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Case Index
Title
Date
A ABDUL AZEEZ Vs. STATE OF DELHI ADMN
May 3, 1991
A K DOGRA RETD Vs. INDIAN RAILWAY CONSTRUCTION COMPANY LIMITED
May 27, 1991
A K GULATI Vs. UNION OF INDIA
May 7, 1991
A M BERRY Vs. RAVI ARORA
August 14, 1991
A MOHAMMED ILLYAS Vs. UNION OF INDIA
April 25, 1991
A RAMESH KUMAR Vs. UNION OF INDIA
March 20, 1991
A SAMAD ALI ALBULUSHI Vs. UNION OF INDIA
May 30, 1991
A. SAMAD ALI MOHD. ALBULUSHI Vs. UNION OF INDIA
August 20, 1991
ABC INDIA LIMITED Vs. UNION OF INDIA
August 9, 1991
ABDUL MAJID Vs. UNION OF INDIA
January 15, 1991
AERAO LEATHER PRIVATE LIMITED Vs. UNION OF INDIA
November 14, 1991
AFSAR HUSSAIN Vs. STATE
March 19, 1991
AGYAPAL SINGH Vs. DELHI ADMINISTRATION
March 22, 1991
AJAY KUMAR GOEL Vs. DELHI DEVELOPMENT AUTHORITY
February 25, 1991
AJAY MEHRA Vs. POONAM MEHRA
August 1, 1991
AJMER SINGH Vs. STATE
November 25, 1991
ALEX J REBELLO Vs. LIC OF INDIA
July 12, 1991
ALIMUDDIN Vs. MOHAMMAD MIAN
January 1, 1991
ALLAHABAD LAW JOURNAL COMPANY LIMITED Vs. SKYWAYS CONSTRUCTION CORPORATION
April 29, 1991
ALLIED MOTORS Vs. SANDERSON AGENCIES
December 18, 1991
ALMA SULTAN JAHAN BEGAM Vs. UNION OF INDIA
July 18, 1991
AMAN AHMED NAQVI Vs. UNION OF INDIA
September 23, 1991
AMAR NATH BEHAL Vs. MUNICIPAL CORPORATION OF DELHI
March 19, 1991
AMAR SINGH Vs. JAI PARKASH
February 28, 1991
AMAR SINGH Vs. SHANTI DEVI
March 12, 1991
AMARJIT SINGH Vs. PRAMOD GUPTA
February 26, 1991
AMARJIT SINGH Vs. UNION OF INDIA
April 5, 1991
AMARNATH CHIRANJILAL AND CO Vs. FERRO ALLOYS CORPORATION LIMITED
May 28, 1991
AMIR SADRUDDIN KHAN Vs. ADMINISTRATOR UNION TERRITORY OF DELHI
September 25, 1991
AMRIK SINGH Vs. STATE
November 20, 1991
AMRIK SINGH LYALLPURI Vs. RAVI DUTT SHARMA
January 22, 1991
AMRIT BANASPATI CO. LTD. Vs. UNION OF INDIA (UOI)
July 3, 1991
AMRIT NARAIN Vs. COMMISSIONER OF INCOME TAX
May 7, 1991
AMRITA AHLUWALIA Vs. UNION OF INDIA
December 12, 1991
AMRITA GOPAL SINGH Vs. VALAITI RAM JAISHI RAM
January 17, 1991
ANIL KUMAR Vs. STATE
August 23, 1991
ANIL KUMAR GANDHI Vs. NARCOTIC CONTROL BUREAU
May 27, 1991
ANIL SANAN Vs. UNION OF INDIA
December 4, 1991
ANKUR BATRA Vs. SURINDER SINGH
August 8, 1991
ANSAL PROPERTIES AND INDUSTRIES PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
October 1, 1991
ANSAL PROPERTIES AND INDUSTRIES PRIVATE LIMITED Vs. ANAND NATH
September 17, 1991
ANSAL PROPERTIES AND INDUSTRIES PRIVATE LIMITED Vs. CHANDER BHAN KOHLI
April 18, 1991
ANUGRAH SHARMA Vs. BALBIR SINGH
December 3, 1991
ANUJ KUMAR Vs. STATE
November 19, 1991
ANUP KUMAR GOYAL Vs. CHANDERKALA GOYAL
April 8, 1991
APPLE COMPUTER INC Vs. APPLE LEASING AND INDUSTRIES
May 4, 1991
ARAYATH BARAMBIL MARKKAR Vs. UNION OF INDIA
April 4, 1991
ARJAN DEV Vs. OM PARKASH
November 28, 1991
ARJAN KHANCHANDANI Vs. MEENA KHANCHANDANI
March 18, 1991
ASADULLA SARWARI Vs. STATE
October 21, 1991
ASHA KHANNA Vs. VISHNU CHARAN
February 14, 1991
ASHFAQ Vs. UNION OF INDIA
January 18, 1991
ASHOK KUMAR Vs. VIJAY LAKSHMI
August 14, 1991
ASHOK POPLI Vs. INDIAN AIRLINES
March 13, 1991
ASHRAF ALI Vs. STATE
April 5, 1991
ASHWANI KUMAR Vs. DELHI ADMINISTRATION
February 4, 1991
ASIF Vs. STATE DELHI ADMINISTRATION
January 8, 1991
ATUL GUPTA Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED
January 7, 1991
AUTAR KRISHAN SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
May 21, 1991
AVIS INTERNATIONAL PRIVATE LIMITED Vs. AVIS INDIA
April 22, 1991
B K NOWLAKHA Vs. UNION OF INDIA
August 19, 1991
B L SALARPURIA Vs. S CHOUDHURY SINCE DECEASED NOW HIS L R N CHOWDHURY
January 23, 1991
B N KHANNA Vs. REGISTRAR CO OPERATIVE SOCIETIES
February 28, 1991
B N SEXENA Vs. JOGINDER SINGH
July 16, 1991
B R HANDA Vs. NEW DELHI MUNICIPAL CORPORATION
October 21, 1991
B. SAHNI CONSTRUCTIONS Vs. UNION OF INDIA & OTHERS
May 16, 1991
BABOO Vs. ASHOK KUMAR
March 22, 1991
BABU LAL Vs. DELHI DEVELOPMENT AUTHORITY
February 8, 1991
BACHITTAR SINGH SANTOKH SINGH Vs. STATE DELHI ADMINISTRATION
February 22, 1991
BADRI PERSHAD Vs. HARISH CHANDER
May 8, 1991
BAGGA BROTHERS Vs. MUNICIPAL CORPORATION OF DELHI
March 11, 1991
BAILISTER Vs. STATE
May 27, 1991
BAL KISHAN DASS GOEL Vs. COMMISSIONER OF INCOME TAX
August 12, 1991
BALBIR SINGH Vs. UNION OF INDIA
October 30, 1991
BALDEV Vs. STATE
October 31, 1991
BALESHWAR PRASAD Vs. STATE
October 11, 1991
BALSARA HYGIENE PRODUCTS LTD Vs. COMMISSIONER OF SALES TAX
February 26, 1991
BALWANT RAI GUPTA Vs. JAMMU AND KASHMIR BANK LIMITED
November 25, 1991
BALWANT SINGH Vs. BHORI LAL
November 20, 1991
BANK OF BARODA Vs. M/S THAPAR TRADERS
December 12, 1991
BANK OF INDIA Vs. MEHTA BROTHERS
February 28, 1991
BANK OF INDIA Vs. TECHNOCRAT CHEMICALS
January 10, 1991
BANK OF INDIA Vs. RAM BHAGAT ANIL KUMAR
August 1, 1991
BANK OF MAHARASHTRA Vs. RACMANN AUTO PRIVATE LIMITED
April 10, 1991
BANSAL CONSTRUCTION CO Vs. INDIAN OIL CORPORATION LIMITED
August 2, 1991
BANSI DHAR GULZARI MAL Vs. COMMISSIONER OF SALES TAX NEW DELHI
February 22, 1991
BANWARI LAL AND SONS PRIVATE LIMITED Vs. UNION OF INDIA
February 4, 1991
BARKAT RAM Vs. UNION OF INDIA
November 4, 1991
BASHESHAR PICTURES Vs. PREM PARIKASH
February 19, 1991
BELI RAM MALHOTRA Vs. DELHI TRANSPORT CORPORATION
November 19, 1991
BHAGAT RAJ Vs. UNION OF INDIA
April 25, 1991
BHAGAT RAJ Vs. UNION OF INDIA
April 29, 1991
BHAGWAN Vs. UNION OF INDIA
February 14, 1991
BHAGWAN DASS BROS Vs. GHULAM AHMED DAR
May 6, 1991
BHAIRAV NATH Vs. CENTRAL BOARD OF EDUCATION
February 25, 1991
BHANOT PROPERTIES AND INDUSTRIES LIMITED Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
October 11, 1991
BHANU KUMARI Vs. RAKASAM SINGH
August 14, 1991
BHANWAR PAL SINGH Vs. TATE DELHI ADMN
December 3, 1991
BHARAT BHUSHAN Vs. H B PORTFOLIO LEASING LIMITED
April 24, 1991
BHARAT FURNISHING CO Vs. DELHI DEVELOPMENT AUTHORITY
September 19, 1991
BHARTA Vs. UNION OF INDIA
March 20, 1991
BHARTIA CUTLER HAMMER LIMITED Vs. AVN TUBES LIMITED
May 15, 1991
BHASIN ASSOCIATES LIMITED Vs. HYUNDAI HEAVY INDUSTRIES COMPANY LIMITED
April 4, 1991
BHASIN ASSOCIATES LIMITED Vs. HYUNDAI HEAVY INDUSTRIES COMPANY LIMITED
November 15, 1991
BHIM SEN Vs. KUSUM PRASAD
April 5, 1991
BHOLA Vs. STATE
March 8, 1991
BIMLA RANI Vs. MUNICIPAL CORPORATION OF DELHI
January 9, 1991
BISHAN DASS Vs. UNION OF INDIA
August 14, 1991
BISHAN LAL BHALLA Vs. ARJUN RIJHSINGHANI
September 23, 1991
BOMBAY AMMONIA PRIVATE LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
April 19, 1991
BRAHM PRAKASH BANSAL Vs. UNION OF INDIA
November 1, 1991
BRAHMJIT SINGH Vs. STATE
September 9, 1991
BRIJ BHUSHAN JAIDKA Vs. SNEH VERMAN
May 9, 1991
BRIJ RANI Vs. TRIPATI SHARMA
September 23, 1991
C L VERMA Vs. INSPECTING ASSISTANT COMMISSIONER
August 8, 1991
C P GILBERT Vs. UNION OF INDIA
July 12, 1991
C P KALRA Vs. AIR INDIA LIMITED
July 31, 1991
C W T Vs. O P TANDON
December 6, 1991
CANARA BANK Vs. M M POLYPACKING PRIVATE LIMITED
November 25, 1991
CANARA BANK Vs. NIRANJAN KUMAR NANGIA
October 8, 1991
CANARA BANK Vs. SHRI YAG DATT PURI
April 23, 1991
CANARA BANK Vs. PERPETUAL BEERS
September 20, 1991
CAPT K C SHUKLA Vs. INDIAN AIRLINES
May 29, 1991
CARRASCO INVESTMENT LIMITED Vs. SPECIAL DIRECTOR ENFORCEMENT DIRECTORATE
May 14, 1991
CENTRAL GOVERNMENT Vs. COMMISSIONER OF PAYMENTS
October 1, 1991
CENTRAL WAREHOUSING CORPORATION Vs. BATRA CONTRACTORS
May 7, 1991
CHAIRMAN AND MANAGING DIRECTOR PUNJAB AND SIND BANK Vs. JASBIR SINGH DHILLON
April 10, 1991
CHAND CHITS AND FINANCE PRIVATE LIMITED Vs. SUPER ADVERTISERS
April 8, 1991
CHANDRA WATI Vs. STATE
February 14, 1991
CHARAN SINGH Vs. STATE
April 10, 1991
CHAWLA AND CO Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
November 4, 1991
CHAWLA TECHNO CONSTRUCTION LIMITED Vs. PUNJAB NATIONAL BANK
November 18, 1991
CHET RAM Vs. UNION OF INDIA
April 19, 1991
CHIRANJILAL Vs. BHAGWAN DASS
May 30, 1991
CHITRANJAN MEDICOS Vs. UNION OF INDIA
December 6, 1991
CHITTOR CO OPERATIVE SUGAR LIMITED Vs. STATE TRADING CORPORATION OF INDIA LIMITED
August 21, 1991
CHOWDHARY CHEMICAL WORKS Vs. COMMISSIONER OF SALES TAX NEW DELHI
February 22, 1991
CIVIL & SESSIONS COURTS STENOGRAPHERS ASSN. & ORS. Vs. UNION OF INDIA & ORS.
February 12, 1991
COLLECTOR M C GAUTAM Vs. UNION OF INDIA
July 31, 1991
COMMISSIONER OF INCOME TAX Vs. DAYA WATI MODI
August 12, 1991
COMMISSIONER OF INCOME TAX Vs. NEW EVEREST CONSTRUCTION CO
September 27, 1991
COMMISSIONER OF INCOME TAX Vs. KANJI MAL AND SONS
May 30, 1991
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA
July 9, 1991
COMMISSIONER OF INCOME TAX Vs. BHARAT CARBON AND RIBBON MFG COMPANY PRIVATE LIMITED
February 20, 1991
COMMISSIONER OF INCOME TAX Vs. DUNCANS AGRO INDUSTRIES LIMITED
February 1, 1991
COMMISSIONER OF INCOME TAX Vs. CONTINENTAL DEVICES INDIA LIMITED
February 13, 1991
COMMISSIONER OF INCOME TAX Vs. APPARELS EXPORT PROMOTION COUNCIL
February 13, 1991
COMMISSIONER OF INCOME TAX Vs. UBEROI LTD
January 17, 1991
COMMISSIONER OF INCOME TAX Vs. INDIAN HANDICRAFTS
January 17, 1991
COMMISSIONER OF INCOME TAX Vs. SUPERIOR AIR PRODUCTS LTD
January 15, 1991
COMMISSIONER OF INCOME TAX Vs. DAULAT RAM DHARMABIR AUTO P LTD
January 24, 1991
COMMISSIONER OF INCOME TAX Vs. ARVIND CONSTRUCTION CO PRIVATE LIMITED
January 24, 1991
COMMISSIONER OF INCOME TAX Vs. NATIONAL BUILDERS
January 22, 1991
COMMISSIONER OF INCOME TAX Vs. STELLAR INVESTMENT LIMITED
April 16, 1991
COMMISSIONER OF INCOME TAX Vs. H S CHAUHAN
April 16, 1991
COMMISSIONER OF INCOME TAX Vs. CHOPRA S P
April 16, 1991
COMMISSIONER OF INCOME TAX Vs. EXPO MACHINERY LIMITED
April 15, 1991
COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR MEHRA
April 4, 1991
COMMISSIONER OF INCOME TAX Vs. AUTOPINS INDIA
April 3, 1991
COMMISSIONER OF INCOME TAX Vs. RATHI UDYOG LIMITED
March 11, 1991
COMMISSIONER OF INCOME TAX Vs. MODI SPINNING AND WEAVING MILLS COMPANY LIMITED
December 17, 1991
COMMISSIONER OF SALES TAX Vs. UNITED INDIA MACHINERY AGENCIES
April 15, 1991
COMMISSIONER OF SALES TAX Vs. JANTA WIRE WORKS
February 18, 1991
COMMISSIONER OF SALES TAX Vs. SAM ENTERPRISES
February 19, 1991
COMMISSIONER OF SALES TAX Vs. J R TRADING CO
July 16, 1991
COMMISSIONER OF SALES TAX Vs. ESSEX FARMS PRIVATE LIMITED
July 18, 1991
COMMISSIONER OF SALES TAX Vs. DELHI COAL SUPPLIERS ASSOCIATION
July 24, 1991
COMMISSIONER OF SALES TAX Vs. GENERAL TRADING AND SALES CORPORATION
July 25, 1991
COMMISSIONER OF SALES TAX NEW DELHI Vs. GRAMOPHONE CO OF INDIA
August 23, 1991
COMMISSIONER OF WEALTH TAX Vs. PRITHVI RAJ AND CO
July 11, 1991
COMMISSIONER OF WEALTH TAX Vs. VARSHA GUPTA
February 7, 1991
COMMISSIONER OF WEALTH TAX Vs. USHA GUPTA/MISS SONIA GUPTA
February 7, 1991
COMMISSIONER OF WEALTH TAX Vs. SHAKTI SIKAND
January 22, 1991
COMMISSIONER OF WEALTH TAX Vs. H R GANDHI
April 12, 1991
COMMISSIONER OF WEALTH TAX Vs. NARINDER KAUR
April 12, 1991
COMMISSIONER OF WEALTH TAX Vs. TANDON A K
December 6, 1991
COMMISSIONER OF WEALTH TAX Vs. TANDON O P
December 6, 1991
COMMISSIONER OF WEALTH TAX Vs. R S TANDON
December 6, 1991
COMMISSIONER OF WEALTH TAX Vs. SITA RAM ARVIND KUMAR
November 26, 1991
COMMISSIONER OF WEALTH TAX DELHI VII NEW DELHI Vs. A K TANDON
December 6, 1991
COMMON CAUSE Vs. COMMISSIONER MUNICIPAL CORPORATION OF DELHI
July 12, 1991
COMMR OF SALES TAX NEW DELHI Vs. TARA CHAND SAHNI AND SONS
July 11, 1991
CONTINENTAL ENTERPRISES Vs. NATIONAL A C M F
January 21, 1991
CORPORATE EXECUTIVE ASSOCIATION OF NTPC CEAN Vs. UNION OF INDIA
October 21, 1991
CORPORATION BANK Vs. SUNIL KUMAR
May 9, 1991
COUNCIL OF THE INSTITUTE OF ACCOUNTANTS OF INDIA NEW DELHI Vs. DINESH KUMAR F C A
September 23, 1991
COURT ON ITS OWN MOTION Vs. S K GARG ACP VIVEK VIHAR
January 25, 1991
COURT ON ITS OWN MOTION Vs. B D KAUSHIK
December 19, 1991
CUSTODIAN OF EVACUEE PROPERTY Vs. MUSLIM AHMED
July 16, 1991
CYPRIAIN DURUAKU Vs. UNION OF INDIA
December 18, 1991
D C BHATIA Vs. UNION OF INDIA
February 11, 1991
D S BANSAL Vs. K G KRISHNAMURTHY
October 21, 1991
D SHARAN Vs. INDIAN AIRLINES
December 18, 1991
D.L.F. LIMITED Vs. UNION OF INDIA (UOI)
February 26, 1991
DALMIA CEMENT LIMITED Vs. COMMISSIONER OF INCOME TAX
April 12, 1991
DALMIA R A O P Vs. COMMISSIONER OF INCOME TAX
October 31, 1991
DALVIR SINGH GAHLOT Vs. DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS CLA
November 14, 1991
DAYA WANTI DASUJA Vs. REGISTRAR CO OPERATIVE SOCIETIES
January 24, 1991
DEEPAK BHAGNANI Vs. UNION OF INDIA
August 13, 1991
DEEPAK DEWAN Vs. SHANTI DIWAN
July 9, 1991
DEFENCE COLONY WELFARE ASSOCIATION Vs. UNION OF INDIA
March 11, 1991
DELHI AUTOMOBILES Vs. COMMISSIONER OF SALES TAX
February 22, 1991
DELHI BAR ASSOCIATION Vs. PRASAD
August 14, 1991
DELHI DEVELOPMENT AUTHORITY Vs. R L JAIN
August 14, 1991
DELHI DEVELOPMENT AUTHORITY Vs. AMARNATH
January 24, 1991
DELHI LAWN TENNIS ASSOCIATION Vs. SHYAM MINOTRA
May 7, 1991
DELHI SIMLA CATHOLIC ARCHDIOCESE Vs. UNION OF INDIA
May 23, 1991
DELHI TRANSPORT CORPORATION Vs. DELHI ADMINISTRATION
November 19, 1991
DELHI TRANSPORT CORPORATION Vs. SHOBHA CHANDRAKANT
October 23, 1991
DESH RAJ Vs. HARI RAMM AND ANOTHER
November 28, 1991
DEWAN DAULAT RANI KAPOOR Vs. UNION OF INDIA
January 18, 1991
DEWAN SURAJ PARKASH CHOPRA AND SONS Vs. DELHI DEVELOPMENT AUTHORITY AND ANOTHER
January 23, 1991
DHAN RAJ DEV RISHAN Vs. FOOD CORPORATION OF INDIA
August 6, 1991
DHAN RAJ JETHWANI Vs. UNION OF INDIA
March 6, 1991
DHARAM CHAND Vs. UNION OF INDIA
April 8, 1991
DHONDUP LAMA Vs. UNION OF INDIA
January 9, 1991
DIMPY FASHIONS INDIA Vs. DELHI DEVELOPMENT AUTHORITY
December 2, 1991
DOLLY VARSHNEY Vs. DIRECOTR GENERAL HEALTH SERVICES
March 22, 1991
DURGA PRASAD Vs. SHIV LAL
April 12, 1991
DURGO Vs. STATE
January 22, 1991
DWARKA NATH KUNDRA Vs. MOTI LAL BHATIA
April 15, 1991
ELECON ENGINEERING COMPANY LIMITED Vs. ASSISTANT DIRECTOR ENFORCEMENT DIRECTORATE
March 14, 1991
ELEPHANTA OIL VANASPATI INDUSTRIES LIMITED Vs. UNION OF INDIA
November 11, 1991
ELIZABETH MATHEW Vs. VASDEV
February 12, 1991
ENFORCEMENT DIRECTORATE Vs. ABHEY OSWAL
October 23, 1991
ESCORTS LIMITED Vs. UNION OF INDIA
January 10, 1991
EUGNA D SILVA Vs. GANJU RAM & OTHERS
February 12, 1991
FANCY CORPORATION LIMITED Vs. UNION OF INDIA
December 18, 1991
FOREMOST DAIRIES LIMITED Vs. UNION OF INDIA
December 18, 1991
FOURESS ENGINEERING INDIA PRIVATE LIMITED Vs. DELHI ADMINISTRATION
February 8, 1991
FRIENDS CENTRAL GOVERNMENT EMPLOYEES CO OPERATIVE HOUSING BOARD SOCIETY LIMITED Vs. REGISTRAR OF CO OPERATIVES
March 7, 1991
G R AMBWANI Vs. ANAND MOHAN AND SONS HUF
October 22, 1991
G S RAWAT Vs. UNION OF INDIA
October 28, 1991
G.S. ATWAL AND CO. Vs. NATIONAL PROJECT CONSTRICTION CORPORATION LTD.
March 22, 1991
GANGESHWAR LTD Vs. COMMISSIONER OF INCOME TAX
April 22, 1991
GANGESHWAR LTD Vs. COMMISSIONER OF INCOME TAX
January 28, 1991
GARGI KHOSLA Vs. S S WALIA
July 9, 1991
GIAN CHAND HALWAI Vs. COMMISSIONER OF SALES TAX
February 18, 1991
GIRDHARI LAL Vs. STATE
October 7, 1991
GIRISH CHAND GUPTA Vs. D D AGGARWAL
August 8, 1991
GOBIND RAM Vs. GIAN CHAND
December 20, 1991
GOPAL Vs. STATE
April 11, 1991
GOPI CHAND SHIVHARE Vs. UNION OF INDIA
March 13, 1991
GRAND SLAM INTERNATIONAL Vs. UNION OF INDIA
September 24, 1991
GREAT EASTERN SHIPPING COMPANY LIMITED Vs. UNION OF INDIA
May 13, 1991
GUDIYA CO OP G H SOCIETY LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
May 1, 1991
GUL RAJ RAGHUMAL Vs. FOOD CORPORATION OF INDIA
August 19, 1991
GULF TRIVENDRUM AIR FARE FORUM Vs. CHAIRMAN AND MANAGING DIRECTOR AIR INDIA
June 5, 1991
GUPTA TRADING COMPANY Vs. SALES TAX OFFICER
July 24, 1991
GURBUX BHIRYANI Vs. J K HANDA
August 5, 1991
H B PRABHU Vs. ORIENTAL BANK OF COMMERCE
March 6, 1991
H B VERMA Vs. UNION OF INDIA
October 29, 1991
H C CHOPRA Vs. ANAND KUMARI
January 9, 1991
H C RAGHUBIR Vs. UNION OF INDIA
April 5, 1991
HAFIZ MOHD LIAQAT Vs. UNION OF INDIA
February 8, 1991
HANS RAJ BHALLA Vs. UNION OF INDIA
July 16, 1991
HANSIPRA GMBH Vs. DRESDNER BANK FRANK FRUT
December 1, 1991
HANSRAJ PRUSHOTTAM DASS Vs. SUMAN JAIN
February 28, 1991
HANUMAN MANGAL CO OP GROUP HOUSING SOCIETY Vs. UNION OF INDIA
November 10, 1991
HAR NARAIN Vs. BUDHRAM
May 29, 1991
HARBANS LAL Vs. JAGPAL SINGH
February 21, 1991
HARBANS LAL Vs. UNION OF INDIA
January 25, 1991
HARBHAGWAN PRABH DAYAL Vs. MOHAMMAD ISHAQ
October 11, 1991
HARBHAJAN SINGH JAURA Vs. UNION OF INDIA
December 10, 1991
HARBIR SINGH Vs. STATE
February 13, 1991
HARDYAL SINGH MEHTA Vs. MUNICIPAL CORPORATION OF DELHI
October 23, 1991
HARI CHAND Vs. UNION OF INDIA
August 5, 1991
HARISH CHAND Vs. STATE
September 25, 1991
HARISH CHANDRA INDIA PRIVATE LIMITED Vs. CORPORATION BANK
April 29, 1991
HARNAM SINGH Vs. BHAGWAN SINGH
February 6, 1991
HARPAL SINGH Vs. STATE
August 8, 1991
HARVIR GIRI Vs. DELHI DEVELOPMENT AUTHORITY
April 8, 1991
HARVIR GIRI Vs. DELHI DEVELOPMENT AUTHORITY
April 9, 1991
HASMUKH TRIVEDI Vs. STATE & ANR.
August 13, 1991
HASMUKHTRIVEDI Vs. STATE
August 13, 1991
HIDESIGN Vs. HI DESIGN CREATIONS
January 8, 1991
HIMMAT RAM Vs. STATE
September 23, 1991
HINDUSTAN PENCILS LTD Vs. APTUDET INDUSTRIES
July 10, 1991
HIRA LALL AND SONS Vs. COMMISSIONER OF INCOME TAX
February 25, 1991
HORI LAL Vs. SARWAN KUMAR
August 26, 1991
HORIZON TRAVELS Vs. PAN AMERICAN W AIRLINE
January 17, 1991
HUKAM CHAND Vs. STATE
December 4, 1991
HUKAM SINGH Vs. DELHI DEVELOPMENT AUTHORITY
August 7, 1991
I.P. MAHENDRU Vs. NEW BANK OF INDIA
November 14, 1991
INDER KANT JHA Vs. STATE
August 16, 1991
INDERJIT SINGH Vs. TARLOCHAN SINGH
February 7, 1991
INDERJIT SINGH Vs. ENGINEERING PROJECT (INDIA) LTD. AND ANOTHER
February 4, 1991
INDERPAL SINGH Vs. INDER KAUR
May 10, 1991
INDIA MEDICO INSTRUMENTS Vs. EMPLOYEES STATE INSURANCE CORPORATION
February 13, 1991
INDIAN AIRLINES Vs. AIRLINES CABIN CREW ASSN
December 13, 1991
INDIAN AIRLINES Vs. ARUNA GOEL
March 11, 1991
INDIAN INSTITUTE OF TECHNOLOGY Vs. P C JAIN
May 7, 1991
INDIAN REFRIGERATION INDUSTRIES Vs. LT GOVERNOR
April 10, 1991
INDU GUPTA Vs. SANJAY KUMAR GUPTA
November 28, 1991
INTERNATIONAL AIRPORT AUTHORITY OF INDIA Vs. MUNICIPAL CORPORATION OF DELHI
January 8, 1991
INTEROCEAN SHIPPING Vs. Y R PURI
August 8, 1991
ISHAQ YAQOOB SAYAEDNA Vs. MAHENDRA PRASAD
July 15, 1991
ISHWAR DASS RAJPUT Vs. CHAMAN PRAKASH PUN
May 14, 1991
ISHWATI DEVI Vs. STATE
October 3, 1991
J C T LIMITED Vs. STATE DELHI ADMINISTRATION
December 20, 1991
J K CEMENT WORKS Vs. UNION OF INDIA
September 4, 1991
J K INDUSTRIES LIMITED Vs. MOHAN INVESTMENT AND PROPERTIES PRIVATE LIMITED
April 22, 1991
J K INDUSTRIES LTD Vs. LABOUR COURT
April 26, 1991
J K SYNTHETICS LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL
March 22, 1991
J K SYNTHETICS LTD Vs. COMMISSIONER OF INCOME TAX
January 10, 1991
J K SYNTHETICS LTD Vs. COMMISSIONER OF INCOME TAX
December 17, 1991
J S BHALLA AND BROS Vs. COMMISSIONER OF SALES TAX
April 24, 1991
JAGDAMBA AUTO INDUSTRIES Vs. KOMAL YADAV
August 22, 1991
JAGDAMBAAUTO INDUSTRIES Vs. KAMAL YADAV
August 23, 1991
JAGDISH CHAND SHARMA Vs. STATE
August 6, 1991
JAGDISH CHANDER GULATI Vs. RAM CHAND LAKRAM
November 11, 1991
JAGDISH KUMAR Vs. MOHINI KUMAR
February 7, 1991
JAGDISH PRASAD GOEL Vs. UNION OF INDIA AND OTHERS
August 20, 1991
JAGPAUL KAUR Vs. INDERJEET SARUP
October 1, 1991
JAI DEV SHARMA Vs. ASHOK KUMAR
July 8, 1991
JAMIA HAMDARD Vs. DELHI ADMINISTRATION
November 11, 1991
JANE ALAM Vs. AHMED MIAN
November 15, 1991
JASVIR KAUR Vs. UNION OF INDIA
November 25, 1991
JASWANT SINGH Vs. GURBAX SINGH KOHLI
October 11, 1991
JOGINDER KUMAR Vs. STATE
May 21, 1991
JOGINDER NATH MAINI Vs. MANAWAR KHAN
August 13, 1991
JOGINDER SINGH Vs. K C JOHOREY
May 29, 1991
JYOTSNA HOLDING PRIVATE LIMITED Vs. UNION OF INDIA
February 6, 1991
JYOTSNA RAINA Vs. TAMILNADU HANDICRAFTS DEVELOPMENT CORPORATION LIMITED
August 21, 1991
K B MATHUR Vs. SHEEL KUMAR SAXENA
September 16, 1991
K K SARIN Vs. PIGETT CHAPMAN AND CO
November 15, 1991
K L ANAND Vs. REHMATULLAH
September 30, 1991
K M SINGH Vs. SECRETARY ASSOCIATION OF INDIAN UNIVERSITIES
April 26, 1991
K P SINGH Vs. CHIRANJI LAL
October 24, 1991
K R SUNDA Vs. B S MEHTA
October 22, 1991
K RAVIRIDRANATHAN Vs. UNION OF INDIA
March 20, 1991
KAILASH CHAND Vs. STATE
February 13, 1991
KALAWATI ALIAS KAMLA Vs. UNION OF INDIA
May 9, 1991
KAMTA PRASHAD GUPTA Vs. NATIONAL BUILDINGS CONSTRUCTION CORPORATION LIMITED
August 8, 1991
KANHAIYA LAL YADAV Vs. MUNICIPAL COLORATION OF DELHI
November 18, 1991
KANISHKA AGGARWAL Vs. UNIVERSITY OF DELHI
March 11, 1991
KANT KUMARI Vs. UNION OF INDIA
July 8, 1991
KANWAR KUMAR SETH Vs. MULKH RAJ MALHOTRA
November 7, 1991
KARAM CHAND PURAN CHAND Vs. UNION OF INDIA
April 19, 1991
KAVERI COOPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. UNION OF INDIA
May 10, 1991
KAVITA TREHAN Vs. BALASARA H PRODUCT
May 28, 1991
KESHO DASS Vs. UNION OF INDIA
April 11, 1991
KESHO DASS Vs. UNION OF INDIA
April 9, 1991
KHAZAN SINGH Vs. STATE
September 6, 1991
KIRLOSKAR ELECTRIC COMPANY LIMITED Vs. COMMISSIONER OF SALES TAX
January 10, 1991
KISHAN LAL WINE MERCHANTS PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX
March 21, 1991
KOMAL PLASTIC INDUSTRIES Vs. ROXY ENTERPRISES PRIVATE LIMITED
January 25, 1991
KRISHAN KUMAR Vs. STATE
March 5, 1991
KRISHNA Vs. ATTAR SINGH
November 22, 1991
KRUPANIDNI EDUCITION TRUST REGD Vs. SECRETARY PHARMACY COUNCIL OF INDIA
October 30, 1991
KULBIR SINGH SRIKANT Vs. STATE
December 12, 1991
KULDIP KUMAR WADHWA Vs. COMMISSIONER OF POLICE
February 26, 1991
KUMARI RENUKA KHURANA Vs. DELHI ADMINISTRATION
May 31, 1991
KUNDAN Vs. UNION OF INDIA
March 20, 1991
KUNNATHULLY VBLAYUDHAN SUBRAMANIANN Vs. UNION OF INDIA
August 20, 1991
KUSUM ANSAL Vs. COMMISSIONER OF INCOME TAX
March 22, 1991
L D MEENA Vs. STATE
March 4, 1991
L K BEHL Vs. LT GOVERNOR OF DELHI
August 1, 1991
L M L LTD Vs. R K SHARMA
March 21, 1991
L R GUPTA Vs. UNION OF INDIA
November 4, 1991
LAIQ AHMED Vs. ANGIO ARABIC HIGHER SECONDARY SCHOOL
November 19, 1991
LAL CHAND BEDI Vs. MUNICIPAL CORPORATION OF DELHI
March 12, 1991
LALIT MOHAN PURI Vs. PURE DRINKS NEW DELHI LIMITED
October 30, 1991
LAXMI DEVI Vs. TEJ RAM
March 13, 1991
LEELA RAM Vs. STATE
February 21, 1991
LIEK RASHID KHAN Vs. UNION OF INDIA
April 30, 1991
LIFE INSURANCE CORPORATION OF INDIA Vs. RAGHUNATH PRASAD ALMAL
April 16, 1991
LIPTON INDIA LIMITED Vs. INDUSTRIAL TRIBUNAL NO LL
May 14, 1991
LOHA UDYOG Vs. DELHI DEVELOPMENT AUTHORITY
October 11, 1991
LOTIKA VARDARAJAN Vs. HAWAHAR LAL NEHRU UNIVERSITY
February 8, 1991
LT GENERAL J K ARORA Vs. UNION OF INDIA
August 12, 1991
LT GENL R K ANAND Vs. UNION OF INDIA
August 14, 1991
LT. COL. A.K. DOGRA (RETD.) Vs. INDIAN RAILWAY CONSTRUCTION CO. LTD.
May 27, 1991
LUXMI MARKETING PRIVATE LIMITED Vs. MOHINI GUJRAL
January 8, 1991
M D INTERNATIONAL INN Vs. K L SETHI
April 25, 1991
M G JAIN CO Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
May 13, 1991
M K KUNHIMOHAMED Vs. UNION OF INDIA
March 12, 1991
M L ARORA Vs. MUNICIPAL CORPORATION OF DELHI
April 30, 1991
M L PURI Vs. SUNDER DASS
December 2, 1991
M M L BHASIN Vs. UNION OF INDIA
August 20, 1991
M P MATTUR Vs. UNION OF INDIA
September 11, 1991
M P RAWLA Vs. S D TYAGI
April 23, 1991
M S CHAWLA AND CO Vs. DESU
November 4, 1991
M S JASRA Vs. GOVERNOR R B I
September 20, 1991
M SUBRAMANIUM Vs. GENERAL MANAGER
April 15, 1991
M/S NARAIN DASS R. ISRANI Vs. UNION OF INDIA
December 10, 1991
M/S SCORPIOS INTERNATIONAL Vs. M/S CNA EXPORTS PVT. LTD.
April 23, 1991
MADAN LAL Vs. REGISTRAR DELHI HIGH COURT
November 4, 1991
MADAN LAL Vs. R K SOLANKI
May 27, 1991
MADAN LAL LAMBA Vs. TARLOK SINGH SEHGAL
January 17, 1991
MADAN MOHAN PRASAD Vs. STATE DELHI ADMINISTRATION
July 9, 1991
MADAN MOHAN PRASAD Vs. STATE (DELHI ADMN )
July 27, 1991
MAHABIR PARSHAD Vs. MUNICIPAL CORPORATION OF DELHI
February 28, 1991
MAHABIR SINGH Vs. DELHI ADMINISTRATION
February 6, 1991
MAHANAGER TELEPHONE NIGAM LTD. Vs. BHARTIYA MAHANAGAR TELEPHONE NIGAM KARAMCHARI SANGH
April 12, 1991
MAHARAJA ASHOK PAL Vs. N D P C
January 9, 1991
MAHARAJA INTERNATIONAL LIMITED Vs. UNION OF INDIA
December 6, 1991
MAHARAJA JAGAT SINGH Vs. SAWAI BHAWANI SINGH
March 20, 1991
MAHINDER SINGH Vs. NARINDER SINGH
December 18, 1991
MAHLA RAM Vs. FAQUIR CHAND
September 11, 1991
MAHMOOD Vs. STATE
April 9, 1991
MAMBRAM VALIYATTU KAMMU Vs. UNION OF INDIA
January 21, 1991
MAMTA TANEJA Vs. D D A AND ORS
March 18, 1991
MANAGEMENT OF DAILY PARTAP Vs. DELHI ADMINISTRATION
February 8, 1991
MANAGEMENT OF MUNICIPAL CORPORATION OF DELHI Vs. WORKMAN
December 16, 1991
MANGAT Vs. DELHI DEVELOPMENT AUTHORITY
November 22, 1991
MANGLAM CEMENT COMPANY LIMITED Vs. ASSISTANT COLLECTOR
April 23, 1991
MANI RAM Vs. RATAN LAL SAINI
July 9, 1991
MANITHODIKA ABDUL REHIMAN Vs. UNION OF INDIA
May 1, 1991
MANMOHAN SINGH Vs. INDO AMERICAN ELECTRICALS LIMITED
December 19, 1991
MASOODAHMED Vs. STATE
May 7, 1991
MASTER BUILDERS Vs. UNITED STATES OF AMERICA
February 15, 1991
MASTER DHRUV GOYAL Vs. ANAND PERKESH
May 2, 1991
MASTER VINAY KUMAR Vs. CENTRAL BOARD OF SECONDARY EDUCATION
July 29, 1991
MEENA Vs. STATE DELHI ADMINISTRATION
February 4, 1991
MEGSONS EXPORTS Vs. UNION OF INDIA
September 23, 1991
METRO GUEST HOUSE Vs. STATE
November 22, 1991
MITHILESH KUMARI MANGIA Vs. LT GOVERNOR
October 7, 1991
MODI CEMENT LIMITED Vs. UNION OF INDIA
October 25, 1991
MODI CEMENT LIMITED Vs. UNION OF INDIA
May 15, 1991
MOHAL LAL NAI Vs. UNION OF INDIA
January 4, 1991
MOHAMMAD JAHAN BEGUM Vs. ABDUL HAKIM
May 17, 1991
MOHAMMAD SALEEM Vs. STATE DELHI ADMINISTRATION
September 4, 1991
MOHAN LAL Vs. STATE
January 25, 1991
MOHAN LAL KUBA Vs. S K MEHRA
February 14, 1991
MOHAN LAL RATHI Vs. ADDITIONAL RAGISTRAR OF COMPANIES
November 25, 1991
MOHD ASHFAQ @ HAJI KALLU Vs. UNION OF INDIA
January 8, 1991
MOHD. AYUB @ GAMA Vs. MST. FARHAT JAMAL
October 5, 1991
MOHD. NASIM Vs. UNION OF INDIA
July 29, 1991
MOHINDER JASPAL SINGH Vs. COMMISSIONER OF INCOME TAX
August 12, 1991
MOHINDER SINGH BINDRA Vs. M R JALAN
February 21, 1991
MOOLA Vs. STATE
January 8, 1991
MOTI LAL BANARASI DASS Vs. DELHI AUTOMOBILES PRIVATE LIMITED
January 7, 1991
MUKIMUDDIN Vs. STATE
April 5, 1991
MUNAWARI BEGUM Vs. KISHAN KUMAR
December 7, 1991
MUNICIPAL CORPORATION OF DELHI Vs. INSTITUTE OF ECONOMIC AND MARKET RESEARCH (PRIVATE) LIMITED
October 22, 1991
MUNICIPAL CORPORATION OF DELHI Vs. SAVITRI DEVI
December 2, 1991
MUNICIPAL CORPORATION OF DELHI Vs. MADAN LAL CHUNI LAL
February 28, 1991
MUNICIPAL CORPORATION OF DELHI Vs. J S AHUJA
February 23, 1991
MUNICIPAL CORPORATION OF DELHI Vs. N K BHATT
January 28, 1991
MUNICIPAL CORPORATION OF DELHI Vs. PRAMOD NATH
February 14, 1991
MUNICIPAL CORPORATION OF DELHI Vs. SANT SINGH CHAWLA
January 31, 1991
MUNICIPAL CORPORATION OF DELHI Vs. S D S BALI
August 20, 1991
MUNICIPAL CORPORATION OF DELHI Vs. N C JAIN
July 24, 1991
MUNICIPAL CORPORATION OF DELHI Vs. PRAGATI BUILDERS AND N R D C OF INDIA
May 13, 1991
MUNICIPAL CORPORATION OF DELHI DESU Vs. ASIAN ART PRINTERS
April 25, 1991
MURTI DEVI Vs. UNION OF INDIA
January 25, 1991
N A HYDERALI Vs. UNION OF INDIA
March 15, 1991
N D S E HOUSING SOCIETY RESIDENTS WELFARE ASSOCIATION Vs. MUNICIPAL CORPORATION OF DELHI
July 24, 1991
N S DASS BAHL Vs. UNION OF INDIA
October 21, 1991
NAFED KRISHI WORKERS UNION Vs. NAFED
October 3, 1991
NAHAR SINGH Vs. UNION OF INDIA
July 30, 1991
NAHAR SINGH Vs. BIJYA NAND
May 21, 1991
NAIRS ARKIMETALS PRIVATE LIMITED Vs. NEW DELHI HOTELS LIMITED
December 4, 1991
NAND KISHORE Vs. STATE DELHI ADMINISTRATION
March 8, 1991
NARAIN DASS Vs. THE REGISTRAR, DELHI HIGH COURT & ORS.
April 8, 1991
NARAIN DASS R ISRANI Vs. UNION OF INDIA
December 12, 1991
NARAIN DASS R ISRANI Vs. DELHI DEVELOPMENT AUTHORITY
November 2, 1991
NARAIN SINGH Vs. MAHINDER SINGH
December 18, 1991
NARESH KUMAR SETH Vs. UNION OF INDIA
December 20, 1991
NARESH KUMAR SETH Vs. UNION OF INDIA
August 28, 1991
NARINDER SINGH Vs. RAJ KUMARI KARIKA
December 6, 1991
NATHI Vs. GOAN SABHA
November 29, 1991
NATHU SINGH Vs. UNION OF INDIA
January 25, 1991
NATIONAL RESEARCH DEVELOPMENT CORPAORATION Vs. MALWA METAL POWDER PRIVATE LIMITED
December 6, 1991
NATIONAL SMALL INDUSTRIES CORPORATION LIMITED Vs. BHANOT ENGINEERING
February 22, 1991
NATIONAL THERMAL POWER CORPORATION LIMITED Vs. SINGER COMPANY
February 12, 1991
NATIONAL THERMAL POWER CORPORATION LIMITED Vs. UNION OF INDIA
April 25, 1991
NAVEEN CHAND JOHRI Vs. STATE
May 15, 1991
NAZIR AHMED WANI Vs. STATE
February 1, 1991
NAZIR AHMED WANI AND ANR. Vs. STATE AND ANR.
February 21, 1991
NEELAM ANAND Vs. MUNICIPAL CORPORATION OF DELHI
July 9, 1991
NEIRAH BHARGAVA Vs. LT GOVERNOR OF DELHI
February 14, 1991
NEKI RAM SOHAN DASS Vs. DELHI DEVELOPMENT AUTHORITY
November 29, 1991
NEO SHINE VARNISHES Vs. STATE TRADING CORPORATION OF INDIA LIMITED
April 5, 1991
NEW BANK OF INDIA Vs. ROSHAN ENGINEERING INDUSTRIES AND OTHERS
May 13, 1991
NEW DELHI GENERAL MAZDOOR UNION Vs. STANDING CONFERENCE OF PUBLIC ENTERPRISES
April 30, 1991
NEW DELHI GENERAL MAZDOOR UNION Vs. DELHI OFFICES AND ESTABLISHMENT EMPLOYEES UNION
April 30, 1991
NEW INDIA ASSURANCE CO LTD Vs. MAYA WATI AND OTHERS
August 28, 1991
NEW INDIA ASSURANCE CO. Vs. KAMLA DEVI AND ORS.
February 8, 1991
NEW INDIA ASSURANCE CO. Vs. SOMA RANI
May 31, 1991
NEW INDIA ASSURANCE CO. LTD Vs. SHEILA DEVI
September 23, 1991
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PUSHPA KAKKAR ABD ORS
December 10, 1991
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DARSHAN SINGH
August 12, 1991
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MOTOR REPLACEMENT CO
March 14, 1991
NEW INDIA ASSURANCE COMPANY LIMITED Vs. NEENA GOEL
January 31, 1991
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
January 8, 1991
NEW INDIA CO OPERATIVE INDUSTRIAL PRO SOCIETY LIMITED Vs. UNION OF INDIA
July 15, 1991
NEW RAJDHANI CO OPERATIVE SOCIETY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
January 15, 1991
NIRMALJIT Vs. BHARAT STEEL TUBES LIMITED
January 25, 1991
NISAR AHMED Vs. UNION OF INDIA
May 31, 1991
O P SETHI Vs. LT GOVERNOR
August 5, 1991
O S SAXENA Vs. D T C
March 22, 1991
OLD VILLAGE INDUSTRIES LIMITED Vs. BRITISH AIRWAYS
July 30, 1991
OM METALS AND MINERALS PVT. LTD. Vs. STATE
June 13, 1991
OM PAIWAL Vs. DELHI ADMINISTRATION
March 21, 1991
OM PARKASH Vs. VAID SHYAM SUNDER
November 20, 1991
OM PARKASH ALIAS OMI ALIAS FAUZI Vs. STATE
May 29, 1991
OM PARKASH BHUTANI SINCE DECEASES Vs. KUL BHTJSHAN
January 18, 1991
OM PARKASH SRI CHAND KUKREJA Vs. STATE
May 7, 1991
OM PRAKASH Vs. DELHI ADMINISTRATION
November 22, 1991
OM PRAKASH Vs. ADMINISTRATOR
November 29, 1991
ORIENT ENTERPRISES Vs. UNION OF INDIA
May 10, 1991
ORIENT INSURANCE COMPANY LIMITED Vs. RAM CHANDER DWIEVEDI
March 8, 1991
ORIENTAL BANK OF COMMERCE Vs. RAJ KUMAR & ANR
November 28, 1991
ORIENTAL BANK OF COMMERCE CON PLACE NEW DELHI 1 Vs. S R KISHORE AND CO
October 28, 1991
ORIENTAL INSURANCE COMPANY LIMITED Vs. BHOOP SINGH
February 15, 1991
P B GHAYALOD Vs. MARUTI UDYOG LIMITED
September 11, 1991
P K BHASIN Vs. UNION OF INDIA
April 19, 1991
P L J AND CO Vs. PROMILLA INDUSTRIES
May 14, 1991
P NELSON Vs. V K SUN
July 31, 1991
P V KAPOOR Vs. UNION OF INDIA
September 6, 1991
P.K. MADHAVAN Vs. UNION OF INDIA
March 8, 1991
PARAS FOOD PRODUCTS Vs. MUNICIPAL CORPORATION OF DELHI
February 27, 1991
PARDUMAN SINGH Vs. Y D SHARMA
January 28, 1991
PAREKH PRINTS Vs. UNION OF INDIA
July 9, 1991
PARKASH BROTHERS Vs. UNION OF INDIA
January 28, 1991
PARKASH METAL WORKS Vs. SQUARE AUTOMATION P LTD
September 23, 1991
PARKASH SINGH Vs. STATE
February 20, 1991
PARMESHWARI DAS SHANTI PERKASH Vs. UNION OF INDIA
April 29, 1991
PARNEET GHILDAYAL Vs. STATE
September 26, 1991
PARTAP SINGH AND SONS Vs. UNION OF INDIA
October 24, 1991
PARTAP SMGH Vs. STATE
March 8, 1991
PATAUDI HOUSE TRUST Vs. UNION OF INDIA
February 27, 1991
PAWAN GOEL Vs. COLLECTOR OF CUSTOMS
November 25, 1991
PAWAN GOEL Vs. COLLECTOR OF CUSTOMS
December 18, 1991
PEARL APPLIANCES PRIVATE LIMITED Vs. JAY ENGINEERMG WORKS LIMITED
September 13, 1991
PESTICIDES INDIA Vs. UNION OF INDIA
August 28, 1991
PHOOL CHAND SARDANA Vs. DELHI DEVELOPMENT AUTHORITY
March 13, 1991
PIONEER SILK MILLS PRIVATE LIMITED Vs. UNION OF INDIA
September 30, 1991
POLAR ELECTROTECHS LIMITED Vs. SINGH ENGINEER
April 29, 1991
POONAM SOOD Vs. MUNICIPAL CORPORATION OF DELHI
October 7, 1991
PRADEEP BHARGAVA Vs. RAM PYARI
November 26, 1991
PRAHLAD SWARUP AGGAIWAL Vs. RATTAN BALA AGGARWAL
December 3, 1991
PRAKASH KAUR Vs. S MOHAN SINGH
January 24, 1991
PRAKASH ROADLINE LIMITED Vs. PRAKASH PARCEL SERVICE PRIVATE LIMITED
March 27, 1991
PRAKASH THAWANI Vs. STATE
May 31, 1991
PRAN NATH GANDHI Vs. MAKRAND SARUP
February 21, 1991
PRATAP SINGH Vs. UNION OF INDIA
May 31, 1991
PREM NATH GUPTA Vs. KAMAL KRIPLANI
January 10, 1991
PREM NATH MOTERS PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX
April 15, 1991
PREM RAJ Vs. BABU RAM
February 26, 1991
PREMOER RAOD CARRIERS LIMITED Vs. BHARAT HEAVY ELECTRICALS LIMITED
January 24, 1991
PRIDE CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
October 31, 1991
PROJECT AND EQUIPMENT CORPORATION OF INDIA LIMITED Vs. H C SURI
May 2, 1991
PUNJAB AND SIND BANK Vs. K M T AUTOMOBILES
April 18, 1991
PUNJAB DAIRY DEVELOPMENT CORPORATION Vs. MULTISACK CORPORATION
April 2, 1991
PURAN CHAND PACKAGING INDUSTRIES PRIVATE LIMITED Vs. SONA DEVI
December 16, 1991
PURAN CHAND SAINI Vs. MITHLESH SAIMI
November 25, 1991
PURAN MAL GUPTA Vs. COMMISSIONER HOUSING DELHI DEVELOPMENT AUTHORITY
August 26, 1991
PURAN SINGH Vs. V S AGGARWAL
January 22, 1991
PUSHPA GUGLANI Vs. MODIPON LTD
December 12, 1991
PUSHPA SINGH Vs. GAJEENDERPAL SINGH
February 11, 1991
QAYAMUDDIN Vs. UNION OF INDIA
September 23, 1991
R DALMIA Vs. COMMISSIONER OF INCOME TAX DELHI 1 NEW DELHI
October 31, 1991
R H ENTERPRISES Vs. COMMISSIONER OF SALES TAX
July 30, 1991
R K AGGARWAL Vs. REGISTRAR CO OPERATIVE SOCIETIES DELHI
July 29, 1991
R K DEKA Vs. UNION OF INDIA
July 10, 1991
R K KAWATRA Vs. D S I D C
May 2, 1991
R K MITTAL Vs. UNION OF INDIA
August 19, 1991
R K PARIYAR AND G L MADAN AND I RAI AND MANSAROBAR COMMERCIAL ENTERPRISES Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
November 19, 1991
R K SETHI Vs. EXECUTIVE DIRECTOR NEW BANK OF INDIA
April 22, 1991
R K SHARMA Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
March 19, 1991
R K SONI Vs. SINGHARA SINGH
August 21, 1991
R L KAPOOR Vs. MINERALS AND METALS TRADING CORPORATION OF INDIA LIMITED
November 18, 1991
R P BUILDERS Vs. UNION OF INDIA
October 24, 1991
R R SOOD Vs. D E S U
December 6, 1991
R.C. GUPTA Vs. BRAHMA NAND
August 30, 1991
RABINDRA LAL AICH Vs. MUNICIPAL CORPORATION OF DELHI
January 24, 1991
RADHA SOAMI SATSANG BEAR Vs. UNION OF INDIA
December 2, 1991
RADHU PALACE Vs. MUNICIPAL CORPORATION OF DELHI
October 25, 1991
RAGHBIR SINGH Vs. UNION OF INDIA
March 20, 1991
RAGHBIR SINGH Vs. STATE
March 6, 1991
RAGHBIR SINGH Vs. MAKHOLI RAM
August 22, 1991
RAGHU NATH SMGH Vs. UNION OF INDIA
April 2, 1991
RAGHUBIR SINGH Vs. UNION OF INDIA
February 28, 1991
RAGHUNATH Vs. STATE
March 4, 1991
RAHUL BEHL Vs. ICHAYAN BEHL
August 8, 1991
RAI SINGH Vs. STATE
February 21, 1991
RAJ BAHADUR Vs. STATE
August 14, 1991
RAJ CHOPRA Vs. NARENDER ANAND
April 1, 1991
RAJ DEVI Vs. MOHAMMAD SALIM SIDDIQUE
November 19, 1991
RAJ KUMARI Vs. DELHI ADMINISTRATION
August 28, 1991
RAJ PAL Vs. STATE
September 9, 1991
RAJDHANI ROLLER FLOUR MILLS PRIVATE LIMITED Vs. MANGILAL BAGRI
January 15, 1991
RAJDHANI WASTE COTTON AGENCY Vs. COMMISSIONER OF SALES TAX
August 28, 1991
RAJENDER KUMAR Vs. UNION OF INDIA
December 17, 1991
RAJENDRA NATH BHASKAR Vs. BHASKAR SRONEWARE PIPES PRIVATE LIMITED
May 17, 1991
RAJENDRA SETHIA Vs. PUNJAB NATIONAL BANK
January 28, 1991
RAJESH KUMAR BANSAL Vs. STATE OF DELHI
November 22, 1991
RAJESHWARI PRASAD Vs. SHYAM CHAND PRASAD
August 21, 1991
RAJINDER JAINA Vs. DELHI DEVELOPMENT AUTHORITY
March 21, 1991
RAJINDER SINGH Vs. V P AHUJA
May 17, 1991
RAJINDERSINGH Vs. STATE
April 30, 1991
RAJJAH ALI AND SONS Vs. UNION OF INDIA
March 12, 1991
RAJNIDER KUMAR SHARMA Vs. KHARAITI LAL SHARMA
September 5, 1991
RAJRANI SEHGAL Vs. PARSHOTTAM LAL
December 18, 1991
RAJU PERSHAD GUPTA Vs. STATE
April 22, 1991
RAKESHWAR NARAIN DECD Vs. SARLA SARIN
December 6, 1991
RAM Vs. JAI PRAKASH
April 8, 1991
RAM Vs. UNION OF INDIA
April 24, 1991
RAM BILAS Vs. STATE
March 22, 1991
RAM INDER Vs. STATE
December 9, 1991
RAM KISHAN Vs. STATE
November 25, 1991
RAM NARAIN Vs. RAM KUMAR
February 6, 1991
RAM NARAIN Vs. MUNICIPAL CORPORATION OF DELHI
April 26, 1991
RAM PARSHAD Vs. UNION OF INDIA
January 24, 1991
RAM SHANKAR DUBEY Vs. SHARDA NAND SEVA SANGH
November 10, 1991
RAM SINGH Vs. STATE
April 18, 1991
RAM SWAROOP KHATTAR Vs. FOREMOST INDUSTRIES INDIA LIMITED
December 18, 1991
RAMA ASSOCIATION PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
August 21, 1991
RAMA KAPUR Vs. I T DEV CORPORATION
March 6, 1991
RAMAN LAMBA Vs. BOARD OF CONTROL FOR CRICKET IN INDIA
December 19, 1991
RAMEHAR MUNSHI Vs. UNION OF INDIA
April 4, 1991
RAMESH CHAND BHARDWAJA Vs. RAM PRAKASH SHARMA
April 8, 1991
RAMESH CHANDER SHARMA Vs. SAROJ SHARMA
August 1, 1991
RAMESH D SHAH Vs. UNION OF INDIA
April 18, 1991
RAMESH DHINGRA Vs. MUNICIPAL CORPORATION OF DELHI
November 26, 1991
RAMESH KUMAR BLANDOOLA Vs. NEW DELHI MUNICIPAL COMMITTEE
February 12, 1991
RAMESH KUMAR WADHERA Vs. UNION OF INDIA
November 25, 1991
RAMESH KUMAR WADHERA Vs. UNION OF INDIA
September 25, 1991
RAMJI DASS RAM BILAS Vs. COMMISSIONER OF INCOME TAX
July 16, 1991
RAMJI LAL RAM SAROOP Vs. BOMBAY GOODS CARRIERS PRIVATE LIMITED
April 22, 1991
RANDHIR SINGH SAGAR Vs. ADMINISTRATOR OF DELHI
September 25, 1991
RANVIR SINGH Vs. UNION OF INDIA
November 26, 1991
RASPATI GHALE Vs. UNION OF INDIA
October 21, 1991
RATHI ALLOYS AND STEEL LIMITED Vs. UNDER SECRETARY TO GOVERNMENT OF INDIA
December 16, 1991
RATI RAM Vs. STATE
March 22, 1991
RATLAM ISPAT LIMITED Vs. GREAVES FESECO LIMITED
May 10, 1991
RATTAN SINGH Vs. UNION OF INDIA
March 11, 1991
RAVI KHANNA Vs. UNION OF INDIA
January 18, 1991
RAVI KUMAR Vs. STATE
May 17, 1991
RAVI SHARMA Vs. N C B
March 11, 1991
RAVI SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
November 26, 1991
RAVINDER KAPOOR ALIAS RAVI Vs. STATE
April 25, 1991
RAVINDER KUMAR Vs. STATE
March 14, 1991
RAVINDER NATH SAHNI Vs. DELHI DEVELOPMENT AUTHORITY
July 22, 1991
RAVINDRA MOHAN AGGARWAL Vs. DELHI DEVELOPMENT AUTHORITY
August 1, 1991
RAWAT ENTERPRISES PRIVATE LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
July 8, 1991
RAZAK Vs. MAHENDRA PRASAD
July 15, 1991
REENA MANJULA Vs. SUKHDEV SINGH
May 14, 1991
REKHA RANI SAXENA Vs. ASHOK SAXENA
November 20, 1991
RENU KATHURIA Vs. H.K.L. KATHURIA
February 22, 1991
RENU SHARMA Vs. COLLECTOR OF CUSTOMS
October 23, 1991
ROHIT TANDON Vs. STATE
February 7, 1991
ROHTAS FINANCIERS PRIVATE LIMITED Vs. LAKSHMI COMMERCIAL BANK LIMITED
February 4, 1991
RONGI RAM TAH Vs. DELHI ADURN
November 22, 1991
ROOP HOSIERY FACTORY Vs. J.B. HOSIERY INDUSTRIES
October 11, 1991
ROSHAN DASS Vs. GURANDITTA MAL
July 17, 1991
ROSHAN LAL Vs. KULDIP RAJ
September 9, 1991
ROSHAN LAL GIRDHARI LAL Vs. COLLECTOR CENTRAL EXCISE
January 29, 1991
ROYAL BISCUITS PRIVATE LIMITED Vs. SETHI BAKERS AND CONFECTIONERS
August 30, 1991
RUKAN SINGH TEWATIA Vs. UNION OF INDIA
April 26, 1991
S AGGARWAL Vs. UNION OF INDIA
March 20, 1991
S ANAND DEEP SINGH Vs. RANJIT KAUR
January 16, 1991
S C JINDAL Vs. DELHI TRANSPORT CORPORATION
October 3, 1991
S C VERMA Vs. LAWYERS CO OPERATIVE GROUP HOUSING SOCIETY LIMITED
August 14, 1991
S JASWANT SINGH Vs. S DARSHAN SINGH DECESED
May 17, 1991
S K JANGIR Vs. UNION OF INDIA
May 14, 1991
S KUMAR Vs. BHAGWANT SINGH
March 13, 1991
S L SINGHANIA Vs. ASSISTANT COMMISSIONER INCOME TAX WEALTH TAX
October 8, 1991
S N AGGARWAL Vs. UNION OF INDIA
August 2, 1991
S P JAISWAL Vs. C M SHARMA
February 7, 1991
S P PLASTIC Vs. STATE
April 1, 1991
S P SINGH Vs. GOVT OF INDIA
May 17, 1991
S R F CHARITABLE TRUST Vs. UNION OF INDIA
October 25, 1991
SABU THOMAS Vs. UNION OF INDIA
February 18, 1991
SALIM Vs. UNION OF INDIA
January 1, 1991
SANJAY GANDHI MEMORIAL EDUCATION SOCIETY REGD OF INDIA Vs. DELHI DEVELOPMENT AUTHORITY
December 5, 1991
SANJAY KAUSHISH Vs. D C KAUSHISH
September 10, 1991
SANJAY VERMA Vs. STATE
April 8, 1991
SANJEEV KHANNA Vs. UNION OF INDIA
May 31, 1991
SANJEEV KUMAR Vs. STATE
August 21, 1991
SANJEEV SETHI Vs. UNION OF INDIA
December 4, 1991
SANJIV KUMAR BHARDWAJ Vs. GHANSHYAM DASS
February 19, 1991
SANJJIV CHHABRA Vs. SURJAN SINGH
March 20, 1991
SANTOSH KUMARI SHARMA Vs. SHIVPRAKASH SHARMA
April 3, 1991
SANYOGTA VERMA Vs. VINOD VERMA
May 31, 1991
SARASWATI DALMIA Vs. BENNET COLLMAN AND COMPANY LIMITED
November 26, 1991
SARAVJEET SINGH Vs. STATE
August 5, 1991
SARBJIT SINGH Vs. VIJAY KARAN COMMISSIONER OF POLICE
March 12, 1991
SARDOOL SINGH Vs. PARAMJIT KAUR
March 14, 1991
SARLA KUMARI Vs. H L DUA
February 19, 1991
SAROJ KAPOOR Vs. NEW RAJDHANI COOPERATIVE HOUSE BUILDING SOCIETY LIMITED
April 9, 1991
SARUP CHAND Vs. UNION OF INDIA
March 21, 1991
SARUPI DEVI Vs. UNION OF INDIA
September 27, 1991
SATINDER PAL SINGH Vs. UNION OF INDIA
December 9, 1991
SATISH Vs. STATE
May 31, 1991
SATISH CHANDER Vs. DELHI TRANSPORT CORPORATION
October 7, 1991
SATISH KUMAR Vs. STATE AND MCD
January 22, 1991
SATNAM SINGH Vs. STATE
May 31, 1991
SAVITRI DEVI Vs. DARSHAN SINGH
August 22, 1991
SAYED NIZAMUDDIN MOHAMAD Vs. UNION OF INDIA
May 29, 1991
SAYED SIRAJUL HASAN Vs. SYED MURTAZA ALI KHAN BAHADUR
August 6, 1991
SCINDIA POTTERIES AND SERVICES LIMITED Vs. LAND ACQUISITION COLLECTOR MW
December 13, 1991
SEEMA DEVI Vs. SUSHIL KUMAR
January 21, 1991
SEEMAX CONSTRUCTION PRIVATE LIMITED Vs. STATE BANK OF INDIA
December 12, 1991
SH. PRATAP SINGH Vs. SHRI TEJ RAM AND ANOTHER
March 13, 1991
SHAKUNTALA B MODA Vs. UNION OF INDIA
May 28, 1991
SHAM SUNDER Vs. MUNICIPAL CORPORATION OF DELHI
July 18, 1991
SHAMIRN REHMANI Vs. STATE
October 23, 1991
SHANBHU NATH Vs. SURINDER KUMAR SHARMA
May 31, 1991
SHANTI Vs. STATE
February 6, 1991
SHANTI SWAROOP BHATIA Vs. LAND ACQUISITION OFFICER
February 18, 1991
SHARMA TIMBER WORKS Vs. UNION OF INDIA
May 2, 1991
SHARP L.P.G. PVT. LTD. Vs. SEIKO ENGINEERS
April 16, 1991
SHASHI BAWA Vs. RUMNEEK BALA
February 20, 1991
SHASHI KANT Vs. STATE
February 1, 1991
SHASHI MITTAL Vs. UNION OF INDIA
April 2, 1991
SHELLINA SULTAN ALI HABIB ESMAIL Vs. CUSTOMS
October 1, 1991
SHEO RAJ Vs. STATE
April 5, 1991
SHER SINGH Vs. STATE OF DELHI
May 12, 1991
SHER SINGH Vs. UNION OF INDIA
May 28, 1991
SHER SINGH Vs. GAON SABHA
May 30, 1991
SHER SINGH ALIAS SHERA IN PERSON IN CUSTODY Vs. STATE
May 2, 1991
SHITAL PARSHAD JAIN Vs. UNION OF INDIA
March 5, 1991
SHIV RAM SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
August 28, 1991
SHORI LAL MONGA Vs. MAN MOHAN LAL MONGA
March 8, 1991
SHOURIE DUPLICATORS PRIVATE LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
August 20, 1991
SHYAM KISHORE Vs. MUNICIPAL CORPORATION OF DELHI
February 1, 1991
SHYAM LAL Vs. STATE
March 20, 1991
SIDHA NAND SHASTRI Vs. DELHI ADMINISTRATION
February 12, 1991
SIRI PAL Vs. DELHI TRANSPORT CORPORATION
December 5, 1991
SIRI RAM Vs. STATE
March 22, 1991
SITA RAM SINGHANIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX WEALTH TAX
July 19, 1991
SITARAM SINGHANIA Vs. COMMISSIONER OF WEALTH TAX
July 12, 1991
SKANTRONS PVT LTD AND ANR Vs. UNION OF INDIA AND OTHERS
May 10, 1991
SKIPPER CONSTRUCTION CO PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
January 14, 1991
SKIPPER TOWERS PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
May 31, 1991
SMT KUSUM ANSAL Vs. COMMISSIONER OF INCOME TAX
January 16, 1991
SMT. RAJRANI SEHGAL Vs. DR. PARSHOTAM LAL AND ORS.
December 18, 1991
SOHAN SINGH BASI Vs. UNION OF INDIA
August 6, 1991
SOM NATH PAHWA Vs. STATE
November 7, 1991
STATE Vs. RAJIT RAM
December 1, 1991
STATE Vs. CHANDRASWAMY
March 11, 1991
STATE BANK OF HYDERABAD Vs. ROLLY POLLY PRIVATE LIMITED
January 13, 1991
STATE BANK OF INDIA Vs. TARLOK SINGH
February 6, 1991
STATE DELHI ADMINISTRATION Vs. RANJAN RAJA RAM BAGKAR
January 16, 1991
STATE DELHI ADMINISTRATION Vs. PRITHI SINGH
August 14, 1991
STATE DELHI ADMINISTRATION Vs. RAMESH KUMAR
December 18, 1991
STATE OF DELHI Vs. RAJIT RAM
December 16, 1991
STATE TRADING CORPORATION OF INDIA LIMITED Vs. VISHWA OIL PRODUCTS LIMITED
August 21, 1991
SUBASH GULATI Vs. LT GOVERNOR
April 16, 1991
SUBHASH CHAND GROVER Vs. CHARANJIT SINGH
November 13, 1991
SUBHASH CHANDER Vs. STATE
December 16, 1991
SUBHASH CHANDER Vs. UNION OF INDIA
February 18, 1991
SUBHASH KAMBOJ Vs. STATE
December 2, 1991
SUBHASH LATA Vs. V N KHANNA
March 8, 1991
SUBRAMANIAM Vs. PUNJAB ROADWAYS
April 15, 1991
SUBRAMANIAM SWAMY Vs. S C GUDIMANI
May 7, 1991
SUDARSHAN MALIK Vs. NARMADA PRASAD GUPTA
February 15, 1991
SUDARSHANA RANI Vs. KAMLA BHUTANI
November 15, 1991
SUDERSHAN GOEL Vs. UNION OF INDIA
May 9, 1991
SUDESH KUMARI Vs. STATE
August 21, 1991
SUDESH MAHAJAN Vs. RATTAN KUMAR
March 6, 1991
SUJATA PURI AND OTHERS Vs. SMT. SUSHILA WATI PURI AND OTHERS
May 17, 1991
SUKH DAYAL SINGH Vs. JAGDISH CHAND
August 21, 1991
SUKHDEV RAJ Vs. SANGEETA BUDH RAJA
July 29, 1991
SUKHMAL KUMAR Vs. COMMISSIONER OF INCOME TAX
February 21, 1991
SULEKH CHAND JAIN Vs. STATE DELHI ADMINISTRATION
December 5, 1991
SUNDEEP INDUSTRIES Vs. COLLECTOR OF CUSTOMS
May 7, 1991
SUNIL KUMAR Vs. STATE
October 1, 1991
SUNIL SAXENA Vs. STATE
August 14, 1991
SUNITA GODARA Vs. UNION OF INDIA
August 21, 1991
SURAJ INDUSTRIES Vs. MANEK INDUSTRIES
February 21, 1991
SURESH CHAND JAIN Vs. LT GOVERNOR
November 14, 1991
SURESH KUMAR Vs. MOHINDER MEHTA
October 29, 1991
SURI AND SURI PRIVATE LIMITED Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
July 17, 1991
SURINDER KAUR Vs. MANOHAR SINGH
April 22, 1991
SURINDER KUMAR Vs. STATE
August 21, 1991
SURINDER KUMAR Vs. TAJINDER KAUR
March 13, 1991
SURINDER SINGH AHLUWALIA Vs. DELHI SPECIAL POLICE ESTABLISHMENT
February 1, 1991
SURINDER SINGH ARORA Vs. HARI RAJ SHARMA
November 18, 1991
SURJAN SINGH Vs. UNION OF INDIA
January 29, 1991
SURJIT KUMAR CHATTERJEE Vs. NISITH KUMAR BANERJEE
November 12, 1991
SURJIT SINGH KAIRA Vs. V N CHANNA
May 23, 1991
SURMDER KUMAR SETHI Vs. PUNJAB AND SIND BANK
October 23, 1991
SUSHILA DEVI BHASKAR Vs. ISHWAR NAGAR CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED
October 11, 1991
SUSHILA GOEL Vs. UNITED INDIA INSURANCE COMPANY LIMITED
May 6, 1991
SWALLEHIN Vs. UNION OF INDIA
April 22, 1991
SWARAN KUMARI Vs. SANTOSH SANDHU
May 1, 1991
SWARAN SINGH Vs. STATE
November 7, 1991
SYNDICATE BANK Vs. SATYA ELECTRIC COMPANY
October 9, 1991
T.R. GOSWAMI (DECEASED) Vs. DELHI ELECTRIC SUPPLY UNDERTAKING RESPONDENT
April 19, 1991
TAIMUR JEHAN BEGUM Vs. UNION OF INDIA
July 16, 1991
TAJESH SRIVASTAVA Vs. STATE
February 18, 1991
TATA PROJECTS LIMITED Vs. N E I PROJECTS INDIA LIMITED
February 20, 1991
TAXMACO LIMITED Vs. RAM DAYAL
May 17, 1991
TEJ RAM Vs. SURESH
May 31, 1991
TEJPAL SINGH Vs. STATE
October 30, 1991
TEKA Vs. UNION OF INDIA
February 22, 1991
THAKKAR TRAVELS BUREAU Vs. UNION OF INDIA
November 7, 1991
THAKUR DASS GULATI Vs. FAQIR CHAND
May 13, 1991
THAPAR BUILDERS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
February 6, 1991
THAPSONS PRIVATE LIMITED Vs. ASHOKA FOOD INDUSTRIES
April 1, 1991
TRANSWORLD SHIPPING SERVICES PRIVATE LIMITED Vs. CENTRAL WAREHOUSING CORPORATION
February 25, 1991
TRIBHUVAN NATH GOEL Vs. STATE
January 8, 1991
TRISHUL IMPEX Vs. UNION OF INDIA
February 15, 1991
TRIVENI ENGINEERING WORKS LIMITED Vs. BELGANGA SAHKARI SAKHAR KARKHANA LIMITED
September 10, 1991
UDEVIR SINGH Vs. STATE
March 4, 1991
UMA SHANKAR Vs. STATE
August 2, 1991
UNION BANK OF INDIA Vs. LOGIC SYSTEMS PVT
May 31, 1991
UNION OF INDIA Vs. ASSOCIATED PRODUCERS COMPANY
May 15, 1991
UNION OF INDIA Vs. I S GOEL AND CO
May 9, 1991
UNION OF INDIA Vs. ARUN KUMAR
August 14, 1991
UNION OF INDIA Vs. SARDARNI RAJINDER KAUR
August 22, 1991
UNION OF INDIA Vs. JHUTTER SINGH
October 3, 1991
UNION OF INDIA Vs. AJANTA TUBES LIMITED
September 13, 1991
UNION OF INDIA Vs. ASIA UDYOG PRIVATE LIMITED
April 15, 1991
UNION OF INDIA Vs. KAILASH CHAND GIAN CHAND JAIN
April 16, 1991
UNION OF INDIA Vs. P.K. GHAI
January 17, 1991
UNION OF INDIA Vs. K K TANEJA
November 14, 1991
UNITED DECORATIVES PRIVATE LIMITED Vs. NAIPAL SINGH
May 6, 1991
UNITED STATES OF AMERICA Vs. MASTER BUILDERE
February 7, 1991
UNIVERSAL CANS & CONTAINERS LTD Vs. UNION OF INDIA
October 24, 1991
UPPER INDIA COUPER PAPER MILLS COMPANY LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
December 6, 1991
URMIL MALIK Vs. NATIONAL SAVINGS ORGANISATION
March 5, 1991
USHA N BADLANI Vs. ANIL KUMAR OBEROI
August 30, 1991
USHA N. DADLANI Vs. A. OBEROI
August 1, 1991
V BHAGAT Vs. D BHAGAT
August 20, 1991
V D SETH Vs. FOOD CORPORATION OF INDIA
January 30, 1991
V P ARORA Vs. PUNJAB NATIONAL BANK
October 31, 1991
VASANT SURGICO MEDICAL CENTRE PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
February 21, 1991
VED PRAKASH Vs. GURMIT SINGH
August 21, 1991
VIDYA SAGAR Vs. SHAKUNTALA DEVI
November 7, 1991
VIJAY KUMAR Vs. STATE
March 4, 1991
VIJAY KUMAR BATRA Vs. STATE
October 23, 1991
VIJAYA BANK Vs. SANSU INDUSTRIES AND OTHERS
February 25, 1991
VIMAL SINGH Vs. STATE
December 4, 1991
VINOD BANSAL Vs. STATE
July 31, 1991
VIPAN KUMAR KAPOOR Vs. S M ALI
August 28, 1991
VIPIN KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
February 8, 1991
VIRENDER SINGH Vs. STATE
January 25, 1991
VIRENDER SINGH ETC. Vs. UNION OF INDIA
April 23, 1991
VIRSA SINGH Vs. STATE
February 2, 1991
WASUDHIR FOUNDATION Vs. C LAL AND SONS
October 28, 1991
WELLMANS HOMEOPATHIC LABORATORY Vs. INCORPO MARKETING SERVICE PRIVATE LIMITED
August 28, 1991
Y.L.B. POPLI Vs. REMEDIES (INDIA) PHARMACEUTICALS
August 23, 1991
Y.P. ASSOCIATES Vs. PAWAR TEXTILES (P) LTD.
September 11, 1991
YAMIN Vs. STATE
October 1, 1991
YASIN BAHLIM Vs. UNION OF INDIA
March 12, 1991
YOGENDRA RAI Vs. N C B
August 9, 1991
YOSHIDA KAGYO K K Vs. RAPUDER JAM
September 30, 1991
ZAIL SINGH Vs. JAGAN NATH
March 4, 1991
ZILE RAM Vs. REGISTRAR DELHI HIGH COURT
April 8, 1991
ZORAWAR SINGH Vs. MUNICIPAL CORPORATION OF DELHI
April 30, 1991