Case Index

Title
Date
A RAMACHANDER RAO Vs. M KRISHNIAH
April 12, 1971
A S WADWALKAR PRESIDENT INDIAN RATIONALIST ASSOCIATION HYDERABAD Vs. STATE OF ANDHRA PRADESH
August 3, 1971
A SURYA RAO Vs. SUPERINTENDENT OF POST OFFICES
November 18, 1971
A T M PRIVATE LTD Vs. LICENSING OFFICER NELLORE REGIONAL TRANSPORT OFFICER
April 2, 1971
A THAVITAYYA Vs. STATE OF ANDHRA PRADESH
March 19, 1971
ABDUL HAKEEM KHAN Vs. ABDUL MANNAN KHADRI
September 2, 1971
ABDUL RAHMAN SAHEB B A R Vs. INCOME TAX OFFICER
October 22, 1971
ABIDA KHATOON SMT Vs. COMMISSIONER OF INCOME TAX
November 24, 1971
ADABALA CHINA VEERANNA Vs. PATTABHIRAMASWAMY VARU
February 18, 1971
ADDEPALLI CHENNA KESAVA RAO Vs. B APPALASWAMY
August 13, 1971
AGMIAH Vs. JOINT COLLECTOR HYDERABAD
July 28, 1971
AGRICULTURAL MARKET COMMITTEE Vs. STATE OF ANDHRA PRADESH
July 14, 1971
AKKUPALLI RAMAIAH Vs. PANDETI MUNEYYA
March 25, 1971
AMBATI VALKUNTA Vs. CATLEX INDIA LIMITED
July 13, 1971
ANANTAPUR DISTRICT CO-OPERATIVE MARKETING SOCIETY LTD Vs. SPECIAL ASSISTANT COMMERCIAL TAX OFFICER EVASIONS NARASARAOPET
February 11, 1971
ANDHRA PRADESH CO OPERATIVE CENTRAL LAND MORTGAGE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
September 24, 1971
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. COMMISSIONER OF INCOME TAX
December 3, 1971
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MINISTERIAL STAFF ASSOCIATION Vs. GENERAL SECRETARY G SUBBARAO
June 14, 1971
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MINISTERIAL STAFF ASSOCIATION REPRESENTED BY ITS GENERAL SECY., G. SUBBA RAO AND OTHERS Vs. THE ANDHRA PRADESH ROAD TRANSPORT CORPORATION, REPRESENTED BY ITS GENERAL MANAGER, MUSHEERABAD, HYDERABAD
June 14, 1971
ANGATI VENKATESHWARLU ALIAS APPALAKONDA ALIAS KONDA Vs. MAHARANIPETA MILITARY MOSQUE
February 16, 1971
ANJANEYASWAMY TEMPLE VISAKHAPATNAM Vs. GOVERNMENT OF ANDHRA PRADESH
September 7, 1971
ANNAJEE RAO N AND BROTHER Vs. COMMISSIONER OF INCOME TAX
March 4, 1971
ARCHAKAM PEDDINTI SRINIVASAMURTHY DIKSHITULU Vs. COMMISSIONER CHARITABLE AND HINDU RELIGIOUS INSTITUTIONS AND ENDOWMENTS IN ANDHRA PRADESH AT HYDERABAD
September 8, 1971
ARJUN PRASAD Vs. TAYABA BEGUM
February 8, 1971
AVUDHANULA VENKATA RAMAMURTY Vs. V VENKATARAO
September 16, 1971
AZAMKHAN Vs. STATE OF ANDHRA PRADESH
June 17, 1971
AZIZ AHMED KHAN Vs. I A PATEL
March 24, 1971
B GOVARDHAN REDDY Vs. GOVERNMENT OF ANDHRA PRADESH PANCHAYAT RAJ
July 30, 1971
B LAKSHMIKANTHA RAO Vs. D CHINNA MALLAIAH ALIAS DESINI MALLAIAH
September 8, 1971
B RAMI REDDY Vs. STATE OF A P
April 12, 1971
B V PRASAD RAO Vs. DIVISIONAL SUPERINTENDENT SOUTH CENTRAL RAILWAY VIJAYAWADA
November 9, 1971
B. MANDESWARA RAO Vs. REGIONAL TRANSPORT OFFICER, NIZAMABAD
July 19, 1971
BABBALLAPATI KAMESWARARAO Vs. KAVURI VESUDEVARAO
June 14, 1971
BALASWARASWAMI VARU Vs. MALLIDI DORAYYA
March 26, 1971
BAR COUNCIL OF INDIA NEW DELHI Vs. GUDIMEDA KESAVARAMAYYA
December 15, 1971
BAR COUNCIL OF INDIA, N. DELHI Vs. GUNDIMEDA KESAVARAMAYYA AND ANOTHER
November 1, 1971
BEERAV ALLI DESIREDDI Vs. YELURI RAMA RAO
January 27, 1971
BHAGWAN DAS PERTA AND OTHERS Vs. STATE OF A.P. REP. BY THE SPECIAL SECRETARY (HOME) LABOUR DEPT. GOVT. OF A.P. HYDERABAD AND OTHERS
December 20, 1971
BHOGANADHAM SESHAIAN Vs. BUDHI VEERABHADRAYYA DIED
March 15, 1971
BOMISETTI RAMACHANDRA RAO Vs. N R MANIKAYA RAO
February 19, 1971
BOMMADEVARA VENKATA NARASIMHARAO NAIDU BAHADUR GARU Vs. STATE OF ANDHRA PRADESH
March 1, 1971
BONAGIRI YELLALU Vs. NAGULVARAM CHENCHU SUBBAIAH
November 15, 1971
BRUGUMALLA VENKATAPPAIAH SON AND CO Vs. COMMERCIAL TAX OFFICER NO 1 GUNTUR
July 16, 1971
BURULA PAPAYYA Vs. BRUNDAVANA CHANDRA SWAMY
April 2, 1971
C R KRISHNA REDDI Vs. STATE OF ANDHRA PRADESH
October 5, 1971
C RAMA MOHANARAO Vs. G VENKATARAMAIAH
November 12, 1971
C S RANGASWAMY Vs. PEDDA BIDDA
December 2, 1971
C SANKARA VISWANADHA SARMA Vs. C RAMALAKSHAMMA
September 9, 1971
CHAGANLAL VIJAYAWARGIYA Vs. ASTOR QUISTH
April 6, 1971
CHAKICHERLA AUDILAKSHMAMMA Vs. ATMAKARU RAMARAO
November 30, 1971
CHALLA SEETARAMANJANEULU Vs. YASAM GUMMALLU
August 5, 1971
CHAMALA PADMAMMA CHAMALA SWARNA Vs. CHAMALA NARSI REDDY
July 6, 1971
CHAND BEGUM Vs. HYDERBAIG
July 8, 1971
CHANDUBHAI M AMIN Vs. STATE OF ANDHRA PRADESH
August 18, 1971
CHANGALAL Vs. NARSINGH PERSHAD
December 27, 1971
CHINNI RAMAKRISHNA RAO Vs. REGISTRAR ANDHRA UNIVERSITY
June 21, 1971
CHINTAGUNTI JAGANNADHAM Vs. CHINTAGUNTI SAVITHRAMMA
July 8, 1971
CHINTHAM RAMAKOTAMMA Vs. NARELLA ANJAMMA
July 6, 1971
COMMISSIONER OF GIFT TAX Vs. ETHIRAJULU G
December 3, 1971
COMMISSIONER OF INCOME TAX Vs. RANGAIAH SONS P V AND CO
December 3, 1971
COMMISSIONER OF INCOME TAX Vs. MADURI RAJESWAR
November 24, 1971
COMMISSIONER OF INCOME TAX Vs. BALAJI PICTURES
November 22, 1971
COMMISSIONER OF INCOME TAX Vs. RAMA TALKIES
November 24, 1971
COMMISSIONER OF INCOME TAX Vs. MERCHANT NAVY CLUB
September 22, 1971
COMMISSIONER OF INCOME TAX Vs. ANANTHARAM VEERASINGAIAH AND CO
November 9, 1971
COMMISSIONER OF INCOME TAX Vs. BANKATLAL GOPIKISHAN
November 8, 1971
COMMISSIONER OF INCOME TAX Vs. SRINIVAS BUS SERVICE
August 10, 1971
COMMISSIONER OF INCOME TAX Vs. CLAGGETT BRACHI AND COMPANY LIMITED
August 4, 1971
COMMISSIONER OF INCOME TAX Vs. KAPOOR CHAND SRIMAL
June 30, 1971
COMMISSIONER OF INCOME TAX Vs. KRISHNA INDUSTRIAL CORPORATION LIMITED
March 26, 1971
COMMISSIONER OF INCOME TAX Vs. RAMCHANDAR SHIVNARAYAN
March 4, 1971
COMMISSIONER OF INCOME TAX Vs. VOLETI VEERABHADRA RAO AND SONS
January 18, 1971
COMMISSIONER OF INCOME TAX Vs. SIRPUR PAPER MILLS
December 17, 1971
COMMISSIONER OF INCOME TAX Vs. RAJA T AND SATYANARAYANA MURTHY
December 21, 1971
COMMISSIONER OF INCOME TAX Vs. VEERAIAH T AND NARASIMHULU K
December 22, 1971
COMMISSIONER OF INCOME TAX A P Vs. M MANIK RAO
December 17, 1971
COMMISSIONER OF WEALTH TAX Vs. H E H THE NIZAMS SUPPLEMENTAL AND RELIGIOUS ENDOWMENT TRUST
November 26, 1971
COMMISSIONER OF WEALTH TAX A P Vs. K BUTCHAIAH
October 22, 1971
CONTROLLER OF ESTATE DUTY Vs. NIZAMS FAMILY POCKET MONEY TRUST TRUSTEES OF H E H THE
December 24, 1971
D LAKSHMINARAYANA CHOUDARY Vs. VIJAYA PICTURES VIJAYAWADA
November 24, 1971
D NAMA SIVAIAH Vs. A TULSI REDDY
January 29, 1971
D RAMANATH Vs. STATE
February 25, 1971
D S NAGARAJ Vs. LABOUR OFFICER KURNOOL
August 10, 1971
DAMAROWTHU APPARAO Vs. GANDEPALLI SIMHACHALAM
September 24, 1971
DECCAN WINE AND GENERAL STORES Vs. COMMISSIONER OF INCOME TAX
December 28, 1971
DEPOT MANAGER A P STATE ROAD TRANSPORT CORPORATION Vs. INDUSTRIAL TRIBUNAL ANDHRA PRADESH
August 12, 1971
DEVIRAJU SATYANARAYANA MURTHI Vs. SRIKAKULAM MUNICIPALITY
July 6, 1971
DISTRICT PANCHAYAT OFFICER CHITTOOR Vs. V GURUSWAMY CHETTY
July 5, 1971
DIVISIONAL MANAGER CENTRAL BANK OF OF INDIA BANK STREET HYDERABAD Vs. T K RAMA MOORTHY
September 29, 1971
DR. M. RAMASESHAIAH Vs. THE GOVERNMENT OF A.P. BY THE SPECIAL SECRETARY, HEALTH AND MUNICIPAL ADMINISTRATION DEPARTMENT, HYDERABAD, AND ORS.
July 1, 1971
DUMPALA RAMACHANDRA REDDY Vs. DUMPALA KANTA REDDY
November 17, 1971
DUMPALA RAMACHANDRA REDDY Vs. DUMPALA KANTA REDDY ALIAS LAKSHMIKANTA REDDY
November 7, 1971
DURGAIAH N Vs. COMMISSIONER OF GIFT TAX
January 21, 1971
DUVVUR PAPIREDDI AND OTHERS Vs. DEPUTY REGISTRAR OF CO
June 18, 1971
DUVVUR RAMAKRISHNA REDDY Vs. COMMISSIONER ENDOWMENTS DEPARTMENT ANDHRA PRADESH HYDERABAD
December 17, 1971
ERA MALLAPPA Vs. SRIRAM VENKATANARASIAH
March 11, 1971
ESTANNAM RAMALINGA SASTRY Vs. NELANERTHULA VTNKATA NARAYANA
December 31, 1971
ETHIRAJULU G Vs. COMMISSIONER OF INCOME TAX
June 11, 1971
FRENY RASHID CHENAI MRS Vs. CONTROLLER OF ESTATE DUTY ASST
November 16, 1971
G LINGAIAH Vs. SUPERINTENDENT OF EXCISE
July 28, 1971
G MANNAPU REDDI Vs. STATE OF ANDHRA PRADESH
July 28, 1971
G RAMANNA CHOWDARY Vs. GOVERMENT OF ANDHRA PRADESH HOME TRANSPORT III DEPARTMENT
March 4, 1971
G RAMANUJAM Vs. STATE OF ANDHRA PRADESH
January 28, 1971
G SREENIVASAMURTHI Vs. STATE OF ANDHRA PRADESH
June 17, 1971
G VENKATASUBBAIAH Vs. TAX RECOVERY OFFICER VIJAYAWADA
October 21, 1971
G VENKAYYA Vs. S H O ONGOLE TOWN P S
March 11, 1971
GANTA APPALANAIDU Vs. GANTA NARAYANAMMA
April 21, 1971
GANTA NOOKARAJU Vs. KUNTSAM SATYANARAYANA
June 25, 1971
GARLAPATI TULASAMMA Vs. GARLAPATI LAKSHMINARASAMMA
March 9, 1971
GENERAL MANAGER SOUTH CENTRAL RAILWAY SECUNDERABAD Vs. A V R SIDDHANTI
September 1, 1971
GOGINENI SURYA PRAKASA RAO Vs. BADUGU BHUSHNAM
January 20, 1971
GOGIREDDY SAMBIREDDY Vs. GOGIREDDY JAYAMMA
July 1, 1971
GOVINDASWAMY BINDING WORKS PULIPATIVARY STREET VIJAYAWADA Vs. STATE OF ANDHRA PRADESH
February 2, 1971
GRANDHI RAGHURAMA GUPTA MARKAPUR Vs. REVENUE DIVISIONAL OFFICER MARKAPUR
August 25, 1971
GUDLA SATYANARAYANA Vs. SPECIAL DEPUTY COLLECTOR TRIBAL WELFARE
December 10, 1971
HINDUSTHAN GENERAL INSURANCE SOCIETY LIMITED Vs. P R NARSA REDDI
February 4, 1971
HINDUSTHAN MACHINE TOOLS LTD Vs. GOVT OF A P
August 6, 1971
HYDERABAD ASBESTOS CEMENT PRODUCTS LTD Vs. LABOUR COURT HYDERABAD
September 24, 1971
HYLAM LIMITED Vs. COMMISSIONER OF INCOME TAX
November 29, 1971
I SUBBA RAO Vs. STATE OF ANDHRA PRADESH
December 29, 1971
INDUKURI SATYANARAYANA RAJU Vs. KATARI KRISHNAM RAJU
March 29, 1971
IQBAL SINGH Vs. STATE OF A.P. AND OTHERS
July 29, 1971
J J MURALIDHARA RAO Vs. STATE OF ANDHRA PRADESH
June 29, 1971
JAMEEL AND CO Vs. COMMERCIAL TAX OFFICER
August 5, 1971
JOINT SECRETARY TO GOVERNMENT HOME DEPARTMENT GOVERNMENT OF ANDHRA PRADESH Vs. MIRZA MOHAMMED TAQU KHAN
August 19, 1971
K BALAKRISHNAIAH Vs. COMMERCIAL TAX OFFICER MAHABOOBNAGAR
February 23, 1971
K C P LTD Vs. GOVERNMENT OF ANDHRA PRADESH
February 23, 1971
K HANAMANTHA RAO Vs. ANDHRA BOARD FOR AYURVEDA AND HOMEOPATHY
March 11, 1971
K KARMESWARA SARMA Vs. K VENKATA RAJU
February 15, 1971
K KISHAN RAO Vs. ELECTION COMMISSIONER ADILABAD
December 10, 1971
K KUSUMA KUMARI Vs. GRANDHI SURYA BHAGHAWAN
October 29, 1971
K LAKSHMINARASAIAH Vs. R KRISHNA
July 16, 1971
K LAKSHMINARASAMMA Vs. REGIONAL TRANSPORT AUTHORITY
April 1, 1971
K LAXMAMMA Vs. N YADAGIRI RAO
September 15, 1971
K MUNIVELU Vs. GOVERNMENT OF INDIA
September 22, 1971
K NEELAKANTA REDDY Vs. STATE OF ANDHRA PRADESH
March 1, 1971
K PATTABHI CHETTY Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY SECUNDERABAD
September 14, 1971
K V JANARDHANAM Vs. GOVERNMENT OF ANDHRA PRADESH
February 17, 1971
K VENKATA REDDY Vs. DIRECTOR OF PUBLIC INSTRUCTION ANDHRA PRADESH HYDERABAD
November 23, 1971
KADIYALA VENKATASUBBAIAH Vs. SARUPURI NARAYANAMMA
November 11, 1971
KAKKERA PEDA AUDEYYA Vs. REVENUE DIVISIONAL OFFICER
August 25, 1971
KALUJULAPATI VENKATESWARA AVADHANI Vs. STATE OF ANDHRA PRADESH
March 17, 1971
KAMBHAM RAMAMURTY REDDI Vs. REVENUE DIVISIONAL OFFICER KAKINADA
August 11, 1971
KANTAM KAMAL BAI Vs. NAGULA RAMASWAMY
December 2, 1971
KARRI ADI REDDY Vs. STATE
August 6, 1971
KARRI RAMAKRISHNA REDDY Vs. TAX RECOVERY OFFICER
July 2, 1971
KASTURI RADHAKRISHNA MURTY Vs. KASTURI LAKSHMINARASAMMA
December 28, 1971
KETHMAL PAREKH Vs. TAX RECOVERY OFFICER
November 15, 1971
KHAMER JAHAN Vs. MAHMOOD HUSSAIN
February 19, 1971
KHAN MOHAMMED Vs. STATE OF ANDHRA PRADESH
September 10, 1971
KHORSHED SHAPOOR CHENAI MRS Vs. CONTROLLER OF ESTATE DUTY ASST
November 17, 1971
KHUMMAJI MILAPCHAND AND CO Vs. COMMISSIONER OF INCOME TAX
February 10, 1971
KODANDA RARAAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
August 12, 1971
KODILA ANANTHA KRISHNACHARI Vs. NANDYAL RAJA SAHIBGARI CHINNA HUSSAIN BI CHARITABLE FUND
July 9, 1971
KODURI VENKATA SUBBAIAH Vs. ABBURI RANGAIAH
September 16, 1971
KOLISETTI VENKAIAH Vs. TADIKAMALLA SATYANARAYANA
August 11, 1971
KOMANDURI SESHAMMA SMT Vs. CONTROLLER OF ESTATE DUTY APPELLATE
August 27, 1971
KONDAPALLI KUTUMBA RAO Vs. STATE
February 4, 1971
KOSURI KOTESWARA RAO Vs. KOTHU VENKATARAMANA RAO
August 3, 1971
KOTHA RAMA DOSS Vs. DEPUTY COMMERCIAL TAX OFFICER PENUGONDA
November 10, 1971
KRISHNA COCONUT CO Vs. COMMERCIAL TAX OFFICER
October 11, 1971
KRISHNA PRASAD N Vs. CONTROLLER OF ESTATE DUTY ASST
June 24, 1971
KU G SREENIVASULU Vs. STATE OF ANDHRA PRADESH
September 10, 1971
KUMAR Vs. STATE OF ANDHRA PRADESH
April 6, 1971
KUPPAM NARSIMHULU SETTY AND CO Vs. STATE OF ANDHRA PRADESH
March 22, 1971
L MACHI REDDY Vs. WAKF BOARD OF ANDHRA PRADESH
March 27, 1971
LAGISETTY RAMAIAH Vs. STATE OF ANDHRA PRADESH
November 12, 1971
LINGAM VENKANNA PANTULU Vs. KONASEEMA CO
June 22, 1971
M AGEM RAO Vs. NEERALA BANDI LINGAM
November 12, 1971
M KURRA NARASIMHAM Vs. GONUGUNTA SESHAIAH
February 26, 1971
M NARAHARI REDDY Vs. M CHANNAKESAVAREDDI
June 21, 1971
M P RANGA RAO Vs. P BADRINARAYAN
June 25, 1971
M P RANGA RAO Vs. P BADRINARAYAN
September 30, 1971
M RAMANARASIAH Vs. GOVERNMENT OF ANDHRA PRADESH
August 6, 1971
M RAMASESHAIAH PROFESSOR OF SURGERY GANDHI MEDICAL COLLEGE Vs. GOVERNMENT OF ANDHRA PRADESH
June 1, 1971
M RATNESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
September 16, 1971
M SRINIVASA MUDALI BUS OWNER PUTUR Vs. GOVERNMENT OF INDIA SECRETARY LABOUR AND REHABILITATION DEPARTMENT NEW DELHI
August 2, 1971
M V NARASIMHA RAO Vs. COMMISSIONER OF LABOUR ESTTS GOVERNMENT OF ANDHRA PRADESH HYDERABAD
February 16, 1971
M VENKATA BUCHI BABU Vs. CHIEF ENGINEER NAGARGUNASAGAR DAM GOVERNMENT OF ANDHRA PRADESH HYD
March 10, 1971
M. K. DALAL Vs. THE STATE OF ANDHRA PRADESH AND OTHERS
November 25, 1971
M/S KRISHNA MINING CO., GOGINENIPURAM GUDUR Vs. THE COMMISSIONER OF INCOME TAX, A.P. HYD
November 18, 1971
M/S. THE KRISHNAPPA ASBESTOS AND BARYTES (P) LTD. Vs. THE STATE OF A.P. AND OTHERS
October 26, 1971
MABBU SUBBARAM REDDI Vs. T A P SRINIVASA RAGHAVAN
November 4, 1971
MADADI CHENNAKESAVA REDDY Vs. DIVISIONAL CO OPERATIVE OFFICER KARIMNAGAR
September 13, 1971
MADANLAL AND ANOTHER Vs. GOVARDHANDAS AND ANOTHER
March 11, 1971
MADHUSUDANA AND CO Vs. COMMISSIONER OF INCOME TAX
February 17, 1971
MALLADI NARAYANAMURTI Vs. STATE OF ANDHRA PRADESH
March 22, 1971
MANAGEMENT OF ANAKAPALLE CO OPERATIVE MARKETING SOCIETY LTD Vs. UNION OF KOLAGARIES OF ANAKAPALLE MARKETING SOCIETY ANAKAPALLE
March 19, 1971
MANAGEMENT OF SINGARENI COLLIERIES COMPANY LTD Vs. SALIM M MERCHANT
July 29, 1971
MANGU RAMDAS Vs. MADURAI VENKATARATNAM
September 3, 1971
MANNE KISHTAIAH Vs. REVENUE DIVISIONAL OFFICER MEDAK GOVERNMENT OF ANDHRA PRADESH
August 4, 1971
MANNE VENKATA NARAYUDU Vs. THAMMINEEDI SUBBA RAO
March 10, 1971
MANTA SUBBARAMAYYA Vs. BATCHU NARASIMHA SWAMY
July 16, 1971
MARKAPUR MUNICIPALITY Vs. DODDA RAMIREDDI
February 23, 1971
MATTA VENKATAKOTI REDDI Vs. MATTA SITARAMIREDDI
October 29, 1971
MINERVA TALKIES KAKINADA Vs. STATE OF ANDHRA PRADESH
June 21, 1971
MOHAMMAD ABDUL RAZACK Vs. SALEEMUNNISA SAHABA
August 3, 1971
MOHAMMAD PASHA Vs. MUMTAZ BEGUM AND OTHERS
March 31, 1971
MOHAMMED HUSSAIN Vs. STATE OF ANDHRA PRADESH
December 29, 1971
MOHD IKRAMUDDIN Vs. MOHD ISMAIL
October 15, 1971
MUDIAM OIL CO Vs. INCOME TAX OFFICER
July 21, 1971
MULLAPUDI VENKATARAYUD MEMORIAL MEDIAL TRUST TANUKU Vs. CHIRAPU VARADA RAJU
July 2, 1971
MULLAPUDI VENKATARAYUDU Vs. UNION OF INDIA
July 20, 1971
MUTHABATHULA ARJAYYA Vs. RAMBALA VENKATA SURYA GOPALA KRISHANAMURTHY
April 14, 1971
MUTYALA KRISHNA MURTHY Vs. STATE
February 16, 1971
MUVVALA NARASIMHA RAO Vs. WORKS MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION VIJAYAWADA
April 14, 1971
MYLA KAMBAIAH Vs. VELPULA OBULESU
August 19, 1971
N SREEDEVI Vs. GOVERNMENT OF ANDHRA PRADESH
June 8, 1971
N VENKATARATNAM NAIDU Vs. DISTRICT COLLECTOR NELLORE
September 17, 1971
NADELLA NARAYANA PRASADA RAO Vs. STATE OF ANDHRA PRADESH
March 18, 1971
NAGA LAKSHMAMMA Vs. STATE OF A.P.
January 27, 1971
NAMBURI RAJYALAKSHMAMMA Vs. KONGARA RAJAMMA
September 23, 1971
NARASIMHA REDDY Vs. MOHAMED BIN SAYEED
October 4, 1971
NARAYANACHARLU M S Vs. CONTROLLER OF ESTATE DUTY ASST
February 15, 1971
NARAYANAPPA SETTY K P AND CO Vs. COMMISSIONER OF INCOME TAX
November 5, 1971
NIZAM SUGAR FACTORY LIMITED Vs. BODHAN MUNICIPALITY BODHAN
October 14, 1971
OFFICIAL RECEIVER GUNTUR Vs. PALLAPOTHU KRISHNA MURTHY
February 3, 1971
OSMAN BAIG Vs. STATE OF ANDHRA PRADESH
March 22, 1971
P K NATESA MUDALI Vs. STATE OF ANDHRA PRADESH
February 18, 1971
P SUNADANA RAO Vs. GOVT OF A P
January 22, 1971
P VENKATAKRISHNAIAH NAIDU Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
December 14, 1971
P.N. MURTHY AND OTHERS Vs. THE MUNICIPAL CORPORATION OF HYD.
October 26, 1971
PANCHAGNULA SIVASANKARAM Vs. LANKA JANIKAMMA
September 23, 1971
PANDURANGA RICE MILL Vs. STATE OF ANDHRA PRADESH
January 20, 1971
PARASURAM BICKCHAND Vs. COMMERCIAL TAX OFFICER CUDDAPAH
October 12, 1971
PARRY and CO LTD Vs. SECRETARY HOME LABOUR I DEPARTMENT GOVERNMENT OF ANDHRA PRADESH HYDERABAD
September 11, 1971
PENGUINE TEXTILES LIMITED Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
March 24, 1971
PENTALA GITHAVARDHANA RAO Vs. ANDHRA BANK LIMITED
December 24, 1971
PINGLE VENKATARAMA REDDY Vs. COMMISSIONER OF WEALTH TAX
November 3, 1971
POLIMERA CLOTH STORES KURNOOL Vs. GOVERNMENT OF INDIA
June 14, 1971
POLISETTI SRI LAKSHMAMMA Vs. ALAPATI RAJARAO
November 12, 1971
POORNA BISCUIT FACTORY Vs. COMMISSIONER OF INCOME TAX A P
February 19, 1971
POTTI VEERAYYA SRESTY Vs. COMMISSIONER OF INCOME TAX
June 28, 1971
PUBLIC PROSECUTOR Vs. VEERAMALLA VERA RAJU
June 29, 1971
PUBLIC PROSECUTOR Vs. GRANDHI VENKATARAMANA
August 3, 1971
PUBLIC PROSECUTOR A P Vs. MAHAVEER PRASAD
October 21, 1971
PUBLIC PROSECUTOR A P Vs. BANDA RAJI REDDY
May 12, 1971
PUNAM CHAND HASTIMAL CO Vs. SUGAVASI VENKATASWAMY
June 18, 1971
PYARI BAI Vs. TADEKA GOWRAMA
February 11, 1971
R KISTAYYA Vs. STATE OF ANDHRA PRADESH
January 9, 1971
R KISTAYYA Vs. STATE OF ANDHRA PRADESH
July 29, 1971
R SAMBA MURTHY Vs. STATE OF ANDHRA PRADESH
June 28, 1971
R SUBHADRA DEVI Vs. ANDHRA GIRLS COLLEGE
September 22, 1971
RAI AND SON P LIMITED Vs. POYSHA INDUSTRIES COMPANY LIMITED
February 4, 1971
RAKURTI MANIKYAM Vs. MEDIDI SATYANARAYANA
June 18, 1971
RAMARAPOO NARASIMHARAO Vs. BHAKT AW ANNUL DHANRAJ
August 25, 1971
RAMESH SIRAM SANE Vs. BHAGWANDAS ATMASINGH
October 15, 1971
RAMKUMAR Vs. SUB REGISTRAR DOOD BOWLI OF REGISTRATION DEPARTMENT GULZAR HOUSE
November 30, 1971
RANGAIAH Vs. RUKMINI BAI
July 2, 1971
RAVOOF AND CO Vs. STATE OF ANDHRA PRADESH
November 11, 1971
RAVULA ANANTAIAH Vs. NIMMAGADDA KISTAIAH
June 22, 1971
REGIONAL SETTLEMENT COMMISSIONER EVACUEE PROPERTY BOMBAY Vs. GOLLA PENTIAH
June 24, 1971
ROKHOLAMMA Vs. STATE OF ANDHRA PRADESH
August 2, 1971
S A BEHAMEED Vs. REVENUE DIVISIONAL OFFICER BODHAN NIZAMABAD DIST
November 9, 1971
S H ISRANI Vs. DIVISIONAL COMMERCIAL SUPERINTENDENT SOUTH CENTRAL RAILWAY VIJAYAWADA
October 23, 1971
S NAGALAKSHMAMMA Vs. STATE
September 16, 1971
S R P WORKS AND RUBY PRESS Vs. STATE OF ANDHRA PRADESH
June 18, 1971
S VARADARAJULU Vs. DISTRICT REVENUE OFFICER WEST GODAVARI ELURU
March 25, 1971
SAMBU TRADING CO Vs. STATE OF ANDHRA PRADESH
March 11, 1971
SANAPALA KRISHNA MORTHY Vs. STATE
March 17, 1971
SANJEEVA REDDI Vs. JOHANPUTRA REDDI
August 30, 1971
SANNIDI KASI VISWANADHAM Vs. GADE ANNAPURNAMMA
January 27, 1971
SATHAMRAJU SURYANARAYANA Vs. THUMMETI SYDAIAH
December 17, 1971
SATTENAPALLI PANCHAYAT BOARD Vs. YEKKALA LAKSHMI KANTAM
September 10, 1971
SATYANARAYANA Vs. T JALAIAH
December 17, 1971
SESSIONS JUDGE NELLORE REFERRING OFFICER Vs. INTHA RAMANA REDDY
February 12, 1971
SHA DEDMUL THAG RAJ SETH Vs. SULEMAN KHAN
June 21, 1971
SHAHALAM KHATOON Vs. AMIR ALI KHAN
August 4, 1971
SIVA ANJAIAH Vs. STATE OF ANDHRA PRADESH
March 24, 1971
SNUKATA SINH Vs. DIRECTOR OF POSTAL SERVICES AADHRA CIRCLE HYDERABAD
September 1, 1971
SOMSETTI LAKSHMI NARSIMAYYA Vs. STATE OF ANDHRA PRADESH
March 29, 1971
SONI HINDAJI KUSHALJI and CO ADONI Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH
April 18, 1971
SONI HINDUJI KUSHALJI AND CO Vs. COMMISSIONER OF INCOME TAX
April 8, 1971
SOUTH INDIAN SUGAR MILLS ASSOCIATION Vs. UNION OF INDIA
February 18, 1971
SOUTHERN ROADWAYS PVT LTD Vs. GOVERNMENT OF ANDHRA PRADESH
December 30, 1971
SPECIAL OFFICER MUNICIPAL CORPORATION OF HYDERABAD Vs. MOHAMMAD NOORUDDIN
July 26, 1971
SREE MULLAPUDI VENKATARAYUD, MEMORIAL MEDIAL TRUST, TANUKU Vs. CHIRAPU VARADA RAJU
July 2, 1971
SREERAMA MURTHY G Vs. INCOME TAX OFFICER
April 5, 1971
SRI B. GEORGE Vs. I.G. OF POLICE
October 5, 1971
SRI RAMA LINGESWARA RICE MILL AND OTHERS Vs. VEMURI VENKATARATNAM
December 15, 1971
SRIPATI RAMAMURTHI Vs. ACCOMMODATION CONTROLLER REVENUE DIVISIONAL OFFICER VISAKHAPATNAM DISTRICT WOMANS WELFARE OFFICER VISAKHAPATNAM
October 28, 1971
STATE BANK OF HYDERABAD Vs. GOVERNMENT OF ANDHRA PRADESH
September 14, 1971
STATE OF ANDHRA PRADESH Vs. CHENNAIAH JANNU
September 13, 1971
STATE OF ANDHRA PRADESH Vs. T RAJAGOPALACHARI
July 28, 1971
STATE OF ANDHRA PRADESH Vs. RAYI GANGAIAH
June 21, 1971
STATE OF ANDHRA PRADESH Vs. POLUEDDI SATYANARAYANA UNKARAMILLI
July 12, 1971
STATE OF ANDHRA PRADESH Vs. J PAPAIAH CH SIMHACHALAM COMPANY
February 5, 1971
STATE OF ANDHRA PRADESH Vs. COLLA RAMULU
February 2, 1971
STATE OF ANDHRA PRADESH Vs. TRIPURANTHAKAM BASAPPA AND SONS
February 19, 1971
SUNDARAMMA AND OTHERS Vs. THE ANDHRA MENNONITE SELF
July 16, 1971
SUNKI REDDY Vs. STATE OF ANDHRA PRADESH
July 30, 1971
SWARAJYAWATI Vs. L B MUNNALAL
April 6, 1971
SYED AZIZUDDIN Vs. STATE OF ANDHRA PRADESH
July 21, 1971
T HAMAMURTHY Vs. REVENUE DIVISIONAL OFFICER KAVALI
December 31, 1971
T NAGIREDDI AND K RAMAKRISHNAREDDI UNDERTRIAL PRISONERS DISTRICT Vs. STATE OF ANDHRA PRADESH HYDERABAD
March 22, 1971
T PANDURANGIAH CHETTY Vs. DEPUTY SUPERINTENDENT OF POLICE VIGILANCE CELL CIVIL SUPPLIES DEPARTMENT CHITTOOR
June 24, 1971
T RAMAKRISHNAIAH Vs. N SESHADRI
July 13, 1971
T VIJAYA GOPALACHETTY Vs. COLLECTOR OF CENTRAL EXCISE
July 14, 1971
TAMMA VENKATA PARDHASARADHI Vs. TAMMA RAMACHANDRA RAO
November 11, 1971
TATAVARTHI RAJA AND SATYANARAYANAMURTHY Vs. COMMISSIONER OF INCOME TAX
December 15, 1971
THANDRALA NARSAIAH Vs. PASTAPURAPU BHADRAIAH
February 25, 1971
THE DEPOT MANAGER, A.P.S.R.T.C., BAIKATPURA HYDERABAD Vs. K. BRAHMANANDHAM AND OTHERS
March 16, 1971
TIRUMALASETTI SUBHA RAO Vs. THE STATE
March 15, 1971
TODDY TAPPERS CO-OPERATIVE SOCIETY MUNAPALLY Vs. STATE OF ANDHRA PRADESH
July 29, 1971
TUMMALAPALLI SATHIRAJU Vs. GOVERNMENT OF ANDHRA PRADESH
September 16, 1971
U KASHAIAH Vs. STATE OF ANDHRA PRADESH
August 13, 1971
U PAPPANNA SASTRI Vs. V NAGA VENKATA SATYAVATI
January 20, 1971
UNION OF INDIA Vs. M VENKATA NARASAMMA ALIAS CHITTI BULLEMMA
November 23, 1971
V LAKSHMINARAYANA K Vs. STATE OF ANDHRA PRADESH
November 26, 1971
V RAMACHANDRA MURTHY Vs. GOVERNMENT OF A P
March 3, 1971
V. ANJAIAH AND OTHERS Vs. V. NAGAVEERIAH GUPTA
March 3, 1971
VADULLA VENKATA RAO Vs. COMMISSIONER OF GIFT TAX
January 21, 1971
VANKADARI CHINNA CHENGALRAYUDU CHETTY Vs. STATE OF ANDHRA PRADESH
February 15, 1971
VANKINENL SADASFVA CHAKRADHARA RAO Vs. SARDAR PRATAP SINGH
November 5, 1971
VAZINEPALLI RAMAGOPALAM Vs. STATE
July 27, 1971
VELAGALA PEDA NALLA VENKAYYA Vs. GOVINDARAJU SEETHARAMANJANEYA SARMA
December 27, 1971
VENKATA KRISHNAIAH T AND CO Vs. COMMISSIONER OF INCOME TAX
September 10, 1971
VENKATESWARA GROUNDNUT FACTORY Vs. COMMERCIAL TAX OFFICER CUDDAPAH
July 9, 1971
VIPPARLA VEERASWAMI Vs. MANGAMURI SUBBA RAO
December 31, 1971
VISAKHAPATNAM MUNICIPAL COUNCIL Vs. SRIMATHI KAMALA DEVI VARU
November 13, 1971
W S NANDUR Vs. STATE OF ANDHRA PRADESH
August 12, 1971
WAHEEDUDDIN Vs. MOHAMOODA BEGUM
August 4, 1971
WAKF BOARD HYDERABAD Vs. PARVATHI BAI
July 21, 1971
Y BASAVA SANKARA RAO Vs. S SUBBA RAO
May 7, 1971
Y S KHAJA HUSSAIN Vs. STATE INSPECTOR OF POLICE VIGILANCE C5 DEPARTMENT
February 3, 1971
YEDIRESWARAPU VEERAMMA Vs. REDDIPALLI SURUDAMMA
April 14, 1971
YEJJIPURAPU APPADU AND OTHERS Vs. SAMBARA LAKSHAMINARAYANA AND OTHERS
October 14, 1971
YELESWARAPU VENKATA SUNDARARAMA SASTRY AND ANOTHER Vs. THE STATE OF ANDHRA PRADESH
July 14, 1971