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Case Index
Title
Date
A B C FINANCIERS LIMITED Vs. M G L ANAND
September 8, 1971
A W BENJAMIN Vs. RAJ KISHAN JAIN
August 9, 1971
A. R. R. DESHPANDE Vs. UNION OF INDIA AND ANR.
August 2, 1971
A.L. SRIVASTAVA AND OTHERS Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF EXTERNAL AFFAIRS, NEW DELHI AND OTHERS
May 7, 1971
ABDUL GHAFOOR Vs. ASA RAM
March 26, 1971
ADARSH WOOLLEN INDUSTRIES PANIPAT Vs. UNION OF INDIA
September 20, 1971
AFLATOON Vs. LT GOVERNOR
September 24, 1971
AJIT KUMAR BHATTACHARJEE Vs. GENERAL MANAGER, SOUTH EASTERN RAILWAY AND ANOTHER
February 3, 1971
ALI AHMED Vs. OSHAN
March 22, 1971
AMAR KAUR Vs. UMRAO SINGH
January 19, 1971
AMAR NATH BAHRI Vs. AI DAYAL PURI
July 23, 1971
AMOLAK SINGH JAIN Vs. COMMISSIONER OF INCOME TAX
March 19, 1971
AMRIT LAL ALIAS KHACHERU Vs. HUKAM CHAND
August 18, 1971
AMRIT LAL LAMBA Vs. SHRIMATI CHAMPA WATI
April 29, 1971
ANANT RAM MANOCHA Vs. S PRASHAD
January 15, 1971
ARJAN DASS Vs. UNION OF INDIA
May 28, 1971
ASA RAM GUPTA Vs. UNION OF INDIA
April 30, 1971
ASSISTANT COLLECTOR OF CUSTOMS Vs. SHANTI LAL LAXMI CHAND MODI
May 28, 1971
ASSISTANT CONTROLLER OF CUSTOMS Vs. KEDAR NATH
December 13, 1971
ASSOCIATED CEMENT COMPANIES LIMITED Vs. DIRECTOR OF INSPECTION
April 30, 1971
AUTOLIFE FINANCIERS PRIVATE LIMITED Vs. SWASTIKA FINANCIAL CORPORATION
April 5, 1971
B K KHANNA AND CO PRIVATE LIMITED Vs. K C NAHAR
September 17, 1971
B L BHOLA Vs. UNION OF INDIA
October 6, 1971
B M BAJORIA Vs. UNION OF INDIA
May 14, 1971
BABU RAM Vs. UNION OF INDIA
March 3, 1971
BABU SHAHBUDDIN Vs. GHISA RAM
October 15, 1971
BAKHSHI LOCHAN SINGH Vs. JATHEDAR SANTOKH SINGH
March 11, 1971
BAKSHISH SINGH AND ANR Vs. PADAM NARAIN AND ORS
August 18, 1971
BAL KISHAN Vs. PANNA LAL SUD
December 14, 1971
BALJIT KUMAR TRADING AS GRAND FONDRY PUNJAB Vs. RAM SAROOP
May 5, 1971
BALLABH DASS AGGARWAL Vs. LT GOVERNOR OF DELHI
October 29, 1971
BALRAJ MADHOK Vs. SHASHI BHUSHAN
August 6, 1971
BANARSI LAL Vs. NEELUM
March 4, 1971
BANI DEVI Vs. A K BANERJEE
July 19, 1971
BEHARI LAL Vs. STATE
December 26, 1971
BHAGAT SINGH Vs. SAMYUKTA UPPAL
November 19, 1971
BHAI SUNDER DASS AND SONS Vs. COMMISSIONER OF INCOME TAX
May 26, 1971
BHARAT KUMAR DILWALI Vs. BHARAT CARBON AND RIBBON MFT LIMITED
December 9, 1971
BHOLA NATH, EX Vs. MANAGEMENT OF DELHI TRANSPORT UNDERTAKING
January 20, 1971
BHONARI DEVI Vs. GOPI RAM
January 14, 1971
BISHAN DASS Vs. RAMASH
May 5, 1971
BRIJ GOPAL Vs. LAKSHMI CHAND
March 22, 1971
BRITISH INDIA GENERAL INSURANCE CO Vs. UNITED INDIA GENERAL FINANCE P LTD
February 10, 1971
BUDH RAM Vs. BANWARI LAL
April 6, 1971
BYFORD PRIVATE LIMITED Vs. UNION OF INDIA
September 9, 1971
C S LOGANATHAN Vs. P L KAPUR
September 1, 1971
CHAMANLAL CHABRA Vs. LT GOVERNOR DELHI
August 11, 1971
CHANAN LAL Vs. STATE
November 19, 1971
CHANDRA KUMARI MITTAL Vs. UNION OF INDIA
May 5, 1971
CHARU JAIN Vs. CHAKRESH JAIN
May 7, 1971
CHHABRA ELECTRIC STORE Vs. CHIEF COMMISSIONER
September 14, 1971
CHHADAMI LAL JAIN Vs. VEER INDUSTRIES LTD. AND OTHERS
November 17, 1971
CHHAJJU MAL SUGAR CHAND Vs. SOHAN LAL KANHAIYA LAL
September 23, 1971
CHIEF CONTROLLING REVENUE AUTHORITY Vs. BANARSI DASS AHLUWALIA
December 23, 1971
CHIEF CONTROLLING REVENUE AUTHORITY Vs. SATYAWATI SOOD
December 20, 1971
CHINNAMMA RAINI GUPTARA Vs. DEWAN HARISH CHAND
September 24, 1971
COLONEL J N SINHA Vs. UNION OF INDIA
April 6, 1971
COMMISSIONER OF GIFT TAX Vs. MUNSHI LAL
March 18, 1971
COMMISSIONER OF INCOME TAX Vs. NAYA SAHITYA
March 15, 1971
COMMISSIONER OF INCOME TAX Vs. GANGA SUGAR CORPORATION
March 29, 1971
COMMISSIONER OF INCOME TAX Vs. BABA AVTAR SINGH
April 21, 1971
COMMISSIONER OF INCOME TAX Vs. LALA SHRI DHAR
March 11, 1971
COMMISSIONER OF INCOME TAX Vs. P N BAHL
March 11, 1971
COMMISSIONER OF INCOME TAX Vs. DELHI CEMENT STOCKISTS
January 14, 1971
COMMISSIONER OF INCOME TAX Vs. PUSHPA DEVI
January 18, 1971
COMMISSIONER OF INCOME TAX Vs. ALL INDIA FILM CORPORATION LIMITED
January 13, 1971
COMMISSIONER OF INCOME TAX Vs. PRAMOD JAIN TRUST DELHI
January 19, 1971
COMMISSIONER OF INCOME TAX Vs. RAJINDER NATH
September 17, 1971
COMMISSIONER OF INCOME TAX Vs. GOODWILL PICTURE LIMITED
September 6, 1971
COMMISSIONER OF INCOME TAX Vs. RAUNAQ SINGH SWARAN SINGH
August 19, 1971
COMMISSIONER OF INCOME TAX Vs. GANPAT RAI JAGGI AND CO
August 20, 1971
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN INDUSTRIAL CORPORATION
August 18, 1971
COMMISSIONER OF INCOME TAX Vs. HER HIGHNESS CHAND KANWARJI
July 26, 1971
COMMISSIONER OF INCOME TAX Vs. SUPREME MOTORS PRIVATE LIMITED
May 24, 1971
COMMISSIONER OF INCOME TAX Vs. MEATTELS LIMITED
May 11, 1971
COMMISSIONER OF INCOME TAX Vs. K L BAGGA
December 9, 1971
COMMISSIONER OF INCOME TAX Vs. BALKRISHAM BHATIA
December 9, 1971
COMMISSIONER OF INCOME TAX Vs. MAHALAXMI SUGAR MILLS LIMITED
October 25, 1971
COMMISSIONER OF INCOME TAX DELHI NEW DELHI Vs. BHANNA MAL AND COMPANY PRIVATE LIMITED DELHI
February 5, 1971
COMMISSIONER OF SALES TAX Vs. ROSHANARA CLUB LIMITED
February 12, 1971
COMMISSIONER OF WEALTH TAX Vs. SHEELA BHARAT RAM
February 11, 1971
COMMISSIONER OF WEALTH TAX Vs. K N KHANNA
January 15, 1971
COMMISSIONER OF WEALTH TAX Vs. AVTAR MOHAN SINGH MRS
April 19, 1971
COMMISSIONER OF WEALTH TAX Vs. MELA RAM
March 19, 1971
COMMISSIONERS OF SALES TAX Vs. JAYNES CHEAP STORES SUPPLY
March 15, 1971
CONIMISSIONER OF INCOME TAX Vs. R C SUD AND CO PRIVATE LIMITED
May 18, 1971
CONTEMPT OF COURT PROCEEDINGS Vs. K S SETHI
December 7, 1971
CONTROLLER OF ESTATE DUTY Vs. PRAHLAD RAI
January 1, 1971
CUSTODIAN OF EVACUAL PROPERTY Vs. DARYODH SINGH
January 14, 1971
D S BIST AND SONS Vs. COMMISSIONER OF INCOME TAX
December 8, 1971
DALMIA R Vs. UNION OF INDIA
July 27, 1971
DASS STUDIOS Vs. R K BAWEJA
December 10, 1971
DAULAT RAM Vs. UNION OF INDIA
January 19, 1971
DAVID BROWN Vs. SURJIT SINGH
June 19, 1971
DAYAL CHAND Vs. SHAM MOHAN
March 22, 1971
DAYAL SINGH Vs. COLLECTOR OF STAMPS
December 20, 1971
DEBI SINGH Vs. BHIM SINGH
February 18, 1971
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
August 9, 1971
DELHI EX SERVICEMEN CO OP MULTIPURPOSE TRANSPORT SOCIETY LIMITED Vs. DISTRICT MAGISTRATE
April 2, 1971
DELHI EX SERVICEMEN CO OPERATIVE MULTIPURPOSE TRANSPORT SOCIETY LIMITED Vs. DELHI STATE TRANSPORT AUTHORITY
July 21, 1971
DELHI STATE GOVERNMENT EMPLOYEES CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. UNICIPAL CORPORATION OF DELHI
May 21, 1971
DELHI TRANSPORT UNDERTAKING Vs. RAJ KUMARI
October 12, 1971
DELHI TRANSPORT UNDERTAKING Vs. KRISHNAWANTI
October 28, 1971
DELHI VANASAPATI SYNDICATE Vs. BHAGWAN DAS FAQIR CHAND
January 21, 1971
DESH BANDHU GUPTA AND CO Vs. K B MALIK CO
October 21, 1971
DEV RAJ GUPTA Vs. DAULAT RAM PUBLIC TRUST
August 31, 1971
DEVINDAYAL CABLE AND CO Vs. DEVIDAYAL CABLE INDUSTRIES LIMITED
April 6, 1971
DEWAN ANAND KUMAR Vs. SHAMA MAGAZINE
May 21, 1971
DHARAM DEVI Vs. BISHAMBER NATH
September 16, 1971
DHARAM VIR Vs. STATE
October 15, 1971
DHOOMI MAL RAM CHAND Vs. COLLECTOR OF STAMPS
December 13, 1971
DIWAN CHAND KARAM CHAND Vs. TIRATH RAM JASSA RAM
August 23, 1971
DR JAYANTI DHARMA TEJA Vs. STATE,
July 6, 1971
DR. HARDIT SINGH Vs. REGISTRAR OF COMPANIES, DELHI
July 21, 1971
DURGA CHAND KAUSHISH Vs. UNION OF INDIA
May 26, 1971
ELDEE VELVET AND SILK MILLS PRIVATE LIMITED Vs. ANANT RAM WHIG
September 20, 1971
EMPLOUEES STATE INSURANCE CORPORATION Vs. SHANKER LAL
September 17, 1971
FAQIR CHAND Vs. C P W D WORK CHARGE STAFF CONSUMERS CO OPERATIVE SOCIETY
November 15, 1971
G S HARNAL Vs. UNION OF INDIA
May 28, 1971
GAJAN MAL Vs. UNION OF INDIA
October 8, 1971
GANDHI MEMORIAL TEACHERS TRAINING COLLEGE Vs. KAMESHWARA SINGH DARBHANGA SANSKRIT VISHVAVIDALAYA
December 23, 1971
GANGA BAI Vs. BACHOMAI TULSIDAS
September 8, 1971
GANGA RAM Vs. MOHAMMAD USMAN
March 22, 1971
GANGA RAM Vs. STATE
August 10, 1971
GEEP FLASHLIGHT INDUSTRIES LIMITED Vs. REGISTRAR OF TRADE MARKS GOVERNMENT OF INDIA TRADE REGISTERY NEW DELHI
December 10, 1971
GENERAL AGENCIES INDIA LIMITED Vs. SALES TAX OFFICER
October 22, 1971
GENERAL MANAGER HINDUSTAN TIMES LIMITED Vs. AMAR SINGH
May 28, 1971
GHASI RAM HARI RAM Vs. COMMISSIONER OF SALES TAX DELHI
April 30, 1971
GIAN WATI Vs. RANPAT SINGH
March 2, 1971
GOBIND SAHAI Vs. NARAIN DASS
September 7, 1971
GOVINDJI KHERA Vs. PADMA BHATIA
August 30, 1971
GUIZARI LAL BHARGAVA Vs. OFFICIAL RECEIVER CUM OFFICIAL LIQUIDATOR OF AMMONIA SUPPLIES CORPORATION P
November 3, 1971
GURBAX SINGH Vs. JAI SINGH
October 11, 1971
GURDWARA PRABANDHAK COMMITTEE Vs. JAGMONAN SINGH
May 17, 1971
GUT PARSHAD Vs. STATE
March 23, 1971
H H MAHARANI KIRTI KUMARI BAJI SAHIBA OF REWA Vs. UNION OF INDIA
September 16, 1971
H.C. WIDHANI Vs. UNION OF INDIA AND OTHERS
February 9, 1971
H.L. DUTTA Vs. M.C.D. AND OTHERS
March 18, 1971
HAFIZ RAHIM UD DIN Vs. TIRLOK SINGH
February 17, 1971
HARBANS LAL JAIN Vs. UNION OF INDIA
May 25, 1971
HARBANS SINGH Vs. J D JAIN
December 17, 1971
HARI DEV SHARMA Vs. STATE
February 10, 1971
HARI PERSHAD SHARMA Vs. DHANPAT SINGH
April 2, 1971
HARI SINGH Vs. UNION OF INDIA
August 6, 1971
HARISH CHANDRA SAXENA Vs. UNION OF INDIA
September 27, 1971
HARJEET SINGH Vs. GIANS RAM SINGH
February 26, 1971
HARKARTAR KAUR Vs. LT GOVERNOR
January 14, 1971
HAZARI LAL Vs. GIANI RAM
March 30, 1971
HEMLA EMBROIDERY MILLS LIMITED Vs. HINDUSTAN EMBROIDERY MILLS PRIVATE LIMITED
February 19, 1971
HINDUSTAN HOUSING FACTORY PRIVATE LIMITED Vs. RAJINDER SINGH
November 17, 1971
HINDUSTAN TIMES LIMITED Vs. UNION OF INDIA
February 16, 1971
IDRIS Vs. MEHAR ELAHI
March 17, 1971
INDER SINGH Vs. COLLECTOR
December 18, 1971
INDIAN OIL CORPORATION LIMITED Vs. LEELA GURCHARAN SINGH
November 8, 1971
INDIAN SHIKAR OUTFITTERS ASSOCIATION Vs. UNION OF INDIA
February 9, 1971
INDRAPRASTHA STEEL INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
October 25, 1971
INDUSTRIAL AND TRADE PUBLICATIONS PRIVATE LIMITED Vs. AUTOMOBILE ASSOCIATION OF UPPER INDIA
February 25, 1971
INDUSTRIAL CREDIT CO LTD Vs. R B SETH RAM RATTAN AND CO
November 15, 1971
ISHAR DAS Vs. PUNJAB NATIONAL BANK LTD
March 29, 1971
JAG MOHAN Vs. CONTROLLER OF ESTATE DUTY
February 8, 1971
JAGDISH CHANDER BHATIA Vs. LAKSHMAN SWARUP
March 26, 1971
JAIN EDUCATION SOCIETY Vs. LT GOVERNOR
May 18, 1971
JALPAIGURI CINEMA CO Vs. P N MUKHERJEE
February 26, 1971
JASPAL SINGH Vs. MUNICIPAL CORPORATION OF DELHI
November 29, 1971
JAWAHAR SINGH Vs. JAI GOPAL
September 17, 1971
JEET SINGH Vs. UNION OF INDIA
May 11, 1971
K G KHOSLA AND CO PRIVATE LIMITED Vs. CHIEF COMMISSIONER DELHI
August 2, 1971
K GOPALAN Vs. UNION OF INDIA
November 18, 1971
K R MALKANI Vs. STATE
September 1, 1971
K. KRISHNAMURTHY Vs. UNION OF INDIA AND ANOTHER
January 18, 1971
K.M. MISRA Vs. STATE AND N.D.M.C.
September 21, 1971
KAILASH CHAND Vs. STATE
March 29, 1971
KAILASH CHAND Vs. STATE,
January 29, 1971
KAILASH CHAND AGGARWAL Vs. AMAR NATH
May 3, 1971
KAMIDAN Vs. UNION OF INDIA
August 12, 1971
KANCHHID LAL SHARMA Vs. UNION OF INDIA
November 24, 1971
KANHIYA LAL BALKISHAN DASS Vs. LABHU RAM
January 20, 1971
KANTI PARSHAD Vs. STATE,
January 11, 1971
KAPUR CHAND Vs. GOPAL SINGH
March 26, 1971
KARTAR SINGH Vs. MOHAMAYA GENERAL FINANCE CO PRIVATE LIMITED
April 28, 1971
KAUSHALYA PAHWA Vs. RAM LAL SURI
July 28, 1971
KEDAR NATH DAVE Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED
September 3, 1971
KEWAL KANT Vs. V K GUPTA
October 25, 1971
KHAIRATI RAM NAYYAR Vs. K B ADVANI
May 25, 1971
KHARAITI RAM Vs. STATE
April 28, 1971
KHIA RAM DEAD Vs. DURGA PARSHAD
July 23, 1971
KIRATH CHAND Vs. P R VARSHNEYA
March 22, 1971
KISHAN Vs. MAHABIR SINGH
March 31, 1971
KISHAN DASS TALWAR Vs. ADESHWAR LAL
July 28, 1971
KISHAN LAL Vs. NATHI LAL
January 6, 1971
KISHAN LAL JOHAR Vs. NANAK CHAND
December 20, 1971
KISHAN SINGH VERMA, TAILOR MASTER Vs. S K KALRA
March 26, 1971
KRISHAN CHAND GOEL Vs. TRILOK CHAND JAIN
October 7, 1971
KRISHAN GOPAL Vs. MUNICIPAL CORPORATION OF DELHI
March 24, 1971
KRISHAN SWARUP Vs. KISHAN DEI AND ANR
December 3, 1971
KRISHNA DEVI Vs. CHARAN SINGH
October 17, 1971
KULDIP KUMAR Vs. DELHI ADMINISTRATION
July 26, 1971
KULWANT KAUR Vs. JIWAN SINGH
October 25, 1971
KUMARI VIJAY LAKSHMI Vs. R P SINGH
May 28, 1971
KUNDAN LAL HANDA Vs. GIAN CHAND JAIN R C TRIBUNAL
December 3, 1971
L.L. AHMED Vs. VICE CHANCELLOR, DELHI UNIVERSITY AND OTHERS
March 11, 1971
LACHMANDAS KUNDANDAS DODANI Vs. STATE
September 7, 1971
LACHMI NARAIN Vs. UNION OF INDIA
January 13, 1971
LAJYA RAM KAPUR Vs. DELHI ADMINISTRATOR
August 26, 1971
LAKSHMI COMMERCIAL BANK LTD Vs. AMERICAN RUBBER MILLS CO DELHI
July 29, 1971
LAL SINGH Vs. LT GOVERNOR DELHI
July 16, 1971
LALA DEVI SINGH Vs. BHAGWAN DASS BADLU
December 13, 1971
LALA RAM BHATIA Vs. DELHI ADMINISTRATION
December 3, 1971
LIFE INSURANCE CORPORATION OF INDIA Vs. R N MEHTA
January 29, 1971
LORD KRISHNA SUGAR MILLS LTD. Vs. SMT. ABNASH KAUR
September 13, 1971
M K VASURAJ Vs. DELHI DEVELOPMENT AUTHORITY
May 18, 1971
M R RAMAKRISHNAN Vs. UNION OF INDIA
May 27, 1971
M RAMAYYA Vs. UNION OF INDIA
November 5, 1971
M.C.D. Vs. PREM CHAND
November 29, 1971
M/S R. WRIGHT AND PARTNERS (PRIVATE) LTD., NEW DELHI Vs. S. JASWANT SINGH AND OTHERS
May 17, 1971
M/S RAGHUNANDAN SARAN ASHOK SARAN (J. H. F.) THROUGH SHRI ASHOK SARAN KARTA Vs. SHRI H. C. THUKRAL
August 19, 1971
M/S. BHARAT PULVARISING MILLS PRIVATE LTD. Vs. TARA CHAND MALIK CHARITABLE TRUST
May 24, 1971
MADAN LAL Vs. STATE
September 27, 1971
MADAN M BEHL, Vs. NATIONAL SMALL SCALE INDUSTRIES CORPORATION,
March 17, 1971
MADAN MOHAN Vs. UNION OF INDIA
March 23, 1971
MADAN MOHAN LAL GARG Vs. BRIJMOHAN LAL GARG
May 26, 1971
MAHARAJ SINGH Vs. VULCAN INS COMPANY LIMITED
October 7, 1971
MAJ ASHOK RATILAL TRIVEDI Vs. ANJANI MADHUSUDAN OZA
April 6, 1971
MALIK AMRIT LAL Vs. NEW DELHI MUNICIPAL COMMITTEE
October 12, 1971
MAM CHAND Vs. STATE
September 23, 1971
MANAGEMENT OF ASSOCIATED TRADERS AND ENGINEERING PRIVATE LIMITED Vs. BASANT LAL BHAMBRI
May 13, 1971
MANAGEMENT OF BAND BOX PRIVATE LIMITED Vs. SURESH KUMAR
September 14, 1971
MANAGEMENT OF DELHI TRANSPORT UNDERTAKING Vs. B B L HAJELEY
January 21, 1971
MANAGEMENT OF NATRAJ COTTAGE INDUSTRIES Vs. PRESIDING OFFICER LABOUR COURT
July 14, 1971
MANDIR SITA RAMJI PILANI Vs. LT GOVERNOR
September 28, 1971
MANGAL CHAND DEAD Vs. GURBAKSH SINGH
August 11, 1971
MANI LAL Vs. NAND LAL
January 21, 1971
MANOHAR LAL Vs. R B JAI CHAND LUTHRA
May 18, 1971
MASTERMAL Vs. STATE
August 31, 1971
METRO PLAYING CARD CO Vs. WAZIR CHAND KAPOOR
November 29, 1971
MOHAN CHANDRA Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
August 30, 1971
MOHAN LAL AHUJA Vs. RAMJAS FOUNDATION
November 17, 1971
MOHAN LAL GUPTA AND ANOTHER Vs. STATE,
September 20, 1971
MOHANVI CORPORATION (P) LTD Vs. LIFE INSURANCE CORPORATION OF INDIA
August 18, 1971
MOHINDER SINGH Vs. STATE
December 20, 1971
MOHINDER SINGH Vs. STATE
September 8, 1971
MOR SINGH Vs. STATE
March 30, 1971
MOTI RAM Vs. MANGAL SINGH
September 15, 1971
MUKHO DEVI Vs. SYED HASSEN ZAHEER
September 13, 1971
MUNI LAL BAJAJ Vs. UNION OF INDIA
October 15, 1971
MUNICIPAL CORPORATION OF DELHI Vs. SURJIT KAUR
October 27, 1971
MUNICIPAL CORPORATION OF DELHI Vs. PUSHPA CHOPRA
October 28, 1971
MUNICIPAL CORPORATION OF DELHI Vs. TYAGI ANAND AND COMPANY PRIVATE LIMITED
October 30, 1971
MUNICIPAL CORPORATION OF DELHI Vs. BHAGWAN DAS
November 3, 1971
MUNICIPAL CORPORATION OF DELHI Vs. KANSHI RAM, S/O TOTA RAM, PARTNER M/S. KANSHI RAM BHIM SEN, R/O 25, GADODIA MARKET, KHAN BAOLI, DELHI,
February 26, 1971
MUNICIPAL CORPORATION OF DELHI Vs. JANKI DASS SETHI
January 11, 1971
MUNICIPAL CORPORATION OF DELHI Vs. JAI CHAND
April 20, 1971
MUNICIPAL CORPORATION OF DELHI Vs. RAN MOORTI AND ANOTHER
November 15, 1971
MUNICIPAL CORPORATION OF DELHI Vs. ASHWANI KUMAR
December 14, 1971
MUNICIPAL CORPORATION OF DELHI Vs. ANAND SARUP,
January 20, 1971
MUNICIPAL CORPORATION OF DELHI Vs. MEGH RAJ
April 22, 1971
MUNICIPAL CORPORATION OF DELHI Vs. AMAR SINGH AND OTHERS
February 24, 1971
MUNICIPAL CORPORATION OF DELHI Vs. PALACE CINEMA
September 17, 1971
MUNICIPAL CORPORATION OF DELHI Vs. JANKI PERSHAD
May 18, 1971
MUNICIPAL CORPORATION OF DELHI Vs. VED RAM
June 4, 1971
MUNICIPAL CORPORATION OF DELHI Vs. HIRALAL
January 20, 1971
MUNICIPAL CORPORATION OF DELHI Vs. KUNDAN LAL
January 13, 1971
MUNICIPAL CORPORATION OF DELHI Vs. RATTAN LAL
February 4, 1971
MUNICIPAL CORPORATION OF DELHI Vs. BHARAT OXYGEN GASS COMPANY
March 10, 1971
MUNICIPAL CORPORATION OF DELHI Vs. DAULAT RAM DIED
April 30, 1971
MUNICIPAL CORPORATION OF DELHI AND ANOTHER Vs. BANWARI LAL
May 31, 1971
MUNICIPAL CORPORATION OF DELHI AND ANOTHER Vs. SURESH KUMAR AND ANOTHER
December 25, 1971
MUNICIPAL CORPORATION OF DELHI AND SHRI R.N. GUJRAL Vs. NATHU RAM AND THE STATE
December 8, 1971
MUNISHI RAM MEHTA Vs. ASSISTANT SALES TAX OFFICER WARD NO 37 NEW DELHI
April 7, 1971
MUSHTAQ AHMED Vs. UNION OF INDIA
January 21, 1971
N LAKSHMAIAH Vs. UNION OF INDIA
May 20, 1971
NAND LAL Vs. STATE
November 15, 1971
NANU MAL Vs. INDER SINGH
January 21, 1971
NARESH RANI Vs. HARK DUTT SHARMA
November 30, 1971
NARIAN SINGH Vs. UNION OF INDIA
September 7, 1971
NATIONAL AGRICULTURAL CO OPERATIVE MARKETING FEDERATION LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
May 28, 1971
NAUBAT RAI AHLUWALIA Vs. PHOOL RANI
May 24, 1971
NAUNIHAL SINGH Vs. UNION OF INDIA
March 16, 1971
NEW DELHI MUNICIPAL COMMITTEE Vs. A M JAIPURIA PUBLIC CHARITABLE TRUST
April 21, 1971
NEW DELHI MUNICIPAL COMMITTEE Vs. RAM SARAN DASS
September 17, 1971
O N TALWAR Vs. COLLECTOR OF STAMPS
September 13, 1971
O P KAPOOR Vs. PADMA KAUR
November 5, 1971
O P KAPUR Vs. PADMA KAUR
October 5, 1971
OFFICIAL LIQUIDATOR OF GLOBE ASSOCIATE PRIVATE LIMITED Vs. H P SHANNA
February 19, 1971
OFFICIAL LIQUIDATOR, VICTOR CHIT FUND (P) LTD. Vs. KANHIYA LAL AND OTHERS
July 22, 1971
OM PARKASH Vs. UNION OF INDIA
March 30, 1971
OM PARKASH AND OTHERS Vs. MAHINDER KUMAR MALHOTRA
May 7, 1971
OM PRAKASH GARG Vs. HANS RAJ SHARMA
November 17, 1971
ONKAR NATH Vs. RAMESHWAR DASS
August 5, 1971
ORISSA CEMENT LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
April 16, 1971
P C AGGARWAL Vs. BANWARI LAL KOTTYA
November 10, 1971
P C AGGARWAL Vs. BANARSI LAL GUPTA
November 10, 1971
P C BHANDARI Vs. CALTEX (INDIA) LTD
March 31, 1971
P L BHARDWAJ Vs. STATE BANK OF INDIA
January 29, 1971
P L MICHAEL Vs. UNION OF INDIA
November 23, 1971
P L MUKHERJEA Vs. COMMISSIONER OF INCOME TAX DELHI
April 15, 1971
P N KHANNA Vs. BALBIR SINGH KOHLI
July 26, 1971
P R NAYAK Vs. UNION OF INDIA
May 6, 1971
PANNALAL GIRDHARILAL Vs. COMMISSIONER OF INCOME TAX
January 19, 1971
PARKASH KAUR Vs. UNION OF INDIA
January 12, 1971
PRADUMAN KUMAR JAIN Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
August 19, 1971
PRAKASH Vs. MUNICIPAL CORPORATION OF DELHI
March 10, 1971
PRAKASH VATI SAWHNEY Vs. LIFE INSURANCE CORPORATION OF INDIA AND ANOTHER
April 26, 1971
PRAKASH VIR SHASTRI Vs. UNION OF INDIA
February 22, 1971
PRAPHUL RANJAN BRAR Vs. UNION OF INDIA
February 19, 1971
PREM DASS CHELA MAHANT BHOLA DASS Vs. JOTI PERSHAD
February 26, 1971
PREM KUMAR Vs. DHARAM PAL
August 3, 1971
PREM SHEEL MALHAN Vs. SHANTI SHARMA
October 19, 1971
PREMIER IRRIGATION EQUIPMENT PRIVATE LIMITED Vs. PRESIDING OFFICER LABOURT COURT
March 30, 1971
PRINCE RUBBER INDUSTRIES Vs. K.S. RUBBER INDUSTRIES
September 21, 1971
PRITHI SINGH JAIN Vs. HEMA CHAND JAIN
July 14, 1971
PRUTHI BROS Vs. MANGAL WATI
April 28, 1971
PUNJAB DISTILLING INDUSTRIES LIMITED Vs. BIERMANS PAPER COATING MILLS LIMITED
November 15, 1971
R C ROY Vs. UNION OF INDIA
March 4, 1971
R C SOOD AND CO PRIVATE LIMITED Vs. CHAWALI DEVI CHAUHAN
September 15, 1971
R DALMIA Vs. COMMISSIONER OF INCOME TAX
July 12, 1971
R K GUPTA Vs. UNION OF INDIA
March 4, 1971
R N GUPTA Vs. CONUNISSIONER OF INCOME TAX
July 19, 1971
R P SINGH Vs. UNION OF INDIA
February 12, 1971
RAFIQ Vs. MODI SUGAR MILLS LIMITED
August 2, 1971
RAGHBIR SHARAN Vs. STATE
April 21, 1971
RAGHUNATH Vs. SUSHIL KUMAR
January 6, 1971
RAJ KISHAN JAIN Vs. MUNICIPAL CORPORATION OF DELHI
December 17, 1971
RAJ KRISHAN JAIN Vs. HOSHIAR SINGH
February 19, 1971
RAJ RANI Vs. MOOLAN BAI
September 13, 1971
RAJ RANI Vs. DWARKA DASS
December 13, 1971
RAJ RANI Vs. AMAR NATH
December 13, 1971
RAM ASRA Vs. MUNICIPAL CORPORATION OF DELHI
March 31, 1971
RAM DASS T CHUGANI Vs. WAZIR CHAND NARANG
October 25, 1971
RAM GOPAL Vs. UNION OF INDIA
November 23, 1971
RAM KALI Vs. GOPAL DASS
January 13, 1971
RAM KISHAN CHOPRA Vs. MULK RA CHOPRA
April 6, 1971
RAM NARAIN Vs. LAKSHMI DASS KUNDRA
January 29, 1971
RAM NATH CHITROY KONWAL Vs. UNION OF INDIA
September 24, 1971
RAM PARSHAD Vs. MUNICIPAL CORPORATION OF DELHI
January 19, 1971
RAM RATTAN BHANOT Vs. FAQIR CHAND
November 22, 1971
RAM SINGH CHADHA Vs. MOTI LAL
February 26, 1971
RAM SWAROOP Vs. STATE
December 22, 1971
RAMA GUPTA Vs. RAJ SINGH KAIN
May 6, 1971
RAMESH CHAND KAPUR Vs. S GURDIP SINGH
April 12, 1971
RAMESHWAR DAYAL Vs. MUNICIPAL CORPORATION OF DELHI
May 11, 1971
RAMJI DAS Vs. SHAM SINGH
July 20, 1971
RANCHHODDAS SHAMJI KHIRANI Vs. BALWANT KAUR MALIK
April 12, 1971
RATTAN LAL Vs. GIRDHARI LAL
March 15, 1971
RATTANTRYA DHARI JAIN Vs. S AVTAR SINGH
April 7, 1971
REFUGEES CO OPRATIVE HOUSING SOCIETY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
May 14, 1971
REMINGTON RAND OF INDIA LIMITED Vs. DELHI ADMINISTRATION
August 5, 1971
ROOP CHAND Vs. JAWAHAR LAL RAM GOPAL
April 19, 1971
ROSHAN DI HATTI Vs. COMMISSIONER OF INCOME TAX
May 3, 1971
ROSHAN LAL Vs. GIAN CHAND
March 31, 1971
S C MALIK Vs. UNION OF INDIA
November 30, 1971
S K JANI Vs. STATE
February 2, 1971
S K SRIVASTAVA Vs. UNION OF INDIA
May 5, 1971
S L BALI Vs. M S CHOPRA
September 6, 1971
S N SUNDERSON AND CO Vs. HARBANS SINGH SOBTI AND COMPANY PRIVATE LIMITED
September 6, 1971
S RAJDEV SINGH Vs. ROYAL STUDIOS
July 29, 1971
SAIN DASS BERRY Vs. MADAN LAL PURI
December 7, 1971
SALEEM UD DIN Vs. STATE
April 20, 1971
SALES TAX OFFICER Vs. INDIAN WOOD PRODUCTS COMPANY LIMITED
August 18, 1971
SANJIV CHANDRA Vs. PADMAWATI
August 11, 1971
SANT LAL KASHMIRI LAL Vs. COMMISSIONER OF INCOME TAX
December 15, 1971
SANYUKTA UPPAL Vs. VIDYA PARKASH
January 1, 1971
SARTAJ BEHARI LAL MATHUR Vs. UNION OF INDIA, THROUGH THE SECTRETARY, POSTS AND TELEGRAPHS BOARD, PARLIAMENT STREET, NEW DELHI
March 4, 1971
SARUP SINGH Vs. DARYODHAN SINGH
November 19, 1971
SAT PAL MEHAR CHAND AND OTHERS Vs. DELHI ADMINISTRATION THROUGH LT. GOVERNMENT, DELHI AND OTHERS
March 25, 1971
SAT PAUL SINGH TRADING AS KAKAR INDUSTRIES MEERUT Vs. S P ENGINEERING WORKS MEERUT
November 18, 1971
SATYA NARAIN Vs. JAMMA DEVI
July 13, 1971
SCOTCH WHISKY ASSOCIATION Vs. DYER MEAKIN BREWERIES LTD
September 6, 1971
SETH BROTHERS Vs. RAM NATH DAGA
August 30, 1971
SETH R DALMIA Vs. COMMISSIONER OF INCOME TAX
January 22, 1971
SHAM KAPUR Vs. MUNICIPAL CORPORATION OF DELHI
September 13, 1971
SHAM RANI AND ANR Vs. P C MITTAL
March 23, 1971
SHAMA BEG Vs. KHAWAJA MOHIUDDIN AHMED
December 23, 1971
SHANTI DEVI Vs. MELA RAM
August 11, 1971
SHANTI DEVI Vs. BALBIR SINGH GUPTA
February 3, 1971
SHANTI PRASAD JAIN Vs. STATE
September 29, 1971
SHARDA MACHINERY CORPORATION DELHI Vs. R S SEWING MACHINE CO BASSI PATHANAN
August 2, 1971
SHASHI KAPUR Vs. SUBHASH KAPOOR
August 5, 1971
SHATRUGHAN BADRI SINGH Vs. MANGE MIR SINGH
November 30, 1971
SHEO PERSHAD Vs. JAI NARAIN PERSHAD
September 20, 1971
SHEORATANLAL GULABCHAND Vs. UNION OF INDIA
March 29, 1971
SHIV DASS PURI Vs. STATE
January 29, 1971
SHIV GENERAL FINANCE PRIVATE LIMITED Vs. DHIR SINGH AHLAWAT
August 24, 1971
SHIV LAL Vs. MUNICIPAL CORPORATION OF DELHI
September 10, 1971
SHIV NARAIN Vs. KHUSHAL DEVI
January 5, 1971
SHRI ARJAN DASS BHASIN Vs. SHRI BABU LAL
March 31, 1971
SHRI B. DEV Vs. DR. AMAR CHAND NARULA AND OTHERS
March 3, 1971
SHRI B. S. BHAMBRI Vs. S. AMAR SINGH
April 5, 1971
SHRI BHAGAT RAM Vs. DWARKA PERSHAD AND OTHERS
July 29, 1971
SHRI BHOJ DUTTA Vs. SHRI BRIJ NARAIN BAGAI
April 28, 1971
SHRI BODH RAJ KHANNA (DECEASED) THROUGH HIS LEGAL REPRESENTATIVES SHRI MOTI SAGAR KHANNA, ETC. Vs. SHRI SANT SARAN BHALLA
March 25, 1971
SHRI GYAN PARKASH BEDI Vs. SHRI GURDIT SINGH AND ANR.
April 13, 1971
SHRI HARI CHAND Vs. SHRI NAND LAL
September 6, 1971
SHRI INDER RAJ KAKAR Vs. DELHI TRANSPORT UNDERTAKING AND ANOTHER
September 20, 1971
SHRI JOHRI MAL DHOBI Vs. SHRI K. NARENDRA
April 7, 1971
SHRI KEWAL KUMAR LUTHRA Vs. GENERAL MANAGER (TELEPHONES) NEW DELHI AND ON.
November 18, 1971
SHRI MADAN M BEHL Vs. NATIONAL SMALL SCALE INDUSTRIES CORPORATION,
April 28, 1971
SHRI MAHINDER KUMAR Vs. SHRI PADAM CHAND JAIN
March 26, 1971
SHRI RAJA RAM DATT AND ANR. Vs. SHRI D. K. PODDAR, COMPETENT AUTHORITY, SLUM AREAS, DELHI AND ORS.
May 27, 1971
SHRI ROSHAN LAL Vs. SHRI NARINDER NATH AND ANR
April 29, 1971
SHRI TEJA SINGH Vs. SHRI D.K. BAKSHI
August 20, 1971
SHRIKISHEN DAS GUPTA Vs. DELHI ADMINISTRATION
September 27, 1971
SHRIMATI BHAGA DEVI Vs. SHRI NARAIN KHANNA AND OTHERS
March 25, 1971
SHRIMATI NAND KAUR AND ORS. Vs. PT. TALESHWAR JI
May 7, 1971
SHRIMATI SEWA DEVI AND OTHERS Vs. SHRI KISHAN SINGH
March 18, 1971
SHUGAN CHAND Vs. DELHI ADMINISTRATION, THROUGH THE CHIEF SECRETARY AND ANOTHER
March 19, 1971
SMT. PADMA SETH AND ANR. Vs. M/S DALMIA CEMENT (BHARAT) LTD. NEW DELHI AND ANR.
May 21, 1971
STATE OF PUNJAB Vs. V S KUMAR AND COMPANY
April 19, 1971
STRESSED CONCRETE CONSTRUCTION LIMITED Vs. UNION OF INDIA
November 4, 1971
SUBHASH CHANDER Vs. RAM SINGH
September 23, 1971
SUDERSHAN LAL AGARWAL Vs. GIRDHARI LAL
February 24, 1971
SUNDAR DASS Vs. STATE
August 25, 1971
SURESH CHAND Vs. STATE
April 19, 1971
SURYA KANT CHUNILAL Vs. MAHESH CHAND
August 10, 1971
SUSHILA DEVI Vs. GIRDHARI LAL
November 23, 1971
T R DUA Vs. LIFE INSURANCE CORPORATION OF INDIA
October 7, 1971
TALEY RAM Vs. JAGMINDER DAS
December 8, 1971
TEK CHAND Vs. RAM DAYAL
May 12, 1971
TEVENDER KUMAR KOHLI Vs. SHANTI DEVI JAIN
March 18, 1971
THE LIFE INSURANCE CORPORATION OF INDIA Vs. THE STANDARD BUTTON AGENCY
March 31, 1971
THE MANAGEMENT OF NEW DELHI MUNICIPAL COMMITTEE Vs. LT. GOVERNOR, DELHI AND OTHERS
September 28, 1971
TRUCK OPERATORS UNION Vs. COMMISSIONER OF INCOME TAX
September 7, 1971
UMA SHANKAR Vs. QABULI DEVI AND ANR
May 17, 1971
UMROA SMGH Vs. MAN SINGH
April 16, 1971
UNION OF INDIA Vs. SUNIL KUMAR CHATTERJEE
April 13, 1971
UNION OF INDIA Vs. SAVITRI AGGARWAL
September 14, 1971
UNION OF INDIA Vs. JAI DAYAL
September 16, 1971
UNION OF INDIA Vs. RAMESHWAR NATH
August 17, 1971
UNION OF INDIA Vs. UTTAM SINGH DUGAL AND CO PVT LIMITED
July 29, 1971
UNION OF INDIA Vs. INDER SAIN BAKSHI
May 24, 1971
UNION OF INDIA Vs. STERLING GENERAL INSURANCE COMPANY
December 23, 1971
UNION OF INDIA Vs. N K PRIVATE LIMITED
December 17, 1971
UNION OF INDIA Vs. BALDEV DUTT
December 1, 1971
UNION OF INDIA Vs. LACHMI NARAIN
November 18, 1971
UNION OF INDIA Vs. PARMANAND TULSIDAS
October 11, 1971
UNITED CEREAL PRODUCTS LIMITED Vs. UNION OF INDIA
March 22, 1971
UPPER DOAB SUGAR MILLS LIMITED Vs. COMPANY LAW BOARD
April 15, 1971
UPPER GENGES SUGAR MILLS LIMITED Vs. SUGARCANE ADDITIONAL PRICE FIXATION AUTHORITY
February 24, 1971
V.K. TEJPAL AND OTHERS Vs. MUNICIPAL CORPORATION OF DELHI AND OTHERS
May 17, 1971
VANGUARD INS. CO. LTD. Vs. BAHOTI AND ORS.
October 20, 1971
VED PARKASH SACHDEVA Vs. MOHANI SACHDEVA
September 17, 1971
VED PRAKASH Vs. CHUNI LAL
April 20, 1971
VI AI PAT Vs. STATE
September 1, 1971
VIDYA BHUSHAN KHANNA AND ANOTHER Vs. B DEVANSON
May 7, 1971
W A TYZACK AND COMPANY LIMITED Vs. KANAYALAL KHANDELWAL
October 8, 1971
W S BHAGSINGH AND SONS Vs. OM PARKASH KAITH
May 4, 1971
WIRE NETTING STORES Vs. NEW INDIA ASSURANCE COMPANY LIMITED
August 27, 1971
YOGENDRA KUMAR JALAN Vs. UNION OF INDIA
November 29, 1971
YOGINDER PAUL CHOWDHRY Vs. DURGA DASS PUNJ
October 28, 1971
YUSUF SIDDIQUI Vs. STATE
May 4, 1971