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Case Index
Title
Date
A GASPER Vs. COMMISSIONER OF INCOME TAX CALCUTTA
August 21, 1991
A L A FIRM Vs. COMMISSIONER OF INCOME TAX MADRAS
February 21, 1991
A N SEHGAL Vs. RAJE RAM SHEORAN
April 5, 1991
A R C CEMENT LIMITED Vs. STATE OF UTTAR PRADESH
November 20, 1991
A S KRISHNA AND COMPANY PRIVATE LIMITED Vs. LAND ACQUISITION OFFICER DEPUTY COLLECTOR HYDERABAD
November 19, 1991
A VISWANATHA PILLAI Vs. SPECIAL TAHSILDAR FOR LAND ACQUISITION NO IV
August 9, 1991
ABDUL REHMAN ANTULAY Vs. R S NAYAK
December 10, 1991
ABDUL SATHAR IBRAHIM MANIK IBRAHIM SHAREEF M MADHAFUSHI Vs. UNION OF INDIA
October 8, 1991
ABRAR ALI Vs. STATE OF UTTAR PRADESH
December 4, 1991
ADHYAKSHA ZILLA PARISHAD ALLAHABAD Vs. BABU RAM TRIPATHI
January 18, 1991
ADMINISTRATOR MUNICIPAL CORPORATION BILASPUR Vs. DATTATRAYA DAHANKAR ADVOCATE
December 5, 1991
AHMED DADABHAI ADVANI Vs. STATE OF MAHARASHTRA
March 18, 1991
AJAIB SINGH Vs. STATE OF HARYANA
November 22, 1991
AJEET SINGH SINGHVI JAGBIR SINGH Vs. STATE OF RAJASTHAN
February 20, 1991
AJIT SINGH Vs. STATE OF PUNJAB
March 19, 1991
AJUDH RAJ Vs. MOTI S O MUSSADI
May 3, 1991
AKULA RAVINDER Vs. STATE OF ANDHRA PRADESH
January 11, 1991
ALL INDIA GLASS MANUFACTURERS FEDERATION NEW DELHI Vs. COLLECTOR OF CUSTOMS BOMBAY
August 13, 1991
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
November 13, 1991
ALL INDIA RESERVE BANK RETIRED OFFICERS ASSOCIATION Vs. UNION OF INDIA
December 10, 1991
ALLANASONS PVT. LTD. Vs. C.C., BOMBAY
April 16, 1991
ALMA Vs. STATE OF MADHYA PRADESH
April 26, 1991
ALPHA CHEM Vs. STATE OF UTTAR PRADESH
January 8, 1991
AMARSINH BHIMSINH GHARIA Vs. STATE OF GUJARAT
September 27, 1991
AMBALIKA PADHI Vs. RADHAKRISHNA PADHI
December 6, 1991
AMBIKA PRASAD DUBEY Vs. DISTRICT MAGISTRATE ALLAHABAD
April 10, 1991
AMIR SHAD KHAN AZIZ AHMEDKHAN ALIAS AZIZ MOHAMMAD KHAN Vs. L HMINGLIANA:L HMINGLIANA
August 9, 1991
AMIRTHAMKUDUMBAH Vs. SARNAM KUDUMBAN
April 16, 1991
ANAYATULLAH Vs. COMMISSIONER OF MUSLIM WAKF OF JAMMU
February 7, 1991
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. M A HAIAZAMI
December 10, 1991
ANDHRA STEEL CORPORATION LIMITED Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
May 2, 1991
ANIL KUMAR SONI Vs. MANAGING DIRECTOR PUNJAB FINANCIAL CORPORATION
July 25, 1991
ANIL SANJEEV HEGDE Vs. STATE OF MAHARASHTRA
September 25, 1991
ANIRUDHA RAMAKRISHNA KARLEKAR Vs. JANKIBAI R BEDEKAR
January 29, 1991
ANJALI HAZARI Vs. RAVINDRA KISHEN HAZARI
February 19, 1991
ANNA TRANSPORT CORPORATION LIMITED SALEM Vs. SAFE SERVICE LIMITED
August 22, 1991
ANOKH SINGH Vs. STATE OF PUNJAB
November 29, 1991
APAR PRIVATE LIMITED Vs. UNION OF INDIA
October 4, 1991
APPROPRIATE AUTHORITY Vs. TANVI TRADING AND CREDITS PRIVATE LIMITED
April 23, 1991
ARUN KUMAR AGRAWAL STATE OF BIHAR Vs. STATE OF BIHAR:DRCHANDRAMOHANJHA
April 26, 1991
ASHISH MATHUR Vs. OIL AND NATURAL GAS COMMISSION
May 7, 1991
ASHOK ALIAS SOMANNA GOWDA Vs. STATE OF KARNATAKA
October 11, 1991
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
November 22, 1991
ASHWINI KUMAR BAHL Vs. SARDAR HARBHAJAN SINGH CHOWLA
March 18, 1991
ASSAM SILLIMANITE LIMITED Vs. UNION OF INDIA
December 10, 1991
ASSISTANT COLLECTOR OF CENTRAL EXCISE GUNTUR Vs. RAMDEV TOBACCO COMPANY
January 25, 1991
ASSISTANT COMMISSIONER ASSESSMENT SALES TAX SPECIAL CIRCLE TRICHUR Vs. JANATHA EXPELLER CO
October 31, 1991
ASSOCIATED CEMENT COMPANIES LIMITED KYMORE ASSOCIATED CEMENT COMPANIES LIMITED ASSOCIATED CEMENT COMPANIES LIMITED Vs. COMMISSIONER OF SALES TAX INDORE:DIVISIONAL DEPUTY COMMISSIONER OF SALES TAX SATNA M P:DEPUTY COMMISSIONER OF SALES TAX JABALPUR M P
April 9, 1991
ASSOCIATED ENGINEERING CO Vs. GOVERNMENT OF ANDHRA PRADESH
July 15, 1991
ASSOCIATION OF EXAMINERS MURADNAGAR ORDNANCE FACTORY Vs. UNION OF INDIA
July 31, 1991
ATTAR SINGH GURMUKH SINGH Vs. INCOME TAX OFFICER LUDHIANA
August 7, 1991
AYUB KAMAL Vs. NARAYAN BHAVANNAI
December 18, 1991
AYURVIDYAPRASARAKMANDAL Vs. GEETABHASKARPENDSE MRS
April 12, 1991
AYYASAMI Vs. STATE OF TAMIL NADU
November 29, 1991
B D SHARMA Vs. UNION OF INDIA
August 9, 1991
B P JAIN AND ASSOCIATES Vs. STATE OF HARYANA
December 12, 1991
B P SINGH Vs. DIRECTOR GENERAL ORDNANCE FACTORY
July 9, 1991
B SUNDARA RAMI REDDY Vs. ELECTION COMMISSION OF INDIA
February 18, 1991
B T GOVINDAPPA Vs. B NARASIMHAIAH
August 1, 1991
B VISWANATHIAH AND COMPANY Vs. STATE OF KARNATAKA
February 11, 1991
BABU LAL Vs. STATE OF HARYANA
January 16, 1991
BADAL RAM LAXMI NARAIN Vs. COMMISSIONER OF INCOME TAX LUCKNOW
July 12, 1991
BAL RAM Vs. STATE OF MADHYA PRADESH
October 29, 1991
BALAKRISHNA PILLAI CHIEF INSPECTOR OF DRUGS INTELLIGENCE SQUAD TRIVANDRUM Vs. MATHA MEDICALS
January 15, 1991
BALBIR SINGH Vs. STATE OF PUNJAB
October 1, 1991
BALKISHANDAS Vs. P C NAYAR
March 26, 1991
BANDHUA MUKTI MORCHA Vs. UNION OF INDIA
August 13, 1991
BANDHUA MUKTI MORCHA Vs. UNION OF INDIA
February 21, 1991
BANGALORE MEDICAL TRUST Vs. B S MUDDAPPA
July 19, 1991
BANK OF INDIA Vs. JAGJITSINGHMEHTA
November 22, 1991
BANTA SINGH Vs. STATE OF PUNJAB
March 14, 1991
BANWASI SEVA ASHRAM Vs. STATE OF UTTAR PRADESH
August 6, 1991
BARNAGORE JUTE FACTORY CO Vs. INSPECTOR OF CENTRAL EXCISE
December 3, 1991
BAYER INDIA LIMITED Vs. STATE OF MAHARASHTRA
February 6, 1991
BEENA PHILIPOSE AND MOTTY PHILIPOSE Vs. STATE OF KERALA
August 20, 1991
BHAGUBHAL VIRAJLAL AJANTA BIRI LEAVES CO Vs. STATE OF MADHYA PRADESH
September 17, 1991
BHAGWANSWARUP Vs. STATE OF RAJASTHAN
August 28, 1991
BHAGWATHULA SAMANNA Vs. SPECIAL TAHSILDAR AND LAND ACQUISITION OFFICER VISAKHAPATNAM MUNICIPALITY VISAKHAPATNAM
September 18, 1991
BHAGWATI HOSIERY MILLS PVT LIMITED Vs. BHAGALPUR MUNICIPAL CORPORATION
December 19, 1991
BHARAT KHANDASARI UDYOG Vs. KHANDASARI INSPECTOR ROORKEE WEST CIRCLE
September 3, 1991
BHARAT LAXMI WOOL STORE PANIPAT Vs. PUNJAB NATIONAL BANK
November 28, 1991
BHATINDA IMPROVEMENT TRUST Vs. BALWANT SINGH
September 11, 1991
BHAVANI TEA AND PRODUCE CO LIMITED STATE OF KERALA Vs. STATE OF KERALA
February 20, 1991
BHIKHA RAM Vs. RAM SARUP
October 31, 1991
BHOR INDUSTRIES LTD., BOMBAY Vs. COLLECTOR OF CENTRAL EXCISE, BOMBAY
January 24, 1991
BHUPENDRA SINGH Vs. STATE OF UTTAR PRADESH
March 14, 1991
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT APPELLATE TRIBUNAL
February 22, 1991
BISHAN DAYAL SUBHASH S O SHRIKANHAIYALAL AMAR SINGH SOLANKI SURAJ BHAN Vs. STATE DELHI ADMINISTRATION :STATE DELHI ADMINISTRATION :STATE DELHI ADMINISTRATION DELHI :DELHI ADMINISTRATION
December 20, 1991
BOARD OF TRUSTEES FOR PORT OF CALCUTTA BOARD OF TRUSTEES FOR PORT OF CALCUTTA Vs. GURU ISPAT LTD:MAHESHKUMAR GUPTA
March 19, 1991
BOLLAVARAM PEDDA NARSI REDDY Vs. STATE OF ANDHRA PRADESH
May 7, 1991
BURN STANDARD COMPANY LIMITED Vs. UNION OF INDIA
July 16, 1991
BURN STANDARD COMPANY LIMITED Vs. MCDERMOTT INTERNATIONAL INC
April 3, 1991
BUTA SINGH Vs. STATE OF PUNJAB
March 26, 1991
BYRAM PESTONJI GARIWALA Vs. UNION BANK OF INDIA
September 20, 1991
C E S C LIMITED Vs. SUBHASH CHANDRABOSE
November 15, 1991
C N ANANTHRAM Vs. B J GANPATHY
March 6, 1991
CANTONMENT BOARD DINAPORE UNION OF INDIA Vs. TARAMANI DEVI:CHANDRAKANTI DEVI
September 17, 1991
CENTRAL PROVINCES MANGANESE ORE COMPANY LIMITED Vs. I T O NAGPUR
August 20, 1991
CHAIRMAN DIRECTOR COMBINED ENTRANCE EXAMINATION CEE 1990 Vs. OSIRIS DAS
July 26, 1991
CHAKKANLAL Vs. DISTRICT JUDGE AGRA
December 5, 1991
CHAMAN Vs. STATE OF UTTAR PRADESH
November 26, 1991
CHAND GUPTA Vs. GULZAR SINGH
October 22, 1991
CHANDALAL Vs. STATE OF RAJASTHAN
November 29, 1991
CHANDER MOHAN KHANNA Vs. NATIONAL COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING
September 17, 1991
CHANDIGARH ADMINISTRATION Vs. MANPREETSINGH
November 18, 1991
CHANDIGARH ADMINISTRATION Vs. AJITSINGH
December 11, 1991
CHANDIGARH ADMINISTRATION Vs. MEHAR SINGH
September 12, 1991
CHANDMAL Vs. FIRM RAM CHANDRA AND VISHWANATH
May 7, 1991
CHANDRAKANT CHIMANLAL DESAI Vs. STATE OF GUJARAT
December 12, 1991
CHANDRAKANT MANILAL SHAH Vs. COMMISSIONER OF INCOME TAX BOMBAY 11
October 24, 1991
CHEMICALS AND FIBRES OF INDIA LIMITED IMKEMEX INDIA LIMITED Vs. UNION OF INDIA
February 11, 1991
CHIEF ENGINEER CUM SECRETARY Vs. JAGDISH MITTAR
July 26, 1991
CHIEF ENGINEERS ROADS AND BUILDINGS HYDERABAD Vs. AV ARUNACHALAM
July 30, 1991
CHIEF SECURITY OFFICER Vs. SINGASAN RABI DAS
January 9, 1991
COFFEE BOARD EMPLOYEES ASSOCIATION Vs. AC SHIVA GOWDA
December 11, 1991
COLLECTOR CUTTACK AND ORISSA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. PARAMANANDA ROUT
February 20, 1991
COLLECTOR OF CENTRAL EXCISE JAIPUR COLLECTOR OF CENTRAL EXCISE INDORE COLLECTOR OF CENTRAL EXCISE INDORE Vs. RAJASTHAN STATE CHEMICAL WORKS DEEDWANA RAJASTHAN: SUNDERSON MINERALS LTD
September 17, 1991
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. M M RUBBER AND CO TAMILNADU
September 4, 1991
COMMISSIONER AND REGISTRAR OF CO Vs. MANAGING COMMITTEE OF P.M.W. CO
April 8, 1991
COMMISSIONER OF GIFT TAX ERNAKULAM Vs. ABDULKARIMMOHD
July 10, 1991
COMMISSIONER OF INCOME TAX Vs. K C PRIVATE LIMITED
August 30, 1991
COMMISSIONER OF INCOME TAX Vs. SARABHAI MANAGEMENT CORPORATION LIMITED
August 28, 1991
COMMISSIONER OF INCOME TAX Vs. J K SYNTHETICS LIMITED
January 29, 1991
COMMISSIONER OF INCOME TAX Vs. KALYAN DAS RASTOGI
February 1, 1991
COMMISSIONER OF INCOME TAX BOMBAY Vs. IMPERIAL SURGICAL CO PRIVATE LIMITED
August 22, 1991
COMMISSIONER OF INCOME TAX GUJARAT Vs. CELLULOSE PRODUCTS OF INDIA LIMITED
September 4, 1991
COMMISSIONER OF INCOME TAX GUJARAT Vs. ARVIND MILLS LIMITED
December 10, 1991
COMMISSIONER OF INCOME TAX HARYANA ADDITIONAL COMMISSIONER OF INCOME TAX MADRAS COMMISSIONER OF INCOME TAX TAMIL NADU III MADRAS Vs. KRISHNA COPPER STEEL ROLLING MILLS JAGADHRI: TRICHY STEEL ROLLING MILLS LTD
November 12, 1991
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. WESMAN ENGINEERING CO PRIVATE LIMITED
January 24, 1991
COMMISSIONER OF SALES TAX BOMBAY Vs. S K MANEKIA
April 16, 1991
COMMISSIONER OF WEALTH TAX Vs. P N BANERJEE
September 12, 1991
COMMON CAUSE A REGISTERED SOCIETY Vs. UNION OF INDIA
August 5, 1991
COMMON CAUSE A REGISTERED SOCIETY CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. UNION OF INDIA
October 22, 1991
COMPETENT AUTHORITY TARANA DISTRICT UJJAIN M P Vs. VUAYGUPTA
March 6, 1991
COMPTROLLER AND AUDITOR GENERAL OF INDIA Vs. MOHAN LAL MEHROTRA
October 11, 1991
COMPTROLLER AND AUDITOR GENERAL OF INDIA Vs. K S JAGANNATHAN
July 9, 1991
CONTROLLER OF ESTATE DUTY MADRAS Vs. MOKAMMAL
July 24, 1991
CONTROLLER OF ESTATE DUTY MADRAS CONTROLLER OF ESTATE DUTY Vs. N SHANKARAN:N KRISHNAN
November 1, 1991
CUREWELL INDIA LIMITED CUREWELL INDIA LIMITED Vs. SAHIB SINGH:UNION OF INDIA
December 18, 1991
D C OSWAL Vs. V K SUBBIAH
November 12, 1991
D H BROTHERS PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
August 8, 1991
D S PRABHUSWAMY Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
April 26, 1991
D T C WORKERS UNION Vs. DELHI TRANSPORT CORPORATION
April 2, 1991
DAHANU TALUKA ENVIRONMENT PROTECTION GROUP BOMBAY ENVIRONMENTAL ACTION GROUP Vs. BOMBAY SUBURBAN ELECTRICITY SUPPLY COMPANY LTD:STATE OF MAHARASHTRA
March 19, 1991
DALPAT KUMAR Vs. PRAHLAD SINGH
December 16, 1991
DAMAN MUNICIPAL COUNCIL Vs. PARAMOUNT TRADERS
October 4, 1991
DARYAO SINGH Vs. STATE OF MADHYA PRADESH
February 15, 1991
DATTATRAYA ALIAS PRAKASH Vs. KRISHNA RAO ALIAS LALA SAHEB BAXI
August 20, 1991
DAULAT RAM Vs. ZILA SAHKARI KENDRA BANK LIMITED
February 8, 1991
DAYA CHAND Vs. OM DUTTA SHARMA
May 1, 1991
DAYA SINGH Vs. UNION OF INDIA
April 24, 1991
DAYACHAND Vs. SAHIB SINGH
March 5, 1991
DEEPAK THEATRE DHURI Vs. STATE OF PUNJAB
December 6, 1991
DELHI COLD STORAGE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI I NEW DELHI
August 14, 1991
DELHI DEVELOPMENT AUTHORITY Vs. DELHI CLOTH MILLS LIMITED
May 1, 1991
DELHI DEVELOPMENT AUTHORITY UNION OF INDIA Vs. SUDAN SINGH:BALBIR SINGH
September 20, 1991
DELHI JUDICIAL SERVICE ASSOCIATION TIS HAZARI COURT Vs. STATE OF GUJARAT
September 11, 1991
DELHI TRANSPORT CORPORATION Vs. DELHI ADMINISTRATION
April 2, 1991
DENANATH Vs. NATIONAL FERTILISERS LIMITED
November 22, 1991
DEOKA Vs. STATE OF MAHARASHTRA
July 11, 1991
DEPUTY TRANSPORT COMMISSIONER BELGAUM DEPUTY TRANSPORT COMMISSIONER REGIONAL TRANSPORT OFFICER BANGALORE DEPUTY TRANSPORT COMMISSIONER STATE OF KARNATAKA DEPUTY TRANSPORT COMMISSIONER BANGALORE DIVISION Vs. RAMDAS GOVIND KANTU:K THAMMAIAH:N SHANKARAPPA:RAMDAS GOVIND KATNU:K RAJAGOPALIAH SHETTY:S ASHWATHANARAYAN:VENKATACHALIAH
August 28, 1991
DES RAJ BHATNAGAR S K NANDA Vs. UNION OF INDIA
February 13, 1991
DHANBAD COLLIERY KARAMCHARISANGH Vs. UNION OF INDIA
February 20, 1991
DHANWANTI VASWANI Vs. STATE
September 12, 1991
DHARAM VIR SINGH TOMAR Vs. ADMINISTRATOR DELHI ADMINISTRATION
May 7, 1991
DHONDU UNDRU CHOUDHARY Vs. GANPAT LAL SHANKAR LAL AGARWAL
January 18, 1991
DIRECTOR GENERAL EMPLOYEES STATE INSURANCE CORPORATION Vs. M ARLJNKUMAR
July 24, 1991
DIRECTOR GENERAL GEOLOGICAL SURVEY OF INDIA UNION OF INDIA Vs. GEOLOGICAL SURVEY OF INDIA EMPLOYEES ASSOCIATION:G R DEVADU
July 11, 1991
DIRECTOR LIFT IRRIGATION CORPORATION LIMITED Vs. PRAVATKIRAN MOHANTY
February 12, 1991
DISTRICT EXHIBITORS ASSOCIATION MUZAFFARNAGAR Vs. UNION OF INDIA
April 25, 1991
DONKUPAR RAY Vs. P R KYNDIAH
December 12, 1991
DOONGAJI AND CO II Vs. STATE OF MADHYA PRADESH
August 9, 1991
DR. ANIL MATTOO AND OTHERS Vs. AIIMS AND OTHERS
May 10, 1991
DUROFLEX COIR INDUSTRIES LIMITED Vs. ASSISTANT COMMISSIONER ASSESSMENT OF SALES TAX
October 25, 1991
DYNAMATIC HYDRAULICS LIMITED Vs. COLLECTOR OF CUSTOMS NEW CUSTOMS HOUSE BOMBAY
August 20, 1991
E BALAKRISHNAMANAIDU STATE OF ANDHRA PRADESH Vs. STATE OF ANDHRA PRADESH:E BALAKRISHNAMA NAIDU
November 19, 1991
EAST INDIA CORPORATION LIMITED Vs. MEENAKSHI MILLS LIMITED
April 16, 1991
EAST INDIA HOTELS LIMITED Vs. SYNDICATE BANK
September 12, 1991
EMC STEEL LIMITED CALCUTTA SMT SANTOSH SETHI Vs. UNION OF INDIA
February 13, 1991
ERRAM SANTOSH REDDY Vs. STATE OF ANDHRA PRADESH
January 8, 1991
EX Vs. UNION OF INDIA
May 3, 1991
EX-HAVILDAR RATAN SINGH Vs. UNION OF INDIA
January 19, 1991
F A SAPA VAIVENGA SAIKAPTHIANGA ZALAWMA LALHUTHANGA Vs. SINGORA:ZONUNTHARA:HRANGTHASANGA:T ROZAMA:ROMANA
May 10, 1991
FEDERATION OF MINING ASSOCIATIONS OF RAJASTHAN SUNHARI LAL BABOO MANGALAM CEMENT LTD Vs. STATE OF RAJASTHAN
August 30, 1991
FEDERATION OF REGISTERED SOCIETIES FOR PILGRIMS REGD Vs. UNION OF INDIA
November 13, 1991
FELDOHFAUTO AND GAS INDUSTRIES LIMITED Vs. UNION OF INDIA
September 23, 1991
FOOD CORPORATION OF INDIA Vs. GEORGE VARGHESE
April 3, 1991
FORESHORE COOPERATIVE HOUSING SOCIETY LTD Vs. NIVARAHAKKSURAKSHA SAMITI BOMBAY:STATE OF MAHARASHTRA
February 1, 1991
FORMINA SEBASTIO AZARDEO Vs. STATE OF GOA DAMAN AND DIV
October 3, 1991
G CLARIDGE AND COMPANY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE PUNE
February 12, 1991
G M OMAR KHAN Vs. ADDITIONAL COMMISSIONER OF INCOME TAX A P HYDERABAD
August 28, 1991
G NARAYANAPPA Vs. GOVERNMENT OF ANDHRA PRADESH
October 22, 1991
G NARAYANASWAMY REDDY Vs. GOVERNMENT OF KARNATAKA
April 29, 1991
GAGAN BIHARI SAMAL Vs. STATE OF ORISSA
July 9, 1991
GANGADHAR Vs. SURPLUS LAND DETERMINATION TRIBUNAL
February 1, 1991
GARDEN SILK WEAVING FACTORY SURAT Vs. COMMISSIONER OF INCOME TAX GUJARAT AHMEDABAD
March 22, 1991
GAURAV JAIN Vs. STATE OF BIHAR
April 8, 1991
GENERAL ELECTRIC TECHNICAL SERVICES COMPANY INC Vs. PUNJ SONS PRIVATE LIMITED
August 7, 1991
GENERAL MANAGER E I D PARRY INDIA LIMITED Vs. PRESIDING OFFICER 2ND ADDITIONAL LABOUR COURT MADRAS
May 2, 1991
GENERAL SECRETARY ROURKELA SRAMIK SANGH Vs. ROURKELA MAZDOOR SABHA
April 16, 1991
GEORGE FERNANDES Vs. UNION OF INDIA
December 17, 1991
GHAN SHYAM DAS GUPTA Vs. ANANT KUMAR SINHA
September 17, 1991
GINGUPALLI SREEHARI RAO Vs. NALLAMOTHU VENKATARAYUDU
October 29, 1991
GOA DAMAN AND DIU HOUSING BOARD Vs. RAMAKANT V P DARVOTKAR
September 6, 1991
GOKAK PATEL VOLKART LIMITED GOKAK PATEL VOLKART LIMITED GOKAK PATEL VOLKART LIMITED GOKAK PATEL VOLKART LIMITED GOKAK PATEL VOLKART LIMITED Vs. DUNDAYYA GURUSHIDDAIAH HIREMATH:GRACE L ELIZA:MOHADINSABAPPASABDESAI:BALU JEEVAPPA UPPARATTI:BANDU APPA AUNDHKAR
February 14, 1991
GOKAL Vs. STATE OF HARYANA
September 10, 1991
GOODWILL PAINT CHEMICAL INDUSTRY Vs. UNION OF INDIA ANOTHER
September 27, 1991
GOVERNMENT OF ANDHRA PRADESH Vs. P RAVINDER
August 13, 1991
GOVERNMENT OF ANDHRA PRADESH GOVERNMENT OF ANDHRA PRADESH Vs. A SURYANARAYANARAO:P KRISHNAIAH
September 12, 1991
GOVERNMENT OF INDIA Vs. PEANUT PRODUCTS PRIVATE LIMITED MADRAS
September 10, 1991
GOVERNMENT OF TAMIL NADU Vs. R THILLAIVILLALAN
March 6, 1991
GOVT. OF ANDHRA PRADESH Vs. E. VEDAVYAS & ANR.
November 12, 1991
GRACY Vs. STATE OF KERALA
February 15, 1991
GRAM PANCHAYAT BARI DISTT SONEPAT Vs. COLLECTOR SONEPAT
March 15, 1991
GREATER GAUHATI RICKSHAW TRADERS ASSOCIATION Vs. GAUHATI MUNICIPAL CORPORATION
April 16, 1991
GRIH KALYAN KENDRA WORKERS UNION Vs. UNION OF INDIA
January 9, 1991
GUDALURE M J CHERIAN Vs. UNION OF INDIA
December 9, 1991
GULABBAI Vs. NALIN NARSI VOHRA
July 15, 1991
GUNARU KARAN Vs. REVENUE DIVISIONAL COMMISSIONER
May 8, 1991
GURBAXSINGH AND ATUMAL ALIAS ATMA RAM Vs. STATE OF RAJASTHAN
July 29, 1991
GURCHARAN SINGH BALDEV SINGH Vs. YASHWANT SINGH
November 15, 1991
GURDIP SINGH Vs. AMARSINGH
February 14, 1991
GURMEJ SINGH Vs. STATE OF PUNJAB
July 16, 1991
GURMUICH SINGH Vs. AMAR SINGH
March 15, 1991
GYANWATI Vs. XII ADDITIONAL DISTRICT JUDGE
August 7, 1991
H C SUMAN Vs. REHABILITATION MINISTRY EMPLOYEES COOPERATIVE HOUSE BUILDING SOCIETY LTD
August 29, 1991
HAJIISMAIL VALID MOHMAD Vs. SPORTS CLUB IN THE NAME OF UNION SPORTS CLUB
November 22, 1991
HANUMANTAPPA KRISHNAPPA MANTUR Vs. STATE OF KARNATAKA
October 11, 1991
HARBANS NONIA Vs. STATE OF BIHAR
September 27, 1991
HARBANS SINGH Vs. GURAN DITTA SINGH
February 20, 1991
HARENDRA NARAIN SINGH Vs. STATE OF BIHAR
July 17, 1991
HARI CHAND GHANSHYAM DAS Vs. STATE OF UTTAR PRADESH
January 8, 1991
HARI KRISHAN VASHISHTHA Vs. GOVERNMENT OF U P
February 15, 1991
HARI RAM PHOOLA Vs. STATE OF RAJASTHAN
March 5, 1991
HARIJANA SUNKUNHA Vs. STATE OF ANDHRA PRADESH
March 19, 1991
HARNAM SINGH Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE AMRITSAR
March 21, 1991
HARNAMA SINGH DEAD LRS ON RECORD Vs. HARBHAJAN SINGH
August 22, 1991
HAVILDAR RATAN SINGH Vs. UNION OF INDIA
November 19, 1991
HENRY JOSHUA SILVERSTON DIPTI KUMAR BASU Vs. COMMISSIONER OF WEALTH TAX :COMMISSIONER OF WEALTH TAX
September 18, 1991
HINDUSTAN ALUMINIUM CORPORATION LIMITED Vs. STATE OF BIHAR
April 19, 1991
HINDUSTAN ZINC LIMITED Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD FOR DIRECTIONS
May 9, 1991
HINDUSTAN ZINC LIMITED Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
May 2, 1991
HOSHIAR SINGH Vs. STATE OF PUNJAB
October 29, 1991
INDIAN ALUMINIUM COMPANY LIMITED Vs. THANE MUNICIPAL CORPORATION
September 25, 1991
INDIAN INSTITUTE OF TECHNOLOGY BOMBAY Vs. UNION OF INDIA
February 5, 1991
INDIAN RED CROSS Vs. UNION OF INDIA
November 1, 1991
INDIAN SERVICES LEAGUE Vs. UNION OF INDIA
January 29, 1991
INDORE MUNICIPAL CORPORATION Vs. CALTEX INDIA LIMITED
January 10, 1991
INDORE MUNICIPAL CORPORATION Vs. GUJARAT CO OPERATIVE HOUSING SOCIETY LIMITED
November 28, 1991
INDRA SAWHNEY Vs. UNION OF INDIA
December 4, 1991
INDRA SAWHNEY Vs. UNION OF INDIA
August 8, 1991
INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX Vs. V I P INDUSTRIES LIMITED
July 16, 1991
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. INDER CHAND JAIN
September 10, 1991
ISHAR SINGH Vs. NATIONAL FERTILIZERS
April 26, 1991
ISHWAR SINGH Vs. DELHI ADMINISTRATION
October 1, 1991
JACSONS THEVARA Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
February 5, 1991
JAGDISH SINGH Vs. NATTHU SINGH
November 25, 1991
JAGHNATH Vs. UNION OF INDIA
November 1, 1991
JAHARLALDAS Vs. STATE OF ORISSA
April 12, 1991
JAI PRAKASH Vs. STATE DELHI ADMINISTRATION
February 5, 1991
JAIN EXPORTS PRIVATE LIMITED Vs. UNION OF INDIA
September 9, 1991
JAIN EXPORTS PVT LIMITED Vs. UNION OF INDIA
May 1, 1991
JAIN EXPORTS PVT LIMITED Vs. UNION OF INDIA
November 29, 1991
JAIN EXPORTS PVT. LTD. & ANR. Vs. UNION OF INDIA & ORS.
December 9, 1991
JANATA DAL / HARINDERSINGH CHOWDHARY / JANATA DAL COMMUNIST PARTY OF INDIA / MARXIST INDIAN CONGRESS SOCIALIST Vs. H.S.CHOWDHARY / THE HONBLE HIGH COURT OF DELHI:UNION OF INDIA
August 27, 1991
JASBIR KAUR Vs. GIRDHARI LAL MEHRA
August 9, 1991
JASWANT SINGH NERWAL V M BANSAL Vs. STATE OF PUNJAB:MOHAN LAL BANSAL
February 14, 1991
JASWANTSINGH MATHURASINGH Vs. AHMEDABAD MUNICIPAL CORPORATION
October 1, 1991
JAYABHARATHI CORPORATION Vs. SV P N SN RAJESEKARA NADAR
December 4, 1991
JAYANT KUMAR SHARMA Vs. STATE OF MADHYA PRADESH
April 18, 1991
JIWAN KUMAR LOHIA Vs. DURGADUTT LOHIA
October 30, 1991
JOGINDER SINGH Vs. CHANAN DEI
July 31, 1991
JOINT ACTION COUNCIL OF SERVICE DR. ORGANS Vs. UNION OF INDIA.
November 29, 1991
JOINT COUNCIL OF BUS SYNDICATE Vs. UNION OF INDIA NATIONAL INSURANCE COMPANY LIMITED
August 14, 1991
JULIA JOSE MAVELY Vs. UNION OF INDIA
October 22, 1991
K BALASUBRAMANIAN Vs. STATE OF TAMIL NADU
March 14, 1991
K C SUNDARAM CINEMA PROPRIETOR Vs. UMADEVI
October 8, 1991
K CHELLIAH Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA
October 29, 1991
K D DESHMUKH Vs. AMRITLAL JAYASWAL
July 11, 1991
K M ABDULLA KUNHI AND B L ABDUL KHADER Vs. UNION OF INDIA STATE OF KARNATAKA
January 23, 1991
K M MATHEW Vs. STATE OF KERALA
November 19, 1991
K MURUGAN B S ADITYAN K MURUGAN TAMIL NADU OLYMPIC ASSOCIATION MADRAS V C SHUKLA Vs. FENCING ASSOCIATION OF INDIA JABALPUR:FENCING ASSOCIATION OF INDIA:FENCING ASSOCIATION OF INDIA:V C SHUKLA:TAMIL NADU OLYMPIC ASSOCIATION
February 22, 1991
K S PARIAPOORNAN Vs. STATE OF KERALA
December 17, 1991
K SATYANARAYAN SUBUDHI Vs. UNION OF INDIA
March 20, 1991
K VEERASWAMI Vs. UNION OF INDIA
July 25, 1991
K VENKATASESHIAH Vs. KANDURURAMASUBBAMMA
February 19, 1991
KALAWATIBAI Vs. SOIRYABAI
May 1, 1991
KALYANKUMAR RAY Vs. COMMISSIONER OF INCOME TAX WEST BENGAL IV CALCUTTA
August 6, 1991
KAMALAVATHI Vs. K P RAMAKRISHNA RAO
September 20, 1991
KAMLAPATMOTILAL KANPUR Vs. ADDITIONAL COMMISSIONER OF INCOME TAX KANPUR
November 1, 1991
KANAK LATA DEB SARKAR Vs. SANYASHI CHARAN PARAMANIK
January 24, 1991
KANTILAL Vs. SHANTILAL
November 14, 1991
KARAMCHAD DEOJEE SANGHAVI Vs. TULSHIRAM KALU KUMAWAT
July 25, 1991
KARFULE PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
April 22, 1991
KARNATAKA ENGINEERS ASSOCIATION K N VENKATNERAYANA Vs. STATE OF KARNATAKA
October 29, 1991
KARTAR SINGH GERWAL Vs. STATE OF PUNJAB
March 26, 1991
KATHULA SOMULU ALIAS MALLANA Vs. STATE OF ANDHRA PRADESH
January 8, 1991
KERALA TRANSPORT COMPANY Vs. SHAH MANILAL MULCHAND
February 12, 1991
KHUJJIALIASSURENDRA TIWARI Vs. STATE OF MADHYA PRADESH
July 16, 1991
KIHOTA HOLLOHON Vs. ZACHILLHU
November 12, 1991
KIRPAL SINGH Vs. COLLECTOR
September 10, 1991
KISHAN SINGH Vs. STATE OF PUNJAB
November 1, 1991
KONDIBA RAMA PAPAL SHIRKE DEAD Vs. NARAYAN KONDIBA PAPAL
January 22, 1991
KOYAPPATHODI M AYISHA UMMA Vs. STATE OF KERALA
August 13, 1991
KRISHAN KUMAR Vs. STATE OF RAJASTHAN
August 9, 1991
KRISHAN YADAV Vs. STATE OF HARYANA
August 19, 1991
KRISHI UPAJ MANDI SAMITI Vs. ASHOK SINGHAL
March 25, 1991
KU NILOFAR INSAF Vs. STATE OF MADHYA PRADESH
August 8, 1991
KUMARSUDHENDUNARAINDEB Vs. RENUKABISWAS MRS
November 13, 1991
KUTUMBAKA KRISHNA MOHAN RAO Vs. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH
January 9, 1991
KUVER NATH LAL Vs. POSTAL CO OPERATIVE HOUSE CONSTRUCTION SOCIETY LIMITED
July 30, 1991
L M L FIBRES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 26, 1991
LAKHAN SAO Vs. DHARAMU CHAUDHARY
February 20, 1991
LAKSHMANASAMI GOUNDER Vs. COMMISSIONER OF INCOME TAX SELVAMANI
November 1, 1991
LAKSHMIKANT PANDINY Vs. UNION OF INDIA & ORS.
November 20, 1991
LALA RAGHURAJ SWARUP Vs. HARDWARI LAL
August 21, 1991
LASHMANASAMI GOUNDER Vs. COMMISSIONER OF INCOME TAX
November 1, 1991
LAXMAN JAIDEV SATPATHY Vs. UNION OF INDIA
December 12, 1991
LAXMI SHANKAR PANDEY Vs. UNION OF INDIA
March 19, 1991
LAXMIKANT PANDEY Vs. UNION OF INDIA
August 14, 1991
LAXMIRAI Vs. DAYANU NARAYAH MOHITE DEAD
October 9, 1991
LIFE INSURANCE CORPORATION OF INDIA Vs. LALITHA DEVI
April 26, 1991
LOUIS DE RAEDT B E GETTER S J GETTER Vs. UNION OF INDIA
July 24, 1991
LT GENL R K ANAND Vs. UNION OF INDIA
December 18, 1991
LUIS PROTO BARBOSA Vs. UNION OF INDIA
December 10, 1991
M A ABDULLA KUNHI Vs. STATE OF KERALA
January 15, 1991
M B HIREGOUDAR Vs. STATE OF KARNATAKA
October 29, 1991
M B SANGHI ADVOCATE Vs. HIGH COURT OF PUNJAB AND HARYANA
July 31, 1991
M C MEHTA Vs. UNION OF INDIA
October 8, 1991
M C MEHTA Vs. UNION OF INDIA
December 10, 1991
M C MEHTA Vs. UNION OF INDIA
November 20, 1991
M C MEHTA Vs. UNION OF INDIA
November 22, 1991
M C MEHTA Vs. UNION OF INDIA
March 14, 1991
M C MEHTA KANPUR TANNERIES Vs. UNION OF INDIA
September 3, 1991
M L JAIN Vs. UNION OF INDIA
January 22, 1991
M L JOSE Vs. UNION OF INDIA
November 20, 1991
M L SHARMA Vs. UNION OF INDIA
October 9, 1991
M L SUD Vs. UNION OF INDIA
August 13, 1991
M RAJA MOHAMMED Vs. FOOD INSPECTOR PALGHAT MUNICIPALITY
November 22, 1991
M. MANIHAR SINGH & ORS. Vs. UNION OF INDIA AND ANR.
November 12, 1991
M. MANIHAR SINGH & ORS. Vs. DR. H. BOROBABU SINGH AND ANR.
December 13, 1991
M.B. SANGHI, ADVOCATE Vs. THE HIGH COURT OF PUNJAB AND HARYANA AND ORS.
August 2, 1991
M.C. METHA Vs. STATE OF TAMIL NADU & ORS.
August 14, 1991
M/S. SIREAR ENTERPRISES Vs. COMMRL. TAX OFFICER & ORS.
November 12, 1991
MADAN D B Vs. COMMISSIONER OF INCOME TAX
March 25, 1991
MADAN LAL Vs. UNION OF INDIA
October 3, 1991
MADANLAL Vs. STATE OF PUNJAB
September 25, 1991
MADHU KISHWAR Vs. STATE OF BIHAR
October 11, 1991
MADHUKAR SINHA Vs. UNION OF INDIA
September 13, 1991
MADHUMOY MADHUSUDAM BOUL Vs. STATE OF WEST BENGAL
September 12, 1991
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION AND ANR. Vs. MATHURA PRASAD SHARMA AND ORS.
April 15, 1991
MAGUNI CHARAN PRADHAN Vs. STATE OF ORISSA
April 4, 1991
MAHABAL RAM Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH
May 3, 1991
MAHADEO PRASAD BAIS DEAD Vs. INCOME TAX OFFICER A WARD GORAKHPUR
September 12, 1991
MAHANT NIRANJAN DASS Vs. SHIROMANI GURUDWARA PRABANDHAK COMMITTEE AMRITSAR
July 31, 1991
MAHARAJA TOURIST SERVICE Vs. STATE OF GUJARAT
April 26, 1991
MAHARANI KUSUMKUMARI Vs. KUSUMKUMARI JADEJA
February 1, 1991
MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION Vs. K S GANDHI
March 12, 1991
MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION Vs. KOMMENENI S. GANDHI & ORS.
January 30, 1991
MAHARASHTRA STATE FINANCIAL CORPORATION Vs. JAYCEE DRUGS AND PHARMACEUTICALS PRIVATE LIMITED
February 19, 1991
MAHENDER SINGH Vs. UNION OF INDIA
August 2, 1991
MAHESH CHANDER MOHINDER SINGH Vs. DELHI ADMINISTRATION:DELHI ADMINISTRATION
April 3, 1991
MAJOR DHIAN SINGH Vs. UNION OF INDIA
October 25, 1991
MAJOR G S SODHI Vs. UNION OF INDIA
March 19, 1991
MAJOR V P SINGH Vs. STATE OF UTTAR PRADESH
March 20, 1991
MALKIAT SINGH Vs. STATE OF PUNJAB
April 10, 1991
MANAGING DIRECTOR ELECTRONIC CORPORATION OF INDIA Vs. B KARUNAKAR
August 5, 1991
MANGAL PRASAD Vs. KRISHNA KUMARMAHESHWARI
November 14, 1991
MANGAL SINHJI DOLATSINHJI Vs. STATE OF GUJARAT
October 11, 1991
MANGALORE CHEMICALS FERTILISERS LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
August 2, 1991
MANGAT RAM TANWAR Vs. UNION OF INDIA
March 15, 1991
MANI NARIMAN DARUWALA ALIAS BHARUCHA Vs. PHIROZ N BHATENA:PHIROZ N BHATENA
April 30, 1991
MANINDER KAUR Vs. RAJINDER SINGH
September 6, 1991
MANOHAR HARRIES WALTERS Vs. BASEL MISSION HIGHER EDUCATION CENTRE DHARWAD
August 16, 1991
MANOHAR JOSHI CHHAGAN BHUJBAL Vs. DAMODAR TATYABA ALIAS DADASAHEB RUPWATE:DAMODAR TATYABA ALIAS DADASAHEB RUPWATE
March 11, 1991
MANSOOR ALI KHAN Vs. STATE OF UTTAR PRADESH
November 1, 1991
MANSUKHLAL JADAVJI DARJI Vs. AHMEDABAD MUNICIPAL CORPORATION
December 4, 1991
MASJID KACHA TANK NAHAN Vs. TUFFAIL MOHAMMED
January 9, 1991
MATHEW ALIAS MATHACHAN Vs. STATE OF KERALA
March 19, 1991
MATHURA PRASHAD Vs. STATE OF MADHYA PRADESH
October 4, 1991
MATHURA REFINERY MAZDOOR SANGH Vs. INDIAN OIL CORPORATION LTD
February 15, 1991
MAYANK RASTOGI Vs. V K BANSAL AND OSRS
February 15, 1991
MEERA GUPTA Vs. STATE OF WEST BENGAL
October 22, 1991
MEHTABSINGH GULATI Vs. STA TE OF GUJARAT
January 16, 1991
MITHILESHGARG Vs. UNION OF INDIA
November 22, 1991
MITHLESH KUMARI Vs. FATEHBAHADURSINGH
February 22, 1991
MOHAMMAD MAHIBULLA Vs. SETH CHAMAN LAL
September 18, 1991
MOHAMMAD ZAHIR KHAN Vs. VIJAI SINGH
November 26, 1991
MOHAN KUMAR SINGHANIA MAHESH D PATHAK NITIN D WAKANKAR NAVNEET GOEL S VENKATESWAR DINESH KUMAR SINGH ROHIT CHOUDHARY ANIL KANT R MANJUNATHASWAMY ARUN KUMAR RAY Vs. UNION OF INDIA
September 13, 1991
MOHANLALSHAMJISONI Vs. UNION OF INDIA
February 22, 1991
MOHINDER SINGH Vs. STATE DELHI ADMN
January 8, 1991
MOHINDER SINGH Vs. STATE OF HARYANA
September 3, 1991
MOHINDER SINGH MOHINDER SINGH Vs. GULWANT SINGH:MOHINDER PAL
December 17, 1991
MOHIT LAL DAS Vs. REBA RANI SAHA
March 22, 1991
MOOL CHAND Vs. STATE
July 4, 1991
MOTI LAL CHHADAMI LAL JAIN MOTI LAL CHHADAMI LAL JAIN Vs. COMMISSIONER OF INCOME TAX DELHI:COMMISSIONER OF INCOME TAX AGRA
April 8, 1991
MUKERIAN PAPERS LIMITED Vs. STATE OF PUNJAB
February 13, 1991
MUKTESHWAR RAI BHOLA RAI KURMI Vs. STATE OF BIHAR
September 25, 1991
MUKUND MARTAND CHITNIS Vs. MADHURI MUKUND CHITNIS
April 23, 1991
MULTIMETALS LIMITED Vs. ASSISTANT COLLECTOR CENTRAL EXCISE KOTA
December 10, 1991
MUNICIPAL CORPORATION OF CITY AMARAVATI Vs. CIVIC RIGHTS PROTECTION COUNCIL ANRAVATI & OTHERS.
July 29, 1991
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. SUSHIL V PATKAR
May 7, 1991
MUNICIPAL CORPORATION RAIPUR Vs. ASHOK KUMAR MISRA
April 16, 1991
MUNINDRA KUMAR VI VEK KUMAR RAVINDER SINGH DHAKA Vs. RAJIVGOVIL:VIVEKAGGGARWAL:RAJEEVGOVIL
May 10, 1991
MUNINDRA NATH UPADHYAYA Vs. STATE OF UTTAR PRADESH
November 11, 1991
MUNIYALLAPPA Vs. B M KRISHNAMURTHY
July 25, 1991
MUNSHIRAM RAM NIWAS Vs. COLLECTOR FOOD AND SUPPLIES DEPARTMENT
September 17, 1991
MURUGAYYA UDAYAR Vs. KOTHAMPATTI MUNIYANDAVAR TEMPLE
January 10, 1991
MUTHUKUTTY CHANDRAN Vs. STATE OF KERALA
April 26, 1991
N K JAIN Vs. C K SHAH
March 26, 1991
N PARTHASARATHY PROF S R NAYAK HARESH JAGTIANI LARESN AND TOUBRO LIMITED LARSEN AND TOUBRO LIMITED LARSEN AND TOUBRO LIMITED LARSEN AND TOUBRO LIMITED LARSEN AND TOUBRO LIMITED Vs. CONTROLLER OF CAPITAL ISSUES:UNION OF INDIA:A K LAKSHMI:INDIAN EXPRESS NEWSPAPERS BOMBAY LTD:HARESHJAGTIANI:HARESHJAGTIANI:HARESHJAGTIANI
April 16, 1991
N S K NAYAR Vs. UNION OF INDIA
December 12, 1991
N SURESH NATHAN Vs. UNION OF INDIA
November 22, 1991
NABIA BAI Vs. STATE OF MADHYA PRADESH
November 29, 1991
NAGAMALLESWARA RAO K Vs. STATE OF ANDHRA PRADESH
March 14, 1991
NAGAR PALIKA GHATAMPUR Vs. SHIV DULARE BAJPAI
July 11, 1991
NAGAR PALIKA PARISHAD Vs. NATIONAL NEWSPRINT AND PAPER MILLS LIMITED
January 31, 1991
NAGARAJ SHIVARAO KARJAGI Vs. SYNDICATE BANK HEAD OFFICE MANIPAL
April 30, 1991
NAIK SARDAR SINGH Vs. UNION OF INDIA
May 3, 1991
NAIN SINGH Vs. STATE OF UTTAR PRADESH
February 22, 1991
NAND KISHORE NAYAK Vs. STATE OF ORISSA
May 2, 1991
NANDGANJ SIHORI SUGAR CO LIMITED RAE BARELI Vs. BADRINATHDIXIT
April 24, 1991
NARAINDAS JAIN Vs. AGRA NAGAR MAHAPALIKA AGRA
February 14, 1991
NARAYAN BHIMJIVADANGALE Vs. HUKUMCHAND CHUNILAL THOLE
December 6, 1991
NARAYANA PILLAI RAGHAVAN PILLAI Vs. NARAYANI AMMA PONNAMMA
September 18, 1991
NARCOTICS CONTROL BUREAU Vs. KISHAN LAL
January 29, 1991
NARENDRA PRATAP NARAIN SINGH Vs. STATE OF UTTAR PRADESH
April 3, 1991
NATIONAL HIGH SCHOOL MADRAS Vs. EDUCATION TRIBUNAL
September 26, 1991
NATIONAL INSTITUTE OF MENTAL HEALTH AND NEURO SCIENCES Vs. DRK KALYANA RAMAN
November 28, 1991
NAVEED YAR KHAN MOHD ASLAM ALIAS BHURE Vs. STATE OF UTTAR PRADESHS:UNION OF INDIA
November 15, 1991
NAVNIT LAL SAKARLAL Vs. COMMISSIONER OF INCOME TAX
October 29, 1991
NAWAL KISHORE PATEL Vs. INDRAPATI DEVI
April 24, 1991
NEERAMATHUR Vs. LIFE INSURANCE CORPORATION OF INDIA
October 31, 1991
NEMICHAND Vs. ONKAR LAL
July 19, 1991
NETHALA POTHURAJU Vs. STATE OF ANDHRA PRADESH
September 11, 1991
NEW BANK OF INDIA Vs. N P SEHGAL
February 15, 1991
NIADAR Vs. STATE OF HARYANA
January 25, 1991
NIADAR AND ORS. Vs. STATE OF HARYANA AND ANR.
January 5, 1991
NUTAKKI SESHARATANAM Vs. SUB COLLECTOR LAND ACQUISITION VIJAYAWADA
October 31, 1991
O P GARG Vs. STATE OF UTTAR PRADESH
April 23, 1991
OIL AND NATURAL GAS COMMISSION Vs. COLLECTOR OF CENTRAL EXCISE
September 11, 1991
OIL AND NATURAL GAS COMMISSION Vs. COLLECTOR OF CENTRAL EXCISE
October 11, 1991
OM PRAKASH Vs. STATE DELHI ADMINISTRATION
October 24, 1991
OM PRAKASH GOEL Vs. HIMACHAL PRADESH TOURISM DEVELOPMENT CORPORATION LTD
May 6, 1991
OM PRAKASH PURI Vs. STATE OF WEST BENGAL
February 15, 1991
ORISSA CEMENT LIMITED TATA IRON AND STEEL CO LIMITED TATA IRON AND STEEL CO LIMITED STATE OF ORISSA ORIENT PAPER AND INDUSTRIES LIMITED ORIENT PAPER AND INDUSTRIES LIMITED STATE OF MADHYA PRADESH Vs. STATE OF ORISSA:STATE OF BIHAR:ORIENT PAPER AND INDUSTRIES LTD:STATE OF ORISSA:HIRALAL RAMESHWAR PRASAD
April 4, 1991
OSMANIA UNIVERSITY OTHERS Vs. A V RAMANA
August 2, 1991
P LEELAVATHAMMA Vs. CONTROLLER OF ESTATE DUTY ANDHRA PRADESH HYDERABAD
February 15, 1991
P N SUBRAMANYAM REDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
September 19, 1991
P P C RAWANI HARBANS SINGH Vs. UNION OF INDIA
October 29, 1991
P P VARKEY AND COMPANY Vs. DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM
October 9, 1991
P U IQBAL Vs. UNION OF INDIA
December 20, 1991
P VIJAYA RAJAN Vs. STATE OF TAMIL NADU
October 25, 1991
P.S. KRISHNA AND CO. PVT. LTD. Vs. THE LAND ACQUISITION OFFICER, (DEPUTY COLLECTOR) HYDERABAD
November 19, 1991
PADMABEN SHAMALBHAI PATEL Vs. STATE OF GUJARAT
January 18, 1991
PANCHAM DASS CHELA MAHANT SANT RAM Vs. S G P C AMRITSAR
January 17, 1991
PANDEY ORAON Vs. RAM CHANDER SAHU
July 18, 1991
PARUSURAMAN ALIAS VELLADURAI Vs. STATE OF TAMIL NADU
September 11, 1991
PARVATIBAI SUBHANRAO NALAWADE Vs. ANWARALIHASANALIMAKANI
December 20, 1991
PATEL ROADWAYS LIMITE0D BOMBAY PATEL ROADWAYS LIMITED BOMBAY Vs. PRASAD TRADING COMPANY:TROPICAL AGRO SYSTEMS PRIVATE LIMITED
August 6, 1991
PEOPLES UNION OF CIVIL LIBERTIES DELHI STATE Vs. UNION OF INDIA
November 12, 1991
PIARASINGH Vs. NATHA SINGH
March 22, 1991
PODDAR STEEL CORPORATION Vs. GANESH ENGINEERING WORKS
May 6, 1991
POONAMMANSHANI Vs. UNION OF INDIA
November 22, 1991
POPULAR PLANTATION Vs. STATE OF KERALA
January 11, 1991
PRABHAKARAN NAIR Vs. GOPALAN
September 18, 1991
PRABHU Vs. STATE OF MADHYA PRADESH
February 20, 1991
PRAKASH WAREHOUSING CO Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
March 13, 1991
PRAMOD KUMAR JOSHI Vs. MEDICAL COUNCIL OF INDIA
February 19, 1991
PRATIBHA COOPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
May 9, 1991
PREM JEET KUMAR Vs. SURENDER GANDOTRA
August 27, 1991
PREMCHAND RANKA Vs. A VASANTHRAJ KHATOD
March 27, 1991
PREMCHANDSOMCHAND SHAH DALPATLAL AND CO Vs. UNION OF INDIA
February 5, 1991
PREMRAJ Vs. UNION OF INDIA
March 15, 1991
PRESIDENT OF INDIA Vs. CAUVERY WATER DISPUTES TRIBUNAL
November 22, 1991
PRIYA BALA GHOSH Vs. BAJRANGLAL SINGHANIA
October 3, 1991
PUNDALIK Vs. DISTRICT DEPUTY REGISTRAR CO OPERATIVE SOCIETIES CHANDRAPUR
February 22, 1991
PURAN SINGH SAHNI Vs. SUNDARI BHAGWANDAS KRIPALANI
February 20, 1991
PYARE SINGH BHANWAR SINGH Vs. STATE OF MADHYA PRADESH
September 25, 1991
R AGHORAMURTHY REGISTRAR OF COMPANIES BOMBAY Vs. BOMBAY DYEING AND MFG COMPANY LIMITED
March 7, 1991
R K SINGH Vs. STATE OF UTTAR PRADESH
April 23, 1991
R K SINHA Vs. UNION OF INDIA
December 20, 1991
R K VASHISHT Vs. UNION OF INDIA
December 4, 1991
R MCDILL AND COMPANY PVT LIMITED Vs. GOURISHANKARSARDA
March 13, 1991
R S NAYAK Vs. A R ANTULAY
December 10, 1991
R S RAGHUNATH Vs. STATE OF KARNATAKA
October 4, 1991
R S SODHI ADVOCATE PEOPLES UNION FOR CIVIL LIBERTIES Vs. STATE OF UTTAR PRADESH
August 21, 1991
R. VELAYUDHAN Vs. STATE OF KERALA & ORS.
September 4, 1991
R.S. CHIB Vs. ELECTION COMMISSION OF INDIA & ORS.
August 9, 1991
RABINARAYAN MOHAPATRA Vs. STATE OF ORISSA
April 2, 1991
RABINDRA CHAMRIA BENU GOPAL BANGUR SHRI KUMAR BANGUR LAXMI NEW AS BANGUR MAHABIR PRASAD PODDAR Vs. REGISTRAR OF COMPANIES WEST BENGAL:REGISTRAR OF COMPANIES:REGISTRAR OF COMPANIES:REGISTRAR OF COMPANIES:REGIONAL PROVIDENT FUND COMMISSIONER WEST BENGAL
November 19, 1991
RADHA RANI Vs. PARMOD KUMAR OBEROI S OCHARANJIT OBEROI
April 15, 1991
RADHASOAMI SATSANG SAOMIBAGH AGRA Vs. COMMISSIONER OF INCOME TAX
November 15, 1991
RAGHUNATHI Vs. RAJU RAMAPPA SHETTY
January 9, 1991
RAJ BALA MITHILESH KUMARI GAUR SURJEET KAUR Vs. DEPUTY DIRECTOR OF EDUCATION YASHODRA
September 17, 1991
RAJALAKSHMI Vs. UNION TERRITORY OF PONDICHERRY
August 21, 1991
RAJAN SINHA Vs. STATE OF BIHAR
March 12, 1991
RAJANGAM SECRETARY DISTRICT BEEDI WORKERS UNION K CHANDRASEGARAM Vs. STATE OF TAMIL NADU
November 19, 1991
RAJENDERPRASHAD Vs. DEVI DAYAL RAVINDER KUMAR
October 10, 1991
RAJENDRA Vs. STATE OF MADHYA PRADESH
July 18, 1991
RAJENDRA MOHAN BHATNAGAR Vs. STATE OF MADHYA PRADESH
November 27, 1991
RAJRATHA NARANBHAI MILLS COMPANY LIMITED Vs. SALES TAX OFFICER PETLAD
February 19, 1991
RAJSHILA Vs. STATE OF UTTAR PRADESH
December 13, 1991
RAJU Vs. DELHI DEVELOPMENT AUTHORITY
January 7, 1991
RAJU KAKARA SHETTY Vs. RAMESHPRATAPRAOSHIROLE
January 15, 1991
RAKESH CHANDRA NARAYAN Vs. STATE OF BIHAR
April 9, 1991
RAM KISHAN Vs. UNION OF INDIA
February 21, 1991
RAM KUMAR Vs. UNION OF INDIA
February 21, 1991
RAM LAL SINGH Vs. STATE OF HARYANA
September 26, 1991
RAM NIWAS Vs. MALIK MAHBOOBALI
March 13, 1991
RAM PYARI Vs. JAGDISH LAL
December 5, 1991
RAM SARAN STATE OF PUNJAB Vs. STATE OF PUNJAB:AMARCHANDKAPLISH
February 22, 1991
RAM SEWAK PRASAD Vs. STATE OF MADHYA PRADESH
July 11, 1991
RAMA MACHINERY CORPORATION PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS
November 12, 1991
RAMAMOHAN MOTOR SERVICE Vs. COMMISSIONER OF INCOME TAX
January 15, 1991
RAMASWAMY KALINGARYAR Vs. MATHAYAN PADAYACHI
August 30, 1991
RAMESH Vs. STATE OF UTTAR PRADESH
November 29, 1991
RAMESH KUMAR Vs. KESHO RAM
September 30, 1991
RAMGOPAL HADAJARIMAL PARIKH Vs. RIKHABCHAND SUMERMAL SURANA
January 17, 1991
RAMKUMAR Vs. STATE OF UTTAR PRADESH
December 12, 1991
RANI DEVI Vs. BHOLE NATH
October 22, 1991
RANJIT SINGH Vs. UNION TERRITORY OF CHANDIGARH
August 23, 1991
RATAN KUMAR CHATTERJEE Vs. STATE OF BIHAR
March 27, 1991
RATNAKAR GAJANAN GODAMBE Vs. RATNAPRABHA CO OPERATIVE SOCIETY LIMITED
March 7, 1991
RATTAN CHAND HIRA CHAND Vs. ASKAR NAWAZ JUNG
February 12, 1991
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. HIGH LAND COFFEE WORKS OF P F X SALDANHA AND SONS
July 26, 1991
REGISTRAR T N V A S UNIVERSITY Vs. SYED ABDUL QUAYAM
July 25, 1991
REKHA AGGARWAL Vs. SUNI L AGGARWAL
November 19, 1991
RESERVE BANK OF INDIA Vs. RESERVE BANK OF INDIA STAFF OFFICERS ASSOCIATION
August 9, 1991
REVATHINNALBALAGOPALA VARMA INDIRABAYI Vs. HIS HIGHNESS SHRI PADMANABHA DASA BALA RAMA VARMA
November 28, 1991
ROSHAN LAL AHUJA Vs. DR. S.C. JAIN AND ORS.
April 29, 1991
ROSHAN LAL AHUJA Vs. S C JAIN
March 7, 1991
RUPSINGH Vs. STATE OF PUNJAB
April 4, 1991
RURAL LITIGATION AND ENTITLEMENT KENDRA DEHRADUN IN THE MATTER OF THE MONITORING COMMITTEE Vs. STATE OF UTTAR PRADESHS:VIJAY SHREE MINES
April 30, 1991
S C GANESHLAL Vs. STATE OF MAHARASHTRA
April 10, 1991
S G NAIN Vs. UNION OF INDIA
August 2, 1991
S L CHOPRA Vs. STATE OF HARYANA
April 5, 1991
S P BISWAS R M ANAND Vs. STATE BANK OF INDIA:STATE BANK OF INDIA
August 27, 1991
S P GUPTA Vs. U P STATE ELECTRICITY BOARD
January 18, 1991
S P S BALASUBRAMANYAM Vs. SURUTTAYAN ALIAS ANDALI PADAYACHI
November 29, 1991
S P SAWHNEY Vs. LIFE INSURANCE CORPORATION OF INDIA
January 29, 1991
S P VISWANATHAN I Vs. UNION OF INDIA
March 6, 1991
S RAJAGOPAL CHETTIAR Vs. HAMASAVENI AMMAL
August 23, 1991
S S DHANOA Vs. UNION OF INDIA
July 24, 1991
S SAI REDDY Vs. S NARAYANA REDDY
January 18, 1991
S VENKITACHALAMIYER Vs. S RAMA IYER
September 12, 1991
SAGAR MAHILA VIDYALAYA SAGAR Vs. PANDIT SADASHIV RAO HARSHE
July 12, 1991
SALEHBHAI MULLA MOHMADALI Vs. STATE OF GUJARAT
October 25, 1991
SANDEEP KUMAR RAM NARESHSAH RAJEEV KUMAR TRIPATHI OM PRAKASH SINGH Vs. STATE OF UTTAR PRADESHS:UNION OF INDIA
September 17, 1991
SANGANER DAL AND FLOUR MILL Vs. F C I
October 22, 1991
SANGITARANI PETITIONER ALIAS MEHNAZ JAHAN Vs. STATE OF UTTAR PRADESH
August 9, 1991
SANTOKH SINGH ARORA Vs. UNION OF INDIA
December 20, 1991
SARAN KUMAR GAUR Vs. STATE OF UTTAR PRADESH
August 13, 1991
SARASWATI SUGAR MILLS Vs. HARYANA STATE BOARD
October 22, 1991
SARDARA SINGH Vs. STATE OF PUNJAB
September 17, 1991
SARDUL SINGH Vs. DELHI ADMINISTRATION
May 6, 1991
SATINDER SINGH ARORA SATINDER SINGH ARORA Vs. STATE BANK OF PATIALAS:STATE BANK OF PATIALA
October 1, 1991
SATISH CHANDER SHUKLA Vs. STATE OF UTTAR PRADESH
August 9, 1991
SATRUDHARL CHANDRASEKHAR RAJU Vs. YRICHERLA PRADEEP KUMAR DEV & ANR.
October 22, 1991
SCHEDULED CASTE AND WEAKER SECTION WELFARE ASSOCIATION REGD Vs. STATE OF KARNATAKA
April 2, 1991
SECRETARY IRRIGATION DEPARTMENT GOVERNMENT OF ORISSA SECRETARY TO GOVERNMENT OF ORISSA Vs. G C ROY:RAGHUNATH MOHAPATRA
December 12, 1991
SECRETARY MAHARSHI DAYANAND ARYA SHIKSHA MAHAVIDYALAYA Vs. STATE OF BIHAR
July 30, 1991
SEVAKA PERUMAL Vs. STATE OF TAMIL NADU
May 7, 1991
SHAH DEVCHAND AND COMPANY STERLITE CABLES LIMITED P L PAGRI STERLITE CABLES LIMITED S K METAL CO HITESH METALS Vs. UNION OF INDIA
July 25, 1991
SHAKUNTALA MODI MS Vs. OM PRAKASH BHARUKA
April 9, 1991
SHANKAR PANDURANG JADHAV THOPPIL RAMAKRISHNAN Vs. VICE ADMIRAL FLAG OFFICER COMMANDING IN CHIEF:UNION OF INDIA
February 5, 1991
SHANKARSAN DASH Vs. UNION OF INDIA
April 30, 1991
SHASHI NAYAR Vs. UNION OF INDIA
October 29, 1991
SHEOPUJAN CHAMAR Vs. STATE OF BIHAR
February 19, 1991
SHER SINGH Vs. STATE OF HARYANA
January 8, 1991
SHEREY Vs. STATE OF UTTAR PRADESH
September 27, 1991
SHINGARA SINGH Vs. STATE OF PUNJAB
October 30, 1991
SHIV LAL Vs. SAT PARKASH
December 18, 1991
SHIVA GLASS WORKS COMPANY LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
January 11, 1991
SHIVAJI DAYANU PATIL Vs. VATSCHALA UTTAM MORE
July 17, 1991
SHIVAJI JAISING BABAR Vs. STATE OF MAHARASHTRA
September 11, 1991
SHIVANANJUNDAPPA Vs. STATE OF KARNATAKA
September 11, 1991
SHRI KRISHNA Vs. SHAIL KUMARI
November 28, 1991
SHRI RAJENDRA AND ORS. Vs. STATE OF MADHYA PRADESH
July 20, 1991
SHRISHT DHAWAN Vs. SHAW BROTHERS
December 13, 1991
SHYAM KUMAR SHUKLA Vs. UNION OF INDIA
April 23, 1991
SITARAMYADAVA Vs. UNION OF INDIA
August 19, 1991
SMT. JYOTI KUMAR SHARMA AND OTHERS Vs. ARUN DUTT SHARMA.
October 4, 1991
SMT. PUSHPA DEVI SARAF Vs. VIJAY KRISHNA SAXENA AND OTHERS
August 14, 1991
SOHAN LAL AND CO NAVBHARATDALL MILLS Vs. LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI
April 10, 1991
SOM PARKASH Vs. STATE OF PUNJAB
November 29, 1991
SONI DEVRAJBHAI BABUBHAI Vs. STATE OF GUJARAT
August 28, 1991
SOUTH EASTERN COALFIELDS LIMITED STATE OF MADHYA PRADESH SOUTH EASTERN COALFIELDS LIMITED A STATE OF MADHYAPRADESH STATE OF MADHYAPRADESH STATE OF MADHYAPRADESH STATE OF MADHYAPRADESH STATE OF MADHYA PRADESH STATE OF MADHYA PRADESH ST Vs. CENTURY TEXTILES AND INDUSTRY LTD:CENTURY TEXTILES INDUSTRIES:SAURASHTRA CEMENT AND CHEMICAL INDS LTD:ANIL STARCH PRODUCTS LTD:SAYAJI INDUSTRIES LTD:ASHOK MILLS LTD:NUTAN MILLS LTD:BUR
April 4, 1991
SPECIAL TEHSILDAR LAND ACQUISITION VISHAKAPATNAM Vs. A MANGALA GOWRI
August 9, 1991
SPENCES HOTEL PRIVATE LIMITED Vs. STATE OF WEST BENGAL
February 15, 1991
SREEMATHI DEVI Vs. UNION OF INDIA
September 16, 1991
SRIKANT PRASAD SINGH Vs. BAIKUNTH SINGH
July 18, 1991
ST STEPHENS COLLEGE Vs. UNIVERSITY OF DELHI
December 6, 1991
STATE BANK OF INDIA Vs. STATE BANK STAFF UNION
July 16, 1991
STATE BANK OF INDIA STAFF ASSOCIATION Vs. MOHINDRA BHATTACHARYA
October 9, 1991
STATE OF ANDHRA PRADESH Vs. M V RAMANA REDDY
August 14, 1991
STATE OF BIHAR Vs. P P SHARMA IAS
April 2, 1991
STATE OF BIHAR Vs. RAJ NARAIN SINGH
February 13, 1991
STATE OF BIHAR BALDEO PRASAD Vs. AKHOURI SACHINDRA NATH:AKHOURI SACHINDRA NATH
April 19, 1991
STATE OF GUJARAT Vs. SONBAI
March 14, 1991
STATE OF JAMMU AND KASHMIR Vs. A R ZAKKI
December 6, 1991
STATE OF KARNATAKA Vs. V S NARAYANASWAMY
August 21, 1991
STATE OF KERALA Vs. MOMARCH INVESTMENTS
July 16, 1991
STATE OF KERALA Vs. KANNAN DEVAN HILLS PRODUCE COMPANY LIMITED
February 7, 1991
STATE OF MADHYA PRADESH Vs. KRISHNARAOSHINDE
January 29, 1991
STATE OF MAHARASHTRA Vs. RAVIKANT S PATIL
March 19, 1991
STATE OF MAHARASHTRA Vs. ANAND CHINTAMAN DIGHE
May 2, 1991
STATE OF MAHARASHTRA Vs. RAMESH NARAYAN PATIL
April 26, 1991
STATE OF MAHARASHTRA Vs. SUKHDEV SINGH
October 29, 1991
STATE OF MAHARASHTRA Vs. MANUBHAI PRAGAJI VASHI
October 3, 1991
STATE OF ORISSA Vs. BHAGABAN SARANGI
October 1, 1991
STATE OF ORISSA Vs. K RAJESHWARRAO
November 14, 1991
STATE OF ORISSA Vs. NIRANJAN SHARMA
March 20, 1991
STATE OF ORISSA Vs. RADHESHYAM NANDA
April 30, 1991
STATE OF PUNJAB Vs. IQBAL SINGH
May 10, 1991
STATE OF PUNJAB Vs. BABU SINGH
April 16, 1991
STATE OF PUNJAB Vs. GURDEV SINGH:ASHOK KUMAR
August 21, 1991
STATE OF PUNJAB Vs. MOHINDER SINGH RANDHAWA
August 2, 1991
STATE OF PUNJAB Vs. DALBIR SINGH
October 11, 1991
STATE OF PUNJAB Vs. BIR SINGH BALDEV SINGH SATPAL SINGH
October 24, 1991
STATE OF PUNJAB Vs. RAJ KUMAR
October 7, 1991
STATE OF PUNJAB Vs. SURINDERKUMAR
December 20, 1991
STATE OF PUNJAB AND ANOTHER Vs. KEWAL KRISHAN AND OTHERS
March 4, 1991
STATE OF PUNJAB CHAND SINGH Vs. BALWANTSINGH:BALWANTSINGH
October 9, 1991
STATE OF RAJASTHAN Vs. SHANKAR LAL KUNDA RAM BANWARILAL
October 9, 1991
STATE OF RAJASTHAN Vs. MUNICIPAL BOARD ALLAHABAD
September 17, 1991
STATE OF RAJASTHAN Vs. SHIV LAHARI SHARMA
December 6, 1991
STATE OF RAJASTHAN Vs. RAJASTHAN PENSIONER SAMAJ
April 23, 1991
STATE OF RAJASTHAN Vs. JAIMAL
May 9, 1991
STATE OF RAJASTHAN Vs. MADHO
March 12, 1991
STATE OF SIKKIM Vs. DORJEE TSHERING BHUTIA
August 20, 1991
STATE OF TAMIL NADU Vs. E PARIPOORNAM
August 19, 1991
STATE OF TAMIL NADU Vs. A MUHAMMEDYOUSEF
August 6, 1991
STATE OF TAMIL NADU Vs. ST JOSEPH TEACHERS TRAINING INSTITUTE:DR ARUPAPPA TEACHERS TRAINING INSTITUTE
April 8, 1991
STATE OF TAMIL NADU Vs. DAMODARAN
November 29, 1991
STATE OF TAMIL NADU UNION TERRITORY OF PONDICHERRY Vs. STATE OF KARNATAKA
April 26, 1991
STATE OF UTTAR PRADESH Vs. SYNTHETICS AND CHEMICALS LIMITED
July 18, 1991
STATE OF UTTAR PRADESH Vs. CAWNPORE SUGAR WORKS LIMITED
July 18, 1991
STATE OF UTTAR PRADESH Vs. KAPIL DEO:KAPILDEO
August 21, 1991
STATE OF UTTAR PRADESH Vs. KAMAL KISHORE
December 5, 1991
STATE OF UTTAR PRADESH Vs. RAJ KISHORE BHARGAVA
October 31, 1991
STATE OF UTTAR PRADESH Vs. KAUSHAL KISHORE SHUKLA
January 11, 1991
STATE OF WEST BENGAL Vs. DEBDASKUMAR:KAMALKUMARBHADRA
February 19, 1991
SUB COMMITTEE OF JUDICIAL ACCOUNTABILITY Vs. UNION OF INDIA
August 30, 1991
SUB COMMITTEE ON JUDICIAL ACCOUNTABILITY Vs. UNION OF INDIA
May 8, 1991
SUB COMMITTEE ON JUDICIAL ACCOUNTABILITY RAJ BIRBAL Vs. UNION OF INDIA
October 29, 1991
SUBASH KUMAR Vs. PRINCIPAL OFFICER MERCANTILE MARINE DEPARTMENT MADRAS
February 22, 1991
SUBHASH KUMAR Vs. STATE OF BIHAR
January 9, 1991
SUBODH NAUTIYAL Vs. STATE OF UTTAR PRADESH
January 10, 1991
SUJAN SINGH Vs. STATE OF HARYANA
October 1, 1991
SUJIR KESHAV NAYAK Vs. SUJIR GANESH NAYAK
December 12, 1991
SUKHDEVSINGH Vs. STATE OF PUNJAB
November 14, 1991
SUNDARAM FINANCE LIMITED Vs. REGIONAL TRANSPORT OFFICER
August 16, 1991
SUPREME COURT LEGAL AID COMMITTEE Vs. STATE OF BIHAR
March 4, 1991
SURAJ MAL Vs. STATE OF PUNJAB
October 25, 1991
SURAYYA BEGUM MST RENU SHARMA Vs. MOHAMMAD USMAN:RAGHBIRKAURBHATIA MRS
April 26, 1991
SUREND RAKUMAR SINGH Vs. STATE OF BIHAR
January 7, 1991
SURENDRA KUMAR LANKA & ORS. Vs. UNION OF INDIA & ORS.
August 12, 1991
SURESH JINDAL Vs. RIZSOLI CORRIERE DELLA SERA PRODZIONI T V S P A
July 18, 1991
SURESHTA DEVI Vs. OM PRAKASH
February 7, 1991
SURESHTA DEVI Vs. OM PRAKASH
February 2, 1991
SURINDER SINGH SIBIA Vs. VIJAY KUMAR SOOD
October 10, 1991
SURJA Vs. UNION OF INDIA
September 13, 1991
SURJIT SINGH KALRA MAHENDRA RAJ Vs. UNION OF INDIA AND COLONEL ASHOKAPURI
February 13, 1991
SUSHILABAI LAXMINARAYAN MUDLIYAR Vs. NIHALCHAND WAGHAJIBHAI SHAHA
July 30, 1991
SUSILA DEVI AMMAL Vs. STATE OF MADRAS
September 10, 1991
SWADESHRANJANSINHA Vs. HARADEB BANERJEE
October 3, 1991
SWINDER SINGH Vs. STATE OF PUNJAB
October 10, 1991
T N GODA VARMAN THIRUMULPAD Vs. STATE OF KERALA
April 4, 1991
T P SRIVASTAVA Vs. NATIONAL TOBACCO CO OF INDIA LIMITED
October 11, 1991
TALAYAR TEA COMPANY LIMITED Vs. UNION OF INDIA
November 26, 1991
TALLURI APPAYYA (DEAD) BY LRS. Vs. D. VENKATESWARA RAO & ORS.
August 2, 1991
TARLOCHAN SINGH Vs. PUNJAB STATE WAREHOUSING CORPN
January 23, 1991
TARUN BHARAT SANGH ALWAR Vs. UNION OF INDIA
November 26, 1991
TARUN BHARAT SANGH ALWAR Vs. UNION OF INDIA
October 11, 1991
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF THE CITY OF THANE
November 22, 1991
TEXMACO LIMITED Vs. COLLECTOR OF CENTRAL EXCISE CALCUTTA
July 31, 1991
THAILAMMAL Vs. JANARDHAN RAJU
December 20, 1991
THE A.P. PAPER MILLS LTD. Vs. B.V. JAWAHAR &. ANR.
January 29, 1991
THOTA SESHARATHAMMA Vs. THOTA MANIKYAMMA
August 23, 1991
TOOLSIDASS JEWRAJ Vs. ADDITIONAL COLLECTOR OF CUSTOMS
March 13, 1991
TRIBHOV AND AS HARIBHAI TAMBOLI Vs. GUJARAT REVENUE TRIBUNAL
May 10, 1991
TRIVENI SHANKAR SAXENA Vs. STATE OF UTTAR PRADESH
December 20, 1991
U P JUNIOR DOCTORS ACTION COMMITTEE PRINCIPAL S N MEDICAL COLLEGE AGRA Vs. B SHEETALNANDWANI:ABDULLATIF
November 22, 1991
U P STATE ELECTRICITY BOARD Vs. PATESHWARI ELECTRICALS AND ASSOCIATED INDUSTRIES PRIVATE LIMITED
February 12, 1991
U P STATE ROAD TRANSPORT CORPORATION Vs. MOHAMMAD ISMAIL
April 11, 1991
UBEROI MOHINDER SINGH AND ASSOCIATES DOON CONSTRUCTION COMPANY Vs. STATE OF HARYANA
February 21, 1991
UJJAINVIKASPRADHIKARAN UJJAIN VIKAS PRADHIKARAN UJJAIN VIKAS PRADHIKARAN Vs. RAJ KUMARJOHRI:BANSIDHAR:KANNAIYALAL
November 14, 1991
UMA KANT UNIVERSITY OF RAJASTHAN JAIPUR Vs. BHIKALAL JAIN
October 4, 1991
UMASHANKER PANDEY Vs. B K UPPAL
March 6, 1991
UNION CARBIDE CORPORATION Vs. UNION OF INDIA
October 3, 1991
UNION OF INDIA Vs. BAL RAM SINGH
October 9, 1991
UNION OF INDIA Vs. OMPRAKASH AGARWAL
October 3, 1991
UNION OF INDIA Vs. PURNA MUNICIPAL COUNCIL
September 19, 1991
UNION OF INDIA Vs. RAMLAKSHI FINANCE CORPORATION LIMITED
September 24, 1991
UNION OF INDIA Vs. K KRISHNAN
November 20, 1991
UNION OF INDIA Vs. ZORA SINGH
November 22, 1991
UNION OF INDIA Vs. MOHAMMAD AHMED IBRAHIM
December 4, 1991
UNION OF INDIA Vs. JAIN SHUDH VANASPATI
November 28, 1991
UNION OF INDIA Vs. E G NAMBUDIRI
April 23, 1991
UNION OF INDIA Vs. K V JANKIRAMAN
August 27, 1991
UNION OF INDIA Vs. M G DIGHE
August 27, 1991
UNION OF INDIA Vs. DEOKI NANDAN AGGARWAL
September 4, 1991
UNION OF INDIA Vs. A RADHAKRISHNAN
September 4, 1991
UNION OF INDIA Vs. MAJOR GENERAL DAYANAND KHURANA
August 6, 1991
UNION OF INDIA Vs. R S SAINI
March 5, 1991
UNION OF INDIA Vs. CHHIDASINGHRAWAT
January 22, 1991
UNION OF INDIA Vs. SHYAMA PADA SIDHANTA
January 21, 1991
UNION OF INDIA Vs. COTTAGE ARTS EMPORIUM
January 21, 1991
UNION OF INDIA Vs. EX CONSTABLE AMRIK SINGH
January 29, 1991
UNION OF INDIA TEJRAM PARASHRAMJI BOMBHATE Vs. TEJRAM PARASHRAMJI BOMBHATE:ORDNANCE FACTORY AMBAZARI NAGPUR
May 3, 1991
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KAMLA
April 22, 1991
UTTARAKHAND MAHILA KALYAN PARISHAD Vs. STATE OF UTTAR PRADESH
August 6, 1991
V B RANGARAJ Vs. V B GOPALAKRISHNAN
November 28, 1991
V B RAO STEEL AUTHORITY OF INDIA LIMITED Vs. STEEL AUTHORITY OF INDIA LTD
April 24, 1991
V P CHATURVEDI Vs. UNION OF INDIA
August 14, 1991
V SASI Vs. STATE OF KERALA
August 12, 1991
V SREEDHARAN Vs. STATE OF KERALA
November 18, 1991
VANIA SILK MILLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX AHMEDABAD
August 14, 1991
VATTICHERUKURU VILLAGE PANCHAYAT NORI MADHUSUDAN Vs. NORI VENKATARAMA DEEKSHITHULU:VATTICHERUKURU VILLAGE PANCHAYAT
April 26, 1991
VIJAY KUMAR JAIN Vs. STATE OF MADHYA PRADESH
October 31, 1991
VIJAYDIGAMBAR LANJEKAR Vs. STATE OF MAHARASHTRA
February 19, 1991
VIKAS JAISWAL Vs. BANARAS HINDU UNIVERSITY
November 22, 1991
VIKRAMJITSINGH Vs. STATE OF MADHYA PRADESH
September 10, 1991
VIMALA K Vs. VEERASWAMYK
March 20, 1991
VINDO SAMUEL Vs. DELHI ADMINISTRATION
August 7, 1991
VINOD GURUDAS RAIKAR Vs. NATIONAL INSURANCE COMPANY LIMITED
September 6, 1991
VINODCHANDRACHIMANLAL SHAH Vs. UNION OF INDIA
December 19, 1991
VIOLET ISSAAC Vs. UNION OF INDIA
February 8, 1991
VIVEK BAID Vs. CHIEF MINISTER, GOVT. OF SIKKIM & ORS.
November 16, 1991
VUAIPAT SINGHANIA Vs. COMMISSIONER OF INCOME TAX KANPUR
October 4, 1991
VUAYA LAXMI SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX KANPUR
August 6, 1991
WENEY DSOUZE Vs. G A CONCEICAO
April 12, 1991
WORKMEN Vs. REPTAKOSBRETT AND COMPANY LIMITED
October 31, 1991
Y NARASIMHA RAO Vs. Y VENKATALAKSHMI
July 9, 1991
YOGENDRA PRASAD Vs. ADDITIONAL REGISTRAR CO OPERATIVE SOCIETIES BIHAR
September 17, 1991
YUSUFBHAI NOORMOHMED NENDOLIYA Vs. STATE OF GUJARAT
September 17, 1991
ZAMINDARA ENGINEERING COMPANY Vs. SUNIL TRACTOR COMPANY
December 9, 1991