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Case Index
Title
Date
A KRISHNAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
March 27, 1991
A LAKSHMAMMA DIED Vs. A VENKATARAMA REDDY
July 11, 1991
A M SHAIK ALI Vs. D S and A CO EMPLOYEES
June 12, 1991
A NARAYANA REDDY Vs. STATE OF ANDHRA PRADESH
February 26, 1991
A P FOREST DEVELOPMENT CORPORATION LTD Vs. K S S NARASIMHA REDDY
November 21, 1991
A P OIL MILLERS ASSOCIATION Vs. UNION OF INDIA
December 27, 1991
A RAFEEK Vs. UNION OF INDIA
November 21, 1991
A RAJI REDDY Vs. DISTRICT COLLECTOR
November 8, 1991
A SESHAGIRI Vs. LIFE INSURANCE COMPANY OF INDIA
November 12, 1991
A SUBRAHMANYAM Vs. EXECUTIVE OFFICER TTD
December 31, 1991
ABDUL RAHMAN Vs. ELECTRONICS CORPORATION OF INDIA LTD
November 25, 1991
ABDUL RAZAK ALIAS RAJA Vs. SUPERINTENDENT CENTRAL PRISON VISAKAPATNAM
August 28, 1991
ACHCHA BHOOMANNA Vs. COURT OF DISTRICT MUNSIFF ELECTION COURT ADILABAD
June 11, 1991
ADE BABU RAO Vs. STATE OF ANDHRA PRADESH
September 25, 1991
AGARWAL INDUSTRIES LIMITED Vs. UNION OF INDIA
February 21, 1991
AGRICULTURAL MARKET COMMITTEE HYDERABAD Vs. BAJRANGLAL MANGILAL
September 10, 1991
AGRICULTURAL MARKET COMMITTEE HYDERABAD Vs. BAJRANGLAL MANGILAL and BROS MALAKPET
October 3, 1991
AIMALA JAYARAM Vs. STATE OF ANDHRA PRADESH
September 12, 1991
AJAY CONSTRUCTIONS Vs. KAKATEEYA NAGAR CO OP HOUSING SOCIETY LTD
April 23, 1991
AJAY CONSTRUCTIONS AND Vs. KAKATEEYA NAGAR CO OPERATIVE HOUSING SOCIETY LIMITED
April 22, 1991
ALLURI SURYA PRASAD Vs. KALIDINDI VENKATARAJU
September 12, 1991
ALLWYN EMPLOYEES UNION Vs. HYDERABAD ALLWYN LTD
April 26, 1991
AMBICA OIL MILL Vs. COMMERCIAL TAX OFFICER HYDERABAD
October 4, 1991
ANAKAPALH MUNICIPALITY Vs. DIRECTOR AGRICULTURE MARKET COMMITTEE
March 13, 1991
ANANTA Vs. P GOVINDASWAMY
October 30, 1991
ANAPU ADINARAYANA Vs. PREMANANDA DAS
November 27, 1991
ANDHRA BANK Vs. STATE OF ANDHRA PRADESH
August 23, 1991
ANDHRA BANK CENTRAL OFFICE Vs. INDUSTRIAL TRIBUNAL HYDERABAD
December 11, 1991
ANDHRA CEMENT COMPANY LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
November 5, 1991
ANDHRA CEMENT COMPANY LIMITED Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
April 4, 1991
ANDHRA PRADESH RAYONS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
November 29, 1991
ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD Vs. SHANTI CASTINGS THUMAKUNTA HINDUPUR
February 7, 1991
ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD Vs. ANDHRA CEMENTS LIMITED DACHEPALLI
July 4, 1991
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. GOVERNMENT OF INDIA
March 6, 1991
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. MJC NAYEEMUDDIN
November 8, 1991
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. KOUSER BANI
December 3, 1991
ANDHRA PRADESH STATE TRADE FEDERATION Vs. COMMISSIONER OF LABOUR
March 15, 1991
ANJAMURI ZEORGE Vs. GUDALA RAMA NAGESWARA RAO
December 19, 1991
ANJANEYULU Vs. STATE OF ANDHRA PRADESH
February 1, 1991
ARUDRA BALA RAMAIAH Vs. DEPUTY COMMISSIONER OF ENDOWMENTS GUNTUR
April 18, 1991
ARUN SHRIDHAR BONDALE Vs. GOVERNMENT OF ANDHRA PRADESH
July 11, 1991
ASHOK BIYANI Vs. SHREE MANUFACTURING CO LTD
June 24, 1991
ASHOK KUMAR KAUL Vs. STATE OF ANDHRA PRADESH JAGARLAMUDI DURGA PRASAD
June 11, 1991
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. DUNCAN AGRO INDUSTRIES LIMITED
September 18, 1991
ASSISTANT SECRETARY TO GOVT Vs. A VENKATA RAO
February 21, 1991
AVADESH ALLOYS LTD Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD D B
March 5, 1991
AYYAPPA MOTORS Vs. DISTRICT VIGILANCE AND ENFORCEMENT OFFICER VIJAYAWADA
July 16, 1991
AZAM ALI Vs. GOVERNMENT OF ANDHRA PRADESH
December 9, 1991
B BHASKAR REDDY Vs. STATE OF ANDHRA PRADESH
February 20, 1991
B CH GOPALA RAO Vs. JOINT COLLECTOR KRISHNA DISTRICT
October 29, 1991
B G GOPAL Vs. STATE OF ANDHRA PRADESH
September 10, 1991
B LAKSHMIKANTHA RAO Vs. L A O
February 14, 1991
B LOKESHWARA RAO Vs. STATE
August 12, 1991
B NARASAPPA Vs. B GOVINDAPPA
August 1, 1991
B PADMA Vs. B KONDAIAH
November 21, 1991
B S N RAJU Vs. ANDDHRA UNIVERSITY WALTAIR
December 31, 1991
B SESHAGIRI RAO Vs. STATE BANK OF HYDERABAD
July 3, 1991
B SREENIVASULU Vs. ANANTHAPUR MUNICIPALITY
March 11, 1991
B YADAIAH Vs. STATE OF ANDHRA PRADESH
July 10, 1991
BALLANI RANGANAYAKULU Vs. MATTUPALLI NAGESWARA RAO
November 18, 1991
BANK OF INDIA Vs. K SURYANARAYANA
September 5, 1991
BANK OF INDIA VIJAYAWADA Vs. KATAMANENI SURYANARAYANA
September 5, 1991
BARODA COTTON COMPANY Vs. ANDHRA PRADESH STATE FEDERATION OF CO OPERATIVE SPINNING MILLS LIMITED
March 6, 1991
BEEBIJAN Vs. SUPERINTENDENT OF POLICE
October 1, 1991
BHAGYANAGAR TRADERS Vs. COMMERCIAL TAX OFFICER CHARMINAR CIRCLE
February 11, 1991
BHARAT HEAVY PLATE AND VESSELS LTD Vs. STATE OF ANDHRA PRADESH
April 26, 1991
BHEEMPATI VENKATARAMI REDDY Vs. STATE OF A P
October 7, 1991
BOGA VENKATA MALLAIAH Vs. SAGAR TEXTILES
November 14, 1991
BRANCH MANAGER THE NEW INDIA ASSURANCE CO LTD Vs. HARIJANA BABAKKA
December 3, 1991
C B ANANTAM Vs. COLLECTOR HYDERABAD DISTRICT
September 3, 1991
C M RAMANTH REDDY Vs. STATE OF ANDHRA PRADESH
March 15, 1991
C MURALI KRISHNA REDDY Vs. D E O
October 11, 1991
C S RANGABHATTAR Vs. C CHOODAMANI
July 26, 1991
CASKEN TEA INDUSTRIES LTD Vs. HUDA
September 18, 1991
CH ATCHAIAH Vs. P GOPALA KRISHNA REDDY
November 12, 1991
CH PAPAIAH Vs. DISTRICT COLLECTOR PRAKASAM DIST
November 25, 1991
CH SURANNA Vs. DISTRICT COLLECTOR
April 8, 1991
CH VEERA VENKATA PRABHAKAR RAO Vs. PLANT MANAGER KCP LTD
February 22, 1991
CHADA VENKATARAMA SARMA Vs. BANK OF INDIA KAKINADA
October 21, 1991
CHAIRMAN and MANAGING DIRECTOR NATIONAL THERMAL POWER CORPORATION LTD Vs. P K RAMAIAH COMPANY CIVIL ENGINEERS and CONTRACTORS HYDERABAD
October 31, 1991
CHAKATI KISTAIAH Vs. STATE OF A P
July 4, 1991
CHINTA VENKATA SRINIVASA RAO Vs. REVENUE DIVISIONAL OFFICER NARASARAOPET
November 20, 1991
CHINTAPATLA ARVIND BABU Vs. K BALAKRISTAMMA ALIAS BHARGAVI
December 5, 1991
CHUNDRU SRINIVASA RAO Vs. CH VENKATA RAO
December 26, 1991
COMMISSIONER AND SPL OFFICER ANAKAPALLI MUNICIPALITY Vs. DIRECTOR OF ANDHRA PRADESH AGRICULTURE MARKET COMMITTEES
March 13, 1991
COMMISSIONER KAKINADA MUNICIPALITY Vs. K VENKATESWARA RAO
June 19, 1991
COMMISSIONER OF INCOME TAX Vs. DERCO COOLING COILS LIMITED
June 28, 1991
COMMISSIONER OF INCOME TAX Vs. T N VISWANATHA REDDY MADANA
March 5, 1991
COMMISSIONER OF INCOME TAX Vs. RAMA BAI
April 1, 1991
COMMISSIONER OF INCOME TAX Vs. BRINDAVAN HOTEL
April 15, 1991
COMMISSIONER OF INCOME TAX Vs. RAYALASEEMA PAPERS MILLS LIMITED
February 13, 1991
COMMISSIONER OF INCOME TAX Vs. AMBER FOODS
December 11, 1991
COMMISSIONER OF LAND REVENUE Vs. SHAHEEN BEGUM
January 18, 1991
COROMANDAL FERTILISER LTD Vs. COMMERCIAL TAX OFFICER
October 5, 1991
COROMANDEL FERTILISERS LIMITED Vs. C T O COMPANY CIRCLE PUNJAGUTTA DIVISION HYDERABAD
October 5, 1991
COROMANDEL FERTILISERS LIMITED Vs. COMMERCIAL TAX OFFICER OFA PUNJAGUTTA DIVISION HYDERABAD
March 12, 1991
CRANE BETEL NUT POWER WORKS Vs. GOVERNMENT OF ANDHRA PRADESH
August 6, 1991
D MADHUSUDHAN REDDY Vs. ELECTION COURT
January 16, 1991
D MANGAMMA Vs. P MOHAN
January 23, 1991
D PULLNIAH Vs. EXCISE SUPERINTENDENT KURNOOL KURNOOL DIST
February 8, 1991
D SYAMALA Vs. M C H
February 25, 1991
D TIRUMALAMMA Vs. M SUBBAMMA
November 5, 1991
DALE CORNEGIES EDUCATIONAL SOCIETY KHAMMAM Vs. GOVERNMENT OF ANDHRA PRADESH
September 6, 1991
DECCAN ENGINEERS Vs. STATE OF ANDHRA PRADESH
March 6, 1991
DEPOT MANAGER A P S R T C SURYAPET NALGONDA DISTRICT Vs. MD MASOOD
August 22, 1991
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. RAMI REDDI RAMA DEVI
January 25, 1991
DEVINENI VENKATARAMANA Vs. GOVT OF A P
December 17, 1991
DIRECTOR N R S A HYDERABAD Vs. G REDDAPPA
February 14, 1991
DIRECTOR NRSA BALANAGAR HYDERABAD Vs. G RGDDAPPA
February 13, 1991
DIVISIONAL FOREST OFFICER Vs. LAXMAN PRATAP RAY
January 16, 1991
DIVISIONAL FOREST OFFICER Vs. CO OP LABOUR CONTRACT SOCIETY
March 25, 1991
DIVISIONAL FOREST OFFICER NANDYAL DIVISION KURNOOL DIST Vs. SANATHAJUTUR NANDYAL TALUK KURNOOL DIST
March 25, 1991
DIVISIONAL MANAGER THE NEW INDIA ASSURANCE CO LTD Vs. P LAXMINARAYANA
December 11, 1991
DOGGUPATI TIRUPALAMMA Vs. K M SUBBAMMA
November 5, 1991
DONOPARTHI NAGESWARA RAO Vs. THUMMALA KANAKAMMA
August 21, 1991
DONTHI REDDI CHINNA GANGIREDDY Vs. STATE OF ANDHRA PRADESH
October 25, 1991
E C C PVT LTD Vs. COMMISSIONER OF PTG AND S AND S P DEPT
April 1, 1991
E I D PARRY INDIA LTD Vs. LABOUR COURT
July 19, 1991
E S PRAKASH GOUD Vs. SUPERINTEADENT OF POLICE KURNOOL
September 12, 1991
E THIRAJ Vs. D NARAYANA SWAMY
February 25, 1991
EID PARRY INDIA LIMITED Vs. LABOUR COURT GUNTUR
July 19, 1991
EVEREST COMPUTER CARBONS PVT LIMITED Vs. COMMISSIONER OF PRINTING AND STATIONERY AND STORES PURCHASE DEPT OF ANDHRA PRADESH
April 1, 1991
EXCISE SUPERINTENDENT Vs. VIJAY KRISHNA WINES P LTD
July 2, 1991
EXCISE SUPERINTENDENT Vs. SHALINI BEER and WINES
August 30, 1991
EXECUTIVE OFFICER T T D Vs. N S VENUGOPAL
July 17, 1991
FALCON LABORATORIES VIJAYAWADA Vs. DIRECTOR DRUGS CONTROL ADMINISTRATION HYDERABAD
August 30, 1991
FERTILISER CORPORATION OF INDIA LIMITED Vs. COMMERCIAL TAX OFFICER OFA PUNJAGUTTA DIVISION HYDERABAD
March 12, 1991
FOOD INSPECTOR Vs. R SUBBAIAH
January 1, 1991
G EKAMBARAM NAIDU Vs. P KRISHNAIAH NAIDU
April 23, 1991
G ISRAIL AND Vs. GOVT OF ANDH PRA
September 20, 1991
G JAMES Vs. G MURALI KRISHNA
June 19, 1991
G KISHORE Vs. GOVERNMENT OF ANDHRA PRADESH
November 8, 1991
G KRISHNAM RAJU Vs. K A PARVATHI
April 16, 1991
G LAKSHMAMMA Vs. GAYARANGA DEY
January 21, 1991
G MALLIKARJUNA RAO Vs. HIGH COURT OF ANDHRA PRADESH
June 18, 1991
G MOUNICA Vs. K SUDARSANA RAO
July 15, 1991
G MUNILAKSHMAMMA Vs. DISTRICT COLLECTOR
February 5, 1991
G NAGAMANI Vs. G LAKSHMANA RAO
June 12, 1991
G NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH, REPRESENTED BY PUBLIFE INSURANCE CORPORATION PROSECUTOR, HIGH COURT
October 25, 1991
G NARAYAN REDDY Vs. P SITHAPATHI ADVOCATE AND SPECIAL PROSECUTOR HYDERABAD
June 28, 1991
G NEGESWARA RAO Vs. COMMISSIONER OF INCOME TAX
March 26, 1991
G PRASADA RAO Vs. P SAROJA
April 12, 1991
G RAMA RAO Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
October 3, 1991
G RAMU Vs. COLLECTOR ANANTHAPUR
December 31, 1991
G S VEERA RAGHAVA REDDY Vs. RAGHUNATHA REDDY
January 1, 1991
G SRINIVASA REDDY SECUNDERABAD Vs. MUNICIPAL CORPORATION OF HYDERABAD
January 25, 1991
G SRINIVASULU Vs. S H O KANDUKUR
August 6, 1991
G SUBBAIAH Vs. R SUBBA NAIDU
April 10, 1991
G TRILOCHANA RAO Vs. A P RESIDENTIAL SCHOOLS FOR B CS
July 16, 1991
G TRILOCHANA RAO Vs. PRINCIPAL AJ RESIDENTIAL SCHOOL FOR BACKWARD CLASSES SRISAILAM PROJECT KURNOOL
September 18, 1991
G VENKATA RAMAKRISHNA RAO Vs. GOVERNMENT OF INDIA
July 24, 1991
GALLA NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH
October 25, 1991
GANDHI Vs. STATE GOVERNMENT OF ANDHRA PRADESH
October 28, 1991
GANNI BHASKARA RAO Vs. STATE OF ANDHRA PRADESH
October 31, 1991
GANTA NAGAMANI Vs. GANTA LAKSHMANA RAO
June 12, 1991
GARAPATI PRASADA RAO Vs. PARNANDI SAROJA
April 12, 1991
GENERAL MANAGER ANNA TRANSPORT CORPN Vs. S RAMANA
December 20, 1991
GOCHIPATHULA SAMUDRALU ALIAS SUNDARA RAO Vs. STATE OF ANDHRA PRADESH
December 12, 1991
GODAVARI FERTILIZERS AND CHEMICALS LIMITED Vs. COMMISSIONER OF INCOME TAX
June 28, 1991
GOLDEN VIDEO PARLOUR Vs. SECRETARY REVENUE DEPARTMENT
April 11, 1991
GOLLA RAMULU Vs. HARI JOSHI DIED PER HIS L RS
March 5, 1991
GOTTIPATI RAMARAO Vs. SPECIAL CADRE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES APDDCF, A.P. RASHTRA KARSHAKA PARISHAD
October 3, 1991
GOUSIA JAVED Vs. JAGDISH PERSHAD ASSOCIATES
June 27, 1991
GOVERNMENT OF A P Vs. J RAGHOTHAMA REDDY
February 27, 1991
GOVERNMENT OF ANDHRA PRADESH Vs. B SATHAIAH
February 5, 1991
GOVERNMENT OF ANDHRA PRADESH Vs. S V CONTRACTORS
April 1, 1991
GOVERNMENT OF ANDHRA PRADESH Vs. ST ANTHONYS EDUCATIONAL SOCIETY
April 23, 1991
GRAM PANCHAYAT Vs. GOVERNMENT OF ANDHRA PRADESH
August 12, 1991
GUNNA VENKATARATNAM Vs. GUNNA KESAVA RAO
January 1, 1991
GUNTUR DISTRICT CO OPERATIVE CENTRAL BANK EMPLOYEES ASSOCIATION TENALI Vs. GENERAL MANAGER THE GUNTUR DISTRICT CO OPERATIVE CENTRAL BANK LIMITED TENALI
August 16, 1991
GUTHIKONDA SRI HARI PRASADA RAO Vs. GUTHIKONDA LAKSHMI RAJYMA
July 2, 1991
H E H NIZAM FSII OF HYDRABAD Vs. CHIEF SECRETARY TO GOVERNMENT A P
July 26, 1991
HABEEB AHMED Vs. MUNICIPAL CORPORATION OF HYDERABAD COMMISSIONER HYDERABAD
September 10, 1991
HAFEEZA BEGUM ALIAS BEGUM AND INAYAL ALI Vs. STATE OF ANDHRA PRADESH
July 18, 1991
HASAN ALI KHAN Vs. STATE
July 5, 1991
HINDUSTAN OIL MILLS LTD Vs. SPECIAL DEPUTY COLLECTOR LAND
March 26, 1991
HOECHEST INDIA LIMITED Vs. STATE OF ANDHRA PRADESH
September 5, 1991
HOLLYWOOD RESTAURANT Vs. V A SESHRAJ
October 4, 1991
HYDERABAD INDUSTRIES LTD Vs. UNION OF INDIA
September 13, 1991
INDIAN BANK Vs. SRINIVASA TIMBER DEPOT
October 25, 1991
INDUSTRIAL OXYGEN COMPANY PVT LIMITED Vs. STATE OF ANDHRA PRADESH
December 11, 1991
J H VENKATA RAO Vs. N SUBBARAYUDU
December 3, 1991
J KOTBANDA NAIDU Vs. KANYAKA PARAMESWARI TEMPLE
February 1, 1991
J SADANANDAM Vs. ELECTION TRIBUNAL
June 12, 1991
J SESHAIAH Vs. M VENKATESWARLU
April 11, 1991
J SUJATA Vs. J JAGADISH KRISHNA PRASAD
September 2, 1991
JAGAM MANDAIAH Vs. SINGATH PADDAIAH
November 4, 1991
JAGARLAMUDI SUJATA Vs. JAGARLAMUDI JADADISH KRISHNA PRASAD
September 2, 1991
JAGARLAMUDI SURYA PRASAD Vs. STATE OF ANDHRA PRADESH
June 11, 1991
JAGARLAMUDI SURYA PRASAD AND ORS Vs. STATE OF ANDHRA PRADESH
September 11, 1991
JAGDISH ESWAR Vs. MANAGING DIRECTOR AND APPELLATE AUTHORITY STATE BANK OF INDIA CENTIAL OFFICE BOMBAY
January 29, 1991
JALLA SESHAIAH Vs. MOKA VENKATESWARLU
April 11, 1991
JALLA SESHAIAH Vs. MOKA VENKATESWARLU
April 14, 1991
JANNALAGADDA VENUGOPAL Vs. SYNDICATE BANK KAVALI
October 22, 1991
JASWINDER SINGH BAINS Vs. REGIONAL DIRECTOR INDIAN AIRLINES MADRAS AIR PORT
April 26, 1991
JEEVANLAL JAIN Vs. C T O
June 25, 1991
JINKAM SURESH ALIAS ANAND Vs. STATE OF ANDHRA PRADESH
October 29, 1991
JOINT COLLECTOR RANGAREDDY DIST Vs. K SATHAIAH
March 5, 1991
JOSHI Vs. ANDHRA PRADESH SMALL SCALE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
September 30, 1991
JUVVANDAPUDI DATTU Vs. STATE OF AP
March 25, 1991
K C REDDY INRE Vs. K C REDDY INRE
March 13, 1991
K GOPAIAH Vs. D VENKATESWAR RAO
December 27, 1991
K KASAPPA NAIDU Vs. STATE OF ANDHRA PRADESH
August 14, 1991
K KOMARAIAH Vs. STATE OF A P
October 9, 1991
K KONDANNA Vs. CHILAKAMMA
April 1, 1991
K KRISHNAIAH Vs. STATE OF ANDHRA PRADESH
November 8, 1991
K LAKSHMIDEVAMMA Vs. DISTRICT COLLECTOR
June 12, 1991
K LALITHAKUMARI Vs. K RAMAPRSADA RAO
August 20, 1991
K P SHIVAJI Vs. STATE OF ANDHRA PRADESH
September 6, 1991
K PANDUMNGA RAO Vs. UNIVERSITY OF HEALTH SCIENCES
March 8, 1991
K POOLAMMA Vs. ORIENTAL INSURANCE COMPANY LIMITED
December 20, 1991
K RAJA LINGO Vs. DISTRICT COLLECTOR PRESIDENT OF DISTRICT BACKWARD CLASSES SERVICE CO OPERATIVE SOCIETY LTD
March 7, 1991
K RAJENDER Vs. SUPERINTENDENT OF EXCISE KHAMMAM
April 11, 1991
K RAM MOHAN RAO Vs. M C H
March 5, 1991
K RAMANA REDDY Vs. STATE OF ANDHRA PRADESH
September 13, 1991
K RAMCHANDRA MURTHY Vs. B R IMA RAO
April 9, 1991
K SANKARA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
June 27, 1991
K SREERAMA MURTHY Vs. UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA
November 25, 1991
K SRINIVASULU SETTY Vs. GOVERNMENT OF ANDHRA PRADESH
September 6, 1991
K SRIRAMAMURTHY Vs. COMMISSIONER OF ENDOWMENTS
March 6, 1991
K SUBBA NAIDU Vs. G SUBBAIAH
December 22, 1991
K THIRUNAVUKKAVASU CHETTY Vs. SECRETARY S T A
December 4, 1991
K VENKATANARAYANA Vs. DIVISIONAL FOREST OFFICER ELURU
March 28, 1991
K VENKATESWARA RAO Vs. SAVERA LABORATORIES LTD
March 18, 1991
KAANULA SESHAMMA DIED Vs. BHARAT PETROLEUM CORPORATION LIMITED
August 8, 1991
KALAKONDA RAMA RAO Vs. STATE OF A P
October 7, 1991
KALAPARISHAD Vs. STATE BANK OF INDIA
November 8, 1991
KALLURAM Vs. COMMISSIONER OF ENDOWMENTS
July 16, 1991
KANAKA DURGA PAPER MILLS PVT LIMITED Vs. ANDHRA PRADESH STATE FINANCE CORPORATION
September 25, 1991
KANDRU TIRUPATHAIAH Vs. MANDAL REVENUE OFFICER AND EXECUTIVE MAGISTRATE PIRANGI PURAM GUNTUR
February 20, 1991
KAREEMUNNISA BEGUM Vs. V JOGAIAH
November 20, 1991
KATTA NAGESWARA RAO Vs. REDDI SARASWATHI
October 29, 1991
KAVATI NAGESH Vs. KAVATI KRISHNAVENI
August 8, 1991
KODALI KUMARA SWAMY Vs. STATE OF ANDHRA PRADESH
April 26, 1991
KODATI RAMANA ALIAS VENKATARAMA RAO Vs. STATION HOUSE OFFICER PENPAHAD POLICE STATION
October 4, 1991
KOLLIPAKA SRINIVASA RAO Vs. STATE
October 9, 1991
KOMMAREDDY SURYANARAYANA Vs. KANTHAMANI SRINIVASA RAO
September 30, 1991
KONDA SETHRAMULU Vs. MAHENDRA BAMBOO WORKERS INDUSTRIAL CO OPERATIVE SOCIETY LIMITED EDALAPADU
January 22, 1991
KOPPALA SANYASI Vs. REVENUE DIVISIONAL OFFICER
October 29, 1991
KOUSER SULTANA Vs. SYED MUSNTAQ
September 12, 1991
KUM K PUSHPA LEELA Vs. LABOUR COURT GUNTUR
November 28, 1991
KUNDURTHI VENKAT RAO Vs. NALLAMOTHU VENKATESWARLU
July 8, 1991
L NARAYANA REDDY Vs. CANARA BANK
March 22, 1991
L RANICSH Vs. SUPERINTENDENT CENTRAL PRISON
February 4, 1991
L. GOTHAM CHAND Vs. DISTRICT JUDGE, CUDDAPAH AND OTHERS
September 13, 1991
LAKKSTKULA VENKATESHWARLU Vs. SARDAR AJAB SINGH
February 25, 1991
LALITHA BAI Vs. UNION OF INDIA
November 28, 1991
LAM JAYA RAO Vs. STATE OF ANDHRA PRADESH
September 17, 1991
M ABRAHAM BABU Vs. B SAROJINI DEVI
June 26, 1991
M ANASUYAMMA Vs. CH LAKSHMAMMA
January 29, 1991
M BANGARU TALLI Vs. COLLECTOR EAST GODAVARI DT KAKINADA
September 3, 1991
M BHAGWANTH REDDY Vs. AP AGRICULTURAL UNIVERSITY
August 28, 1991
M CHAKRAVARTHI Vs. STATE
August 14, 1991
M CHITTI BABU Vs. BHARATIYA VIDYA BHAVAN
September 10, 1991
M G BROTHERS Vs. REGIONAL TRANSPORT OFFICER KURNOOL
December 11, 1991
M LAKSHMI Vs. GOVERNMENT OF ANDHRA PRADESH
June 25, 1991
M M BHASKARA RAO Vs. UNION BANK OF INDIA
August 20, 1991
M MOHAN RAO Vs. T SUBBAIAH
December 9, 1991
M PENTAMMA Vs. ADDL LABOUR COURT
September 18, 1991
M PITCHA RAO Vs. N MADHAVA RAO
June 20, 1991
M RAJ KUMAR Vs. EXCISE SUPERINTENDENT
June 21, 1991
M RAJKUMAR Vs. EXCISE SUPERINTENDENT HYDERABAD
February 14, 1991
M RAMACHANDRA RAJU Vs. ACCOUNTANT GENERAL
October 4, 1991
M RAMAIAH DIED PER L R Vs. RAMALINGESWARASWAMY TEMPLE
June 28, 1991
M RAMAKRISHNA REDDY Vs. T JAYAMMA
September 6, 1991
M RAMGOPAL Vs. CHAIRMAN CENTRAL RECRUITMENT BOARD STATE BANK GROUP BOMBAY
June 12, 1991
M SAMMAMMA Vs. SYED KAJA MAUNUDDIN
November 21, 1991
M SOMAIAH Vs. STATE OF ANDHRA PRADESH
October 8, 1991
M SRINIVASULU REDDY Vs. STATE INSPECTOR OF POLICE ANTI CORRUPTION BUREAU NELLORE RANGE NELLORE
November 27, 1991
M SUBHAN Vs. MAQBUL BEE
September 24, 1991
M SURYANARAYANA Vs. GRAM PANCHAYAT COMMITTEE
June 14, 1991
M YADIGIRI GOUD Vs. INSPECTOR OF POLICE AMI CORRUPTION
July 2, 1991
MADABA RAMAIAH Vs. STATE OF ANDHRA PRADESH
September 12, 1991
MADDALA VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
July 18, 1991
MAJJI NARAYANA RAO Vs. G S SHIVAJI
October 9, 1991
MAJOR S NAGENDRAN Vs. GOVERNMENT OF INDIA
August 30, 1991
MALLA RAMARAO Vs. STATE
October 3, 1991
MANSOOR AH KHAN Vs. TUMSEM FATIMA
October 22, 1991
MAQBAL BEE Vs. IN RE
March 5, 1991
MAWUBAL BEE Vs. APSRTC
March 5, 1991
MC DOWELL and CO LTD Vs. STATE OF ANDHRA PRADESH
April 26, 1991
MEDIA ANASUYAMMA Vs. CHOPPELA LAKSHMAMMA
January 29, 1991
MERANGANI RAMA SWAMI AND CO Vs. SRINIVASA GUNNY TRADING COMPANY BHIMAVARAM
November 7, 1991
MLAKSHMI Vs. GOVERNMENT OF ANDHRA PRADESH
January 1, 1991
MODEL ALLOYS STEELS PRIVATE LIMITED CHINNABUTAPALLI VILLAGE GANNAVARAM MANDAL KRISHNA DISTRICT Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
March 5, 1991
MOHAMMAD AFZAL Vs. COMMON WEALTH HOTEL
March 19, 1991
MOHAMMAD ZAFFAR Vs. GOVERNMENT OF ANDHRA PRADESH
November 19, 1991
MOHAMMED NASEER ALIAS ATTU Vs. GOVERNMENT OF ANDHRA PRADESH
December 24, 1991
MOHD JAHANGIR Vs. MALLIKHARJUNA CO OP HOUSING
February 28, 1991
MUGGULA SURYANARAYANA Vs. GRAM PANCHAYAT COMMITTEE BHADRACHALAM
June 14, 1991
MUKHERA BELAKOTA REDDI Vs. STATE OF ANDHRA PRADESH
August 26, 1991
MUSHK MAHAL RESIDENTIAL COMPLEX WELFARE ASSOCIATION HYDERABAD Vs. HYDERABAD URBAN DEVELOPMENT AUTHORITY
October 1, 1991
MUTYALA TATA RAO Vs. MUTYALA SATYAVATHI
August 23, 1991
MYLA MALLA REDDI Vs. NATUKULA KOTESWARA RAO
November 14, 1991
N ANANDA RAO Vs. STATE
March 12, 1991
N BALA LINGAM Vs. JOINT TRANSPORT COMMISSIONER AND SECRETARY
December 3, 1991
N BALAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
August 24, 1991
N CHENCHURAMAIAH Vs. SYED NAWABJAN
February 6, 1991
N K OBELESU Vs. STATE OF A P
November 15, 1991
N NARASAIAH Vs. N SITAYYA
June 18, 1991
N S R KRISHNA PRASAD AND Vs. DIRECTORATE OF ENFORCEMENT LOKNAYAK BHAWAN KHAN MARKET NEW DELHI
April 16, 1991
N T P C LTD Vs. P K RAMAIAH and CO
October 31, 1991
NAGIREDDI SIVA Vs. STATE OF ANDHRA PRADESH
August 9, 1991
NALAJALA NARASAYYA Vs. NALAJALA SITAYYA
June 18, 1991
NALI BALAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
August 28, 1991
NALLA RAMBABU Vs. STATE OF ANDHRA PRADESH
June 28, 1991
NARASAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
June 26, 1991
NATIONAL INSURANCE COMPANY LIMITED Vs. MOHAMMAD SALEEM KHAN
September 9, 1991
NEW INDIA ASSURANCE CO LTD Vs. ANGA CHINNABABU
November 25, 1991
NEW INDIA ASSURANCE CO LTD Vs. CHAKALI RAMAVVA
November 22, 1991
NEW INDIA ASSURANCE CO LTD Vs. AZIZ BAIG
November 21, 1991
NEW INDIA ASSURANCE CO LTD Vs. SHAIK ASHABI
November 25, 1991
NEW INDIA ASSURANCE CO LTD Vs. NANDYALA VENKATAMMA
December 16, 1991
NEW INDIA ASSURANCE COMPANY LIMITED Vs. M PEDDA BUCHINARAYANA
December 6, 1991
NEW INDIA ASSURANCE COMPANY LIMITED Vs. K PERIANAYAGAM
November 25, 1991
NEW INDIA ASSURANCE COMPANY LIMITED BRANCH MANAGER ADONI Vs. BOYA SANGAMMA
December 11, 1991
NEW JAJI LABOUR SOCIETY Vs. HAJI ABDUL RAHAMAN SAHAB
December 17, 1991
NIDIGINTI GANGANNA ALIAS CHANNAKKAYALODU Vs. STATE OF ANDHRA PRADESH
February 11, 1991
NIZAMUDDIN MOHD Vs. MOHAMMAD ABDUL KHADER
November 12, 1991
NON GOVT RETIRED TEACHERS ASSOCIATION Vs. STATE OF ANDHRA PRADESH
February 18, 1991
NSL LTD Vs. GOVERNMENT OF ANDHRA PRADESH
July 9, 1991
OFFICIAL LIQUIDATOR Vs. T J SWAMY
March 5, 1991
OM PRAKASH Vs. P KISHANJI DIED PER L RS
March 4, 1991
ORIENTAL FIRE AND GENERAL INSURANCE Vs. MAKIREDDI APPALANAIDU
January 25, 1991
ORIENTAL INSURANCE CO LTD Vs. SAILADA CHINATHALLI
November 25, 1991
P APPLANAIDU Vs. M R O
December 31, 1991
P DHANAMMA Vs. M SIVA RAMA PRASAD
April 25, 1991
P JAYALAKSHMI Vs. V REVICHANDRAN
June 18, 1991
P JITENDER RAO Vs. EXCISE SUPERINTENDENT KARIMNAGAR
March 18, 1991
P LAXMINARAYANA Vs. P LALITHAMMA
July 16, 1991
P M G COLD FORMING PVT LIMITED Vs. STATE OF ANDHRA PRADESH
March 14, 1991
P RAVINDRANATH REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
December 30, 1991
P SASIDHAR Vs. SUB REGISTRAR
October 9, 1991
P SIVA KUMAR Vs. K SUBBAIAH
June 11, 1991
P SURYANARAYANA Vs. UNION BANK OF INDIA
March 7, 1991
P T V RAMANUJACHARI Vs. GIRIDHARILAL RATHI
February 20, 1991
P V CHANDER RAO Vs. SINGARENI COLIERIES CO
September 6, 1991
P VISWESWARA RAO Vs. STATE OF ANDHRA PRADESH
September 16, 1991
P YADAMMA Vs. SHANKARLAL
December 24, 1991
PAIANGEY KISHANJI DIED Vs. OM PRAKASH
March 4, 1991
PAIDIPATI DHANAMMA Vs. MOUTUPALLI SIVA RAMA PRASAD
April 5, 1991
PALAKOL CO OPERATIVE SUGARS LIMITED Vs. INCOME TAX OFFICER
August 9, 1991
PEDDY SATYAAARAYANA Vs. STATE OF A P LABOUR
August 20, 1991
PHOOLCHAND LALITH KUMAR AND CO Vs. INCOME TAX OFFICER
August 13, 1991
POLAGANI VENKAIAH Vs. KATTA CHINNAMMA
January 28, 1991
POLLETI RAGHUNADHA REDDY Vs. LAND ACQUISITION OFFICER CUM SPECIAL TAHSILDAR NELLORE
July 26, 1991
PONNAVOLU SASIDAR Vs. SUB REGISTRAR HAYATNAGAR
October 9, 1991
PRABHA ENTERPRISES Vs. DEPUTY COMMERCIAL TAX OFFICER KOTHAPETA GUNTUR
July 30, 1991
PRAGATHI ENTERPRISES Vs. SRI BALAJI TRADING COMPANY
June 11, 1991
PROVIDENT FUND INSPECTOR VIJAYAWADA Vs. SIVARAMA KRISHNA INDUSTRIES ENIKEPADU VIJAYAWADA
July 17, 1991
PUBLIC PROSECUTOR Vs. M PENCHALAIAH
August 12, 1991
PUBLIC PROSECUTOR Vs. C SUBBA RAO
October 5, 1991
PUBLIC PROSECUTOR Vs. R PURUSHOTHAM RAO
September 13, 1991
PUBLIC PROSECUTOR H C OF AP HYDERABAD Vs. PEEKA YESUPADAM
September 30, 1991
PUBLIC PROSECUTOR HIGH COURT Vs. N SATYANARAYANA
October 3, 1991
PUBLIC PROSECUTOR HIGH COURT OF A P HYD Vs. GUBBALA KRISHNA
October 1, 1991
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. BOGEDI VENKATARATNAM alias BUTCHAIAH
October 3, 1991
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. NAVAKOTI VEERA RAGHAVULU
June 11, 1991
PUTTA YELLAIAH Vs. STATE OF ANDHRA PRADESH
March 26, 1991
R BABU RAO Vs. ORIENTAL INSURANCE CO
June 16, 1991
R DAYANANDA NAIDU Vs. STATE OF ANDHRA PRADESH
September 12, 1991
R DILIP KUMAR Vs. VICE CHANCELLOR OSMANIA UNIVERSITY
June 25, 1991
R MOHAN REDDY Vs. G THIRUPATHI REDDY
April 18, 1991
R SUBBA NAIDU Vs. G SUBBAIAH
December 20, 1991
R VENKAT REDDY Vs. STATE OF ANDHRA PRADESH
April 26, 1991
R.V. SHIVKUMAR Vs. THE JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY
July 26, 1991
RADHAMMA Vs. ORIENTAL FIRE AND GENL INS CO LTD
November 25, 1991
RAGHOTHAMA REDDY J Vs. COMMISSIONER OF INCOME TAX
December 12, 1991
RAGHUVEER VIDEO VISION PRIVATE LIMITED AMEERPET HYDERABAD Vs. ANDHRA PRADESH ELECTRONICS DEVELOPMENT CORPORATION LIMITED
April 4, 1991
RAJAH PID NAIK Vs. SPECIAL DY COLLECTOR
February 18, 1991
RAJANA VENKUNAIDU Vs. MANUGULA KODADU
August 9, 1991
RAJENDRA MODERN RICE MILL Vs. GOVERNMENT OF ANDHRA PRADESH
February 5, 1991
RAJESWARA INDUSTRIES Vs. STATE BANK OF HYDERABAD KANMNAGAR BRANCH
April 10, 1991
RAJESWARI THEATRE Vs. ENTERTAINMENT TAX OFFICER I TANUKU
July 3, 1991
RAJSEKHAR BABU Vs. DEPUTY COLLECTOR LAND ACQUISITION HYDERABAD
November 27, 1991
RAM KUMAR SONI Vs. G RAVINDRANATH
December 5, 1991
RAM PRASAD CONSTRUCTION CO Vs. STATE OF ANDHRA PRADESH
September 3, 1991
RAO VENKATA MANIPATHI RAMA RATNA RAO Vs. SML M RAJYA LAKSHMI
October 25, 1991
RAVULA POCHAMMA Vs. DISTRICT COLLECTOR KARIMNAGAR
November 20, 1991
RAYALASEEMA NAVODAYA MINORITIES CHRISTIAN EDUCATIONAL SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH
August 19, 1991
RAYALASEEMA NAVODAYA MINORITIES CHRISTIAN EDUCATIONAL SOCY Vs. STATE OF ANDHRA PRADESH
August 19, 1991
RAYALASEEMA PAPER MILLS LIMITED Vs. DEPUTY COMMISSIONER COMMERCIAL TAXES KURNOOL
November 28, 1991
REENA RANKA Vs. UNION OF INDIA
January 24, 1991
REKHA KUMARI Vs. A P S C CO OPERATIVE FINANCE CORPORATION
July 29, 1991
REKULAMPATI MOHAN REDDY Vs. GANGAVARAM THIRUPATHI REDDY AND ORS.
April 18, 1991
RF RASAT and FARHAT CHARITABLE TRUS Vs. SPECIAL DEPUTY COLLECTOR LA
February 7, 1991
S ACHAYYA Vs. COLLECTOR
November 12, 1991
S BHOGIRAJU Vs. MANDALA PRAJA PARISHAD
September 12, 1991
S GOVARDHAN REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
July 22, 1991
S M D KIRAN PASHA Vs. SECRETARY TO GOVERNMENT OF ANDHRA
June 25, 1991
S MD KIRAN PASHA SECRETARY TO GOVERNMENT OF ANDHRA PRADESH Vs. MUNICIPAL ADMINISTRATION and URBAN DEVELOPMENT DEPARTMENT SECRETARIAT BUILDINGS HYDERABAD
June 25, 1991
S NAGENDRAN Vs. GOVERNMENT OF INDIA MINISTRY OF DEFENCE
August 30, 1991
S NANDAGOPALCHETTY Vs. UNITED INDIA INSURANCE CO LTD
September 3, 1991
S NARASIMHA REDDY Vs. PERSONNEL MANAGER SYNDICATE BANK MANIPAL KARNATAKA STATE
December 4, 1991
S NOOR AHMED Vs. STATE BANK OF INDIA
December 3, 1991
S OBUL REDDY Vs. ACCOUNTANT GENERAL OF A P HYDERABAD
October 4, 1991
S PADMA RAO Vs. ELECTRONICS CORPORATION OF INDIA LTD
December 31, 1991
S RAMAIAH Vs. R D O
June 26, 1991
S S SUDHAKAR Vs. CONVENOR EAMCET
October 10, 1991
S SATYAVATI Vs. STATE
April 25, 1991
S SUMA Vs. JOINT REGISTRAR UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA
July 8, 1991
S V SUBBA RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
August 9, 1991
S VARADHA RAJU Vs. NAVAGHANA SEETA RAM
July 29, 1991
S. RAMA REDDY, MANAGING DIRECTOR Vs. GOVERNMENT OF ANDHRA PRADESH
November 25, 1991
SAKAMURI SIVARAM BABU Vs. PARASA SUNJAN RAJU
September 24, 1991
SAKTHI ENGINEERING CO Vs. STATE OF ANDHRA PRADESH
December 23, 1991
SAMAYAMANTHULA SRIHARI Vs. COMMERCIAL TAX OFFICER
October 21, 1991
SANJAY TRADERS BHILAI Vs. MUNSHI DEVI
December 30, 1991
SANJAYA SALES CORPORATION Vs. NATIONAL MINERAL DEVELOPMENT CORPORATION LIMITED
April 22, 1991
SANJAYA SALES CORPORATION Vs. DEPUTY CCI AND E
April 22, 1991
SAPTAGIRI ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
March 20, 1991
SARELLA DANIEL Vs. SIMMA KOTESWARA RAO
April 3, 1991
SAYANNA Vs. LAXMI BAI
October 3, 1991
SECRETARY TO GOVERNMENT EDUCATION DEPTT GOVT OF ANDHRA PRADESH Vs. SOCIETY FOR ST ANNS MEHDIPATNAM HYDERABAD
March 25, 1991
SENIOR FOOD INSPECTOR ANANTHAPUR Vs. RAVURU SUBBAIAH
August 28, 1991
SHAIK AMEER JOHNI Vs. SHAIK JOHN AHMED
February 15, 1991
SHAIK SHIKINDER Vs. GOVERNMENT OF ANDHRA PRADESH
March 13, 1991
SHANTI TALKIES Vs. GOVERNMENT OF ANDHRA PRADESH
November 13, 1991
SHER MOHAMMAD Vs. ALI KHAN
April 22, 1991
SHIVADA PILLAY Vs. S V S PRASAD
February 28, 1991
SHYAM PRASAD REDDY Vs. STATE OF ANDHRA PRADESH
March 13, 1991
SIDDAVATAM MOHAN REDDY Vs. P CHINNASWAMY
November 27, 1991
SIKENDER PICTURE PALACE Vs. ASSISTANT COMMERCIAL TAX OFFICER
August 14, 1991
SIVANGULA RAMAIAH Vs. REVENUE DIVISIONAL OFFICER RDO MIRYALGUDA
June 26, 1991
SODADASU PEDDIRAJU Vs. STATE
July 16, 1991
SOMESWARA CEMENTS AND CHEMICALS LIMITED Vs. UNION OF INDIA
September 13, 1991
SONI Vs. K NAGESWARA RAO
January 31, 1991
SOONI RUSTAM MEHTA Vs. APPROPRIATE AUTHORITY INCOME TAX DEPARTMENT
April 26, 1991
SOONI RUSTAM MEHTA Vs. INCOME TAX DEPT
April 26, 1991
SOUTH CENTRAL RAILWAY Vs. B VEERA RAJU
August 2, 1991
SPECIAL DEPUTY COLLECTOR INDUSTRIES Vs. BEE MAN BEE
January 31, 1991
SRI KANAKA DURGA PAPER MILLS PVT LTD Vs. A P STATE FINANCE CORPORATION
September 25, 1991
SRINIVASA WEAVERS CO OP PRODUCTION AND SALES SOCIETY Vs. A NAGESWARA RAO
June 14, 1991
SRIRAMAMURTHY Vs. COMMISSIONER OF ENDOWMENTS HYDERABAD
March 6, 1991
SRIVIZIA CO OP HOUSE BUILDING SOCIETY LTD Vs. MUNICIPAL CORPORATION OF VISAKHAPATNAM
November 20, 1991
STATE OF ANDHRA PRADESH Vs. VENKATESWARA OIL PRODUCERS
December 18, 1991
STATE OF ANDHRA PRADESH Vs. N BALAKRISHNA REDDY
December 4, 1991
STATE OF ANDHRA PRADESH Vs. STATE
October 24, 1991
STATE OF ANDHRA PRADESH Vs. KAVALI VENKATA RAMANAIAH AND SONS
March 11, 1991
STATE OF ANDHRA PRADESH Vs. VIJAYA HYBRID SEEDS
February 5, 1991
STATE OF ANDHRA PRADESH Vs. KOTHURI VENKATESWARLU AND SONS
February 5, 1991
STATE OF ANDHRA PRADESH Vs. DECCAN ENGINEERING AND REFRIGERATION CO
February 5, 1991
STATE OF ANDHRA PRADESH Vs. DECCAN LEATHERS LIMITED
February 28, 1991
STATE OF ANDHRA PRADESH Vs. SUVARNA ENTERPRISES
February 28, 1991
STATE OF ANDHRA PRADESH Vs. THUNGABHADRA INDUSTRIES LIMITED
March 4, 1991
STATE OF ANDHRA PRADESH Vs. BALAJI POULTRY AGENCIES
March 4, 1991
STATE OF ANDHRA PRADESH Vs. SRINIVASA TRADING COMPANY
February 11, 1991
STATE OF ANDHRA PRADESH Vs. VENKATESWARA TRADING CO
February 19, 1991
SUDHA INDUSTRIES Vs. IST ADDI DT AND SESSIONS JUDGE
September 5, 1991
SUJATHA RUBBERS Vs. INCOME TAX OFFICER
December 18, 1991
SYED HABEEB Vs. CHIEF JUDGE CITY CIVIL COURT
April 23, 1991
SYED HAFIZ Vs. LICENSING OFFICER
December 18, 1991
SYED IQBAL HUSSAIN Vs. SYED NASAMUNNISSA BEGUM
August 5, 1991
SYED SADAQ AH Vs. GOVERNMENT OF ANDHRA PRADESH
April 24, 1991
T ALI KHAN Vs. LABOUR COURT
April 16, 1991
T ANANTHAN Vs. P C BENJAMIN
June 19, 1991
T C RAJAIAH Vs. STATE OF ANDHRA PRADESH
October 11, 1991
T DEEN DAYAL Vs. STATE OF ANDHRA PRADESH
December 19, 1991
T DEEN DAYAL Vs. UNION OF INDIA
April 24, 1991
T DEEN DAYAL Vs. UNION OF INDIA
July 5, 1991
T J SWAMY Vs. OFFICIAL LIQUIDATOR HIGH COURT OF ANDHRA PRADESH
August 19, 1991
T LAXMAMMA Vs. T RANGAIAH
March 25, 1991
T M ASILAMANI Vs. STATE OF ANDHRA PRADESH
February 15, 1991
T P VARDHANAMMA Vs. STATE OF ANDHRA PRADESH
June 17, 1991
T PAVANI Vs. VICE CHANCELLOR OS MANIA UNIVERSITY
March 27, 1991
T RAJA REDDY Vs. LABOUR COURT A P HYDERABAD
September 24, 1991
T RAVINDRA KUMAR Vs. P CHENGA REDDY
August 29, 1991
T SUDHAKAR REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
September 16, 1991
T VASANTHAMMA Vs. PATTAN USMAN SAHEB
January 31, 1991
T VENKATARATNAM NAIDU Vs. H M T
March 26, 1991
TAKKALAPALLY LAXMAMMA Vs. TAKKALAPALLY RANGAIAH
March 25, 1991
TANGALLAPALLI NARSUBAI Vs. M ANASUYA
November 28, 1991
TCSGUNTAKAL ANANTAPUR DIST Vs. COMMISSIONER OF EXCISE GOVT OF A P
September 9, 1991
TECHNO PACK LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
February 26, 1991
TECHNO PACK PRIVATE LIMITED Vs. UNION OF INDIA
August 26, 1991
TELANGANA SPINNING AND WEAVING MILLS LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 19, 1991
TIRUPATHI ROLLER FLOUR MILLS PVT LTD Vs. STATE OF ANDHRA PRADESH
August 20, 1991
TIRUPATI REAL ESTATE AGENTS Vs. STATE OF ANDHRA PRADESH
October 11, 1991
TOGURU SUDHAKAR REDDY AND Vs. GOVT OF ANDHRA PRADESH
September 16, 1991
TULASI ENTERPRISES Vs. ANDHRA PRADESH STATE CONSUMER COMMISSION HYDERABAD
March 14, 1991
UDAYA GOWRI Vs. A P RAO
July 22, 1991
UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LTD Vs. KALAVALA BABY VEERA RAGHAVAMMA
November 15, 1991
UNITED INDIA FIRE AND GENL INS CO LTD Vs. PALLAPU SRIDEVI
December 30, 1991
UNITED INDIA INSURANCE CO AND Vs. SHAIK SAIBAQTULLA
October 5, 1991
UNITED INDIA INSURANCE CO LTD Vs. U NARASIMHUDU
December 26, 1991
UNITED INDIA INSURANCE CO LTD Vs. K NARAYANA RAO
November 26, 1991
UNITED INDIA INSURANCE COMPANY LTD Vs. P PEDDAKKA
December 10, 1991
V GANGAMMA Vs. NEW INDIA ASSURANCE CO
December 19, 1991
V HARISCHANDRA REDDY Vs. UNION OF INDIA
September 25, 1991
V K SRINIVASAN Vs. DIST COLLECTOR CHITTOOR
December 10, 1991
V KISHORE KUMAR Vs. STATE OF ANDHRA PRADESH
June 25, 1991
V LAKSHMINARAYANA Vs. INSPECTOR OF POLICE
March 11, 1991
V PENTAYYA Vs. JOINT MANAGER FOOD CORPORATION OF INDIA
December 27, 1991
V PENTAYYA Vs. JOINT MANAGER FOOD CORPORATION OF INDIA PO RTC COMPLEX VISAKHAPATNAM
December 29, 1991
V RAMBABU Vs. MERAKAMODIDAM PRAJA PARISHAD
July 24, 1991
V SATYANARAYANA Vs. B BALAKRSHORE
December 24, 1991
V SHYAMALA Vs. L KALAVATHI
October 23, 1991
V VENKATARAMAYYA Vs. B VENKATESWARA RAO
July 2, 1991
VALLURI NARAYANA MURTHY Vs. SANGITA VENKATA REDDY
September 12, 1991
VARRE SATYAVATI Vs. VARRE VENKATESWAR RAO
June 18, 1991
VASAVI COLLEGE OF ENGINEERING Vs. A SURYANARAYANA
July 9, 1991
VAVILLAPALLI RAMBABU Vs. MERAKAMODIDAM PRAJAPARISHAD REP. BY ITS PRESIDENT
July 24, 1991
VBC FOODS PRIVATE LIMITED Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD
April 10, 1991
VEDALA TATACHARYULU Vs. GOVT OF A P
March 20, 1991
VEDALA TATHACHARYULU Vs. GOVT OF ANDHRA PRADESH
March 6, 1991
VEERAJU TALKIES Vs. ENTERTAINMENT TAX OFFICER
November 15, 1991
VEGULLA SATYANARAYANA MURTHY Vs. ALLURI ANNAPURNAMMA
November 27, 1991
VEMURI VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
July 4, 1991
VENKATESWARA TALKIES Vs. ENTERTAINMENT TAX APPELLATE DEPUTY COMMISSIONER KAKINADA
February 15, 1991
VENKATESWARA TALKIES Vs. GOVERNMENT OF ANDHRA PRADESH
December 6, 1991
VENKATESWARULU Vs. KRISHNA MURTHY
November 26, 1991
VICE CHANCELLOR OSMANIA UNIVERSITY Vs. T PAVANI
July 12, 1991
VISAKHAPATNAM DOCK LABOUR BOARD AND DOCK WORKERS UNION Vs. VISAKHAPATNAM DOCK LABOUR BOARD
September 13, 1991
VISAKHAPATNAM PORT TRUST VISAKHAPATNAM Vs. BIHAR ALLOY STEELS LIMITED
February 20, 1991
VST INDUSTRIES LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
August 19, 1991
VUNNAM LAKSHMINARAYANA Vs. STATE INSPECTOR OF POLICE NARASARAOPET
March 11, 1991
W VENKANNA Vs. STATE OF ANDHRA PRADESH
July 15, 1991
Y CHANDRA REDDY Vs. N CHANDRAMOULI NAIDU
January 21, 1991
Y KRISHNA MURTHY Vs. M SIVANNAIDU
January 1, 1991
Y LAXMI Vs. STATE OF ANDHRA PRADESH
November 11, 1991
Y PANDURANGA CHARY Vs. STATE OF A P
December 21, 1991
Y PANDURANGA CHARY Vs. STATE OF ANDHRA PRADESH
December 12, 1991
Y SRINIVAS Vs. OSMANIA UNIVERSITY
September 18, 1991
Y VIJAYAKUMAR Vs. UNION OF INDIA
February 1, 1991
YAKUB SHAREEF Vs. MAQDOOM SHAREEF
December 17, 1991
YENDAIMURI SRIRAMACHANDRA MURTHY Vs. KORUKONDA SURYANARAYANA CHOUDARY
April 18, 1991
ZULAIQA BEE Vs. MOHAMMAD MAHAMOOD KHAN
June 14, 1991