Case Index

Title
Date
AHER MALDA DADA Vs. STATE OF GUJARAT
October 27, 1971
AMARSING RATANSING Vs. GOSAI MOHANGIR SOMVARGIR
July 8, 1971
AMBALAL MORARJI SONI Vs. UNION OF INDIA
July 20, 1971
AMBEE INDIA PVT Vs. RAO RAJA JAMIRSINHJI DOLATSINHJI
September 23, 1971
AMIN SHUSHILABEN CHANDRAKANT Vs. AMIN BHASKAR PURSHOTTAM
January 19, 1971
AMRATLAL MULJIBHAI THAKKAR Vs. AMBALAL RANCHHODLAL THAKKAR
December 8, 1971
AMRATLAL RAMANLAL Vs. STATE OF GUJARAT
July 21, 1971
AMRITLAL CHHAGANLAL Vs. COMMISSIONER OF INCOME TAX
September 6, 1971
ANANDLAL DOSABHAI Vs. STATE OF GUJARAT
February 12, 1971
ANANT MILLS LTD Vs. CITY DEPUTY COLLECTOR AHMEDABAD
November 30, 1971
ARYA SATYADEV DHANJIBHAI Vs. BHAILALBHAI ISHWARBHAI
January 28, 1971
BABURAO VITHAL SURVADE Vs. STATE OF GUJARAT
October 26, 1971
BACHUMIAN HAMIDMIAN Vs. STATE OF GUJARAT
June 15, 1971
BAI NEKSABIBI WD O MAHMADKHAN HAJI KARIMKHAN Vs. KASHIBEN
March 9, 1971
BARKU KRISHNA Vs. STATE OF GUJARAT
March 25, 1971
C B PANDEY Vs. EMPLOYEES STATE INSURANCE CORPORATION
October 5, 1971
CHARITY COMMISSIONER THE Vs. HARIDAS NARANDAS
January 27, 1971
CHHOTU BHAGIRATH Vs. STATE OF GUJARAT
September 1, 1971
CHHOTUBHAI BABARBHAI PATEL Vs. STATE OF GUJARAT
November 12, 1971
CHIMANLAL CHHELDAS PATEL Vs. LILACHAND VENIRAM PANCHAL
July 15, 1971
CHORYASI TALUKA DUDH VECHAN KARNARI SAHAKARI MANDLI LTD Vs. SURAT DISTRICT CO OP MILK PRODUCERS UNION
October 5, 1971
CHOTILA GRAM PANCHAYAT, CHOTILA Vs. JATASHANKAR N. DAVE AND OTHERS
November 15, 1971
CIBATUL LIMITED Vs. UNION OF INDIA
February 21, 1971
COLABA LAND AND MILLS CO. LTD. Vs. V.J. PILANI
February 3, 1971
COMMISSIONER OF INCOME TAX Vs. MOHANBHAI PAMABHAI
September 24, 1971
COMMISSIONER OF INCOME TAX Vs. RAMJI DAYAWALA AND SONS PRIVATE LIMITED
August 27, 1971
COMMISSIONER OF INCOME TAX Vs. LAKHDHIR LALJI
September 17, 1971
COMMISSIONER OF INCOME TAX Vs. HIMATLAL BHAGUBHAI
September 17, 1971
COMMISSIONER OF INCOME TAX Vs. GURJARGRAVURES PVT LTD
September 14, 1971
COMMISSIONER OF INCOME TAX Vs. RAIPUR MANUFACTURING COMPANY LIMITED
September 15, 1971
COMMISSIONER OF INCOME TAX Vs. MAYUR MADHUKANT MEHTA
August 20, 1971
COMMISSIONER OF INCOME TAX Vs. KHETSHIBHAI MADHANI
August 23, 1971
COMMISSIONER OF WEALTH TAX Vs. MANNA G SARABHAI KUM
September 22, 1971
D MAYAVANSHI Vs. K S PAWRI IGP GUJARAT
February 2, 1971
D S VIRANI Vs. COMMISSIONER OF INCOME TAX
September 16, 1971
DHIRAJLAL NATVARLAL Vs. REKHABEN
November 24, 1971
DHRANGADHRA CHEMICAL WORKS LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
September 7, 1971
DILIPBHAI CHHOTALAL DAVE Vs. STATE OF GUJARAT
June 25, 1971
DOSHI KANTILAL KANAIYALAL Vs. MODIYA CHANDULAL CHHOTALAL RANCHHODDAS
December 12, 1971
ESSO STANDARD EASTERN INC Vs. S K GANGOPADHYAY
January 22, 1971
FAIZUBHAI MAHMADBHAI Vs. BALKRISHNA NARADLAL BHATT
March 6, 1971
FARSUBHAI ALTAPBHAI SAIYED Vs. DURLABHBHAI BHAGABHAI PATEL
December 4, 1971
FARSUBHAI ALTAPBHAI SAIYED AND ORS. Vs. DOLLABHAI BHAGABHAI PATEL
December 14, 1971
GUJARAT ELECTRICITY BOARD Vs. S A JAIS AND CO
July 28, 1971
H B JOSHI Vs. STATE OF GUJARAT
June 28, 1971
HASANKHAN KALEKHAN Vs. STATE OF GUJARAT
April 12, 1971
HASMUKHLAL N VAKILNA Vs. BHAIRAVNATHSINGH ITO SURAT
October 5, 1971
HIRAGAR DAYAGAR Vs. RATANLAL CHUNILAL
October 26, 1971
INDULAL KANAIYALAL YAGNIK Vs. PRASANDAS D PATWARI
November 10, 1971
JAGANNATH L PANDYA Vs. MANILAL NATHULAL
July 12, 1971
JAI HIND PRINTING PRESS Vs. COMMISSIONER OF INCOME TAX
September 3, 1971
JAMNADAS JOITARAM SINCE DECD Vs. DEVJI BHANA
July 17, 1971
JANKHAN KALUKHAN Vs. STATE OF GUJARAT
October 6, 1971
JASHBHAI GORDHANBHAI PATEL Vs. HASHMUKHLAL KALIDAS PATEL
April 29, 1971
JAYANTILAL KESHAVLAL JANI Vs. STATE OF GUJARAT
February 18, 1971
JESINGJI KHODAJI Vs. RAMESHCHANDRA KANTILAL SHAH
November 17, 1971
JETHALAL MOTILAL Vs. STATE OF GUJARAT
September 27, 1971
KAMRUDDIN HAJI ABDUL HAMID Vs. HUSENSHAH JAMALSHAH
March 26, 1971
KANBI RANCHHOD HARJI Vs. STATE OF GUJARAT
April 20, 1971
KANTILAL AMBALAL SHAH Vs. I G PATEL
July 23, 1971
KHIMJI JIVA Vs. NARENDRAKUMAR MAGANLAL SHAH
January 25, 1971
KODARBHAI BECHARBHAI PATEL Vs. MOHANBHAI MOTIBHAI PATEL
December 1, 1971
KOLI ODHA SAMAT Vs. BAI BALU JERAM
September 28, 1971
KUBERDAS HARGOVINDDAS INAMDAR Vs. LILARAM CHIBHADMAL
February 11, 1971
KURJI JINABHAI KOTECHA Vs. AMBALAL KANJIBHAI PATEL
July 28, 1971
LALLUBHAI KESHAVRAM JOSHI Vs. NIRMALABEN JOSHI
August 3, 1971
LIFE INSURANCE CORPORATION OF INDIA Vs. KASTURBEN NARANBHAI VADHIA
November 25, 1971
LILARAM JAMIATRAI Vs. MEGHRAJ HARDASMAL KALWANI
September 1, 1971
MADHAVJI MEGHAJI Vs. LALJI PURSHOTTAM
June 18, 1971
MAHAMMADMIYA KALUMIYA Vs. MAJIDKHAN DILDARKHAN
March 31, 1971
MAHANT RATANDASJI SEVADASJI Vs. BABUBHAI KRISHNASHANKER DAVE
December 3, 1971
MAHARANA MILLS PRIVATE LIMITED Vs. HARVADAN MANHARRAI
September 22, 1971
MALAHAVARAO BHAGWANDAS KHARADE Vs. STATE OF GUJARAT
February 8, 1971
MALI KODARBHAI MOTIBHAI Vs. STATE OF GUJARAT
February 11, 1971
MANGALJIBHAI ROOPAJIBHAI Vs. STATE OF GUJARAT
December 24, 1971
MANIBHAI SADARAM PATEL Vs. STATE OF GUJARAT
March 19, 1971
MANUBHAI TRIBHOVANDAS PATEL Vs. STATE OF GUJARAT
September 28, 1971
MEHBOOB USMANBHAI Vs. STATE OF GUJARAT
November 16, 1971
MER ARJAN LAKHA Vs. ADMINISTRATOR GHED BAGASARA KVKS MANDALI LIMITED
February 10, 1971
MOHAN GANDA Vs. DRIVER GARASIYA KESHUBHAI SHIVUBHA
December 14, 1971
MOHANLAL NARANDAS Vs. STATE OF GUJARAT
August 23, 1971
MOTIBHAI RAMABHAI Vs. PANACHAND MOHANLAL SHAH
December 9, 1971
MOTILAL LALCHAND SHAH Vs. L.M. KAUL
August 21, 1971
MUMTAJALI MOHSINALI Vs. KARIMUNESA HASSANALI
April 20, 1971
NAIABHAI RANCHHOD Vs. STATE OF GUJARAT
October 4, 1971
NARAYANBHAI MAHIJIBHAI PATEL Vs. DOLATRAM CHAUHARMAL
September 22, 1971
NATHU ALIAS DADU GIGA Vs. STATE OF GUJARAT
July 7, 1971
NATWARLAL CHATRABHUJ SHAH Vs. STATE OF GUJARAT
January 29, 1971
NEW PRABHAT TILES WORKS Vs. PRAJAPATI TILES COMPANY MORVI
December 13, 1971
P H PARMAR Vs. UNION OF INDIA
November 30, 1971
PANDYA VINODRAI RAMRAI Vs. LAVAR PRABHUDAS NATHURAM
June 16, 1971
PARASRAM MANJIMAL Vs. KALOL MUNICIPALITY KALOL
October 8, 1971
PARSHOTTAM SOMA Vs. STATE OF GUJARAT
April 28, 1971
PATEL BACHUBHAI Vs. BAI LALITA
July 14, 1971
PATEL CHATURBHAI NANABHAI Vs. PATEL MOHANBHAI NANABHAI
December 14, 1971
PATEL HATHIBHAI DWARKADAS Vs. PATEL KHODABHAI HARGOVANDAS
April 19, 1971
PATEL MILLS CO LTD Vs. TEXTILE LABOUR ASSOCIATION
June 18, 1971
PATEL NARANBHAI JINABHAI Vs. PATEL GOPALDAS VENIDAS
December 16, 1971
PATEL SHANABHAI VITHALBHAI Vs. PATEL BAKORBHAI VITHALBHAI
September 4, 1971
PATEL VALLABHABHAI DESAIBHAI Vs. PATEL MANUBHAI CHHOTALAL
November 19, 1971
PITAMBER SHIVLAL Vs. PATEL HARGOVANBHAI AMTHABHAI
August 17, 1971
PURSHOTTAM GULAB BUDH Vs. GOVERNMENT OF INDIA
April 22, 1971
R.C. CHINOY Vs. STATE OF GUJARAT AND ANOTHER
April 16, 1971
RAJMAL SHAMJI BHANSALI Vs. PATEL MANRUPJI RANCHHODJI
July 25, 1971
RAKESH GUNVANTLAL GANDHI Vs. STATE OF GUJARAT
August 20, 1971
RAMJI VIRJI Vs. KADARBHAI ESUFALI
January 25, 1971
RANJITSINGH GOPALSINGH Vs. MEENAXIBEN RAJMAL MEHTA
October 28, 1971
SAHERA ALIAS SHRU GUSTADJI KADODWALA Vs. GUSTADJI UKADJI KADODWALA
August 9, 1971
SALIM MOHMAD Vs. STATE OF GUJARAT,
December 18, 1971
SATYA VIJAY PATEL HINDU DHARAMSHALA TRUST Vs. COMMISSIONER OF INCOME TAX
December 18, 1971
SHAH JITUBHAI KESHAVLAL Vs. BABUBHAI BHAIJIBHAI
December 20, 1971
SHIVLAL MAFATAL Vs. MAFATLAL AMBARAM
December 22, 1971
SHUBHKARAN RAMESHWARLAL AGARWAL Vs. DURGAPRASAD PVT LIMITED
July 12, 1971
SHUKLA RAMANUJACHARYA GOVINDACHARYA Vs. N N SHAH
February 17, 1971
SONI VRAJLAL JETHALAL Vs. SONI JADAVJI GOVINDJI
July 8, 1971
SPECIAL LAND ACQUISITION OFFICER BARODA Vs. SHUSHILABEN CHHAGANLAL THAKKAR
July 28, 1971
SPECIAL LAND ACQUISITION OFFICER THE BARODA Vs. FULABHAI JIVABHAI
June 15, 1971
STATE OF GUJARAT Vs. SHANTABEN
June 14, 1971
STATE OF GUJARAT Vs. GEORGE FERNANDES
March 9, 1971
STATE OF GUJARAT Vs. CHANDRASING PRABHATSING SOLANKI
January 13, 1971
STATE OF GUJARAT Vs. ANILKUMAR UMEDBHAI
August 5, 1971
STATE OF GUJARAT Vs. BHARWAD VAJA DHARA
August 12, 1971
STATE OF GUJARAT Vs. PANCHA JIVA
June 23, 1971
STATE OF GUJARAT Vs. ABDUL REHMAN ISMAIL GURJI
June 25, 1971
STATE OF GUJARAT Vs. VRAJLAL HANSRAJ SANGHRAJKA
July 23, 1971
STATE OF GUJARAT Vs. LOHANA DHIRAJLAL MOHANLAL
October 1, 1971
STATE OF GUJARAT Vs. SHAH CONSTRUCTION CO
September 27, 1971
STATE OF GUJARAT Vs. VEDVA VAGHARI MOTI NAGJI
August 30, 1971
STATE OF RAJASTHAN Vs. RUSTAMJI SAVKASHA
December 21, 1971
STATE TRADING CORPORATION OF INDIA LIMITED Vs. RAJRATNA NARANBHAI MILLS LIMITED
February 26, 1971
SUDHAKAR KASHIRAM ALIAS KASHINATH BHAVSAR Vs. NAGINDAS ATMARAM
April 22, 1971
SWASTIK ENGINEERING WORKS Vs. COMMISSIONER OF INCOME TAX
September 8, 1971
THAKKAR ANANDJI PARSHOTTAM Vs. DHARAMSHI KALABHAI
July 28, 1971
THAKORPRASAD TRIBHOVANDAS PANDYA Vs. STATE OF GUJARAT
August 21, 1971
THAKORPRASAD TRIBHOVANDAS PANDYA Vs. STATE OF GUJARAT
August 28, 1971
TRUPTIBEN PADMAKANT DIXIT Vs. PADMAKANT HARIKANT DIXIT
November 24, 1971
TRUSTEES OF RELIGIOUS PUBLIC TRUST OF SALAM JAMADARS MOSQUE Vs. VAGHRI SANA RATNA
October 29, 1971
UNION OF INDIA Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
August 30, 1971
UNION OF INDIA Vs. VULCAN INSURANCE CO LTD
November 19, 1971
UTTAMLAL JETHALAL SHAH Vs. BALUCHAND TARACHAND
February 19, 1971
VANKAR BHANA RAMA Vs. BAI LADU
November 24, 1971
VORA ISMAILBHAI SULEMANBHAI Vs. PATEL DAHYABHAI BAPUJIBHAI
July 26, 1971
WADHVAN CITY MUNICIPALITY AT WADHAVAN CITY SURENDRANGAR Vs. ZALAWAD ELECTRIC SUPPLY CO
March 4, 1971
ZINABHAI RANCHHODJI DARJI Vs. STATE OF GUJARAT
February 18, 1971