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Title
Date
A ANNAMALAI Vs. STATE TRANSPORT AUTHORITY ANDHRA PRADESH
June 30, 1961
A R CANGADHAR and CO NIRMAL ADILABAD Vs. CUM OF POLICE MALLIAH RAJESHWAR and CO ARMOOR TALUQ NIZAMABAD
September 27, 1961
A V BHANOJI RAO Vs. STATE OF ANDHRA PRADESH
June 14, 1961
A. RAJAMMA Vs. A. KRISHNAMA NAIDU
October 6, 1961
A. RAMASWAMI Vs. K. VENKAMMA
September 21, 1961
ABDUL KARIM BABU KHAN Vs. MAHMOD ALI KHAN
July 27, 1961
ACHYUTANA PITCHAIAH SARMA Vs. GORANTLA CHINNA VEERAYYA
January 6, 1961
ADAPA VITTAL Vs. GOVULA RAMAKISTIAH AND OTHERS
July 27, 1961
ADDITIONAL INCOME TAX OFFICER Vs. THIMMAYYA A
August 3, 1961
ADVOCATE GENERAL ANDHRA PRADESH Vs. P H MOWLE
April 21, 1961
AKULA VENKATASUBBAIAH Vs. COMMISSIONER OF INCOME TAX
November 10, 1961
ALLAREDDI VENKATASUBBA REDDI Vs. ALLAREDDI PENCHALAMMA
December 6, 1961
AMBATI RAGHAVALU Vs. MOVVA VENKAMMA
September 29, 1961
ANAMIK PEDDA NARASANNA AND ANOTHER Vs. ANAMIK GUDA DAKANNA
September 25, 1961
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. INCOME TAX OFFICER
July 14, 1961
ANDUGULAPATI NARASIMHA RAO Vs. ABBARAJU CHENCHAMMA
June 23, 1961
ANJANEYA DASU ASHRAMAM Vs. KOMMALA SOMASUNDARAMMA
July 26, 1961
ARISETTY RAMAKRISHNAIAH Vs. PATTIPATI VENGAYYA
September 18, 1961
B C CHENNA REDDY Vs. STATE OF ANDHRA PRADESH
November 1, 1961
B MUTHYALU Vs. STATE OF ANDHRA PRADESH
July 5, 1961
B NARAYAN Vs. G THIRPATH REDDY
December 19, 1961
B PANDURANGAIAH CHETTY Vs. ULCHALA ILLURI HANUMANTHAIAH
February 7, 1961
B.C. CHENNA REDDY AND OTHERS Vs. THE STATE OF ANDHRA PRADESH
March 27, 1961
BADDEPUDI NARASAREDDI Vs. DANDU SATYANARAYANA REDDI
January 20, 1961
BADRINARAYAN Vs. EXCISE COMMISSIONER HYDERABAD
October 11, 1961
BANDI KRISHNAMURTHY Vs. PASUPULETI VENKATESAM
January 16, 1961
BARLA JOGINADHAM Vs. STATE
September 21, 1961
BASAVARAJ VENKATA APPA RAO Vs. SECRETARY, BOARD OF REVENUE ANDHRA PRADESH HYDERABAD AND OTHERS
March 12, 1961
BHAVARAJU VENKATA SUBBA RAO Vs. STATE OF ANDHRA PRADESH
June 21, 1961
BHUMA VENKATA SESHAYYA Vs. BHUMA VENKATA SATYANARAYANA
December 12, 1961
BIO CHEMICAL AND SYNTHETIC PRODUCTS LTD Vs. REGISTRAR OF COMPANIES ANDHRA PRADESH HYDERABAD
October 13, 1961
BISAKHAPATNAM CO Vs. STATE OF A. P. AND OTHERS
July 31, 1961
BOBBA SATYANARAYANA Vs. MADDINENI SREE RAMULU
January 30, 1961
BOJJA KOTAIAH AND ANOTHER Vs. PARCHA LAKSHMINARASIMHA RAO
February 21, 1961
BOMMIDALA POORNAIAH Vs. UNION OF INDIA
October 11, 1961
BONIGALA BODEMMA Vs. BONIGALA VEERAIAH
November 15, 1961
BYREDDI NARASI REDDI Vs. THAMBALLA BALAMMA
November 14, 1961
C RANGA RAO Vs. K SRINIVASASWAMY
September 15, 1961
CHAGANTI RAMACHANDRAREDDI Vs. GADIKO KOTIREDDI
November 15, 1961
CHANDA YADGIRI Vs. M VENKATAIAH
July 6, 1961
CHEKOTI LINGAYYA Vs. RAVIPATI LAKSHMINARASAMMA ALIAS LALITA DEVI
September 22, 1961
CHERUKURI PIRCHIAH ADVOCATE AND MUNICIPAL COMMISSIONER GUDIVADA Vs. ANDHRA UNIVERSITY WALTAIR
February 21, 1961
CHIEF CONTROLLING STAMP AUTHORITY HYDERABAD Vs. STATE
September 8, 1961
CHILAKAMARTI KOTAIAH Vs. ADDANKI VENKATA SUBBAIAH
April 10, 1961
CHINNATHAMBI Vs. STATE
June 23, 1961
CHITOORY VENKATARAJU Vs. M VENKATARAJAMMA
February 10, 1961
COCANADA RADHASWAMI BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
August 8, 1961
COMMISSIONER OF INCOME TAX Vs. CHAKKA NARAYANA
March 31, 1961
COMMISSIONER OF INCOME TAX Vs. VAKATI SANJEEVA SETTY
October 24, 1961
COMMISSIONER OF INCOME TAX Vs. RAMDAYAL GHANSIRAM AND SONS
October 27, 1961
COMMISSIONER OF INCOME TAX Vs. GOPIKRISHNA MURALIDHAR
November 16, 1961
COMMISSIONER OF INCOME TAX Vs. GULAM HYDERKHAN
November 22, 1961
COMMISSIONER OF INCOME TAX Vs. ALAPATI VENKATARAMIAH
December 1, 1961
DALAVAI NAGARAJAMMA Vs. STATE BANK OF INDIA CUTTAPAH
August 14, 1961
DARA RADHAKRISHNAYYA LINGAM Vs. TALLURI SATYANANDAM
November 16, 1961
DASARI SATYANARAYANA Vs. DASARI BAPAYYA
November 28, 1961
DASEE VEERABHADRAYYA VENKATASUBBAYYA FIRM VIJAYAWADA Vs. BISWANATH JAGDISH PRASAD SRI GANGANAGAR PEPSU PROVINCE
October 31, 1961
DATLA VISSAM RAJU Vs. BANDARU GOPALA RAO
March 31, 1961
DEITIES OF SRI AUDINARAYANA SWAMY AND ANJENAYAASWAMI TEMPLES OF Vs. R HANUMACHARYULU
September 22, 1961
DEVATHA PULLAYYA AND ANOTHER Vs. JALDU MANIKYALA RAO AND OTHERS
August 2, 1961
DEVI DAYAL MARWAH Vs. STATE OF ANDHRA PRADESH
January 6, 1961
DIKSHATULU SURYANARAYANA Vs. PENTAKOTA TATAYYA
September 8, 1961
DIMMITI PULLAYYA Vs. ANDABOLU NAGABHUSHANAM
July 25, 1961
DISTRICT WELFARE OFFICER GUNTUR Vs. PILLALAMARRI RAMAKRISHNA SOMAYAJULY
July 27, 1961
DUNDOO BALAKRISHNAMURTHY Vs. MUNICIPAL COMMISSIONER SECUNDERABAD
February 15, 1961
DWARAKADAS Vs. HABIB MOHAMMAD JAFFER
August 23, 1961
EAST GODAVARI COCONUT AND TOBACCO MARKET COMMITTEE Vs. KRISHNA COCONUT COMPANY
November 8, 1961
EAST INDIA SANDAL OIL DISTILLERIES LTD Vs. STATE OF ANDHRA PRADESH
June 28, 1961
EDIGA MUNIYYA Vs. STATE OF ANDHRA PRADESH
January 6, 1961
FAKRUDDIN Vs. STATE POLICE NIRMAL
August 3, 1961
FATIMUNISSA BEGUM SAHEBA Vs. SHAIK ABU BAKER SAHEB
November 8, 1961
FIRM OF POLICE MALLIAH RAJESHWAR Vs. A R GANGADHAR and CO
December 15, 1961
G K NAIDU Vs. OFFICIAL RECEIVER HYDERABAD
September 5, 1961
G KANAKAYYA PRESIDENT PANCHAYAT SAMITHI TADIKONDA GUNTUR Vs. STATE OF ANDHRA PRADESH
December 14, 1961
G NARASIMULU Vs. STATE OF ANDHRA PRADESH
June 12, 1961
G. PURUSHOTHAM RAO Vs. DODDA MALLAIAH
February 15, 1961
GONUGUNTA NARASIMHA CHETTY Vs. STATE
July 7, 1961
GOPISETTI VENKATARATNAM AND OTHERS Vs. VIJAYAWADA MUNICIPALITY
October 10, 1961
GORLA BUCHAYYA Vs. MUKALA SWAMI NAIDU
August 24, 1961
GOVERNMENT OF ANDHRA PRADESH Vs. SADARAM NOOKAYYA
January 17, 1961
GOWRA VENKAYYA CHETTY Vs. COMMISSIONER OF INCOME TAX
January 25, 1961
GULLAPALLI NAGCSWARA RAO Vs. PRINCIPAL MEDICAL COLLEGE GUNTUR
September 5, 1961
GULTUPALLI HANUMAYYA AND OTHERS Vs. RAVELLA VENKATA SUBBAYYA
December 15, 1961
GUNNAM PARVATHA VARDHANAMMA Vs. GUNNAN SATYANARAYANARAO AND ANOTHER
February 9, 1961
GUNTUR TOBACCOS LTD Vs. GOVERNMENT OF ANDHRA NOW ANDHRA PRADESH
April 21, 1961
H E H MIR OSMAN ALI KHAN BAHADUR NIZAM and RAJPRAMUKH OF HYDERABAD Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
July 4, 1961
H H SRI MAHANT NARAYANA DOSSJEE VARU SRI MAHANT OF SRI HATHIRAMJEE Vs. STATE OF ANDHRA PRADESH
September 19, 1961
HANUMANTHA RAO B V Vs. COMMISSIONER OF INCOME TAX
November 15, 1961
HAZARILAL Vs. COMMISSIONER OF INCOME TAX
December 4, 1961
HIRANAND RAMSUKH Vs. COMMISSIONER OF INCOME TAX
December 21, 1961
HYDERABAD ALLWYN METAL WORKS LIMITED Vs. INCOME TAX OFFICER
January 2, 1961
HYDERABAD CHEMICAL AND PHARMACEUTICAL WORKS LIMITED Vs. STATE OF ANDHRA PRADESH
February 1, 1961
HYDERABAD CHEMICAL AND PHARMACEUTICAL WORKS LTD Vs. STATE OF ANDHRA PRADESH
February 17, 1961
HYDERABAD HANDLOOM WEAVERS CENTRAL CO OPERATIVE ASSOCIATION LTD Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT ANDHRA PRADESH
November 9, 1961
IN RE, VUYYURI RATNA REDDI AND ANOTHER Vs. STATE
April 4, 1961
INAMDARS OF SULHNAGAR COLONY Vs. GOVERNMENT OF ANDHRA PRADESH
March 16, 1961
INDERKANTI VENKATA SUBBIAH Vs. STATE OF HYDERABAD (NOW A.P.)
January 5, 1961
INDIAN HUME PIPE CO. LTD. Vs. PRESIDING OFFICER, LABOUR COURT, ANDHRA PRADESH AND OTHERS
January 30, 1961
INDIAN HUME PIPE COMPANY LIMITED Vs. VENDRA VENKANNA PROPRIETOR OF JAI BHARATHI CEMENT WORKS PENUGONDA
October 13, 1961
INDUKURI MARRI RAJU Vs. REVENUE DIVISIONAL OFFICER, ELURU
June 15, 1961
INSPECTOR GENERAL OF REGISTRATION AND STAMPS GOVERNMENT OF HYDERABAD Vs. TAYYABA BEGUM
September 1, 1961
IRADAIA SEETHARAMAIAH Vs. PENURNATCHA BANGARAYYA
April 17, 1961
J P SANGHI Vs. STATE OF ANDHRA PRADESH
June 14, 1961
JAGADESWARIAH K Vs. PINGLE VIJAYAPAL REDDY
September 27, 1961
JALAPPA Vs. NARASIMHA SETTY
October 4, 1961
JALDU ANANTHA RAGHURAMA ARYA Vs. EAST COAST TRANSPORT AND SHIPPING CO PRIVATE LTD
July 28, 1961
JANGA RAMAKRISHNA REDDI Vs. CHALLASITARAMA REDDI
January 10, 1961
JAYASHANKAR MILLS BARSI LTD Vs. HAJI ZAKARIA HAJI EBRAHIM
October 27, 1961
JAYATHILAL DHANJI AND CO OIL MILLS Vs. EMPLOYEES STATE INSURANCE CORPORATION
April 21, 1961
JETHMAL MADANLAL JOKOTIA Vs. NEVATIA and CO
November 14, 1961
JILLEDUMUDI PARVATHAMMA Vs. VEMPATI SUBHADRAMMA
October 11, 1961
K KRISHNAMURTHY Vs. G VENKATA RAO
August 17, 1961
K MUNEYYA AND CO Vs. K VARADARAJULU
June 26, 1961
K RAMAKRISHNA Vs. OSMANIA UNIVERSITY
July 28, 1961
K VIDYANAND Vs. ERRAMMA
August 24, 1961
K. PARASURAMAIAH Vs. POKURI LAKSHMAMMA
March 9, 1961
K.V. LAKSHMINARAYANA SASTRY Vs. VIJAYA COMMERCIAL BANK LTD. (IN LIQUIDATION)
September 29, 1961
KALA SOMAYYA Vs. STATE OF ANDHRA PRADESH
November 2, 1961
KALIDINDI BANGARARAJU Vs. KALIDINDI KASEYYA
December 22, 1961
KANAKANAMPATI NAGAYYA Vs. STATE
August 18, 1961
KANCHAMREDDI CHINNA RANGA REDDY Vs. STATE
February 6, 1961
KANCHERLA AUDINARAYANA Vs. BRANCH SETTLEMENT OFFICER KAKINADA
August 7, 1961
KANDIMALLA SEETHARAMA RAO Vs. A V SUBBA RAO
February 10, 1961
KANTEETI RAMKRISHNA DAS BEING MINOR Vs. SAMA PURNACHANDRA RAO AND OTHERS, DEFENDANTS
April 7, 1961
KARMAM SWAMI RAO AND ANOTHER Vs. KURNOOL SANSKRUTH VIDYADANA SAMAJAM
December 13, 1961
KARRI RAMAMURTHI Vs. LIFE INSURANCE CORPORATION OF INDIA
October 4, 1961
KARUMURI APPALARAJU Vs. CHALLA SAMBURATNAMURTHY
March 15, 1961
KASULANATI VENKAIAH Vs. KATIKI SASTYANARAYANA
March 2, 1961
KATARI SATYANARAYANA RAO Vs. REGIONAL TRANSPORT AUTHORITY KRISHNA
April 21, 1961
KATIKALA SUBBAYYAMMA Vs. PENMETSA BANGARRAJU
January 3, 1961
KATTUR LACHAMIYA Vs. STATE OF HYDERABAD
January 16, 1961
KISHANLAL Vs. TADAKAMALLA SITARAMA CHANDRA RAO
November 10, 1961
KODIDASU APPALASWAMY AND SURYANARAYANA Vs. COMMISSIONER OF INCOME TAX
September 22, 1961
KODURI KRISHNARAO Vs. STATE OF ANDHRA PRADESH HYDERABAD
July 6, 1961
KODURI SAMBASIVADU Vs. COMMISSIONER OF INCOME TAX
November 14, 1961
KOLLAPUDI GOVINDAMMA Vs. MANDRU BULLEMMA
July 18, 1961
KOMARENALLI BALARAJ Vs. AKARAPPU GURUCHERENAM
February 20, 1961
KONDAPALLI AYYANNA Vs. VENKA BHADRAIAH MINOR
December 19, 1961
KONDAPURAM BUDDA REDDI Vs. M. RANGA REDDI
September 12, 1961
KONDAY SUBBARAJU Vs. DANDIGANAPUDY DHARMA CHERUVU
February 21, 1961
KOPPULA VENKATASWAMI Vs. KUKKAPALLI POLAYYA
September 20, 1961
KOTESWARA RAO B Vs. COMMISSIONER OF INCOME TAX
August 10, 1961
KRISHNA COCONUT CO Vs. STATE OF ANDHRA PRADESH
September 29, 1961
KRISHNA RAJENDRA MILLS LTD Vs. MAJETY SESHAGIRI RAO
December 22, 1961
KUMTUM JAGMOHAN Vs. RAMIAH
April 10, 1961
KURELLA PULLAYYA Vs. COMMISSIONER OF INCOME TAX
July 3, 1961
KYLASA SARABHAIAH Vs. COMMISSIONER OF INCOME TAX
August 18, 1961
L.V. APTE AND OTHERS Vs. R.G.N. PRICE, THE OFFICIAL LIQUIDATOR OF THE ANDHRA PAPER MILL (IN LIQUIDATION) CO. LTD., AND OTHERS
October 24, 1961
LEGU VENKATARAMANAYYA SETTY Vs. GUNDA SUBBAYYA CHETTY
March 4, 1961
LIBRA MINING WORKS Vs. BALDOTA BROTHERS IMPORTERS and EXPORTERS BOMBAY
November 1, 1961
M GOVINDIAH PRESIDENT PANCHAYAT SAMITHI TALLURU DARSI TALUK NELLORE Vs. STATE OF ANDHRA PRADESH
July 21, 1961
M PANDURANGAM Vs. STATE
March 21, 1961
M VENKATARAMANAPPA Vs. K LASHMANNA
October 13, 1961
M. DODLA MALLIAH AND OTHERS Vs. STATE OF A. P. THROUGH ASST. COLLECTOR AND LAND ACQUISITION OFFICER, WARANGAL
July 2, 1961
M.V. SASTRY, MASULIPATAM Vs. M/S. MURLIDHAR JHUN JHUN WALA (P) LTD., MADRAS
July 7, 1961
M/S. N. POCHIAH AND CO. Vs. MULLE NAGABHUSHANAM
December 28, 1961
MACHERLA KONDAIAH Vs. EDE VENKATARATNAM
January 16, 1961
MADDUKURI RATNAM & ANOTHER Vs. ALLURI VEERANNA & OTHERS
October 3, 1961
MADURI MOTORS Vs. STATE OF ANDHRA PRADESH
September 5, 1961
MAGUNTA KOTA REDDY DIED Vs. POTHULA CHENDRASEKHARA REDDY
December 18, 1961
MAHADEVUNI VASUDEVA RAJU Vs. BADRAVADA SUBBARAJU
July 14, 1961
MAJJI PARASURAMULU Vs. SIMHADRI SURYANARAYANAMURTHY
April 6, 1961
MAJJI PARASURAMULU Vs. SIMHADRI SURYANARAYANANAMURTHI AND OTHERS
May 6, 1961
MAKIREDDI NOOKARAJU Vs. MAKIREDDI RAMAMURTHI
September 5, 1961
MALA NARAYANA Vs. STATE
January 27, 1961
MALLELLI CHITTEYYA Vs. TANDRA GHANTAYYA
February 16, 1961
MAMIDI LAKSHMINARAYANA Vs. AKULA SATYANARAYANA
September 8, 1961
MANGU VENKATARAH Vs. STATE
November 22, 1961
MANTENA DURGARAJU Vs. MELAM PALLAM RAJU AND OTHERS
March 28, 1961
MANTRALA SIMHADRI Vs. PALLI VARALAKSHMI
March 2, 1961
MARAKAIAH R Vs. TRIBUNAL FOR DISCIPLINARY PROCEEDINGS
April 5, 1961
MASIREDDI SURYANARAYANA Vs. AKULA ANASUYAMMA
February 14, 1961
MESSRS JAGADAMBA CHEMICAL CO HYDERABAD Vs. HYDERABAD SILK MILLS
September 29, 1961
METTU BUGGAREDDI Vs. DODDI KANAKADURGAIAH NAIDU
January 20, 1961
MIR HASAN ALI KHAN Vs. MIR DAWAR HUSSAIN KHAN
September 21, 1961
MIRZA MAJAF ALI KHAN AND ANOTHER Vs. ASSISTANT CONTROLLER OF ESTATE DUTY, HYDERABAD
April 18, 1961
MOHAMMAD SALAMATULLA Vs. MOHAMMAD FAZLUR RAHAM
October 13, 1961
MOHAMMED KAMAL KHAN Vs. STATE OF ANDHRA PRADESH
September 20, 1961
MORRAPU SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
August 11, 1961
MRS. E. WILLIAMS AND ANOTHER Vs. VALLABHDASS
October 5, 1961
MUDRAGADA SURYANARAYANAMURTHI Vs. SOUTHERN AGENCIES RAJAHMUNDRY
September 18, 1961
MUNAGA PERAIAH Vs. STATE OF ANDHRA PRADESH
June 19, 1961
MUNICIPAL HEALTH OFFICER ONGOLE Vs. MATTA RANGANAYAKULU
September 20, 1961
MUTCHERLA RAMANATH RAO Vs. TUNGATURTI VENKATAKRISHNA SASTRY
October 24, 1961
N V L NARASIMHA RAO Vs. ELECTION TRIBUNAL RAJAHMUNDRY
February 3, 1961
N. BHAKTAVATSALAM AND OTHERS Vs. STATE OF A. P. AND ANOTHER
December 17, 1961
N. V. L. NARASIMHARAO Vs. ELECTION TRIBUNAL, RAJAHMUNDRY AND OTHERS
January 3, 1961
NAGALA DINNE ERRANNA Vs. ANGADI MODAPPA AND ANOTHER
September 28, 1961
NANDIGAM RAMARAO Vs. BURUGUPALLI SRIKRISHNAMURTHI
February 27, 1961
NAOSHIR S. CHENOY, HYDERABAD Vs. DISTRICT COLLECTOR OF HYDERABAD AND OTHERS
August 11, 1961
NARA RAMAKKA Vs. NARA PEDDA NARASAPPA
November 11, 1961
NARA RAMAKKA Vs. NARA PEDDA NARASAPPA
November 16, 1961
NARASIMHA PATTAMANI DEVI ALIAS PADMAVATHI PATTAMANI DEVI Vs. STATE OF ANDHRA PRADESH
November 30, 1961
NATIONAL TOBACCO COMPANY INDIA LTD Vs. MIRIYALA KALIDAS
April 13, 1961
NISTALA SESHAYYA BHUKTA Vs. VASA BAGEYYA
January 24, 1961
NUKALA SEETA RAMAIAH Vs. STATE OF ANDHRA PRADESH
November 13, 1961
ORIENTAL SILK STORES VISAKHAPATNAM Vs. GENERAL MANAGER OF S E RLY REPRESENTING THE UNION OF INDIA UOI CENTRAL GOVT CALCUTTA
January 17, 1961
P APPI REDDI Vs. INSPECTOR GENERAL OF LOCAL ADMINISTRATION HYDERABAD
February 13, 1961
P LAKSHMANA RAO Vs. SPECIAL COMMERCIAL TAX OFFICER EVASIONS VIJAYAWADA
October 11, 1961
P LAKSHMANA RAO AND SONS Vs. SPECIAL COMMERCIAL TAX OFFICER EVASIONS
October 31, 1961
P M DESHPANDE Vs. FERRO ALLOYS CORPORATION AND R B SREE RAM AND CO PRIVATE LIMITED SRIKAKULAM
July 24, 1961
P SITHARAMIAH Vs. GUBBA ATCHIAH
October 13, 1961
PADULLAPARTHI MUTYALA PARADESHI Vs. PADULLAPARTHI SUBBALAKSHMI AND ANOTHER
August 8, 1961
PADULLAPARTHI MUTYALA PARADESI Vs. PADULLAPARTHI SUBBALAKSHMI
August 3, 1961
PALLAPOTHU SARVESWARA RAO Vs. STATE OF ANDHRA PRADESH
June 16, 1961
PALUR PULLAMMA Vs. N VENKATA SUBBAIAH
November 2, 1961
PANCHAKARLA KUTUMBA RAO Vs. P PAMIDESWARA RAO
August 9, 1961
PANGALOOR RAMAIAH Vs. BASABOINA NARASIMHA
August 7, 1961
PASUPULATI NANJAPPA Vs. STATE
April 21, 1961
PASUPULETI CHINNA RAO AND OTHERS Vs. STATE OF ANDHRA PRADESH
June 14, 1961
PASUPULETI SRIRAMULU Vs. RAVURI NAGAIAH
October 10, 1961
PEDDU SANKARA RAO Vs. PEDDU RAGHAVENDRA RAO
September 22, 1961
PENDYALA NARASIMHAM Vs. PENDYALA VENKATA NARASIMHA RAO
September 20, 1961
PENMETCHA ANANDA VIJAYA VENKATRAMA TIMMA JAGAPATHI RAJU Vs. GUDUMOGULA TATAYYA
October 9, 1961
PERIYALA TIRUVENGALACHARYULU Vs. PREIYALA VENKATAMMA AND ANOTHER
December 22, 1961
PINAPAK SATYANARAYANA Vs. SOMU LAKSHMINARAYANA
September 5, 1961
POLAVARAPU SUBBAIAH Vs. PUTLA SUBBARAYUDU
November 15, 1961
PONNAKANTI CHINA VEERASWAMY Vs. STATE OF ANDHRA PRADESH
October 25, 1961
PONNAKANTI CHINA VEERASWAMY Vs. THE REVENUE DIVISIONAL OFFICER, KHAMMAM AND ANOTHER
October 25, 1961
PUBLIC PROSECUTOR Vs. INTURI VISHNUMURTHI
October 5, 1961
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. CHITRALA VENKATASWAMY
February 28, 1961
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. KUNDARAPU DHANAM
June 27, 1961
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. BOLLAPALLI VEERAIAH ALIAS BUDDA VEERAIAH
July 11, 1961
PULLAGURA SUBBAIAH SETTY KURNOOL Vs. STATE OF ANDHRA PRADESH
July 13, 1961
R S MAHMOOD Vs. SYED AHMED
September 28, 1961
R. RUKMAJI RAO Vs. GOVERNMENT OF ANDHRA PRADESH AND OTHERS
November 22, 1961
RADHAKRISHNA and CO GANGAYAPATHI CUDDAPAH Vs. STATE OF ANDHRA PRADESH
August 22, 1961
RAGHOTHAM Vs. STATE
August 5, 1961
RAJA RAGHAVARAJU YERRAMRAJU Vs. REVENUE INSPECTOR NUGU FIRKA VENKATAPURAM NAGUR TALUK
July 31, 1961
RAJA REDDY Vs. DISTRICT COLLECTOR NIZAMABAD
July 26, 1961
RAJAH VELUGOTI SARVAGNA KUMARA KRISHNA YACHENDRA BAHADUR ZAMINDAR Vs. DAMARAJU VENKATA RAO
September 26, 1961
RAJARAM SAMPAT KUMAR RATHI AND ANOTHER Vs. SHA KAPOOR CHANDJI KISHORILAL, FIRM
February 21, 1961
RAJENDRA MINING SYNDICATE Vs. COMMISSIONER OF INCOME TAX
January 24, 1961
RAMAMURTHY Vs. STATE OF ANDHRA PRADESH
November 10, 1961
RAMAPURAM AYYANNA Vs. STATE
August 8, 1961
RANI J SARALA DEVI Vs. COMMISSIONER OF INCOME TAX
December 21, 1961
RAO GOPAL RAO Vs. OFFICIAL RECEIVER WEST GODAVARI ELURU
April 12, 1961
RAO SAHEB KOTLAA SANYASAYYA NAIDU Vs. PENUMAATCHA VISWESWARA KUMARA APPALA SUNDERA RAMARAJU
June 28, 1961
RAVURI KOTAYYA Vs. DASARI NAGAVARADHANAMMA
June 28, 1961
REDDI GOVINDA REDDI Vs. STATE OF ANDHRA PRADESH
March 10, 1961
ROUTHU JATLAYYA Vs. SAGI SEETHARAMACHANDRA RAJU
November 22, 1961
ROYAL MEDICAL HALL Vs. COMMISSIONER OF INCOME TAX
December 21, 1961
RUDRARAJU SATYANARAYANARAJU Vs. VENKATAKRISHNA RAO
August 11, 1961
S SRINIVASULU ADVOCATE CLAIMANT Vs. LAND ACQUISITION OFFICER SPECIAL DEPUTY COLLECTOR ANANTAPUR REFERRING OFFICER
April 5, 1961
SAJJA SURYANARAYANA RAO Vs. SAJJA VEERA RAJAMMA DIED H S HANUMANTHARAO
March 4, 1961
SALLA VENKATA REDDY Vs. BHEEMREDDY JADIKONTI RAMREDDY
July 7, 1961
SANAPALA SURYANARAYANA Vs. SANAPALA RAMACHANDRA RAO DIED HIS LRS
November 14, 1961
SATYANARAYAN Vs. BODDU VEERASWAMY
August 4, 1961
SATYANARAYANA TRANSPORTS PVT LTD Vs. REGIONAL TRANSPORT AUTHORITY GUNTUR
September 16, 1961
SEEMAKURTY ACHYUTAM Vs. SEEMAKURTI KASI ANNAPURNAMMA AND OTHERS
October 27, 1961
SHAHNAVAZ BEGUM Vs. POTINA SRINIVASA RAO
December 22, 1961
SHAJEHAN SAHEB Vs. YUKUB KHAN SAHEB
June 23, 1961
SHARAF SHAH KHAN Vs. STATE OF ANDHRA PRADESH
March 16, 1961
SINGARENI COLLIERIES CO LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
July 25, 1961
SIRSILK LTD., SIRPUR, KAGHAZNAGAR Vs. REGIONAL DIRECTOR, THE EMPLOYEES STATE INSURANCE CORPORATION, ANDHRA PRADESH, HYDERABAD
August 21, 1961
SRI P BUCHI RAO PLEADER FIRST GRADE GUNTUR Vs. STATE
January 20, 1961
SRI RAJAH LAKSHMI NARASIMHA SANYASI RAJU PEDA BALIARSIMHULU Vs. STATE
December 4, 1961
SRIMAT KILAMBI VENKATA RANGACHARYULU Vs. SRIMAT KILAMBI GOPALA KRISHNAMACHARYULU
February 27, 1961
SRIPATHI JANAKIRAMAYYA Vs. LIFE INSURANCE CORPORATION OF INDIA SOUTH ZONE
February 20, 1961
SRIPATI PANDITHARADHYULU SARABA SALVALINGAM Vs. MUDIGONDA LINGAMURTHY
March 10, 1961
STATE BANK OF HYDERABAD Vs. JOINT FAMILY OF MUKUNDAS RAJA BHAGWANDAS AND SONS AND OTHERS
November 6, 1961
STATE OF A.P. Vs. GOVINDA RAJA RICE MILL CONTRACTORS CO., CHEBROLU
September 29, 1961
STATE OF A.P. Vs. Y. CHINNA REDDI
April 21, 1961
STATE OF A.P. THROUGH THE CHIEF SECY. GOVT. OF HYDERABAD, NOW A.P. Vs. SHAIK SABHANUDDIN ALLAHUADIN
February 8, 1961
STATE OF ANDHRA PRADESH Vs. DESOBOYANA LAKSHMAYYA
September 25, 1961
STATE OF ANDHRA PRADESH Vs. TAJ GLASS WORKS LTD
October 13, 1961
STATE OF ANDHRA PRADESH Vs. BADAPU APPANNA
November 9, 1961
STATE OF ANDHRA PRADESH Vs. SEVAK AUTOMOBILES GOWLIGUDA HYDERABAD
March 14, 1961
STATE OF ANDHRA PRADESH Vs. GANDI RAMAMURTHY
February 27, 1961
STATE OF ANDHRA PRADESH Vs. T T KRISHNAMACHARI and CO VISAKHAPATNAM
March 2, 1961
STATE OF ANDHRA PRADESH Vs. HYDERABAD VEGETABLE PRODUCTS CO LTD
January 17, 1961
STATE OF ANDHRA PRADESH Vs. SRI SITHARAMANJANEYA RICE GROUNDNUT AND FLOUR MILL ANANDAPURAM
June 23, 1961
STATE OF ANDHRA PRADESH Vs. MESSRS KAJJAM RAMACHANDRAIAH GARI ANANTAIAH COMMISSION AGENT VIKARABAD
June 20, 1961
STATE OF ANDHRA PRADESH Vs. KALVA SURYANARAYANA
June 21, 1961
STATE OF ANDHRA PRADESH REPRESENTED BY THE COLLECTOR KURNOOL Vs. KATTUBADI FAKRUBI (DIED) AND OTHERS
December 14, 1961
STATE OF HYDERABAD Vs. MOHAMMAD OMERALI
January 25, 1961
SYED SHAMSUDDIN Vs. MUNIRA BEGUM
February 20, 1961
SYED YAKOOB Vs. MOHD MOMIN
June 17, 1961
TALLURI RAGHAVAIAH Vs. FIRST ADDITIONAL INCOME TAX OFFICER
January 12, 1961
TALUPULA NARAYANASWAMY Vs. STATE
July 27, 1961
TAMMAREDDI VENKATARAMAYYA Vs. TAMMAREDDI TANDAVA KRISHNA RAO
August 22, 1961
TANKALA APPALASWAMY GARI SAMBA MURTHY Vs. GOPASUNDARA SABATHO
December 22, 1961
THADUVAI PULLIAH Vs. STATE
March 15, 1961
THE MUNICIPAL COMMITTEE, KHAMMAMETH REPRESENTED BY ITS CHAIRMAN, KHAMMAMETH DISTRICT Vs. MOHD. YASIN SHERIFF
August 28, 1961
THUMMALA RAMA RAO Vs. CHODAGAM VENKATESWARA RAO
July 14, 1961
THUNGABHADRA INDUSTRIES LTD Vs. S M BALASUNDARAM E MUGESA MUDALIAR AND SON
March 24, 1961
TRUSTEES OF SAHEBZADAS OF SARF E KHAS TRUST Vs. COMMISSIONER OF INCOME TAX
March 29, 1961
ULCHALA ILLURU HANUMANTHAIAH Vs. INCOME TAX OFFICER
January 6, 1961
V. ALWAR CHETTY AND OTHERS Vs. MADALA PITCHAIAH NAIDU AND OTHERS
July 28, 1961
VADAPALLI KRISHNAMACHARYULU Vs. SIDDA VEERARAJU
December 13, 1961
VADAPALLI KRISHNAMACHARYULU AND ANOTHER Vs. SIDDA VEERARAJU AND OTHERS
January 25, 1961
VADLAPATLA MARAYYA Vs. VALLABHANENI BUCHIRAMAYYA
August 18, 1961
VANGA SEETHARAMAMMA Vs. CHITTA SAMBASIVA RAO AND ANOTHER
August 11, 1961
VATRAPU RAMI REDDY Vs. STATE
November 10, 1961
VEGESINA NARAYANAMMA Vs. VEGESINA NARASARAJU
November 6, 1961
VEGESINA VENKATARAJU & ANOTHER Vs. THE REGIONAL INSPECTOR OF LOCAL ADMINISTRATION, CENTRAL RANGE, ARUNDELPET, GUNTUR
November 2, 1961
VEMANA LAKSHMAIAH NAIDU Vs. STATE OF ANDHRA PRADESH
October 31, 1961
VENKATA BHOOMA REDDY G Vs. COMMISSIONER OF INCOME TAX
January 5, 1961
VENKATA REDDI Vs. KONDAMMA
April 21, 1961
VENSON TRANSPORTS Vs. STATE OF ANDHRA PRADESH
January 17, 1961
VISAKHAPATNAM CO OPERATIVE MOTOR TRANSPORT SOCIETY LTD Vs. STATE OF ANDHRA PRADESH
November 6, 1961
VIZAGAPATNAM SUGARS AND REFINERY LIMITED Vs. COMMISSIONER OF INCOME TAX
August 30, 1961
WESTERN INDIA MATCH CO LTD Vs. HAJI ABBAS HUSSAIN MULLAH EHSAN ALI
February 17, 1961
WORKMAN B SOMAYAJULU CORRESPONDENT Vs. STATE OF ANDHRA PRADESH HYDERABAD
March 10, 1961
WORKMEN OF HINDUSTAN SHIPYARD PRIVATE LTD Vs. INDUSTRIAL TRIBUNAL
March 14, 1961
YAMSANI SUDARSANAM Vs. STATE OF ANDHRA PRADESH
June 15, 1961
YARLAGADDA BAPANNA Vs. DEVATA CHINA YERAKAYYA
April 18, 1961
YELAMARTI YESOBU Vs. STATE OF ANDHRA PRADESH
July 10, 1961
YELLA APPA RAO Vs. NAGAM VEERRAJU
September 21, 1961
YELUKUR VENKATASESHAIAH Vs. YELUKUR PULLIAH CHETTY
September 20, 1961
YELUKURU SATYANARAYANA Vs. ASSISTANT CONTROLLER OF ESTATE DUTY KURNOOL
April 10, 1961
YERRAMILLI SATYANANDAN Vs. YERRAMILLI PUDRA RAJU
November 15, 1961
ZAINAB BEGUM ALIAS VARALAKSHMI Vs. KHURSHEED BEGUM AND OTHERS
September 25, 1961