Case Index

Title
Date
A K BHATIA Vs. VIMAN ENGG COMPANY PRIVATE LIMITED
May 7, 1981
A K CHATTERJEE Vs. STATE
October 20, 1981
A K RAWAT Vs. SHAKUNTALA ANAND
November 5, 1981
ABBAS KHAN Vs. BAL BHAVAN BOARD
April 23, 1981
ABDUL WAHID Vs. UNION OF INDIA
December 14, 1981
ABHAY KUMAR YADAV Vs. K SRINIVASAN
March 24, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. FOOD SPECIALITIES LIMITED
February 25, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BHAGWAT SWARUP CHARANJIT SINGH AND CO
February 25, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MINERALS AND METALS TRADING CORPORATION OF INDIA
May 15, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. R S GARG
May 15, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DCOSTA J K
April 27, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. VIDYA PRAKASH TALWAR
April 30, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. R D RAM NATH AND CO
July 21, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MERCURY GENERAL CORPORATION PRIVATE LIMITED
August 25, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. GEDORE TOOLS INDIA PRIVATE LIMITED
August 26, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MADAN LAL JAIN AND SONS
November 19, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CENTRAL INDIA CORPORATION
December 18, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SETH VINEET VIRMANI
November 13, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. AVTAR MOHAN SINGH MRS
October 16, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KANTA BAHEN L H OF LATE L A DESAI
September 30, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DISTILLERS TRADING CORPORATION LIMITED
September 4, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. FREE WHEELS INDIA LIMITED
September 14, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DYERS STONE LIME CO P LIMITED
September 16, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. INDIAN DRUGS AND PHARMACEUTICALS LIMITED
September 17, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX, DELHI-I Vs. KALSI TYRE (P.) LTD.
February 2, 1981
ADDL COMMISSIONER OF INCOME TAX Vs. WILLIAM LAND
September 24, 1981
ADDL COMMISSIONER OF INCOME TAX Vs. HANDICRAFT AND HANDLOOM EXPORTS CORPN OF INDIA
July 16, 1981
ADDL COMMISSIONER OF INCOME TAX, DELHI-II Vs. HANDICRAFTS AND HANDLOOM EXPORT CORPORATION
March 16, 1981
ADDL. COMMISSIONER OF INCOME TAX, DELHI-II Vs. R.D. RAM NATH & CO.
March 21, 1981
ALKARAM Vs. DELHI DEVELOPMENT AUTHORITY
April 8, 1981
ALLIED MOTORS PRIVATE LIMITED Vs. NEW DELHI MUNCIPAL COMMITTEE
May 28, 1981
AMAL MAL SINDHI Vs. RAM PARKASH
March 24, 1981
AMAR NATH Vs. MUNICIPAL CORPORATION OF DELHI
August 12, 1981
AMAR PARKASH SHARMA Vs. PARKASHWATI
September 14, 1981
AMAR SINGH Vs. HANS RAJ SACHDEVA
April 9, 1981
AMARJEET SINGH Vs. BHAGWATI DEVI
December 18, 1981
AMARJIT KAUR Vs. VANGUARD INSURANCE COMPANY LIMITED
May 12, 1981
AMARJIT SINGH Vs. STATE
March 9, 1981
AMIR CHAND ARORA Vs. SURAJ PARKASH BHASIN
October 22, 1981
AMRIT LAL BERRY Vs. UNION OF INDIA
February 27, 1981
ANAND BUILDERS Vs. DRIPLEX WATER ENGINEERING PRIVATE LIMITED
November 23, 1981
ANAND PRAKASH SAXENA Vs. JAGDISH CHANDER
October 1, 1981
ANIL GUPTA Vs. DELHI CLOTH AND GENERAL MILLS CO. LTD.
September 11, 1981
ANIL GUPTA Vs. ATUL KUMAR GUPTA
July 20, 1981
ANWAR Vs. STATE DELHI ADMINISTRATION
October 20, 1981
ARJAN LAL VERMA Vs. RAWEL KAUR
July 20, 1981
ARJAN SINGH Vs. DEPUTY MAL JAIN
November 2, 1981
ARUN KUMAR Vs. RESERVE BANK OF INDIA NEW DELHI
May 7, 1981
ASHA SRIVASTAVA Vs. R K SRIVASTAVA
May 1, 1981
ASHRAFI LAL Vs. LABH SINGH
March 10, 1981
ATAM PARKASH Vs. ARORA NEELAM
April 24, 1981
ATAR SAIN JAIN Vs. AMIR SINGH JAIN
September 30, 1981
AVON DELUX TRANSPORT CO Vs. SHEELATHA SELVAMANI
November 12, 1981
B B ALU CO Vs. SUNDERLAL AND SONS
May 19, 1981
B K BALI Vs. SANT LAL
September 14, 1981
B P N SHRIVASTAVA Vs. POORI BAI
March 27, 1981
BABU LAL Vs. STATEDELHI ADMINISTRATION
May 26, 1981
BAINI RAM Vs. JAINTI PERSHAD
November 9, 1981
BAL KRISHAN JULKA Vs. K L VERMA
September 17, 1981
BALDEV RAJ Vs. SAVITRI BAI
March 24, 1981
BANWARI LAL AND SONS Vs. UNION OF INDIA
May 25, 1981
BASHIRUDDIN Vs. SHRI MOHD. SHAFIQ
September 3, 1981
BAWA HOLIDAY HOME Vs. DELHI DEVELOPMENT AUTHORITY
April 1, 1981
BEGUM HAMID ALI KHAN Vs. B H ZAIDI
November 18, 1981
BHAI SARDAR SINGH AND SONS NEW DELHI Vs. NEW DELHI MUNICIPAL COMMITTEE
May 29, 1981
BHARAT NIDHI LTD Vs. SHITAL PRASHAD JAIN
May 1, 1981
BHILWARA SYNTHETIC LTD Vs. DELHI HINDUSTANI MERCHANTILE ASSOCIATION
November 20, 1981
BHIM SINGH JAIN Vs. UNION OF INDIA
March 27, 1981
BHOLA RAM Vs. LT GOVERNOR
March 25, 1981
BHOOMITRA SHARMA Vs. DEV RAJ SOOD
September 25, 1981
BHUSHAN INDUSTRIAL CO PRIVATE LIMITED Vs. CIMMCO INTERNATIONAL
March 30, 1981
BIPIN BEHARI TAWAKLEY Vs. KISHORI LAL MEHRA
January 23, 1981
BIRINDER AMARJIT SINGH Vs. GENERAL MARKETING AND MANUFACTURING CO. LTD.
October 29, 1981
BIRLA JUTE MANUFACTURING CO. LTD. Vs. JOINT SECRETARY, GOVERNMENT OF INDIA AND OTHERS
March 17, 1981
BRAHM SARUP Vs. DHAPI NAHATA
November 13, 1981
BRAHMA KUMARI Vs. SARWAN SINGH AND BABU SINGH
March 5, 1981
BRAMHA KUMARI Vs. SARWAN SINGH
March 2, 1981
BRIJ LAL Vs. RAM PRATAP
March 23, 1981
BRIJ SINGHVI Vs. RANI DEVI
November 12, 1981
BUDH PRAKASH SETHI Vs. SUMITRA DEVI
April 29, 1981
BULAKI DASS Vs. SURAJ BHAN
August 28, 1981
BYFORD LIMITED Vs. STO
February 5, 1981
C B TANWAR AND CO Vs. UNION OF INDIA
January 23, 1981
C JAIRAM PVT LTD Vs. COMMISSIONER OF SALES TAX NEW DELHI
March 4, 1981
CAPT. RAJINDER NATH KUMRAH Vs. UNION OF INDIA
September 3, 1981
CENTRAL BANK OF INDIA Vs. DELHI DEVELOPMENT AUTHORITY
May 4, 1981
CENTRAL DISTILLERY AND BREWERIES LIMITED Vs. COMMISSIONER OF EXCISE
September 14, 1981
CHAMELI WATI Vs. DELHI MUNICIPAL CORPORATION
April 15, 1981
CHANCHAL SINGH Vs. LABOUR COURT, DELHI
February 19, 1981
CHANDER KRISHAN GUPTA Vs. RANNALAL GIRDHARI LAL PRIVATE LIMITED
November 6, 1981
CHANDHOK LAJWANTI Vs. CHANDHOK
August 26, 1981
CHANDRA Vs. CAPTAIN M.C. PANDEY
March 11, 1981
CHANDRA BHAN DEMBLA TRADING, DELHI Vs. BHARAT SEWING MACHINE CO., BIKANER
October 30, 1981
CHATAR SAIN GOEL Vs. PURAN SINGH
March 6, 1981
CHHABLI DAS GUPTA Vs. PARYAGWATI
January 29, 1981
CHIEF COMMISSIONER OF SALES TAX Vs. RAJ KISHAN GOEL
October 15, 1981
COLONEL SHYAM KUMAR Vs. UNION OF INDIA
May 29, 1981
COMMISSIONE OF INCOME TAX Vs. MINERALS AND METALS TRADING CORPORATION OF INDIA LIMITED
May 15, 1981
COMMISSIONER OF GIFT TAX Vs. I P SONI
August 5, 1981
COMMISSIONER OF INCOME TAX Vs. DEWAN CHAND ROSHAN LAL
August 11, 1981
COMMISSIONER OF INCOME TAX Vs. BHARAT NIDHI LIMITED
August 18, 1981
COMMISSIONER OF INCOME TAX Vs. NAV BHARAT NIRMAN P LIMITED
July 20, 1981
COMMISSIONER OF INCOME TAX Vs. DALMIA CEMENT BHARAT LIMITED
July 23, 1981
COMMISSIONER OF INCOME TAX Vs. SANT LAL ARVIND KUMAR
May 15, 1981
COMMISSIONER OF INCOME TAX Vs. PURE ICE CREAM CO
April 16, 1981
COMMISSIONER OF INCOME TAX Vs. MADAN LAL JAIN
April 22, 1981
COMMISSIONER OF INCOME TAX Vs. FOOD SPECIALITIES LIMITED
March 27, 1981
COMMISSIONER OF INCOME TAX Vs. SAT PARKASH AGARWAL
April 7, 1981
COMMISSIONER OF INCOME TAX Vs. J M A INDUSTRIES LIMITED
January 30, 1981
COMMISSIONER OF INCOME TAX Vs. RAMANAND SACHDEVA
January 9, 1981
COMMISSIONER OF INCOME TAX Vs. ROSHAN LAL
February 6, 1981
COMMISSIONER OF INCOME TAX Vs. DELHI CLOTH AND GENERAL MILLS CO LTD
February 12, 1981
COMMISSIONER OF INCOME TAX Vs. PREM NARAIN AGGARWAL
March 6, 1981
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN TIMES LIMITED
March 4, 1981
COMMISSIONER OF INCOME TAX Vs. BABURAM
March 19, 1981
COMMISSIONER OF INCOME TAX Vs. MRIDU HARI DALMIA
October 19, 1981
COMMISSIONER OF INCOME TAX Vs. MADHO SINGH ISHAR DASS
November 13, 1981
COMMISSIONER OF INCOME TAX Vs. BHARAT NIDHI LIMITED
August 13, 1981
COMMISSIONER OF INCOME TAX Vs. MRIDU HARI DALMIA
October 1, 1981
COMMISSIONER OF INCOME TAX Vs. DALMIA R DECD
December 18, 1981
COMMISSIONER OF INCOME TAX Vs. DALMIA R DECD
December 16, 1981
COMMISSIONER OF INCOME TAX Vs. RAUNAQ AND COMPANY PRIVATE LIMITED
November 18, 1981
COMMISSIONER OF INCOME TAX Vs. SUCHA SINGH ANAND S
November 16, 1981
COMMISSIONER OF INCOME TAX Vs. ALL INDIA HINDU MAHASABHA
December 10, 1981
COMMISSIONER OF INCOME TAX DELHI CENTRAL NEW DELHI Vs. BHARAT NIDHI LTD
October 5, 1981
COMMISSIONER OF INCOME TAX DELHI I Vs. HANS RAJ GUPTA
September 11, 1981
COMMISSIONER OF INCOME TAX DELHI I Vs. DEWAN CHAND DHOLAN DASS
May 15, 1981
COMMISSIONER OF INCOME TAX DELHI I NEW DELHI Vs. INDIAN INSTITUTE OF PUBLIC OPINION CO PVT LTD
September 10, 1981
COMMISSIONER OF INCOME TAX NEW DELHI Vs. HINDUSTAN GENERAL INDUSTRIES LTD
February 10, 1981
COMMISSIONER OF INCOME TAX, DELHI-III Vs. MADHO SINGH ISHAR DASS
November 13, 1981
COMMISSIONER OF SALES TAX Vs. R S ATMARAM SURI
March 20, 1981
COMMISSIONER OF SALES TAX DELHI Vs. R S ATMA RAM SURI AND SON
February 27, 1981
COMMISSIONER OF SALES TAX DELHI Vs. POP CORN
January 15, 1981
COMMISSIONER OF SALES TAX DELHI Vs. DELHI AUTOMOBILES P LTD
January 8, 1981
COMMISSIONER OF SALES TAX DELHI Vs. ENVOYS INDIA P LTD
January 28, 1981
COMMISSIONER OF WEALTH TAX Vs. SAVITRI DEVI SMT
December 16, 1981
COMMISSIONER SALES TAX NEW DELHI Vs. SITA RAM JOGINDER KUMAR
February 2, 1981
COMPELENT AUTHORITY UNDER REQUISITIONING Vs. RAJ SACHAR
February 9, 1981
CYCLE EQUIPMENT PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
January 21, 1981
D C ANAND AND SONS Vs. COMMISSIONER OF INCOME TAX
February 27, 1981
D L F HOUSING AND CONSTRUCTION P LIMITED Vs. COMMISSIONER OF INCOME TAX
December 18, 1981
D N GUPTA Vs. JASWANT SINGH
October 30, 1981
D S S I INDUSTRIAL PRIVATE LIMITED Vs. G S SIAL
February 6, 1981
DABUR Vs. VIKAS PHARMA
September 9, 1981
DABUR DR S K BURMAN PRIVATE LIMITED Vs. STATE TRADING CORPORATION OF INDIA LIMITED
August 28, 1981
DAL CHAND ALIAS DALIA Vs. STATE
October 23, 1981
DALAM CHAND BAID Vs. UNION OF INDIA AND OTHERS
December 18, 1981
DALAM CHAND BAID Vs. UNION OF INDIA
December 1, 1981
DALMIA J Vs. COMMISSIONER OF INCOME TAX
September 30, 1981
DAMODAR PAINTS PRIVATE LIMITED Vs. INDIAN OIL CORPORATION
March 16, 1981
DARYAI LAL Vs. STATE
May 28, 1981
DAYA RAM SHARMA Vs. BHARTOO MAL
May 12, 1981
DAYA WATI Vs. RAJ SINGH
December 11, 1981
DEEP CHAND Vs. JHANDOO SINGH
May 26, 1981
DEEPCHAND ARYA Vs. KIRAN SOAPWORKS
January 7, 1981
DELHI ARYA PRATINIDHI SABHA Vs. MASTER VISHAN DASS
May 11, 1981
DELHI CLOTH AND GENERAL MILLS CO LTD Vs. COMMISSIONER OF SALES TAX VIKAS BHAWAN NEW DELHI
February 23, 1981
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. DHARAM SINGH
March 3, 1981
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. DIL BAHADUR
January 14, 1981
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. UNION OF INDIA
August 21, 1981
DELHI CONSUMERS CO OPERATIVE WHOLESALE STORE LIMITED Vs. COMMISSIONER OF SALES TAX
February 2, 1981
DELHI DEVELOPMENT AUTHORITY Vs. H S KALRA
February 20, 1981
DELHI DEVELOPMENT AUTHORITY Vs. SHANTI DEVI
September 3, 1981
DELHI TRANSPORT CORPORATION Vs. SHANTI
September 14, 1981
DELHI TRANSPORT CORPORATION Vs. RAM KUMAR AND ANOTHER
December 18, 1981
DEWAN CHAND PRUTHI Vs. MUNICIPAL CORPORATION OF DELHI
October 29, 1981
DHARAM ALIAS DHARAM SINGH Vs. STATE DELHI ADMINISTRATION
December 2, 1981
DHARAM PAL AND SONS Vs. PARMESHWARI DAS
July 14, 1981
DHARAM PAL VAID Vs. USHA KUMARI
March 19, 1981
DHARAMBIR ALIAS JONNI Vs. STATE
September 9, 1981
DIAMOND POCKET BOOKS P. LTD. Vs. PRASAD NYAS AND ORS.
April 11, 1981
DIPCHAND ARYA Vs. KIRAN SOAP WORKS
January 7, 1981
DOMESTIC APPLIANCES Vs. GLOBE SUPER PARTS
August 14, 1981
EDWIN BRAVE Vs. HARI CHAND
December 8, 1981
ELECTRONICS LIMITED Vs. UNION OF INDIA AND OTHERS
April 1, 1981
EMPLOYEES STATE INSURANCE CORPORATION Vs. MASCO PRIVATE LIMITED
October 5, 1981
EXPRESS ENGINEERING AND CONSTN CO Vs. MUNICIPAL CORPORATION OF DELHI
November 6, 1981
FEROZ AHMED Vs. STATE
October 30, 1981
FOOD CORPORATION OF INDIA Vs. BALKRISHNA GARG
December 10, 1981
FOOD CORPORATION OF INDIA NEW DELHI Vs. MEHTA PLASTIC INDUSTRIES AHMEDABAD
February 27, 1981
G C SHARMA Vs. UNIVERSITY OF DELHI
September 4, 1981
GABBE Vs. UNION OF INDIA
February 10, 1981
GANGA SAHAI RAJINDER KUMAR Vs. MAUJI RAM
April 24, 1981
GILLOO MAL Vs. RISAL SINGH
October 20, 1981
GOBIND RAM Vs. HARMAN DAS
March 9, 1981
GREAT EASTERN SHIPPING CO. LTD. Vs. UNION OF INDIA
May 13, 1981
GRINDLAYS BANK LTD Vs. HINDUSTAN EMBROIDERY MILLS P LTD
January 22, 1981
GULRAJ SINGH Vs. NEW DELHI MUNICIPAL CORPORATION
March 2, 1981
GURBACHAN SINGH Vs. RAJ PAUL
February 10, 1981
GURDIAL SINGH Vs. PEAREY LAL MALHAN
April 24, 1981
GURDIT SINGH BAJAJ Vs. RAMESH CHANDER
February 6, 1981
GURU NANAK UNIVERSITY Vs. INDIAN CARPET CENTRE
November 4, 1981
H. J. LEACH & COMPANY Vs. UNION OF INDIA AND ANOTHER
January 27, 1981
H. L. SEHGAL Vs. M/S. BANSAL WIRES AND OTHERS
September 2, 1981
HANDICRAFTS AND HANDLOOM EXPORT CORPORATION OF INDIA Vs. COMMISSIONER OF INCOME TAX
December 10, 1981
HANS RAJ MEHTA Vs. ASHA RANI VASUDEVA
February 6, 1981
HARBANS LAL Vs. STATE
March 31, 1981
HARI CHAND Vs. BIMLA DEVI
April 27, 1981
HARI SHANKER GAUR Vs. THE STATE
April 1, 1981
HARPRASHAD AND COMPANY LIMITED Vs. ALLAHABAD BANK
September 17, 1981
HAZARA SINGH Vs. UNION OF INDIA
August 24, 1981
HAZARI LAL Vs. S DHARAM PAL SINGH
April 12, 1981
HAZARILAL Vs. DHARAM PAL KHANNA
April 22, 1981
HOTCHAND JAWAHARMALL Vs. UNION OF INDIA AND OTHERS
September 7, 1981
IB B BINDAL Vs. BANARSI DAS GUPTA
August 5, 1981
IN RE: BEEJAY ENGINEERS PVT. LTD. Vs. STATE
October 1, 1981
IN RE: RAJDHANI GRAINS & JAGGERY EXCHANGE LTD. Vs. STATE
March 31, 1981
INCOME TAX OFFICER Vs. DWARKA DASS AND BROS
February 5, 1981
INDER SEN Vs. STATE
May 22, 1981
INDIAN ASSOCIATION OF THERMOMETRY Vs. HICKS THERMOMETERS INDIA LIMITED
May 29, 1981
INDIAN BANK Vs. R K BAWAJA
March 17, 1981
INDIAN GLASS AGENCY Vs. COMMISSIONER OF INCOME TAX
September 22, 1981
INDO AMERICAN ELECTRICALS Vs. M L SHARMA
November 23, 1981
INTERNATIONAL COMPUTERS INDIAN MANUFACTURERS LTD. AND ANOTHER Vs. UNION OF INDIA AND OTHERS
May 8, 1981
IQBAL SINGH Vs. STATE
January 9, 1981
ISHWAR SINGH Vs. COMMISSIONER OF POLICE
November 18, 1981
J K INDUSTRIES LIMITED Vs. M M LAL
May 29, 1981
J K SINGH Vs. STATE OF DELHI
July 28, 1981
J R ANAND Vs. DELHI TRANSPORT CORPORATION
February 9, 1981
J. K. SYNTHETICS LTD. AND ANOTHER Vs. UNION OF INDIA AND OTHERS
April 24, 1981
J.P. COATS LTD. AND ORS. Vs. GIAN AND CO. AND ORS.
April 15, 1981
J.R. SEHGAL Vs. COLLECTOR OF CENTRAL EXCISE, NEW DELHI AND ANOTHER
September 15, 1981
JAGAN NATH CHAWLA Vs. R K VIJ
October 16, 1981
JAGAN NATH PHOOL CHAND Vs. UNION OF INDIA
April 6, 1981
JAGDISH PD GUPTA Vs. YOUNGMAN BENEFIT CHIT FUND PRIVATE LIMITED
February 4, 1981
JAGJIT SINGH Vs. STATE
August 12, 1981
JAI NARAIN Vs. ZILEY SINGH
July 10, 1981
JAI PARKASH Vs. STATE
January 15, 1981
JAI PARKASH Vs. STATE
March 19, 1981
JAI RAJ Vs. STATE
February 19, 1981
JAIN SHUDH VANASPATI LIMITED Vs. UNION OF INDIA
February 23, 1981
JAMILA BEGUM Vs. JUMMA
May 7, 1981
JASWANT RAI Vs. CENTRAL BOARD OF DIRECT TAXES
March 6, 1981
JATINDER NAGRATH Vs. STATE
July 22, 1981
JAWAHAR LAL MOTUMAL MAMTANI Vs. BHAG CHAND MOTUMAL MAMTANI
March 17, 1981
JAY RUBBERCO INDIA PRIVATE LIMITED Vs. STATE CHEMICALS AND PHARMACEUTICAL CORPORATION OF INDIA LIMITED
August 28, 1981
JEEWAN DASS Vs. STATE
March 6, 1981
JHABBU MAL JANG BAHADUR Vs. NANAK CHAND AGGARWAL
July 30, 1981
JIWAN DAS Vs. NARAIN DAS
May 1, 1981
JOINT FINANCIERS P LIMITED Vs. COMMISSIONER OF INCOME TAX
January 8, 1981
JUGAL KISHORE SHARMA Vs. UNION OF INDIA
March 3, 1981
JYOTI MALHOTRA Vs. KEWAL KISHORE MALHOTRA
November 19, 1981
K C SAIGAL Vs. R P SEHGAL
November 16, 1981
K K BALI Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA
January 27, 1981
K M BINDRA Vs. UNION OF INDIA
January 15, 1981
KAILASH MEHTA Vs. MUNICIPAL CORPORATION OF DELHI
September 18, 1981
KAILASH WANTI Vs. OM DUTT
September 8, 1981
KALA NIKETAN KAROL BAGH N DELHI Vs. KALA NIKETAN G 10 BASEMENT SOUTH EXT MARKET I N DELHI
September 11, 1981
KALI CHARAN SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
March 31, 1981
KAMAL BHANDARI Vs. BRIG SHAMSHER SINGH MALHOTRA
September 14, 1981
KAMLESH SABHARWAL Vs. VISHWANATH SABHARWAL
October 21, 1981
KANTI LAL Vs. HEERA LAL
January 7, 1981
KASTURI LAL NAND RAJ Vs. BAKSHI RAM
January 23, 1981
KEWAL KRISHAN Vs. STONE AND COMPANY INDIA PRIVATE LIMITED NEW DELHI
February 4, 1981
KHALSA PROVISIONS Vs. COMMISSIONER OF INCOME TAX
April 27, 1981
KISHAN CHAND PAHUJA Vs. HARIDEVI
September 25, 1981
KRISHAN CHANDER RAMESH CHANDER Vs. SOHAN LAL
August 24, 1981
KRISHAN DEV PURI Vs. UNION OF INDIA
November 17, 1981
KRISHAN GOPAL Vs. USHA RANI
December 4, 1981
KRISHAN LAL ARORA Vs. RAKESH KUMARI
March 20, 1981
KRISHNA KANTA Vs. GEETA ROY
November 27, 1981
KULDIP SINGH DHINGRA Vs. NEW DELHI MUNICIPAL COMMITTEE
May 1, 1981
KUNDAN LAL Vs. HARI RAM
February 1, 1981
KUSUM SAXENA Vs. I N KHANNA
March 11, 1981
L.R. SHARMA Vs. DELHI ADMINISTRATION AND OTHERS
July 24, 1981
LAKHA SINGH Vs. SOM NATH
December 9, 1981
LAKSHMI COMMERCIAL BANK LTD. Vs. HIRA LALL AND SON AND OTHERS
March 2, 1981
LEELA SEPARATORS PRIVATE LIMITED Vs. SECRETARY LABOUR DELHI ADMN
March 5, 1981
LIFE INSURANCE CORPORATION OF INDIA Vs. ASIA UDYOG PRIVATE LIMITED
April 16, 1981
LIFE INSURANCE CORPORATION OF INDIA Vs. SHAM SURAT SINGH
August 26, 1981
LIFE INSURANCE CORPORATION OF INDIA Vs. ASIA UDYOG (P) LTD. AND ORS.
April 1, 1981
LILA WATTI DATTA Vs. KAROL BAGH UNION CLUB
April 30, 1981
LT COL K C SUD Vs. S C GUDIMANI
February 13, 1981
LT COL KEWAL KRISHAN Vs. J STONE AND COMPANY INDIA PRIVATE LIMITED
February 4, 1981
LT COL SURJEET CHOUDHARY Vs. RANI CHOUDHARY
September 14, 1981
M D OSWAL HOSIERY REGD Vs. SWAMI KRISHNA NAND GOVINDA NAND BHAGWAT DHAM ASHRAM TRUST
December 2, 1981
M K MALHOTRA Vs. KIRTI MALHOTRA
August 11, 1981
M/S. INLAND COMMERCIAL (TPT) SERVICE, DELHI AND OTHERS Vs. UNION OF INDIA AND OTHERS
December 11, 1981
M/S. K. BAHADUR SINGH & SON, DELHI Vs. MUNICIPAL CORPORATION OF DELHI
July 22, 1981
MADAN LAMBA Vs. COMMISSIONER OF INCOME TAX
September 11, 1981
MADAN MOHAN GUPTA Vs. M/S. AHMED OOMERBHOY AND OTHERS
December 2, 1981
MADAN MOHAN LAL SHRIRAM PRIVATE LIMITED Vs. P TANDON
October 21, 1981
MADHUBALA GUPTA Vs. COMMISSIONER OF POLICE
September 23, 1981
MADRAS RUBBER FACTORY LTD., MADRAS Vs. UNION OF INDIA AND ANOTHER
April 24, 1981
MAHABIR PERSHAD AND SONS Vs. COMMISSIONER OF INCOME TAX NEW DELHI
April 14, 1981
MAHALAXMI JEWELLERS Vs. MAHALAXMI JEWELLERS OF CHAKWAL
September 7, 1981
MAHENDER SINGH JAIN Vs. GANGA PARSHAD
September 30, 1981
MAHESH CHANDER Vs. DERSHAN KAUR
September 16, 1981
MALKHAN SINGH Vs. UNION OF INDIA
February 13, 1981
MANOHAR LAL Vs. NARAIN DAS AND DDA
October 30, 1981
MANOHAR SINGH Vs. RAM NATH CHITKARA
February 3, 1981
MANPHUL SINGH SHARMA Vs. AHMEDI BEGUM
July 31, 1981
MARYS SCHOOL Vs. HENRY BROOKS
February 4, 1981
MAYA Vs. BRIJ NATH
November 24, 1981
MEHAR SINGH Vs. MUNICIPAL CORPORATION OF DELHI
October 29, 1981
MEHAR SINGH Vs. DELHI DEVELOPMENT AUTHORITY
May 18, 1981
MEHRA AND MEHRA A PARTNERSHIP CONCERN Vs. SANT KAUR GREWAL
December 8, 1981
MEHTA TEJA SINGH AND CO AGENCIES Vs. GLOBE MOTORS LTD
November 24, 1981
MOHAN LAL CONSTABLE NO 744 L 283 SD DELHI POLICE DELHI Vs. UNION OF INDIA
July 24, 1981
MOHINDER KAUR Vs. RAJINDER SINGH
August 6, 1981
MOHINDER SINGH Vs. IQBAL SINGH
April 7, 1981
MOTI FILMS PRIVATE LIMITED Vs. HARISH BANSAL
December 18, 1981
MOTION PICTURES ASSOCIATION, IN RE: G.S. MAYAWALA AND OTHERS Vs. MOTION PICTURES ASSOCIATION AND OTHERS
December 18, 1981
MRS SHUBA VERMA Vs. BAL BHAVAN AND NATIONAL CHILDRENS MUSEUM, NEW DELHI & OTHERS
April 6, 1981
MRS. MAYA SAGAR Vs. G.S. SAGAR
December 11, 1981
MUNICIAPAL CORPORATION OF DELHI Vs. MUKHTIAR SINGH
July 24, 1981
MUNICIPAL CORPORATION OF DELHI Vs. LAKSHMI CHAND
August 19, 1981
MUNICIPAL CORPORATION OF DELHI Vs. SHAIL AGENCIES
September 9, 1981
MURLIDHAR DALMIA Vs. COMMISSIONER OF INCOME TAX
January 13, 1981
N D KHANNA Vs. HINDUSTAN INDUSTRIAL CORPN
January 1, 1981
N D KHANNA Vs. HINDUSTAN INDUSTRIAL CORPORATION NEW DELHI
May 20, 1981
N D KHANNA Vs. HINDUSTAN INDUSTRIAL CORPORATION
May 29, 1981
N. R. SUNDARAM AND OTHERS Vs. CHIEF ADMINISTRATIVE OFFICER, MINISTRY OF DEFENCE, GOVT. OF INDIA, NEW DELHI AND ANOTHER
April 8, 1981
NANAK CHAND SHARMA Vs. UNION OF INDIA
March 3, 1981
NAND KAUR Vs. SUHK RAJ
March 17, 1981
NANDA BROTHERS EXPORTS PRIVATE LIMITED Vs. SHANTI DEVI
April 29, 1981
NARANG R L Vs. COMMISSIONER OF INCOME TAX
February 2, 1981
NARINDER KUMAR Vs. T C JAIN
December 15, 1981
NATHU Vs. HUKAM SINGH
November 24, 1981
NATIONAL BUILDING CONST CORPN LIMITED Vs. VYASA BANK LIMITED
August 3, 1981
NATIONAL BUILDING CONSTRUCTION Vs. UNION OF INDIA
March 17, 1981
NATIONAL INSURANCE CO. LTD. Vs. THE UNION OF INDIA AND OTHERS
September 4, 1981
NATIONAL LABOUR INSTITUTE Vs. PREM CHANDRA
January 10, 1981
NATIONAL SMALL INDUSTRIES CORPORATION LIMITED Vs. NATIONAL METAL CRAFT
January 5, 1981
NATWAR LAL SHAMAL DAS AND CO Vs. MINERALS AND METALS TRADING CORPORATION OF INDIA
April 1, 1981
NAV BHARAT NIRMAN (P.) LTD. Vs. COMMISSIONER OF INCOME TAX
July 20, 1981
NEERA GROVER Vs. NARINDER JAGGI
October 29, 1981
NEW ASSURANCE COMPANY LIMITED Vs. UNION OF INDIA
February 9, 1981
NEW BANK OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
September 14, 1981
NEW DELHI MUNICIPAL COMMITTEE Vs. BHOPAL
March 11, 1981
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAJ RANI BHATIA
August 26, 1981
NIRANJAN SINGH Vs. SUKHMA DEVI AND ANOTHER
May 26, 1981
NIRMALA SHARMA Vs. RAJA RAM
October 6, 1981
O P MALHOTRA NEW DELHI Vs. COMMISSIONER OF INCOME TAX
February 16, 1981
O P VOHRA Vs. UNION OF INDIA
December 14, 1981
O.P. GUPTA Vs. UNION OF INDIA AND ANOTHER
January 5, 1981
OBEROI HOTELS (INDIA) P. LTD. Vs. CENTRAL BOARD OF DIRECT TAXES AND OTHERS.
May 29, 1981
OBEROI HOTELS INDIA PRIVATE LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
May 29, 1981
OM PARKASH Vs. THE STATE
November 6, 1981
OM PRAKASH Vs. UNION OF INDIA
January 4, 1981
OM SINGH AND SHRI FATEH SINGH Vs. GAON SABHA AND MUNICIPAL CORPORATION OF DELHI
April 1, 1981
ONKAR SINGH Vs. SHANTI DEVI
April 3, 1981
ORIENT PAPER MILLS LIMITED Vs. DEPUTY DIRECTOR OF INSPECTION, CUSTOMS AND CENTRAL EXCISE AND OTHERS
September 25, 1981
ORIENTAL BUILDING AND FURNISHING CO LTD Vs. UNION OF INDIA
April 24, 1981
ORIENTAL FIRE AND GENERAL INSURANCE CO. LTD. Vs. SHRI BALRAM K. KAPUR AND ANOTHER
May 11, 1981
P C KHANNA Vs. K K SHARMA
December 7, 1981
P L LAKHANPUR Vs. UNION OF INDIA
May 28, 1981
P N SIKAND Vs. COMMISSIONER OF INCOME TAX
February 20, 1981
P.L. JUNEJA Vs. NARANG BANK OF INDIA LTD. AND OTHERS
November 10, 1981
PANDIT BROTHERS Vs. UNION OF INDIA
October 1, 1981
PAPER PRODUCTS LTD Vs. COMMISSIONER OF INCOME TAX COM SUPER PROFITS TAX
April 27, 1981
PARGAT SINGH Vs. UNION OF INDIA
April 29, 1981
PARVEEN KUMARI Vs. HARISH ARORA
November 13, 1981
PARVIN SARIN Vs. MANBIR SINGH,
March 20, 1981
PESTICIDES INDIA Vs. STATE CHEMICALS AND PHARMACEUTICAL CORPORATION OF INDIA LIMITED
February 13, 1981
PETER SAMUEL WALLACE Vs. INSPECTOR GENERAL OF POLICE NEW DELHI
April 10, 1981
PILKHANI DISTILLERY AND CHEMICAL WORKS PILAKHANI N RLY SAHARANPUR U P Vs. LT GOVERNOR
February 24, 1981
PM PRAKASH SHARMA Vs. UNION OF INDIA
January 30, 1981
PNB FINANCE LIMITED Vs. SHITAL PRASAD JAIN
February 19, 1981
POONA BOTTELING COMPANY LIMITED Vs. UNION OF INDIA
May 19, 1981
PRECISION INSTRUMENT MANUFACTURING CO Vs. COMMISSIONER OF INCOME TAX
February 11, 1981
PREM CHANDRA SHARMA Vs. V.S. TALWAR
April 22, 1981
PREM KUMAR Vs. HARBANS SINGH
April 22, 1981
PREM SHANKAR SACHHAN ALIAS PREM SHANKAR THAKUR Vs. STATE
March 12, 1981
PREMIER TYRE LIMITED Vs. STATE TRADING CORPORATION
August 18, 1981
PREMNATH MOTORS PRIVATE LIMITED Vs. BAHADUR CHAND DHAWAN
February 24, 1981
PRITAM DASS Vs. KUMARI JIYA RANI
May 14, 1981
PROMILA KUMARI Vs. KRISHAN KUMAR MALHOTRA
May 15, 1981
PROMINENT MOTORS INDIA Vs. COMMISSIONER OF INCOME TAX
September 24, 1981
PUNJ SONS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
December 14, 1981
PUSHPA RANI Vs. KRISHAN LAL
April 9, 1981
R C CHEMICAL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
May 15, 1981
R DALMIA Vs. COMMISSIONER OF INCOME TAX
May 29, 1981
R DALMIA Vs. COMMISSIONER OF INCOME TAX
March 24, 1981
R L SAPRA Vs. OM PERKASH
May 26, 1981
R S GHALWAT Vs. UNION OF INDIA
June 4, 1981
R S RAJAN Vs. JAMNA DAS
November 5, 1981
R.K. LUTHRA Vs. BALKISHAN DASS RAM KISHORE GUPTA AND ANR.
February 3, 1981
R.N. GUJRAL, ASST MUNICIPAL PROSECUTOR AND ANOTHER Vs. MAHAVIR TRADING CO. AND OTHERS
July 23, 1981
RADHIKA NARAIN Vs. CHANDRA DEVI
August 21, 1981
RAGHBIR SINGH Vs. MUNICIPAL CORPORATION OF DELHI
May 18, 1981
RAGHBIR SINGH Vs. KANAHYA LAL AND ANR.
November 27, 1981
RAGHBIR SINGH SANGWAN Vs. UNION OF INDIA AND OTHERS
May 29, 1981
RAJ BAHADUR Vs. SUSHILA DEVI NIGAM
February 16, 1981
RAJ K. MEHRA Vs. MRS. ANJALI BHADURI
March 26, 1981
RAJ RANI Vs. SUBHASH CHANDER
December 8, 1981
RAJESHWAR DAYAL Vs. NANAK CHAND
October 20, 1981
RAJESHWAR PERSHAD Vs. COMMISSIONER OF INCOME TAX (CENTRAL), NEW DELHI
March 21, 1981
RAJESHWAR PERSHAD Vs. COMMISSIONER OF INCOME TAX
July 21, 1981
RAJINDER NATH Vs. KHOSLA M L ITO
October 21, 1981
RAM CHANDER AMAR Vs. UNION OF INDIA
February 24, 1981
RAM KALI Vs. RAMESH CHANDER
March 23, 1981
RAM KUMAR Vs. JANKI PARSHAD
May 12, 1981
RAM LUBHAYA KAPOOR Vs. RAM PRAKASH MEHRA
November 3, 1981
RAM NARAM SHARMA Vs. MAHESH NARAIN SHARMA
April 8, 1981
RAM NATH MEHRA AND SONS Vs. UNION OF INDIA
November 9, 1981
RAM NATH TANDON Vs. RAMESH KUMAR
October 23, 1981
RAM PARKASH SAROJ Vs. MOHINDER SINGH
February 20, 1981
RAM PERSHAD Vs. RAM CHANDER
January 6, 1981
RAM PRAKASH CHAWLA Vs. AMRIT KAUR
April 30, 1981
RAMCHAND SRI RAM JOINT HINDU FAMILY FIRM Vs. HIRA LAL
January 30, 1981
RAO TULA RAM COLLEGE SOCIETY Vs. UNIVERSITY OF DELHI
March 27, 1981
RAUNAQ RAJ AND ANOTHER Vs. APPELLATE OFFICER
April 14, 1981
RAWAL CONSTRUCTION CO Vs. UNION OF INDIA
October 30, 1981
REGIONAL PROVINDENT FUND COMMISSIONER EMPLOYEES PROVIDENT Vs. GLAMOUR PROPRIETOR SETH HASSARAM
August 3, 1981
RITA HAGO Vs. V P MAGO
April 23, 1981
ROSHAN LAL Vs. MANAGEMENT OF SWATANTRA BHARAT MILLS
December 17, 1981
S BHAGAT SINGH Vs. UNION OF INDIA
April 9, 1981
S C MALIK Vs. P P SHARMA
September 29, 1981
S K ARORA Vs. S L SAMA
September 24, 1981
S K CONSTRUCTION PVT Vs. MUNICIPAL CORPORATION OF DELHI
August 3, 1981
S K SEN Vs. KUNWARANI CHANDRA KUNWAR
May 18, 1981
S KHUSHWANT SINGH Vs. NEW DELHI MUNICIPAL COMMITTEE
May 11, 1981
S KUMAR Vs. ADDITIONAL DIRECTOR OF ENFORCEMENT
May 19, 1981
S MALGAONKAR Vs. JAGMOHAN
March 2, 1981
S TARSEM SINGH Vs. GULZAR SINGH
March 5, 1981
S. BALBIR SINGH AND ORS. Vs. RAJNI KANT, SETTLEMENT COMMISSIONER AND ORS.
November 29, 1981
S.S. SOBTI Vs. UNION OF INDIA AND OTHERS
September 9, 1981
SABIR Vs. STATE
April 8, 1981
SANJIV PRAKASH Vs. NEW DELHI MUNICIPAL COMMITTEE
May 29, 1981
SANTOSH FOOD PRODUCTS Vs. LEELA SHARMA
September 1, 1981
SATBIR SINGH Vs. SURAT RAM
April 29, 1981
SATINDER SANDHU Vs. BEE JAY ENGINEERS PRIVATE LIMITED
October 1, 1981
SATISH CHANDRA KHANDELWAL Vs. UNION OF INDIA AND ORS.
February 6, 1981
SATISH CHANDRA KHANDELWAL Vs. UNION OF INDIA
December 6, 1981
SATYA VIR SINGH Vs. UNION OF INDIA
September 25, 1981
SETH BANARASI DASS GUPTA Vs. B B BINDAL
April 29, 1981
SHAFIQ AHMAD Vs. JEHAN BEGUM
February 3, 1981
SHAFIQ U REHMAN Vs. MOHAMMAD ZAMIL
August 31, 1981
SHAM NARAIN Vs. INCOME TAX OFFICER
February 17, 1981
SHANTI SHARMA Vs. VED PRABHA
May 5, 1981
SHARWAN KUMAR Vs. SUDHA KUMARI
May 12, 1981
SHASHI KUMAR Vs. DHARAM PAL SHARMA
January 21, 1981
SHASHI PAL Vs. RAJKUMAR MAHINDRA
November 16, 1981
SHEEL CHANDRA Vs. CENTRAL BANK OF INDIA
October 1, 1981
SHER SINGH Vs. THE STATE
April 16, 1981
SHIV SARAN KRISHAN KUMAR Vs. COMMISSIONER OF INCOME TAX
September 30, 1981
SHRI CHAND JAIN Vs. KANTI CHAND JAIN & ANOTHER
August 19, 1981
SHRI JASWANT RAI AND OTHERS Vs. SHRI LAL CHAND
April 29, 1981
SHRI RAVINDER KUMAR JAIN Vs. SHRI T. N. IDNANI AND OTHERS
August 18, 1981
SHRI SHYAM LAL Vs. MUNICIPAL CORPORATION OF DELHI
September 10, 1981
SHUKLA Vs. BRIJ BHUSHAN MAKKAR
October 15, 1981
SHYAM BUHARI SINGH Vs. SUSHILA DEVI MITTAL
October 12, 1981
SHYAM LAL SUNDER LAL Vs. LT GOVERNER DELHI
February 4, 1981
SHYAM RUMAR Vs. UNION OF INDIA ANDORS.
May 29, 1981
SMT. DAYAWANTI Vs. LT. RAJ SINGH MATHUR
December 11, 1981
SMT. PUSHPA RANI Vs. KRISHAN LAL
April 8, 1981
SNAM PROGETTI S P A Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
February 12, 1981
SOHAN LAL TANEJA Vs. DELHI ADMINISTRATION
November 6, 1981
SOUTH ASIA INDUSTRIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX NEW DELHI
February 18, 1981
SOUTH INDIA VISCOSE LTD. AND ANOTHER Vs. UNION OF INDIA AND OTHERS
April 24, 1981
SPAN CONSULATANTS PRIVATE LIMITED NEW DELHI Vs. RASHTRIYA CHEMICAL AND FERTILIZERS LTD
October 19, 1981
SRAMAJIBI STORES Vs. UNION OF INDIA
May 8, 1981
STAR PAPER MILLS LIMITED Vs. UNION OF INDIA
February 6, 1981
STATE (DELHI ADMINISTRATION) Vs. DHARAM PAL AND OTHERS
November 4, 1981
STATE BANK OF INDIA, NEW DELHI Vs. D S DALAL
July 17, 1981
STATE DELHI ADMINISTRATION Vs. GOPAL KRISHAN
October 16, 1981
SUALIM Vs. SUNILA CHUGH
October 30, 1981
SUBASH MALHOTRA Vs. M L KAPUR
November 18, 1981
SUBHASH CHANDRA JAIN Vs. FEROZE KHAN
March 20, 1981
SUDSONS CONSTRUCTION CO Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
September 22, 1981
SUHAGWATI Vs. DELHI TRANSPORT UNDERTAKING
May 24, 1981
SULAKHANA MALHAN Vs. SHASHI KAPOOR
March 6, 1981
SUMITRA DEVI Vs. HARNAM DASS
March 9, 1981
SURESH KANTA Vs. PREM NARAIN AHUJA
April 1, 1981
SURESH KUMAR SANGHI Vs. SUPREME MOTORS
May 29, 1981
SURESH KUMAR SANGHI Vs. AMRIT KUMAR SANGHI
January 16, 1981
SURINDER PAL Vs. STATE
May 8, 1981
SURJEET CHOUDHARY Vs. RANI CHAUDHARY
September 14, 1981
SURJIT SINGH Vs. GURINDER KAUR
December 3, 1981
SURMDER SINGH Vs. STATE
August 11, 1981
SUSHIL KUMAR Vs. VIPIN MANEKLAL THE THEN COLLECTOR OF CENTRAL EXCISE NAGPUR
November 3, 1981
SUSHIL PRASAD Vs. VINOD MOTORS PR
February 20, 1981
SUSHILA AGGARWAL Vs. VIJAY KUMAR AGARWAL
November 30, 1981
SUSHILA DEVI JAIN Vs. COMMISSIONER OF INCOME TAX
August 6, 1981
SUSHILA MEHTA Vs. BANSI LAL ARORA
October 26, 1981
SUSHMA KHANNA Vs. SURESH KHANNA
November 5, 1981
SWAM LAL Vs. STATE
August 10, 1981
SWARAN SINGH Vs. UNION OF INDIA
August 31, 1981
SWARAN YASH Vs. COMMISSIONER OF INCOME TAX
April 7, 1981
TARLOK CHAND KHANNA AND NRS Vs. RAJ KUMAR KAPOOR
January 7, 1981
TEJINDER SINGH Vs. BHAVI CHAND JINDAL
August 21, 1981
THE PELHI CLOTH & GENERAL MILLS CO. LTD. Vs. THE UNION OF INDIA AND ORS.
August 21, 1981
THERMOFRIZ INSULATIONS PRIVATE LIMITED CALCUTTA Vs. VIJAYA UDYOG OPPOSOTE PARTY
January 16, 1981
TRILOCHAN SINGH Vs. STATE
April 7, 1981
TRILOCHAN SINGH Vs. UNION OF INDIA AND OTHERS
March 16, 1981
TRILOCHAN SINGH Vs. THE STATE (DELHI ADMINISTRATION, DELHI)
July 17, 1981
TRUCK POPERATORS UNION Vs. COMMISSIONER OF INCOME TAX
February 2, 1981
TUBULAR CONTAINERS PRIVATE LIMITED Vs. UNION OF INDIA
August 3, 1981
U N SOOD Vs. GURBACHAN SINGH
March 17, 1981
UDAI LAL Vs. SAVITRI DEVI
November 23, 1981
UDAY KAUSHISH Vs. COMMISSIONER OF WEALTH TAX
November 25, 1981
UDHAV DASS MAHARAJ RAJARDIA Vs. RUKMANI JOSHI AND OTHERS
November 18, 1981
UMA RANI Vs. VMOD KUMAR DUBEY
November 9, 1981
UMA SEHGAL Vs. DWARKA DASS SEHGAL
April 7, 1981
UMA SHANKAR SHARMA, FOOD INSPECTOR Vs. RAMAN CHONA AND OTHERS
May 12, 1981
UNION CARBIDE INDIA LIMITED Vs. DALIP SINGH
March 6, 1981
UNION OF INDIA Vs. RAMPUR DISTILLERY AND CHEMICAL CO LTD
January 29, 1981
UNION OF INDIA Vs. M S RANA
January 16, 1981
UNION OF INDIA Vs. RAMPUR DISTILLERY AND CHEMICAL COMPANY LIMITED
April 24, 1981
UNION OF INDIA Vs. MAHABIR PARSHAD AND SONS
April 15, 1981
UNION OF INDIA Vs. USHA SPINNING AND WEAVING MILLS LIMITED
July 31, 1981
UNION OF INDIA Vs. COMMERCIAL METAL CORPORATION
August 13, 1981
UNION OF INDIA Vs. CLEAN FOODS CORP
December 17, 1981
UNION OF INDIA Vs. ASHOK WOOLEN INDUSTRIES PANIPAT
November 20, 1981
UNION OF INDIA CLAIMANT Vs. JASWANT KAUR
January 16, 1981
UNION OF INDIA DELHI Vs. PAMPASSAR DESTILLERY BELLARY
March 5, 1981
UNITED COMMERCIAL BANK NEW DELHI Vs. RATHI FIBRES AND FABRICS LTDNEW DELHI
October 20, 1981
USMAN Vs. MAHABIR SINGH
April 28, 1981
UTTAM CHAND Vs. ATMA RAM
February 2, 1981
V V NAGARKAR Vs. M R DHAWAN
July 23, 1981
VARDESH CHANDER CHANANA Vs. PREM NATH
February 19, 1981
VARDESH CHANDER CHANNA Vs. PREM NATH AND ORS.
February 10, 1981
VIDYA RANI Vs. R N KHERA
February 11, 1981
VIJ SALES CORPORATION Vs. LUGTHANSA GERMAN AIRLINES
September 23, 1981
VIJAY KUAMR Vs. JULLUNDUR BODY BUILDERS
March 5, 1981
VIJAY KUMAR Vs. STATE
March 9, 1981
VIJAY KUMAR Vs. INDER SAIN MINOCHA
August 14, 1981
VILLAYATI RAM MITTAL Vs. UNION OF INDIA
May 13, 1981
VINOD KUMAR Vs. STATE
March 9, 1981
VINOD KUMAR Vs. UNION OF INDIA AND OTHERS
April 7, 1981
VISHAL BUILDERS PRIVATE LIMITED Vs. DELHI MUNICIPAL CORPORATION
October 21, 1981
VIVEK KUMAR Vs. PEARL CYCLE INDUSTRIES LIMITED
February 18, 1981
VOLGA RESTAURANT Vs. COMMISSIONER OF INCOME TAX
February 17, 1981
W H BRADY AND CO Vs. GANESH FLOUR MILLS
March 6, 1981
WIRE NETTING STORES DELHI Vs. REGIONAL PROVIDENT FUND COMMISSIONER
May 8, 1981
YED PERKASH GULATI Vs. COMMISSIONER OF POLICE
May 20, 1981
YOG RAJ PURI Vs. YOGESHWAR RAJ PURI
July 21, 1981
YOGESH SINGH SAHOTA Vs. NIRANJAN LAL GUPTA
April 27, 1981
YOGESHWAR PRASAD Vs. JYOTI RANI PRASAD
January 15, 1981
YOUSUF Vs. MOHAMMAD ARAFIN
April 1, 1981