Case Index

Title
Date
A R RAMTAKE Vs. BOARD OF REVENUE
August 22, 1991
ABDUL RASHID ABDUL AJIJ Vs. SHELPRABHA HARISH PATHAK
March 6, 1991
ABDUL RAZZAK Vs. STATE OF M P
August 16, 1991
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHANDRAKANTA
August 5, 1991
ADMINISTRATOR CITY OF INDORE NAGAR PALIKA NIGAM Vs. RANNSINGH S/O SAULA BHIL
January 5, 1991
ADMINISTRATOR OF INDORE NAGAR PALIKA NIGAM Vs. RANNSINGH
July 4, 1991
AKEEL Vs. STATE OF M P
August 29, 1991
AKHIL KUMAR Vs. STATE OF MADHYA PRADESH
October 11, 1991
ALKA SHARMA Vs. ABHINESH CHANDRA SHARMA
February 4, 1991
AMARCHAND Vs. ARUN KUMAR
February 27, 1991
AMBARAM ALIAS ASHOK KUMAR Vs. JANKI BAI
February 18, 1991
AMBIKA STONE CRUSHING FACTORY AND OTHERS Vs. M P FINANCIAL CORPORATION
August 12, 1991
ANIL KANT Vs. ARCHANA
August 16, 1991
ANNDIBAI Vs. GEETA DEVI
July 31, 1991
ARUN KUMAR LATH Vs. REGIONAL TRANSPORT AUTHORITY
October 26, 1991
ASHA SONI Vs. RAM SWARUP SONI
August 16, 1991
Asharam Paraste Vs. Om Prakash, M.LA.
May 6, 1991
ASHOK Vs. ASHOK AND ORS.
September 27, 1991
ASHOK AMBALAL SHAH Vs. GURUVACHAN
September 16, 1991
ASHOK KUMAR Vs. DHULIA
August 16, 1991
ASHOK KUMAR Vs. DISTRICT INDUSTRIES OFFICER
April 16, 1991
Ashok Sharma Vs. State of M.P.
September 24, 1991
ASHOTOSH HIGHER SECONDARY SCHOOL Vs. GOVERNMENT OF MADHYA PRADESH
March 11, 1991
B S YADAVA Vs. PRABHUDAYAL
July 2, 1991
Babbu Vs. State of M.P.
June 17, 1991
BABOOLAL Vs. SALIM KHAN & ORS.
March 20, 1991
BABU LAL Vs. JAMNABAI
December 2, 1991
BABU LAL JANVED Vs. PARWATI BHOGIRAM
September 16, 1991
BADAN SINGH DEEP SINGH Vs. STATE OF MADHYA PRADESH
June 24, 1991
BADRI PRASAD BALDEV PRASAD Vs. AEROFIL PAPER LTD
March 15, 1991
BADRILAL Vs. KAMLABAI
March 15, 1991
BAIRO PRASAD Vs. LAXMIBAI PATERIA
February 27, 1991
BAJRANGLAL AGRAWAL Vs. STATE OF M.P. AND ORS.
August 2, 1991
BALCO SHIKSHAN SAMITI Vs. BHAGIRATH SAO
July 19, 1991
BALRAMPRASAD PATEL Vs. STATE OF MADHYA PRADESH
April 25, 1991
BALRAMSINGH Vs. MUNICIPAL COUNCIL
May 8, 1991
BANK OF INDIA Vs. BHANWARILAL YADAV
April 24, 1991
BANTI ALIAS BALVINDER SINGH Vs. STATE OF MADHYA PRADESH
September 3, 1991
BAPU Vs. MAHILA HARIPYARI
October 15, 1991
BASANT KUMAR SHUKLA Vs. KOMAL PRASAD
October 15, 1991
BASANTSINGH ALIAS BIAHANSINGH ROADSINGH Vs. STATE OF MADHYA PRADESH
August 19, 1991
BEHARILAL RAMLAL Vs. JAGANNATH RAMLAL
March 12, 1991
BETA NAPHTHOL LIMITED Vs. CEGAT
July 4, 1991
BHAGCHAND Vs. KISHANLAL
July 10, 1991
BHAGWAN Vs. SACHI CHANDRA JAIN
August 7, 1991
BHAGWAN SINGH Vs. GUDDI
March 5, 1991
BHAGWANDAS Vs. NEW INDIA ASSURANCE CO LTD
December 2, 1991
BHAGWANTSINGH Vs. RAM PYARI BAI
January 9, 1991
BHAGWAT PRASAD SHARMA Vs. COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA NEW DELHI
May 8, 1991
BHAIYALAL Vs. STATE OF MADHYA PRADESH
December 10, 1991
Bhanwarlal Vs. Babulal
September 24, 1991
BHANWARLAL Vs. BABULAL
June 24, 1991
BHARAT BHUSHAN PAUL VERMA Vs. UNION BANK OF INDIA
March 25, 1991
BHARAT SINGH Vs. KUNWAR SINGH
February 28, 1991
BHAVNA ADWANI Vs. MANOHAR ADWANI
May 8, 1991
BHILAI STEEL PLANT BHILAI Vs. SPECIAL AREA DEVELOPMENT AUTHORITY BHILAI
February 7, 1991
Bhupendra Singh Vs. State of M.P.
November 29, 1991
BRAHM NARAYAN Vs. MINOR RAJESH KUMAR
August 24, 1991
BRIJ LAL SINGH Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND
August 19, 1991
Brijlal Vs. Matare
July 29, 1991
BRIJRAJSINGH Vs. BITTO DEVI SMT
September 24, 1991
BUDDIPRAKASH SHARMA Vs. NAGAR PALIKA
February 8, 1991
BUDHWARA BAI Vs. STATE OF MADHYA PRADESH
April 1, 1991
BUNDU Vs. STATE OF M P
July 10, 1991
CENTRAL BANK OF INDIA Vs. JAGANNATH PRASAD BHAULAL SONI
August 30, 1991
CHAINSINGH DHOOLSINGH Vs. STATE OF MADHYA PRADESH
January 28, 1991
CHAMPALAL Vs. DARYAVBAI
February 7, 1991
Chandigarh Administration Vs. Ajit Singh
December 11, 1991
CHANDULAL GHASIRAM BARADWAR Vs. CENTRAL BANK OF INDIA
August 5, 1991
CHHOGALAL Vs. SHUSHIL CHAND
February 8, 1991
CHIMANLAL Vs. STATE OF M P
January 24, 1991
Chintulal Vs. Asharam
July 30, 1991
CHIRANJILAL Vs. CENTRAL BANK OF INDIA
July 29, 1991
CHOUTHMAL Vs. SUNDERLAL
June 25, 1991
CITIZEN ADD INHABITANTS OF MUNICIPAL WARD NO. 17 MUNICIPAL CORPORATION GWALIOR Vs. THE MUNICIPAL CORPORATION, GWALIOR AND ORS.
December 16, 1991
COMMISSIONER OF INCOME TAX Vs. DILIP KUMAR BHUSARI
December 9, 1991
COMMISSIONER OF INCOME TAX Vs. STEEL INGOTS PRVATE LIMITED
March 8, 1991
COMMISSIONER OF INCOME TAX Vs. STATE BANK OF INDORE
March 8, 1991
COMMISSIONER OF INCOME TAX Vs. VIKRAM METAL POWDER PRVATE LIMITED
March 8, 1991
COMMISSIONER OF INCOME TAX Vs. CHUNNILAL SITARAM
July 30, 1991
COMMISSIONER OF INCOME TAX Vs. CUTCH GURJAR KAHATRIYA SAMAJ SEWA TRUST
March 6, 1991
COMMISSIONER OF WEALTH TAX Vs. RAKESH KUMAR AGARWAL
March 8, 1991
COMMISSIONER OF WEALTH TAX Vs. KAMLA DEVI BHANOT
March 8, 1991
DALIP KUMAR Vs. R.T.A.
January 31, 1991
DARSHAN CHANDRA AGRAWAL Vs. MANAGER JAIL SAHAKARI KENDRIYA BANK
July 8, 1991
Daryao Singh Vs. State of M.P.
February 15, 1991
DAYARAM Vs. STATE OF MADHYA PRADESH
January 27, 1991
DEEPAK KUMAR Vs. SAHAYAK PANJEEYAK SAHAKARI SANTHAYNE AND PRABHARI ADHIKARI ZILA
April 15, 1991
DEOKOO BAI Vs. KESHARI CHAND GANESHLAL JAIN
August 27, 1991
DESHA SINGH Vs. MADANLAL
August 30, 1991
DEV RAJ Vs. STATE OF MADHYA PRADESH
February 18, 1991
DEVENDRA KUMAR Vs. STATE OF MADHYA PRADESH
November 14, 1991
DEVENDRA KUMAR Vs. LAXMIBAI NATIONAL COLLEGE OF PHYSICAL EDUCATION, GWALIOR AND ANR.
October 1, 1991
DEVENDRA KUMAR YADAV Vs. STATE OF MADHYA PRADESH
December 6, 1991
Devi Singh Vs. State of M.P.
November 26, 1991
DEVILAL Vs. STATE OF M P
February 7, 1991
DEVISAHAI Vs. SARDAR GOVINDRAO MAHADIK
August 2, 1991
DEVISAHAI Vs. SARDAR GOVINDRAO MAHADIK
August 6, 1991
DHIYANA Vs. M.P. STATE ROAD TRANSPORT CORP.
July 22, 1991
DHUNDRIYA Vs. STATE OF M P
July 2, 1991
DIMAN NARAYAN CHAMAR Vs. RAJARANI WD/O DHARAM KUMHAR
February 18, 1991
DIVYA NELSON D/O DR S K NELSON Vs. STATE OF MADHYA PRADESH
July 12, 1991
DONGARCHAND AND ORS. Vs. MOHANLAL AND ORS.
August 8, 1991
Doongaji & Co. Vs. State of M.P.
August 9, 1991
DROPTI BAI Vs. GOPAL PRASAD
March 16, 1991
DURGA PRASAD Vs. BHAGWANDAS & 17 ORS.
April 3, 1991
DWARKA PRASAD Vs. STATE OF MADHYA PRADESH
October 24, 1991
EKADASI SAHU Vs. STATE OF ORISSA AND OTHERS
December 11, 1991
EMPLOYEES STATE INSURANCE CORPORATION Vs. SWADESH DAILY NEWSPAPER
April 26, 1991
EXECUTIVE ENGINEER, PUBLIC HEALTH ENGINEERING. DATIA Vs. HARI LAL AND ORS.
May 14, 1991
FERTILIZER CORPORATION OF INDIA EASTERN MARKETING ZONE EMPLOYEES ASSOCIATION Vs. HINDUSTAN FERTILIZERS CORPORATION LTD
May 8, 1991
FILOMINA Vs. PETRIC ADMEDIS
August 12, 1991
G M MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. GYANMANI TOPPO
April 9, 1991
G.P. YADAV Vs. BHARAT PETROLEUM CORPORATION LTD. AND ORS.
October 11, 1991
GAJADHAR SINGH Vs. STATE OF M.P.
December 13, 1991
GAJRAJSINGH PRAHLADSINGH THAKUR Vs. STATE OF MADHYA PRADESH
April 4, 1991
GANGARAM ALIAS GANGADHAR NATHULAL Vs. SHRIKRISHNADAS MUNNALAL
January 3, 1991
GAYA PRASAD Vs. SURESH KUMAR
December 13, 1991
Gayanabai Vs. Mayaram
March 16, 1991
GENERAL MANAGER BANK NOTE PRESS Vs. CHATTAR SINGH
January 8, 1991
GENERAL MINES AND QUARRIES LTD Vs. KARTAR SINGH PREM SINGH
October 4, 1991
GHANSHYAM GAUTAM Vs. JIWAJI VISHWAVIDYALAYA
January 7, 1991
GHISALAL Vs. NIHALSINGH
July 29, 1991
GHUMAN SINGH Vs. JASWANTSINGH
April 2, 1991
GIRIJAPRASAD Vs. STATE OF MADHYA PRADESH
August 29, 1991
GOBARILAL GANESHRAM RATHORE Vs. KRISHI UPAJ MANDI SAMITI
July 31, 1991
GOKUL PRASAD CHANDRA SINGH Vs. RAM SINGH CHUNNILAL
January 7, 1991
GOPAL Vs. STATE OF MADHYA PRADESH
May 6, 1991
GOPALDAS MOTILAL Vs. MUNICIPAL CORPORATION
March 19, 1991
Gopi Vs. State of M.P.
November 13, 1991
GOVIND CHANDRA CHATURVEDI Vs. M.P. TEXT BOOK CORPORATION, BHOPAL
October 11, 1991
GOVIND SHARMA Vs. M P STATE TEXTILE CORPORATION LTD
July 29, 1991
GOVINDLAL Vs. GENERAL RADIO AND ELECTRIC COMPANY AND ORS
July 11, 1991
GUDDI BAI Vs. PURAN SAI
October 8, 1991
GUDDI MST. Vs. STATE OF MADHYA PRADESH
September 13, 1991
GULABCHAND JAIN Vs. KHUSHAL CHAND
September 28, 1991
GURCHARAN SINGH Vs. STATE OF M P
November 12, 1991
GWALIOR DEVELOPMENT AUTHORITY Vs. MST. KHUMANIA
August 29, 1991
GWALIOR SUGAR CO LTD Vs. UNION OF INDIA
January 31, 1991
HADINBAI Vs. C H PARWATI
March 26, 1991
Hafiz Khan Vs. Jahur Khan
May 6, 1991
HAR GOVIND Vs. STATE OF M.P. & ORS.
April 5, 1991
HARI RAM Vs. HIMMAT SINGH AND ORS.
October 31, 1991
HARI SHANKAR SONI Vs. STATE OF MADHYA PRADESH
May 3, 1991
HARIHAR PRASAD Vs. BASANT KUMARI GUPTA AND OTHERS
February 11, 1991
HARIKANT JOSHI Vs. ASSISTANT REGISTRAR AND RETURING OFFICER UJJAIN
February 22, 1991
HARIKISHAN UDAISINGH Vs. JASWANT SINGH
October 21, 1991
HARIRAM LEHRUMAL SINDHI Vs. ANANDRAO NARAYANRAO MUKATI
August 6, 1991
HARIRAM S O PHUL SINGH Vs. STATE OF MADHYA PRADESH
September 24, 1991
HARISHANKAR Vs. KHYALICHANDRA
January 2, 1991
HARISHANKAR KAMARLAL VASHIYA Vs. KHAYALICHANDRA ROOPCHAND GOYAL
January 2, 1991
HARISINGH Vs. STATE OF M.P.
October 24, 1991
HART RAM Vs. ANAND RAO
August 5, 1991
HASMUKHLAL BAGDIYA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 11, 1991
HEERAMAN Vs. STATE OF M P
February 14, 1991
HEMLATA SINGH Vs. STATE OF M P
August 21, 1991
HINDA Vs. STATE
July 1, 1991
IFTIKAR AHMAD GAURI Vs. MUNICIPAL COUNCIL AMBAH
November 13, 1991
In re. Superintendent Central Jail, Gwalior Vs. .
May 7, 1991
INDER JIT KUMAR SANT BAKHSH JI Vs. UNION OF INDIA
October 8, 1991
INDORE BHED BAKRA VIKRETA SANGH Vs. MUNICIPAL CORPORATION
July 29, 1991
Indore Municipal Corporation Vs. Caltex (India) Ltd.
January 10, 1991
ISLAM BI Vs. NAWAB KHAN
July 30, 1991
JAGANNATH Vs. BANK OF INDIA
July 30, 1991
JAGANNATH Vs. STATE OF MADHYA PRADESH
October 21, 1991
JAGATGURU SHANKARCHARYA AND OTHERS Vs. STATE OF MP AND OTHERS
August 7, 1991
JAGDAMBE NIWAD CO Vs. PUNJAB NATIONAL BANK
March 26, 1991
JAGDISH Vs. SMT. BADAMBAI
August 22, 1991
JAGDISH Vs. STATE OF MADHYA PRADESH
January 28, 1991
JAGDISH PRASAD Vs. GURUBUX SINGH
July 4, 1991
JAGDISH PRASAD Vs. GURUBUX SINGH
July 24, 1991
JAI BHAWANI TIMBER Vs. STATE OF MADHYA PRADESH
December 7, 1991
JAI NARAYAN DURGA PRASAD Vs. SATYANARAYAN ALIAS DHONBABU
March 6, 1991
JAIDAYAL Vs. STATE OF MADHYA PRADESH
February 6, 1991
JAISHREE BELBAUSHI Vs. STATE OF M P
May 1, 1991
JAMUNA PRASAD PANDORIA Vs. DIRECTOR NAGAR PRASHASHAN
May 9, 1991
JANPAD PANCHAYAT Vs. SHASHIKALA WD/O SUNIL KUMAR VATSA
July 4, 1991
JANPAD PANCHAYAT AND JILA PANCHAYAT KARMACHARI SANGH Vs. STATE OF MADHYA PRADESH
July 2, 1991
JARNAIL KAUR Vs. PEPSU ROAD TRANSPORT CORPORATION AND ORS
January 15, 1991
JASKUNVER Vs. KANCHANBAI
August 2, 1991
JILA SAHAKARI KENDRIYA BANK Vs. LABOUR COURT
October 26, 1991
Jitendra Singh Vs. State of M.P.
September 30, 1991
JOGENDRA SINGH Vs. GULSHERKHAN
November 15, 1991
Jugal Kishore Vs. Ramnath
September 18, 1991
JYOTSNA RAM Vs. SUBHASH RAM
July 17, 1991
K M NIZAM Vs. UNION BANK OF INDIA
February 14, 1991
K.D. Deshmukh Vs. Amritlal Jaiswal
July 11, 1991
KACHARMAL KISHANLAL MAHAJAN Vs. CHAINRAM KISHANLAL MAHAJAN
August 30, 1991
KAILASH CHANDRA JAIN Vs. STATE OF MADHYA PRADESH
April 2, 1991
KAILASH NARAIN SHARMA Vs. MANAGER AND SECRETARY BOARD OF DIRECTORS
February 18, 1991
Kailashibai Vs. Foolchand
February 26, 1991
KAILASHNARAYAN BHAVARLAL Vs. KESHAVSINGH HARINARAYAN
August 5, 1991
Kali Charan Vs. Ram Ratan
August 26, 1991
KALLU Vs. STATE OF M P
August 16, 1991
KALLU ALIAS RAMKUMAR Vs. STATE OF MADHYA PRADESH
November 13, 1991
KALYANMAL Vs. STATE OF MADHYA PRADESH
September 12, 1991
KALYANMAL MILLS LIMITED Vs. INCOME TAX OFFICER
August 26, 1991
KAMLA PRASAD JADAWAL Vs. PUNJAB NATIONAL BANK NEW DELHI
January 31, 1991
KAMLESH Vs. VIRENDRA KUMAR UIKS
August 7, 1991
KANHAIYALAL Vs. KESHARBAI
September 17, 1991
KANHAIYALAL GUPTA Vs. SURENDRA SINGH
September 16, 1991
KANHAIYALAL VERMA Vs. DROPADI SEETARAM GATTANI
September 10, 1991
KANHAIYALLAL Vs. UJJAIN VIKAS PRADHIKARAN DEWAS RD UJJAIN
February 18, 1991
KANJI Vs. UDIYA
June 3, 1991
KANJI Vs. PARMANAND
August 18, 1991
KANJI S O GANESH Vs. PARMANAND
August 19, 1991
KARAMJIT SINGH YASHWANT SINGH Vs. STATE OF MADHYA PRADESH
April 2, 1991
KASHI BAI Vs. HIMMAT SINGH
March 26, 1991
Kashibai Vs. Padma Patil
March 22, 1991
KASHIRAM Vs. SONVATI
March 20, 1991
Kavindra Jain Vs. Amritlal
September 10, 1991
KAVINDRA JAIN Vs. AMRITLAL
September 3, 1991
KESHAV DEVI MISHRA Vs. PRADEEP KUMAR MISHRA
January 2, 1991
KHALAKSING Vs. STATE OF MADHYA PRADESH
November 14, 1991
KIRTI KUMAR Vs. LOK MANYA NAGAR GRIH NIRMAN SAHAKAR SANSTHA LTD
December 5, 1991
KISHANCHAND LAVVURAM PUNJABI Vs. RAMKRISHNA PURUSHOTTAMDAS VAISHYA
April 22, 1991
KISHANDAS PARSRAM AHUJA Vs. BHAGCHAND DWARKADAS NAGDEV
April 30, 1991
KISHANLAL Vs. NAVEEN KUMAR
September 10, 1991
KISHANLAL Vs. GAYARAM
December 2, 1991
KOMALCHANDRA FATEHSINGH MANDLOI Vs. INDORE SCHOOL OF SOCIAL WORK
November 1, 1991
KRISHNA DHARAM RAJ JAIN Vs. DHARAM RAJ LAXMI CHAND JAIN
January 4, 1991
KRISHNA JAIN Vs. DHARAM RAJ JAIN
January 14, 1991
KRISHNA PYARI BAI DIXIT Vs. GOBIND MISHRA
August 26, 1991
KULWANT SINGH NK SARDAR SADHU SINGH Vs. UNION OF INDIA
June 24, 1991
KUMAR PRASAD ALIAS SUNDERIAL Vs. STATE OF MADHYA PRADESH
April 25, 1991
KUMARI OMLI Vs. STATE OF M P
November 1, 1991
KUNWARJI Vs. NISAR KHAN
August 19, 1991
KUSUMLATA TRIVEDI Vs. STATE OF MADHYA PRADESH
November 14, 1991
LACHCHANDEI Vs. SOBHARAM DASHRATH
September 27, 1991
LAL CHAND Vs. KU. KANTA
January 30, 1991
LALCHAND BHAGWANDAS Vs. KANTA NARAYAN JOSHI
March 6, 1991
LAND ACQUISITION OFFICER UPPER BAINGANA PROJECT SEONI Vs. LAXMINARAYAN
August 7, 1991
LAXMAN LAL Vs. STATE OF MADHYA PRADESH
February 14, 1991
LEELA SHANKER Vs. BHAGWANDAS
June 27, 1991
LINK AUTOMOBILES Vs. STATE BANK OF INDORE
December 3, 1991
LUPIN LABORATORIES LTD Vs. UNION OF INDIA
December 13, 1991
M L SAHU Vs. M P STATE CO OP MARKETING FEDERATION JAHANGIRABAD
July 15, 1991
M P ELECTRICITY BOARD RAJGARH BISORA M P Vs. RUKMINIBAI
July 2, 1991
M P LAGHU UDHOG NIGAM MARYADIT BHOPAL Vs. GWALIOR STEEL SALES BRANCH GWALIOR
April 18, 1991
M P STATE ROAD TRANSPORT CORPORATION Vs. RAJENDRA SINGH
November 14, 1991
M P STATE ROAD TRANSPORT CORPORATION, BHOPAL & ANR Vs. VIJAY SINGH
February 6, 1991
M. P. State Road Transport Corporation Vs. Vimla Sharma
October 9, 1991
M.P. Kendriya Sahakari Bank Mahasangh Vs. Assistant Labour Commissioner
July 9, 1991
M.P. KHADI AND VILLAGE INDUSTRIES BOARD M.P. BHOPAL Vs. BASUDEV SHARMA
August 20, 1991
M.P. STATE CO-OPERATIVE MARKETING FEDERATION LTD. BHOPAL Vs. PRESIDING OFFICER, LABOUR COURT, RAIPUR AND ANR.
April 26, 1991
M.P.S.R.T.C. Vs. RAJASTHAN STATE ROAD TRANSPORT
February 11, 1991
M/S. J.B. EXPORTS PVT. LTD., A-10 MOHAN CO-OPERATIVE INDUSTRIAL SOCIETY NEW DELHI Vs. M/S J.C. MILLS REGD. OFFICE BIRLA NAGAR, GWALIOR
September 28, 1991
M/S. KUMAR CONSTRUCTIONS Vs. ANAND KUMAR BHARGAV
August 22, 1991
MADANLAL GUPTA Vs. STATE OF MADHYA PRADESH
January 9, 1991
MADHU SUDAN GUPTA Vs. STATE OF MADHYA PRADESH
January 2, 1991
MADHYA PRADESH STATE ROAD TRANS CORPN Vs. RAJASTHAN STATE ROAD TRANS CORPN
April 9, 1991
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. BHAYSINGH
February 19, 1991
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. ANJANI WD/O BHAGIRATH CHATURVEDI
July 19, 1991
Mahant Niranjan Das Vs. Shiromani Gurudwara Prabhandhak Committee
July 31, 1991
MAHARU Vs. DHANSAI
February 21, 1991
MAHENDRA KUMAR Vs. MOOL CHAND
January 29, 1991
MAHMOODA BI WD/O MUSTAFA BEG Vs. SHEIKH GAFOOR
March 18, 1991
MAHRUNNISHA BEGUM Vs. RADHEY SHYAM
March 15, 1991
Major G.S. Sodhi Vs. Union of India
March 19, 1991
MANAKLAL Vs. HAJARILAL
May 6, 1991
Mangilal Vs. Sanchalak Krishi Upaj Mandi Samiti, Bhopal
December 10, 1991
MANOJ KUMAR Vs. STATE OF M P
February 8, 1991
MANOJ KUMAR TARACHAND DWIVEDI Vs. STATE OF MADHYA PRADESH
December 13, 1991
MANSHARAM Vs. BHAGWANDAS
August 5, 1991
MATHURA LAL SHANKAR KEER Vs. STATE OF MADHYA PRADESH
June 10, 1991
Mathura Prasad Vs. State of M.P.
October 4, 1991
MEDABAI Vs. STATE OF MADHYA PRADESH
December 13, 1991
MEENA D/O M G BATHIJA Vs. STATE OF MADHYA PRADESH
February 7, 1991
MILAN SUPARI STORES Vs. COMMISSIONER OF INCOME TAX ASSESSMENT
March 8, 1991
MOHAMMAD SALAM Vs. STATE OF MADHYA PRADESH
September 9, 1991
MOHAMMAD UMAR KHAN Vs. GULSHAN BEGAM
February 28, 1991
MOHAMMED AMIN Vs. DILIP SINGH TALUJU
February 18, 1991
MOHAN LAL Vs. STATE OF M P
February 22, 1991
MOHAN SINGH Vs. STATE OFFICER PUBLIC PREMISES EVICTION ACT
July 4, 1991
MOHANLAL HARGOVINDDAS Vs. COMMISSIONER OF INCOME TAX
February 21, 1991
MOHSINALI MARCHANT HAZI IBRAHIMBHAI Vs. FAZALHUSSAIN GULAMALI
May 7, 1991
MOLYABAI Vs. VISHRAM SINGH
September 20, 1991
MST BITOLA AND TWO ORS Vs. RAM JAN KHAN AND 3 ORS
October 23, 1991
MUKUND DAS Vs. STATE OF MADHYA PRADESH
July 11, 1991
MUKUTSINGH SIKARWAR Vs. MOORTI SHRI DWARKADHISHJI
March 4, 1991
MUNICIPAL CORPORATION INDORE Vs. BHANWARLAL PUNAMCHAND SHARMA PARASHAR
April 23, 1991
Municipal Corporation Raipur Vs. Ashok Kumar Mishra
April 16, 1991
Munnawar Jahan Begum Vs. Union of India
September 27, 1991
Narayan Vs. Umashankar
February 8, 1991
NARAYAN Vs. STATE OF M P
August 26, 1991
NARAYAN Vs. STATE OF MADHYA PRADESH
August 6, 1991
NARAYAN NAGAR GRAH NIRMAN CO OP SOC LTD Vs. COLLECTOR EAST NIRMAR KHANDWA
August 5, 1991
NARAYAN SINGH Vs. STATE OF MADHYA PRADESH
September 23, 1991
NARENDRA KUMAR Vs. DINANATH
June 29, 1991
Narendra Luxmikant Nigalye Vs. State of M.P.
June 24, 1991
NARENDRA VINAYAKRAO MANDLOI Vs. STATE OF MADHYA PRADESH
May 9, 1991
NARESH CHANDRA Vs. RESHMA BAI
September 6, 1991
NATHASINGH RATANSINGH RAGHUVANSHI Vs. JAGANNATHSINGH MAHARAJSINGH RAGHUVANSHI
March 25, 1991
NATHIBAI Vs. BHURA
August 29, 1991
NATIONAL INSURANCE CO LTD Vs. SHABIRKHAN
September 16, 1991
NATIONAL INSURANCE CO LTD Vs. KALOO
September 28, 1991
NATIONAL INSURANCE CO LTD Vs. SHAKUNTALABAI
October 22, 1991
NATIONAL INSURANCE CO LTD Vs. ASHISH
October 26, 1991
NATIONAL INSURANCE CO LTD Vs. SARWATIBAI
February 22, 1991
NATIONAL INSURANCE CO LTD Vs. RAJJAK
February 18, 1991
NATIONAL INSURANCE CO LTD Vs. RAMESHCHANDRA
January 24, 1991
NAVALMAL PINJAMAL Vs. LAXMANSINGH PANCHAMSINGH
March 7, 1991
NAVIN KUMAR DANI Vs. STATE OF M.P. AND ORS.
November 29, 1991
NEERAJ Vs. STATE OF MADHYA PRADESH
April 18, 1991
Neetu Vs. State of M.P.
November 11, 1991
NEW INDIA ASSURANCE CO LTD Vs. P N VIJAIWARGIYA AND OTHERS
November 23, 1991
NEW INDIA ASSURANCE CO LTD Vs. P N VIJAIWARGIYA
November 25, 1991
NEW INDIA ASSURANCE CO LTD Vs. P N VIJAIWARGIYA
November 18, 1991
NEW INDIA ASSURANCE CO LTD Vs. ASHADEVI
February 16, 1991
NEW INDIA ASSURANCE CO LTD Vs. P N VIJAYWARGIYA
October 18, 1991
NEW INDIA ASSURANCE CO LTD Vs. PREMA BAI
August 30, 1991
NEW INDIA ASSURANCE CO LTD Vs. NAFIS BEGAM
April 26, 1991
NEW INDIA ASSURANCE CO LTD Vs. HASINABAI
July 9, 1991
NIRVIKAR GUPTA Vs. RAM KUMAR
November 18, 1991
OM PRAKASH Vs. KRISHNA BAI
February 16, 1991
OMPRAKASH GUPTA DR Vs. RAM PRAKASH
November 20, 1991
ONKAR Vs. STATE OF M P
March 6, 1991
Onkarlal Vs. S.P. Guna
November 14, 1991
Orgee Chemicals IMFl Vs. State of M.P.
July 31, 1991
ORIENTAL FIRE AND GENERAL INSURANCE CO INDORE Vs. GANGABAI
February 21, 1991
PANCHULAL GOVINDJI Vs. MANAGER INDORE TEXTILES LTD
March 21, 1991
Pannalal Vs. J.C. Mills Ltd.
April 29, 1991
Pannalal Sahgal Vs. Veer Shan Verma
December 2, 1991
PARAS MAL Vs. SAROJ KUMARI
December 3, 1991
Parmal Vs. Gyasia
November 1, 1991
PATIRAM Vs. STATE OF MADHYA PRADESH
September 5, 1991
PHOOLO BAI JOGE Vs. BEERO
February 11, 1991
PHULSINGH Vs. STATE OF MADHYA PRADESH
February 16, 1991
Prabhu Vs. State of M.P.
February 20, 1991
PRAHALAD PAL Vs. UTTAMA
February 18, 1991
Prakashchandra Gupta Vs. Ratanlal
September 23, 1991
PRAMOD JHAVAR Vs. DIRECTOR OF MEDICAL EDUCATION M P BHOPAL
March 12, 1991
PRATIBHA BAGAI Vs. KAMLESH AGRAWAL
October 8, 1991
PREM Vs. SANATAN DHARAM SHIKSHA SAMITI
April 16, 1991
PREM NARAYAN Vs. RAM VILASH
May 2, 1991
PREMIER AUTO INDUSTRIES Vs. BHARAT RAJ GOYAL
October 11, 1991
PUNJAB NATIONAL BANK Vs. MULLU SINGH
July 17, 1991
PURUSHOTTAM Vs. JAYANTI BAI
August 30, 1991
PUSHPA DATT MISHRA Vs. ARCHANA MISHRA ALIAS PREMVATI CHOUBEY
May 8, 1991
RADHAKISHAN NARAYANDAS PARTNERSHIP FIRM Vs. MANMOHAN GARG
February 19, 1991
RADHESHYAM AGRAWAL Vs. HARIOM TRADING CO
August 12, 1991
RAGHAVENDRASINGH BHADORIA Vs. STATE BANK OF INDORE
March 11, 1991
Rajendra Vs. State of M.P.
July 18, 1991
RAJENDRA SHARMA Vs. NEETA SHARMA
January 11, 1991
RAJENDRAKUMAR JAIN Vs. SUDHA JAIN
October 26, 1991
RAJENDRASINGH Vs. SHEETALDAS
November 15, 1991
RAJKUMAR GAJADHAR PRASAD Vs. STATE OF MADHYA PRADESH
March 13, 1991
RAJNI Vs. SHANTILAL
October 28, 1991
RAJVIR SINGH Vs. STATE OF MADHYA PRADESH
December 16, 1991
RAM CHANDRA Vs. M.P. STATE ROAD TRANSPORT CORPORATION
December 2, 1991
RAM DAYAL KOLI Vs. STATE
November 23, 1991
RAM DUTT KAUSHIK Vs. STATE OF M P
February 18, 1991
RAM SHANKAR Vs. BALAKDAS
August 29, 1991
RAM SINGH SHEODAYAL SINGH CHHATRIYA Vs. RAJIV LOCHAN TRUST
April 29, 1991
RAMCHANDRA ALIAS LAKHAN SINGH Vs. STATE OF M P
March 19, 1991
RAMCHARANLAL SHARMA Vs. VINOD SHRIVASTAVA
January 23, 1991
RAMDAS CHOURASIA Vs. VIJAY KUMAR PATHAK
October 26, 1991
RAMDAYAL Vs. STATE OF M P
March 8, 1991
RAMESH CHANCHAL Vs. TOWN IMPROVEMENT TRUST RATLAM
February 21, 1991
RAMESH CHAND PATHAK Vs. MANIKCHAND JAIN AND ORS.
November 1, 1991
RAMESH CHANDRA Vs. PADMABAI
July 13, 1991
RAMESH MISHRA Vs. TOWN IMPROVEMENT TRUST
February 21, 1991
RAMESHWAR Vs. STATE OF MADHYA PRADESH
September 25, 1991
RAMESHWAR DAYAL ARALE Vs. MUNNA SINGH BHADORIA
January 2, 1991
RAMESHWAR PRASAD KISHAN SHRIVASTAVA Vs. RAKESH HARIRAM SHRIVASTAVA
July 26, 1991
RAMKUMAR Vs. STATE OF MADHYA PRADESH
February 22, 1991
RAMLAL Vs. REGISTRAR CO OP SOC M P
July 1, 1991
RAMPALSINGH Vs. STATE OF MADHYA PRADESH
September 5, 1991
RAMPRAKASH Vs. STATE OF MADHYA PRADESH
March 8, 1991
RAMPRASAD Vs. BHERULAL
March 26, 1991
Rampriya Sharma Vs. State of M.P.
March 19, 1991
RAMRAJ SHUKLA Vs. STATE OF MADHYA PRADESH
October 21, 1991
Ramsewak Vs. State of M. P. Jail Department
January 7, 1991
RAMSINGH BHERUSINGH CHOUHAN Vs. STATE OF MADHYA PRADESH
March 4, 1991
RAMSWARUP VASHISHT Vs. STATE OF MADHYA PRADESH
April 3, 1991
RASHEED KHAN Vs. PEER MOHAMMAD
April 4, 1991
RATAN SINGH Vs. STATE OF MADHYA PRADESH
October 3, 1991
RATANSINGH Vs. TARABAI
April 12, 1991
RATLAM WHOLESALE CONSUMERS CO OP STORE LTD Vs. VISHNUBAI
July 13, 1991
REWACHAND Vs. STATE OF MADHYA PRADESH
April 10, 1991
RISHI NATH SINGH Vs. STATE OF MADHYA PRADESH
August 29, 1991
Ryudhabai Vs. Nihal Singh
July 29, 1991
S RAM PRINCIPAL Vs. G P SHRIVASTAVA REGISTRAR
October 11, 1991
SAGOOBAI Vs. SOHANLAL
March 22, 1991
SAHDEO Vs. STATE OF MADHYA PRADESH
August 23, 1991
SAHODRA DEVI Vs. RAMNARAYAN SATYANARAYAN
April 11, 1991
SAJJAN SINGH Vs. STATE OF M.P.
September 28, 1991
SAJJAN SINGH Vs. MANJIBHAITL
July 17, 1991
SAJJAN SINGH & ORS Vs. STATE OF M P COLLECTOR JHABUA AND OTHERS
August 29, 1991
SAJJAN SINGH LAXMAN SINGH Vs. PHOOLIBAI
March 8, 1991
SAMBHAVNATH DIGAMBAR JAIN Vs. MOHANLAL
August 8, 1991
SANDHYA PASTOR Vs. STATE OF MADHYA PRADESH
January 31, 1991
SANJAY KUMAR Vs. MUNNALAL
October 23, 1991
SANJAY MAHESHWARI DR Vs. STATE OF MADHYA PRADESH
August 19, 1991
SANJAY RANA Vs. STATE OF MADHYA PRADESH
April 23, 1991
Santi Vs. State of M.P.
September 3, 1991
SANTOSH Vs. UNION OF INDIA
January 9, 1991
SARDAR DEORAO JADHAV Vs. STATE OF MADHYA PRADESH
April 11, 1991
SARJUBAI Vs. RAJENDRA SINGH
January 31, 1991
SARLABAI Vs. KOMAL SINGH
July 10, 1991
SAROJ BHANSLI Vs. KALI CHARAN
November 12, 1991
SAROJ RAO Vs. CENTRAL BANK OF INDIA
January 4, 1991
SATENDRA PRAKASH AGARWAL Vs. STATE BANK OF INDORE BHOPAL
August 28, 1991
SATISH Vs. STATE OF MADHYA PRADESH
April 3, 1991
SATISH CHANDRA BABULAL AGARWAL Vs. JANKI PRASAD UDAIJIT TIWARI
October 9, 1991
SATISH SUMAN DR Vs. DIRECTOR MEDICAL EDUCATION
April 15, 1991
SATYANARAYAN Vs. NAND KISHORE AND OTHERS
June 26, 1991
SATYANARAYAN Vs. BHAGWAN
August 23, 1991
SAVITRI DEVI Vs. SURYABHAN SHARMA
December 20, 1991
Sewaram Vs. Narayan Prasad
January 11, 1991
SHABBIR HUSSAIN GULAM HUSSAIN Vs. RUBAB BAI INAYAT HUSSAIN
January 2, 1991
SHAMSUL HASAN Vs. BHAGWATI PRASAD
August 21, 1991
SHANKARLAL Vs. ONKARLAL
June 27, 1991
SHARAD MUJUMDAR Vs. ASSTT DIRECTOR
October 31, 1991
Shashi Kumar Gupta Vs. State of M.P.
June 24, 1991
Sheikh Wahid Vs. Gokulchand
April 10, 1991
SHELENDRAKUMAR PARE Vs. PRESIDENT M P GANDI BASTI NIRMULAN MANDAL
February 28, 1991
SHIV NARAIN RATANLAL Vs. STATE OF MADHYA PRADESH
September 25, 1991
Shivananjundappa Vs. State of Karnataka
September 11, 1991
SHOBHA BAI Vs. RADHEY SHYAM
April 3, 1991
SHOBHA SHARMA Vs. VED PRAKASH SHARMA
October 23, 1991
SHORI STAY HOME CENTRE & ANR. Vs. MAN MOHAN SAXENA & ANR.
April 3, 1991
SHRI R.S. AWASTHY, RENT CONTROLLING AUTHORITY RAIPUR Vs. SHRI GURUDATT CHANDANI
August 20, 1991
SHRICHAND Vs. STATE OF MADHYA PRADESH
July 24, 1991
SHYAM PRASAD Vs. MAYABAI
August 6, 1991
SHYAMSUNDER Vs. M/S MISHRILAL CHHOTULAL AND SONS AND OTHERS
July 15, 1991
SIKARWAR TRANSPORT CO RAJGARH Vs. M P STATE CO OP MARKETING SOC LTD
June 26, 1991
SIKIA Vs. DHANRAJ SINGH
November 25, 1991
SISLIUS STEPHENS Vs. STATE OF M P
February 8, 1991
SITA RAM Vs. STATE OF MADHYA PRADESH
December 4, 1991
Sitabai Vs. Sureshchandra
October 24, 1991
SITARAM Vs. STATE OF M P
February 18, 1991
SIYASHARAN Vs. STATE OF MADHYA PRADESH
July 3, 1991
SMT. KAMLABAI Vs. BASANT KUMAR AND OTHERS
February 22, 1991
SOOSY Vs. STATE OF MADHYA PRADESH
April 18, 1991
STATE BANK OF INDIA BHOPAL Vs. PLASTICHEM BHOPAL
May 8, 1991
STATE BANK OF INDIA BRANCH SATNA Vs. PLASTICHEM SATNA
May 8, 1991
STATE OF BANK OF INDORE Vs. STATE OF MADHYA PRADESH
April 11, 1991
STATE OF M P Vs. TEEKARAM UDAI SINGH
November 23, 1991
STATE OF M P Vs. NARMADA CONSTRUCTION CO
July 10, 1991
STATE OF M P Vs. BARILAL ALIAS MUNNA BADAI
August 14, 1991
STATE OF M P Vs. GOVIND PRASAD
March 5, 1991
STATE OF M P Vs. GIYAN SINGH
March 5, 1991
State of M.P. Vs. Firm Gattulal Kailash Chand Jain
November 14, 1991
State of M.P. Vs. Babulal
October 15, 1991
State of M.P. Vs. Raisahib Durga Shankar Trivedi
June 26, 1991
STATE OF MADHYA PRADESH Vs. NIZAMUDDIN
December 12, 1991
STATE OF MADHYA PRADESH Vs. RAJPAL CONSTRUCTION CO AND ORS
November 1, 1991
STATE OF MADHYA PRADESH Vs. NATIONAL BUILDING CONSTRUCTION CORP LTD & ORS
November 22, 1991
STATE OF MADHYA PRADESH Vs. HARIOM GENERAL INDUSTRIES
April 3, 1991
STATE OF MADHYA PRADESH Vs. MADHUKAR
April 12, 1991
STATE OF MADHYA PRADESH Vs. CHANDRAHAS KESHAV PRASAD DEWANGAN
March 12, 1991
STATE OF MADHYA PRADESH Vs. JAGDISH JOGILAL BALOI
April 2, 1991
STATE OF MADHYA PRADESH Vs. GYAN SINGH
March 5, 1991
STATE OF MADHYA PRADESH Vs. RIKHIRAM KASHAIYA PATEL
February 13, 1991
STATE OF MADHYA PRADESH Vs. DEVI SINGH
September 18, 1991
STATE OF MADHYA PRADESH Vs. KAUSHLESH BANSHIDHAR DWIVEDI
October 8, 1991
STATE OF MADHYA PRADESH Vs. PRADIP KUMAR
January 9, 1991
STATE OF MADHYA PRADESH Vs. MEENA SHARMA
January 9, 1991
STATE OF MADHYA PRADESH Vs. NANHELAL
January 15, 1991
STATE OF MADHYA PRADESH Vs. MOHANDAS
May 3, 1991
STATE OF MADHYA PRADESH Vs. RUPSINGH
July 18, 1991
SUBHASH CHATURVEDI Vs. HUKUM CHANDRA AGARWAL
November 19, 1991
SUDARSHAN KUMAR DHALL Vs. CANARA BANK
July 25, 1991
Sujan Singh Vs. Lalsahab
April 29, 1991
SUKHDAYAL AND ORS. Vs. STATE OF M.P. AND ORS.
November 15, 1991
SUMATIVIJAY JAIN Vs. STATE OF MADHYA PRADESH
September 19, 1991
SUNEETA Vs. RISHAB KUMAR JAIN
October 11, 1991
SUNIL KUMAR GROVER Vs. KU GUNJAN
October 30, 1991
SUNITA JAIN Vs. SURESH KUMAR JAIN
September 17, 1991
SURENDRA SOHANE Vs. HARI SINGH GOUR VISHWAVIDYALAYA SAGAR
January 22, 1991
SURESH KUMAR Vs. GODAVERIBAI
June 25, 1991
SURESH KUMAR KEVAT Vs. MADHYA PRADESH STATE TOURISM DEVELOPMENT CORPORATION LTD.
October 24, 1991
SURINDER SINGH Vs. UNION OF INDIA
September 27, 1991
SURVEY SERVAJEET SINGH Vs. STATE OF M P
July 17, 1991
SUSHIL SHARMA Vs. STATE OF MADHYA PRADESH
October 10, 1991
SUSHILA BAI Vs. KAILASH KUMAR
August 22, 1991
Swaroopi Bai Vs. Bhagwandas
September 10, 1991
SYNTHETICS LTD Vs. UNION OF INDIA
February 4, 1991
THAKURDAS Vs. CHAIRMAN, INDORE DEVELOPMENT
November 20, 1991
THE GWALIOR THOK SAHKARI UPBHOKTA BHANDAR MARYADIT GWALIOR Vs. HAMID KHAN AND ANR.
September 26, 1991
TIJULAL Vs. STATE OF M P
December 12, 1991
Tikamchand Vs. Prakash Chandra
July 3, 1991
UAAJAN S O MOOLCHAND KULMI Vs. DUGDH UTPADAK SAHAKARI SAMITI CHATURPURA
June 26, 1991
UDAIRAM BALKISHAN JOSHI Vs. MOHAMMADUSMAN SHAKHREHMAN
February 7, 1991
Umashankar Sharma Vs. Mangal Singh
January 24, 1991
UMESH SINGH KARANSINGH Vs. STATE OF MADHYA PRADESH
July 1, 1991
UMESH SINGH YADAV Vs. COLLECTOR/DISTRICT RETURNING OFFICER
August 28, 1991
UNION CARBIDE KARMACHARI SANGH Vs. UNION OF INDIA UOI
August 1, 1991
UNION OF INDIA Vs. VIJAY SUNDARI
February 8, 1991
UNION OF INDIA SOUTH EASTERN RAILWAY Vs. K S KALRA
January 11, 1991
UNITED INDIA FIRE AND GEN INSURANCE CO LTD Vs. NATWARLAL
July 8, 1991
UNITED INDIA INSURANCE CO LTD Vs. RAJADEVI
April 8, 1991
UNITED INDIA INSURANCE COMPANY LTD Vs. SUKHIABAI
May 7, 1991
URMILA Vs. KAILASH PRASAD TIWARI
October 24, 1991
USHA Vs. STATE
November 26, 1991
USHA BAGHEL Vs. B B SINGH
August 29, 1991
VIBHA SHRIVASTAVA Vs. DINESH KUMAR SHRIVASTAVA
June 24, 1991
VIDYARAM KANAUHA Vs. PUNABI
December 12, 1991
VIJAY LAXMI Vs. YOGESH JANARDAN NAIDU
February 4, 1991
VINOD BHALLA Vs. STATE OF MADHYA PRADESH
November 23, 1991
VINOD KUMAR Vs. WAHID KHAN
April 5, 1991
VISHNU Vs. STATE OF M P
March 20, 1991
VISHNU Vs. STATE OF M P
June 25, 1991
VISHNUNARAYAN BADRINARAYAN Vs. ANANTNARAYAN MOTILAL
September 30, 1991
WESTERN RAILWAY Vs. CHANDRABAI
February 19, 1991
YASHODA SHARMA ALIAS YASHODA YADAV Vs. SURYABALI YADAV
March 5, 1991
YASHWANT SINGH CHHAWRA Vs. THE STATE TRANSPORT-APPELLATE TRIBUNAL GWALIOR & 2 ORS.
May 10, 1991
ZAHIDA BI Vs. STATE OF MADHYA PRADESH
March 22, 1991