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Case Index
Title
Date
A C AGRAWAL Vs. UNION OF INDIA UOI
September 21, 1961
ABDUL HALEEM Vs. STATE
April 26, 1961
ABDUL LATIF Vs. KARAMAT ALI
November 2, 1961
ABDUL QAVI KHAN Vs. GOD ALMIGHTY
November 14, 1961
ABID HUSAIN KHAN Vs. BASHIR MOHAMMAD
August 31, 1961
AGARWAL IRON WORKS Vs. LABOUR COURT
November 22, 1961
AMARSINGH Vs. COMMISSIONER OF INCOME TAX
April 4, 1961
AMRITA DEVI Vs. SRIPAT RAI
February 3, 1961
ANGOORI DEVI Vs. CUSTODIAN, EVACUEE PROPERTY SALT OFFICE, AGRA
September 5, 1961
ASA RAM Vs. RANDHIR SINGH
December 1, 1961
ASHA RAM Vs. G C SAXENA
October 3, 1961
AUSAF ALI Vs. PEAREY LAL AND ANOTHER
August 17, 1961
AVINASH CHANDRA SANJAR Vs. DIVISIONAL SUPERINTENDENT CENTRAL RAILWAY
March 24, 1961
AYUB Vs. STATE
March 17, 1961
AYUB SYED HASAN Vs. STATE OF U P
March 14, 1961
B C DAS Vs. R C AND E O
April 10, 1961
B. K. GUPTA Vs. THE CHANCELLOR, LUCKNOW UNIVERSITY, LUCKNOW AND OTHERS
August 21, 1961
B.K. AGARWAL Vs. REGIONAL TRANSPORT AUTHORITY, KUMAON AND OTHERS
March 23, 1961
BABOO KHAN Vs. STATE
January 31, 1961
BABU Vs. BOARD OF REVENUE U.P. AND OTHERS
February 14, 1961
BABU RAM SHARMA Vs. STATE
August 28, 1961
BABU RAM SHARMA AND ANOTHER Vs. STATE
February 14, 1961
BABUNI Vs. MAHADEO
September 8, 1961
BADRI DAS GAURI DUTT Vs. UNION OF INDIA UOI
November 21, 1961
BADRI SINGH AND OTHERS Vs. SAHDEO BHAR
November 20, 1961
BAHADUR Vs. DEO NARAIN AND OTHERS
August 17, 1961
BALA PRASAD Vs. JAGANNATH PRASAD SHARMA VAKIL
January 30, 1961
BALAK Vs. STATE OF UTTAR PRADESH
July 26, 1961
BALDEO PRASAD Vs. RAM KALI
April 27, 1961
BALESHWAR PRASAD Vs. MANAGING COMMITTEE OF THE MAHABODHI HIGHER SECONDARY SCHOOL SARNATH, VARANASI AND OTHERS
January 3, 1961
BANARAS ELECTRIC LIGHT AND POWER CO LTD Vs. GOVERNMENT OF UTTAR PRADESH
September 11, 1961
BANARSI DASS Vs. A. H. WHEELER AND CO., LTD.
September 5, 1961
BANU MAL AND OTHERS Vs. BASHIR AHMAD KHAN AND OTHERS
October 5, 1961
BARU MAL JAIN Vs. STATE OF UTTAR PRADESH
March 22, 1961
BASANTI DEVI AND ANOTHER Vs. HAR SHANKAR LAL AND ANOTHER
September 11, 1961
BHAGWAN DAS Vs. GOMTI BAI
September 19, 1961
BHAGWAN SINGH Vs. DEPUTY COMMISSIONER
November 2, 1961
BHAGWAN SRI KRISHENJI MAHARAJ VIRAJMAN MANDIR KHANPUR Vs. CHUTTAN LAL
October 25, 1961
BHAGWAT PRASAD AND OTHERS Vs. RAGHUNATH PRASAD AND OTHERS
November 4, 1961
BHAGWATI PRASAD Vs. DWARIKA PRASAD
October 30, 1961
BHAGWATI PRASAD Vs. RAM ROOP TEWARI
September 15, 1961
BHAJU RAM PANDIT Vs. RAMJI SINGH AND OTHERS
July 26, 1961
BHARAT PAINT MART, HANUMAN CHAWAK DEHRA DUN Vs. BHAGWATI DEVI AND OTHERS
August 24, 1961
BHAWANI SHANKAR Vs. GOVIND DASS AND OTHERS
October 27, 1961
BHUMARG YATAYAT Vs. REGIONAL TRANSPORT AUTHORITY
April 25, 1961
BHUPAL AND OTHERS Vs. BOARD OF REVENUE U.P., ALLAHABAD AND OTHERS
November 21, 1961
BIPTA Vs. DWARKA AND OTHERS
August 21, 1961
BRIJ GOPAL BHATIA Vs. UNION OF INDIA UOI
December 14, 1961
BRIJ KISHORE Vs. THAKUR BHIKAM SINGH AND ANOTHER
September 26, 1961
BRITISH INDIA CORPORATION LTD Vs. STATE OF UTTAR PRADESH
September 26, 1961
BRITISH INDIA CORPORATION LTD Vs. LABOUR APPELLATE TRIBUNAL
April 28, 1961
BUCHUNIA AND ANOTHER Vs. SUB-DIVISIONAL MAGISTRATE AND OTHERS
November 18, 1961
BUDDHAN SINGH Vs. NABI BUX
May 24, 1961
BUDH SAGAR RAM UDIT Vs. STATE
January 10, 1961
BUDHU AND OTHERS Vs. BOARD OF REVENUE, U.P. AND OTHERS
October 23, 1961
BULAND SUGAR CO LTD Vs. UNION OF INDIA UOI
October 30, 1961
CHADAMI LAL Vs. GENERAL MANAGER WESTERN RAILWAY
August 9, 1961
CHANDI PRASAD PATHAK Vs. SADANAND PATHAK
December 18, 1961
CHANDU LAL Vs. RAM AUTAR
October 13, 1961
CHANDULAL SURAJMAL Vs. COMMISSIONER OF INCOME TAX
March 9, 1961
CHET NARAYAN SINGH Vs. JANGALI SINGH AND OTHERS
August 30, 1961
CHHEDDU SINGH Vs. KEWAL
October 27, 1961
CHHOTEY LAL Vs. INCOME TAX OFFICER
September 26, 1961
CHHOTEY LAL KISHAN LAL Vs. COMMISSIONER OF INCOME TAX
March 1, 1961
CHIEF CONSERVATOR OF FORESTS U P NAINITAL Vs. D A LYALL
April 10, 1961
CHIEF INSPECTOR OF STAMPS U P ALLAHABAD Vs. N A GAZDER
November 29, 1961
COMMISSIONER OF INCOME TAX Vs. MUNNA LAL GUPTA KANPUR
April 21, 1961
DAHRA DUN TEA COMPANY LTD Vs. LABOUR COURT
April 24, 1961
DALSUKH RAI JAIDAYAL IN RE V Vs. DALSUKH RAI JAIDAYAL IN RE V
March 29, 1961
DATA DIN AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
March 28, 1961
DAULAT RAM SAWHNEY Vs. TRILOKINATH
September 19, 1961
DEBA NAND NAITHANI Vs. JAYA NAND AND OTHERS
July 25, 1961
DEEP CHAND Vs. FAIZ ALI
September 15, 1961
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. STATE OF UTTAR PRADESH
October 13, 1961
DELHI CLOTH AND GENERAL MILLS COMPANY LTD Vs. STATE OF UTTAR PRADESH
September 5, 1961
DEOKI NANDAN GARG Vs. JAGDISH PRASAD
March 20, 1961
DEPUTY SHANKAR RASTOGI Vs. PRINCIPAL S M COLLEGE
August 3, 1961
DEVENDRA PRAKASH Vs. INCOME TAX OFFICER
November 23, 1961
DEWARI LAL Vs. SUNDER LAL
September 14, 1961
DHARAM DAS VASAN MAL ATTARRA Vs. SALES TAX OFFICER, BANDA AND COLLECTOR, BANDA
February 24, 1961
DINA NATH Vs. BALKRISHNA
October 31, 1961
DIVISIONAL SUPERINTENDENT N RLY ALLAHABAD Vs. NAND LAL DUBEY
November 6, 1961
DOMINION OF INDIA Vs. KANIZ FATMA
April 17, 1961
DOMINION OF INDIA MINISTRY OF RAILWAY NEW DELHI Vs. AMRIT BANASPATI CO LTD
July 31, 1961
DUJAI Vs. STATE
March 1, 1961
DURGA DAS BHATTACHARYA Vs. MUNICIPAL BOARD
November 23, 1961
DURGA GITA VIDYALAYA ASSOCIATION Vs. STATE OF U P
November 27, 1961
DWADESH SHRENI P C AND COMPANY LIMITED Vs. INCOME TAX OFFICER
September 6, 1961
DWARKA PRASAD AND AFTER HIM BHARAT SINGH AND OTHERS Vs. ALI SHER KHAN AND OTHERS
May 11, 1961
E HILL AND COMPANY PRIVATE LTD Vs. ITS EMPLOYEES
March 13, 1961
E. HILL AND COMPANY (PRIVATE) LTD., MIRZAPUR Vs. MOHAMMAD ALI AND ORS.
March 13, 1961
EMRON AND SONS Vs. BEGG SOUTHERLAND AND COMPANY LTD. AND OTHERS
January 4, 1961
EVEREADY FLASHLIGHT CO Vs. LABOUR COURT
April 20, 1961
FIRM NANAK CHAND Vs. LALA PANNALAL PROPRIETOR
December 19, 1961
GAJA Vs. MOHD FARUKH
February 6, 1961
GANGA DEVI AND OTHERS Vs. BABU RAM AND ANOTHER
May 3, 1961
GANGA PRASAD Vs. KISHORI LAL AND OTHERS
October 31, 1961
GANGA SARAN AND ANOTHER Vs. BOARD OF REVENUE AND OTHERS
November 7, 1961
GANGA SINGH Vs. STATE
August 30, 1961
GANGA SINGH Vs. SANTOSH KUMAR
September 18, 1961
GHANI Vs. STATE
August 8, 1961
GHASI RAM Vs. SHIV DAYAL
October 31, 1961
GHULAM HAQQANI KHAN Vs. STATE OF UTTAR PRADESH
November 14, 1961
GULSHER KHAN SUPARDAR Vs. BEDI LAL
November 6, 1961
GUPTA AND COMPANY Vs. SALES TAX OFFICER
September 27, 1961
GYANENDRA NARAIN SINGH Vs. COLLECTOR OF ALLAHABAD
October 31, 1961
GYANI RAM AND CO S Vs. INCOME TAX OFFICER
November 15, 1961
HAILEY GLASS WORKS Vs. DEPUTY LABOUR COMMISSIONER INDUSTRIAL RELATIONS
April 17, 1961
HAJI MOHAMMAD KHALIL MOHAMMAD FAROOQ Vs. INCOME TAX OFFICER
October 12, 1961
HANIF Vs. STATE
August 18, 1961
HAPPY VALLEY TEA CO Vs. DARSHAN LAL
August 1, 1961
HAR BILAS Vs. JEEWA RAM AND ANOTHER
August 18, 1961
HAR DAYAL Vs. CHOTAI
October 27, 1961
HAR SHARAN VARMA Vs. CHANDRA BHAN GUPTA
February 15, 1961
HARBANSWALA TEA ESTATE Vs. SRIVASTAVA J N REGIONAL CONCILIATION OFFICER AND ARBITRATOR
October 23, 1961
HARBANSWALA TEA ESTATE Vs. SRIVASTAVA J N
December 22, 1961
HARDEYA DEVI Vs. FIDDAN
March 30, 1961
HARISH CHAND Vs. UNION OF INDIA UOI
October 5, 1961
HASEENA BEGUM Vs. ASSISTANT CUSTODIAN EVACUEE PROPERTIES MUZAFFARNAGAR AND OTHERS
October 11, 1961
HIRA LAL KEDAR NATH Vs. HARI NATH OMKAR NATH
October 25, 1961
HIRA PRASAD Vs. BENI MADHO
October 10, 1961
HOT CHAND SHAMDAS Vs. LALA SRI RAM
December 20, 1961
HUKAM CHAND Vs. STATE TRANSPORT AUTHORITY TRIBUNAL
January 17, 1961
HULAS RAI BAIJNATH Vs. K B BASS AND CO LTD
November 14, 1961
INDRA KUMAR Vs. STATE OF U P
November 14, 1961
IQBAL AHMAD Vs. STATE OF U P
May 5, 1961
J P OJHA Vs. FIRM R R TANDAN
October 10, 1961
JAG BHUSHAN JAIN Vs. STATE
May 19, 1961
JAGAN Vs. STATE
October 12, 1961
JAGAT NARAIN MEHRA Vs. MADAN LAL
March 28, 1961
JAGDAMBIKA PRATAP NARAIN SINGH Vs. COMMISSIONER OF INCOME-TAX U P LUCKNOW
May 18, 1961
JAGDATT SINGH Vs. STATE OF UTTAR PRADESH
October 6, 1961
JAGMANDER DASS AND OTHERS Vs. TRILOK CHAND AND OTHERS
December 5, 1961
JAI NAND AND OTHERS Vs. STATE OF U.P. AND OTHERS
November 16, 1961
JAI RAM SINGH Vs. BHULEY
February 22, 1961
JASWANT SUGAR MILLS LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL III
September 19, 1961
JESSA RAM FATEH CHAND Vs. OFFICIAL LIQUIDATORS
October 30, 1961
JHAGROO AND OTHERS Vs. SHARDA PRASAD AND ANOTHER
December 13, 1961
JOTI PRASAD UPADHYA Vs. KALKA PRASAD BHATNAGAR
September 7, 1961
JWALA Vs. SHIAMLAL AND OTHERS
March 6, 1961
JWALA PRASAD Vs. OFFICIAL LIQUIDATOR JWALA BANK LTD
August 8, 1961
JWALA PRASAD MISRA Vs. UNION OF INDIA UOI
May 22, 1961
JYOTI PRASAD KISHAN LAL Vs. PUNJAB NATIONAL BANK LTD
October 5, 1961
K C SONREXA Vs. STATE OF UTTAR PRADESH
August 10, 1961
K.D. VYAS Vs. SHYAM LAL
February 10, 1961
KAILASH CHANDRA JAIN Vs. STATE OF U P
May 19, 1961
KAILASH NATH BHARGAVA Vs. COMMISSIONER OF INCOME TAX
May 25, 1961
KALP NATH CHAUBE Vs. DEVENDRA BAHADUR SINGH AND OTHERS
August 24, 1961
KALYAN SINGH Vs. STATE OF U P
May 17, 1961
KANIHYA LAL Vs. GUNWANT RAI AGGARWAL
September 14, 1961
KANTI PRASAD Vs. BISHAMBER SAHAI AND OTHERS
August 1, 1961
KARTAR CHAND Vs. MAHESH PRASAD AND OTHERS
November 22, 1961
KASHIRAM BHAJAN LAL Vs. COMMISSIONER OF INCOME TAX
April 21, 1961
KAUSHAILIYA Vs. STATE
November 17, 1961
KAYS CONSTRUCTION COMPANY Vs. JUDGE APPEALS SALES TAX
December 15, 1961
KEDAR NATH Vs. CHANDRA KIRAN
August 30, 1961
KEDAR NATH JAI PRAKASH Vs. CHHAJJU MAL SUMERCHAND
November 21, 1961
KESARI DEVI Vs. DHARMA DEVI
October 30, 1961
KHADERU RAM TELI AND OTHERS Vs. RAM KARAN AHIR
August 16, 1961
KHALIL AHMAD Vs. STATE OF U P
May 12, 1961
KISHAN LAL Vs. HAR PRASAD
September 8, 1961
KISHAN SWARUP Vs. BRIJENDRA SINGH
July 28, 1961
KISHORI LAL Vs. TIRLOKI NATH
September 27, 1961
KRIPA NATH Vs. GANGA PRASAD
August 23, 1961
KRISHNA CHANDRA SHARMA Vs. STATE OF UTTAR PRADESH AND OTHERS
December 22, 1961
KRISHNA DEVA BHARGAVA Vs. OFFICIAL LIQUIDATOR U P OIL INDUSTRIES LTD
March 13, 1961
KRISHNA RAJ TRADING CORPORATION Vs. RAM SARAN DASS
October 10, 1961
KUMBHA KARAN Vs. S.C. LAL SAXENA AND OTHERS
April 19, 1961
KUNMUN SINGH Vs. RAM SEWAK
September 4, 1961
L C AGARWAL Vs. MUNICIPAL BOARD HAPUR
January 17, 1961
L H SUGAR FACTORIES AND OIL MILLS PRIVATE LTD Vs. STATE OF UTTAR PRADESH
February 22, 1961
L H SUGAR FACTORY Vs. INDUSTRIAL TRIBUNAL
March 1, 1961
L JUGAL KISHORE Vs. WEALTH TAX OFFICER SPECIAL CIRCLE C WARD KANPUR
March 23, 1961
L NATHU LAL Vs. DOMINION OF INDIA
November 20, 1961
LACHMAN DASS AND ANOTHER Vs. MUKAND DASS AND ANOTHER
November 2, 1961
LACHMI NARAIN Vs. RENT CONTROL AND EVICTION OFFICER, LUCKNOW AND OTHERS
December 4, 1961
LAKSHMI Vs. STATE
September 25, 1961
LAKSHMI NARAIN MISRA Vs. MUNICIPAL BOARD AND OTHERS
April 12, 1961
LAKSHMI RATAN COTTON MILLS COMPANY LIMITED Vs. MISRA (O N)
March 13, 1961
LAKSHMIRATAN COTTON MILLS CO LTD Vs. SALES TAX OFFICER
October 10, 1961
LAL BEHARI Vs. STATE
October 27, 1961
LAL BHAN PRATAP NARAIN BAHADUR PAL Vs. STATE OF UTTAR PRADESH
August 17, 1961
LAL CHAND Vs. BHARAT NIDHI LTD
October 10, 1961
LAL CHAND Vs. SMT AMARAUTI
July 13, 1961
LALA KAILASHPAT SINGHANIA Vs. INCOME TAX OFFICER
November 2, 1961
LALJI KOERI Vs. GAJADHAR KOERI
October 3, 1961
LALTA PRASAD Vs. BOARD OF REVENUE ALLAHABAD
January 12, 1961
LANGRA Vs. THE BOARD OF REVENUE, UP, ALLD. AND OTHERS
July 24, 1961
LAXMI CO Vs. COMMISSIONER OF INCOME TAX
February 20, 1961
LAXMI NARAIN AGARWAL Vs. INCOME TAX OFFICER
November 4, 1961
LUCKNOW NAGAR MAHAPALIKA Vs. SARDAR KARAMJEET SINGH
November 6, 1961
MACHCHAN LAL Vs. UMA SHANKAR
November 12, 1961
MADHO PRASAD Vs. UNION OF INDIA UOI
January 20, 1961
MAHABIR SINGH RAM BABU Vs. ASSISTANT SALES TAX OFFICER FIROZABAD
October 23, 1961
MAHASAI PARBHU DAYAL Vs. MAN SINGH
December 21, 1961
MAHESHWARI DEVI JUTE MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
March 28, 1961
MAHESHWARI KHETAN SUGAR MILLS PRIVATE LTD Vs. NARENDRA JIT SINGH
May 9, 1961
MAHMUD HASAN KHAN Vs. THE BOARD OF REVENUE, UP AT ALLAHABAD AND OTHERS
March 30, 1961
MAIKOO Vs. STATE
November 29, 1961
MAINPUR ELECTRIC SUPPLY AND GENERAL MILLS CO LTD Vs. STATE OF UTTAR PRADESH
September 29, 1961
MALTI DEVI Vs. HUBLAL
May 2, 1961
MAM CHAND Vs. STATE
May 16, 1961
MANGAL SINGH Vs. NAWAB SINGH
February 1, 1961
MANGO Vs. PREM CHAND
May 17, 1961
MANGOO LAL Vs. MAHARAJ SINGH
April 13, 1961
MANSHOOR ULLAH Vs. BASHIR UDDIN
December 18, 1961
MASROOR AHMAD FARUQI Vs. STATE OF UTTAR PRADESH
September 26, 1961
MIRZA MOHD AZIZ Vs. SAFDAR HUSAIN
July 28, 1961
MISRI LAL Vs. JAWALA PRASAD
December 7, 1961
MODI FOOD PRODUCTS Vs. COMMISSIONER OF SALES TAX
July 25, 1961
MOHAMMAD ATIQ Vs. INCOME TAX OFFICER
October 3, 1961
MOHAMMAD ISHAQ Vs. RAM DAS AND OTHERS
August 31, 1961
MOHAMMAD YAMIN Vs. ABDUL MAJID
December 21, 1961
MOHD QASIM Vs. GOKUL TEWARI
August 9, 1961
MOHD. HASAN KHAN Vs. SUSHIL KUMAR AND OTHERS
December 13, 1961
MOOLCHAND Vs. BISHWANATH PRASAD TILBHAN DESHWAR AND OTHERS
November 27, 1961
MST LAKSHMI DEVI Vs. ROONGTA AND CO
October 5, 1961
MUKUND LAL VEER KUMAR AND OTHERS Vs. TARA DEVI AND OTHERS
November 1, 1961
MUNICIPAL BOARD Vs. GOPI NATH
July 22, 1961
MUNICIPAL BOARD Vs. BHIM SINGH
March 29, 1961
MUNICIPAL BOARD KHERI Vs. RAM BHAROSEY
February 6, 1961
MUNICIPAL BOARD SORON Vs. GOPI NATH AND OTHERS
July 24, 1961
MUNICIPAL BOARD. JAUNPUR Vs. RAGHUNANDAN RANA
February 27, 1961
MURARI LAL PARASHAR Vs. STATE OF UTTAR PRADESH
May 24, 1961
MURLI DHAR Vs. BANSIDHAR
May 23, 1961
NAND RAM CHHOTEY LAL Vs. KISHORI RAMAN SINGH
December 26, 1961
NAR SINGH DATT Vs. RAM PRATAP
February 9, 1961
NARAIN DAS Vs. STATE
May 17, 1961
NARAIN RAM CHANDRA KELKAR Vs. UNION OF INDIA
September 13, 1961
NARSINGH DAS Vs. PERMESHWARI DAS
March 20, 1961
NEW EMPIRE ENGINEERING COMPANY PRIVATE LIMITED Vs. BIRMO DEVI AND OTHERS
May 22, 1961
NEWAND RAM AND ANOTHER Vs. GAON SAMAJ RURA AND ANOTHER
August 2, 1961
NIAZU Vs. STATE
April 6, 1961
NIGAM R P Vs. KANPUR ELECTRICITY SUPPLY ADMINISTRATION [BY GUPTA K C GENERAL MANAGER]
November 29, 1961
NIRANJAN PRAKASH Vs. STATE,
April 27, 1961
NIRANJAN SINGH Vs. SMT. GURUA DEVI
September 4, 1961
NIRANKAR NATH AND OTHERS Vs. BOARD OF REVENUE, ALLAHABAD, AND OTHERS
May 23, 1961
NIZAM ALI Vs. MUNICIPAL BOARD, FATEHPUR
May 3, 1961
NORTH EASTERN RAILWAY THROUGH GENERAL MANAGER Vs. RAM PRASAD AND OTHERS
August 2, 1961
OFFICIAL LIQUIDATOR Vs. MATHURA PRASAD
September 22, 1961
OM PRAKASH Vs. MOTI LAL
December 19, 1961
OM PRAKASH Vs. STATE
August 1, 1961
ONKAR NATH Vs. RAJ DEO AND OTHERS
December 8, 1961
PADRAUNA RAJ KRISHNA SUGAR WORKS LTD. Vs. LAND REFORMS COMMISSIONER U.P. LUCKNOW AND OTHERS
December 13, 1961
PARAS RAM Vs. JANKI BAI
February 9, 1961
PARASRAM JI Vs. IMTIAZ
March 14, 1961
PARITOSH CHANDRA Vs. DEVKI NAND AND OTHERS
September 15, 1961
PARKASHO Vs. STATE OF U P
August 7, 1961
PARSANDI Vs. MEHAR SINGH AND OTHERS
December 19, 1961
PHEKU SINGH Vs. ATTIRAJI KUNWAR
July 25, 1961
PIARA SINGH Vs. STATE
September 21, 1961
PREM DAS Vs. STATE
May 15, 1961
PREM LAL SINGHANIA Vs. U P GOVERNMENT
September 7, 1961
PREM POORAN DEVI Vs. LAKSHMI NARAIN
October 26, 1961
RADHA KISHAN Vs. DATA RAM AND ANOTHER
July 21, 1961
RAGHU NATH DASS Vs. RAJENDRA KUMAR
December 19, 1961
RAGHUBIR AND OTHERS Vs. THE SUB DIVISIONAL OFFICER, HARRIYA, DISTRICT BASTI, AND OTHERS
August 8, 1961
RAGHUBIR SARAN Vs. PARAM KIRTI SARAN
September 12, 1961
RAGHUBIR SINGH AND OTHERS Vs. TOWN AREA COMMITTEE AND OTHERS
July 21, 1961
RAGHUNATH SAHAI Vs. SARUP SINGH
October 5, 1961
RAGHUNATH SINGH AND ANOTHER Vs. THE STATE OF UTTAR PRADESH AND ANOTHER
May 12, 1961
RAGHURAJ SINGH Vs. AGRICULTURAL INCOME
September 26, 1961
RAGHURAJ SINGH Vs. MURARILAL
July 24, 1961
RAGHURAJI AND ANOTHER Vs. BOARD OF REVENUE
November 22, 1961
RAHMAT ULLAH Vs. AHSAN ALI
December 18, 1961
RAI SHRI KRISHNA JI Vs. COMMISSIONER OF INCOME TAX
May 24, 1961
RAJ KUMAR Vs. STATE
May 24, 1961
RAJ KUMAR Vs. INCOME TAX OFFICER
November 24, 1961
RAJA HIMANSHU DHAR SINGH Vs. ADDITIONAL REGISTRAR CO-OPERATIVE SOCIETIES
September 12, 1961
RAJA HIMANSHU DHAR SINGH Vs. B P SINGH
September 26, 1961
RAJA JAGDISH PRASAD SAHAI Vs. THE DEPUTY COMMR. (ASSESSING AUTHORITY), SULTANPUR
September 5, 1961
RAJA SRINIWAS PRASAD SINGH Vs. S
November 21, 1961
RAKESHWAR DAYAL Vs. LABOUR COURT
April 11, 1961
RAM AUTAR PANDEY Vs. STATE OF UTTAR PRADESH
December 21, 1961
RAM BABU Vs. HAR PRASAD
November 30, 1961
RAM BILAS KEDAR NATH Vs. INCOME-TAX OFFICER DISTT III I KANPUR
December 13, 1961
RAM BILAS RADHEY SHAM Vs. SALES TAX OFFICER III KANPUR
November 14, 1961
RAM CHANDRA Vs. MUNESHWAR
November 21, 1961
RAM CHANDRA PANDEY Vs. MAHESHWARI SINGH
December 15, 1961
RAM CHANDRA UPASNI Vs. BHOLANATH AND OTHERS
October 9, 1961
RAM CHARAN AGARWALA Vs. SHRIDHAR MISRA
August 24, 1961
RAM DAS Vs. LACHMAN JANKI AND ORS.
May 19, 1961
RAM DAS GUPTA Vs. SHIVA CHARAN LAL
August 31, 1961
RAM GATI CHAUBE Vs. RAN ADHAR CHAUBE
May 17, 1961
RAM GOPAL Vs. JHAU LAL
October 23, 1961
RAM GOPAL Vs. RAM KUMAR AND OTHERS
November 15, 1961
RAM KATORI Vs. CHAMANLAL
August 7, 1961
RAM KISHAN Vs. GAYA PRASAD
December 1, 1961
RAM KISHAN SUNDER LAL Vs. STATE OF UTTAR PRADESH
August 31, 1961
RAM KISHORE Vs. RAJ NARAIN DUBEY
October 27, 1961
RAM KISHUN TRIPATHI Vs. SHEO NATH PRASAD AND OTHERS
November 1, 1961
RAM KRISHNA Vs. BHAGWAN BAKSH SINGH
January 20, 1961
RAM KRISHNA KAPOOR Vs. BEHARI LAL RAM SAHAI
December 8, 1961
RAM KUMAR RAM CHANDRA AND CO Vs. SALES TAX OFFICER III
November 30, 1961
RAM LAKHAN Vs. INCOME TAX OFFICER
September 27, 1961
RAM LAL Vs. THE ASSTT. COLLECTOR SADABAD DISTT. MATHURA AND OTHERS
September 4, 1961
RAM NARAIN Vs. RAM SWARUP
March 27, 1961
RAM NATH Vs. NETA
October 25, 1961
RAM PYARE Vs. BOARD OF REVENUE, U.P., ALLAHABAD AND OTHERS
September 7, 1961
RAM SAMUJH Vs. STATE
May 22, 1961
RAM SARAN TEWARI Vs. RAJ BAHADUR VARMA
December 22, 1961
RAM SEWAK Vs. STATE OF U P
August 9, 1961
RAM SHANKAR AND OTHERS Vs. SURAJ PRASAD AND OTHERS
August 30, 1961
RAM SINGH KHANNA Vs. STATE OF U P
November 11, 1961
RAM SUNDER DUBEY Vs. STATE
May 9, 1961
RAM SWARUP Vs. STATE
February 3, 1961
RAM SWARUP Vs. RAM NARAIN SHARMA
November 1, 1961
RAMAN LAL Vs. MURARI LAL AND OTHERS
March 17, 1961
RAMESH METAL WORKS Vs. STATE
November 1, 1961
RAMESHWAR DAYAL Vs. SUB-DIVISIONAL OFFICER GHATAMPUR
May 22, 1961
RAMESHWAR PD Vs. RAJASTHAN GOVERNMENT
September 11, 1961
RAMGOPAL RAM PRASAD Vs. INCOME TAX OFFICER
August 22, 1961
RANJIT RAM Vs. STATE
April 3, 1961
RAO THAKUR NARAYAN SINGH Vs. COMMISSIONER OF INCOME TAX
March 9, 1961
RAZA BULAND SUGAR CO LTD Vs. MUNICIPAL BOARD
May 12, 1961
RAZA TEXTILES LIMITED Vs. INCOME TAX OFFICER
December 12, 1961
RESERVE BANK OF INDIA Vs. RAM KUMAR VARSHNEY
July 21, 1961
RISHIPAL Vs. STATE
April 27, 1961
RUP CHAND Vs. MADHO RAM AND OTHERS
July 24, 1961
SADHU SINGH Vs. STATE
April 24, 1961
SAIDA BEGAM Vs. SABIR ALI
March 30, 1961
SANT RAM Vs. LABH SINGH
August 28, 1961
SANTAMAL PITAMBAR PRASAD Vs. INCOME TAX OFFICER
December 13, 1961
SARBJEET SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR
April 20, 1961
SARDAR JOGENDRA SINGH Vs. SALES TAX OFFICER
November 3, 1961
SARJU PRASAD SAHU Vs. STATE OF UTTAR PRADESH
August 10, 1961
SARJU RAM BARANAWAR Vs. TAJI BIBI
November 23, 1961
SARJUDEI Vs. RAMPATI KUNWARI
November 14, 1961
SATYA PRASAD GHOSH Vs. SATYA NARAIN LAL AND ANOTHER
December 14, 1961
SHAKOORAN BIBI Vs. INCOME TAX OFFICER
December 8, 1961
SHAMSHUDDIN Vs. ZAMINA BIBI
July 13, 1961
SHANKER LAL Vs. GIRJA PATI MISRA
April 6, 1961
SHEO BACHAN PANDIT Vs. RAM DHARI GIR
September 13, 1961
SHEO PRASAD Vs. ADDITIONAL DISTRICT JUDGE
August 1, 1961
SHEONATH PRASAD MOTI LAL Vs. INCOME TAX OFFICER
November 17, 1961
SHIAM SUNDER Vs. SHIAM SUNDER LAL SITA RAM JAIN
September 4, 1961
SHITAL PRASAD Vs. BOARD OF REVENUE, U.P. AND OTHERS
September 20, 1961
SHRI SHAMBHU NATH Vs. SALES TAX OFFICER JAUNPUR
September 8, 1961
SHRIDHAR UDAI NARAYAN Vs. COMMISSIONER OF INCOME TAX
April 10, 1961
SHYAM BEHARI LAL AND ANOTHER Vs. BABOO JI
April 28, 1961
SHYAM LAL Vs. ASSISTANT SALES TAX OFFICER
September 12, 1961
SHYAM LAL VAID SHASTRI Vs. MADAN LAL
April 26, 1961
SHYAM SINGH Vs. SANWALI
September 22, 1961
SHYAM SUNDER LAL Vs. LAKSHMI NARAIN MATHUR
February 16, 1961
SIMBHOLI SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
March 8, 1961
SINGH ENGINEERING WORKS P LTD Vs. INDUSTRIAL TRIBUNAL I
April 28, 1961
SINGHARA SINGH AND OTHERS Vs. STATE OF UTTAR PRADESH
May 31, 1961
SIS RAM Vs. ASA RAM
November 20, 1961
SMT. MADHURI VARMA Vs. STATE OF UTTAR PRADESH THROUGH THE ASSISTANT LAND REFORMS COMMISSIONER, NAINITAL AND OTHERS
March 30, 1961
SOHAN LAL Vs. STATE
August 10, 1961
SOHAN PATHAK AND SONS Vs. COMMISSIONER OF INCOME TAX
August 22, 1961
SRIDHAR SHUKLA Vs. BABU LAL
April 17, 1961
SRIVASTAVA J S Vs. DIVISIONAL COMMERCIAL SUPERINTENDENT NORTHERN RAILWAY
April 20, 1961
STATE Vs. JAGANNATH SINGHAL
April 25, 1961
STATE Vs. RAM BILAS
March 16, 1961
STATE Vs. MOHAMMAD NAIM
October 23, 1961
STATE Vs. SUNDERLAL SRIVASTAVA,
December 6, 1961
STATE OF U P Vs. ABDUL QAYUM
October 31, 1961
STATE OF U P Vs. RAM CHARAN
September 26, 1961
STATE OF U P Vs. JAFAR ALI
September 29, 1961
STATE OF U P Vs. JAG RAJ
April 3, 1961
STATE OF U P Vs. LAKSHMI NARAIN SINGHAL
April 4, 1961
STATE OF U.P. AND ANOTHER Vs. SUMAIR CHAND JAIN AND ANOTHER
November 22, 1961
STATE OF UTTAR PRADESH Vs. SUDARSHAN DEO
March 1, 1961
STATE OF UTTAR PRADESH Vs. ASHA NAND KURMI
January 27, 1961
STATE OF UTTAR PRADESH Vs. SHEIKH ASGHAR
August 2, 1961
SUKH RAM Vs. GORI SHANKER
March 15, 1961
SUKHANAND MATHURA PRASAD Vs. BAIKUNTH NATH
November 29, 1961
SUKHBASI LAL Vs. DURJAN SINGH
November 17, 1961
SUKHDEO SHARMA Vs. STATE
February 8, 1961
SULTANUL ZAMAN Vs. HAMID UDDIN
September 19, 1961
SURAJ BALI KOERI Vs. BACHCHA PANDEY AND OTHERS
September 5, 1961
SURAJ BHAN HARI SHANKER Vs. SALES TAX OFFICER
September 18, 1961
SURENDRA BAHADUR SINGH Vs. IQBAL BAHADUR
February 9, 1961
SURENDRA KUMAR Vs. STATE TRANSPORT AUTHORITY TRIBUNAL AND OTHERS
May 3, 1961
SURENDRA NARAIN AGARWALA Vs. OM NARAIN AGARWALA AND OTHERS
November 17, 1961
SYED ZAHOOR HAIDER Vs. COLLECTOR OF MUZAFFARNAGAR
September 28, 1961
TARA CHAND KALLOO RAM Vs. SALES TAX OFFICER
August 24, 1961
The Chief Inspector of Stamps U.P., Allahabad Vs. Uggar Sen, and others
August 26, 1961
TOWN AREA COMMITTEE Vs. BUDH SEN
September 14, 1961
U P STATE Vs. MURTAZA ALI
April 3, 1961
U.P. AGRICULTURAL CREDIT BANK LTD. ALLAHABAD Vs. NAGAR MAHAPALIKA ALLAHABAD
November 2, 1961
UMADUTT MISRA Vs. SMT. DULARI KUER AND ANOTHER
April 25, 1961
UNCHAN SINGH AND ANOTHER Vs. BOARD OF REVENUE U.P. AT ALLAHABAD AND OTHERS
September 25, 1961
UNION OF INDIA UOI Vs. BABU RAM
February 1, 1961
UNION OF INDIA UOI Vs. BRIJLAL
October 30, 1961
UNITED CHINI MILL MAZDOOR FEDERATION Vs. STATE OF UTTAR PRADESH
November 6, 1961
V G PETERSON Vs. O V FORBES
August 28, 1961
VED PRAKASH GUPTA Vs. DIN DAYAL
July 21, 1961
VIRAT PAL Vs. UNION OF INDIA UOI
October 31, 1961
VIRENDRA SWARUP JOHARI Vs. STATE OF UTTAR PRADESH AND ANOTHER
November 27, 1961
VISHWA PAL SHARMA Vs. SUKH SANCHARAK CO P LTD
May 24, 1961
YUDHISTHIR SINGH Vs. BATAUNA DEVI
November 22, 1961
ZAIBUNNISA Vs. NAZIM HASAN
September 4, 1961