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Case Index
Title
Date
ABDUL HAMID Vs. STATE OF M.P.
November 30, 1981
ACHHELAL Vs. STATE OF M.P.
February 3, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. GHAI LIME STONE COMPANY
December 14, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. LILADHAR CHHAJURAM
October 16, 1981
AGIT SINGH OF JHABUA H H RAJA Vs. COMMISSIONER OF INCOME TAX
February 16, 1981
ALOK PAPER INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
January 14, 1981
ANAND RAO Vs. INSPECTOR GENERAL OF PRISONS
September 30, 1981
ANANDDHAR DIWAN Vs. STATE
September 1, 1981
ANANT GADRE Vs. GOMTIBAI
November 3, 1981
ANIL KUMAR TODY Vs. COMMISSIONER OF WEALTH TAX
March 13, 1981
ANILKUMAR KOMALCHND Vs. KASHINATH BALKRISHNA PATEL
February 26, 1981
ANJUMAN ISLAMIA Vs. NAJIM ALI
September 23, 1981
ARYA CONFECTIONERY WORKS Vs. COMMISSIONER OF INCOME TAX
March 31, 1981
Ashok Kumar Vs. Sunnukhan
February 6, 1981
ASHOK KUMAR DOSHI Vs. SIYARAM CHHOTELAL VAISYA
February 2, 1981
ASHOK KUMAR PRAKASH CHAND Vs. SUNNU KHAN ALIKHAN
February 3, 1981
AWAS SAMASYA NIWARAN SANSTHAINDORE Vs. STATE OF M P
July 10, 1981
AZIM SHAH Vs. STATE OF MADHYA PRADESH
August 26, 1981
BABULAL CHOWDHARY Vs. EDITOR AND PUBLISHER OF LOCAL HINDI DAILY NAV BHARAT
September 11, 1981
BALMUKAND Vs. STATE OF M P ANR
February 6, 1981
BANOO E COWASJI Vs. COMMISSIONER OF INCOME TAX
December 15, 1981
BAPULAL RAMCHANDRA Vs. COMMISSIONER OF INCOME TAX
January 17, 1981
BARKAT ALI HUSSAIN ALI Vs. STATE OF MADHYA PRADESH
April 8, 1981
BEES A PORWAL JAIN SHWETAMBER TEERTH SAGODHIA Vs. POONAMCHAND MISHRIMAL
February 26, 1981
BHAGGURAM Vs. STATE OF MADHYA PRADESH
January 30, 1981
BHANWARLAL Vs. STATE OF M P
April 21, 1981
BHARAT BHUSHAN BHARGAVA Vs. CHANDRA MOHAN L SANT PRASAD TANDON
November 30, 1981
BHARAT BREWERIES AND ALLIED INDUSTRIES GWALIOR Vs. STATE OF M P
October 8, 1981
BHARAT HEAVY ELECTRICALS LTD Vs. R D SAXENA
December 9, 1981
BHARTI NAMDEO Vs. SHIV NARAIN
August 19, 1981
BHIKALAL Vs. KAMLA BAI
February 6, 1981
BHOJMAL AND SONS Vs. COMMISSIONER OF SALES TAX
January 13, 1981
BOARD OF DIRECTOR OF GANESH SAHKARI VIPNAN SANSTHA Vs. DY REGISTRAR CO OP SOC
September 15, 1981
BRIJMOHANDAS HARNARAIN Vs. PUNJAB NATIONAL BANK
August 7, 1981
CHAMELI DEVI SHIVANSHANKAR LAL VAISHYA Vs. NEW INDIA INSURANCE CO LTD
September 18, 1981
CHANDRA KUMARI BAI Vs. BHUWAN SINGH
April 15, 1981
CHHITOO HIRAJEE Vs. SAKHARAM UMDU
January 13, 1981
CHUNNILAL ONKARLAL HUF Vs. COMMISSIONER OF INCOME TAX
January 21, 1981
COMMISSIONER OF INCOME TAX Vs. SANGHI BEVERAGES PRIVATE LIMITED
January 9, 1981
COMMISSIONER OF INCOME TAX Vs. DEODHAR LATE LT COL B A
February 3, 1981
COMMISSIONER OF INCOME TAX Vs. MALWA VANASPATI AND CHEMICAL COMPANY LIMITED
February 13, 1981
COMMISSIONER OF INCOME TAX Vs. RATLAM STRAW BOARD MILLS PRIVATE LIMITED
March 19, 1981
COMMISSIONER OF INCOME TAX Vs. ALOK PAPER INDUSTRIES
April 6, 1981
COMMISSIONER OF INCOME TAX Vs. SETH G B J
March 17, 1981
COMMISSIONER OF INCOME TAX Vs. JAORA OIL MILLS
February 25, 1981
COMMISSIONER OF INCOME TAX Vs. MATHURALAL KAPOORCHAND AND COMPANY
February 25, 1981
COMMISSIONER OF INCOME TAX Vs. ANAND TRANSPORT COMPANY PRVATE LIMITED
September 3, 1981
COMMISSIONER OF INCOME TAX Vs. K N OIL INDUSTRIES
September 8, 1981
COMMISSIONER OF INCOME TAX Vs. JABALPUR TRANSPORT DEVELOPMENT CO
August 25, 1981
COMMISSIONER OF INCOME TAX Vs. BHILAI ENGINEERING CORPORATION PRVATE LIMITED
July 16, 1981
COMMISSIONER OF INCOME TAX Vs. MAHESHWARI AGRAWAL MARWARI PANCHAYAT
June 26, 1981
COMMISSIONER OF INCOME TAX Vs. RATANLAL MISHRILAL
July 3, 1981
COMMISSIONER OF INCOME TAX Vs. RAMNARAYAN MOOLCHAND
July 3, 1981
COMMISSIONER OF INCOME TAX Vs. PRADEEP SHANTARAM PADGAONKAR
September 25, 1981
COMMISSIONER OF INCOME TAX Vs. SHRADA TALKIES
September 19, 1981
COMMISSIONER OF INCOME TAX Vs. M P STATE ELECTRICITY BOARD
October 19, 1981
COMMISSIONER OF INCOME TAX Vs. M B TYRES
October 21, 1981
COMMISSIONER OF INCOME TAX Vs. M P BIDI LEAVES AND COMPANY
November 21, 1981
COMMISSIONER OF INCOME TAX Vs. MARFATIA AND COMPANY
October 13, 1981
COMMISSIONER OF INCOME TAX Vs. PREM SYNDICATE
December 3, 1981
COMMISSIONER OF SALES TAX Vs. SHAMANDAS NARAYANDAS
December 14, 1981
COMMISSIONER OF SALES TAX Vs. CHHOGMAL SHANKARLAL
November 21, 1981
COMMISSIONER OF SALES TAX Vs. IISCO STANTON PIPE AND FOUNDRY CO LTD
July 3, 1981
COMMISSIONER OF SALES TAX Vs. GYANMAL KESHARICHAND
August 30, 1981
COMMISSIONER OF SALES TAX Vs. PANNALAL FUNDILAL OF DEWAS
August 12, 1981
COMMISSIONER OF SALES TAX Vs. SYNTHETICS LIMITED
April 22, 1981
COMMISSIONER OF SALES TAX Vs. TAHSIL CO-OPERATIVE AND AGRICULTURAL PROCESSING SOCIETY
February 16, 1981
COMMISSIONER OF SALES TAX Vs. MITTAL AND SONS
February 5, 1981
COMMISSIONER OF SALES TAX Vs. T A LOKHANDWALA
January 30, 1981
COMMISSIONER OF SALES TAX Vs. L VASUDEO RAO
January 28, 1981
COMMISSIONER OF SALES TAX Vs. INDORE IRON TRADERS
January 9, 1981
COMMISSIONER OF WEALTH TAX Vs. LALCHAND SINGHAI
January 6, 1981
COMMISSIONER OF WEALTH TAX Vs. CHANDMAL SURAJMAL
February 24, 1981
COMMISSIONER OF WEALTH TAX Vs. PREMNARAYAN GARG
February 20, 1981
COMMISSIONER OF WEALTH TAX Vs. NARAYANDAS J HEMANI
March 31, 1981
COMMISSIONER OF WEALTH TAX Vs. GULAB BAI MITTAL
December 3, 1981
CONTROLLER OF ESTATE DUTY Vs. LEELABAI DEODHAR
April 7, 1981
CONTROLLER OF ESTATE DUTY Vs. RANI BAHU
August 18, 1981
DAYA RAM Vs. SHAKUN AHILYA BAI
July 22, 1981
DENA BANK Vs. MADHYA PRADESH NATIONAL TEXTILES CORPORATION LTD
December 16, 1981
DEVI SINGH ALIAS DAYALA Vs. PRAKASH BAI
September 7, 1981
DEVILAL Vs. KINKAR NARMADAPRASAD
December 1, 1981
DHANBHAGVATI Vs. MANDSAUR ELECTRIC SUPPLY CO LTD
April 18, 1981
DHANNIBAI Vs. RAMDAS
July 29, 1981
DHUNDASINGH Vs. LEELADHAR
February 25, 1981
DINESH KUMAR GORDHANDAS Vs. COMMISSIONER OF INCOME TAX
October 13, 1981
Employees' State Insurance Corporation Vs. Baboolal
April 10, 1981
GANGA CUT PIECE CENTRE Vs. COMMISSIONER OF INCOME TAX
April 27, 1981
GARUD CHIT AND TRADING COMPANY PRIVATE LTD Vs. PRITHIPALSINGH
February 6, 1981
GAYA PRASAD Vs. PREMVATI BAI @ RADHARANI
April 22, 1981
Girja Devi Vs. Indranath Saxena
May 2, 1981
GOKUL PRASAD KURE Vs. DHANBAI
February 5, 1981
GOPAL Vs. RAJENDRA
March 30, 1981
GULAB BAI Vs. ABIRCHAND
February 11, 1981
Gulab Chand Vs. State of M.P.
November 19, 1981
GULAB CHAND KANNOOLAL Vs. STATE OF M P
September 19, 1981
GWALIOR RAYON SILK MANUFACTURING WEAVING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 23, 1981
H H MAHARAJA MARTANT SINGH JU-DEO Vs. COMMISSIONER OF EXPENDITURE-TAX
December 8, 1981
H H RAJA AGIT SINGH OF JHABUA Vs. COMMISSIONER OF INCOME-TAX
February 16, 1981
HARI MOHAN MATADIN Vs. JAGANNATH PRASAD SHARMA
November 9, 1981
HARI SHANKAR Vs. KAILASH NARAYAN
April 2, 1981
HARLAL VAISHYA Vs. STATE OF M P
June 23, 1981
HASAN KHAN Vs. ISHWARDAS
December 15, 1981
HEMANT KUMAR SAHU Vs. GITA BAI
September 7, 1981
IBRAHIMBHAI Vs. SAJJAD HUSSAIN
April 30, 1981
Idol Ganeshji Maharaj Vs. J.M. Anand
August 26, 1981
Indore Malwa United Mills Ltd. Vs. Employees' State Insurance Corp.
April 29, 1981
INDRAMANIDEVI PARASRAMPURIA Vs. CONTROLLER OF ESTATE DUTY ASST
November 9, 1981
ISA Vs. KASHIBAI
September 10, 1981
Ishak Mohammad Vs. Mohammad Tahir Khan
January 12, 1981
ISHWARLAL AND ANOTHER Vs. THE MADRASA TAIYABIA COMMITTEE
March 30, 1981
ISRAR AHMAD MANSURI Vs. STATE OF MADHYA PRADESH
September 16, 1981
JAGDISH AGARWAL Vs. COMMISSIONER OF WEALTH TAX
November 23, 1981
JAMNALAL NATHANI Vs. COMMISSIONER OF INCOME TAX
February 5, 1981
JAWAHAR and CO KATNI Vs. STATE OF MADHYA PRADESH
April 8, 1981
JEETMAL NAGRI Vs. COMMISSIONER OF WEALTH TAX
February 5, 1981
JIWANLAL AGRAWAL Vs. STATE OF MADHYA PRADESH
March 13, 1981
K P SONS KATNI Vs. UNION OF INDIA
November 30, 1981
KALEKHAN MOHAMMAD HANIF Vs. COMMISSIONER OF INCOME TAX
April 22, 1981
KALURAM Vs. COMMISSIONER OF INCOME TAX
October 26, 1981
KALYANMAL AND ANOTHER Vs. NAGAR PALIKA AND ANOTHER
April 30, 1981
KANHAIYALAL Vs. VIRENDRA KUMAR
September 17, 1981
KARANSINGH Vs. STATE OF M P
August 18, 1981
KAVIT SANGHI Vs. COMMISSIONER OF INCOME TAX
February 21, 1981
KHAGHHIRAM BHAGRIRAM Vs. COMMISSIONER OF SALES TAX INDORE
November 16, 1981
KHEMRAJ JUGRAJ Vs. STATE OF M P
April 28, 1981
KIRLOSKAR BROS LTD Vs. ENGINEERING MACHINERY MARTNARSINGHPURM P
October 26, 1981
KISHAN Vs. M P STATE ROAD TRANSPORT CORPORATION BAIRAGARH BHOPAL
April 8, 1981
KISHAN PERSHAD Vs. KIRAN BAI
April 30, 1981
KISHANLAL Vs. KIRANLAL
February 4, 1981
KRISHNAKUMAR AGRAWAL Vs. STATE OF MADHYA PRADESH
February 11, 1981
KUNDANLAL MARU Vs. COMMISSIONER OF INCOME TAX
March 17, 1981
LAJWANTI Vs. DAGDULAL AND OTHERS
September 29, 1981
LAKHPAT SINGH Vs. COMMISSIONER OF INCOME TAX
March 31, 1981
Laximarain Vs. State of M.P.
November 27, 1981
Lt. Col. Nareshsingh Vs. Union of India
September 12, 1981
M P ELECTRICITY BOARD JABALPUR Vs. STATE OF MADHYA PRADESH
August 19, 1981
M P OIL EXTRACTION PVT LTD Vs. STATE OF MADHYA PRADESH
August 21, 1981
M P STATE Vs. L C BHAGWANI
January 15, 1981
M P WAREHOUSING CORPORATION Vs. COMMISSIONER OF INCOME TAX
January 28, 1981
M T CLOTH MARKET MERCHANTS ASSOCIATIONINDORE Vs. INDORE MUNICIPAL CORPORATIONINDORE
August 25, 1981
MADHYA PRADESH RATION VIKRETA SANGH JABALPUR Vs. STATE OF MADHYA PRADESH BHOPAL
April 13, 1981
MAHADEO SAHRA AND SONS Vs. BOARD OF REVENUE
October 13, 1981
MAHARAJA GAJENDRAPAL SINGH OF JHABUA Vs. COMMISSIONER OF INCOME TAX
April 6, 1981
MAHARAJA RAJA PAWER DEWAS H H Vs. COMMISSIONER OF INCOME TAX
November 13, 1981
MAHARANI USHADEVI Vs. COMMISSIONER OF INCOME TAX
February 21, 1981
MAHENDRA KUMAR Vs. OMPRAKASH AND 2 ORS
April 27, 1981
MAHENDRA KUMAR BHAILAL PATEL Vs. OMPRAKASH
April 23, 1981
MAHESH KUMAR SHRIVASTAVA Vs. SHOBHA SHRIVASTVA AND ANOTHER
February 11, 1981
Mahila Phoolvati Vs. Girdharilal
September 30, 1981
Makharia Bros. Vs. Madhya Pradesh Electricity Board, Jabalpur
December 17, 1981
MALWA MILLS KARAMCHARI PARASPER SAHAKARI SANSTHA LIMITED Vs. COMMISSIONER OF INCOME TAX
April 1, 1981
MALWA OIL MILLS Vs. COMMISSIONER OF INCOME TAX
March 17, 1981
MANILAL CHANDULAL COTTON SEED MERCHANTBARODA Vs. M P STATE INDUSTRIES CORPORATION LTD
December 15, 1981
MANNAN BEG AND OTHERS Vs. NAFISA FATAM AND ANOTHER
July 10, 1981
MANOHARLAL MADANLAL MANGAL Vs. GENERAL INSURANCE CORPORATION OF INDIA
December 17, 1981
MANSHARAM Vs. STATE OF M.P.
March 3, 1981
MATADIN AND OTHERS Vs. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION AND ANOTHER
January 30, 1981
Mayadevi Vs. State of M.P.
December 16, 1981
MOHAMMAD ADNAN KHAN Vs. MUNICIPAL CORPORATION BHOPAL
October 13, 1981
MOHANLAL MAHRIBAL Vs. COMMISSIONER OF INCOME TAX
January 16, 1981
MOOLCHAND Vs. MST. SAHEDEI AND ANOTHER
March 12, 1981
MULLO BAI Vs. RAGHUBARDAYAL
February 13, 1981
MULLOBAI Vs. RAGHUBARDAYAL
February 12, 1981
MUNNALAL MOTILAL Vs. COMMISSIONER OF INCOME TAX
December 17, 1981
NABHI NONDAN DIGAMBER JAIN HITOPDESHANI SABHA BINA ITAWA Vs. RAMESH CHAND
September 30, 1981
NAGAR PALIKA MAHESHWAR Vs. DWARKADAS MAHAJAN
May 29, 1981
NAGAR PALIKAMAHESHWAR Vs. BALWANTRAO
July 31, 1981
NANDA Vs. LACHHMAN
September 9, 1981
NANDAKISHORE Vs. STATE OF M P
July 15, 1981
NARBADA PRASAD Vs. STATE OF MADHYA PRADESH
February 10, 1981
NARENDRAKUMAR BASANTILAL Vs. RADHAKISHAN CHUNNILAL RATHORE
February 12, 1981
NARESH CHANDER VASUDEVA Vs. UNION OF INDIA
September 17, 1981
NATHULAL Vs. AMBARAM
September 19, 1981
NEHRU SONI Vs. NIRMAL
January 28, 1981
NEMICHAND BHANSALI Vs. SUPERINTENDENT OF CENTRAL EXCISE PREVENTIVE RAIPUR
August 13, 1981
NEW INDIA ASSURANCE CO LTD Vs. FATMABAI BHURA
December 17, 1981
NIRMALA RAMGOPAL PORWAL Vs. SECRETARY TO THEGOVT OF M P HOME DEPARTMENT BHOPAL
August 21, 1981
OM PARKASH SHARMA Vs. URMILA SHARMA
June 27, 1981
Oriental Fire and Genl. Ins. Co. Ltd. Vs. Sukmati
July 31, 1981
PAHALWANSINGH Vs. STATE OF M P
January 30, 1981
PAHILAJRAI Vs. ARUNKUMAR
April 24, 1981
PANNALAL KANKARIYA AND SONS Vs. ADDITIONAL ASSISTANT COMMISSIONER OF SALES TAX
March 16, 1981
PASTER J S SINGH Vs. JYOTSANA SINGH
September 15, 1981
Pastor J.S. Singh Vs. Jyoti Singh
September 13, 1981
POPULAR ENGINEERING CO Vs. COMMISSIONER OF INCOME TAX
November 12, 1981
PORWAL UDYOG INDIA Vs. COMMISSIONER OF INCOME TAX
February 3, 1981
PRAKASH CHANDRA Vs. JOGENDRASINGH
November 30, 1981
PULIKKOTTIAL CHERU ZECHARIAH Vs. MARY ZECHARIAH
January 23, 1981
PURSHOTTAM VIJAY Vs. STATE
November 5, 1981
Radha Kishan Vs. Bhagwan Das Choubey
September 15, 1981
RAGHUNATH GOVIND SATARKAR Vs. STATE OF M P
October 19, 1981
RAJA AJITSINGH OF JHABUA Vs. COMMISSIONER OF INCOME TAX
February 13, 1981
RAJMAL Vs. STATE TRANSPORT APPELLATE TRIBUNAL
December 4, 1981
RAM SINGH Vs. BHERULAL
November 24, 1981
RAMCHARAN Vs. NARSINGH DAS GANDHI DEAD
February 6, 1981
RAMDEEN Vs. RAMSWAROOP
February 16, 1981
RAMESH KUMAR MISHRA Vs. STATE OF M P
October 21, 1981
RAMKISHAN HIRALAL Vs. STATE OF M P
January 30, 1981
RAMNARAIN BHUJBALSINGH Vs. PURUSHOTTAM POORNASHANKER
February 21, 1981
RAMRATAN Vs. CONTROLLER OF ESTATE DUTY
December 16, 1981
RENU VAID Vs. RAVI VAID
November 30, 1981
S P TRIPATHI Vs. UNION OF INDIA
October 1, 1981
S.N. Jog Vs. State of M.P.
February 21, 1981
SABIR HUSSAIN Vs. VIKRAM UNIVERSITY
February 3, 1981
SACHCHINDANAND GARG Vs. GOVINDLALJIMAHARAJ NATHDWARA
May 2, 1981
SACHHIDANAND GARG Vs. GOVINDLALJI MAHARAJ
May 2, 1981
SADASHIV Vs. MURLIDHAR CHOUHAN
November 27, 1981
SARDAR PRITAM SINGH Vs. COMMISSIONER OF INCOME TAX
October 20, 1981
SARDUL SINGH Vs. KALLOOBAI
February 24, 1981
SATYA NARAYAN OMAR Vs. N K PILLAI
February 21, 1981
Satyalata Vs. Anwarkhan
September 16, 1981
SATYANARAIN Vs. RAMLAL
July 16, 1981
SAVITRI DEVI Vs. PRAMOD KUMAR
April 22, 1981
SHANKARLAL Vs. STATE OF MADHYA PRADESH
February 5, 1981
Shashank Shekar Mourya Vs. State of M.P.
January 30, 1981
SHRIVALLABHDAS MODANI Vs. COMMISSIONER OF INCOME TAX
July 3, 1981
Sitaram Vs. Nagar Palika Parishad, Mandsanr
October 12, 1981
SOBRANSINGH RAJARAM GOOJAR Vs. STATE OF M P
November 4, 1981
SOHANLAL Vs. STATE OF MADHYA PRADESH
October 22, 1981
STATE OF MADHYA PRADESH Vs. NAGAR PALIKA MANDSAUR
September 4, 1981
SUBHASHCHANDRA Vs. NARBADABAI
October 30, 1981
Sudha Khemka Vs. Commissioner of Income-tax Madhya Pradesh, Bhopal
December 5, 1981
SUKHDAYAL PAHWA Vs. COMMISSIONER OF INCOME TAX
December 4, 1981
SUMANBAI Vs. STATE OF M P
August 3, 1981
Sunder (Manila) Vs. Prahlad
January 5, 1981
SURENDRAKUMARJABALPUR Vs. KUMARI LILAWATI VIOLET MANORAMA LAXMANANJABALPUR AND
September 22, 1981
THACKERS H P AND COMPANY Vs. COMMISSIONER OF INCOME TAX
July 28, 1981
TIKARAM Vs. NETRAM AND OTHERS
May 2, 1981
TULSIBAI Vs. BHERULAL
September 10, 1981
U P SINGH Vs. BOARD OF GOVERNORSMACTBHOPAL
August 26, 1981
UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. KANCHANBAI
June 25, 1981
USHA DEVI H H MAHARANI Vs. COMMISSIONER OF INCOME TAX
February 21, 1981
UTTAM SINGH DUGAL AND CO PVT LTD Vs. HINDUSTAN STEEL LTD
September 30, 1981
V V DRAVID Vs. STATE
July 27, 1981
VIJAY DAL MILL Vs. STATE OF MADHYA PRADESH
February 5, 1981
VIMAL AND AMAR TALKIES Vs. COMMISSIONER OF INCOME TAX
September 30, 1981
VIRENDRA KUMAR Vs. SHANTA SHARMA
February 13, 1981
VIRENDRA SINGH BHANDARI Vs. NANDLAL BHANDARI AND SONS LTD
April 27, 1981
Vishnu Madhav Bhagwat Vs. Ramdevi
January 9, 1981