Case Index

Title
Date
(THE) ARVIND BOARDS AND PAPER PRODUCTS LTD. Vs. THE COMMISSIONER OF INCOME TAX GUJARAT-IV AHMEDABAD
October 20, 1981
A C GOVIND Vs. STATE OF GUJARAT
August 18, 1981
A K ROY CHOUDHURY Vs. UNION OF INDIA
January 21, 1981
A S RAJARA ALIAS RAJA VAMSHYAM Vs. JOITARAM RAWABHAI PATEL
February 6, 1981
A.C. GOVIND Vs. STATE
August 19, 1981
ABDULKADAR AHMED TURAVA Vs. LALLA ABDULRASHID
April 10, 1981
AHMEDABAD MFG AND CALICO PRINTING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
May 6, 1981
AHMEDABAD MFG AND CALICO PTG COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF AHMEDABAD
April 15, 1981
AHMEDABAD MUNICIPAL TRANSPORT SERVICE Vs. MANEKBEN WD O VITHALBHAI DAMAJI CHAVDA
January 13, 1981
ALARAKHA NAZAR MAHMAD Vs. STATE OF GUJARAT
January 19, 1981
AMINAKHATUN WD O MAHMUDUSMAN GULAMRASUL Vs. FAKRUSHA BISMILLAHSHAH FAKIR
December 31, 1981
AMRUTLAL SAREMAL Vs. DEVIBEN DULLABHBHAI SHANDARI SMT
March 13, 1981
ANANTRAY LALJI PANDYA Vs. STATE OF GUJARAT
December 10, 1981
APOORVA SHANTILAL HUF Vs. COMMISSIONER OF WEALTH TAX
August 5, 1981
APOORVA SHANTILAL SHAH HUF Vs. COMMISSIONER OF INCOME TAX GUJARAT
July 9, 1981
ARUNDHATI BALKRISHNA Vs. COMMISSIONER OF INCOME TAX
August 14, 1981
ARVIND A PATEL Vs. DEAN BJ MEDICAL COLLEGE AHMEDABAD
January 30, 1981
ARVIND BOARDS AND PAPER PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX
October 19, 1981
ARVIND CHANDULAL Vs. COMMISSIONER OF INCOME TAX
August 18, 1981
ARVIND MILLS LIMITED Vs. UNION OF INDIA
July 30, 1981
ARVIND MILLS LIMITED Vs. R M GANDHI
February 4, 1981
ARVINDKUMAR J SAHEBA Vs. COMMISSIONER OF INCOME TAX
January 29, 1981
ASHOK JESANG Vs. STATE OF GUJARAT
April 2, 1981
ATUL GUNVANTRAI BHATT Vs. COMMISSIONER OF POLICE AHMEDABAD
March 9, 1981
B N CHIKARMANE Vs. SWASHRAYA BENEFIT PRIVATE LIMITED
April 24, 1981
BABUBHAI PARSHOTTAMDAS PATEL Vs. STATE OF GUJARAT
July 9, 1981
BABULAL RATILAL GOHIL AND OTHERS Vs. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION, AHMEDABAD, AND ANOTHER
February 25, 1981
BACHUBHAI MANSUKHBHAI BHAVSAR Vs. COMMISSIONER OF POLICE
October 13, 1981
BAI AMINA Vs. STATE OF GUJARAT
August 27, 1981
BAI RAI WD O PATEL KACHARABHAI JOITARAM Vs. PATEL KESHAVLAL DUNGARDAS
December 9, 1981
BAI SHANTABEN HARPALSINGH Vs. BAI AMRIT AMBA
January 15, 1981
BALDEVBHAI NATVERLAL BAROT Vs. STATE OF GUJARAT
August 20, 1981
BANSIBHAI ASHABHAI PATEL Vs. STATE OF GUJARAT
October 19, 1981
BANSILAL NARBHERAM Vs. STATE OF GUJARAT
April 6, 1981
BAVJIBHAI MORARBHAI Vs. JAGUBHAI FAKIRBHAI
January 22, 1981
BHARATKUMAR JAIMANISHANKER MEHTA Vs. STATE OF GUJARAT
November 19, 1981
BHAVNAGAR VEGETABLE PRODUCTS LTD Vs. NATIONAL DAIRY DEVELOPMENT BOARD ANAND
January 20, 1981
BHIKHAJI VAGHAJI Vs. L K BAROT
July 22, 1981
BHIMRAJ SAREMAL Vs. CONTROLLER OF ESTATE DUTY
February 2, 1981
BIPINCHANDRA P SINGWALA Vs. NAVIN FLUORINE INDUSTRIES
March 27, 1981
BOMANJI RUSTOMJI GINWALA Vs. IBRAHIM VALI MASTER
March 28, 1981
C J THAKOR Vs. AHMEDABAD DISTRICT PANCHAYAT
November 18, 1981
C O KAKKAD Vs. STATE OF GUJARAT
January 20, 1981
CHHOTABHAI JETHABHAI PATEL AND COMPANYMPANY Vs. COMMISSIONER OF INCOME TAX
January 22, 1981
COMMISSIONER OF INCOME TAX Vs. COTTON FABRICS LIMITED
February 11, 1981
COMMISSIONER OF INCOME TAX Vs. MANSURALI VALIBHAI DUDHANI
March 9, 1981
COMMISSIONER OF INCOME TAX Vs. MANEKLAL HARILAL SPG AND MFG COMPANY LIMITED
March 16, 1981
COMMISSIONER OF INCOME TAX Vs. BHARAT MACHINERY AND HARDWARE MART
March 16, 1981
COMMISSIONER OF INCOME TAX Vs. NAVSARI COTTON AND SILK MILLS LIMITED
March 23, 1981
COMMISSIONER OF INCOME TAX Vs. SURENDRA GULABCHAND MODI
March 24, 1981
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD KAISER I HIND MILLS COMPANY LIMITED
March 24, 1981
COMMISSIONER OF INCOME TAX Vs. SHAH DOSHI AND COMPANY
March 24, 1981
COMMISSIONER OF INCOME TAX Vs. ABDUL RAZAK AND COMPANY
February 12, 1981
COMMISSIONER OF INCOME TAX Vs. GOVINDLAL MATHURBHAI OZA
February 16, 1981
COMMISSIONER OF INCOME TAX Vs. D N MEHTA
February 18, 1981
COMMISSIONER OF INCOME TAX Vs. MEHTA D N
February 18, 1981
COMMISSIONER OF INCOME TAX Vs. SHANTILAL BHOGILAL NANAVATI
March 18, 1981
COMMISSIONER OF INCOME TAX Vs. KESHAVLAL PRABHUDAS SHAH
April 3, 1981
COMMISSIONER OF INCOME TAX Vs. SUHRID GEIGY LIMITED
April 14, 1981
COMMISSIONER OF INCOME TAX Vs. SARIFABIBI MOHMED IBRAHIM
April 17, 1981
COMMISSIONER OF INCOME TAX Vs. SATELITE ENGINEERING LIMITED
April 3, 1981
COMMISSIONER OF INCOME TAX Vs. AMI DYESTUFF CORPORATION
April 9, 1981
COMMISSIONER OF INCOME TAX Vs. GUNVATLAL JIVANLAL FAMILY TRUST
July 13, 1981
COMMISSIONER OF INCOME TAX Vs. GUNVANTLAL JIVANLAL FAMILY TRUST
July 14, 1981
COMMISSIONER OF INCOME TAX Vs. VALLABH GLASS WORKS LIMITED
July 8, 1981
COMMISSIONER OF INCOME TAX Vs. SULEMAN ABDUL SATTAR
April 29, 1981
COMMISSIONER OF INCOME TAX Vs. SARABHAI
April 30, 1981
COMMISSIONER OF INCOME TAX Vs. KARTIKEY V SARABHAI
May 4, 1981
COMMISSIONER OF INCOME TAX Vs. ORIENT PROSPECTING COMPANY
June 15, 1981
COMMISSIONER OF INCOME TAX Vs. TENSILE STEEL LIMITED
June 16, 1981
COMMISSIONER OF INCOME TAX Vs. JITENDRA RAMNIKLAL
June 19, 1981
COMMISSIONER OF INCOME TAX Vs. ASHWIN M PATEL
June 19, 1981
COMMISSIONER OF INCOME TAX Vs. VALIMOHMED AHMEDBHAI
July 17, 1981
COMMISSIONER OF INCOME TAX Vs. KHODIYAR POTTERY WORKS
July 20, 1981
COMMISSIONER OF INCOME TAX Vs. SHAH K K DR
July 28, 1981
COMMISSIONER OF INCOME TAX Vs. ASHALAND CORPORATION
July 21, 1981
COMMISSIONER OF INCOME TAX Vs. BHAVNAGAR CHEMICAL WORKS 1946 LIMITED
August 17, 1981
COMMISSIONER OF INCOME TAX Vs. DIGVIJAY CEMENT COMPANY LIMITED
August 3, 1981
COMMISSIONER OF INCOME TAX Vs. SHREE DIGVIJAY CEMENT CO LTD
August 3, 1981
COMMISSIONER OF INCOME TAX Vs. SHANTILAL AND COMPANY C
August 28, 1981
COMMISSIONER OF INCOME TAX Vs. C SHANTILAL AND COMPANY
August 31, 1981
COMMISSIONER OF INCOME TAX Vs. MAHENDRAKUMAR MITHARMAL
August 27, 1981
COMMISSIONER OF INCOME TAX Vs. NANDINIBEN NAROTTAMDAS
September 11, 1981
COMMISSIONER OF INCOME TAX Vs. SIDDHARTH J DESAI
September 18, 1981
COMMISSIONER OF INCOME TAX GUJARAT III Vs. GRANULATED FERTILIZERS AND FEEDS PRIVATE LIMITED
April 9, 1981
COMMISSIONER OF INCOME-TAX, GUJARAT Vs. K K SHAH HARIBALA K SHAH AND ORS
March 28, 1981
COMMISSIONER OF WEALTH TAX Vs. F P GAEKWAD
August 6, 1981
COMMISSIONER OF WEALTH TAX Vs. GAEKWAD F P H H MAHARAJA
August 6, 1981
COMMISSIONER OF WEALTH TAX Vs. SENATKUMAR JAYANTILAL
August 13, 1981
COMMISSIONER OF WEALTH TAX Vs. CHHATRSHAL SINHJI D ZALA
July 20, 1981
CONSUMER EDUCATION AND RESEARCH CENTRE Vs. STATE OF GUJARAT
June 23, 1981
DAHIBEN WD O HIRABHAI MOTIBHAI PATEL Vs. CHITRABHAI CHAKABHAI MAKWANA
August 31, 1981
DARBAR SHIVRAJKUMAR Vs. COMMISSIONER OF GIFT TAX
April 22, 1981
DHANGAURIBEN WD O VANMALIBHAI RATANJI CHAUHAN Vs. MULCHAND NAGARJI SHETH
June 30, 1981
DHIRAJLAL MADHAVLAL BHARATI Vs. R S SHUKLA THE PRESIDING OFFICER FIRST LABOUR COURT AHMEDABAD
March 12, 1981
DIGVIJAY CEMENT COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
July 31, 1981
DIGVIJAYSINHJI K S Vs. COMMISSIONER OF WEALTH TAX
August 12, 1981
DINKAR SHIVRAM Vs. STATE OF GUJARAT
November 24, 1981
DIVYAJIT MEHTA Vs. S S KATARA
June 16, 1981
DOSHI MOHANLAL DURLABHJI Vs. SAVARKUNDLA MUNICIPALITY
March 26, 1981
F M KOLIA Vs. G S BAROT
April 20, 1981
G R CONSTRUCTIONS Vs. INCOME TAX OFFICER
February 2, 1981
GAEKWAD INVESTMENT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX GUJARAT
February 6, 1981
GANDABHAI JINABHAI Vs. DALPATBHAI HEIRS AND LRS OF DECD RAMUBHAI FAKIRBHAI
September 9, 1981
GARDEN SILK WEAVING FACTORY Vs. COMMISSIONER OF INCOME TAX
July 28, 1981
GUJARAT ELECTRICITY BOARD Vs. CONSUMER EDUCATION AND RESEARCH CENTRE
April 20, 1981
GUJARAT SMALL SCALE INDUSTRIES CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
July 27, 1981
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KESHAVLAL SOMNATH PANCHAL
January 20, 1981
GUJARAT UNIVERSITY Vs. SONAL P SHAH
September 16, 1981
GULAM RASUL KHATAB HUSSAIN Vs. STATE OF GUJARAT
October 22, 1981
GUNVANTLAL KESHAVLAL Vs. CONTROLLER OF ESTATE DUTY
August 13, 1981
GURU INDUSTRIES Vs. K J RAVAL S T O JAMNAGAR
December 3, 1981
HARGOVANBHAI J PATEL Vs. LANVA DUDH UTPADAK CO OP SOCIETY LIMITED
January 27, 1981
HARISH MANSUKHLAL Vs. HANSAGAVRI RAMSHANKER
February 17, 1981
HARSHVADAN MANGALDAS Vs. INCOME TAX OFFICER, AHMEDABAD
August 20, 1981
HASUMATIBEN WD O PRANJIVANDAS NAROTTAMDAS DESAI Vs. AMBALAL KRISHNALAL PARIKH
August 5, 1981
HEMCHANDBHAI & CO Vs. STATE OF GUJARAT
December 8, 1981
HIMATLAL AMRATLAL KOTECHA Vs. STATE OF GUJARAT
February 13, 1981
HIMATRAM MATHURDAS AND COMPANY Vs. COMMISSIONER OF INCOME TAX
February 13, 1981
HIRABEN BHAGA Vs. GSRT CORPORATION
June 29, 1981
HOTEL ALANKAR Vs. COMMISSIONER OF INCOME TAX
February 23, 1981
HUKUMAT RAI Vs. STATE OF GUJARAT
December 2, 1981
HUSENA HASANALI PULAVWALA Vs. SABBIRBHAI HASANALI PULAVWALA
March 11, 1981
IMAMBHAI GULAMHUSEIN SHAIKH Vs. REGIONAL PROVIDENT FUND COMMISSIONER
November 2, 1981
INDRAVADAN OCCHAVLAL MODI Vs. VADODARA MUNICIPAL CORPORATION
April 29, 1981
ISHWARLAL PRANJIVANDAS Vs. LABHSHANKER HARGOVINDDAS BHATT
December 17, 1981
JAMNADAS BHAICHAND SHAH Vs. BHAVNABEN NANUBHAI
August 6, 1981
JAYANTILAL AMRITLAL Vs. COMMISSIONER OF WEALTH TAX
June 25, 1981
JAYENDRABHAI C PARIKH DR Vs. SARDAR PATEL UNIVERSITY
July 1, 1981
JEANIE D KARAKA Vs. CONTROLLER OF ESTATE DUTY
April 24, 1981
JOB HAMINGTON Vs. COMMISSIONER OF POLICE AHMEDABAD
October 15, 1981
K H SHUKLA Vs. STATE OF GUJARAT
January 30, 1981
K PATEL AND CO Vs. SHAH MAHESHKUMAR RATILAL A FIRM
October 7, 1981
KALIDAS KARSANBHAI CHAVDA Vs. RETURNING OFFICER VADODARA JILLA PANCHAYAT ELECTIONS
February 5, 1981
KALURAM BHERUJI Vs. BAI PARVATI WIFE OF MAHAVIRSINGH KHUSHALSINGH
August 31, 1981
KALYANBHAI TRIKAMLAL SHAH Vs. COMMISSIONER OF WEALTH TAX
August 13, 1981
KANTU CHHAGAN Vs. STATE OF GUJARAT
August 14, 1981
KARAMCHAND PREMCHAND PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
April 14, 1981
KARTIKEY Vs. COMMISSIONER OF INCOME TAX
August 6, 1981
KESHAVLAL PUNJARAM Vs. COMMISSIONER OF INCOME TAX
July 16, 1981
KHIMJI BHIMJI MAJITHIA Vs. TARABEN LALJI SONI
December 22, 1981
KHUSAD GRAM PANCHAYAT Vs. AHMEDBHAI VAJIRBHAI
April 7, 1981
KIKUBHAI ALIAS NIKABHAI FAKIRBHAI PATEL Vs. MAFATLAL FINE SPG AND MFG COMPANY LIMITED
July 7, 1981
KIRITKUMAR D VYAS Vs. STATE OF GUJARAT
December 18, 1981
KOTHARI OIL PRODUCTS CO RAJKOT Vs. STATE OF GUJARAT
July 16, 1981
KUTUBUDDIN SARFUDDIN MUNSHI Vs. SHRIMATIBEN INDUPRASAD
March 27, 1981
LAKHANI AND CO Vs. NATIONAL TEXTILE CORPORATION
April 8, 1981
LALLUBHAI CHHOTABHAI Vs. VITHALBHAI PARSHOTTAMBHAI
November 3, 1981
LOTUS HOTELS PRIVATE LIMITED Vs. GUJARAT STATE FINANCIAL CORPORATION
February 2, 1981
MAGANBHAI BHIKHABHAI MISTRI Vs. OLPAD TALUKA AZADDIN
July 15, 1981
MAGANBHAI MADHABHAI Vs. AMBALAL BHIKHABHAI PATEL
October 7, 1981
MAHADEV TRUST Vs. COMMISSIONER OF INCOME TAX
January 29, 1981
MAHARANI VIJAYKUNVERBA SAHEB OF MORVI Vs. COMMISSIONER INCOME TAX GUJARAT
August 14, 1981
MAHENDRA MILLS LIMITED Vs. STATE OF GUJARAT
September 29, 1981
MALHOTRA IRON AND STEEL INDUSTRIES Vs. M M GUPTA
September 30, 1981
MANIBHAI MOTIBHAI PATEL Vs. COMMISSIONER OF INCOME TAX
February 26, 1981
MANIBHAI SHANKERBHAI PATEL Vs. SWASHRAY CONSTRUCTION CO
April 3, 1981
MANSATTA INDUSTRIES PVT LTD Vs. STATE OF GUJARAT
December 18, 1981
MANSUKHLAL PRABHUDAS BHOGAYATA Vs. JAGJIVANDAS JAMNADAS TANNA
April 10, 1981
MARAKKA WD O MUNNISWAMI RAMSWAMI Vs. SANTOSH BENEFIT PVT LIMITED
March 20, 1981
MARIYAM JUSAB SMT Vs. HEMATLAL RATILAL
July 8, 1981
MEERABEN P DESAI Vs. UNION OF INDIA
January 27, 1981
MER MALDE KARNA Vs. DISTRICT MAGISTRATE JUNAGADH
October 1, 1981
MOHATTA BROS Vs. CHATURBHAIDAS CHIMANLAL
April 7, 1981
N. M. KHAN NADIAD Vs. STATE OF GUJARAT AND ORE.
April 13, 1981
NAGINBHAI DEVSHIBHAI SANGHVI Vs. RAMNIKLAL PAUN
February 19, 1981
NAGINBHAI RANCHHODLAL PRAJAPATI ETC. Vs. RAVJIBHAI HIMATLAL BAROT AND ORS.
July 9, 1981
NARAKKA WIDOW OF MUNNISWAMI RAMASWARNI Vs. SANTOSH BENEFIT (PVT.) LTD.
March 20, 1981
NARENDRAKUMAR PRANLAL GANDHI Vs. STATE OF GUJARAT
July 30, 1981
NATIONAL INSURANCE CO Vs. DIWALIBEN WD O VANABHAI LALUBHAI
April 15, 1981
NATVARLAL JEKISANDAS Vs. BAI GIRJA AND ANOTHER
October 12, 1981
NATVERLAL JEKISANDAS Vs. BAI GIRJA
October 13, 1981
NAVJIVAN MILLS CO. LTD. Vs. UNION OF INDIA
August 19, 1981
NIRMA CHEMICAL WORKS Vs. UNION OF INDIA
August 7, 1981
OMKAR ESTATE CORPORATION Vs. COMMISSIONER OF INCOME TAX
February 11, 1981
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. RABARI GANDU PUNJA
March 19, 1981
PARMANAND G MAKHIJA DR Vs. STATE OF GUJARAT
March 10, 1981
PATEL HIRABHAI CHHAGANLAL Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
February 6, 1981
PATEL PRABHUDAS MADHAVDAS Vs. BAI SHIVKORE WD O BHUDAR RANCHHOD
March 16, 1981
POKARDAS AND BRORS Vs. STATE OF GUJARAT
September 16, 1981
POPATLAL PARSHOTTAMDAS SHAH Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION AHMEDABAD
March 16, 1981
PRABHATSING NATHUBHAI MAHIDA Vs. SHANTILAL NAGJIBHAI THAKORE
April 16, 1981
PRABHUDAS THAKKAR COLLEGE OF ARTS Vs. STATE OF GUJARAT
May 5, 1981
PRABHUDASBHAI BHIKHABHAI PATEL Vs. STATE OF GUJARAT
January 22, 1981
PRAHLADBHAI VITHALBHAI SUTHAR Vs. RETURNING OFFICER MODASA NAGAR PANCHAYAT
January 22, 1981
PRATAPRAI ARJANDAS DHAMEJA Vs. JIVKUVARBA BHUPATSINGH
April 20, 1981
PRATAPRAI ARJANDAS DHAMEJA AND ANOTHER Vs. BHUPATSING GAGJI (DECEASED BY L.RS.) AND OTHERS
April 20, 1981
PRATAPSINHJI N DESAI Vs. COMMISSIONER OF INCOME TAX
January 23, 1981
PRATAPSINHJI N. DESAI Vs. COMMISSIONER OF INCOME-TAX, GUJARAT-III
January 28, 1981
PRAVIN C SONEJI Vs. RANJITSINH DOLATSINH DODIA
February 6, 1981
PRAVINCHANDRA JIVRAJ MEHTA Vs. LALBHAI MELABHAI VASAVA
February 19, 1981
PRAVINKUMAR LALCHAND SHAH Vs. STATE OF GUJARAT
August 3, 1981
PROJECT MANAGER ONGC Vs. LALCHAND VAJIRCHAND CHANDNA
January 21, 1981
R J LAKHIA Vs. STATE OF GUJARAT
November 4, 1981
R M PARMAR Vs. GUJARAT ELECTRICITY BOARD BARODA
December 1, 1981
RAJ RATNA SETH SHRI NANJIBHAI KALIDAS MEHTA Vs. ASHOK BHASIN
August 4, 1981
RAJNIKANT JESHINGBHAI SHETH Vs. RAMESHCHANDRA KANTILAL BHATT
June 15, 1981
RAJPIPLA MUNICIPALITY Vs. MANEKBEN WD O CHUNILAL SHAH
March 3, 1981
RAMAGAURI JAMNADAS PATEL MRS Vs. STATE OF GUJARAT
February 13, 1981
RAMALAXMI JIVRAJ Vs. COMMISSIONER OF WEALTH TAX
April 11, 1981
RAMNIKLAL J DAFTARY Vs. CONTROLLER OF ESTATE DUTY
April 22, 1981
RAMNIKLAL MOHANLAL PANDIT Vs. C J JOSE DEPUTY SECRETARY FOOD AND CIVIL SUPPLIES DEPARTMENT
January 28, 1981
RANCHHODBHAI SOMABHAI Vs. BABUBHAI BHAILALBHAI
November 12, 1981
RASIKLAL CHHAGANLAL MEHTA IN RE Vs. STATE
August 19, 1981
RATHWA MOHANSING CHHOTUBHAI Vs. AMARSINGBHAI VIRAYABHAI RATHWA
January 28, 1981
RATILAL DOSABHAI TANNA Vs. ABDULHUSEIN HASANALI
June 22, 1981
RAVJIBHAI BHIKHABHAI PATEL Vs. CHIEF OFFICER BILLIMORA NAGAR PALIKA
August 19, 1981
RUKSHAMANIBEN WD O GOVINDBHAI CHATURBHAI PATEL Vs. MASARAJI AMARAJI THAKORE
September 4, 1981
S K PATEL FAMILY TRUST PROPRIETOR OF NIRMA CHEMICAL WORKS Vs. UNION OF INDIA
August 7, 1981
SADGUNABEN AMRUTLAL Vs. EMPLOYEES STATE INSURANCE CORPORATION
May 5, 1981
SAHADEO NARAIN CHITRAVANSI Vs. CHAIRMAN BOARD OF GOVERNERS SAINIK SCHOOL SOCIETY NEW DELHI
March 13, 1981
SALAMBIN AMAR DOWDI Vs. HUSEINBIN SALAM DOWDI
April 1, 1981
SAMEEN BANU MAKRANI Vs. STATE OF GUJARAT
March 11, 1981
SANJIV P DESAI DR Vs. DEAN AND THE MEMBER OF THE BARODA MEDICAL COLLEGE COUNCIL
January 15, 1981
SARVODAYA KELAVANI MANDAL Vs. GUJARAT SECONDARY EDUCATION BOARD
July 3, 1981
SAVARKUNDLA NAGARPALIKA Vs. MANINAGAR NIVAS NIRMAN SAHKARI MANDLI LIMITED
January 20, 1981
SERCON PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
March 12, 1981
SHAH VISANJI DUNGARSHI Vs. JOSHI BHARA DAHYA
July 17, 1981
SHANTILAL MANIBHAI PATEL Vs. LAXMI FILM LABORATORY AND STUDIOS PVT LIMITED
November 13, 1981
SHARDABEN NITINRAI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION AHMEDABAD
March 27, 1981
SHARDADEVI K SHARMA SMT Vs. MANAGER NAVJIVAN GIRLS HIGH SCHOOL DAHOD
February 4, 1981
SHASHIKANT VRAJLAL PAREKH Vs. STATE OF GUJARAT
December 1, 1981
SHETH CHINUBHAI CHIMANLAL Vs. STATE OF GUJARAT
August 21, 1981
SIDDHARTH MOHANLAL SHARMA Vs. SOUTH GUJARAT UNIVERSITY
October 23, 1981
SIGNATH DUDH UTPADAK MANDALI Vs. NARMADA DUDH UTPADAK MANDALI
July 21, 1981
SIMAC GROUP INDIA PRIVATE LIMITED Vs. VERB DEUTSCHE SEEREEDERAI
April 2, 1981
SOMABHAI VAJABHAI Vs. BABUBHAI BHAILALBHAI
November 12, 1981
SONAL V SHAH MISS Vs. GUJARAT UNIVERSITY
August 18, 1981
SONAL V SHAH MISS Vs. HONBLE THE CHIEF JUSTICE
September 9, 1981
STATE OF GUJARAT Vs. OIL AND NATURAL GAS COMMISSION
September 22, 1981
STATE OF GUJARAT Vs. PUSH COLOUR AND CHEMICAL CO
September 23, 1981
STATE OF GUJARAT Vs. SECRETARY LSW AND TD DEPT
August 19, 1981
STATE OF GUJARAT Vs. WALTER PAUL MASTER
August 20, 1981
STATE OF GUJARAT Vs. NARESHKUMAR AND BRORS
August 25, 1981
STATE OF GUJARAT Vs. GHANSHYAM STORES
August 25, 1981
STATE OF GUJARAT Vs. NARANBHAI SADABHAI PARMAR
July 23, 1981
STATE OF GUJARAT Vs. MAGANBHAI JETHABHAI VAGHELA
November 13, 1981
STATE OF GUJARAT Vs. MINU CHEMICAL PVT LTD
December 18, 1981
STATE OF GUJARAT Vs. BHAND JUSAB MAMAD
October 22, 1981
STATE OF GUJARAT Vs. BHIKHUBHAI AND SONS
December 22, 1981
STATE OF GUJARAT Vs. SHAH BHAGWANJI MANEKCHAND
December 24, 1981
STATE OF GUJARAT Vs. CONSUMER EDUCATION AND RESEARCH CENTRE
June 23, 1981
STATE OF GUJARAT Vs. ANGADIA KANTILAL SOMABHAI
June 17, 1981
STATE OF GUJARAT Vs. DUSHYANTBHAI NAGJIBHAI PATEL
February 2, 1981
STATE OF GUJARAT Vs. LALLU BUDHIA
February 18, 1981
SUKAR NARAYAN BAKHIA Vs. RAJNIKANT R SHAH
August 21, 1981
SULOCHNABCN PRANJIVAN PATEL Vs. BHAILALBHAI SHANTILAL PATEL
October 19, 1981
SUMATILAL CHIMANLAL SHAH Vs. CONTROLLER OF ESTATE DUTY
July 7, 1981
TAIYABJI LUKMANJI Vs. COMMISSIONER OF INCOME TAX
April 16, 1981
TEKCHAND BAJAJ Vs. INTERNATIONAL CORPORATION
April 8, 1981
THACKER NARANJI PRADHAN Vs. SHOPS INSPECTOR GANDHIDHAM MUNICIPALITY
May 5, 1981
TUNGBHADRA INDUSTRIES LIMITED Vs. NATIONAL DAIRY DEVELOPMENT BOARD
August 19, 1981
UNITED INDIA FIRE AND GENERAL INSURANCE CO., LTD., JAMNAGAR Vs. SURINDARSINH GURASINH AND OTHERS
February 20, 1981
UNITED INDIA GENERAL INSURANCE COMPANY LIMITED Vs. SHANTABEN JERAMBHAI PARMAR
July 23, 1981
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SURINDERSINH GURASINH
February 28, 1981
URMILA RATILAL Vs. COMMISSIONER OF INCOME TAX
June 17, 1981
USHA RAMCHANDRA KULKARNI Vs. SHANTARAM KASHIRAM GOTRI
April 10, 1981
VAGRI KHODABHAI HASUBHAI Vs. MOHMEDHUSEN ABDULBHAI BAKARWALA
March 6, 1981
VASUDEV TRIKAMAL BHATT Vs. IBRAHIMBHAI NASHIRBHAI MATIA
February 3, 1981
VELJEE SHAMJEE Vs. VELJEE SHAMJEE
August 18, 1981
VIJAYSINH MOHANSING SOLANKI Vs. TRANSPORT MANAGER AMTS
November 18, 1981
VIMALBHAI NAGINDAS SHAH Vs. COMMISSIONER OF INCOME TAX
February 26, 1981
VITHALDAS AND CO Vs. STATE OF GUJARAT
October 14, 1981