA
July 31, 2002
DHANNALAL Vs. KALAWATIBAI
July 8, 2002
DHANRAJ Vs. STATE OF MAHARASHTRA
September 16, 2002
DHARAMENDRASINH MANSING RATANSINH Vs. STATE OF GUJARAT
April 17, 2002
DHARMA RADAKA WALVI Vs. STATE OF MAHARASHTRA
August 7, 2002
DHARMESH ALIAS NANU NITINBHAI SHAH Vs. STATE OF GUJARAT
August 1, 2002
DHARMINDER Vs. STATE OF HIMACHAL PRADESH
August 3, 2002
DHARMINDER Vs. STATE OF H P
September 3, 2002
DHRUV GREEN FIELD LIMITED Vs. HUKAM SINGH
August 5, 2002
DHUPA CHAMAR Vs. STATE OF BIHAR
August 2, 2002
DIAMOND PLASTIC INDUSTRIES Vs. GOVERNMENT OF ANDHRA PRADESH
February 12, 2002
DIGVIJAY CEMENT COMPANY LIMITED Vs. UNION OF INDIA
December 17, 2002
DILA Vs. STATE OF UTTAR PRADESH
September 20, 2002
DILAWAR BALU KURANE Vs. STATE OF MAHARASHTRA
January 8, 2002
DILIP K BABU Vs. STATE OF WEST BENGAL
February 15, 2002
DILIP MITRA Vs. SWADESH CHANDRA BHADRA
March 7, 2002
DILIP SINGH MOTI SINGH Vs. STATE OF GUJARAT
August 28, 2002
DINA NATH SINGH Vs. STATE OF BIHAR
December 13, 2002
DIRECTOR OF INCOME TAX Vs. BHARAT DIAMOND BOURSE
December 16, 2002
DIRECTOR OF SETTLEMENTS A P Vs. M R APPARAO
March 20, 2002
DOLPHIN INTERNATIONAL LIMITED Vs. GAVS LABORATORIES PRIVATE LIMITED
October 29, 2002
DUGAR ELECTRONICS Vs. COLLECTOR OF CENTRAL EXCISE CALCUTTA
November 21, 2002
DURGADAS PURKYASTHA Vs. UNION OF INDIA
July 22, 2002
DURYODHAN Vs. STATE OF MAHARASHTRA
August 14, 2002
DWARIKALAL Vs. KALINDI DEVI
February 1, 2002
DWARKA DASS Vs. STATE OF HARYANA
November 13, 2002
E HILL AND COMPANY LIMITED Vs. STATE OF UTTAR PRADESH
April 26, 2002
E PALANISAMY Vs. PALANISAMY
October 31, 2002
E PARMASIVAN Vs. UNION OF INDIA
February 14, 2002
E SUNDARESA CHETTIAR Vs. N R ABDUL AZEEZ
October 3, 2002
EPOCH ENTERREPORTS Vs. M V WON FU
October 29, 2002
ESCORTS JCB LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE DELHI II
October 24, 2002
ESSEN DEINKI Vs. RAJIV KUMAR
October 29, 2002
EX CAPT HARISH UPPAL Vs. UNION OF INDIA
December 17, 2002
EZHIL Vs. STATE OF TAMIL NADU
April 24, 2002
FAROOQ KARATTAA Vs. STATE OF KERALA
April 9, 2002
FAZLE RAB Vs. MOHAMMAD YAKEEN
February 5, 2002
FELIX ANBROSE DSOUZA Vs. STATE OF KARNATAKA
September 19, 2002
FELIX C OKOCHI Vs. STATE OF TAMIL NADU
March 21, 2002
FEROZE N DOTIVALA Vs. P M WADHWANI
December 3, 2002
FIRST LAND ACQUISITION COLLECTOR Vs. NIRODHI PRAKASH GANGOLI
March 7, 2002
FLASH LABORATORIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE NEW DELHI
December 20, 2002
FOOD CORPORATION OF INDIA Vs. S N NAGARKAR
January 29, 2002
FOOD CORPORATION OF INDIA WORKERS UNION Vs. FOOD CORPORATION OF INDIA
April 5, 2002
FOOD INSPECTOR Vs. G SATYANARAYANA
May 2, 2002
FRITIZ T M CLEMENT Vs. SUDHAKAR NADAR
March 1, 2002
G K BHATNAGAR D Vs. ABDUL ALIM
March 21, 2002
G LAXMANNA Vs. STATE OF ANDHRA PRADESH
October 10, 2002
G N NAYAK Vs. GOA UNIVERSITY
January 29, 2002
G RAJENDRA Vs. VIKRANT TYRES LIMITED
March 19, 2002
G V N KAMESWARA RAO Vs. G JABILLI
January 10, 2002
GADIRAJU RAMA RAJU Vs. STATE OF ANDHRA PRADESH
April 30, 2002
GAGAN FOODS PROCESSORS PRIVATE LIMITED Vs. UNION TERRITORY CHANDIGARH
February 19, 2002
GAJANAN MAHARAJ SANATHAN Vs. GAJANAN KARAMCHARI SANGH
January 31, 2002
GAJULA VENKATESHWARA RAO Vs. STATE OF ANDHRA PRADESH
July 29, 2002
GANANATH PATTNAIK Vs. STATE OF ORISSA
February 6, 2002
GANESH K GULVE Vs. STATE OF MAHARASHTRA
August 21, 2002
GANESH TRIVEDI Vs. SUNDAR DEVI
January 11, 2002
GANGA PASWAN Vs. STATE OF BIHAR
August 13, 2002
GANGADHAR BEHERA Vs. STATE OF ORISSA
October 10, 2002
GARDEN SILK MILLS LTD Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
December 18, 2002
GAUHATI HIGH COURT Vs. KULADHAR PHUKAN
March 22, 2002
GENERAL FINANCE CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX PUNJAB
September 4, 2002
GENERAL FINANCE COMPANY Vs. ASSISTANT COMMISSIONER OF INCOME TAX PUNJAB
August 4, 2002
GENERAL MANAGER NORTHERN RAILWAY Vs. SARVESH CHAPRA
March 1, 2002
GEORGE Vs. STATE OF KERALA
April 3, 2002
GIDHARI Vs. STATE OF RAJASTHAN
November 20, 2002
GIRDHAR SHANKAR TAWADE Vs. STATE OF MAHARASHTRA
April 24, 2002
GIRISH Vs. RADHAMONY K.
February 11, 2002
GKN DRIVESHAFTS INDIA LIMITED Vs. INCOME TAX OFFICER
November 25, 2002
GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
May 7, 2002
GODAVARMAN THIRUMULPAD T. N. Vs. UNION OF INDIA
October 29, 2002
GODREJ INDUSTRIES LIMITED Vs. COMMISSIONER OF CUSTOMS MUMBAI
April 10, 2002
GOKUL Vs. STATE OF MADHYA PRADESH
February 27, 2002
GOPAL CHAND AGARWALLA Vs. GOPAL CHANDRA PAL
January 17, 2002
GOPAL DIVEDI Vs. PRABHA DIVEDI
February 23, 2002
GOPI CHAND GUPTA Vs. JAIN PLASTIC INDUSTRY
April 30, 2002
GOVERNMENT OF ANDHRA PRADESH Vs. J SRIDEVI
April 12, 2002
GOVERNMENT OF ANDHRA PRADESH Vs. MAHARSHI PUBLISHERS PRIVATE LIMITED
November 1, 2002
GOVERNMENT OF ANDHRA PRADESH Vs. P HARI HARA PRASAD
October 10, 2002
GOVERNMENT OF ANDHRA PRADESH Vs. HARI HARA PRASAD P
October 11, 2002
GOVERNMENT OF ANDHRA PRADESH Vs. P VENKU REDDY
September 23, 2002
GOVERNMENT OF HARYANA Vs. HARYANA BREWERY LIMITED
February 12, 2002
GOVERNMENT OF ORISSA Vs. ASHOK TRANSPORT AGENCY
April 30, 2002
GRASIM INDUSTRIES LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY
April 4, 2002
GREATER COCHIN DEVELOPMENT AUTHORITY Vs. LEELAMMA VALSON
February 6, 2002
GRID CORPORATION OF ORISSA LIMITED Vs. AES CORPORATION
October 1, 2002
GTC INDUSTRIES LIMITED Vs. UNION OF INDIA
April 19, 2002
GUJARAT LEASE FINANCING LIMITED Vs. ABDULLA AKBARLI AND CO
January 9, 2002
GULABRAO BALWANTRAO SHINDE Vs. CHHABUBAI BALWANTRAO SHINDE
November 12, 2002
GULAM AHMED DASTAGIR Vs. DEPUTY COMISSIONER OF CUSTOMS
January 15, 2002
GUPTA CHEMICALS PVT LIMITED Vs. STATE OF RAJASTHAN
April 18, 2002
GURBAX SINGH Vs. KARTAR SINGH
February 11, 2002
GURBAX SINGH Vs. BHAJAN SINGH ALIAS HARBHAJAN SINGH
November 15, 2002
GURDIYAL SINGH Vs. RAJ KUMAR ANEJA
February 4, 2002
GURJAT SINGH Vs. STATE OF PUNJAB
September 3, 2002
GURMAIL SINGH Vs. STATE OF PUNJAB
March 18, 2002
GURPREET SINGH Vs. STATE OF PUNJAB
January 18, 2002
GURPREET SINGH Vs. STATE OF HARYANA
September 12, 2002
GYANCHAND JAIN Vs. PARMANAND
December 3, 2002
H NANJUNDAIH Vs. ASWATHNARAYANA RAO
April 5, 2002
H S AHAMMED HUSSAIN Vs. IRFAN AHAMMED
July 9, 2002
H S JAYANNA AND BROS Vs. STATE OF KARNATAKA
March 6, 2002
HANMANTU NAGAPPA JOGLEKAR Vs. STATE OF MAHARASHTRA
November 12, 2002
HANS RAJ AGARWAL Vs. CHIEF COMMNR OF INCOME TAX
December 20, 2002
HANSRAJ AND SONS Vs. STATE OF JAMMU AND KASHMIR
July 17, 2002
HARBANS LAL MALHOTRA AND SONS LIMITED Vs. UNION OF INDIA
November 13, 2002
HARBANSLAL SAHNIA Vs. INDIAN OIL CORPORATION LIMITED
December 20, 2002
HARBHAJAN SINGH Vs. PRESS COUNCIL OF INDIA
March 11, 2002
HARDEEP Vs. STATE OF HARYANA
August 16, 2002
HARENDRA NATH MISHRA Vs. STATE OF BIHAR
November 26, 2002
HARI PRASAD Vs. STATE OF UTTAR PRADESH
August 7, 2002
HARI RAM Vs. K L SHARMA
November 26, 2002
HARI SHANKER Vs. GOBIND PARSHAD JAGDISH PARSHAD
January 25, 2002
HARI SHANKER Vs. GOBIND PARSHAD JAGDISH PARSHAD
January 26, 2002
HARIDAS EXPORTS Vs. ALL INDIA FLOAT GLASS MFRS ASSN
July 22, 2002
HARIJANA HANUMANTHARAYAPPA Vs. STATE OF ANDHRA PRADESH
July 17, 2002
HARIJANA THIRUPALA Vs. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD
August 1, 2002
HARISH CHANDRA TIWARI Vs. BAIJU
January 8, 2002
HARISINGH M VASAVA Vs. STATE OF GUJARAT
February 27, 2002
HARJIT SINGH Vs. STATE OF PUNJAB
August 16, 2002
HARPAL Vs. STATE OF HARYANA
September 16, 2002
HARRINGTON HOUSE SCHOOL Vs. S M ISPAHANI
May 9, 2002
HARSHAVARDHAN CHOKKANI Vs. BHUPENDRA N PATEL
February 28, 2002
HARSHENDRA CHOUBISA Vs. STATE OF RAJASTHAN
July 30, 2002
HARYANA FINANCIAL CORPORATION Vs. JAGDAMBA OIL MILLS
January 28, 2002
HARYANA STATE ELECTRICITY BOARD Vs. KRISHNA DEVI
March 19, 2002
HARYANA STATE ELECTRICITY BOARD Vs. RAJBIR SINGH
October 8, 2002
HARYANA STATE FCCW STORE LIMITED Vs. RAM NIWAS
July 8, 2002
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. DEVI DAYAL
March 8, 2002
HASAN MURTZA Vs. STATE OF HARYANA
January 29, 2002
HCL LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MEERUT
October 10, 2002
HEAVY ENGINEERING CORPORATION LIMITED Vs. KAMAKHYA PRASAD
September 18, 2002
HEMA DEVI Vs. STATE OF BIHAR
February 28, 2002
HEMALATHA GARGYA Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH
November 28, 2002
HINDUSTAN AERONAUTICS LIMITED Vs. HINDUSTAN AERO CANTEEN K SANGH
July 8, 2002
HINDUSTAN CIBA GEIGY Vs. UNION OF INDIA
November 20, 2002
HINDUSTAN MOTORS LIMITED Vs. TAPAN KUMAR BHATTACHARYA
July 12, 2002
HINDUSTAN PETROLIUM CORPORATION LIMITED Vs. SRIMAN NARAYAN
July 9, 2002
HINDUSTAN TIMES Vs. STATE OF UTTAR PRADESH
November 1, 2002
HIRA LAL AND SONS Vs. LAKSHMI COMMERCIAL BANK
August 5, 2002
HITECH ELECTROTHERMICS AND HYDROPOWER LTD Vs. STATE OF KERALA
December 17, 2002
HOSHAN A P Vs. STATE OF ANDHRA PRADESH
September 16, 2002
HOTEL SEA GULL Vs. STATE OF WEST BENGAL
March 19, 2002
HRUSHIKESH PANDA Vs. UNION OF INDIA
September 12, 2002
HUKAM CHAND Vs. STATE OF HARYANA
October 23, 2002
I T C LIMITED Vs. COLLECTOR OF CENTRAL EXCISE PATNA
December 10, 2002
ICDS LIMITED Vs. BEENA SHABEER
August 12, 2002
IMTIAZ AHMED Vs. UNION OF INDIA
February 28, 2002
IN RE: NETWORKING OF RIVERS Vs. STATE
September 16, 2002
INATERNATIONAL AIRPORTS AUTHORITY OF INDIA Vs. M L DALMIYA AND COMPANY LIMITED
January 28, 2002
INDAMER COMPANY PRIVATE LIMITED Vs. PRICY DSOUZA
November 18, 2002
INDER SAIN MITTAL Vs. HOUSING BOARD HARYANA
February 21, 2002
INDERJIT Vs. PUNJAB AND HARYANA HIGH COURT
February 4, 2002
INDIA AUTOMOBILES 1960 LIMITED Vs. CALCUTTA MUNICIPAL CORPORATION
February 13, 2002
INDIA HOUSE Vs. KISHAN N LALWANI
December 18, 2002
INDIAN CHARGE CHROME LIMITED Vs. UNION OF INDIA
December 17, 2002
INDIAN COUNCIL OF LEGAL AID AND ADVICE Vs. UNION OF INDIA
January 25, 2002
INDIAN FARMERS FERMERS FERTILIZER COOP LIMITED Vs. INDUSTRIAL TRIBUNAL I ALLAHABAD
March 6, 2002
INDIAN HYDRAULIC INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
October 8, 2002
INDIAN MANAGEMENT ADVISORS AND LEASING PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE DELHI
April 16, 2002
INDIAN MGT. ADVISORS & LEASING PVT. LTD. Vs. COLLECTOR OF C. EX., DELHI
April 16, 2002
INDIAN NATIONAL CONGRESS I Vs. INSTITUTE OF SOCIAL WELFARE
May 10, 2002
INDIAN RAILWAY CLASS II OFFICER FEDN Vs. ANIL KUMAR SANGHI
September 23, 2002
INDIAN TELEPHONE INDUSTRIES LIMITED Vs. PRABHAKAR H MANJARE
October 30, 2002
INDUSTRIAL FINANCE CORPORATION OF INDIA LIMITED Vs. CONNANORE SPINNING AND WEAVING MILLS LIMITED
April 12, 2002
INSPECTOR OF POLICE CBI Vs. B RAJA GOPAL
January 21, 2002
INTELLIGENCE OFFICER OF SALES TAX Vs. YOGESH TRADING CO LTD
February 5, 2002
IRENE Vs. V S VENKATARAMAN
January 30, 2002
ISRAIL Vs. STATE OF WEST BENGAL
January 7, 2002
ITC LIMITED Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
January 24, 2002
ITC LIMITED Vs. COLLECTION OF CENTRAL EXCISE BOMBAY
November 26, 2002
ITC LIMITED WORKERS ASSOCIATION Vs. MANAGEMENT OF ITC LIMITED
January 29, 2002
ITI LIMITED Vs. SIEMENS PUBLIC COMMUNICATIONS NETWORK LIMITED
May 20, 2002
J G ENGINEERS PVT LIMITED Vs. CALCUTTA IMPROVEMENT TRUST
January 25, 2002
J J LAL PVT LIMITED Vs. M R MURALI
February 8, 2002
J J MERCHANT Vs. SHARINATH CHATURVEDI
August 12, 2002
J JAYALALITHA Vs. M CHENNA REDDY
February 28, 2002
J M BISWAS Vs. N K BHATTACHARJEE
April 2, 2002
J.K. SYNTHETICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 4, 2002
JAGANNATH Vs. STATE OF MAHARASHTRA
August 1, 2002
JAGANNATH CHAUDHARY Vs. RAMAYAN SINGH
May 9, 2002
JAGAT PAL DHAWAN Vs. KAHAN SINGHDEAD
November 21, 2002
JAGDISH JUGTAWAT Vs. MANJU LATA
April 23, 2002
JAGIR SINGH Vs. STATE OF HARYANA
July 23, 2002
JAI NARAIN Vs. STATE OF U P
August 13, 2002
JAI SINGH Vs. SHAKUNTALA
March 14, 2002
JAIPAL Vs. STATE OF HARYANA
September 19, 2002
JAIPAN Vs. STATE OF HARYANA
October 1, 2002
JAIPRAKASH INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CHANDIGARH
November 22, 2002
JAIPUR ZILA SAHAKARI BHOOMI VIKAS BANK LIMITED Vs. RAM GOPAL SHARMA
January 17, 2002
JALALUDDIN Vs. STATE OF UTTAR PRADESH
April 7, 2002
JALANDHAR IMPROVEMENT TRUST Vs. STATE OF PUNJAB
November 27, 2002
JANARDAN SINGH Vs. STATE OF BIHAR
April 23, 2002
JANKI NARAYAN BHOIR Vs. NARAYAN NANDEO KADAM
December 17, 2002
JASBIR Vs. STATE OF HARYANA
December 16, 2002
JASKIRAT DATWANI Vs. VIDYAVATI
May 3, 2002
JASSA SINGH Vs. STATE OF HARYANA
January 8, 2002
JASVINDER SINGH Vs. STATE OF JAMMU AND KASHMIR
December 20, 2002
JAWAHAR LAL SAZAWAL Vs. STATE OF JAMMU AND KASHMIR
February 27, 2002
JAWAHAR LAL SHARMA Vs. DIVISIONAL FOREST OFFICER UP
January 24, 2002
JAY NARAIN Vs. STATE OF UTTAR PRADESH
August 13, 2002
JAYANTI ROY Vs. DASS ESTATES PRIVATE LIMITED
April 30, 2002
JAYANTIBHAI BHENKARBHAI Vs. STATE OF GUJARAT
September 11, 2002
JAYSHREE RAJENDRA SHROFF Vs. APPROPRIATE AUTHORITY AHMEDABAD
October 30, 2002
JHARESWAR PRASAD PAUL Vs. TARAK NATH GANGULY
May 8, 2002
JHUNZARA Vs. STATE OF MADHYA PRADESH
March 20, 2002
JINIA KEOTIN Vs. KUMAR SITARAM MANJHI
December 20, 2002
JINISH LAL SAH Vs. STATE OF BIHAR
December 20, 2002
JOGINDER PAL Vs. NAVAL KISHORE BEHAL
May 10, 2002
JOGINDER SINGH Vs. STATE OF HARYANA
October 9, 2002
JOSEPH Vs. STATE OF KERALA
December 3, 2002
JOSEPH JOSEPH Vs. STATE OF KERALA
February 19, 2002
JOTHI BRICKS WORKS Vs. DEPUTY COMMERCIAL TAX OFFICER T N
April 1, 2002
JULLUNDUR IMPROVEMENT TRUST Vs. MOHAN SINGH
August 14, 2002
JUSTICE K P MOHAPATRA Vs. RAM CHANDRA NAYAK
October 9, 2002
JYOTI K K Vs. KERALA PUBLIC SERVICE COMMISSION
March 13, 2002
K G PREMSHNKER Vs. INSPECTOR OF POLICE
September 12, 2002
K HATIZA BEGUM Vs. K M USMAN PASHA
January 30, 2002
K L KUNJAPPAN Vs. RAFEEQUE
August 12, 2002
K M CHINNAPPA IN TAMIL NADU GODAVARMAN THIRUMALPAD Vs. UNION OF INDIA
October 30, 2002
K M MATHEW Vs. K A ABRAHAM
August 23, 2002
K M MOHAMMAD HANEEFA Vs. STATE OF KERALA
January 15, 2002
K M SHARMA Vs. INCOME TAX OFFICER WARD 137 NEW DELHI
April 11, 2002
K PHANI RAMESH Vs. DEPUTY DIRECTOR NAVODAYA VIDYALAYA
January 15, 2002
K PRABHAKARAN Vs. P JAYARAJAN
October 1, 2002
K PREMA S RAO Vs. YADLA SRINIVASA RAO
October 25, 2002
K R DEHARIA Vs. UNION OF INDIA
February 7, 2002
K RAMASAMY Vs. STATE OF TAMIL NADU
April 12, 2002
K SADANAND NAIDU Vs. PUBLIC PROSECUTOR ANDHRA PRADESH
August 13, 2002
K SHEKAR Vs. V INDIRAMMA
February 27, 2002
K VARADHARAJ Vs. STATE OF TAMIL NADU
August 19, 2002
K VENKATESHWARA RAO VENKATAL I RAO Vs. STATE REP
July 23, 2002
K.V. SHIVKUMAR Vs. APPROPRIATE AUTHORITY
January 14, 2002
KAILASH CHAND SHARMA Vs. STATE OF RAJASTHAN
July 30, 2002
KAILASH CHANDRA Vs. MUKUNDI LAL
January 25, 2002
KAISER I HIND PRIVATE LIMITED Vs. NATIONAL TEXTILE CORPORATION MAHARASHTRA NORTH LIMITED
September 25, 2002
KAJAL SEN Vs. STATE OF ASSAM
January 15, 2002
KALAHASTHRI PATTABHAIRAMI REDDY Vs. STATE OF ANDHRA PRADESH
August 14, 2002
KALI NAYAK MUKHI Vs. STATE OF ORISSA
October 3, 2002
KALLO Vs. PYARI BEGUM
August 12, 2002
KALPANA MAZUMDAR Vs. STATE OF ORISSA
July 30, 2002
KALPATARU AGROFOREST ENTERPRISES Vs. UNION OF INDIA
March 5, 2002
KALPESH KUMAR BHAJIYU GUNVANTLAL SONI Vs. STATE OF GUJARAT
March 19, 2002
KAMAL MAHAR Vs. STATE OF MADHYA PRADESH
November 21, 2002
KAMALNATH Vs. SUDESH VERMA
January 8, 2002
KANAHAIYALAL Vs. ANUPKUMAR
November 27, 2002
KANAKA GRUHA NIRMAN SAHAKARA SANGHA Vs. NARAYANAMMA
October 3, 2002
KANAKSINGH RAISINGH RAV Vs. STATE OF GUJARAT
November 29, 2002
KANHAIYA LAL AGRAWAL Vs. UNION OF INDIA
July 29, 2002
KANNIAMMAL Vs. CHELLARAM
April 12, 2002
KANTARU SETHY Vs. STATE OF ORISSA
January 17, 2002
KANTHI ENTERPRISES Vs. STATE OF KARNATAKA
September 10, 2002
KANTILAL K L GORDHANDAS SONI Vs. STATE OF GUJARAT
December 11, 2002
KANWARLAL Vs. STATE OF MADHYA PRADESH
September 10, 2002
KAPIL KUMAR Vs. KUDRAT ALI
April 12, 2002
KARAM CHAND Vs. UNION OF INDIA
March 19, 2002
KARIMJEE (P) LTD. Vs. DY COMMISSIONER OF INCOME TAX
September 9, 2002
KARIMJEE (P) LTD. Vs. DY COMMISSIONER OF INCOME TAX & ANR.
November 9, 2002
KARIYA Vs. STATE OF KARNATAKA
July 30, 2002
KARNATAKA BANK LIMITED Vs. SECRETARY GOVERNMENT OF INDIA
February 25, 2002
KARNATAKA ELECTRICITY BOARD Vs. STATE OF KARNATAKA
February 19, 2002
KARNATAKA POWER CORPORATION LIMITED Vs. COMMISSIONER OF CUSTOMS APPEALS CHENNAI
April 3, 2002
KARNATAKA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX BANGLORE
December 3, 2002
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. ASHRAFULLA KHAN
January 14, 2002
KARNATAKA STEEL AND WIRE PRODUCTS Vs. KOHINOOR ROLLING SHUTTERS AND ENGINNERING WORKS
November 12, 2002
KASHIBEN BHIKABAI Vs. SPECIAL LAND ACQUISITION OFFICER
February 6, 2002
KASTURI Vs. STATE OF HARYANA
November 12, 2002
KATHYAYINI HOTELS PVT LTD Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
January 18, 2002
KATTA SUJATHA Vs. FERTILIZER AND CHEMICALS TRAVANCORE LIMITED
August 23, 2002
KAUSHAL PAINTS & CHEMICALS Vs. PUNJAB NATIONAL BANK, PALSAURA
November 18, 2002
KEDARNATH Vs. MOHAN KESARWARI
January 10, 2002
KEDLA AGGLOMERATED MARBLES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
January 14, 2002
KENDRIYA VIDHYALAYA SANGATHAN Vs. AJAY KUMAR DAS
April 29, 2002
KENDRIYA VIDYALAYA SANGATHAN Vs. SUBHAS SHARMA
March 7, 2002
KERALA AGRO MACHINERY CORPORATION LIMITED Vs. BIJOY KUMAR ROY
February 28, 2002
KERALA STATE ELECTRICITY BOARD Vs. COLLECTOR OF CUSTOMS KERALA
March 19, 2002
KERALA STATE INDUSTRIES DEVELOPMENT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX THIRUVANANTHAPURAM
November 12, 2002
KESHAV PRASAD Vs. UNION OF INDIA
October 31, 2002
KESHAVLAL Vs. STATE OF MADHYA PRADESH
March 4, 2002
KHASI HILLS AUTONOMOUS Vs. CHARLESTONE SOHTUN
August 9, 2002
KHATOON NISA Vs. STATE OF UTTAR PRADESH
August 14, 2002
KHAZAN SINGH Vs. UNION OF INDIA
January 24, 2002
KHET SINGH Vs. UNION OF INDIA
March 20, 2002
KHIRODHAR NAYAK Vs. STATE OF JHARKHAND
November 14, 2002
KICHHA SUGAR COMPANY LIMITED Vs. ROOFRITE PRIVATE LIMITED
April 5, 2002
KILEDAR SINGH Vs. STATE OF MADHYA PRADESH
November 21, 2002
KILLICK NIXON LIMITED MUMBAI Vs. DEPUTY COMMISSIONER OF INCOME TAX MUMBAI
November 25, 2002
KIRLOSKAR OIL ENGINES LIMITED PUNA Vs. MRTP COMMISSIONER
October 31, 2002
KLE SOCIETY Vs. R R PATIL
April 26, 2002
KODADI SRINIVASA LINGAM Vs. STATE OF ANDHRA PRADESH
July 18, 2002
KOLUTHARA EXPORTS LIMITED Vs. STATE OF KERALA
February 1, 2002
KOMAL Vs. STATE OF UTTAR PRADESH
August 23, 2002
KONDA LAKSHMANA BAPUJI Vs. GOVERNMENT OF ANDHRA PRADESH
January 29, 2002
KONKAN RAILWAY CORPORATION LIMITED Vs. RANI CONSTRUCTION PRIVATE LIMITED
January 30, 2002
KOPPATHI VENKATI Vs. LAND ACQUISITION OFFICER
February 7, 2002
KOVAI YARN TRADERS Vs. P. SUBRAMANIAM
September 11, 2002
KRISHAN Vs. STATE OF UTTAR PRADESH
October 31, 2002
KRISHAN KUMAR Vs. STATE OF HARYANA
January 17, 2002
KRISHI UTPADAN MANDI SAMITI Vs. K N MUNSHI
January 15, 2002
KRISHNA BHAGWAN ROY Vs. STATE OF BIHAR
July 31, 2002
KRISHNA MOCHI Vs. STATE OF BIHAR
April 15, 2002
KULDIP SINGH Vs. UNION OF INDIA
April 29, 2002
KULDIP SINGH Vs. UNION OF INDIA
February 7, 2002
KULDIP SINGH Vs. STATE OF PUNJAB
August 14, 2002
KUNCHANA Vs. P MANIAN
February 28, 2002
KUNHIMODEENKUTTY Vs. STATE OF KERALA
December 18, 2002
KUNSTOCOM ELECTRONICS I PVT LIMITED Vs. GILT PACK LIMITED
January 24, 2002
KUSUM LATA Vs. STATE OF HARYANA
July 31, 2002
LAHU SHIVA JARAG Vs. STATE OF MAHARASHTRA
January 22, 2002
LAKHAMAN PRASAD AGRAWAL Vs. SYED MOHAMMAD KARIM
January 17, 2002
LAKHWINDER SINGH Vs. STATE OF PUNJAB
December 17, 2002
LAKSHMAN EXPORTS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
April 18, 2002
LAKSHMI Vs. STATE OF UTTAR PRADESH
August 29, 2002
LAKSHMI NARAYAN MUKHOPADHYAY Vs. UNION OF INDIA
February 20, 2002
LAKSHMI PRECISION SCREWS LIMITED Vs. RAM BHAGAT
August 13, 2002
LAKSHMI RAM BHUYAN Vs. HARI PRASAD BHUYAN
November 20, 2002
LAL BAHADUR SHASTRI S JR HIGH SCHOOL Vs. STATE OF UTTAR PRADESH
April 26, 2002
LAL CHAND DEAD Vs. PIAYARE LAL
January 22, 2002
LALIT KUMAR JAIN Vs. JAIPUR TRADERS CORPORATION PRIVATE LIMITED
April 24, 2002
LALITA JALAN Vs. BOMBAY GAS COMPANY LIMITED
September 9, 2002
LALLAN RAI Vs. STATE OF BIHAR
November 14, 2002
LAND ACQUIRING BODY Vs. RAMPRASAD H. MAHARAJ
October 9, 2002
LAND ACQUISITION OFFICER CUM DSWO AP Vs. B V REDDY AND SONS
February 14, 2002
LAXMAN Vs. STATE OF HARYANA
February 19, 2002
LAXMAN Vs. STATE OF MAHARASHTRA
August 27, 2002
LAXMAN Vs. STATE OF MAHARASHTRA
July 24, 2002
LAXMAN JIWABA BAHERWADE Vs. BAPURAO DODAPPA TANDALE
September 17, 2002
LAXMI BAI PATEL Vs. SHYAM KUMAR PATEL
February 28, 2002
LAXMI CHAND Vs. HARYANA VIDHYUT PRASHAN NIGAM LIMITED
February 5, 2002
LEARONAL Vs. R B BUSINESS PROMOTIONS PRIVATE LIMITED
April 11, 2002
LEHNA Vs. STATE OF HARYANA
January 22, 2002
LILABAI R RAJWADE Vs. MADHUSUDAN S RAJWADE
January 25, 2002
LINGALA KONDALA RAO Vs. VOOTUKURI NARAYANA RAO
November 21, 2002
LML LIMITED Vs. COLLECTOR OF CENTRAL EXCISE KANPUR
March 20, 2002
LORD KRISHNA FINANCIERS Vs. LORD GROUP HOUSING FINANCE LIMITED
September 6, 2002
LT GOVERNOR OF DELHI Vs. MOHAMMAD SAHID
September 4, 2002
LUIS CAETANO VIEGAS Vs. ESTRELINE MARIANA RMA DACOSTA
May 7, 2002
M C ABRAHAM Vs. STATE OF MAHARASHTRA
December 20, 2002
M C MEHTA Vs. UNION OF INDIA
April 5, 2002
M C MEHTA Vs. UNION OF INDIA
March 19, 2002
M C MEHTA Vs. KAMAL NATH
March 15, 2002
M C MEHTA Vs. UNION OF INDIA
April 11, 2002
M L BHATT Vs. M K PANDITA
February 13, 2002
M L SUBBARAYA SETTY DEAD Vs. M L NAGAPPA SETTY DEAD
April 23, 2002
M MADAN MOHAN RAO Vs. UNION OF INDIA
July 17, 2002
M P ELECTRICITY BOARD Vs. SHAIL KUMARI
January 11, 2002
M P RAJYA SAHKARI BANK MARYADI Vs. INDIAN COFFEE WORKERS CO OPERATIVE SOCIETY LIMITED
August 23, 2002
M RAMACHANDRA Vs. DODDAMUNIYAPPA
February 6, 2002
M SUBBARAO AND SONS Vs. YASHODAMMA
September 17, 2002
M SUPRASCHAND Vs. C DHANDAPANI
March 21, 2002
M V RAJASHEKARAN Vs. VITAL NAGARAJ
January 23, 2002
M Y GHORPADE Vs. SHIVAJI RAO M POAL
September 4, 2002
M Y GHORPADE Vs. SHIVAJI RAO M POAL
August 4, 2002
M. KUDUBDEEN Vs. UNION OF INDIA
November 27, 2002
MACHIMADA RAVINDRA B. E. Vs. SUMA VASANTH
October 1, 2002
MADAN LAL Vs. STATE OF PUNJAB
October 1, 2002
MADAN PAL Vs. STATE OF HARYANA
October 30, 2002
MADARJI CHELAJI THAKOR & ANR. Vs. STATE OF GUJARAT
September 5, 2002
MADHAVAN PILLAI GOPINATHAN NAIR Vs. SUBBAYYA CHETTIAR KARTHIKAYAN
July 11, 2002
MADHO SINGH Vs. STATE OF RAJASTHAN
September 26, 2002
MADHUKAR D SHENDE Vs. TARABAI ABA SHEDAGE
January 9, 2002
MADHYA PRADESH STATE INDUSTRIES CORPORATION LIMITED Vs. STATE OF UTTAR PRADESH
February 26, 2002
MAGAN MEHROTRA Vs. UNION OF INDIA
December 17, 2002
MAHADEO SAHNI Vs. STATE OF BIHAR
August 13, 2002
MAHADEV Vs. ASSTT COMMISSIONER LAND ACQUISITION OFFICER
March 1, 2002
MAHAKOSHAL TOURIST NAPIER TOWN Vs. STATE OF MADHYA PRADESH
September 3, 2002
MAHAMMAD AZIZ RAHAMAN Vs. ASSISTANCE COMMISSIONER AND LAND ACQUISITION OFFICER YADGIR KARNATAKA
January 31, 2002
MAHANT CHAND NATH YOGI Vs. STATE OF HARYANA
October 24, 2002
MAHARASHTRA DISTILLERIES Vs. MUNICIPAL CORPORATION OF AURANGABAD
April 17, 2002
MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION Vs. AMIT
July 9, 2002
MAHARASHTRA STATE JUDICIAL SERVICE ASSOCIATION Vs. HIGH COURT OF JUDICATURE AT BOMBAY
February 20, 2002
MAHENDER PRATAP Vs. KRISHAN PAL
November 22, 2002
MAHENDRA K. AGARWAL Vs. VINAY KUMAR GUPTA
February 28, 2002
MAHENDRA KUMAR G PATEL Vs. STATE OF GUJARAT
April 30, 2002
MAHENDRA PAL Vs. RAM DASS MALANGER
March 1, 2002
MAHENDRA SAREE EMPORIUM Vs. G V SRINIVASA MURTHY
May 1, 2002
MAHESH CHAND Vs. B JANARDHAN REDDY
December 4, 2002
MAHESH KUMAR K PARMAR Vs. S I G OF POLICE
February 8, 2002
MAHILA BAJRANGI Vs. BADRIBAI
December 19, 2002
MAHINDRA AND MAHINDRA LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY
January 15, 2002
MAJOR SINGH Vs. STATE OF PUNJAB
November 27, 2002
MALHU YADAV Vs. STATE OF BIHAR
May 1, 2002
MALLA PRAKASARAO Vs. MALLA JANAKI
August 6, 2002
MAN CHAND PAL Vs. SHANTI AGARWAL
February 14, 2002
MANAGER ST THOMAS UP SCHOOL KERALA Vs. COMMISSIONER AND SECY TO GENERAL EDUCATION DEPTT
January 25, 2002
MANDHARI Vs. STATE OF CHHATTISGARH
April 16, 2002
MANI KUMAR THAPA Vs. STATE OF SIKKIM
August 19, 2002
MANISH CHANDRA GOYAL Vs. SURESH RANI
January 18, 2002
MANOHARAN Vs. STATE REP
November 12, 2002
MANOJ Vs. SHRIRAM TPT FINANCE COMPANY LIMITED
January 8, 2002
MANOJ CONSTRUCTION CO. Vs. COMMISSIONER OF CUS.
March 19, 2002
MANOKARAN Vs. STATE OF TAMIL NADU
October 1, 2002
MANSAB ALI Vs. IRSAN
December 13, 2002
MANSOOR KHAN Vs. MOTIRAM HAREBHAN KHARAT
April 19, 2002
MANSOOR KHAN Vs. MOTIRAM HAREBHAN KHARAT
March 19, 2002
MARDIA CHEMICALS LIMITED Vs. GUJARAT ELECTRICITY BOARD
August 2, 2002
MARDIA CHEMICALS LTD. Vs. UNION OF INDIA
October 4, 2002
MATA GUJRI MEMORIAL MEDICAL COLLEGE Vs. STATE OF BIHAR
December 12, 2002
MATA GUJRI MEMORIAL MEDICAL COLLEGE Vs. STATE OF BIHAR
February 28, 2002
MATHURA YADAV MATHURA MAHATO Vs. STATE OF BIHAR
July 23, 2002
MATTAR Vs. STATE OF UTTAR PRADESH
July 23, 2002
MAULESHWAR MINI Vs. JAGDISH PRASAD
January 23, 2002
MAURIA UDYOG LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE DELHI II
August 16, 2002
MEDICAL COUNCIL OF INDIA Vs. MADHU SINGH
September 11, 2002
MEDICAL COUNCIL OF INDIA Vs. INDIAN DOCTOR S FROM RUSSIA WELFARE ASSOCIATIONS
March 8, 2002
MEENU PALIWAL Vs. INDIAN OIL CORPORATION
September 6, 2002
MEHBOOB BI Vs. MUHAMMAD ABDULLAH
April 18, 2002
METAL FORGINGS Vs. UNION OF INDIA
November 22, 2002
MICHAEL B FERNANDES Vs. C K JAFFER SHARIEF
February 14, 2002
MNGG COMPANY OF PEOPLES ACADEMY PUBLIC SCHOOL Vs. STATE OF JHARKHAND
September 18, 2002
MOBEL Vs. STATE OF HARYANA
July 29, 2002
MOHAMMAD ASLAM Vs. UNION OF INDIA
March 13, 2002
MOHAMMAD AZEEM Vs. A VENKATESH
August 16, 2002
MOHAMMAD HOSHAN Vs. STATE OF ANDHRA PRADESH
September 16, 2002
MOHAMMAD KHALID Vs. STATE OF WEST BENGAL
September 3, 2002
MOHAMMAD SHAHNAWAZ AKHTAR Vs. IST ADJ VARANASI
September 5, 2002
MOHAMMAD YAKUB PEDDA YAKUB Vs. STATE OF ANDHRA PRADESH
July 30, 2002
MOHAN LAL Vs. STATE OF RAJASTHAN
December 3, 2002
MOHAN SINGH Vs. PREM SINGH
October 1, 2002
MOHAR Vs. STATE OF UTTAR PRADESH
September 17, 2002
MOHD ALTAF Vs. PUBLIC SERVICE COMMISSION
February 20, 2002
MOHD HOSHAN A P Vs. STATE OF A P
September 16, 2002
MOHD JALEES SHAFIULLAH ANSARI Vs. STATE OF MAHARASHTRA
August 8, 2002
MOHD SHAHNAWAZ AKHTAR Vs. 1ST A D J VARANASI
September 5, 2002
MOHD. SHAHNAWAZ AKHTAR Vs. FIRST ADDITIONAL DISTRICT JUDGE, VARANASI
September 5, 2002
MOHIBUR RAHMAN Vs. STATE OF ASSAM
August 21, 2002
MOOL CHAND BAKHRU Vs. ROHAN
January 29, 2002
MOR MODERN COOPERATIVE TRANSPORT SOCIETY LIMITED Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT OF HARYANA
July 9, 2002
MORAN MAR THOMA MATHEWS Vs. MOST REV THOMAS MAR-D METROPOLITAN & ORS
July 12, 2002
MOSES ARULANANTHAM ALIAS MOSES ARULANDO Vs. STATE OF TAMIL NADU
October 23, 2002
MOTI LAL Vs. CENTRAL BUREAU OF INVESTIGATION
April 9, 2002
MOTI LAMINATES PRIVATE LIMITED Vs. UNION OF INDIA
May 1, 2002
MOTI SINGH Vs. STATE OF MAHARASHTRA
January 24, 2002
MOTIRAM GAMAN PAWAR Vs. STATE OF MAHARASHTRA
February 7, 2002
MUDRIKA MAHTO Vs. STATE OF BIHAR
April 29, 2002
MUKESH Vs. STATE OF MADHYA PRADESH
August 13, 2002
MUNEER KHAN Vs. STATE OF MADHYA PRADESH
January 15, 2002
MUNICIPAL COPORATION GWALIOR Vs. RAMCHARAN D
April 24, 2002
MUNICIPAL CORPORATION Vs. JIWAN SINGH
March 20, 2002
MUNICIPAL CORPORATION FARIDABAD Vs. NITCO ROADWAYS
April 10, 2002
MUNICIPAL CORPORATION OF GENERAL BOMBAY Vs. BHARAT PETROLEIUM CORPORATION LIMITED
April 2, 2002
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. KISAN GANGARAM HIRE
October 24, 2002
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. K V SHRAMIK SANGH
April 12, 2002
MUNICIPAL CORPORATION OF GWALIOR Vs. HARISH KUMAR
January 17, 2002
MUNISH CHANDRA GOYAL Vs. SUDESH RANI
January 18, 2002
MUNITHIMMAIAH Vs. STATE OF KARNATAKA
March 22, 2002
MUNNUSWAMY Vs. STATE OF TAMIL NADU
August 14, 2002
MUTHU Vs. STATE OF KARNATAKA
August 13, 2002
MUTHU GOUNDER Vs. AMMAYEE AMMAL
July 9, 2002
MYCON CONSTRUCTION LIMITED Vs. STATE OF KARNATAKA
May 7, 2002
MYSORE PAPER MILLS LIMITED Vs. MYSORE PAPER MILLS OFFICERS ASSOCIATION
January 8, 2002
N ADITHAYAN Vs. TRAVENCORE DEVASWOM BOARD
October 3, 2002
N C DAGA Vs. INDER MOHAN SINGH RANA
December 5, 2002
N D JAYAL Vs. UNION OF INDIA
January 24, 2002
N K RAJAN Vs. S PADMA
February 13, 2002
N NATARAJAN Vs. B K SUBBA RAO
December 3, 2002
N PARAMESWARAN PILLAI Vs. UNION OF INDIA
April 12, 2002
N SHIVAKUMAR Vs. STATE OF KARNATAKA
July 30, 2002
N VELMURUGAN Vs. K N GOVINDARAJAN
February 1, 2002
NAGAPPA Vs. GURUDAYAL SINGH
December 3, 2002
NAGAPPA Y PADAGI Vs. STATE OF KARNATAKA
July 25, 2002
NAGINA SINGH Vs. NAGA SINGH
August 13, 2002
NAGPUR ALLOY CASTINGS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
April 16, 2002
NAGPUR IMPROVEMENT TRUST Vs. VASANTRAO
September 26, 2002
NAGRIK UPBHOKTA M MANCH Vs. UNION OF INDIA
May 2, 2002
NAHARWAR ENGG WORKS Vs. UNION OF INDIA
April 17, 2002
NALAKATH SAINUDDIN Vs. KORIKADAN SULAIMAN
July 8, 2002
NALLABOTHU VENKAIAH Vs. STATE OF ANDHRA PRADESH
August 20, 2002
NAND KUMAR VERMA Vs. HIGH COURT OF JHARKHAND
January 18, 2002
NANDU RASTOGI NANDJI RASTOGI Vs. STATE OF BIHAR
October 1, 2002
NARAYAN DUDU NARAYANKAR Vs. CHANDABAI B SONAWANE
October 3, 2002
NARAYAN PRASAD LOHIA Vs. NIKUNJ KUMAR LOHOA
February 20, 2002
NARAYAN SINGH Vs. SUNDERLAL PATWA
August 20, 2002
NARAYANASWAMY RAVISHANKAR Vs. ASSTT DIRECTOR DIRECTORATE OF REVENUE INTELLIGENCE
October 3, 2002
NARENDRA K KOCHAR Vs. SIND MAHARASHTRA COOP HOUSING SOCIETY LIMITED
July 9, 2002
NARESH KUMAR Vs. STATE OF HARYANA
February 20, 2002
NARINDER SINGH Vs. KISHAN SINGH
July 8, 2002
NARPAT SINGH Vs. JAIPUR DEVELOPMENT AUTHORITY
April 24, 2002
NATHU SINGH YADAV Vs. STATE OF MADHYA PRADESH
November 22, 2002
NATIONAL ALUMINIUM COMPANY LIMITED Vs. DEEPAK KUMAR PANDA
July 10, 2002
NATIONAL CAPITAL TERRITORY OF DELHI Vs. NARINDER BEHAL
September 3, 2002
NATIONAL COUNCIL FOR TEACHER EDUCATION Vs. SHAH GOVERDHAN LAL KABRA
September 10, 2002
NATIONAL INSURANCE COMPANY LIMITED Vs. SKY GEMS
January 9, 2002
NATIONAL INSURANCE CORPORATION LIMITED CHANDIGARH Vs. NICOLLETTA ROHTAGI
September 17, 2002
NAVEEN CHAND Vs. NAGARJUNA TRAVELS AND HOTELS PRIVATE LIMITED
July 30, 2002
NAVI MUMBAI MUNICIPAL CORPORATION Vs. NAVI MUMBAI HAWKERS AND WORKERS UNION NERUL
February 26, 2002
NAVIN M RAHEJA Vs. UNION OF INDIA
January 24, 2002
NEELKANTH Vs. MALLIKA BEGUM
January 29, 2002
NETWORKING OF RIVERS Vs. UNION OF INDIA
September 30, 2002
NEW INDIA ASSURANCE COMPANY Vs. KAREEMUNNISA
April 5, 2002
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ASHA RANI
December 3, 2002
NEW INDIA ASSURANCE COMPANY LIMITED Vs. C M JAYA
January 17, 2002
NEYCER INDIA LIMITED Vs. GMB CERAMICS LIMITED
February 7, 2002
NIHAL SINGH Vs. MATADEEN
October 31, 2002
NIKO RESOURCES LIMITED Vs. GUJARAT STATE PETROLEUM CORPORATION GSPC
July 18, 2002
NILESH NANDKUMAR SHAH Vs. SIKANDAR AZIZ PATEL
August 23, 2002
NIRMA LIMITED Vs. LURGI LENTJES ENERGIECHNIK GMBH
January 14, 2002
NIRMAL AND NAVIN PRIVATE LIMITED Vs. D RAVINDRA
April 4, 2002
NIRMAL PASI Vs. STATE OF BIHAR
July 18, 2002
NIRMALA ANAND Vs. ADVENT CORPORATION PRIVATE LIMITED
May 10, 2002
NIRMALA ANAND Vs. ADVENT CORPORATION PRIVATE LIMITED
September 30, 2002
NITINKUMAR NATHALAL JOSHI Vs. OIL AND NATURAL GAS COMMISSION
March 14, 2002
NITINKUMAR NATHALAL JOSHI Vs. OIL AND NATURAL GAS COMMISSION
January 14, 2002
NITYA RANJAN GUHA Vs. STATE OF WEST BENGAL
February 12, 2002
NOIDA ENTREPRENEURS ASSOCIATION Vs. NOIDA
January 21, 2002
NORANG SINGH Vs. STATE OF PUNJAB
November 21, 2002
NORTHERN INDIAN GLASS INDUSTRIES Vs. JASWANT SINGH
October 29, 2002
NUTAN KUMAR Vs. IIND ADDITIONAL DISTRICT JUDGE
September 27, 2002
O P DAHIYA Vs. UNION OF INDIA
November 22, 2002
OCL INDIA LIMITED Vs. STATE OF ORISSA
December 17, 2002
OLGA KOZIREVA Vs. DEPARTMENT OF CUSTOMS
August 9, 2002
OM PRAKASH GUPTA Vs. RANBIR B GOYAL
January 18, 2002
OM PRAKASH RAJA Vs. STATE OF UTTARANCHAL
December 5, 2002
OM SHANKAR BIYANI Vs. BOARD OF TRUSTEES PORT OF CALCUTTA
February 22, 2002
OM WATI GAUR Vs. JITENDRA KUMAR
October 31, 2002
OMBALIK DAS Vs. HULISA SHAW
April 3, 2002
ONKAR LAL BAJAJ Vs. UNION OF INDIA
December 20, 2002
ORISSA STATE FINANCIAL CORPORATION Vs. NARSINGH CH NAYAK
March 7, 2002
ORISSA TEXTILE AND STEEL LIMITED Vs. STATE OF ORISSA
January 17, 2002
OSRAM SURYA PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE INDORE
May 2, 2002
P A MOHANDAS Vs. STATE OF KERALA
February 11, 2002
P G PATRA Vs. PURAN FOODS
December 13, 2002
P H PUJAR Vs. KANTHI RAJASHEKHAR KIDIYAPPA
March 5, 2002
P H REDDY Vs. N T R D
January 30, 2002
P JOHN CHANDY AND COMPANY PRIVATE LIMITED Vs. JOHN P THOMAS
April 29, 2002
P K MANMADHAN KARTHA Vs. SANJEEV RAJ
May 3, 2002
P KIRAN KUMAR Vs. A S KHADAR
May 3, 2002
P PURUSHOTTAM REDDY Vs. PRATAP STEELS LIMITED
January 25, 2002
P RAMACHANDRA RAO Vs. STATE OF KARNATAKA
April 16, 2002
P S N RAO Vs. STATE OF ORISSA
July 29, 2002
P TULSI DAS Vs. GOVERNMENT OF ANDHRA PRADESH
October 24, 2002
P U JOSHI Vs. ACCOUNTANT GENERAL AHMEDABAD
December 19, 2002
P V HEMALATHA Vs. KATTAMKANDI PUTHIYA MALIACKAL SAHEEDA
May 20, 2002
P VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
December 10, 2002
PADMA Vs. HIRALAL MOTILAL DESARDA
September 9, 2002
PADMASUNDARA RAO DEAD Vs. STATE OF TAMIL NADU
March 13, 2002
PADMAVATI DEVADATTA KAMAT Vs. VIJAYKUMAR NARAYAN MEHANDALE
March 4, 2002
PANDIT DNYANU KHOT Vs. STATE OF MAHARASHTRA
May 2, 2002
PANDURANG KALU PATIL Vs. STATE OF MAHARASHTRA
January 17, 2002
PAPPU RAMIREDDY Vs. PAPPU LAKSHMI NARAYANA REDDY
November 15, 2002
PARAMASIVAM PARAMAN KOTTIYAN Vs. STATE OF TAMIL NADU
September 17, 2002
PARSHURAM SINGH Vs. STATE OF BIHAR
January 16, 2002
PATNALA VENKATA RAMANA Vs. STATE OF ANDHRA PRADESH
August 7, 2002
PAUL GEORGE Vs. STATE
January 21, 2002
PAVNI BAI Vs. LOONA
August 14, 2002
PAWAN TAMATAR Vs. RAM PRAKASH PANDEY
May 10, 2002
PEERCHAND BHANSALI Vs. PRABHAWATI TOKARSI CHHEDA
March 15, 2002
PEOPLE'S UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA
May 8, 2002
PODAPATI MALAKONDAIAH Vs. STATE OF ANDHRA PRADESH
July 25, 2002
POLYFLAX INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX KARNATAKA
September 6, 2002
POST DOCTORAL RESERCH ASSOCIATION OF S V UNIVERSITY DR K KRISHNA REDDY Vs. UNION OF INDIA
April 26, 2002
POTHAKAMURI SRINIVASULU MOOGA SUBBAIAH Vs. STATE OF ANDHRA PRADESH
July 26, 2002
PRABHA ATRI Vs. STATE OF UTTAR PRADESH
December 11, 2002
PRABHAT ZARDA FACTORY LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
November 14, 2002
PRADEEP ANAND Vs. ITC LIMITED
July 29, 2002
PRADEEP KUMAR BISWAS Vs. INDIAN INSTITUTE OF CHEMICAL BIOLOGY
April 16, 2002
PRAKASH Vs. STATE OF TAMIL NADU
October 4, 2002
PRAKASH INDUSTRIES LIMITED Vs. DEVELOPMENT CREDIT BANK LIMITED
August 5, 2002
PRAKASH KHANDRE Vs. VIJAYA KUMAR KHANDRE
May 9, 2002
PRAKASH NARAIN SHARMA Vs. BURMAH SHEEL CO OPERATIVE HOUSING SOCIETY LIMITED
August 21, 2002
PRAMOD MAHTO Vs. STATE OF BIHAR
July 31, 2002
PRAMODKUMAR RASIKBHAI JHAVERI Vs. KARMASEY KUNVARGI TAK
August 5, 2002
PRANEEN MEHTA Vs. INDERJIT MEHTA
July 11, 2002
PRASAD S. U. M. Vs. ANDHRA PRADESH STATE FEDERATION OF COOPERATIVE SPINNING MILLS LIMITED
September 30, 2002
PRATAP SINGH Vs. STATE OF HIMACHAL PRADESH
August 6, 2002
PRATAP SINGH Vs. STATE OF HARYANA
September 23, 2002
PRATIBHA SINGH Vs. SHANTI DEVI PRASAD
November 29, 2002
PRECISION STEEL AND ENGINIERING WORKS Vs. PREM DEVA NIRANJAN DEVA TAYAL
December 9, 2002
PREM BAKSHI Vs. DHARAM DEV
January 9, 2002
PREM SURANA Vs. ADDITIONAL MUNSIF AND JUDICIAL MAGISTRATE
August 13, 2002
PRINCIPAL GOVERNMENT GIRLS COLLEGE THANA MALAKAND AGENCY Vs. BILQUIS BEGUM
October 18, 2002
PRITAM NATH Vs. STATE OF PUNJAB
August 1, 2002
PROFESSIONAL EXAMINATION BOARD MADHYA PRADESH Vs. PRASHANT AGRAWAL
September 5, 2002
PROPERTY OWNERS ASSOCIATION Vs. STATE OF MAHARASHTRA
February 20, 2002
PUBLIC PROSECUTOR Vs. MAHADI THIRUPATHI REDDY
September 4, 2002
PUBLIC PROSECUTOR Vs. MAHADI THIRUPATHI REDDY
August 4, 2002
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH Vs. MYTHESWAR GANGADHAR
November 13, 2002
PUNJAB NATIONAL BANK, CHANDIGARH Vs. PROGRESSIVE POLYPLAST CO. PVT. LTD.
December 18, 2002
PUNJAB SINGH Vs. STATE OF PUNJAB
November 13, 2002
PUNJAB STATE ELECTRICITY BOARD Vs. WAZIR SINGH
March 11, 2002
PUNJAB STATE ELECTRICITY BOARD Vs. RAMESH KUMAR GUPTA
April 29, 2002
PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. CHADHA PAPERS LIMITED
December 11, 2002
PYLOFF PACKAGING PVT LIMITED Vs. UNION OF INDIA
July 29, 2002
R D GOYAL Vs. RELIANCE INDUSTRIES LIMITED
November 20, 2002
R KAPILNATH Vs. KRISHNA
December 13, 2002
R SAI BHARATHI Vs. J JAYALALITHA
January 22, 2002
R V E VENKATACHALA GOUNDER Vs. VENKATESHA GUPTA
April 9, 2002
R. RAJAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
February 4, 2002
RABINDRA NATH GHOSAL Vs. UNIVERSITY OF CALCUTTA
September 30, 2002
RACHAPALLI ABBULU Vs. STATE OF ANDHRA PRADESH
April 8, 2002
RACHHPAL SINGH Vs. STATE OF PUNJAB
July 23, 2002
RADHA KISHAN Vs. STATE OF MADHYA PRADESH
August 13, 2002
RAGHU FORWARDING AGENCY Vs. UNION OF INDIA
August 23, 2002
RAGHUNATH Vs. STATE OF HARYANA
November 13, 2002
RAGHURAM RAO Vs. ERIC P MATHIAS
January 30, 2002
RAJ KISHOR ROY Vs. KAMLESHWAR PANDEY
August 5, 2002
RAJ KUMAR JOHRI Vs. STATE OF MADHYA PRADESH
March 7, 2002
RAJ LAKSHMI MILLS Vs. SHAKTI BHAKOO
July 8, 2002
RAJA MUTHUKONE D Vs. T GOPALASAMI
March 21, 2002
RAJA SESHAIAH Vs. STATE OF ANDHRA PRADESH
March 21, 2002
RAJANKUMAR SHANKARRAO TEWARE Vs. AJIT ANANTRAO PAWAR
March 20, 2002
RAJASTHAN SOCIAL WELFARE ADVIS BOARD Vs. RAM KISHORE MEENA
February 18, 2002
RAJENDER KUMAR Vs. RAMBHAI
April 18, 2002
RAJENDRA ALIAS RAJU Vs. STATE OF MAHARASHTRA
October 1, 2002
RAJENDRA SINGH Vs. KRISHNA MAHATO
February 6, 2002
RAJENDRA V PAL Vs. ALEX FERNANDES
April 9, 2002
RAJESH GULATI Vs. GOVERNMENT OF NCT OF DELHI
August 29, 2002
RAJESH RAJU CHANDULAL GANDHI Vs. STATE OF GUJARAT
March 7, 2002
RAJESHEKAR BASAVARAJ PATIL Vs. SUBASH KALLUR
October 8, 2002
RAJESHWAR DAYAL Vs. AVNEESH KUMAR AVASTHI
April 4, 2002
RAJINDER CHANDRA Vs. STATE OF CHHATTISGARH
January 24, 2002
RAKESH Vs. STATE OF UTTAR PRADESH
July 18, 2002
RAKESH KUMAR PANDEY Vs. UDAI BHAN SINGH ALIAS DOCTOR SINGH
September 30, 2002
RAKESH WADHAWAN Vs. JAGDAMBA INDUSTRIES CORPORATION
April 26, 2002
RAM ANUP SINGH Vs. STATE OF BIHAR
August 7, 2002
RAM AVTAR Vs. STATE OF UTTAR PRADESH
November 20, 2002
RAM EKBAK MISSIR Vs. RAM NIWASH PANDEY SRI NIWASH PANDEY
October 9, 2002
RAM GOVIND UPADHYAY Vs. SUDARSHAN SINGH
March 18, 2002
RAM KANT Vs. SONA DEVI
February 21, 2002
RAM KHILONA Vs. SARDAR
July 16, 2002
RAM KISHORE Vs. SHANKAR LAL
January 22, 2002
RAM NARAYAN SHARMA Vs. SHAKUNTALA GAUR
April 29, 2002
RAM NATH SAO ALIAS RAM NATH SAHU Vs. GOBARDHAN SAO
February 27, 2002
RAM NIBAS GAGAR Vs. DEBOJYOTI DAS
December 4, 2002
RAM NIWAS GUPAL Vs. MUMTAZ HASAN
January 16, 2002
RAM PRASAD Vs. STATE OF UTTAR PRADESH
September 25, 2002
RAM PRASAD SHARMA Vs. MANI KUMAR SUBBA
October 29, 2002
RAM PRATAP Vs. KHAYALIRAM
October 29, 2002
RAM PRATAP YADAV Vs. MITRA SEN YADAV
November 20, 2002
RAM SINGH MALIK Vs. STATE OF HARYANA
February 13, 2002
RAM TALKIES Vs. GOVERNMENT OF ANDHRA PRADESH
November 1, 2002
RAMA Vs. STATE OF RAJASTHAN
April 5, 2002
RAMAMURTHY Vs. STATE OF KARNATAKA
October 1, 2002
RAMBAI Vs. STATE OF CHHATTISGARH
October 4, 2002
RAMCHANDRA SINGH Vs. STATE OF BIHAR
March 22, 2002
RAMDAS Vs. STATE OF MADHYA PRADESH
April 9, 2002
RAMESH CHAND Vs. RAJ KUMAR
January 15, 2002
RAMESH CHANDRA KESHERWANI Vs. DWARIKA PRASAD
April 11, 2002
RAMESH KUMAR VERMA Vs. JAI SHANKAR PRASAD SRIVASTAVA
September 27, 2002
RAMESH NARANG Vs. RAMA NARANG
January 8, 2002
RAMESH P BHATNAGAR Vs. STATE OF UTTAR PRADESH
March 7, 2002
RAMESHWAR DASS MEHLA Vs. OM PRAKASH SAINI
February 7, 2002
RAMESHWAR DAYAL Vs. STATE OF MADHYA PRADESH
January 29, 2002
RAMILABEN HASMUKHBHAI KHRISTI Vs. STATE OF GUJARAT
August 14, 2002
RAMINDER SINGH SETHI Vs. D VIJAYARANGAM
April 17, 2002
RAMPUR ENGINEERING COMPANY LIMITED Vs. PUNJAB STATE ELECTRICITY BOARD
April 22, 2002
RAMPYARI Vs. RAMHIT
February 8, 2002
RANAJOY BOSE Vs. A B ROY
April 5, 2002
RANBIR SINGH Vs. DALBIR SINGH
March 20, 2002
RANGE FOREST OFFICER Vs. S T HADIMANI
February 15, 2002
RANJIT SINGH Vs. STATE OF PUNJAB
September 11, 2002
RASHIDA BEGUM Vs. GENERAL SALES LIMITED
July 9, 2002
RATAN LAL JAIN Vs. UMA SHANKAR VYAS
January 30, 2002
RATANLAL VACHHANI Vs. JABALPUR DEVELOPMENT AUTHORITY
March 7, 2002
RATNAKAR PAIKRAY Vs. STATE OF ORISSA
January 17, 2002
RATTAN DEV Vs. PASAM DEVI
September 13, 2002
RATTAN LAL Vs. STATE OF MADHYA PRADESH
August 20, 2002
RAVI K. M. Vs. STATE OF KARNATAKA
September 18, 2002
RAVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
October 10, 2002
RAVINDER PAL SINGH Vs. STATE OF PUNJAB
November 29, 2002
RAVINDER PARKASH Vs. STATE OF HARYANA
October 4, 2002
RAVINDER SINGH BITTU Vs. STATE OF MAHARASHTRA
April 30, 2002
RAVINDRA SHANTARAM SAWANT Vs. STATE OF MAHARASHTRA
May 8, 2002
RAYALSEEMA PAPER MILLS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
October 25, 2002
RECKITT BENCKISER INDIA LIMITED Vs. ALEKZANDER PRABHU
September 4, 2002
REGIONAL MANAGER AND DISCIPLINARY AUTHORITY STATE BANK OF INDIA HYDERABAD Vs. S MOHAMMAD GAFFAR
August 16, 2002
REGISTERED MEDICAL PRACTITIONERS ASSOCIATION Vs. REGISTRAR, MAHARASHTRA COUNCIL OF INDIAN
October 8, 2002
REJI KUMAR Vs. DIRECTOR OF HEALTH SERVICES
September 10, 2002
RENUKA DATLA Vs. COMMISSIONER OF INCOME TAX KARNATAKA
December 17, 2002
RISHI ANAND Vs. GOVERNMENT OF NCT OF DELHI
March 20, 2002
RITA LAL Vs. RAJ KUMAR SINGH
September 13, 2002
ROHIT SINGHAL Vs. PRINCIPAL JAWAHAR N VIDYALAYA
December 18, 2002
RULI RAM Vs. STATE OF HARYANA
September 17, 2002
RUPA ASHOK HURRA Vs. ASHOK HURRA
April 10, 2002
RUSTAM ALIAS RUSTAM Vs. STATE OF BIHAR
December 11, 2002
S AMARJIT SINGH KALRA Vs. PRAMOD GUPTA
December 17, 2002
S GANESAN Vs. DIST COLLECTOR TIRUCHIRAPALLI
February 6, 2002
S K KUSHWAHA Vs. D K JOSHI
March 18, 2002
S K MASTAN BEE Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY
December 4, 2002
S K SARMA Vs. MAHESH KUMAR VERMA
September 17, 2002
S PRABHJEET SINGH JOHAR Vs. HARJEET SINGH
March 14, 2002
S R EJAZ Vs. TAMIL NADU HANDLOOM WEAVERS CO OPERATIVE SOCIETY LIMITED
February 26, 2002
S RENUKA Vs. STATE OF ANDHRA PRADESH
March 21, 2002
S SHANMUGAVEL NADAR Vs. STATE OF TAMIL NADU
September 18, 2002
S.K. VENKATESH Vs. STATE OF KARNATAKA
July 17, 2002
S.N. SUNDERSON (MINERALS) LTD. Vs. SUPDT. (PREVENTIVE) CENTRAL EXCISE
April 16, 2002
SAARTHAK REGISTERED SOCIETY Vs. UNION OF INDIA
April 12, 2002
SABRA SHAMIM Vs. MAQSOOD ANSARI
August 23, 2002
SACS EAGLES CHICORY Vs. COMMISSIONER OF INCOME TAX
March 21, 2002
SADANAND MISHRA Vs. FOREST RESEARCH INSTITUTE
January 18, 2002
SADANI CEMENTS AND CHEMICALS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE JAIPUR
September 10, 2002
SAHADEVAN ALIAS SAGADEVAN Vs. STATE REP
November 1, 2002
SAHEBKHAN K MALEK Vs. JAMILASRANU S MALEK
April 18, 2002
SAHIYA Vs. STATE OF UTTAR PRADESH
July 16, 2002
SAIDA FATIMA Vs. UNION OF INDIA
November 28, 2002
SAJJAN COOPERATIVE HOUSINGH SOCIETY LIMITED Vs. SYED ALI HUSSAIN
November 1, 2002
SALEEM Vs. STATE OF KERALA
May 1, 2002
SALEEM BHAI Vs. STATE OF MAHARASHTRA
December 17, 2002
SALEM ADVOCATE BAR ASSOCIATION TAMIL NADU Vs. UNION OF INDIA
October 25, 2002
SAMIKANNU Vs. STATE OF TAMIL NADU
December 3, 2002
SAMPATH KUMAR Vs. AYYAKANNU
September 13, 2002
SANGAMNE BHAG SAHAKARI KARKHANA LIMITED Vs. KRUPA INDUSTRIES LIMITED
May 7, 2002
SANJU SANJAY SINGH SENGAR Vs. STATE OF MADHYA PRADESH
May 1, 2002
SANSAR CHAND ATRI Vs. STATE OF PUNJAB
April 2, 2002
SANT PRASAD Vs. GOVERDHAN PRASAD
March 8, 2002
SARASWATH FILMS Vs. REGIONAL DIRECTOR ESI CORPORATION TRICHUR
May 1, 2002
SARASWATHI OIL TRADERS Vs. COMMISSIONER OF INCOME TAX HUBLI
January 29, 2002
SARDUL SINGH Vs. STATE OF HARYANA
September 27, 2002
SARWAN SINGH Vs. STATE OF PUNJAB
October 7, 2002
SATISH DUBEY Vs. STATE OF UTTAR PRADESH
November 13, 2002
SATISH KUMAR Vs. STATE OF PUNJAB
October 8, 2002
SATISH RAWAT Vs. UNION OF INDIA
August 26, 2002
SATISH SHARMA Vs. STATE OF GUJARAT
December 5, 2002
SATNAM OVERSEAS EXPORT Vs. STATE OF HARYANA
October 24, 2002
SATTAN SAHANI Vs. STATE OF BIHAR
October 1, 2002
SAU SARASWATIBAI TRIMBAK GAIKWAD Vs. DAMODHAR D MOTIWALE AND ORA
March 22, 2002
SAURASTRA OIL MILLS ASSOCIATION GUJARAT Vs. STATE OF GUJARAT
February 19, 2002
SAVITRI PANDEY Vs. PREM CHANDRA PANDEY
January 8, 2002
SAVITRI SAHAY Vs. SACHIDANAND PRASAD
October 31, 2002
SAYYED FAKHRUL ISLAM Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
April 26, 2002
SECRETARY MINISTRY OF HOME AFFAIRS Vs. TAHIR ALI KHAN TYAGI
April 22, 2002
SECRETARY MINOR IRRIGATION AND RURAL ENGG SERVICES UP Vs. SAHNGOO RAM ARYA
May 7, 2002
SECRETARY TO GOVERNMENT TAMIL NADU Vs. K VINAYAGAMURTHY
August 26, 2002
SECRETARY, DEPARTMENT OF TOURISM, JHARKHAND Vs. CITIZENS CAUSE, KANTATOLI AND ORS.
August 29, 2002
SEKAR ALIAS RAJU SEKHARAN Vs. STATE OF REP
October 3, 2002
SEWA SINGH Vs. STATE OF PUNJAB
July 18, 2002
SHABIR AHMAD Vs. SHAM LAL
February 8, 2002
SHAFALI NANDWANI Vs. STATE OF HARYANA
September 25, 2002
SHAFEEQ SHAMMEL AND COMPANY Vs. ASSTT COMMISSIONER COMMERCIAL TAXES
July 22, 2002
SHAIK SAIDULU SAIDA Vs. CHUKKA YESU RATNAM
January 23, 2002
SHAILAJI SHIVAJIRAO PATIL Vs. PRESIDENT HON KHASDAR UGS SANSTHA
January 17, 2002
SHAKEELULR RAHMAN Vs. SYED MEHDI ISPAHANI
November 29, 2002
SHAKTI ZARDA FACTORY I PVT LIMITED Vs. KATHIL TOBACCO BHANDAR
May 9, 2002
SHALIMAR RUBBER INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE COCHIN
November 22, 2002
SHALINI Vs. KURUKSHETRA UNIVERSITY
January 18, 2002
SHAMBHU Vs. STATE OF MADHYA PRADESH
March 6, 2002
SHAMBHU MURARI SINHA Vs. PROJECT AND DEVELOPMENT INDIA LIMITED
March 13, 2002
SHAMIM ARA Vs. STATE OF UTTAR PRADESH
October 1, 2002
SHAMSHER SINGH ALIAS SHERA Vs. STATE OF HARYANA
September 26, 2002
SHANKAR MAHTO Vs. STATE OF BIHAR
July 31, 2002
SHANKAR SIDDUBA D Vs. RATNA BAI
April 26, 2002
SHANKARLAL Vs. STATE OF RAJASTHAN
August 16, 2002
SHANMUGAM ALIAS KULANDAIVELU Vs. STATE OF TAMIL NADU
November 12, 2002
SHANTA G Z MEHTA Vs. SARLA J MEHTA
April 30, 2002
SHANTI DEVI Vs. SWAMI ASHANAND
December 20, 2002
SHARAD KUMAR Vs. GOVERNMENT OF NCT OF DELHI
April 11, 2002
SHARDA DEVI Vs. STATE OF BIHAR
March 13, 2002
SHARMA P. S. Vs. MADANLAL KASTURICHANDJI
August 13, 2002
SHASHIKANT SINGH Vs. TARKESHWAR SINGH
April 24, 2002
SHAW WALLACE AND CO LTD Vs. COMMISSIONER OF INCOME TAX
October 30, 2002
SHEELA Vs. FIRM PRAHLAD RAI PREM PRAKASH
March 4, 2002
SHEIK KHADER AND ANR. Vs. STATE OF KARNATAKA
July 18, 2002
SHER BAHADUR Vs. UNION OF INDIA
August 16, 2002
SHERVANI INDUSTRIAL SYNDICATE LTD. Vs. COLLECTOR OF CENTRAL EXCISE
April 16, 2002
SHIBU CHANDRA DHAR Vs. PASUPATI NATH AUDDYA
March 6, 2002
SHIELA KAUR Vs. SHIV SAGAR TIWARI
January 23, 2002
SHILPS IMPEX Vs. UNION OF INDIA
January 18, 2002
SHIRIKANT ANANDRAO BHASALE Vs. STATE OF MAHARASHTRA
September 26, 2002
SHIROMANI GURUDWARA PRABHANDHAK COMMITTEE Vs. MAHANT LACHHAMAN DASS DEAD
July 10, 2002
SHIROMANI GURUDWARA PRABHANDHAK COMMITTEE AMRITSAR Vs. BAGGA SINGH
December 3, 2002
SHIV DUTT JADIYA Vs. GANGA DEVI
February 20, 2002
SHIVA SHANKAR PANDEY Vs. STATE OF BIHAR
September 9, 2002
SHIVAKUMARD. K. Vs. BASAVARAJU
September 19, 2002
SHIVCHARAN LAL VERMA Vs. STATE OF MADHYA PRADESH
February 19, 2002
SHRAWAN BHADAJI BHIRAD Vs. STATE OF MAHARASHTRA
November 13, 2002
SHREEJEE TRACO INDIA PRIVATE LIMITED Vs. PAPERLINE INTERNATIONAL INC
December 17, 2002
SHRIKRISHNA OIL MILL Vs. RADHAKRISHAN RAMCHANDRA
January 9, 2002
SHRIMANT SHAMRAO SURYAVANSHI Vs. PRALHAD BHAIROBA SURYAVANSHI
January 22, 2002
SHYAM LAL Vs. RASOOL AHMED DEAD
April 9, 2002
SHYAM SUNDER Vs. STATE OF CHHATTISGARH
September 16, 2002
SHYAMA CHARAN AGARWAL AND SONS Vs. UNION OF INDIA
July 15, 2002
SIDDAIAH ALIAS SUNDI Vs. STATE OF KARNATAKA
August 8, 2002
SIMANCHAL PANDA Vs. STATE OF ORISSA
January 25, 2002
SINGH N. K. Vs. D. S. NARVE
December 9, 2002
SINKHAI SYNTHETICS AND CHEMICALS PVT LIMITED Vs. COLLECTOR OF CENTRAL EXCISE AURANGABAD
April 16, 2002
SISIR KUMAR MOHANTY Vs. STATE OF ORISSA
May 9, 2002
SITARAM BESRA Vs. STATE OF BIHAR
July 30, 2002
SITTHI ZURAINA BEGUM Vs. UNION OF INDIA
November 22, 2002
SIVASANKARAN Vs. STATE OF KERALA
August 5, 2002
SIVASURIYAN Vs. THANGAVELU
March 8, 2002
SODAN SINGH Vs. NDMC
August 12, 2002
SOHAN LAL Vs. STATE OF UTTAR PRADESH
July 30, 2002
SOHAN LAL Vs. BABU GANDHI
November 22, 2002
SONA RAM Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION
August 28, 2002
SOUDAGAR I. S. Vs. STATE OF KARNATAKA
April 12, 2002
SPECIAL LAND ACQUISITION OFFICER Vs. MOHD HANIF SAHIB BAWA SAHIB
March 19, 2002
SPECIAL LAND ACQUISITION OFFICER BTDA BAGALKOT Vs. MOHAMMAD HANIF SAHIB
March 19, 2002
SPECIAL REFERENCE NO 1 OF 2002 Vs. UNION OF INDIA
October 28, 2002
SPEEDWAY RUBBER CO Vs. COMMISSIONER CENTRAL EXCISE CHANDIGARH
May 7, 2002
SRICHAND P. HINDUJA Vs. STATE THR. C.B.I., NEW DELHI
January 25, 2002
SRILEKHA GHOSH ROY Vs. PARTHA SARATHI GHOSH
July 9, 2002
STANDARD PENCILS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXICISE MADRAS
September 19, 2002
STATDARD RADIATORS PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
April 18, 2002
STATE Vs. NARAYAN WAMAN NURUKAR
August 26, 2002
STATE BANK OF HYDERABAD Vs. PENNAR PATERSON LIMITED
December 10, 2002
STATE BANK OF INDIA Vs. SARATHI TEXTILES
August 21, 2002
STATE BANK OF INDIA Vs. SOYA UDYOG LIMITED
November 21, 2002
STATE BANK OF INDIA Vs. M R GANESH BABU
April 16, 2002
STATE BANK OF SAURASHTRA Vs. ASHIT SHIPPING SERVICES PRIVATE LIMITED
April 12, 2002
STATE OF ANDHRA PRADESH Vs. NATIONAL THERMAL POWER CORPORATION LIMITED
April 22, 2002
STATE OF ANDHRA PRADESH Vs. JALAPATHI SUBBARAYUDU
March 19, 2002
STATE OF ANDHRA PRADESH Vs. RASHTRIYA ISPAT NIGAM LIMITED
March 6, 2002
STATE OF ANDHRA PRADESH Vs. KARANAM BALARAMAKRISHNA MURTHY
October 23, 2002
STATE OF ANDHRA PRADESH Vs. T PRASANNA KUMAR
August 28, 2002
STATE OF ANDHRA PRADESH Vs. ISHAQ AKBAR
August 21, 2002
STATE OF ANDHRA PRADESH Vs. VENU VETERINARY DIVISION
September 2, 2002
STATE OF ANDHRA PRADESH Vs. T. VENKATARAMANA ACHARI
October 29, 2002
STATE OF BIHAR Vs. MAL BABU SHARMA
April 15, 2002
STATE OF BIHAR Vs. MOHD. MANJUR ALAM
January 25, 2002
STATE OF BIHAR Vs. RADHA K JHA
July 22, 2002
STATE OF BIHAR Vs. BRAJ NANDAN SAH ALIAS GONUSAH
October 29, 2002
STATE OF BIHAR Vs. BISHAN SINGH JAYANT
April 5, 2002
STATE OF BIHAR Vs. SECRETARIAT PRESS MINISTERIAL STAFF UNION
April 26, 2002
STATE OF BIHAR Vs. S A HASSAN
March 5, 2002
STATE OF BIHAR AND BRAJ NANDAN SAH GONUSAH Vs. UNION OF INDIA
October 29, 2002
STATE OF GUJARAT Vs. VAKAR AHMED ABDUL HAMID SHEIKH
March 20, 2002
STATE OF GUJARAT Vs. BHATERDEVI RAMNIVAS SANWALRAM
September 17, 2002
STATE OF GUJARAT Vs. ARVIND MILLS
December 4, 2002
STATE OF HARYANA Vs. MANGE RAM
December 11, 2002
STATE OF HARYANA Vs. VIDHYA DHAR
March 1, 2002
STATE OF HARYANA Vs. INDER SINGH
January 29, 2002
STATE OF HARYANA Vs. VIKRAM SINGH
January 22, 2002
STATE OF HARYANA Vs. VIPIN KUMAR
January 23, 2002
STATE OF HARYANA Vs. STATE OF PUNJAB
January 11, 2002
STATE OF HARYANA Vs. CHAMPA DEVI
January 17, 2002
STATE OF HARYANA Vs. STATE OF PUNJAB
January 15, 2002
STATE OF HARYANA Vs. RAM SINGH
January 15, 2002
STATE OF HARYANA Vs. MOHINDER SINGH
November 12, 2002
STATE OF HARYANA Vs. PIAR SINGH
September 17, 2002
STATE OF HARYANA Vs. SHER SINGH
September 11, 2002
STATE OF HARYANA Vs. RAM SARUP
August 4, 2002
STATE OF HARYANA Vs. HARYANA CIVIL SECRETARIAT PERSONAL STAFF ASSOCIATION
July 10, 2002
STATE OF HARYANA Vs. JAGROOP SINGH
July 12, 2002
STATE OF HARYANA Vs. RAM SARUP
September 4, 2002
STATE OF HIMACHAL PRADESH Vs. PADAM DEVI
April 16, 2002
STATE OF HIMACHAL PRADESH Vs. PREM CHAND
December 16, 2002
STATE OF JHARKHAND AND OTHERS Vs. K.C. PRASAD AND OTHERS
November 11, 2002
STATE OF KARNATAKA Vs. PANCHAKSHARI GURUPADAYYA HIRAMATH
December 20, 2002
STATE OF KARNATAKA Vs. A B NAGARAJ
December 10, 2002
STATE OF KARNATAKA Vs. K A KUNCHINDAMMED
April 16, 2002
STATE OF KARNATAKA Vs. G HALAPPA
April 26, 2002
STATE OF KARNATAKA Vs. SHARANAPPA BASNAGOUDA AREGOUDAR
March 21, 2002
STATE OF KARNATAKA Vs. M DEVENDRAPPA
January 16, 2002
STATE OF KARNATAKA Vs. MANGLORE UNIVERSITY NON TEACHING EMPLOYEES ASSOCIATION
February 28, 2002
STATE OF KARNATAKA Vs. SAVEEN KUMAR SHETTY
February 26, 2002
STATE OF KARNATAKA Vs. S NAGARAJU
February 12, 2002
STATE OF KARNATAKA Vs. M N RAMDAS
September 5, 2002
STATE OF KARNATAKA Vs. DAVID RAZARIO
September 17, 2002
STATE OF KARNATAKA Vs. N PARAMESHWARAPPA
October 9, 2002
STATE OF KARNATAKA Vs. HANMANTHRAO
October 29, 2002
STATE OF KERALA Vs. THANIYULLA PARAMBATH BALAN
November 26, 2002
STATE OF KERALA Vs. ROSALIND THOMAS
July 22, 2002
STATE OF MADHYA PRADESH Vs. MOHANLAL SHARMA
August 28, 2002
STATE OF MADHYA PRADESH Vs. KALU RAM
October 10, 2002
STATE OF MADHYA PRADESH Vs. GUMAN
September 12, 2002
STATE OF MADHYA PRADESH Vs. HARILAL
December 18, 2002
STATE OF MAHARASHTRA Vs. HEMA
November 13, 2002
STATE OF MAHARASHTRA Vs. NARAIN SINGH YADAV
September 12, 2002
STATE OF MAHARASHTRA Vs. MAHALAXMI STORES
November 20, 2002
STATE OF MAHARASHTRA Vs. ARVINDER
August 20, 2002
STATE OF MAHARASHTRA Vs. ABDUL JAVED ABDUL MAJID
February 22, 2002
STATE OF MAHARASHTRA Vs. ASSOCIATION OF COURT STENOS PA PS
January 9, 2002
STATE OF MAHARASHTRA Vs. PRABHAKARRAO
March 6, 2002
STATE OF MAHARASHTRA Vs. UDDHAV
April 18, 2002
STATE OF MAHARASHTRA Vs. LAXMIBAI
April 23, 2002
STATE OF MIZORAM Vs. B D THAKUR
August 23, 2002
STATE OF ORISSA Vs. BALARAM SAHU
October 29, 2002
STATE OF ORISSA Vs. MAHIMA MAHIMANANDA MISHRA
September 16, 2002
STATE OF ORISSA Vs. SITANSU SEKHAR KANUNGO
September 17, 2002
STATE OF ORISSA Vs. DIBAKAR NAIK
April 23, 2002
STATE OF ORISSA Vs. THAKARA BESRA
April 16, 2002
STATE OF ORISSA Vs. LAXMAN JENA
April 24, 2002
STATE OF ORISSA Vs. GOURANGA SAHU
April 30, 2002
STATE OF ORISSA Vs. P SIMANCHAL PATRA
March 13, 2002
STATE OF ORISSA Vs. DEVARAJ MISHRA
October 29, 2002
STATE OF PUNJAB Vs. JIT SINGH
September 30, 2002
STATE OF PUNJAB Vs. JASWAMT SINGH
November 28, 2002
STATE OF PUNJAB Vs. GRAM PANCHAYAT
March 6, 2002
STATE OF PUNJAB Vs. HARDEEP SINGH
April 10, 2002
STATE OF PUNJAB Vs. TEJAL SINGH
January 7, 2002
STATE OF PUNJAB Vs. SURINDER KAUR
January 21, 2002
STATE OF PUNJAB Vs. SURINDER KAUR D
February 21, 2002
STATE OF PUNJAB Vs. HARNEK SINGH
February 15, 2002
STATE OF PUNJAB Vs. JUGRAJ SINGH
February 14, 2002
STATE OF PUNJAB Vs. NIHAL SINGH
September 18, 2002
STATE OF PUNJAB Vs. RAJ SINGH
October 10, 2002
STATE OF PUNJAB Vs. RAJESH SYAL
October 4, 2002
STATE OF PUNJAB Vs. VIJAY SHANKAR
August 21, 2002
STATE OF PUNJAB Vs. GURMEJ SINGH
August 2, 2002
STATE OF PUNJAB Vs. KULDIP SINGH
July 8, 2002
STATE OF RAJASTHAN Vs. LATA ARUN
July 17, 2002
STATE OF RAJASTHAN Vs. KISHANLAL
May 10, 2002
STATE OF RAJASTHAN Vs. LAXMAN SINGH
August 1, 2002
STATE OF RAJASTHAN Vs. ASHRAF
October 24, 2002
STATE OF RAJASTHAN Vs. CHANDU
November 21, 2002
STATE OF RAJASTHAN Vs. RAM NIWAS
February 7, 2002
STATE OF RAJASTHAN Vs. SUJATA MALHOTRA
March 1, 2002
STATE OF RAJASTHAN Vs. OM PRAKASH
May 3, 2002
STATE OF RAJASTHAN Vs. BHER SINGH
October 10, 2002
STATE OF RAJASTHAN Vs. AMRJEET KAUR
December 12, 2002
STATE OF TAMIL NADU Vs. S KRISHNAMURTHY
January 29, 2002
STATE OF TAMIL NADU Vs. K RAMANATHAN
November 13, 2002
STATE OF TAMIL NADU Vs. MARIAPPAN
October 24, 2002
STATE OF TAMIL NADU Vs. KAMARAJ
October 23, 2002
STATE OF TAMIL NADU Vs. RANGASWAMY
September 12, 2002
STATE OF TRIPURA Vs. ROOPCHAND DAS
December 3, 2002
STATE OF U P Vs. DAULAT RAM GUPTA
March 22, 2002
STATE OF U. P. Vs. M. C. CHATTOPADHYAYA
February 27, 2002
STATE OF U.P. Vs. MUSTAKEEM AND OTHERS
February 22, 2002
STATE OF U.P. Vs. RAM AUTAR
August 28, 2002
STATE OF UTTAR PRADESH Vs. RAM SEWAK
December 18, 2002
STATE OF UTTAR PRADESH Vs. JAGDEO
December 10, 2002
STATE OF UTTAR PRADESH Vs. DAULAR RAM GUPTA
March 22, 2002
STATE OF UTTAR PRADESH Vs. VIJAY KUMAR JAIN
March 14, 2002
STATE OF UTTAR PRADESH Vs. SITAPUR PACKING WOOD SUPPLIERS
April 23, 2002
STATE OF UTTAR PRADESH Vs. SHIV CHARAN
January 15, 2002
STATE OF UTTAR PRADESH Vs. MODERN TRANSPORT COMPANY LUDHIANA
January 11, 2002
STATE OF UTTAR PRADESH Vs. RAMESH CHANDRA MANGALIK
March 4, 2002
STATE OF UTTAR PRADESH Vs. UTTAR PRADESH RAJKIYA NIRMAN NIGAM KARMCHARI SANGHARSH MORCHA
February 18, 2002
STATE OF UTTAR PRADESH Vs. KAMARUJJAMA alias MALVA
February 25, 2002
STATE OF UTTAR PRADESH Vs. NATHU
September 26, 2002
STATE OF UTTAR PRADESH Vs. RAMA KANT YADAV
September 23, 2002
STATE OF UTTAR PRADESH Vs. MAN SINGH
October 24, 2002
STATE OF UTTAR PRADESH Vs. RAMESH CHANDRA VERMA
October 29, 2002
STATE OF UTTAR PRADESH Vs. RAM NAGINA SINGH
October 29, 2002
STATE OF UTTAR PRADESH Vs. FAZILUR REHMAN
November 13, 2002
STATE OF UTTAR PRADESH Vs. PREM
November 21, 2002
STATE OF UTTAR PRADESH Vs. NAGDU BUJHARAT
August 13, 2002
STATE OF UTTAR PRADESH Vs. RAM KANTH ALIAS RAM KANT
August 8, 2002
STATE OF WEST BENGAL Vs. WEST BENGAL GOVERNMENT PENSIONERS ASSOCIATIONS
January 7, 2002
STATE OF WEST BENGAL Vs. MAKHANLAL CHAKRABORTY
May 2, 2002
STATE OF WEST BENGAL Vs. MADAN MOHAN GHOSH
April 30, 2002
STATE OF WEST BENGAL Vs. JIBAN KRISHNA DAS
April 29, 2002
STATE OF WEST BENGAL Vs. VISHNUNARAYAN AND ASSOCIATES PRIVATE LIMITED
March 19, 2002
STATE OF WEST BENGAL Vs. KARAN SINGH BINAYAK
March 20, 2002
STATE OF WEST BENGAL Vs. ALOKE KUMAR GHOSH
March 20, 2002
STATE OF WEST BENGAL Vs. MANAS KUMAR CHAKRABARTI
December 13, 2002
STEEL AUTHORITY OF INDIA LIMITED Vs. R K ENTERPRISES
January 22, 2002
SUBHASH CHANDER Vs. STATE TRANSPORT APPELLATE TRIBUNAL
March 21, 2002
SUBHASH PARBAT SONVANE Vs. STATE OF GUJARAT
April 24, 2002
SUBHASH RAMKUMAR BIND ALIAS VAKIL Vs. STATE OF MAHARASHTRA
November 12, 2002
SUBRAMANI Vs. STATE OF TAMIL NADU
August 28, 2002
SUBRAMANIAM SWAMY Vs. HARI BHASKAR
December 18, 2002
SUBRATA ACHARJEE Vs. UNION OF INDIA
February 7, 2002
SUDHANSU SEKHAR SAHOO Vs. STATE OF ORISSA
December 18, 2002
SUGANTHI SURESH KUMAR Vs. JAGDEESHAN
January 15, 2002
SUKHADEV GIRI Vs. STATE OF ORISSA
November 20, 2002
SUKHBIR SINGH Vs. STATE OF HARYANA
February 20, 2002
SUKHCHAIN SINGH Vs. STATE OF HARYANA
April 24, 2002
SUKLIYA Vs. STATE OF MADHYA PRADESH
March 21, 2002
SULTAN MOHIYUDDIN Vs. BASHEER AHMED SHARIFF
May 3, 2002
SUMESH LAL Vs. STATE OF BIHAR
February 4, 2002
SUMITRA DEVI Vs. BINDHYACHAL OJHA AND ORS.
April 19, 2002
SUNDER Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
July 23, 2002
SUNDERBHAI AMBALAL DESAI Vs. STATE OF GUJARAT
November 18, 2002
SUNDERBHAI AMBALAL DESAI Vs. STATE OF GUJARAT
October 1, 2002
SUNIL KUMAR RANA Vs. STATE OF HARYANA
December 19, 2002
SUNIL KUMAR SINHA Vs. STATE OF BIHAR
September 16, 2002
SUNIL KUMAR SRIVASTAVA Vs. KRISHANA SHUKLA
March 5, 2002
SUPE DEI Vs. NATIONAL INSURANCE COMPANY LIMITED
April 16, 2002
SUPREME COURT MONITORING COMMITTEE Vs. MUSSOORIE DEHRADUN DEV ATY
January 7, 2002
SUPREME COURT MONITORING COMMITTEE Vs. MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY
August 12, 2002
SUPREME WASHERS PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE PUNE
December 4, 2002
SURAJ BHAN Vs. STATE OF HARYANA
December 18, 2002
SURESH Vs. STATE OF KERALA
August 21, 2002
SURESH KUMAR SOMABHAI RANA Vs. ASHOK KUMAR HARAKLAL MITTAL
February 1, 2002
SURESH SITARAM SURVE Vs. STATE OF MAHARASHTRA
November 25, 2002
SURESH YALLAPPA PATIL Vs. GENERAL MANAGER KSRTC
October 28, 2002
SURYA SIKANDER Vs. NETHA SPINNING MILLS
September 3, 2002
SURYAMANI SINGH Vs. STATE OF UTTAR PRADESH
August 20, 2002
SUSHIL KUMAR SABHARWAL Vs. GURPREET SINGH
April 23, 2002
SUSHIL KUMAR SABHARWAL Vs. GURPREET SINGH
March 23, 2002
SUSHILA Vs. IIND ADDITIONAL DISTRICT JUDGE BANDA
December 17, 2002
SUSHILA KUMARI Vs. STATE OF RAJASTHAN
March 21, 2002
SUSHILA RANI Vs. COMMISSIONER OF INCOME TAX
February 4, 2002
SWAMI KRISHNANDAND GOVINDANAND Vs. M D OSWAL HOSIERY REGD
February 20, 2002
SWAMI NATH CHOUHAN Vs. UNION OF INDIA
December 18, 2002
SWARAJ TRACTORS DIVISION PUNJAB Vs. RAGHBIR SINGH
August 5, 2002
SYED GANI Vs. STATE OF MAHARASHTRA
July 25, 2002
SYNCO INDUSTRIES Vs. STATE BANK OF BIKANER AND JAIPUR
January 15, 2002
SYNDICATE BANK Vs. R VEERANNA
December 19, 2002
SYNDICATE BANK CHENNAI Vs. MOHAN BROTHERS
March 6, 2002
T FENN WALTER Vs. UNION OF INDIA
July 12, 2002
T K REDDY Vs. STATE OF ANDHRA PRADESH
August 23, 2002
T M A PAI FOUNDATION Vs. STATE OF KARNATAKA
October 31, 2002
T MOHAN Vs. KANNAMMAL
January 23, 2002
T N GODAVARMAN THIRUMALPAD Vs. UNION OF INDIA
October 30, 2002
T N GODAVARMAN THIRUMULIPAD Vs. UNION OF INDIA
May 9, 2002
T SUNDARAM DEAD Vs. BASHEER UNNISSA BEGUM DEAD
July 26, 2002
T T K PRESTIGE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE BANGLORE
December 3, 2002
T. N. GODAVARMAN THIRUMALPAD Vs. UNION OF INDIA
April 29, 2002
T. N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
December 16, 2002
TALUK LAND BOARD Vs. CYRIAC THOMAS
September 10, 2002
TANZEEM E SUFIA Vs. BIBI HALIMAN
September 3, 2002
TAPUBHA BHAGVANJI Vs. SATTE OF GUJARAT
July 30, 2002
TARAK NATH SHA Vs. BHUTORIA BROS PRIVATE LIMITED
May 6, 2002
TARSEM SINGH Vs. STATE OF PUNJAB
January 29, 2002
TARSEM SINGH Vs. RAMESH CHAND AGGARWAL
December 9, 2002
TARUN BORE ALIAS ALOK HAZARIKA Vs. STATE OF ASSAM
August 12, 2002
TATA IRON AND STEEL COMPANY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE JAMSHEDPUR
October 24, 2002
TATA IRON AND STEEL COMPANY LIMITED Vs. UNION OF INDIA
November 20, 2002
TATA IRON AND STEEL COMPANY LIMITED Vs. STATE OF WEST BENGAL
April 29, 2002
TATA REFRACTORIES LIMITED Vs. SALES TAX OFFICER
November 27, 2002
TEJ RAM Vs. INDIAN OVERSEAS BANK
April 19, 2002
TEJANA DEAD Vs. ABDUL HASAN ZAIDI
February 12, 2002
TEJINDRA DHAWAN CALCUTTA Vs. UNION OF INDIA
September 12, 2002
TEMJENKABA Vs. TEMJENWATI
August 14, 2002
THANGAVELU Vs. STATE OF TAMIL NADU
July 29, 2002
THANGAVELU T. Vs. UNION OF INDIA
February 28, 2002
THANKAPPAN NADAR Vs. GOPALA KRISHNAN
April 30, 2002
THRISSUR DISTRICT CO OPERATIVE BANK LIMITED Vs. DELSON DAVIS P
January 15, 2002
TITAN MEDICAL SYSTEMS PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS NEW DELHI
November 12, 2002
TMA PAI FOUNDATION Vs. STATE OF KARNATAKA
November 25, 2002
TOPLINE SHOES LIMITED Vs. CORPORATION BANK
July 8, 2002
TORAN SINGH Vs. STATE OF MADHYA PRADESH
August 1, 2002
TRACKPARTS OF INDIA LIMITED Vs. COLLECTOR OF CUSTOMS CALCUTTA
October 24, 2002
TRISHALA Vs. M.V. SUNDAR RAJ
July 18, 2002
TROIKAA PHARMACEUTICALS LTD Vs. WOCKHARDT LTD
August 26, 2002
TULSI RAM Vs. MATHURA SAGAR PAN TATHA KRISHI
November 12, 2002
U P AVAS EVAM VIKAS PARISHAD Vs. RAMA KRISHNA
January 23, 2002
U P AVAS EVAM VIKAS PARISHAD Vs. KANAK
January 24, 2002
U P AVAS EVAM VIKAS PARISHAD Vs. RAM KRISHANA
February 13, 2002
U P AVAS EVAM VIKAS PARISHAD LUCKNOW Vs. NEEL KANT
February 13, 2002
U P JUDICIAL OFFICERS ASSOCIATION Vs. U O I
August 14, 2002
U P PARENTS ASSOCIATION Vs. SHIA DEGREE COLLEGE
February 5, 2002
U. MANGAPATI SARMA Vs. STATE OF ANDHRA PRADESH
September 12, 2002
U.P. STATE AGRO INDUSTRIAL. CORPORATION. LTD. Vs. RAVINDRA MEHROTRA AND OTHERS
March 14, 2002
UDAY SINGH Vs. STATE OF UTTAR PRADESH
September 4, 2002
UDAY SINGH Vs. STATE OF UTTAR PRADESH
August 4, 2002
UDHAV RAM Vs. VANI TRIPATHI
February 21, 2002
UNICHEM LABORATORIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
September 3, 2002
UNION BANK OF INDIA Vs. NAURANG
February 1, 2002
UNION OF INDIA Vs. SUNIL TIWARI
January 30, 2002
UNION OF INDIA Vs. A P BAJPAI
December 20, 2002
UNION OF INDIA Vs. HANSOLI DEVI
October 3, 2002
UNION OF INDIA Vs. MAHENDRA GIRJI
January 23, 2002
UNION OF INDIA Vs. HARISH CHAND
January 17, 2002
UNION OF INDIA Vs. SUN EXPORT CORPORATION
February 28, 2002
UNION OF INDIA Vs. MIHIR KUMAR BANDOPADHYAY
October 1, 2002
UNION OF INDIA Vs. ORIENT PAPER AND INDUSTRIES LIMITED
October 23, 2002
UNION OF INDIA Vs. K. JAYAKUMAR
September 11, 2002
UNION OF INDIA Vs. DEVARAM
December 18, 2002
UNION OF INDIA Vs. RADHIKA BACKLIWAL
August 28, 2002
UNION OF INDIA Vs. NAGESH
August 27, 2002
UNION OF INDIA Vs. SHAKUNTALA GUPTA
August 27, 2002
UNION OF INDIA Vs. NARAIN SINGH
May 9, 2002
UNION OF INDIA Vs. VIJAY KUMAR S O DHARAM CHAND
November 12, 2002
UNION OF INDIA Vs. KEHAR SINGH
November 12, 2002
UNION OF INDIA Vs. KAIRA DISTT CO OPERATIVE MILK PRODUCERS U LIMITED
November 14, 2002
UNION OF INDIA Vs. GANESH METAL PROCESSORS INDS
November 13, 2002
UNION OF INDIA Vs. RAM LOCHAN RAM
September 12, 2002
UNION OF INDIA Vs. HANSOLI DEVI
September 12, 2002
UNION OF INDIA Vs. K K SOOD
September 19, 2002
UNION OF INDIA Vs. SONIC ELECTROCHEM PRIVATE LIMITED
September 17, 2002
UNION OF INDIA Vs. PESTICIDES MANUFACTURING AND FORMULATORS ASSOCIATION OF INDIA
October 23, 2002
UNION OF INDIA Vs. SHAH GOVERDHAN L KABRA TEACHERS COLLEGE
October 23, 2002
UNION OF INDIA Vs. CITRIC INDIA LIMITED
October 10, 2002
UNION OF INDIA Vs. JOGINDER SHARMA
September 30, 2002
UNION OF INDIA Vs. ONKAR S KANWAR
September 27, 2002
UNION OF INDIA Vs. O CHAKRADHAR
February 19, 2002
UNION OF INDIA Vs. MADAN MOHAN PRASAD
February 28, 2002
UNION OF INDIA Vs. A LAKSHMINARAYANA
February 13, 2002
UNION OF INDIA Vs. MOHAN PAL
April 29, 2002
UNION OF INDIA Vs. ASSOCIATION FOR DEMOCRATIC REFORMS
May 2, 2002
UNION OF INDIA Vs. GAJANAN MAHARAJ SANSTHAN
April 29, 2002
UNION OF INDIA Vs. INDU LAL
April 29, 2002
UNION OF INDIA Vs. L D BALAM SINGH
April 24, 2002
UNION OF INDIA Vs. JASSURAM alias JASRAJ
April 18, 2002
UNION OF INDIA Vs. VENKATESHAN S
April 22, 2002
UNION OF INDIA Vs. BHAGWATI PRASAD D
March 7, 2002
UNION OF INDIA Vs. ALL INDIA CHILDREN CARE AND EDUCATIONAL DEVELOPMENT SOCIETY AZAMGARH
March 11, 2002
UNION OF INDIA Vs. G VEERASAMY
March 14, 2002
UNION OF INDIA Vs. DELHI HIGH COURT BAR ASSOCIATION
March 14, 2002
UNION OF INDIA Vs. R S CHOPRA
March 20, 2002
UNION OF INDIA Vs. ARADHANA TRADING COMPANY
April 1, 2002
UNION OF INDIA Vs. R C MISHRA
April 2, 2002
UNIQUE BUTYLE TUBE INDUSTRIES PRIVATE LIMITED Vs. UTTAR PRADESH FINANCIAL CORPORATION
December 20, 2002
UNITED FELTS AND CARPETS Vs. COLLECTOR OF CENTRAL EXCISE
December 17, 2002
UNITED INDIA INSURANCE CO LIMITED Vs. PATRICIA JEAN MAHAJAN
July 8, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BHUSHAN SACHDEVA
January 18, 2002
URBAN IMPROVEMENT TRUST UDAIPUR Vs. BHERU LAL
September 20, 2002
UTTAR PRADESH COOPERATIVE SUGAR FACTORIES FEDERATION LIMITED Vs. P. P. GAUTAM
September 12, 2002
UTTAR PRADESH JUDICIAL OFFICERS ASSOCIATION Vs. UNION OF INDIA
August 14, 2002
UTTAR PRADESH STATE ELECTRICITY BOARD Vs. SONE LAL
October 4, 2002
V C MOHAN Vs. UNION OF INDIA
March 1, 2002
V G QUENIM Vs. BANDEKAR BROTHERS P LTD
April 19, 2002
V K INDUSTRIES Vs. M P ELECTRICITY BOARD RAMPUR JABALPUR
March 1, 2002
V MOHANI GIRI Vs. UNION OF INDIA
August 16, 2002
V MUTHUSAMI Vs. ANGAMMAL
February 26, 2002
V. GOPAL Vs. ASSTT. COMMISSIONER OF INCOME TAX
November 12, 2002
VADUGU CHANTI BABU Vs. STATE OF ANDHRA PRADESH
August 13, 2002
VASANT ARJUNRAO BHANDAK Vs. STATE OF KARNATAKA
November 12, 2002
VASANT GANESH DAMLE Vs. SHRIKANT TRIMBAK DATAR
March 5, 2002
VASANT NANAJI UPLANCHWAR Vs. GOVERNMENT OF INDIA, MINISTRY OF FINANCE
April 4, 2002
VASHRAM NARSHIBHAI RAJPARA Vs. STATE OF GUJARAT
April 24, 2002
VASHU DEO Vs. BALKISHAN
January 11, 2002
VASHWA CHETNA TRUST Vs. R P C LAYOUT RESIDENTS WELFARE ASSOCIATION
January 30, 2002
VEERLA SATYANARAYANA Vs. STATE OF A P
March 20, 2002
VELUCHAMI Vs. STATE OF TAMIL NADU
September 13, 2002
VELUYUDHAN SATHYADAS Vs. GOVINDAN DAKSHYANI
March 23, 2002
VENKATARAO ANANTDEO JOSHI Vs. SAU MALATIBAI
November 15, 2002
VIJAY KUMAR BHATI Vs. COMMISSIONER OF INCOME TAX
December 4, 2002
VIJAY KUMAR MADAN Vs. R N GUPTA TECHNICAL EDUCATION SOCIETY
April 18, 2002
VIJAY KUMAR TALWAR Vs. COMMISSIONER OF INCOME TAX
April 15, 2002
VIKAS Vs. STATE OF RAJASTHAN
August 2, 2002
VIKAS AGGARWAL Vs. ANUBHA
April 12, 2002
VIKAS DESHPANDE Vs. BAR COUNCIL OF INDIA
November 29, 2002
VIKRAM SINGH JUNIOR HIGH SCHOOL Vs. DISTRICT MAGISTRATE FIN AND REV
January 24, 2002
VINAY KUMAR Vs. NARENDRA
March 5, 2002
VINAYSINGH Vs. STATE OF MAHARASHTRA
September 5, 2002
VINEET KUMAR MATHUR Vs. UNION OF INDIA
January 16, 2002
VINOD Vs. STATE OF MAHARASHTRA
August 8, 2002
VINOD KUMAR Vs. STATE OF MADHYA PRADESH
January 30, 2002
VINODAN T Vs. UNIVERSITY OF CALICUT
April 26, 2002
VIRENDRA BHANDARI Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
April 5, 2002
VISHWAJIT SHANKAR KHAVANEKAR Vs. STATE OF MAHARASHTRA
July 30, 2002
VISHWESHWARAIAH IRON AND STEEL LIMITED Vs. ABDUL GANI
January 31, 2002
VITHAL N SHETTI Vs. PRAKASH N RUDRAKAR
November 20, 2002
VITHAL TUKARAM MORE Vs. STATE OF MAHARASHTRA
July 23, 2002
VIVEK RE-ROLLING MILLS Vs. COLLECTOR OF CENTRAL EXCISE
October 24, 2002
WADI Vs. AMILAL
July 12, 2002
WARYAM SINGH Vs. BALDEV SINGH
October 31, 2002
WEST BENGAL ELECTRICITY REGULATORY COMMISSION Vs. C E S C LIMITED
October 3, 2002
WEST BENGAL STATE WAREHOUSING CORPORATION Vs. SUNIL KUMAR KAYAN
May 3, 2002
WEST U P SUGAR MILLS ASSN Vs. STATE OF UTTAR PRADESH
February 7, 2002
X Vs. HOSPITAL Z
December 10, 2002
Y CHANDRAHAS REDDY Vs. GOVERNMENT OF INDIA
January 17, 2002
YADARAO DAJIBA SHRAWANE Vs. NANILAL HARAKCHAND SHAH DEAD
August 2, 2002
YAMANAJI H JADHAV Vs. NIRMALA
February 1, 2002
YUNIS ALIAS KARIYA Vs. STATE OF MADHYA PRADESH
December 10, 2002
ZAHIRUL ISLAM Vs. MOHAMMAD USMAN
December 20, 2002
ZILA SAINIK BOARD Vs. SURINDER KUMAR
January 8, 2002
ZORAWAR SINGH Vs. SARWAN SINGH
April 4, 2002