Case Index

Title
Date
ABBASALI YUSUFALI Vs. FAZALALI ISUFALI
July 24, 1961
ALLANUR RASULLA Vs. BALCHAND RAMJI
October 27, 1961
AMARSHI JERAM Vs. HAZRAT AND COMPANY
March 15, 1961
AMBELAL MAKANJI Vs. MANILAL NARHARISHANKER
March 2, 1961
APABHAI HEMABHAI Vs. STATE OF GUJARAT
February 16, 1961
ASHOKBHAI CHIMANBHAI HUF Vs. COMMISSIONER INCOME TAX AHMEDABAD
April 17, 1961
BAI MARU Vs. SAIYAD LATIFALLI AKBARALI
September 5, 1961
BARODA CITY ICE COMPANY Vs. COMMISSIONER OF INCOME TAX
April 17, 1961
BHAILAL MOHANLAL PATEL Vs. JADURAI R VYAS
October 13, 1961
BHAIYA PUNJALAL BHAGWANDIN Vs. DAVE BHAGWATIPRASAD PRABHUPRASAD
October 10, 1961
BHATT NANALAL BHOGILAL Vs. CHANDULAL BHAILAL PATEL
October 23, 1961
C N BROS Vs. COMMISSIONER OF INCOME TAX AHMEDABAD
January 10, 1961
CHANDUBHAI JETHABHAI DESAI Vs. STATE OF GUJARAT
September 29, 1961
CHANDULAL DAHYABHAI Vs. STATE OF GUJARAT
February 27, 1961
CHAUDHARI ABHERAJ HEMRAJ Vs. COLLECTOR MEHSANA
August 23, 1961
CHIMANLAL BHOGILAL SHAH Vs. PANDURAO BHAILAL DESAI PRESIDENT AHMEDABAD CRIMINAL COURTS BAR ASSOCIATION
March 9, 1961
CHIMANLAL KODARLAL Vs. DISTRICT DEPUTY COLLECTOR ANAND
September 6, 1961
CHOKSI BHUDARBHAI MATHURBHAI Vs. PURSHOTTAMDAS BHOGILALA
February 7, 1961
CHUNILAL CHHAGANLAL Vs. STATE OF GUJARAT
February 24, 1961
COMMISSIONER OF INCOME TAX Vs. ABDUL RAHIM A AND COMPANY
April 4, 1961
COMMISSIONER OF INCOME TAX Vs. A ABDUL RAHIM AND COMPANY
April 5, 1961
COMMISSIONER OF INCOME TAX Vs. VIRAMGAM MILLS COMPANY LIMITED
April 11, 1961
DAHYABHAI NATHUBHAI Vs. SULEMAN ISAJI DADABHAI
October 4, 1961
DALAL AND CO Vs. UNION OF INDIA
April 28, 1961
DAVE SADASHIV JAYKRISHNA Vs. RANA GOVUBHA ALIAS VELUBHA JESHIBHAI
November 28, 1961
DEVA HARBHAM LANDHA Vs. MER MALDE RAJA
February 27, 1961
DHADHAL SURAGBHAI KALABHAI Vs. SONI VINODCHANDRA PRANLAL
September 1, 1961
DINKARRAY RUGHNATH Vs. STATE OF GUJARAT
August 8, 1961
DIST DY COLLECTOR ANAND Vs. PATEL PUNJABHAI MATHURBHAI
August 29, 1961
FATEMAHOMED MAHAMADHUSSEIN BARAFWALLA Vs. BAI JINATBIBI
October 27, 1961
FIRM OF HABIBBHAI GULAM MOHMAD Vs. MUNICIPAL CORPORATION AHMEDABAD
October 31, 1961
GOKALDAS KALYANJI Vs. MOHANLAL MANJIBHAI
August 21, 1961
GULABCHAND ZAVERCHAND MEHTA Vs. PATEL KURJI BHAGWANJI KALARIA
October 11, 1961
GURIYA BUCHA Vs. STATE OF GUJARAT
March 23, 1961
HARIJ GRAM PANCHAYAT Vs. THAKKAR LAKHIRAM RAMJI
June 20, 1961
HARIPRASAD JAYANTILAL AND CO LTD Vs. V S GUPTA INCOME TAX OFFICER AHMEDABAD
January 17, 1961
HARSADRAI RAGHANATHJI DESAI Vs. PARAGJI HIRABHAI
January 24, 1961
HEMAJI TARSANJI Vs. STATE OF GUJARAT
January 25, 1961
HIMATSINGH SHIVSING Vs. STATE OF GUJARAT
March 20, 1961
JADEJA PRAVINSINHJI ANANDSINHJI Vs. JADEJA MANGALSINHJI SHIVSINHJI
September 6, 1961
JAGMOHANDAS JAGJIVANDAS MODY Vs. STATE OF BOMBAY NOW GUJARAT
July 20, 1961
JAMNA Vs. HAJI AHMED HAJI YAKUB
August 11, 1961
JAYANTILAL AMRATLAL PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
April 13, 1961
JOGTA KIKLA Vs. STATE OF GUJARAT
August 16, 1961
JUVANSINHJI BALUSINHJI Vs. BALBHADRASINHJI INDRASINHJI
June 23, 1961
KADERBHAI PEERBHAI Vs. HUSENABU CHANDBHAI
July 24, 1961
KADIA HARILAL PURSHOTTAM Vs. KADIA LILAVATI GOKULDAS
February 1, 1961
KALYAN INDUSTRIES LIMITED Vs. STATE OF BOMBAY NOW GUJARAT
February 23, 1961
KAMALASHANKER BHULESHANKER DAVE Vs. STATE OF GUJARAT
September 28, 1961
KAMALSINGH SITALSING Vs. STATE OF GUJARAT
October 24, 1961
KANTILAL DEEPCHAND MANIAR Vs. JAYANT T JADAV HON SECRETARIES ANTI T B HOSPITAL AND ANTI T B CLINIC ASSOCIATION
July 18, 1961
KESHAVLAL LALLUBHAI PATEL Vs. COMMISSIONER OF INCOME TAX
April 28, 1961
KRISHNA GURUDAYAL SHARMA Vs. HANSRAJ JIWANDAS
January 11, 1961
KUBERBHAI SHIVDAS Vs. MANANT PURSHOTTAMDAS KALYANDAS
April 19, 1961
KUMBHAR NARSI BECHAR Vs. STATE OF GUJARAT
March 16, 1961
KUSUMGAURI RAMRAY MUNSHI SMT Vs. SPECIAL LAND ACQUISITION OFFICER AHMEDABAD
September 25, 1961
LALBHAI POPATLAL SHAH Vs. CENTRAL BANK OF INDIA LIMITED
July 21, 1961
LALU JELA Vs. STATE OF GUJARAT
September 16, 1961
LALU JELA Vs. STATE OF GUJARAT
November 24, 1961
LAVJIBHAI NARANBHAI Vs. RAMJIBHAI HETABHAI
August 2, 1961
LILADHAR HANSRAJ Vs. SHAH VALLAMJI KHETSHI
April 17, 1961
MADHAJI LAKHIRAM Vs. MASHRUBHAI MAHADEVBHAI RABARI
December 7, 1961
MAGAN RAISING Vs. STATE OF GUJARAT
June 14, 1961
MAGANLAL BECHARDAS Vs. SHAH KESHARIMAL DALICHAND
March 9, 1961
MAHARAJA SALT WORKS COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
April 5, 1961
MAHMED HUSEN KURBAN HUSEN MITHIBORWALA Vs. STATE OF GUJARAT
July 14, 1961
MALEK SHRI KAMALKHANJI JIWANKHANJI Vs. EXPENDITURE TAX OFFICER WARD C SURENDRANAGAR
December 7, 1961
MANUBHAI TRIBHOVANDAS PATEL Vs. STATE OF GUJARAT
June 16, 1961
MIYANA HASAM ABDULLA Vs. STATE OF GUJARAT
June 28, 1961
MOCHI MOTILAL JAGJIVANDAS Vs. STATE OF GUJARAT
February 24, 1961
MODI FULCHAND NARSIDA Vs. NAVNITLAL RANCHHODDAS
October 27, 1961
MODI NATHUBHAI MOTILAL Vs. CHHOTUBHAI MANIBHAI DESAI
July 27, 1961
MOHAN SHANIYA Vs. STATE OF GUJARAT
July 14, 1961
MOHANLAL CHHAGANLAL MITHAIWALA Vs. VIPINCHANDRA R GANDHI
February 28, 1961
MOHANLAL DHANJIBHAI MEHTA Vs. CHUNILAL B MEHTA
July 5, 1961
MOHANLAL NANALAL SHARMA Vs. STATE OF GUJARAT
June 28, 1961
MOTIBHAI TRIKAMBHAI Vs. CHHOTALAL MANGALBHAI PARMAR
November 1, 1961
MOTILAL HARILAL AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 3, 1961
MOTISINGH GAMBHIRSING Vs. STATE OF GUJARAT
February 24, 1961
MULJIBHAI AND SHIVABHAI A REGISTERED FIRM Vs. UNION OF INDIA
July 31, 1961
NADIAD BOROUGH MUNICIPALITY Vs. PARIKH JITENDRA KANAIYALAL
November 15, 1961
NAGINDAS KESHAVLAL Vs. STATE OF GUJARAT
February 22, 1961
NAGINLAL NANDLAL Vs. STATE OF GUJARAT
July 6, 1961
NAISHADRAI HIRALAL JOSHI Vs. BOMBAY STATE CO OP LAND MORTGAGE BANK LIMITED
August 9, 1961
PANCHAL MOHANLAL ISHWARDAS Vs. MAHESHWARI MILLS LIMITED
July 13, 1961
PARBAT LAXMAN Vs. STATE OF GUJARAT
April 8, 1961
PARIKH KALABHAI BODABHAI Vs. VILLAGE PANCHAYAT OF PATDI
November 23, 1961
PARVATIBEN BHANABHAI PATEL Vs. JUGABHAI JEEBHAI
August 17, 1961
PATEL CHHAGAN RAGHAV Vs. BHARWAD POLA GHUGHA
October 25, 1961
PATEL KHUSHALBHAI ASHABHAI Vs. BODAL GRAM VIKAS SAHAKARI MANDAL LIMITED
October 24, 1961
PATEL SHANABHAI GALABHAI Vs. PATEL CHATURBHAI LALLUBHAI
July 4, 1961
PINJARE KARIMBHAI DEDUBHAI Vs. SHUKLA HARIPRASAD MANISHANKAR
December 5, 1961
PRABHUDAS UTTAMDAS Vs. LAVAR BAI UJI WD O LAVAR GODAD ATMARAM
October 26, 1961
RABARI KHODA MESUR Vs. GAJANAN SAHKARI PEDHI LIMITED PATAN
November 21, 1961
RAISING MOHMIA Vs. STATE OF GUJARAT
March 17, 1961
RAISING MOHMIA Vs. STATE OF GUJARAT
March 20, 1961
RAMCHAND NIHALCHAND ADVANI Vs. ANANDLAL BAPALAL KOTHARI
April 11, 1961
RAMJI SAMJI BHATT Vs. COLLECTOR MADHYA SAURASHTRA RAJKOT
July 18, 1961
RAMPYARE RAMSHARMA Vs. STATE OF GUJARAT
April 24, 1961
RANCHHOD BHALAJI Vs. MODI KUBERDAS HARGOVANDAS
February 7, 1961
RANCHHOD BHALAJI Vs. MODI KUBERDAS HARGOVANDAS
November 21, 1961
RATHOD BHOJAJI SHANTUJI Vs. PATHAN NASIRKHAN KESHARKHAN
September 20, 1961
RATILAL SAKARLAL Vs. GANDABHAI MULJIBHAI
July 21, 1961
RAVAL PRABHULAL BAPALAL Vs. BAI GODAVRI
October 24, 1961
RINARBAI RAMBHAI Vs. STATE OF BOMBAY NOW GUJARAT
April 6, 1961
RUXMANIBEN WD O OF TRIBHOVANDAS JETHABHAI Vs. MINOR NARMADA
August 17, 1961
SAINIK KANAIYALAL KALUMAL Vs. STATE OF GUJARAT
August 2, 1961
SAJUBHA JEHABHAI Vs. CHUDASAMA JILUBHA HATHIBHAI
October 25, 1961
SHAH HIRALAL VIRCHAND Vs. PATEL VITHALBHAI VAGHAJIBHAI
February 9, 1961
SHAH MOHANLAL MANILAL Vs. FIRM OF DHIRUBHAI BAVAJIBHAI
February 21, 1961
SHAH NANALAL MANEKLAL Vs. PATEL CHHOTUBHAI DESAIBHAI
January 25, 1961
SHANTILAL KHIMCHAND Vs. MULCHAND DALICHAND
July 18, 1961
SHETH SUKHALAL PARSHOTTAM Vs. SURENDRANAGAR JOINT MUNICIPALITY
February 10, 1961
SIDHPUR MILLS COMPANY LIMITED Vs. STATE
June 26, 1961
SITARAM MOTIRAM JAIN Vs. COMMISSIONER OF INCOME TAX
March 29, 1961
STAE OF GUJARAT Vs. RAOJIBHAI MOTIBHAI PATEL
January 23, 1961
STATE Vs. AMRATLAL MAGANLAL
November 24, 1961
STATE OF GUJARAT Vs. GOPICHAND HARDASMAL
December 1, 1961
STATE OF GUJARAT Vs. GORDHANDAS KESHAVJI GANDHI
October 31, 1961
STATE OF GUJARAT Vs. UKAJI DEVAJI
September 22, 1961
STATE OF GUJARAT Vs. DIWANJI GARDHARJI
October 6, 1961
STATE OF GUJARAT Vs. BAVA BHADYA
July 18, 1961
STATE OF GUJARAT Vs. DHULAJI BAVAJI
July 19, 1961
STATE OF GUJARAT Vs. JAMNADAS VASANJI
August 14, 1961
STATE OF GUJARAT Vs. ABDUL SATAR HAJI IBRAHIM PATEL
September 12, 1961
STATE OF GUJARAT Vs. JETHALAL GHELABHAI PATEL
February 10, 1961
STATE OF GUJARAT Vs. DOHANA JAMNADAS
February 3, 1961
STATE OF GUJARAT Vs. MADHUBHARTI CHELABHARTHI
January 13, 1961
STATE OF GUJARAT Vs. BAI DIWALIBEN NAGINDAS
February 17, 1961
STATE OF GUJARAT Vs. NAGESHWAR SOMESHWAR
February 24, 1961
STATE OF GUJARAT Vs. VENISHANKAR KALIDAS BHATT
March 6, 1961
STATE OF GUJARAT Vs. BAI RANI
April 5, 1961
STATE OF GUJARAT Vs. PINGAL RAMDE
July 13, 1961
STATE OF GUJARAT Vs. DHIRIA BHAVJI
April 24, 1961
STATE OF GUJARAT Vs. KANBI UMA MAHADEVA
April 27, 1961
STATE OF GUJARAT Vs. KARIM MAMAD
April 12, 1961
SULEMAN USMANBHAI MEMON Vs. STATE OF GUJARAT
February 27, 1961
SURROTTAMBHAI PURSHOTTAMBHAI HATHISING Vs. RAVICHAND UMEDCHAND
October 25, 1961
SWARANSING LAXMANSING Vs. BOMBAY GARAGE AHMEDABAD LIMITED
February 7, 1961
T P KUMARAN Vs. R KOTHANDARAMAN CIT GUJARAT
October 7, 1961
TRIBHOVANDAS SOMABHAI PATEL Vs. UMEDBHAI SHIVABHAI PATEL
October 26, 1961
VAKHATSINGHJI VAJESINHJI Vs. STATE OF GUJARAT
January 12, 1961
VALA PUNA Vs. PUNJA MAVJI
November 14, 1961
VALI ISA MAHMED Vs. STATE OF GUJARAT
November 13, 1961
VALLABH ALIAS MUNNA GOVAN Vs. STATE
March 22, 1961
VINUBHAI HARILAL PANCHAL Vs. N H SHETHNA DEPUTY COMMISSIONER OF POLICE
April 3, 1961
VITHALRAO ANNASAHES GAEKWAD Vs. ABBASBHAI ABDULHUSEN
September 22, 1961
VORA FIDAALI BADRUDDIN MITHAIBHARWALA Vs. STATE OF BOMBAY
January 24, 1961
VRAJLAL MOHANLAL Vs. DISTRICT MAGISTRATE RAJKOT
September 12, 1961
YUSUF IBRAHIM MANSURI Vs. STATE OF GUJARAT
August 29, 1961