Case Index

Title
Date
ABDUL HALIM ABDUL JABBAR Vs. STATE OF M P , COLLECTOR, HOSHANGABAD
September 28, 1961
ABDUL HAQ Vs. RAGHOVENDRA SINGH
July 20, 1961
ABDUL HAQ Vs. RAGHOVENDRA SINGH
July 14, 1961
AHMADNOOR ROSHAN Vs. STATE OF M P
July 24, 1961
ALADAD KHAN KALUKHAN Vs. KAZI NASARUDDIN
January 23, 1961
ALEMBIC DISTRIBUTORS LTD Vs. ASSISTANT COMMISSIONER OF SALES TAX
August 14, 1961
ALOPBAI Vs. RAMPHAL KUNJILAL
October 24, 1961
AMAN Vs. PANNA LAL
March 18, 1961
AMBIKA PRASAD BHAWANI SAO Vs. SHIV SHANKAR DAYAL CHOUBE
December 1, 1961
ANAND SWAROOP Vs. KISHANCHAND
April 19, 1961
ANANDRAO VISHNUPANT BAGDARE Vs. MOTILAL PANDURANG MAHAJAN
August 1, 1961
ANANDSINGH S/O VIBHUTSINGH Vs. RAMCHANDRA S/O SARMAN SINGH
September 8, 1961
ANTULAL Vs. KUNWARPALSINGH
September 18, 1961
BABU ABDUL REHMAN Vs. STATE
July 28, 1961
BABULAL Vs. STATE
October 17, 1961
BABULAL MULCHAND Vs. ALI MOHAMMAD RAJJAB
October 31, 1961
BACCHU SINGH Vs. MUNICIPAL COMMISSIONER, RAMANUJGANJ
February 14, 1961
BADRILAL Vs. BADRILAL
February 8, 1961
BADRILAL Vs. SHANTILAL
January 16, 1961
BADRIPRASAD GAURISHANKAR SHUKLA Vs. UMASHANKAR MUNNULAL
January 10, 1961
BADSHAH MOTI BHANMATA Vs. BOARD OF REVENUE
April 12, 1961
BAKTAWARSINGH Vs. BHERUSINGH
August 31, 1961
BALLABH Vs. STATE OF MADHYA PRADESH
February 18, 1961
BALLABHDAS Vs. HIRALAL
March 30, 1961
BANSIDHAR Vs. NEMICHAND
July 6, 1961
BANSILAL BABHUTRAM Vs. STATE
December 22, 1961
BANWARILAL Vs. LALTA PRASAD
March 21, 1961
BAPULAL Vs. NATHULAL
August 29, 1961
BARATILAL BAIJNATH Vs. BINDABAI
November 9, 1961
BASHIRUDDIN Vs. RAMPRASAD
April 15, 1961
BENI PRASAD Vs. ACCOUNTANT GENERAL
March 14, 1961
BENI PRASAD Vs. ACCOUNTANT GENERAL
July 28, 1961
BHAGWANDAS Vs. OMKARNATH
September 7, 1961
BHAGWANDAS T MANDALIYA Vs. STATE OF MADHYA PRADESH
July 31, 1961
BHAGWATI Vs. PYARELAL
August 8, 1961
BHAROSELAL Vs. DARYAO
July 22, 1961
BHIKAMCHAND Vs. MUNICIPAL COMMITTEE, CHHOTA CHHINDWARA
March 18, 1961
BHIKAMCHAND Vs. MUNICIPAL COMMITTEE, CHHOTA CHHINDWARA
February 15, 1961
BHILAI STEEL KAMGAR SANGH Vs. L.R. JOSHI
July 7, 1961
BHILAI STEEL KAMGAR SANGH Vs. L.R. JOSHI
April 14, 1961
BHOPAL SUGAR INDUSTRIES LTD Vs. STATE OF MADHYA PRADESH
January 17, 1961
BHURALAL S/O KALURAM MARWADA Vs. BHIRIYA S/O ROOPSINGH DESHWALI
October 9, 1961
BHUWAN COOVERJEE DHAKAD Vs. CHHITAR SARDAR DHAKAD
January 16, 1961
BIRLA GWALIOR PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
November 9, 1961
BODHANLAL Vs. KEWALCHAND
June 14, 1961
BODHIRAM Vs. TARABAI
March 31, 1961
BODHIRAM Vs. TARABAI
February 3, 1961
BUTA SINGH SHANKAR SINGH Vs. STATE OF MADHYA PRADESH
December 6, 1961
C A DSOUZA Vs. STATE OF MADHYA PRADESH
January 5, 1961
CAURIBAI Vs. SARPANCH GRAM PANCHAYAT, AGRA
July 12, 1961
CENTRAL INDIA CHEMICALS PRIVATE Vs. UNION OF INDIA
December 12, 1961
CHANARAM Vs. PYARI BAHU
December 5, 1961
CHANDROJIRAO (COL. SHRIMANT SARDAR) Vs. STATE OF MADHYA PRADESH
December 7, 1961
CHHAGANLAL Vs. MADANLAL
February 4, 1961
CHHAGANLAL Vs. MADANLAL
July 7, 1961
CHHAGANLAL Vs. CHHAGANLAL
July 20, 1961
CHHAGANLAL HIRALAL Vs. FIRM SWAROOPCHAND HUKUMCHAND
November 9, 1961
CHHAGANLAL S/O SHIVCHANJDI Vs. NIWASDAS GOYAL S/O SETH KALURAMJI
July 17, 1961
CHHEDILAL PHOOLCHAND Vs. UNION OF INDIA
August 5, 1961
CHHOGALAL Vs. NANDKISHORE
January 6, 1961
Chhogalal Vs. Nandkishore
November 6, 1961
CHOKHE SINGH Vs. MAYOR, MUNICIPAL CORPORATION, GWALIOR AND OTHERS
September 29, 1961
CITY OF JABALPUR CORPORATION Vs. STATE
February 3, 1961
CITY OF JABALPUR CORPORATION Vs. STATE
January 30, 1961
COLLECTOR Vs. CHATURBHUJ PANDA
April 28, 1961
COMMISSIONER OF INCOME TAX, M. P., NAGPUR AND BHANDARA Vs. STRAW PRODUCTS LTD., BHOPAL
August 22, 1961
COMMISSIONER OF SALES TAX, M.P. Vs. KAPILA MACHINERY COMPANY, MORENA
August 11, 1961
Dadulla Dhanukai Ram Vs. State of M.P.
July 7, 1961
DAGADU BONDER Vs. BABUSINGH GAPPALSINGH
November 9, 1961
DALSINGH GULAB SINGH THAKUR Vs. STATE OF MADHYA PRADESH
March 31, 1961
DAMODAR BHATT SOMNATH PARVANIKAR Vs. GANPATI CHINTAMANI
February 17, 1961
DARYANUMAL Vs. SOHANLAL
January 19, 1961
DARYANUMAL Vs. SOHANLAL
July 18, 1961
DAUDAYAL ONKARLAL Vs. GULABCHAND SHANKERLAL
April 17, 1961
DAULATRAO TULARAO Vs. STATE
August 24, 1961
DEORA Vs. DHULCHAND
February 8, 1961
DEORAJ BHIKAMCHAND SURANA Vs. RENT CONTROLLING AUTHORITY
December 18, 1961
DHANNA Vs. STATE
December 6, 1961
DHANNA Vs. SHER MOHAMMAD
December 23, 1961
DHANRAJ VIRDICHAND Vs. STATE
January 31, 1961
DHANSINGH JASSOO AND OTHERS Vs. NATHOO PRASAD BALARAM
January 30, 1961
DHARAM SHEELA BAI Vs. RAM DAYAL BHATNAGAR
January 11, 1961
DHARMAVEER (DR.) Vs. MAYOR, MUN. CORPORATION, GWALIOR
September 29, 1961
DHOOLCHA Vs. LEELABAI
January 24, 1961
DIMANSINGH Vs. RAMESHWAR
November 9, 1961
DUKHOORAM GUPTA HARI PRASAD GUPTA Vs. CO-OPERATIVE AGRICULTURAL ASSOCIATION LTD
January 6, 1961
DULHANMAL Vs. ADAM BHOLU
April 27, 1961
DURGA PRASAD Vs. BHAGGO BAI
February 23, 1961
ENGINEER AND LAND ACQUISITION OFFICER, CITY IMPROVEMENT TRUST, INDORE Vs. HAKIMMUDDIN ALIBHAI
September 11, 1961
FATEHLAL Vs. FULCHAND
January 13, 1961
FATEHLAL Vs. FULCHAND
January 19, 1961
FIRM BAGHMAL KESHRIMAL Vs. FIRM PURSHOTTAM AMRATLAL
July 24, 1961
FIRM RAM NATH SITA RAM Vs. LAXMANDAS S/O GOVARDHAN DAS
October 31, 1961
FULCHAND RAKHABDAS MAHAJAN Vs. KANHAIYA LAL DALURAM
January 31, 1961
GANESH KANA KALOTA Vs. STATE OF M.P.
January 24, 1961
GANGAPRASAD JAGANNATH Vs. RAMPRASAD PANNALAL
February 2, 1961
GANPAT RANGLAL MAHAJAN Vs. MANGILAL HIRALAL
January 19, 1961
GITABAI KANHAIYALAL Vs. DAULATRAO KRISHNARAO
February 28, 1961
GOKUL PRASAD Vs. M M SOHANI
October 6, 1961
GOKULRAM BAMPALATRAM Vs. BHAGWANDAS RAGHUWARPRASAD
April 24, 1961
GOPAL Vs. BONDER
January 7, 1961
GOPAL PEMA Vs. BONDAR BIRDAJI
January 30, 1961
GOPAL SEWAJI KULMI Vs. STATE
August 9, 1961
GOPALACHANDRA Vs. BHAGWATINAND BRAHMANCHARI
March 18, 1961
GOPILAL Vs. NAGJIRAM
October 16, 1961
GOVARDHANLAL NANDLAL GUPTA Vs. RAMCHARAN DALLURAM SAHU
July 20, 1961
GOVERDHANDAS RAMKUMAR KHANDELWAL Vs. CHOUDHARI CHAITRAM GHANSHYAMPRASAD
September 22, 1961
GOVINDA Vs. KANHAI
July 26, 1961
GRAM PANCHAYAT KAUDIA Vs. DATTOLAL
April 21, 1961
GRAM PANCHAYAT KAUDIA Vs. DATTOLAL
March 14, 1961
Gubra Vs. Umrao
February 25, 1961
GULAM ALI S/O ABDULALI BOHARA Vs. VISHWANATH BALWANT MAHAKAL
October 9, 1961
GUNDA Vs. WORKMENS COMPENSATION COMMISSIONER
December 22, 1961
GWALIOR BREWARY LTD Vs. CENTRAL BANK OF INDIA LTD
October 12, 1961
GYASIRAM KANHAIRAM VAISHYA Vs. BRIJBHUSHANDAS NARAYANDAS VAISHYA
July 22, 1961
HAJI JIWANKHAN Vs. UNION OF INDIA
September 22, 1961
HAZURISINGH Vs. VIJAYSINGH
January 3, 1961
HEMRAJ POONAMCHAND Vs. BABULAL BHAGIRATH
August 30, 1961
HIRALAL Vs. GANPATRAO
March 13, 1961
HIRALAL Vs. GANPATRAO
March 18, 1961
HIRALAL Vs. RAMSWAROOP
August 31, 1961
HIRDEYSINGH (RAJA) Vs. MURLIMANOHAR (SETH)
July 14, 1961
INDORE MALWA UNITED MILLS Vs. RAMKARAN GHISSLAL
November 29, 1961
INDORE MALWA UNITED MILLS, LTD. Vs. RAMKARAN
November 24, 1961
INDORE SOAP FACTORY Vs. NATIONAL INDUSTRIES CO
October 17, 1961
INDORE SOAP FACTORY, BOMBAY Vs. NATIONAL INDUSTRIES CO., BOMBAY
October 12, 1961
INDRA SINGH AND SONS PRIVATE Vs. SALES TAX OFFICER
October 12, 1961
IQUBAL PRAKASH JWALADAS Vs. STATE OF M.P.
October 9, 1961
ISMAIL KHAJUJI Vs. VENICHAND NANDAJI
January 19, 1961
ISUFALI Vs. MAJIDKHAN
November 2, 1961
J P SHRIVASTAVA AND SONS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
April 14, 1961
JABALPUR BIJLIGHAR KARMACHARI PANCHAYAT Vs. JUBBULPORE ELECTRIC SUPPLY CO LTD
October 25, 1961
JADIBAI Vs. HARSINGH
March 8, 1961
JAGANNATH GANPATRAM AGARWAL Vs. JAMNALAL SIDHHESHWAR
November 29, 1961
JAGDISH NARAIN BABULAL JAISWAL Vs. COLLECTOR
April 25, 1961
JAINDAS Vs. NAGARPALIKA BHIND
September 27, 1961
JAIPUR CO-OPERATIVE CENTRAL BANK LTD. Vs. STATE INDUSTRIAL COURT, M.P., INDORE
July 13, 1961
JAMUNA PRASAD VERMA Vs. SATYA PRAKASH CHAMAN RAM
September 26, 1961
JANKI BAI CHUNNILAL Vs. RATAN MELU
September 28, 1961
JAWAHARLAL CHUNNILAL Vs. RAMKRISHNA MALIK ALIAS JAFARMAL
December 4, 1961
JIWAJI RAO COTTON MILLS LTD. Vs. AMAN
September 11, 1961
JIWAJIRAO SUGAR COMPANY Vs. J M BANERJI
September 8, 1961
K P CHOUDHARY Vs. STATE OF MADHYA PRADESH
October 5, 1961
KAILASHCHANDRA Vs. DISTRICT JUDGE
August 17, 1961
KALICHARAN DIXIT Vs. GURDAYAL
June 27, 1961
KAMAL SINGH BALDEO SINGH THAKUR Vs. GAUTAM SHARMA
March 14, 1961
KANHAIYALAL DONGARWAL Vs. SUGANSINGH
May 15, 1961
KANIRAM LACHMAN GARI Vs. REGIONAL SETTLEMENT COMMISSIONER
April 11, 1961
KASHIBAI Vs. PANDURANG
February 25, 1961
KEJA BAI Vs. DAYARAM
July 10, 1961
KESHEO PRASAD Vs. A.D. MANI
April 27, 1961
KHAJU KHAN Vs. RAJENDRA PRASAD
March 30, 1961
KHATUMAL GHANSHAMDAS Vs. ABDUL QADIR JAMALUDDIN
January 25, 1961
Kishanlal Vs. Mangilal
January 27, 1961
KRISHNA BEHARILAL Vs. HARIRAM
July 26, 1961
KRISHNA RAO Vs. WAMAN RAO
September 29, 1961
KRISHNA RAO Vs. WAMAN RAO
August 28, 1961
KRISHNA SARANLAL Vs. COLLECTOR-DURG
February 15, 1961
KRISHNA SARANLAL Vs. COLLECTOR-DURG
March 23, 1961
KRISHNRAO Vs. DEORAO YESHWANTRAO
December 2, 1961
KUNWARBAI RATHODNIJI Vs. JASRAJ
January 20, 1961
KUNWARLAL DARYAVSINGH Vs. SURAJMAL MAKHANLAL
July 14, 1961
KUNWARPAL SINGH Vs. GIRWARSINGH
April 16, 1961
LAKHMICHAND MUCHHAL Vs. COMMISSIONER OF INCOME TAX
January 31, 1961
LAXMI KUMARI Vs. RADHEKISHAN
August 8, 1961
LAXMIKANT RAO Vs. BHIKALAL
November 21, 1961
LAXMINARAYAN Vs. DEO RADBA BALLABH
July 14, 1961
LAXMINARAYAN Vs. DEO RADBA BALLABH
January 30, 1961
LAXMINARAYAN RAMCHAND MAHAJAN Vs. BHERA SITARAM DESWALI
October 20, 1961
LOKMAN RAMDIN Vs. STATE
July 6, 1961
LOONKARAN PARAKH Vs. STATE OF MADHYA PRADESH
December 6, 1961
LOTANSINGH Vs. STATE
August 22, 1961
M.G. DUNNE Vs. COLLECTOR, JABALPUR
January 6, 1961
MADHYA PRADESH TRANSPORT CO PRIVATE Vs. STATE OF MADHYA PRADESH
October 25, 1961
MAHANT GORELAL MAHANT GURUDAS Vs. NAGA RAMKHILAWANDAS
September 21, 1961
MAHARAJA TALKIES Vs. MAGANLAL
January 25, 1961
MAJOR GOPINATHAN Vs. STATE OF MADHYA PRADESH
November 20, 1961
MALJI S/O KESOORAMJI Vs. KESRIMAL RAKHABDAS
September 28, 1961
MALKHANSINGH NIRPATSINGH Vs. INSPECTOR OF CENTRAL EXCISE P I
August 2, 1961
MALTIBAI Vs. BHIMDEO RAO
November 27, 1961
MAMOORKHAN Vs. RAMA
January 20, 1961
MANAGER HINDUSTHAN JOURNALS PRIVATE LIMITED Vs. GOVIND RAM SAWAL RAM
October 4, 1961
MANAJAR ALLABUX Vs. STATE
March 27, 1961
MANGILAL KANJI Vs. ONKAH KANJI
July 25, 1961
MANGLABAI Vs. DEORAO GULABRAO
September 1, 1961
MANGLABAI Vs. DEVRAO
November 1, 1961
MANIRAM BUDHA CHAMAR Vs. PANNALAL MOTIRAM CHAMAR
October 16, 1961
MANMAL SEWARAM MAHAJAN Vs. DEEPCHAND AND INDUMAL MAHAJAN
October 11, 1961
MANOHAR Vs. GRAM PANCHAYAT, RATANPUR
February 15, 1961
MANOHAR VASUDEO Vs. GRAM PANCHAYAT
December 8, 1961
METHARAM BASARMAL, FIRM THROUGH MINOR MOHANLAL BY NEXT FRIEND KHIALDAS METHARAM SATWANI Vs. KHATANMAL JEOOMAL JOINT FAMILY FIRM
December 14, 1961
MIRA DEVI Vs. AMAN KUMARI
August 31, 1961
MISHRI Vs. STATE
April 28, 1961
MITHARAM Vs. DEOCHAND
April 14, 1961
MOHAMMAD KHAN Vs. SURATSINGH
October 11, 1961
MOHANLAL HARGOVIND Vs. GRAM PANCHAYAT
September 13, 1961
MOHANLAL HARPRASAD A FIRM Vs. FIRM LAL MOHAMMAD A PARTNERSHIP FIRM
February 27, 1961
MOTANDAS Vs. GOPALDAS BASARMAL
February 10, 1961
MOTISINGH Vs. STATE OF M.P.
January 28, 1961
MUKUNDDAS Vs. CITY OF JABALPUR CORPORATION
August 22, 1961
MULLA IRSHAD ALI Vs. COMMISSIONER INCOME TAX
January 31, 1961
MUNICIPAL COMMITTEE Vs. STATE OF M P
February 16, 1961
MUNICIPAL COMMITTEE DUNGARGARH Vs. MAINABAI
February 22, 1961
MUNICIPAL COUNCIL JAORA Vs. M.P. ELECTRICITY BOARD
February 10, 1961
MUNICIPAL COUNCIL MANDSAUR Vs. MUKUTBIHARILAL
July 19, 1961
MUNNILAL Vs. BHAIYALAL
February 2, 1961
N K DOONGAJI Vs. COLLECTOR
August 31, 1961
NAGARDAS Vs. DEOBAI
April 6, 1961
NANBOO KEDAR Vs. STATE
January 25, 1961
NANDKISHORE JUGALKISHORE Vs. COMMISSIONER JABALPUR DIVISION
February 17, 1961
NANDLAL BHANDARI MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 22, 1961
NARAIN SINGH Vs. BOARD OF REVENUE
October 6, 1961
NARAYAN KESHAV DANDEKAR Vs. R C RATHI
October 3, 1961
NARAYANSINGH JUGRAJSINGH Vs. BOARD OF REVENUE
October 5, 1961
NARSINGH KALU KALOTA Vs. RAO NIHALKARAN RAORAJA
September 8, 1961
NATHMAL GHASILAL Vs. PHOOLCHAND RAMNARAIN
January 30, 1961
NATHMAL GHASILAL Vs. PHOOLCHAND RAMNARAIN
April 28, 1961
NEW BHOPAL TEXTILES LTD. Vs. STATE
March 9, 1961
NEW BHOPAL TEXTILES LTD. Vs. STATE
April 27, 1961
NEW JABALPUR TRANSPORT PRIVATE LTD Vs. STATE TRANSPORT APPELLATE AUTHORITY
February 16, 1961
NIHALKARAN Vs. RAMCHANDRA
September 24, 1961
OM PRAKASH MISHRA Vs. NATIONAL FIRE AND GENERAL INSURANCE CO LTD
March 15, 1961
P S GUJRAL AND COMPANY, JABALPUR Vs. SALES TAX COMMISSIONER, M P
January 5, 1961
PANCHAMLAL SIKRILAL Vs. MUNICIPAL BOARD
October 17, 1961
PANNALAL Vs. ABDUL WAHID
March 23, 1961
PANNU JEEGANIA Vs. DEWI PRASHAD SUKH CHAND
October 26, 1961
Parasram Vs. Bisahin
August 16, 1961
PARMANAND Vs. KIRANDEVI
February 25, 1961
PASARI MILLS LTD. Vs. KESHAVDEO
July 3, 1961
PHOOL CHAND Vs. NAGJIRAM
July 13, 1961
POORANCHAND MULCHAND JAIN Vs. KOMALCHAND BENIPRASAD JAIN
July 11, 1961
POORANCHAND SHARMA Vs. SAILA BALA DASSI
October 11, 1961
PREMANBAI Vs. CHANNOOLAL PUNAO
December 1, 1961
PRESIDENT, KHARGOAE MUNICIPALITY, KHARGONE Vs. G.K. SONI OWNER OF G. K. BROS. TRANSPORT COMPANY, KHARGONE
October 28, 1961
PUBLIC TRANSPORT CO Vs. STATE TRANSPORT AUTHORITY
April 19, 1961
PUNAMCHAND Vs. RAMLAL
July 5, 1961
PUNJAB SOAP WORKS Vs. HINDUSTHAN LIVER LTD
October 31, 1961
PYARELAL SHARMA Vs. UNIVERSITY OF SAGAR
February 16, 1961
RADHAKISHAN Vs. DIGAMBER JAIN MANDIR, GUNA
September 19, 1961
RADHAKISHAN CHINTAMAN Vs. CHAPA BHIMA
September 12, 1961
Radhakrishna Nandaji Vs. State of M.P.
August 11, 1961
RADHESHYAM RADHAKISHAN Vs. JAGAT NARAIN FATEH CHAND
September 20, 1961
RAJA BHAIYA Vs. DAULAT SINGH
August 8, 1961
RAJA BRIJENDRA SINGH RAJA PRITHVI SINGH Vs. BUTI SAHA BODH RAJ
December 15, 1961
RAJA RANVIJAYSINGH Vs. SAHKARI SAMMITI OF VILLAGE MADORA
January 5, 1961
RAJARAM Vs. HAZARIMAL
July 10, 1961
RAJARAM KESHOPRASAD Vs. STATE OF MADHYA PRADESH
July 19, 1961
RAM NARAIN Vs. STATE
July 21, 1961
RAMANLAL MANAKCHAND MAHESHWARI Vs. MUNICIPAL COMMITTEE
April 18, 1961
RAMBHAROSE AWASTHI Vs. STATE
February 8, 1961
RAMCHANDRA JEETMAL Vs. JEETMAL GANPAT PORWAL
October 13, 1961
RAMCHANDRA KARKARE Vs. BHUDERMAL
November 1, 1961
RAMCHARAN TIWARI Vs. DIST JUDGE
July 24, 1961
RAMDAS (BABA) Vs. STATE
November 6, 1961
RAMJIT Vs. PARASADI
April 20, 1961
RAMKISHANDAS Vs. KALICHARAN
March 8, 1961
RAMKISHANDAS Vs. VINODIRAM BALCHAND
February 8, 1961
RAMKRISHANDAS JAMUNADAS Vs. SHANKARPURWALI RAMHANS
January 11, 1961
RAMKUMAR DANI Vs. STATE
August 4, 1961
RAMLAL KOSHTHA Vs. BRIJKISHORE
September 20, 1961
RAMNARAYAN TRIYOGINARAYAN TRIVEDI Vs. STATE OF MADHYA PRADESH
July 21, 1961
RAMPRATAP SINGH Vs. KESHARDEVI
January 5, 1961
RANCHHODDAS SHAMJI KHIRANI Vs. RAMCHANDRA RAO MORESHWAR KARKARE
April 15, 1961
RANDHIR Vs. STATE OF M P
September 29, 1961
RATANLAL Vs. MANNALAL
January 20, 1961
RAWAJI GOKKAL KULMI Vs. KESHAV RAMJI KULMI
November 2, 1961
REWARAM Vs. REGISTRAR, PUBLIC TRUSTS
March 23, 1961
REWARAM Vs. REGISTRAR, PUBLIC TRUSTS
February 4, 1961
REWARAM BALWANT KHATI Vs. RAMRATAN BALWANT KHATAI
March 30, 1961
ROOPSINGH DEVISINGH Vs. SANCHALAK PANCHAYAT AND SAMAJ SEWA
April 20, 1961
RUBAB BAI Vs. ASST CUSTODIAN OF EVACUEE PROPERTY CUM-MANAGING OFFICER
April 29, 1961
S C BARAT Vs. HARI VINAYAK PATASKAR
October 6, 1961
S C BARAT Vs. HARI VINAYAK PATASKAR
September 8, 1961
S H MOTOR TRANSPORT CO Vs. REGIONAL TRANSPORT AUTHORITY
August 21, 1961
S.S. NIRMALCHAND RATANCHAND Vs. COLLECTOR, JABALPUR
August 31, 1961
SAKHAWATRAI Vs. PREM NARAIN
August 5, 1961
SALIGRAM NATHANI Vs. COMMISSIONER, INCOME TAX
January 30, 1961
SALIGRAM NATHANI Vs. COMMISSIONER, INCOME TAX
March 13, 1961
SANTOSHILAL Vs. MUNICIPAL CORPORATION, GWALIOR
August 14, 1961
SARASWATIBAI Vs. MD IDRAKUDDIN
December 13, 1961
SARDAR GYANSINGH Vs. STATE OF M.P.
July 24, 1961
SARDAR KHAN Vs. STATE
August 22, 1961
SARDAR KHAN MULTAN KHAN Vs. STATE
July 28, 1961
SATISH KUMAR SAHU MANMOHANLAL SAHU Vs. STATE OF MADHYA PRADESH
April 17, 1961
SAWAI SINGHAI NIRMALCHAND Vs. UNION OF INDIA
March 14, 1961
SETH SORABJI FRAMJI KERAWALA Vs. COMMISSIONER OF INCOME TAX
August 11, 1961
SHANKARLAL Vs. RAI SAHIB RICHHPAL RUNGTA
July 14, 1961
SHANKARLAL KISHANLAL Vs. CHANDULAL AND SONS
November 21, 1961
SHANKERLAL Vs. RAMSHANKER
November 9, 1961
SHANTABAI ALIAS SANTOSH KUMARI Vs. SUKHNANDAN MAIKULAL TAMBOLI OF INDORE
November 27, 1961
SHANTILAL BARDICHAND MAHAJAN Vs. CHAMPALAL RADHAJI
November 29, 1961
SHARIFUL-HUSSAIN Vs. KADIRBHAI
April 6, 1961
SHEIKH GAFFAR Vs. KASTURIBAI
July 28, 1961
SHEIKH GAFFAR Vs. KASTURIBAI
March 9, 1961
SHEIKH MONSHI Vs. IMAM KHAN
September 5, 1961
SHEROATANLAL Vs. GRAM SABHA, JAITWARA
July 20, 1961
SHIV PRASAD (PANDIT) ALIAS MONI MAHARAJ Vs. STATE OF M.P.
October 10, 1961
SHIV PRASAD RAM DAYAL Vs. SHYAMLAL BHAGIRATH
October 23, 1961
SHIVKUNWAR Vs. BHANU PRAKASH SINGH
December 11, 1961
SHRINIWAS SHANTILAL Vs. CHAGANLAL MAGANLAL
October 17, 1961
SHYAM BEHARI Vs. STATE OF MADHYA PRADESH
August 8, 1961
SHYAMBIHARI LAL Vs. JAGANNATH PRASAD
September 9, 1961
SHYAMLAL Vs. I.G. MUNICIPALITIES
April 28, 1961
SHYAMLAL Vs. I.G. MUNICIPALITIES
January 13, 1961
SHYAMSINGH JASWANTSINGH Vs. PRALHADSINGH TIKARAM
February 10, 1961
SIDDHNATH Vs. HARSARUP
February 4, 1961
SITARAM Vs. CHAMELI BAI
January 18, 1961
SOBHAGSINGH FATESINGH Vs. RAMKUNWARBAI SOBHAGSINGH
August 21, 1961
SONIBAI Vs. BHAVARSINGH S/O GANGARAM RAJPUT
July 6, 1961
STATE Vs. DALU MAYA RAM
April 21, 1961
STATE Vs. RAMRIJHAWAN
April 14, 1961
STATE Vs. RAMRIJHAWAN
July 20, 1961
STATE Vs. ARJUNSINGH
April 28, 1961
STATE Vs. BHERONLAL
June 30, 1961
STATE Vs. SUNDERSINGH
January 19, 1961
STATE Vs. LAXMINARAIN
January 31, 1961
STATE OF M P Vs. RAMADHIN BANSDHARI KURAI
March 20, 1961
STATE OF MADHYA PRADESH Vs. PREMCHAND KASHYAP
August 9, 1961
STATE OF MADHYA PRADESH Vs. PARASRAM
August 16, 1961
STATE OF MADHYA PRADESH Vs. SHANTILAL DAYASHANKER
October 31, 1961
STATE OF MADHYA PRADESH Vs. ABDUL KADIR KHAN
October 9, 1961
STATE OF MADHYA PRADESH Vs. YATENDRA PRASAD SHARMA
September 29, 1961
STATE OF MADHYA PRADESH Vs. NAGARMAL BHAGWANDAS MARWARI
September 29, 1961
STATE OF MADHYA PRADESH Vs. MURLIDHAR MULAMCHAND, FIRM
March 21, 1961
STATE OF MADHYA PRADESH Vs. DEWAS BISCUIT FACTORY DEWAS
November 29, 1961
SUGANMAL NANDLAL BHANDARI Vs. STATE OF MADHYA PRADESH
April 15, 1961
SUKHIRAM Vs. TARACHAND
July 18, 1961
SUKHIRAM Vs. TARACHAND
April 21, 1961
SUMERCHAND Vs. STATE
August 2, 1961
Sumersingh Vs. State
September 5, 1961
SUNDAR BAI Vs. BABULAL
October 31, 1961
SUNDERBAI BABULAL RAWALA Vs. BABULAL DEWA RAWALA
November 25, 1961
SUNDERLAL DURGA PRASAD TIWARI Vs. STATE OF M.P. THROUGH CO-OPERATIVE DEPT
December 18, 1961
SUNDERLAL SARDARMAL Vs. DAYALAL MEGHJI AND CO., FIRM THROUGH JAYANTILAL DAYALAL
November 9, 1961
SURSARI PRASAD Vs. STATE
September 18, 1961
Suwalal s/o Deepchand Mahajan Vs. State
January 19, 1961
TANTIRAM HARPRASHAD VAISHYA Vs. BALDHARISINGH TEJSINGH THAKUR
February 6, 1961
THARPAL POKHARLAL Vs. GOVINDRAM KALUJI
November 6, 1961
TILAKRAM LALUWA Vs. STATE OF MADHYA PRADESH
February 28, 1961
TIRJUGI SITARAM Vs. BADLU PRASAD BHERUPRASHAD
December 8, 1961
TOTARAM Vs. PANCHAMSINGH
September 29, 1961
TRILOCKCHAND Vs. SHANTA
August 31, 1961
TULSI Vs. STATE
April 28, 1961
UNION OF INDIA Vs. AINKUMAR KALURAM
September 19, 1961
VRIJLAL MANNILAL & CO. Vs. STATE
March 31, 1961
WARDE I A T ESTATE OF Vs. COMMISSIONER OF INCOME TAX
January 27, 1961
YESHWANTSINGH Vs. SAGARMAL
January 27, 1961