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Case Index
Title
Date
A. P. RAJVANSHI Vs. UNION OF INDIA
September 24, 1981
ABDUL ALIM Vs. STATE
March 9, 1981
ABDUL AZIZ Vs. STATE
October 23, 1981
ABDUL GHAFOOR Vs. STATE OF U P
November 9, 1981
ABDUL HASAN Vs. PARAM KIRTI SARAN
October 22, 1981
ABDUL LATIF Vs. STATE OF U P
March 5, 1981
ABDUL MAJEED Vs. S.P. GAUR AND ANR.
December 15, 1981
ABDUL SATTAR Vs. BOARD OF REVENUE U P ALLAHABAD
December 21, 1981
ACHARYA MAHA MANDALESHWAR SWAMI RAMESHWARA NAND JEE Vs. MAHANT BIKESHWARI PURI
November 30, 1981
ACHCHAN Vs. STATE OF U P
December 15, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BALRAMPUR RAJ ELECTRIC SUPPLY CO
January 9, 1981
AHMAD SALEEM KHAN Vs. V C ALIGARH MUSLIM UNIVERSITY
November 13, 1981
AIJAZ AHMAD LALRI Vs. SHAJEHAN BEGUM
November 24, 1981
AJANTA PAPER PRODUCTS Vs. COLLECTOR OF CENTRAL EXCISE
December 3, 1981
ALIM Vs. TAUFIQ
December 18, 1981
ALLAHABAD BANK Vs. KUNJ BEHARI LAL GUPTA
February 26, 1981
ALLAHABAD CANNING CO. Vs. EMPLOYEES STATE INSURANCE CORPORATION AND OTHERS
November 10, 1981
ALOK PRASAD JAIN Vs. IV ADDL MUNSIF MAGISTRATE
January 23, 1981
AMAR SINGH Vs. STATE
January 20, 1981
AMAR SINGH Vs. MANKI
December 14, 1981
ANAND KUMAR AGARWAL Vs. REGISTRAR AGRA UNIVERSITY AGRA
March 3, 1981
ANAND PRAKASH Vs. STATE OF U P
July 8, 1981
ANGAD RAM AND OTHERS Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE, EDUCATION U.P. ALLAHABAD AND OTHERS
August 17, 1981
ANIL KUMAR Vs. S T A TRIBUNAL U P
October 11, 1981
ANIL KUMAR AGARWAL Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P
November 10, 1981
ANISA Vs. BANNE KHAN
November 27, 1981
ANNAPURNA UCHCHATTAR MADHYAMIC VIDYALAYA, GURVALIA, AND OTHERS Vs. DEPUTY DIRECTOR OF EDUCATION, V1ITH REGION, GORAKHPUR DEORIA AND OTHERS
November 30, 1981
ANWAR AHMAD Vs. IVTH ADDITIONAL DISTRICT JUDGE, SAHARANPUR
August 5, 1981
ASGHAR ALI Vs. CHIDDA
November 19, 1981
ASHA DEVI Vs. STATE OF UTTAR PRADESH
July 13, 1981
ASHA RAM Vs. STATE
August 27, 1981
ASHA RAM Vs. STATE
August 21, 1981
ASHARAM Vs. STATE
September 1, 1981
ASHARAM Vs. STATE
January 9, 1981
ASHARFI DEVI Vs. RATAN SINGH
February 10, 1981
ASHIQ Vs. STATE
February 17, 1981
ASHOK KUMAR KESHARWANI Vs. ADDITIONAL DISTRICT JUDGE KANPUR
March 3, 1981
ASHOK KUMAR KHURANA Vs. STATE OF UTTAR PRADESH
August 4, 1981
AWADESH Vs. JANG BAHADUR
December 9, 1981
AWADH SUGAR MILLS LTD Vs. JUDCIAL MAGISTRATE
December 21, 1981
AYUB HASSAN Vs. ZILA PARISHAD MUZAFFARNAGAR
May 8, 1981
AZAM KHAN Vs. STATE
March 5, 1981
AZIZ AHMAD Vs. STATE
October 13, 1981
B M SUREKHA Vs. R K RAI AND A
July 8, 1981
BABOO Vs. STATE
January 30, 1981
BABU LAL Vs. STATE OF U P
December 11, 1981
BABU RAM DUBEY Vs. KATLASH NATH VERMA
November 4, 1981
BABUNANDAN Vs. STATE
February 24, 1981
BADRE ALAM Vs. STATE OF U P
September 17, 1981
BADRI PRASAD SHARMA Vs. SHANTI PRASAD SHARMA
November 4, 1981
BALBHADRA Vs. BOARD OF REVENUE
July 13, 1981
BALIRAM KASAUNDHAN Vs. STATE
May 7, 1981
BALJEET SINGH AND OTHERS Vs. GAON SABHA
October 9, 1981
BALJI Vs. STATE
March 2, 1981
BALRAM LAL SRIVASTAVA Vs. STATE
January 12, 1981
BALRAM LAL SRIVASTAVA Vs. STATE
January 21, 1981
BANS GOPAL Vs. SARJOO DEVI
December 9, 1981
BANS RAJ SINGH Vs. KRISHNA CHANDRA
February 26, 1981
BANSHI LAL Vs. JAMUNA PRASAD
February 23, 1981
BANSRAJ Vs. RAM SAKAL
August 10, 1981
BASHIR AHMAD Vs. MENHDI HASAN
September 15, 1981
BECHU Vs. RAM LAKHAN SINGH
July 21, 1981
BENI PRASAD Vs. DISTRICT JUDGE ALLAHABAD
June 11, 1981
BENI PRASAD Vs. DISTRICT JUDGE ALLAHABAD
November 6, 1981
BHADDAR SINGH Vs. DY DIRECTOR OF CONSOLIDATION VARANASI
September 29, 1981
BHAGELU Vs. STATE OF U P
July 27, 1981
BHAGWAN DEVI Vs. GAYATRI DEVI
November 4, 1981
BHAGWAT PRASAD Vs. STATE
July 10, 1981
BHAGWATIA Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEORIA
November 13, 1981
BHANU PRATAP SINGH Vs. STATE OF UTTAR PRADESH
May 20, 1981
BHARAT CHEMICAL INDUSTRIES Vs. INDIAN HERBS RESEARCH AND SUPPLY CO
November 10, 1981
BHARAT HEAVY PLATE AND VESSELS LIMITED Vs. COMMISSIONER FOR WORKMENS COMPENSATION
March 6, 1981
BHARAT RAM Vs. BHOLA NATH
February 19, 1981
Bharat Sewak Samaj Sahkari Griha Nirman Samiti Ltd,Varanasi Vs. State of Uttar Pradesh and others
February 20, 1981
BHIKAM SINGH Vs. STATE
January 6, 1981
BHOLA NATH GUPTA Vs. ADDITIONAL CIVIL JUDGE ALLAHABAD
February 19, 1981
BHOLA RAM Vs. STATE
February 6, 1981
BHOLA SINGH Vs. STATE OF U.P.
January 9, 1981
BHUIYADIN AND ANOTHER Vs. STATE
January 27, 1981
BHUKAN LAL Vs. STATE
May 7, 1981
BHULLAN Vs. STATE
February 20, 1981
BHULWATI DEVI Vs. MUNNA LAL
August 18, 1981
BIDESHI Vs. BOARD OF REVENUE U P
January 22, 1981
BIJLI COTTON MILLS PVT LTD Vs. CHHAGANMAL BASTIMAL
August 12, 1981
BIJLI COTTON MILLS PVT LTD Vs. CHHAGANMAL BASTIMAL
December 8, 1981
BIJNOR CO Vs. REGIONAL PROVIDENT FUND COMMISSIONER, U. P. KANPUR AND ANOTHER
July 20, 1981
BISHAMBBAR NATH Vs. THE ADDITIONAL DISTRICT JUDGE, AGRA AND OTHERS
July 14, 1981
BISHAMBHAR DAYAL Vs. ADDL. DISTRICT JUDGE, MAINPURI AND OTHERS
May 13, 1981
BISHAMBHAR DAYAL Vs. LALA MOOL CHAND AGRAWAL
March 3, 1981
BISHWANATH Vs. STATE OF U.P.
February 10, 1981
BISHWANATH THAKUR Vs. STATE
December 3, 1981
BRIJ KISHORE Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
September 18, 1981
BRIJENDRA NATH AGARWAL Vs. PHARMED PRIVATE LIMITED
November 30, 1981
BRIJENDRA NATH AGARWAL Vs. PHAPMED PRIVATE LIMITED
September 30, 1981
BRIJENDRA PRAKASH AND ANR. Vs. FOURTH ADDL. DISTRICT JUDGE AND ORS.
February 6, 1981
BUCHCHA Vs. STATE
January 9, 1981
BUDDAL Vs. STATE
December 23, 1981
BUDDHI SAGAR TEWARI Vs. PRAKASH BHALOTIA
December 12, 1981
BUDHI RAM BADOLA Vs. MANAGING COMMITTEE INTERMEDIATE COLLEGE
August 7, 1981
BUDHU Vs. STATE OF U.P.
December 10, 1981
CAMPHOR AND ALLIED PRODUCTS LTD Vs. COMMISSIONER OF SALES TAX
December 3, 1981
CAPTAIN N BASU Vs. RAIS AHMED
August 28, 1981
CHAMELI Vs. STATE OF U P
December 14, 1981
CHANDI PD RAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIPUR
November 30, 1981
CHANDRA PAL SINGH Vs. MAHARAJ SINGH
January 27, 1981
CHANDRA SWAROOP SINHA Vs. MANORAMA SINHA
January 15, 1981
CHANDRAPAL SINGH TYAGI Vs. STATE OF U.P.
February 27, 1981
CHANDRIKA PRASAD Vs. STATE OF U.P.
January 12, 1981
CHANGU RAM Vs. III ADDL DISTRICT JUDGE
August 6, 1981
CHANNA Vs. STATE
August 13, 1981
CHATTU RAM Vs. SITA RAM
December 16, 1981
CHHIDDA LAL Vs. BAL SWARUP
September 7, 1981
CHHOTEY LAL Vs. STATE
January 13, 1981
CHHOTEY LAL SAHU Vs. STATE OF U P
February 12, 1981
CHUNCHUN Vs. STATE OF U P
September 9, 1981
CHUNNI LAL Vs. STATE OF U P
December 23, 1981
CO OPERATIVE CANE DEVELOPMENT UNION LTD Vs. TOWN AREA COMMITTEE PIPRAICH
November 16, 1981
COMMISSIONER OF INCOME TAX Vs. RAMPUR TIMBER AND TURNERY COMPANY LIMITED
February 17, 1981
COMMISSIONER OF INCOME-TAX Vs. MULKH RAJ AND SONS
November 19, 1981
COMMISSIONER OF INCOME-TAX CENTRAL Vs. ANCHOR PRESSING P LTD
September 2, 1981
COMMISSIONER OF SALES TAX Vs. BHOLA PD
August 10, 1981
COMMISSIONER OF SALES TAX Vs. RAM SEWAK HARIOM
September 10, 1981
COMMISSIONER OF SALES TAX Vs. VISHNUCHANDRA VIPIN CHANDRA
September 16, 1981
COMMISSIONER OF SALES TAX Vs. STRAW BOARD MANUFACTURING COMPANY
September 17, 1981
COMMISSIONER OF SALES TAX Vs. MOHD AYUB AND SONS
November 25, 1981
COMMISSIONER OF SALES TAX Vs. GUPTA BROTHERS
November 2, 1981
COMMISSIONER OF SALES TAX Vs. RAJENDRA NATH BANARASI DASS
October 19, 1981
COMMISSIONER OF SALES TAX Vs. MAWANA SAHKARI KRIYA VIKRIYA SAMITI
February 17, 1981
COMMISSIONER OF SALES TAX Vs. BABU LAL PARMANAND
January 9, 1981
COMMISSIONER OF SALES TAX Vs. PREM HOSIERY STORES
May 8, 1981
COMMISSIONER OF SALES TAX Vs. ROMILLS GARRAGE
July 6, 1981
COMMISSIONER OF SALES TAX Vs. PRAKASH TRADING CO
July 14, 1981
COMMISSIONER OF SALES TAX Vs. ROORKEE DRAWING EMPORIUM
July 6, 1981
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. CHHOTEY LAL PARMESHWAR LAL
March 9, 1981
COMMISSIONER SALES TAX Vs. SADHU SINGH MAHENDRA SINGH
July 15, 1981
COMMISSIONER SALES TAX Vs. VINOD COAL SYNDICATE
July 15, 1981
COMMISSIONER SALES TAX Vs. THAKUR RAM KISHORI LAL
January 6, 1981
COMMISSIONER SALES TAX Vs. AGRA UNIVERSITY PRESS PALIWAL PARK
February 16, 1981
COMMISSIONER SALES TAX Vs. CHOKHANI CO
October 19, 1981
COMMISSIONER SALES TAX Vs. ARORA MATERIAL STORE
November 5, 1981
COMMISSIONER SALES TAX Vs. RITA ICE CREAM
September 22, 1981
COMMITTEE OF MANAGEMENT OF ADARSH UCH Vs. STATE OF U.P. AND OTHERS
January 23, 1981
COMMITTEE OF MANAGEMENT OF SRI RAM PURA MADHYAMIC VIDYALAYA, TALIYA KALAN, DISTRICT DEORIA AND ANOTHER Vs. DEPUTY DIRECTOR OF EDUCATION, VIITH REGION, GORAKHPUR AND OTHERS
September 23, 1981
COMMITTEE OF MANAGEMENT OF SWATANTRA BHARAT INTERMEDIATE COLLEGE, SAHAIL, DIST. ETAWAH AND OTHERS Vs. STATE OF U.P. AND OTHERS
July 22, 1981
COMMITTEE OF MANAGEMENT OF VEDIC KANYA INTER COLLEGE, DADRI, DISTRICT GHAZIABAD AND ANOTHER Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOL, MEERUT AND OTHERS
October 22, 1981
COMMITTEE OF MANAGEMENT SHRI PARAMHANS INTER COLLEGE, MAJHAULI DISTRICT BALLIA Vs. STATE OF U.P. AND OTHERS
September 17, 1981
COMMITTEE OF MANAGEMENT, MAHARANI RAJA RAM GIRLS HIGHER SECONDARY SCHOOL, DARSHANPURWA, KANPUR AND ANOTHER Vs. DIRECTOR OF EDUCATION (BASIC), U. P. ALLAHABAD AND OTHERS
January 7, 1981
CONSUMERS CO Vs. DISTRICT MAGISTRATE, GORAKHPUR AND OTHERS
July 16, 1981
CONTROLLER OF ESTATE DUTY Vs. BHOLA DUTT
March 3, 1981
D B SAXENA Vs. STATE OF U P
November 25, 1981
D D SINGH Vs. STATE
September 16, 1981
D.J. BULANDSHAHR. Vs. NANHEY KHAN
January 23, 1981
DAL Vs. STATE
November 26, 1981
DAR M K Vs. COMMISSIONER OF INCOME TAX
September 14, 1981
DARSHAN SINGH Vs. STATE
January 16, 1981
DARYAO SINGH Vs. STATE
February 26, 1981
DAYA SHANKAR DUBEY Vs. SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P. ALLAHABAD AND OTHERS
November 25, 1981
DAYANAND SARUP Vs. SMT. BIMLA RANI AND OTHERS
March 13, 1981
DEEWAN CHAND Vs. STATE
September 9, 1981
DEO NANDAN Vs. CHHOTE
December 8, 1981
DEORATHI Vs. STATE OF U P
December 17, 1981
DEOTA PRASAD Vs. TRIBHUWAN
August 25, 1981
DEVI CHARAN SRIVASTAVA Vs. M/S., ELGIN MILLS CO. LTD., KANPUR
September 14, 1981
DEVI PRASAD CHAUBEY Vs. PATI RAM
August 11, 1981
DHANI RAM Vs. MUNSHI LAL
December 1, 1981
DHARAMPAL Vs. STATE OF U P
November 13, 1981
DHARAMPAL GIR Vs. ANGOORI DEVI
January 13, 1981
DHARAMPAL SINGH Vs. REGISTRAR CANE CO OP SOC U P
January 9, 1981
DHUNNOO Vs. STATE OF U.P.
March 10, 1981
DIGVIJAI SINGH Vs. STATE OF U.P.
August 20, 1981
DILBAGH RAI MITTAL Vs. B D PAREKH
February 23, 1981
DINESH CHAND SINHA Vs. RAHMATULLAH
March 2, 1981
DIWAN SINGH Vs. INDERJEET
July 13, 1981
DOODH NATH Vs. BOARD OF REVENUE UTTAR PRADESH
May 12, 1981
DR. A.P. SRIVATAVA Vs. COMMITTEE OF MANAGEMENT, LAXMI NARAIN DEGREE COLLEGE, SIRSA, ALLAHABAD AND ANOTHER
September 4, 1981
DR. GANESH DUTT PANT Vs. ARYA VIDYA SABHA, BULANDSHAHR AND OTHERS
January 9, 1981
DR. SEEMA SRIVASTAVA Vs. PRINCIPAL BABA RAGHAV DAS MEDICAL COLLEGE, GORAKHPUR AND OTHERS
June 2, 1981
DR. SIA RAM Vs. UNIVERSITY OF LUCKNOW AND OTHERS
March 23, 1981
DUDH NATH Vs. STATE OF U.P.
February 26, 1981
DURGA PRASAD Vs. BRIJ BEHARI LAL
February 19, 1981
DURGA PRASAD Vs. BRIJ BEHARI LAL
February 9, 1981
DURGAWATI Vs. STATE
July 27, 1981
DURGI Vs. BHAGWAN DAS
February 10, 1981
DWARIKA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P
January 7, 1981
DY. CHIEF MECHANICAL ENGINEER, CENTRAL RAILWAY WORKSHOP, JHANSI Vs. THE DISTT. JUDGE, JHANSI AND OTHERS
September 22, 1981
EAST HOPE MIDDLE TOWN ESTATE CO. LTD Vs. BOARD OF REVENUE
November 17, 1981
EDUCATION SOCIETY, MALTARI, DISTRICT AZAMGARH AND ANOTHER Vs. DISTRICT INSPECTOR OF SCHOOLS, AZAMGARH
November 2, 1981
EKADASHI Vs. GANGA
August 17, 1981
FAKHRUDDIN Vs. SAMSHUL NISHAN
August 24, 1981
FATEH MOHAMMAD Vs. STATE OF U P
November 19, 1981
FATIMA BIBI Vs. BOARD OF REVENUE
May 19, 1981
FOOD INSPECTOR Vs. BABU
September 7, 1981
GAFFAR Vs. STATE
July 16, 1981
GAJADHAR SINGH Vs. MAHESH CHANDRA
March 2, 1981
GAJANAND SUTWALA Vs. COMMISSIONER OF INCOME TAX
November 13, 1981
GAJPAT RAO Vs. LADLI KUNWAR
May 25, 1981
GAJRAJ Vs. STATE
October 13, 1981
GANBHIR SINGH Vs. DISTRICT MAGISTRATE BIJNOR
January 2, 1981
GANESH CHAUDHARY Vs. STATE
March 2, 1981
GANESH PRASAD Vs. SARASWATI DEVI
July 30, 1981
GANGA PRASAD Vs. STATE OF U.P.
July 24, 1981
GANGA PRASAD VARMA MEMORIAL SOCIETY Vs. COMMISSIONER OF INCOME TAX
May 5, 1981
GANGA SHARAN SHARMA Vs. STATE OF U. P.
April 29, 1981
GANGOTRI DEVI Vs. STATE
July 10, 1981
GAON SABHA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
February 25, 1981
GAON SABHA Vs. KUSHAL PAL SINGH
January 30, 1981
GAON SABHA VILLAGE DON PARGANA Vs. DY DIRECTOR OF CONSOLIDATION JALAUN
November 24, 1981
GAUTAM LAL Vs. STATE
January 29, 1981
GAYA PRASAD SINGH Vs. SHEO MURAT SINGH
February 20, 1981
GAYA PRASAD SINGH Vs. SHEO MURAT SINGH
January 20, 1981
GEEP FLASHLIGHT INDUSTRIES LIMITED Vs. NAGAR MAHAPALIKA
August 13, 1981
GHANSHYAM Vs. STATE
September 22, 1981
GHANSHYAM NARAIN PANDEY Vs. SECRETARY, BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P. ALLAHABAD AND OTHERS
July 21, 1981
GHURHU Vs. BOARD OF REVENUE U P
November 19, 1981
GOPAL DAS Vs. ADDL DISTRICT JUDGE
September 23, 1981
GOPAL KRISHNA INDLEY Vs. 5TH ADDL DISTRICT JUDGE KANPUR
March 13, 1981
GOVERNMENT OPIUM AND ALKALOID FACTORY, GAZIPUR Vs. LABOUR COURT (I), U. P., KANPUR AND ANOTHER
November 20, 1981
GOVIND SWAROOP Vs. ADHYAKSH ZILA PARISHAD, MATHURA AND OTHERS
May 8, 1981
GULVIR SINGH Vs. TARA CHAND
January 12, 1981
GULVIR SINGH Vs. TARA CHAND
December 1, 1981
GUPTA TRADERS Vs. COMMISSIONER OF INCOME TAX
December 15, 1981
GUR BACHAN SINGH Vs. DHARAM SAMAJ SOCIETY
January 12, 1981
GURDEEP SINGH Vs. HAR BHAJAN SINGH
November 25, 1981
GURUCHARAN Vs. CHHIDANA
February 19, 1981
GYANENDRA SINGH Vs. STATE
November 24, 1981
H A NEK MOHD AND SONS Vs. COMMISSIONER OF INCOME-TAX
November 20, 1981
H.L.Virmani and another Vs. State of Uttar Pradesh and another
January 7, 1981
HAJI LAL MOHAMMAD BIRI WORKS Vs. COMMISSIONER OF INCOME TAX
January 15, 1981
HAJI LAL MOHD BIRI WORKS Vs. COMMISSIONER OF INCOME-TAX
January 15, 1981
HAKIM KHAN Vs. STATE OF U P
August 20, 1981
HAKIM SINGH Vs. DISTRICT JUDGE
August 18, 1981
HANIF Vs. STATE OF U P
February 2, 1981
HAR SWAROOP AND OTHERS Vs. STATE
September 4, 1981
HARBANS Vs. BOARD OF REVENUE U P
May 22, 1981
HARENDRA KUMAR Vs. STATE OF U P
February 11, 1981
HARI RAM Vs. STATE OF U P
February 24, 1981
HARI SHANKER AND ANOTHER Vs. THE COLLECTOR & CHIEF JUDICIAL MAGISTRATE
May 19, 1981
HARISH CHANDRA Vs. STATE OF U P
December 11, 1981
HARISH CHANDRA TEWARI Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION UTTAR PRADESH ALLAHABAD
January 22, 1981
HAUSALA BUX SINGH Vs. PREMBALA
January 15, 1981
HAZARI LAL KISHORI LAL Vs. BABU LAL
September 2, 1981
HEERA LAL Vs. STATE OF U.P.
March 10, 1981
HIMANCHAL SINGH Vs. RAM AUTAR SINGH
July 24, 1981
HIMANCHAL SINGH AND ORS. Vs. RAM AUTAR SINGH
July 14, 1981
HINDUSTAN COMMERCIAL BANK LTD., BARHAL, GANJ BRANCH GORAKHPUR Vs. ZILA PARISHAD, GORAKHPUR AND ANOTHER
May 5, 1981
HINDUSTAN LEVER LTD Vs. STATE
May 12, 1981
HIRA LAL JAIN AND CO Vs. SALES TAX OFFICER 12
August 26, 1981
HIRDAYA NARAIN SINGH Vs. SAMYUKT KSHETRIYA GRAMIN BANK AND ANOTHER
August 26, 1981
HOTI LAL Vs. ADESHWAR PRASAD JAIN AND OTHERS
July 7, 1981
HUKAM SINGH Vs. RAMAN LAL AGARWAL
May 20, 1981
HUKUM CHAND Vs. HAZRA BEGUM
January 12, 1981
HUKUM CHAND Vs. HAZRA BEGUM
December 1, 1981
INDIAN EXPLOSIVE LTD Vs. STATE OF U P
May 7, 1981
INDRA DEO PANDEY Vs. BHAGWAT
March 10, 1981
INDRAWAL Vs. RADHEY RAMAN
February 18, 1981
INDU TEWARI Vs. RAM BAHADUR CHAUDHARI
May 7, 1981
IQBAL NARAIN SAXENA Vs. PRESIDING OFFICER, LABOUR COURT (I) KANPUR AND ANOTHER
February 6, 1981
IRSHAD KHAN Vs. STATE
May 11, 1981
ISRAR ELAHI Vs. STATE AND ANOTHER
January 27, 1981
J K MANUFACTURERS LTD Vs. COMMISSIONER OF INCOME-TAX
December 8, 1981
JADUNATH SINGH Vs. JASWANT SINGH
January 7, 1981
JAG DUTTA Vs. STATE OF U P
December 2, 1981
JAGAT NARAIN Vs. STATE OF U P
February 20, 1981
JAGBIR SINGH Vs. STATE OF U P
October 14, 1981
JAGDAMBA PRASAD PANDEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION
December 16, 1981
JAGDISH Vs. STATE
February 12, 1981
JAGDISH Vs. STATE
January 27, 1981
JAGDISH Vs. CHAVI LAL
March 3, 1981
JAGDISH CHANDRA Vs. S
May 12, 1981
JAGDISH CHANDRA SHARMA Vs. STATE OF U.P. AND OTHERS
July 10, 1981
JAGJEET SAGAR Vs. IST ADDITIONAL DISTRICT JUDGE
January 16, 1981
JAGJIT PRAKASH Vs. PRESCRIBED AUTHORITY BULANDSHAHR
March 10, 1981
JAGJIT SINGH Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P. ALLAHABAD
July 16, 1981
JAGPAL SINGH Vs. STATE
May 12, 1981
Jagrani Devi Vs. Mohan Lal
February 12, 1981
JAI NARAIN Vs. JOINT DIRECTOR OF CONSOLIDATION AND OTHERS
November 12, 1981
JAI PAL SINGH Vs. STATE OF U P
November 24, 1981
JAI PRAKASH SHAHI Vs. UNIVERSITY OF GORAKHPUR AND ORS.
November 9, 1981
JAI RAM Vs. DHANI RAM
December 2, 1981
JAI SHANKAR PD Vs. JAGDISH UPADHAYA
September 15, 1981
JAINARAIN SINGH Vs. STATE
January 13, 1981
JAIRAM Vs. ASSTT DIRECTOR OF CONSOLIDATION JAUNPUR
August 21, 1981
JAIVIR SINGH YADAVA Vs. REGISTRAR HIGH COURT OF JUDICATURE AT ALLAHABAD
August 13, 1981
JAMEEL ALIAS SURRA Vs. STATE
December 11, 1981
JANARDAN MISRA Vs. STATE OF U P
January 9, 1981
JANARDAN RAI Vs. STATE OF UTTAR PRADESH
July 7, 1981
JANGI Vs. BOARD OF REVENUE U P
January 9, 1981
JAOARDEO SHUKLA Vs. CHANDRADEO SINGH
May 11, 1981
JAWAHAR LAL JAISWAL Vs. STATE OF UTTAR PRADESH
May 12, 1981
JAWAHAR LAL VERMA Vs. RAM CHANDRA
August 11, 1981
JAWALA PRASAD Vs. BOARD OF REVENUE ALLAHABAD
February 11, 1981
JHAMMAN DAS Vs. NAGAR MAHAPALIKA, KANPUR
February 5, 1981
JHUNKHUN Vs. STATE OF U P
February 25, 1981
JINENDRADAS JAIN Vs. THE DISTRICT JUDGE, SAHARANPUR AND OTHERS
July 8, 1981
JIYA LAL Vs. STATE OF U P
January 13, 1981
JOGENDRA KAUR Vs. STATE OF U.P. AND ANR.
August 18, 1981
JOHARI Vs. MAHENDRA SINGH
August 26, 1981
JOKHAN Vs. UNION OF INDIA
August 20, 1981
JUGMANDAR DASS Vs. RAM PHAL
September 28, 1981
JUPITAR CHIT FUND PVT LTD Vs. DWARKA DIESH DAYAL
May 12, 1981
JUPITER CHIT FUND PVT LTD Vs. KESHAV NARAIN MISRA
February 22, 1981
JUPITER CHIT FUND PVT. LTD. Vs. KESHAV NARAIN MISRA AND ORS.
December 22, 1981
Kaan Singh Vs. Fourth Addl.District and Sessions Judge and others
January 9, 1981
KABOOL CHAND Vs. PHOOL
March 13, 1981
KAFEEL AHMAD Vs. NAGAR PALIKA
August 12, 1981
KAILASH NATH KHANDELWAL Vs. VISHNU SARAN
February 11, 1981
KAILASHIYA Vs. IST ADDITIONAL DISTRICT JUDGE BANDA
January 20, 1981
KAISER PARVEZ AND Vs. ABDUL MAJID
August 25, 1981
KALI CHARAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION GYANPUR
September 21, 1981
KALI CHARAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
May 7, 1981
KALI CHARAN Vs. STATE OF U.P.
January 15, 1981
KALI CHARAN JAGDISH PRASAD Vs. EXCISE COMMISSIONER
November 30, 1981
KALLAN Vs. DISTRICT JUDGE ALLAHABAD
January 29, 1981
KALLOO Vs. DISTRICT PANCHAYAT RAJ OFFICER, ALLAHABAD AND OTHERS
August 6, 1981
KALLOO SINGH Vs. RAM MURAT SINGH
November 27, 1981
KALU RAM Vs. STATE OF U.P. AND ANOTHER
January 22, 1981
KAMAL SINGH Vs. CHANCELLOR, ALLAHABAD UNIVERSITY AND OTHERS
August 12, 1981
KAMLA AHUJA Vs. JAGDISH CHANDRA
February 5, 1981
KAMLA WANTI Vs. L I C OF INDIA
August 3, 1981
KAMLESH KUMAR DIXIT Vs. STATE
March 3, 1981
KANTA PRESS, GORAKHPUR Vs. PRESCRIBED AUTHORITY UNDER PAYMENT OF WAGES ACT AND OTHERS
August 5, 1981
KANTI PRASAD PALIWAL Vs. STATE OF U.P. AND OTHERS
February 3, 1981
KARSANDAS Vs. STATE OF U P
August 17, 1981
KARTAR SINGH Vs. STATE OF U P
September 17, 1981
KARTEY SINGH Vs. IFTIKHAR AHMAD
August 18, 1981
KASHI RAM PHOOL CHAND Vs. S KRIPAL SINGH
October 12, 1981
KAUSHAL HARI NARAIN Vs. IST ADDL DISTRICT JUDGE KANPUR
February 18, 1981
KAUSHALYA DEVI Vs. HOUSING AND DEVELOPMENT BOARD
July 14, 1981
KAZI HASAN ARIF Vs. STATE OF U.P. AND OTHERS
September 16, 1981
Kehar Singh and others Vs. Jwala and others
February 24, 1981
KESAR SINGH Vs. STATE
January 23, 1981
KESHAV NARAIN SHARMA Vs. IST ADDITIONAL DISTRICT JUDGE, LUCKNOW AND OTHERS
September 2, 1981
KEWAL RAM Vs. STATE
January 20, 1981
KHAMAIYA Vs. DY DIRECTOR OF CONSOLIDATION HAMIRPUR
November 19, 1981
KHIMA NAND BELWAL Vs. STATE
February 19, 1981
KIRAN SRIVASTAVA Vs. SECRETARY/BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U. P. ALLAHABAD AND OTHERS
May 22, 1981
KM MADHU JAIN Vs. KUNWAR SNRAJ AVTAR AND ANR
September 11, 1981
KM SUNITA Vs. SHYAM KALI
October 1, 1981
KRISHNA DUTT Vs. STATE
July 23, 1981
KRISHNA KISHORE SINGHAL Vs. STATE OF U P
March 5, 1981
KRISHNA LAL MEHRA AND OTHERS Vs. A. KUMAR AND ANOTHER
July 15, 1981
KRISHNA MOHAN ALIAS BACHHIA KATAO Vs. STATE
September 25, 1981
KRISHNA PAL SINGH Vs. AKAL CHAND
January 7, 1981
KUMAR BROTHERS Vs. MUNICIPAL BOARD KALPI
November 20, 1981
KUMARI RASHMI TEWARI Vs. UNIVERSITY OF ALLAHABAD AND OTHERS
September 7, 1981
KUNJ BEHARI Vs. RAM SINGH
November 6, 1981
KUNJAN LAL Vs. IIIRD ADDITIONAL DISTRICT JUDGE, MATHURA AND ANOTHER
July 9, 1981
KUNWAR PAL Vs. THE STATE OF U.P.
January 23, 1981
L H SUGAR FACTORIES AND OIL MILLS P LTD Vs. COMMISSIONER OF INCOME-TAX
August 25, 1981
LAEHAN Vs. STATE
May 8, 1981
LAKHAN SINGH Vs. BITOLA KUNWAR
August 18, 1981
LAKHVINDER SINGH Vs. STATE OF U.P.
September 28, 1981
LAKSHMI NARAIN SHARMA Vs. ARJUN DEO DHAWAN
August 10, 1981
LAL BAHADUR Vs. DISTRICT JUDGE
May 11, 1981
LAL BAHADUR SINGH Vs. STATE
March 3, 1981
LAL JI SINGH Vs. SHIV PUJAN SINGH
September 30, 1981
LALA RAM Vs. NATHI LAL
December 3, 1981
LALA SRI RAM Vs. LALA PARSHADI LAL
September 16, 1981
LALITA PRINTERS STORES Vs. THE IVTH ADDITIONAL DISTRICT JUDGE, KANPUR AND OTHERS
August 3, 1981
LALJI Vs. STATE OF U P
December 18, 1981
LALJI HARIJAN Vs. STATE OF UTTAR PRADESH
November 18, 1981
LALJI PRASAD Vs. NAGAR MAHAPALIKA, VARANASI AND OTHERS
February 11, 1981
LALLAN PRASAD Vs. STATE OF U P
November 16, 1981
LALLANJI PANDEY Vs. DEPUTY DIRECTOR OF EDUCATION, VARANASI AND OTHERS
August 12, 1981
LALLU PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION HAMIRPUR
May 8, 1981
LALSA RAI Vs. LEKHOO CHAMAR
December 10, 1981
LALTA PRASAD ALIAS RADHIKA Vs. STATE
July 9, 1981
LAXMI CHAND Vs. III ADDITIONAL DISTRICT AND SESSIONS JUDGE MATHURA
May 22, 1981
LEKHA Vs. STATE OF U.P.
March 11, 1981
LILADHAR Vs. STATE
January 2, 1981
LOKMAN DASS Vs. BOARD OF REVENUE U P
February 11, 1981
LONKUSH Vs. STATE OF U.P.
March 11, 1981
M K DAR Vs. COMMISSIONER OF INCOME-TAX
September 14, 1981
M P PODDAR AND COMPANY Vs. ADDITIONAL JUDGE REVISIONS SALES TAX
November 4, 1981
M/S. OMRAO INDUSTRIAL CORPORATION PVT. LTD., Vs. ADDITIONAL LABOUR COMMISSIONER, U. P., KANPUR REGION AND OTHERS
October 14, 1981
MADAN Vs. STATE
May 13, 1981
MADAN GOPAL BAGLA Vs. FIRST ADDITIONAL DISTRICT JUDGE ALIGARH
January 6, 1981
MADHU JAIN Vs. KUNWAR SURAJ AVTAR
September 11, 1981
Magnu Ahir and others Vs. Mahabir
January 27, 1981
MAHABIR Vs. 4TH ADDITIONAL DISTRICT JUDGE FATEHPUR
September 10, 1981
MAHABIR Vs. FOURTH ADDL DIST JUDGE FATEHPUR"
October 9, 1981
MAHABIR AND OTHERS Vs. MANGAL AND OTHERS
March 3, 1981
MAHABIR PRASAD GUPTA AND ORS. Vs. IIND ADDITIONAL DISTRICT JUDGE
November 9, 1981
MAHABIR SINGH Vs. 1ST ADDL. DISTRICT JUDGE, MEERUT AND OTHERS
August 26, 1981
MAHANT ZORAWAR SINGH SHASTRI Vs. MANOHAR DAS
October 14, 1981
MAHAVIR Vs. RAJE
May 7, 1981
MAHAVIR Vs. STATE
January 20, 1981
MAHAVIR Vs. STATE AND ANOTHER
July 8, 1981
MAHESH Vs. STATE
September 16, 1981
MAHESH CHANDRA Vs. STATE OF U.P.
February 5, 1981
MAHESH DUTT AWASTHI Vs. THIRD ADDL DISTRICT JUDGE KANPUR
January 16, 1981
MAHESH PRASAD Vs. STATE OF U.P.
December 14, 1981
MAHESH PRASAD KATIYAR Vs. STATE OF U P
December 4, 1981
MAHESHWAR DAYAL Vs. NEEL KANTHESHWAR DAYAL
July 8, 1981
MAHESHWARI PRASAD Vs. MUNNI LAL
September 8, 1981
MAHILA SHIKSHA MANDAL Vs. PRESCRIBED AUTHORITY KANPUR
December 22, 1981
MAJID Vs. MUNAFAIT
January 29, 1981
MAKSUDAN PATHAK Vs. SECURITY OFFICER EASTERN RAILWAY AND
March 13, 1981
MAKTULIA Vs. BACHAU
September 17, 1981
MALTI DEVI Vs. PHOOL CHAND
November 4, 1981
MALTI DEVI Vs. PHOOL CHAND
April 11, 1981
MAN MOHAN SHARMA Vs. UNIVERSITY OF LUCKNOW AND OTHERS
July 9, 1981
MANAGING COMMITTEE DOMA BHAGAT VIDYALAYA BALLIA Vs. DISTRICT MAGISTRATE BALLIA
December 23, 1981
MANAGING COMMITTEE, SRI URIA BABA ADARSH UCHCHATAR MADHYAMIC VIDYALAYA (HARAKUA), VARANASI Vs. DISTRICT INSPECTOR OF SCHOOLS, VARANASI AND OTHERS
March 11, 1981
MANGROO YADAV Vs. STATE OF U.P.
May 12, 1981
MANNI LAL Vs. SALES TAX OFFICER
October 23, 1981
MANOHAR LAL MANGAL Vs. SAMANTA
July 27, 1981
MAQSOON KHAN Vs. LALA BALWANT PRASAD
August 10, 1981
MAQSOON KHAN Vs. LALA BALWANT PRASAD
October 8, 1981
MARACHHU Vs. STATE
December 23, 1981
MASHKOOR AHMAD Vs. STATE OF U.P.
August 10, 1981
MASOOD HASAN KHAN Vs. 3RD ADDITIONAL DISTRICT JUDGE MORADABAD
September 9, 1981
MAST RAM Vs. STATE OF U P
September 19, 1981
MATA BADAL Vs. STATE OF U.P.
October 21, 1981
MATHURA PRASAD Vs. III ADDITIONAL DISTRICT JUDGE SHAHJAHANPUR
September 11, 1981
MATHURA PRASAD AND OTHERS Vs. SAIYED KHURSHED AHMAD AND OTHERS
August 11, 1981
MAYA DEVI Vs. DISTRICT JUGDE ALLAHABAD
July 20, 1981
MEDICAL OFFICER OF HEALTH Vs. SATISH CHANDRA
August 31, 1981
MEERUT COLLEGIATE ASSOCIATION MEERUT Vs. ARVIND NATH SETH
December 22, 1981
MEHDI HASAN Vs. RAM KER
September 16, 1981
MEWA DEVI Vs. VI ADDITIONAL DISTRICT JUDGE MEERUT
July 28, 1981
MITHA LAL Vs. STATE
February 16, 1981
MITHAL LAL Vs. STATE OF U.P.
January 8, 1981
MOBIN KHAN Vs. CHUNNU KHAN AND OTHERS
February 5, 1981
MODI INDUSTRIES LIMITED Vs. B C GOEL
February 25, 1981
MOHAMMAD ASHRAF Vs. STATE
March 12, 1981
MOHAMMAD FURQAN Vs. VICE
November 13, 1981
MOHAMMAD MIAN Vs. STATE OF U P
February 12, 1981
MOHAMMAD SADIQ Vs. AMANAT ULLAH AND
February 11, 1981
MOHAMMAD SIDDIQ Vs. DEPUTY DIRECTOR OF CONSOLIDATION
September 17, 1981
MOHAMMAD WASEEM Vs. STATE
September 21, 1981
MOHAMMAD YUNUS Vs. HEMANTPATI SINGH
August 19, 1981
MOHD ASHGAR Vs. ZAIBUNNISSA
May 19, 1981
MOHD ISHAQ Vs. VIJAYA KUMAR BANSAL
December 8, 1981
MOHD REHAN RAZA KHAN Vs. UNION OF INDIA UOI
May 12, 1981
MOHD SABIR Vs. ABDUL RASHEED
March 11, 1981
MOHD SHER KHAN Vs. SHAFI ULLAH
February 3, 1981
MOHD SOOFI Vs. MAQBOOL AHMAD
November 16, 1981
MOHD. SABIR Vs. STATE
August 13, 1981
MOHD. SAUD AND ANOTHER Vs. STATE
May 22, 1981
MOOL CHAND Vs. COLLECTOR JALAUN
December 18, 1981
MOOL CHAND Vs. VED PRAKASH
February 11, 1981
MOOL CHAND SHARMA Vs. SECRETARY ELECTRICITY DEPTT LUCKNOW
November 12, 1981
MUFID Vs. NOOR JAHAN
February 26, 1981
MUKUNDI Vs. RAM NARAIN
February 16, 1981
MUMTAZ KHAN Vs. DISTRICT MAGISTRATE MORADABAD
September 21, 1981
MUMTAZ KHAN Vs. STATE OF U.P.
July 16, 1981
MUNESAR Vs. BHAROSE
January 13, 1981
MUNI LAL Vs. CHHAGAN
December 17, 1981
MUNICIPAL BOARD Vs. PRAKASH NARAIN SRIVASTAVA
January 5, 1981
MUNICIPAL BOARD Vs. SUKH DEO PRASAD
August 21, 1981
MUNICIPAL BOARD, ETAWAH Vs. STATE
February 19, 1981
MUNNA Vs. STATE
October 12, 1981
MUNNA LAL AND SONS Vs. COMMISSIONER SALES TAX
January 16, 1981
MUNNER HAZZAM Vs. GYASUDDIN
September 3, 1981
MUNNEY KHAN Vs. KAUSHILYA DEVI
March 6, 1981
MUNNI LAL Vs. SONA
September 11, 1981
MUNNI LAL Vs. SONA
November 9, 1981
MUNSHI LAL AND ANR. Vs. VI ADDITIONAL CIVIL JUDGE, AND ORS.
August 18, 1981
MURARI LAL Vs. STATE
January 7, 1981
MURLI Vs. PARAS NATH SHUKLA
December 4, 1981
MUSHTAQ AHMAD KHAN Vs. STATE OF UTTAR PRADESH
May 20, 1981
MUSTAQIM Vs. STATE OF U.P. AND ANOTHER
August 28, 1981
NAGA SWASTHYA ADHIKARI Vs. SAHIB SINGH
December 23, 1981
NAGAR MAHAPALIKA VARANASI Vs. RAM CHANDRA CHATURVEDI AND OTHERS
September 16, 1981
NAGAR MAHAPALIKA VARANASI Vs. HIRA LAL
September 25, 1981
NAGAR MAHAPALIKA, VARANASI Vs. MITHAI LAL YADAV
September 14, 1981
NAGAR PALIKA Vs. MAHADEO PRASAD SHUKLA
February 23, 1981
NAGAR SWASTHYA ADHIKARI Vs. BAHADUR SINGH
November 2, 1981
NAGAR SWASTHYA ADHIKARI Vs. HARI SINGH
August 21, 1981
NAGAR SWASTHYA ADHIKARI Vs. SUBHASH CHANDRA AND OTHERS
September 10, 1981
NAGAR SWASTHYA ADHIKARI Vs. M/S. LAXMI AND SONS
September 1, 1981
NAGAR SWASTHYA ADHIKARI Vs. RADHEY SHYAM
May 11, 1981
NAGAR SWASTHYA ADHIKARI Vs. RAM JAS AND ANOTHER
May 12, 1981
NAGAR SWASTHYA ADHIKARI NAGAR MAHAPALIKA KANPUR Vs. GURU PRASAD
September 18, 1981
NAGAR SWASTHYA ADHIKARI, NAGAR MAHAPALIKA, AGRA Vs. RAM GOPAL AND ANOTHER
September 1, 1981
NAGARWALI DEVI Vs. GIRJAPATI TEWARI
November 4, 1981
NAGARWALI DEVI Vs. GIRJAPATI TEWARI
April 11, 1981
NAGIN CHAND JAIN Vs. STATE OF U P
September 25, 1981
NAGTA SINGH Vs. SHIV SINGH
January 5, 1981
NAKUL SINGH Vs. STATE OF U P
March 9, 1981
NAND BEHARI MALL Vs. E B SMART
December 11, 1981
NAND KISHORE Vs. MAHARANI
July 16, 1981
NAND KISHORE KAPOOR Vs. SHANTI KAPOOR
October 16, 1981
NAND LAL Vs. STATE OF U P
November 17, 1981
NANDGANJ SUGAR COMPANY LTD. Vs. STATE OF U.P.
March 5, 1981
NANHEY Vs. STATE OF U P
July 24, 1981
NANHEY KHAN Vs. LALA BHAGWAN DASS
January 23, 1981
NANHUMAL Vs. STATE OF U P
January 1, 1981
NANWA Vs. MAULANA ABDUL MUGHNI
February 11, 1981
NARAIN SINGH PARIHAR Vs. STATE OF U P
February 23, 1981
NARENDRA BAHADUR SINGH Vs. BAIJNATH SINGH
July 9, 1981
NARENDRA KUMAR AGNIHOTRI Vs. UNIVERSITY OF MEERUT AND OTHERS
January 20, 1981
NARENDRA NATH MISRA Vs. HIGH SCHOOL AND INTERMEDIATE EDUCATION BOARD ALLAHABAD
November 20, 1981
NARESH KUMAR GUPTA Vs. COMMISSIONER OF INCOME TAX
December 10, 1981
NATHE SINGH Vs. STATE OF U.P.
January 6, 1981
NATHIBAI Vs. DISTRICT JUDGE KANPUR
August 24, 1981
NATHOO LAL Vs. STATE OF U.P.
December 19, 1981
NATHOO LAL Vs. THE STATE
February 23, 1981
NATHU RAM Vs. STATE
December 18, 1981
NATIONAL THERMAL POWER CORPN Vs. RAGHUNATH PD
May 7, 1981
NAUNEET FOOD INDUSTRIES Vs. COMMISSIONER OF SALES TAX
August 12, 1981
NAUSHE ALI KHAN Vs. MOHAMMAD SIDDIQ
May 15, 1981
NEK MOHAMMAD H A AND SONS Vs. COMMISSIONER OF INCOME TAX
November 20, 1981
NEKASEY LAL Vs. KEDAR SINGH
November 26, 1981
NEKSHU Vs. BAKSE RAM
November 4, 1981
NEW SWADESHI SUGAR MILLS LTD Vs. UNION OF INDIA UOI
February 17, 1981
NEWSPAPERS LTD, ALLAHABAD Vs. THE STATE OF U. P. AND OTHERS
December 11, 1981
NIRANJAN Vs. STATE
October 1, 1981
NIRBHAYA KUMAR SRIVASTAVA Vs. VICE
November 25, 1981
NISAR AND OTHERS Vs. HANEEF AND OTHERS
November 13, 1981
NIZAMUDDIN Vs. UNION OF INDIA UOI
August 18, 1981
NOOR JAHAN BEGUM Vs. ABRAR AHMAD KHAN
December 22, 1981
NOOR MOHAMMAD KHAN Vs. RASHID AHMAD
March 6, 1981
NOORULLAH GAZANFARULLAH Vs. EMPLOYEES STATE INSURANCE CORPORATION, KANPUR
September 11, 1981
NORTHLAND DEVELOPMENT AND HOTELS CORPORATION Vs. CITY BANK
November 17, 1981
O P SHUKLA AND Vs. M L N MEDICAL COLLEGE ALLAHABAD
October 19, 1981
OM PRAKASH AGARWAL Vs. FIRST ADDITIONAL DISTRICT AND SESSIONS JUDGE
March 11, 1981
OM PRAKASH NIGAM Vs. VED PRAKASH GUPTA
September 3, 1981
OM PRAKASH SINGHAL Vs. SHEELA BHATIA
July 6, 1981
OM PRAKASH SINGHAL Vs. SANT RAM BHATIA (DECEASED) REPRESS RATED BY HIS HEIRS AND LEGAL REPRESENTATIVES AND OTHERS
July 6, 1981
OMEGA SPORTS AND RADIO WORKS Vs. COMMISSIONER OF INCOME TAX
November 18, 1981
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. GHANSHYAM DAS
November 5, 1981
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. KRISHNA DEVI
September 24, 1981
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD Vs. RAM SUNDER DUBEY
December 17, 1981
OUDH SUGAR MILL LTD Vs. UNION OF INDIA UOI
April 13, 1981
PANNA LAL Vs. STATE OF U P
December 15, 1981
PARAS NATH Vs. STATE
November 30, 1981
PARSU RAM PANDEY Vs. DISTRICT MAGISTRATE
September 14, 1981
PARVATI DEVI Vs. STATE OF U P
September 30, 1981
PASADWA Vs. III ADDITIONAL DISTRICT JUDGE BANDA
March 3, 1981
PASUPATI SINGH Vs. IST ADDITIONAL DISTRICT JUDGE BALLIA
January 13, 1981
PATI RAM Vs. STATE
September 22, 1981
PEERZADA AHMAD SALEEM KHAN Vs. VICE-CHANCELLOR ALIGARH MUSLIM UNIVERSITY ALIGARH
November 13, 1981
PERA KHATIKA Vs. LAL BEHARI
November 18, 1981
PHOOL CHAND UPADHAYA Vs. STATE
February 24, 1981
PHUGGI LAL AND ANR. Vs. U.P. STATE ROAD TRANSPORT CORPORATION
January 16, 1981
PIRTHI Vs. BUDH SINGH
October 13, 1981
PITAMBAR DATT Vs. DISTRICT JUDGE ALMORA
January 12, 1981
PLASTIPACK PRIVATE LTD Vs. COMMISSIONER OF SALES TAX
March 12, 1981
PRABANDH SAMITI LADY PARSAN KAUR INTER COLLEGE BASIDILA, SARDARNAGAR GORAKHPUR AND OTHERS Vs. SAUDAGAR PRASAD YADAV
February 27, 1981
PRABHU DAYAL Vs. STATE
May 8, 1981
PRAG DATT Vs. SARASWATI DEVI
July 8, 1981
PRAG DATT Vs. SARASWATI DEVI
August 7, 1981
PRAMOD KUMAR Vs. STATE
January 20, 1981
PRAMOD SARASWAT Vs. SRI ASHOK KUMAR SARASWAT
September 7, 1981
PRATAP NARAIN JAUHARIA AND ANR. Vs. STATE OF U.P. AND ANR.
September 1, 1981
PREM CHAND Vs. STATE OF U P
August 7, 1981
PREM CHANDRA CHATURVEDI Vs. DISTRICT INSPECTOR OF SCHOOLS, DEORIA AND OTHERS
January 30, 1981
PREM SINGH Vs. STATE
June 26, 1981
PREMA DEVI Vs. DEPUTY COLLECTOR COLLECTION SALES TAX
November 19, 1981
PRIAMBADA TIWARI Vs. J M G
May 7, 1981
PURAN SINGH Vs. STATE OF U P
December 14, 1981
PUTTI LAL Vs. PARAGI AND OTHERS
November 18, 1981
QUDRAT ULLAH Vs. MOHAMMAD YASIN
December 11, 1981
QUDRAT ULLAH Vs. MOHAMMAD YASIN
November 12, 1981
R G PAPER AND STRAW BOARD Vs. UNION OF INDIA UOI
August 25, 1981
R P AGRAWAL Vs. URMILA DEVI
December 2, 1981
RADHA CHARAM SHARMA Vs. U P CO OP FEDERATION
January 23, 1981
RADHEY LAL Vs. STATE OF U.P.
September 28, 1981
RADHEY SHAYAM VAISH Vs. 3RD ADDITIONAL DISTRICT JUDGE, MIRZAPUR AND OTHERS
May 7, 1981
RADHEY SHYAM Vs. STATE OF U.P.
January 7, 1981
RADHEY SHYAM Vs. DISTRICT JUDGE ALLAHABAD
February 13, 1981
RADHEY SHYAM Vs. SURESH PRASAD BHARGAVA
September 17, 1981
RAGHUBIR SINGH Vs. STATE OF U P
January 15, 1981
RAHMAT ALI Vs. STATE OF U.P.
January 9, 1981
RAI CHAND CHHAJAR Vs. DISTRICT JUDGE MIRZAPUR
August 20, 1981
RAJ KUMAR Vs. STATE OF U.P. AND OTHERS
August 10, 1981
RAJ KUMARI GOPIKA Vs. STATE OF UTTAR PRADESH
February 28, 1981
RAJ NARAIN Vs. HARI SHANKER
May 7, 1981
RAJ NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
September 30, 1981
RAJ NARAIN PRATAP NARAIN Vs. U P STATE ELECTRICITY BOARD
September 11, 1981
RAJ NARAIN SINGH Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE
September 7, 1981
RAJA RAM GUPTA Vs. STATE
December 8, 1981
RAJDEO Vs. BOARD OF REVENUE
February 23, 1981
RAJENDRA Vs. STATE OF U.P.
July 28, 1981
RAJENDRA GOSAIN Vs. SUPERINTENDENT DISTRICT JAIL
February 13, 1981
RAJENDRA KUMAR Vs. RAMESHWAR DASS MITTAL
July 28, 1981
RAJENDRA PRASAD Vs. STATE OF U P
February 12, 1981
RAJENDRA PRASAD AGARWAL Vs. INCOME TAX OFFICER
December 18, 1981
RAJENDRA SINGH Vs. STATE OF UTTAR PRADESH
February 26, 1981
RAJENDRA SWARUP SHARMA Vs. DELHI TRANSPORT UNDERTAKING
August 18, 1981
RAJESHWAR Vs. BOARD OF REVENUE U P
November 25, 1981
RAJESHWAR CHAUDHARY Vs. GORAKHPUR UNIVERSITY
February 27, 1981
RAJESHWAR PRASAD GOYAL Vs. MOTI LAL GOYAL
September 7, 1981
RAJESHWAR PRASAD SHASTRI Vs. BEHARI LAL INTER COLLEGE, DANKAUR AND OTHERS
November 11, 1981
RAJIV YADAV Vs. STATE OF U P
February 10, 1981
RAJUL Vs. STATE OF UTTAR PRADESH
December 22, 1981
RAKESH CHANDRA TODARIYA Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P. ALLAHABAD
September 9, 1981
RAM ADHAR Vs. STATE
May 7, 1981
RAM ADHAR Vs. RAMA KIRAT TIWARI
July 31, 1981
RAM AWADH Vs. KRISHNA NAND LAL
July 28, 1981
RAM AWADH SINGH Vs. SAGAR SINGH
August 14, 1981
RAM BAJ SINGH Vs. BABULAL
September 2, 1981
RAM BILAS Vs. STATE
December 4, 1981
RAM BILAS SINGH Vs. STATE OF U P
September 25, 1981
RAM CHANDAR Vs. STATE
May 13, 1981
RAM CHANDER Vs. STATE OF U.P.
February 19, 1981
RAM CHANDRA Vs. STATE
February 2, 1981
RAM CHANDRA Vs. SOORAJ SRI
November 30, 1981
RAM CHARAN Vs. DY DIRECTOR OF CONSOLIDATION
July 7, 1981
RAM CHARAN Vs. NYAYA PANCHAYAT ADALAT
May 11, 1981
RAM CHARAN AND 12 OTHERS Vs. DISTRICT INSPECTOR OF SCHOOLS, MATHURA AND OTHERS
February 20, 1981
RAM DHAKELI Vs. SUKHRANI
July 31, 1981
RAM GOPAL Vs. PRABHU
September 17, 1981
RAM GOPAL Vs. DISTRICT JUDGE BANDA
August 13, 1981
RAM HARAKH Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
May 6, 1981
RAM JANAK SINGH AND ANR. Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P. ALLAHABAD
November 5, 1981
RAM KHELAWAN MISRA Vs. STATE OF U P
November 17, 1981
RAM KISHORE PANDEY Vs. GOVERNMENT OF INDIA
September 30, 1981
RAM KREET Vs. STATE OF U P
January 16, 1981
RAM KRISHNA AVASTHI Vs. BHAWANI DUTT UPRETI
December 17, 1981
RAM KUMAR Vs. STATE OF U P
January 29, 1981
RAM KUMAR Vs. STATE OF U P
December 4, 1981
RAM LAKHAN Vs. RAM SAMUJH
December 24, 1981
RAM LAKHAN TEWARI Vs. RAM SAMUJH TEWARI
February 24, 1981
RAM MURAT Vs. MATA SARAN
December 14, 1981
RAM MURTI SINGH Vs. GYANENDRA KUMAR ARYA
September 10, 1981
RAM NATH Vs. STATE
November 3, 1981
RAM NAWAL Vs. STATE
August 17, 1981
RAM PAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
December 16, 1981
RAM PAL SINGH Vs. STATE OF U P
October 23, 1981
RAM PATI DEVI Vs. DISTRICT JUDGE BALLIA
December 8, 1981
RAM PRASAD Vs. STATE OF U.P.
December 5, 1981
RAM PRASAD AND OTHERS Vs. STATE OF U.P. AND OTHERS
August 28, 1981
RAM PRIYA SARAN Vs. GHAN SHAM DAS
November 14, 1981
RAM PYARE Vs. MAHADEO
September 8, 1981
RAM SARAN Vs. STATE
January 16, 1981
RAM SEWAK Vs. RAM CHARAN
November 27, 1981
RAM SINGH Vs. RANA SINGH
March 11, 1981
RAM SINGH Vs. STATE OF U.P.
January 7, 1981
RAM SWARUP Vs. STATE OF U.P.
January 22, 1981
RAMA DEVI SHAKYA Vs. FIRST ADDL DISTRICT JUDGE
March 12, 1981
RAMA KANT Vs. SURYA NATH NAGAR
January 16, 1981
RAMA KANT SHUKLA Vs. STATE
May 19, 1981
RAMASHRAYA YADAV Vs. STATE OF UTTAR PRADESH
December 4, 1981
RAMESH Vs. STATE
November 11, 1981
RAMESH CHAND GUPTA Vs. AUTOMOBILE FINANCING CORPN
August 3, 1981
RAMESH MISRA AND ANOTHER Vs. STATE OF U.P. AND OTHERS
August 14, 1981
RAMESHWAR Vs. MURTA KUNWAR
November 23, 1981
RAMESHWAR PRASAD Vs. STATE
January 1, 1981
RAMJI Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
January 30, 1981
RAMJI Vs. THE STATE OF U.P. AND ANOTHER
March 2, 1981
RAMJI PANDEY Vs. STATE OF UTTAR PRADESH
May 11, 1981
RAMJI RAM Vs. KRISHNAWATI DEVI
July 29, 1981
RAMNARAIN Vs. COMMISSIONER OF INCOME TAX
September 29, 1981
RAMPHER Vs. STATE
February 2, 1981
RAMPUR ENGINEERING CO LTD Vs. STATE
August 10, 1981
RANI PREM KUNWAR Vs. STATE OF UTTAR PRADESH
October 21, 1981
RASHID Vs. MST BATULAN BIBI
November 16, 1981
RASHID AHMAD KHAN Vs. BOARD OF REVENUE U P
May 22, 1981
RATTAN LAL VED PRAKASH Vs. COMMISSIONER OF INCOME TAX
December 15, 1981
RAVINDRA KUMAR BHAN Vs. SEVENTH ADDL DISTRICT JUDGE KANPUR
January 7, 1981
ROOM SINGH Vs. STATE OF U.P.
May 14, 1981
ROSHAN LAL Vs. STATE OF U.P.
December 21, 1981
ROSHAN SINGH Vs. RAJ PAL SINGH
March 10, 1981
ROSHAN TRANSPORT AND FORWARDING AGENCY Vs. COLLECTOR KANPUR
November 25, 1981
S C SHUKLA AND BROS Vs. UNION OF INDIA UOI
September 23, 1981
S DEVENDRA SINGH Vs. CONTROLLER OF ESTATE DUTY
October 19, 1981
S N ENGINEERING CORPORATION Vs. COMMISSIONER OF SALES TAX
August 14, 1981
S P GAUR Vs. S P GAUR
December 15, 1981
S S VERMA Vs. STATE OF UTTAR PRADESH
January 13, 1981
S. K. SINGH Vs. U. P. PUBLIC SERVICE TRIBUNAL II, LUCKNOW AND ANOTHER
March 12, 1981
SABBIR HASSAN Vs. STATE OF U.P.
February 23, 1981
SADAN SINGH Vs. RESHAM
July 27, 1981
SADANAND TRIPATHI Vs. STATE OF UTTAR PRADESH
October 23, 1981
SADHAN AHKARI SAMITI, SHIVPURI, AZAMGARH AND OTHERS Vs. STATE OF U.P. AND OTHERS
August 6, 1981
SAGWA SINGH Vs. STATE OF U.P.
January 21, 1981
SAHAB LAL SINGH Vs. IIND ADDITIONAL DISTRICT JUDGE
August 10, 1981
SAHDEI DEVI AND ORS. Vs. SMT. KACHURA DEVI
August 27, 1981
SAKINA Vs. NOOR JAHAN BEGUM
December 3, 1981
SALAMAT Vs. STATE OF U P
December 7, 1981
SALIG RAM Vs. STATE
December 14, 1981
SANJAY AUTOMOBILES Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 23, 1981
SANT PRASAD AND OTHERS Vs. REGISTRAR, CO OPERATIVE SOCIETIES, U. P. LUCKNOW AND OTHERS
September 14, 1981
SANTOKH SINGH Vs. STATE OF U P
January 1, 1981
SARASWATI DEVI Vs. B C KUNDU
May 8, 1981
SARDAR HARBANS SINGH Vs. CIVIL JUDGE NAINITAL
February 19, 1981
SARDAR HAWELA SINGH Vs. HARBANS LAL SURENDRA PAL
October 23, 1981
Sardar Ujagar Singh Vs. State of U.P.
January 21, 1981
SARJIT SINGH KUNWAR Vs. DALIP SINGH
August 20, 1981
SARJU SINGH Vs. CHANDRIKA PANDEY
November 16, 1981
SARNAM SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
December 2, 1981
SARVESH CHANDRA Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U. P. ALLAHABAD AND OTHERS
August 5, 1981
SATISH CHAND JAIN Vs. DISTRICT MAGISTRATE SAHARANPUR
November 18, 1981
SATISH KUMAR (MINOR) THROUGH HIS FATHER AND NATURAL GUARDIAN Vs. SECRETARY. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P. ALLAHABAD AND ANOTHER
August 3, 1981
SATISH KUMAR RAO Vs. GORAKHPUR UNIVERSITY
September 1, 1981
SATNAM Vs. SURENDRA KAUR
September 4, 1981
SATNARAIN SINGH Vs. STATE OF U P
November 20, 1981
SATYA NARAIN Vs. ADDITIONAL DISTRICT JUDGE, JALUAN AND OTHERS
March 11, 1981
SATYA NARAIN PARASHER Vs. III ADDITIONAL DISTRICT JUDGE ETAH
January 28, 1981
SATYA NARAYAN PARASHER Vs. IIIRD ADDL DISTRICT JUDGE ETAH
January 18, 1981
SATYA PRAKASH SAHU Vs. DISTRICT JUDGE ALLAHABAD
May 18, 1981
SATYAWATI Vs. RAMESHWAR DAYAL
December 10, 1981
SAVITRI DEVI Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P
November 24, 1981
SHADI LAL SUGAR AND GENERAL MILLS LTD Vs. COMMISSIONER OF INCOME TAX
August 10, 1981
SHAILENDRA KUMAR SINGH Vs. AVADH UNIVERSITY FAIZABAD
April 2, 1981
SHAILENDRA KUMAR SINGH Vs. AVADH UNIVERSITY FAIZABAD
February 4, 1981
SHAKUNTALA DEVI Vs. FOURTH ADDL DISTRICT JUDGE MEERUT
February 10, 1981
SHAMBHOO NATH SHARMA Vs. THE DISTRICT JUDGE, KANPUR AND ANOTHER
January 29, 1981
SHAMPOO ALIAS SURENDRA PRATAP SINGH Vs. STATE OF UTTAR PRADESH
November 5, 1981
SHANKER DASS DURGA PRASAD Vs. IVTH ADDITIONAL DISTRICT JUDGE
January 21, 1981
SHANKER DAYAL ALIAS BHOLA Vs. STATE
February 23, 1981
SHANKER LAL KEDAR NATH Vs. COMMISSIONER OF SALES TAX
September 11, 1981
SHANTI DEVI Vs. RAHMATUALLAH ALIAS IQBAL AHSANI
May 8, 1981
SHANTI SWARUP GUPTA Vs. NAGAR PALIKA GHAZIABAD
September 18, 1981
SHARAD KUMAR MISHRA Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P. ALLAHABAD AND ORS.
October 20, 1981
SHARBATI DEVI Vs. VTH ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS
January 21, 1981
SHARIF AHMAD Vs. STATE OF U P
February 10, 1981
SHASHI KANT MALL Vs. VICE-CHANCELLOR
September 15, 1981
SHAUKAT TRADING COMPANY PRIVATE LIMITED Vs. TAX RECOVERY OFFICER
August 11, 1981
SHEELA JAIN Vs. IST ADDITIONAL DISTRICT JUDGE NAINITAL
February 27, 1981
SHEESH PAL Vs. THE STATE
May 13, 1981
SHEO KUMAR SAXENA Vs. ZILA SAHKARI VIKAS SANGH GONDA
October 16, 1981
SHEO LAL VERMA Vs. SUDAMIYA
February 18, 1981
SHEO NARAIN SINGH Vs. STATE OF U P
January 16, 1981
SHEO NATH SINGH Vs. STATE OF U P
August 13, 1981
SHEO PRASAD Vs. STATE OF U P
January 29, 1981
SHEO RAM Vs. STATE OF UTTAR PRADESH
January 16, 1981
SHER SINGH Vs. MOHD ISMAIL
January 9, 1981
SHESH NATH Vs. PARBATI
November 18, 1981
SHITLA PRASAD Vs. KISHUNI DEVI
March 3, 1981
SHITLA PRASAD Vs. ALLAHABAD FINANCE CORPORATION
July 17, 1981
SHIV MANGAL SINGH Vs. REGISTRAR CO OP SOC
September 14, 1981
Shiv Narain Chaudhary Vs. M/s. Naug and Company, Allahabad
August 26, 1981
SHIV OM KUMAR AND ORS. Vs. SURENDRA NATH SHARMA AND ORS.
September 16, 1981
SHIV VIR SINGH SANGER Vs. STATE
September 22, 1981
SHRI DAU DAYAL Vs. ADDITIONAL DISTRICT JUDGE, ALIGARH
August 6, 1981
SHRI DHAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION MIRZAPUR
January 23, 1981
SHRI KANHAIYA LAL Vs. STATE OF U.P.
February 11, 1981
SHRI PAL JAIN Vs. RAJ KUMAR JAIN
July 13, 1981
SHUBHWANT RAI JAIN Vs. STATE OF UTTAR PRADESH
May 22, 1981
SHYAM NARAIN SINGH Vs. KAILASH PATI RAI
February 2, 1981
SHYAM SINGH BAGI Vs. SECOND ADDL DISTRICT AND SESSIONS JUDGE SHAHJAHANPUR
January 22, 1981
SHYAM SUNDER Vs. STATE OF U.P. AND ANOTHER
July 29, 1981
SIR SHADILAL SUGAR AND GENERAL MILLS LTD Vs. COMMISSIONER OF INCOME-TAX
August 10, 1981
SITA GOEL Vs. FIFTH ADDL DISTRICT JUDGE MEERUT
August 11, 1981
SITA RAM Vs. STATE
January 9, 1981
SITA RAM Vs. STATE OF U.P.
January 20, 1981
SITA RAM Vs. STATE OF U.P.
July 23, 1981
SITA RAM GUPTA Vs. UNION OF INDIA
October 22, 1981
SITA RAM SAHU Vs. STATE OF UTTAR PRADESH
February 19, 1981
SIYARAM SHAKYA Vs. STATE OF U.P. AND ORS.
August 5, 1981
SMT. ANGOORI DEVI Vs. THE PRESCRIBED AUTHORITY, ALIGARH AND OTHERS
February 5, 1981
SMT. RAM KALI DEVI AND OTHERS Vs. VTH ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS
July 14, 1981
SMT. RAM SHREE DEVI Vs. LIAQAT HUSSAIN
August 27, 1981
SMT. VISHNU DEVI Vs. DURBAL ALIAS KAUSHAL KISHORE SINGH AND OTHERS
July 17, 1981
SOHAN LAL Vs. VITH ADDITIONAL DISTRICT JUDGE, BULANDSHAHR AND OTHERS
July 13, 1981
SOHAN LAL Vs. CHUNNI SINGH AND
March 6, 1981
SOHAN LAL Vs. RAGHUNATH PRASAD
March 13, 1981
SRI NATH AGRAWAL Vs. SRI NATH
August 7, 1981
STATE Vs. CHHINGA
December 11, 1981
STATE Vs. JAN MOHAMMAD
February 23, 1981
STATE Vs. BHOLA NATH GUPTA
September 7, 1981
STATE Vs. SARAJUDDIN
August 6, 1981
STATE OF U P Vs. AFTAB AHMAD KHAN
December 23, 1981
STATE OF U P Vs. SURAJ KUMAR GUPTA
December 16, 1981
STATE OF U P Vs. IIIRD ADDL DISTRICT AND SESSIONS JUDGE VARANASI
January 8, 1981
STATE OF U P Vs. CIVIL JUDGE JHANSI
January 20, 1981
STATE OF U P Vs. ABDUL MAZID KHAN
January 16, 1981
STATE OF U P Vs. HINDUSTAN CONSTRUCTION CO LTD
March 9, 1981
STATE OF U P Vs. III ADDL DISTRICT JUDGE
July 14, 1981
STATE OF U P Vs. D N SHUKLA
November 27, 1981
STATE OF U P Vs. GURMEET SINGH PAL
October 23, 1981
STATE OF U P Vs. SATISH TANDON
November 17, 1981
STATE OF U P Vs. PRESCRIBED AUTHORITY KICCHA RUDRAPUR NAINITAL
November 13, 1981
STATE OF U P Vs. SALVATION ARMY
November 13, 1981
STATE OF U P Vs. ADDL DISTT JUDGE MATHURA
August 5, 1981
STATE OF U.P. Vs. SHYAM MANOHAR
November 18, 1981
STATE OF U.P. Vs. ASLAM
August 5, 1981
STATE OF U.P. Vs. RAM PRASAD CHAUDHARY
January 23, 1981
STATE OF U.P. Vs. MEHBOOB
November 18, 1981
STATE OF U.P. AND ORS. Vs. QAMAR ABBAS ABBASI
December 17, 1981
STATE OF UTTAR PRADESH Vs. HUKUM CHAND
December 16, 1981
STATE OF UTTAR PRADESH Vs. HAR PAL SINGH
November 12, 1981
STATE OF UTTAR PRADESH Vs. VIKRAM NATH
November 2, 1981
STATE OF UTTAR PRADESH Vs. JAINTI PRASAD
October 21, 1981
STATE OF UTTAR PRADESH Vs. BITTAN RANI
October 21, 1981
STATE OF UTTAR PRADESH Vs. DISTRICT JUDGE VARANASI AND
May 7, 1981
STATE ROAD TRANSPORT CORPORATION Vs. BHAI LAL
August 3, 1981
SUBHASH CHANDRA Vs. STATE
January 16, 1981
SUBHASH CHANDRA GUPTA Vs. STATE OF UTTAR PRADESH
May 7, 1981
SUBHASH CHANDRA SAXENA Vs. PRESCRIBED AUTHORITY RENT CONTROL CUM IIND ADDL CIVIL JUDGE
March 5, 1981
SUDAMA SINGH Vs. STATE OF UTTAR PRADESH
July 29, 1981
SUDAMA SINGH Vs. STATE OF UTTAR PRADESH AND ANR.
May 29, 1981
SUDARSHAN SINGH Vs. STATE OF U P
August 14, 1981
SUDDHI RAM BADOLA Vs. MANAGING COMMITTEE INTERMEDIATE COLLEGE
August 7, 1981
SUDHIR KUMAR SAXENA Vs. ANAND KUMAR CHAUDHARY AND ORS.
December 21, 1981
SUKHDEO Vs. PHOOL CHAND
July 6, 1981
SUMERIA Vs. STATE OF UTTAR PRADESH
August 17, 1981
SUMITRA DEVI Vs. ARJUN
October 1, 1981
SUNIL KUMAR Vs. STATE
January 13, 1981
SUNIL TANEJA Vs. PRINCIPAL G S V MEDICAL COLLEGE KANPUR
September 17, 1981
SUNITA Vs. SHYAM KALI
January 10, 1981
SURAJ BALI Vs. STATE
August 18, 1981
SURAJ BHAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P LUCKNOW
December 16, 1981
SURAJ BHAN GUPTA Vs. STATE OF UTTAR PRADESH
July 10, 1981
SURAJDEO Vs. BOARD OF REVENUE U P ALLAHABAD
August 25, 1981
SURAJPATI Vs. DY DIRECTOR OF CONSOLIDATION ALLAHABAD
February 24, 1981
SURENDRA PAL SINGH Vs. STATE
August 31, 1981
SURENDRA SHANKER AWASTHI Vs. STATE OF U. P. AND OTHERS
August 21, 1981
SURENDRA SINGH Vs. SUKHRAM DAS
February 17, 1981
SURESH CHAND Vs. STATE OF U.P.
February 16, 1981
SURYA BHAN Vs. FOURTH ADDL DISTRICT AND SESSIONS JUDGE SAHARANPUR
January 6, 1981
SURYA DEV SINGH Vs. DISTRICT JUDGE AZAMGARH
February 12, 1981
SURYA DEV SINGH Vs. DISTRICT LODGEAND ORS.
February 18, 1981
SUSHIL KUMAR Vs. RAM CHANDRA
November 18, 1981
SWAMINATH SINGH Vs. STATE OF U.P.
May 20, 1981
SYED MUKHTAR AHMAD Vs. MOONIS FATMA AND A
May 22, 1981
TEJA SINGH Vs. V J JACOB
September 29, 1981
THAKUR MADAN PAL SINGH Vs. TAHSILDAR
November 11, 1981
THAKUR PRASAD Vs. STATE
July 16, 1981
THAKUR PRASAD PANDEY Vs. DEPUTY DIRECTOR CONSOLIDATION AZAMGARH
January 12, 1981
THAKURI Vs. STATE OF U P
November 20, 1981
TIKOLI KUNWAR Vs. STATE OF U P
May 22, 1981
TRIVENI SHEET GLASS WORKS LTD Vs. UNION OF INDIA UOI
February 25, 1981
TULSI RAM AJEET KUMAR Vs. STATE OF U P
December 23, 1981
U P STATE ELECTRICITY BOARD Vs. JHAGRESHWAR PRASAD
November 18, 1981
U P STATE POAD TRANSPORT CORPORATION Vs. PT RAJA RAM SHUKLA
July 9, 1981
UDAIVEER SINGH Vs. D M FARRUKHABAD
January 23, 1981
UJAGAR SINGH Vs. STATE OF U P
January 21, 1981
UMA SHANKER Vs. STATE OF U P
December 22, 1981
UMA SINGH Vs. VIRENDRA KUMAR A
May 7, 1981
UNION CARBIDE INDIA LTD Vs. COMMISSIONER SALES TAX
July 28, 1981
UNION OF INDIA Vs. TRILOKI NATH
March 3, 1981
UNION OF INDIA AND ANOTHER Vs. BABBAN SINGH
July 29, 1981
UNION OF INDIA UOI Vs. VINOD PRAKASH SINGH
August 18, 1981
URMILA TIWARI Vs. STATE OF U.P. AND ANR.
December 9, 1981
USHA AGARWAL Vs. COMMISSIONER OF WEALTH-TAX
August 10, 1981
Usman Vs. Munneer Hazzam and others
January 21, 1981
V K RAJ INDUSTRIES, ALIGARH Vs. LABOUR COURT (I) UTTAR PRADESH AT KANPUR
May 18, 1981
VAKIL UDDIN Vs. STATE
March 13, 1981
VANDANA SINHA Vs. YOGENDRA SINHA
November 2, 1981
VASHISTHA NARAIN KARVARIA Vs. STATE OF UTTAR PRADESH
July 6, 1981
VED PAL SINGH Vs. VICE
July 21, 1981
VED PRAKASH Vs. STATE OF U P
December 17, 1981
VED PRAKASH GUPTA Vs. DISTRICT JUDGE MEERUT
November 9, 1981
VICTORY TRANSPORT CO PVT LTD Vs. DISTRICT JUDGE GHAZIABAD
September 10, 1981
VIDYA DEVI Vs. NAND KUMAR
February 12, 1981
VIJAI GOPAL Vs. NANAK
August 31, 1981
VIJAI NARAIN SINGH Vs. REGISTRAR FIRMS, SOCIETIES, CHITS REGISTRATION, U.P. LUCKNOW AND OTHERS
March 14, 1981
VIJAI SINGH Vs. STATE OF U.P.
January 30, 1981
VIJAY KARAN BISARIA AND ANOTHER Vs. CHANCELLOR, BUNDELKHAND UNIVERSITY, JHANSI AND OTHERS
August 12, 1981
VINAYAK GOYAL Vs. PREM PRAKASH GOYAL
May 18, 1981
VINOD KUMAR Vs. U P STATE SUGAR CORPORATION LTD
August 10, 1981
VINOD KUMAR Vs. UNIVERSITY OF ALLAHABAD AND ANOTHER
August 11, 1981
VIRENDRA KUMAR NAYAK Vs. SUPERINTENDENT OF NAINI CENTRAL JAIL
September 17, 1981
VIRENDRA SINGH Vs. STATE OF U P
January 22, 1981
VISHNU DAYAL JHUNJHUNWALLA Vs. UNION OF INDIA UOI
December 18, 1981
VISHNU DEO PODDAR Vs. IST ADDL DISTT JUDGE ETAH
September 14, 1981
VISHNU DUTT Vs. STATE OF U.P. AND ANOTHER
May 11, 1981
VISHNU PRASAD Vs. STATE OF UTTER PARDESH
September 4, 1981
VISHWANATH GUPTA Vs. PARBATI DEVI
September 22, 1981
VISHWANATH PANDEY AND OTHERS Vs. FIRST ADDITIONAL DISTRICT JUDGE, GHAZIPUR AND OTHERS
November 13, 1981
VISHWANATH SINGH Vs. MOHAN LAL BANSAL
December 11, 1981
VITTIKS PHARMA Vs. SMT. JAI DEVI SHUKLA AND ORS.
May 3, 1981
WAKF ALLAHTALA Vs. PRESCRIBED AUTHORITY
March 3, 1981
WALI MOHAMMAD Vs. STATE
February 12, 1981
WASEEM ALIAS MOHD WASEEM Vs. STATE
September 21, 1981
YADAV MEDICAL STORE ALLAHABAD Vs. STATE OF UTTAR PRADESH
January 8, 1981
YADRAM Vs. STATE OF U P
November 19, 1981
YOGENDRA NATH Vs. STATE OF U.P
July 7, 1981
ZAMIR ALI Vs. STATE OF U P
September 10, 1981
ZILA SAHKARI BANK LTD. BAREILLY Vs. ZILA PARISHAD, BAREILLY AND OTHERS
January 6, 1981
ZULFIQAR HUSSAIN Vs. STATE OF U P
July 29, 1981