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Case Index
Title
Date
A N DSILVA Vs. UNION OF INDIA
December 6, 1961
A V VENKATESWARAN COLLECTOR OF CUSTOMS BOMBAY Vs. RAMCHAND SOBHRAJ WADHWANI
April 4, 1961
ABDUL GAFOORPROPRIETOR SHAHEEN MOTOR SERVICE CHANNARYAPATNA Vs. STATE OF MYSORE
April 12, 1961
ABDUL HAKIM KHAN Vs. REGIONAL SETTLEMENT COMMISSIONER CUM CUSTODIAN OF EVACUEE PROPERTY BHOPAL
March 22, 1961
ABDUL KADIR SHAMSUDDIN BUBERE Vs. MADHAV PRABHAKAR OAK
September 20, 1961
ABDULLABHAI M BHAGAT Vs. INCOME TAX OFFICER SPECIAL CIRCLE MADRAS
March 22, 1961
ABHAYANAND MISHRA Vs. STATE OF BIHAR
April 24, 1961
ABHIRAJ KUER Vs. DEBENDRA SINGH
September 15, 1961
ABINASH CHANDRA BANNERJI Vs. UTTARPARA HITAKARI SABHA
April 18, 1961
ACCOUNTANT GENERAL BIHAR Vs. N BAKSHI
November 21, 1961
ADDITIONAL INCOME TAX OFFICER CIRCLE I SALEM Vs. E ALFRED
October 20, 1961
ADDITIONAL SETTLEMENT COMMISSIONER NAGPUR Vs. YESHWANT MADHAO MAHAJAN
November 29, 1961
AHMEDABAD MISCELLANEOUS INDUSTRIAL WORKERS UNION Vs. AHMEDABAD ELECTRICITY CO LIMITED
July 28, 1961
AIRLINES HOTEL PRIVATE LIMITED Vs. ITS WORKMEN
January 13, 1961
AKBAR KHAN ALAM KHAN Vs. UNION OF INDIA
April 5, 1961
AKSHAJBAR LAL RAMDEO MISRA GOPAL TRIPATHI SHRI GANESH PRASAD SINGH SHRI RADHEY SHYAM SHARMA RAM YASH ROY SHRI RAM VYAS PANDEY GAURI SHANKAR TIWARI Vs. VICE CHANCELLOR BANARAS HINDU UNIVERSITY:VICE CHANCELLOR BANARAS HINDU UNIVERSITY:VICE CHANCELLOR BANARAS HINDU UNIVERSITY:VICE CHANCELLOR BANARAS HINDU UNIVERSITY:VICE CHANCELLOR BANARAS HINDU UNIVERSITY
January 10, 1961
ALL INDIA BANK EMPLOYEES ASSOCIATION THE STATE BANK OF INDIA STAFF UNION PETITIONERS ATTORNEY GENERAL FOR INDIA THE PUNJAB NATIONAL BANK EMPLOYEES ASSOCIATION ALL INDIA STATE BANK STAFF FEDERATION Vs. NATIONAL INDUSTRIAL TRIBUNAL:NATIONAL INDUSTRIAL TRIBUNAL BANK DISPUTES :NATIONAL INDUSTRIAL TRIBUNAL BANK DISPUTES
August 28, 1961
AMALGAMATED COALFIELDS LIMITED Vs. JANAPADA SABHA CHHINDWARA
February 10, 1961
AMAR JYOTI STONE CRUSHING CO Vs. UNION OF INDIA
August 8, 1961
AMBALAL M SHAH Vs. HATHISINGH MANUFACTURING COMPANY LIMITED
August 21, 1961
ANDHRA BANK LIMITED Vs. R SRINIVASAN
August 31, 1961
ANIYOTH KUNHAMINA URNMA Vs. MINISTRY OF REHABILITATION COVT OF INDIA NEW DELHI
March 22, 1961
ARDESHIR H BHIWANDIWALA Vs. STATE OF BOMBAY NOW MAHARASHTRA
January 27, 1961
ARJUN PRASAD DEAD Vs. SHANTILAL SHANKARLAL SHAHIN C A NO 201 OF 61 AND 2 NAND PRASADIN C A NO 202 OF 61
December 22, 1961
ASHOK LEYLAND LIMITED Vs. STATE OF MADRAS TATA LOCO AND ENGINEERING CO LTD
March 28, 1961
B K KAR Vs. HONBLE THE CHIEF JUSTICE AND HIS COMPANION JUSTICES OF THE ORISSA HIGH COURT
March 14, 1961
B SUBBARAMA NAIDU Vs. B SIDDAMA NAIDU
April 5, 1961
BABULAL PARATE Vs. STATE OF MAHARASHTRA
January 12, 1961
BADRI NARAYAN SINGH Vs. KAMDEO PRASAD SINGH
September 22, 1961
BALAJI Vs. INCOME TAX OFFICER SPECIAL INVESTIGATION CIRCLE AKOLA
August 4, 1961
BANGALORE WOOLLEN COTTON AND SILK MILLS CO LIMITED BANGALORE Vs. CORPORATION OF CITY OF BANGALORE
April 5, 1961
BANGALORE WOOLLEN COTTON AND SILK MILLS CO LIMITED BANGALORE AND MYSORE SPINNING AND MANUFACTURING CO LIMITED BANGALORE Vs. CORPORATION OF THE CITY OF BANGALORE
February 3, 1961
BANWARILAL AGARWALLA Vs. STATE OF BIHAR
February 10, 1961
BAWA HARIGIR Vs. ASSISTANT CUSTODIAN EVACUEE PROPERTY BHOPAL
March 7, 1961
BERAR SWADESHI VANASPATHI Vs. MUNICIPAL COMMITTEE SHEGAON
March 28, 1961
BHAGAT SINGH Vs. JASWANT SINGH
March 8, 1961
BHAGWAN DAYAL SINCE DECEASED AND THEREAFTER HIS HEIRS AND LEGAL REPRESENTATIVES BANSGOPAL DUBEY Vs. REOTI DEVI DECEASED AND AFTER HER DEATH MST DAYAVATI HER DAUGHTER
September 4, 1961
BHAGWATI SARAN Vs. STATE OF UTTAR PRADESH
January 20, 1961
BHAIYALAL SHUKLA IN ALL THE PETNS Vs. STATE OF MADHYA PRADESH IN ALL THE PETNS
December 21, 1961
BHARAT SUGAR MILLS LIMITED Vs. JAI SINGH
September 20, 1961
BHAROO MAL PADMA DEVI BHAROO MAL Vs. CUSTODIAN GENERAL EVACUEE PROPERTY:CUSTODIAN GENERAL EVACUEE PROPERTY:CUSTODIAN GENERAL EVACUEE PROPERTY
March 10, 1961
BHAU RAM MADHVA PRADESH AND ADVOCATE GENERAL RAJASTHAN Vs. BAIJ NATH SINGH:BAIJ NATH SINGH
March 16, 1961
BHIKRAJ JAIPURIA Vs. UNION OF INDIA
July 24, 1961
BHOR INDUSTRIES LIMITED PRADYUMNA M D TLIACKERSEV PUSHPAKUMAR M D THACKERSEY MRS MOTIBAI M D THACKERSEY VIJAY M MERCHANT MRS PREMLATA PADAMSI HARIDAS Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY I
January 12, 1961
BIDI BIDI LEAVES AND TOBACCO MERCHANTS ASSOCIATION GONDIA NOW MAHARASHTRA HAJI LATIF GHANI KACHHI Vs. STATE OF BOMBAY NOW MAHARASHTRA :BIDI BIDI LEAVES AND TOBACCO MERCHANTS ASSOCIATION:HAJI LATIF GHANI KACHHI
November 15, 1961
BINANI COMMERCIAL COMPANY LIMITED Vs. RAMANLAL MAGANLAL MEHTA
May 1, 1961
BIRAJMOHAN DAS GUPTA AND JAGATPUR MOTOR ASSOCIATION CUTTACK Vs. STATE OF ORISSA
November 28, 1961
BISHAN DEVI Vs. STATE OF PUNJAB
April 19, 1961
BOARD OF THISTEES AYURVEDIC AND UNANI TIBIA COLLEGE DELHI Vs. STATE OF DELHI NOW DELHI ADMINISTRATION
October 23, 1961
BOMBAY CYCLE STORES CO PRIVATE LIMITED Vs. STATE OF BOMBAY
October 4, 1961
BOMBAY UNION OF JOURNALISTS Vs. HINDU BOM BAY
September 27, 1961
BURMAH CONSTRUCTION COMPANY Vs. STATE OF ORISSA
October 26, 1961
BURMAH SHELL REFINERIES LIMITED Vs. THEIR WORKMEN
February 1, 1961
BURRAKUR COAL CO LIMITED EAST INDIAN COAL CO LIMITED Vs. UNION OF INDIA
February 10, 1961
C Vs. KUNWAR SRI TRIVIKRAM NARAIN SINGH
August 22, 1961
C MOHAMMAD YUNUS Vs. SYED UNNISSA
February 14, 1961
C P C MOTOR SERVICE MYSORE Vs. STATE OF MYSORE
December 1, 1961
CALCUTTA JUTE MANUFACTURING CO LIMITED CALCUTTA Vs. CALCUTTA JUTE MANUFACTURING WORKERS UNION CALCUTTA
November 16, 1961
CARL STILL GMB H Vs. STATE OF BIHAR
April 19, 1961
CENTRAL TALKIES LIMITED Vs. DWARKA PRASAD
January 16, 1961
CHANDI PRASAD CHOKHANI Vs. STATE OF BIHAR
April 24, 1961
CHANDRAKANT KRISHNARAO PRADHAN TULSIDAS KHIMJI AND COMPANY Vs. JASJIT SINGH THE COLLECTOR OF CUSTOMS BOMBAYIN ALL PETITIONS :JASJIT SINGH THE COLLECTOR OF CUSTOMS BOMBAYIN ALL PETITIONS
August 11, 1961
CHHOTABHAI JETHABHAI PATEL AND CO. Vs. UNION OF INDIA
December 11, 1961
CHIEF INSPECTOR OF MINES Vs. KARAM CHAND THAPAR
February 10, 1961
CHINA COTTON EXPORTERS Vs. BEHARILAL RAMCHARAN COTTON MILLS LIMITED
February 17, 1961
CHRESTIEN MICA INDUSTRIES LIMITED Vs. STATE OF BIHAR
January 9, 1961
COLLECTOR OF CUSTOMS BARODA Vs. DIGVIJAYSINHJI SPINNING AND WEAVING MILLS LTD
April 12, 1961
COLLECTOR OF CUSTOMS MADRAS NATHELLA SAMPATHU CHETTY PURAN SINGH KEWAL KRISHAN KRISHAN LAL ATTORNEY GENERAL FOR INDIA SONI NARANDAS NAGJIBHAI PUKHRAJ M S VENKITANARAYANA IYER Vs. NATHELLA SAMPATHU CHETTY:THE COLLECTOR OF CUSTOMS MADRAS:THE STATE OF PUNJAB:THE STATE OF PUNJAB:THE STATE OF PUNJAB:THE STATE OF PUNJAB:THE STATE OF PUNJAB:D R KOHLI:THE COLLECTOR OF CENTRAL EXCISE MADRAS
September 25, 1961
COMMISSIONER OF EXCESS PROFITS TAX HYDERABAD Vs. S R V G PRESS COMPANY KURNOOL
March 10, 1961
COMMISSIONER OF INCOME TAX Vs. NAVINCHANDRA MAFATLAL
January 10, 1961
COMMISSIONER OF INCOME TAX Vs. SCINDIA STEAM NAVIGATION COMPANY LIMITED
April 6, 1961
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. BHIKAJI DADABNAI AND CO
February 22, 1961
COMMISSIONER OF INCOME TAX BIHAR Vs. DURGABATI
January 24, 1961
COMMISSIONER OF INCOME TAX BOMBAY Vs. DHARAMDAS HARGOVANDAS
February 3, 1961
COMMISSIONER OF INCOME TAX BOMBAY Vs. LAXMICHAND NARAYANDAS
December 13, 1961
COMMISSIONER OF INCOME TAX BOMBAY CITY I BOMBAY Vs. FILMISTAN LIMITED
February 21, 1961
COMMISSIONER OF INCOME TAX BOMBAY CITY II Vs. SHAKUNTALA
July 18, 1961
COMMISSIONER OF INCOME TAX BOMBAY CITY IN BOTH THE APPEALS Vs. S P JAIN IN BOTH THE APPEALS
May 4, 1961
COMMISSIONER OF INCOME TAX KERALA AND COIMBATORE Vs. PUTHIYA PONMANICHINTAKARN WAKF
August 14, 1961
COMMISSIONER OF INCOME TAX MADHYA PRADESH NAGPUR Vs. KHUSHAL CHAND DAGA
March 7, 1961
COMMISSIONER OF INCOME TAX MADRAS Vs. S A S MARIMUTHU NADAR
August 10, 1961
COMMISSIONER OF INCOME TAX NEW DELHI Vs. CHUNI LAL MOONGA RAM DELHI
May 5, 1961
COMMISSIONER OF INCOME TAX POONA Vs. BULDANA DISTRICT MAIN CLOTH IMPORTERS GROUP
March 6, 1961
COPAL DASS VERMA Vs. S K BHARDWAJ
May 2, 1961
CORPORATION OF CALCUTTA Vs. PADMA DEBI
August 8, 1961
CUSTODIAN OF EVACUEE PROPERTY BANGALORE IN ALL APPEALS Vs. KHAN SAHEB ABDUL SHUKOOR
February 20, 1961
DAFEDAR NIRANJAN SINGH Vs. CUSTODIAN EVACUEE PROPERTYPB
March 8, 1961
DAJI KRISHNAJI DESAI TAMBULKAR Vs. GANESH VISHNU KULKARNI
April 12, 1961
DARGAH COMMITTEE AJMER Vs. STATE OF RAJASTHAN
April 24, 1961
DARYAO HURMAT S O SATWA MAHENDRA LAL JAINI ROOP CHAND BRUHAN KUMAR SADASHIV RAMCHANDRA DALVI Vs. STATE OF UTTAR PRADESH
March 27, 1961
DEEP CHAND Vs. STATE OF RAJASTHAN
March 30, 1961
DELHI ADMINISTRATION Vs. RAM SINGH
May 3, 1961
DEVATA PRASAD SINGH CHAUDHURI Vs. HONBLE CHIEF JUSTICE AND THE JUDGES OF THE PATNA HIGH COURT
August 29, 1961
DEVENDRA PRATAP NARAIN RAI SHARMA Vs. STATE OF UTTAR PRADESH
November 3, 1961
DEVIDAS Vs. SHRISHAILAPPA
February 21, 1961
DEVNAGERE COTTON MILLS LIMITED DEVANAGERE Vs. DEPUTY COMMISSIONER CHITRADURGA
March 24, 1961
DHAGAMWAR NARSINGH Vs. S S GREWAL
October 9, 1961
DHANESHWAR NARAIN SAXENA Vs. DELHI ADMINISTRATION
August 24, 1961
DHANRAJAMAL GOBINDRAM Vs. SHAMJI KALIDAS AND CO
February 27, 1961
DHARAMVIR DHIR Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA
January 5, 1961
DIBAKAR SATPATHY Vs. HONBLE THE CHIEF JUSTICE AND HIS COMPANION JUSTICES OF THE ORISSA HIGH COURT ANA ANOTHER
March 14, 1961
DONALD MIRANDA Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY 11 BOMBAY IN APPEALS
March 1, 1961
DOOARS TEA CO LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX WEST BENGAL
August 18, 1961
DOSSIBAI N B JEEJEEBHOY DOSSIBAI N B JEEJEEBHOY DOSSIBAI N B JEEJEEBHOY DOSSIBAI N B JEEJEEBHOY Vs. KHERNCHAND GORUMAL:PARMANAND DIPCHAND HNIDUJA:BALCHAND MENGHRAJ:PARMANAND SUGOMAL MEBRA
September 29, 1961
DURGAH COMMITTEE AJMER ATTORNEY GENERAL FOR INDIA Vs. SYED HUSSAIN ALI:SYED HUSSAIN ALI
March 17, 1961
DWARKADAS KESARDEO MORARKA Vs. COMMISSIONER OF INCOME TAX CENTRAL BOMBAY
January 25, 1961
E V BALAKRISHNAN Vs. MAHALAKSHMI AMMAL
February 24, 1961
ENDUPURI NARASIMHAM AND SON Vs. STATE OF ORISSA
March 14, 1961
FAZAL BHAI DHALA FAZAL BHAI DHALA Vs. CUSTODIAN GENERAL EVACUEE PROPERTY NEW DELHI :CUSTODIAN EVACUEE PROPERTY MADRAS
March 21, 1961
FIDA HUSSAIN Vs. STATE OF UTTAR PRADESH
April 5, 1961
FIRESTONE TYRE AND RUBBER COMPANY Vs. ITS WORKMEN
January 20, 1961
FIRST ADDITIONAL INCOME TAX OFFICER MYSORE Vs. H N S IYENGAR
October 5, 1961
FIRST NATIONAL CITY BANK Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
January 6, 1961
FRENCH INDIA IMPORTING CORPORATION DELHI Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS
April 26, 1961
G S DUGAL AND CO PRIVATE LIMITED Vs. STATE OF ORISSA
October 26, 1961
GANESHI RAM Vs. DISTRICT MAGISTRATE
August 10, 1961
GANGA DUTT MURARKA Vs. KARTIK CNANDRA DAS
February 10, 1961
GARMENT CLEANING WORKS BOMBAY Vs. WORKMEN
April 3, 1961
GENERAL MANAGER SOUTHERN RAILWAY GURBUX DAS INTERVENER Vs. RANGACHARI
April 28, 1961
GEORGE OAKES PRIVATE LIMITED Vs. STATE OF MADRAS
April 28, 1961
GEORGE OAKES PRIVATE LIMITED ADDISON AND COMPANY PRIVATE LIMITED RANE MADRAS LIMITED Vs. STATE OF MADRAS
November 27, 1961
GHAURUL HASAN Vs. STATE OF RAJASTHAN
April 5, 1961
GIAN CHAND Vs. STATE OF PUNJAB
November 13, 1961
GIAN SINGH Vs. STATE OF PUNJAB
September 11, 1961
GLASS CHATONS IMPORTERS AND USERS ASSOCIATION Vs. UNION OF INDIA
April 10, 1961
GOBALD MOTOR SERVICE LIMITED Vs. R M K VELUSWAMI
April 14, 1961
GOPAL DAS SINDHI Vs. STATE OF ASSAM
January 20, 1961
GOPAL VINAYAK GODSE Vs. STATE OF MAHARASHTRA
January 12, 1961
GORDON WOODROFFEE LEATHER MANUFACTURING CO Vs. COMMISSIONER OF INCOME TAX MADRAS
December 20, 1961
GORKHA RAM Vs. CUSTODIAN GENERAL OF INDIA DELHI
April 21, 1961
GOSWAMI SHREE VALLABHALAIJI Vs. GOSWAMINI SHREE MAHALAXMI BAHUJI MAHARAI
September 15, 1961
GOURI PRASAD BAGARIA Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
January 10, 1961
GOVERNMENT OF UTTAR PRADESH Vs. RAJA MOHAMMAD AMIR AHMAD KHAN
February 16, 1961
GOVERNOR GENERAL IN COUNCIL Vs. MUSADDI LAL
January 31, 1961
GULAB BAI Vs. MANPBOOL BAI
September 5, 1961
GURBACHAN SINGH Vs. PURAN SINGH
March 6, 1961
GURU DATTA SHARMA Vs. STATE OF BIHAR
April 24, 1961
H CHARU CHANDRA KUNDU Vs. GURUPADA GHOSH
May 5, 1961
H S RIKHY MANOHAR LAL MR P GOYLE Vs. NEW DELHI MUNICIPAL COMMITTEE
September 13, 1961
HAJI SK SUBHAN Vs. MADHORAO
October 16, 1961
HAL BANS SINGH Vs. STATE OF PUNJAB
October 16, 1961
HARI SHANKAR Vs. RAO GIRDHARI LAL CHODHURY
December 5, 1961
HARI SHANKER LAL Vs. SHAIRTBHU NATH
May 4, 1961
HARIDAS MONDAL Vs. ANATH NATH MITTRA
February 21, 1961
HARINAGAR SUGAR MILLS LIMITED Vs. SHYAM SUNDER JHUNJHUNWALA
April 25, 1961
HARNAM DAS Vs. STATE OF UTTAR PRADESH
April 27, 1961
HAZRAT SYED SHAH MASTARSHID ALI AL QUADARI Vs. COMMISSIONER OF WAKFS WEST BENGAL
February 6, 1961
HIRA LALPATNI Vs. KALI NATH
May 4, 1961
HIRALAL PATNI Vs. LOONKARAN SETHIYA
April 11, 1961
HIS HOLINESS VISHWOTHAMA THIRTHA SWAMIAR OF SODE MUTT Vs. STATE OF MYSORE
December 18, 1961
HOTA VENKATA SURYA SIVARAMA SASTRY Vs. STATE OF ANDHRA PRADESH
April 28, 1961
HUKAM SINGH Vs. STATE OF UTTAR PRADESH
March 28, 1961
IMMANI APPA RAO Vs. GOLLAPALLI RAMALINGAMURTHI
September 22, 1961
IMPERIAL TOBACCO COMPANY OF INDIA LIMITED Vs. ITS WORKMEN
March 16, 1961
IN RE: 'A' AN ADVOCATE Vs. STATE
November 2, 1961
INDER SINGH Vs. GURDIAL SINGH
April 10, 1961
INDIAN ALUMINIUM COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA
April 24, 1961
INDORE IRON AND STEEL REGISTERED STOCKHOLDERS ASSOCIATION P LIMITED Vs. STATE OF MADHYA PRADESH
July 26, 1961
INSTALMENT SUPPLY PRIVATE LIMITED Vs. UNION OF INDIA
May 2, 1961
INTERNATIONAL CONTRACTORS LIMITED Vs. PRASANTA KUMAR SUR
January 25, 1961
ISSARDAS DAULAT RAM Vs. UNION OF INDIA
November 13, 1961
J K JUTE MILLS COMPANY LIMITED Vs. STATE OF UTTAR PRADESH
April 17, 1961
JAGANNATH Vs. UNION OF INDIA
April 20, 1961
JAGANNATH AGARWALA Vs. STATE OF ORISSA
March 8, 1961
JAGANNATH PRASAD SHARMA Vs. STATE OF UTTAR PRADESH
March 6, 1961
JAISRI SAHU Vs. RAJDEWAN DUBEY
April 28, 1961
JARDINE HENDERSON LIMITED Vs. THEIR EMPLOYEES
January 13, 1961
JATISH CHANDRA GHOSH Vs. HARI SADHAN MUKHERJEE
January 16, 1961
JAVER CHAND Vs. PUKHRAJ SURANA
April 25, 1961
JAWAHAR LAL BARMAN Vs. UNION OF INDIA
September 25, 1961
JAWALA RAM Vs. STATE OF PEPSU NOW PUNJAB
April 27, 1961
JEEWANLAL 1929 LIMITEDCALCUTTA Vs. ITS WORKMEN
April 3, 1961
JETHANAND AND SONS Vs. STATE OF UTTAR PRADESH
February 6, 1961
JETHANAND BETAB Vs. HONBLE JUDGES OF THE PUNJAB HIGH COURT
December 6, 1961
JIBON CHANDRA SARMA DOLOI Vs. ANANDI RAM KALITA
February 23, 1961
JIVABHAI PURSHOTTAM Vs. CHHAGAN KARSON
March 27, 1961
JIYAJEERAO COTTON MILLS LIMITED BIRLANAGAR GWALIOR Vs. STATE OF MADHYA PRADESH
October 31, 1961
JOGINDER SINGH Vs. DEPUTY CUSTODIAN GENERAL OF EVACUEE PROPERTY
May 4, 1961
JOHN DONALD MACKENZIE Vs. CHIEF INSPECTOR OF FAERIES BIHAR RANCHI
April 17, 1961
JUGGILAL KAMLAPAT KHARDAH COMPANY LIMITED Vs. GENERAL FIBRE DEALERS LIMITED :MORGAN WALKER AND COMPANY LIMITED
December 12, 1961
JUTE AND GUNNY BROKERS LIMITED AND OTHEIR Vs. UNION OF INDIA ANIL
February 17, 1961
JYOTI BHUSHAN GUPTA OTHERS Vs. BANARAS BANK LIMITED
October 12, 1961
K A RAMACHAR Vs. COMMISSIONER OF INCOME TAX MAD RAS
January 10, 1961
K M NANAVATI Vs. STATE OF MAHARASHTRA
November 24, 1961
K S NANJI AND CO Vs. JATASHANKAR DOSSA
March 22, 1961
K T M T M ABDUL KAYOOM Vs. COMMISSIONER OF INCOME TAX MADRAS
November 23, 1961
KAILASH CHANDRA Vs. UNION OF INDIA
March 16, 1961
KALIMATA THAKURANI OF KALIGHAT Vs. JIBANDHAN MUKHERJEE
November 1, 1961
KALYAN SINGH 1 SARDAR SINGH IN PETN NO 180 OF 61 2 LAL SINGH IN PETN NO 181 OF 61 AND 3 BHARAT RAJ SINGH IN PETN NO 205 OF 61 PETITIONERS Vs. STATE OF UTTAR PRADESHS :STATE OF UTTAR PRADESH
December 11, 1961
KANHAIYALAL LOHIA Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
July 17, 1961
KANSHI RAM JAGAN NATH Vs. STATE
July 28, 1961
KARAPURA DEVELOPMENT COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
August 31, 1961
KARIMBIL KUNHIKOMAN K GANAPATHY BHAT Vs. STATE OF KERALA IN BOTH PETNS
December 5, 1961
KARTAR SINGH Vs. STATE OF PUNJAB
April 26, 1961
KARUMUTHU THIAGARAJAN CHETTIAR AND MOTHER Vs. E M MUTHAPPA CHETTIAR
February 27, 1961
KASHINATHSA YAMOSA KABADI Vs. NARSINGSA BHASKARSA KABADI
February 10, 1961
KAUSHALYA DEVI Vs. BAIJNATH SAYAL
February 9, 1961
KESAR SINGH Vs. BALWANT SINGH
November 3, 1961
KESHAVLAL MOHANLAL SHAH Vs. STATE OF BOMBAY NOW GUJARAT
March 17, 1961
KHAN BAHADUR SHAPOOR FREDOOM MAZDA Vs. DURGA PRASAD CHAMARIA
March 1, 1961
KIRLOSKAR OIL ENGINES LIMITED KIRKEE Vs. WORKMEN
November 17, 1961
KISHORI MOHANLAL BAKSHI Vs. UNION OF INDIA
April 11, 1961
KRISHAN CHANDER NAYAR Vs. CHAIRMAN CENTRAL TRACTOR ORGANISATION
August 22, 1961
KRISHNAMURTHI VASUDEORAO DESHPANDE Vs. DHRUWARAJ
May 5, 1961
KUNDAN LAL RALLARAM Vs. CUSTODIAN EVACUEE PROPERTY BOMBAY
March 16, 1961
L JANAKIRAMA IYER S R KOOTHANANIAR PILLAI IN C A NO 77 OF 59 Vs. P M NILAKANTA IYER:P M NILAKANTA IYER
October 26, 1961
L N MUKHERJEE Vs. STATE OF MADRAS
April 19, 1961
LADHU RAM TAPARIA Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
January 3, 1961
LAKSHMAN SINGH KOTHARI Vs. RUP KANWAR
March 22, 1961
LALJI HARIDAS CHHOTALAL HARIDAS Vs. INCOME TAX OFFICER :M D KARNIK
July 25, 1961
LOKMANYA MILLS BARSI LIMITED Vs. BARSI BOROUGH MUNICIPALIT BARSI
March 14, 1961
M A RAHMAN Vs. STATE OF ANDHRA PRADESH
March 30, 1961
M V JOSHI Vs. M U SHIMPI
February 27, 1961
MADAN LAL ARORA Vs. EXCISE AND TAXATION OFFICER AMRITSAR
April 7, 1961
MADHAV LAXMAN VAIKUNTHE Vs. STATE OF MYSORE
April 12, 1961
MAGITI SASAMAL Vs. PANDAB BISSOI
September 20, 1961
MAHABIR PRASAD RUNGTA IN BOTH THE APPEALS Vs. DURGA DATTA IN BOTH THE APPEALS
January 31, 1961
MAHADEO PAIKAJI KOLHE YAVATMAL NAMADEORAO BALIRAMJI Vs. STATE OF BOMBAY
April 4, 1961
MAHANT SANKARSHAN RAMANUJA DAS GOSWAMI Vs. STATE OF ORISSA
August 22, 1961
MAHANTH RAM DAS Vs. GANGA DAS
February 7, 1961
MAHARANA SHRI JAYVANTSINGHJI RANMALSINGHJI Vs. STATE OF GUJARAT IN AIL PETITIONS
December 22, 1961
MAHARUDRAPPA DANAPPA KESARAPPANAVAR Vs. STATE OF MYSORE
February 16, 1961
MAJOR E G BARSAY Vs. STATE OF BOMBAY:HARNAM SINGH RAM SINGH KOCHHAR
April 24, 1961
MAJOR GOPAL SINGH Vs. CUSTODIAN EVACUEE PROPERTY PUNJAB
March 15, 1961
MALIK RAM MALIK RAM Vs. STATE OF RAJASTHAN
April 14, 1961
MALLALA SURYANARAYANA Vs. VIJAYA COMMERCIAL BANK LIMITED
October 26, 1961
MALLESAPPA BANDEPPA DESAI Vs. DESAI MALLAPPA ALIAS MALLESAPPA
February 9, 1961
MANAGEMENT OF MARINA HOTEL Vs. WORKMEN
August 4, 1961
MANAGEMENT OF MAY AND BAKER INDIA LIMITED AND RESPONDENT Vs. THEIR WORKMEN AND APPELLANTS
January 13, 1961
MANAGEMENT OF PAKSHIRAJA STUDIOS Vs. HIE WORKERS IN PAKSHIRAJA STUDIOS
August 29, 1961
MANAGEMENT OF TOCKLAI EXPERIMENTAL STATION Vs. WORKMEN
November 24, 1961
MANNALAL JAIN PETITIONER Vs. STATE OF ASSAM
September 29, 1961
MANOHAR LAL CHOPRA Vs. RAI BAHADUR RAO RAJA SETH HIRALAL
November 16, 1961
MATHRA PARSHAD AND SONS Vs. STATE OF PUNJAB
December 5, 1961
MOHAMMAD HUSSAIN GULAM MOHAMMAD Vs. STATE OF BOMBAY
May 2, 1961
MOHAMMAD NOORULLA REPRESENTING THE ESTATE OF LATE KHAN SAHIB MOHAMMAD OOMER SAHIB Vs. COMMISSIONER OF INCOME TAX MADRAS
January 18, 1961
MOHAMMAD SAHEB MEDICO MOHAMMAD SAEED MAHBOOB MEDICO Vs. DEPUTY CUSTODIAN GENERAL:UNION OF INDIA
April 25, 1961
MOHAMMAD SERAJUDDIN Vs. R C MISRA
November 24, 1961
MOHAMMAD SHARFUDDIN Vs. R P SINGH
March 10, 1961
MOHAN LAL GOENKA Vs. STATE OF WEST BENGAL
April 18, 1961
MOHANLAL JAIN Vs. HIS HIGHNESS MAHARAJA SHRI SAWAI MAN SINGHJI EX RULER OF JAIPUR AN
April 3, 1961
MOOL CHAND SHARMA Vs. STATE OF UTTAR PRADESH
September 20, 1961
MOTIPUR ZAMINDARY CO PRIVATE LIMITED MOTIPUR ZAMINDARY CO PRIVATE LIMITED Vs. STATE BIHAR:SUPER INTENDENT OF TAXES MUZAFFARPUR
November 20, 1961
MRUTUNJAY PANI Vs. NARMADA BALA SASMAL
March 14, 1961
MST. JADAO BAHUJI Vs. MUNICIPAL COMMITTEE, KHANDWA AND ANR.
March 29, 1961
MUNIAPPAN Vs. STATE OF MADRAS
September 27, 1961
MUNICIPAL COMMITTEE Vs. PHOOLCHAND
October 20, 1961
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. LALA PANCHAM
October 1, 1961
MUNICIPALITY OF ANAND Vs. STATE OF BOMBAY
December 21, 1961
MURLIDHAR CHIRANJILAL Vs. HARISHCHANDRA DWARKADAS
March 29, 1961
MYSORE KIRLOSKAR LIMITED Vs. WORKERS OF THE MYSORE KIRLOSKAR LIMITED
November 15, 1961
N KASTURI Vs. D PONNAMMAL
February 23, 1961
N MASTHAN SAHIB AND S REDDIAR N MASTHAN SAHIB AND S S REDDIAR Vs. CHIEF COMMISSIONER PONDICHERRY:CHIEF COMMISSIONER PONDICHERRY
December 8, 1961
N MASTHAN SAHIB S S REDDIAR N MASTHAN SAHIB S S REDDIAR Vs. CHIEF COMMISSIONER PONDICHERRY:CHIEF COMMISSIONER PONDICHERRY:CHIEF COMMISSIONER PONDICHERRY:CHIEF COMMISSIONER PONDICHERRY
April 28, 1961
N T PATEL AND CO Vs. COMMISSIONER OF INCOME TAX MADRAS
March 13, 1961
NAND LAL RAJ KISHAN Vs. COMMISSIONER OF SALES TAX DELHI
March 14, 1961
NANDLAL BHANDARI MILLS LIMITED INDORE Vs. STATE OF MADHYA BHARAT NOW MADHYA PRADESH
July 17, 1961
NATIONAL CEMENT MINES INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA
January 17, 1961
NATWARLAL SHANKARLAL MODY Vs. STATE OF BOMBAY
January 19, 1961
NAV RATTANMAL Vs. STATE OF RAJASTHAN
April 24, 1961
NEW BANK OF INDIA LIMITED Vs. PEAREY LAL
December 20, 1961
NILKANTH PRASAD RAI JAI KRISHNA DEBI SINGH TANSUKH RAI JAIN RAM SANEHI SINGH NAWALKISHORE LAL ROAD TRANSPORT CO DHANBAD Vs. STATE OF BIHAR
December 1, 1961
NILKANTHA SIDRAMAPPA NINGASHETTI Vs. KASHINATH SOMANNA NINGASHETTI
April 28, 1961
OM PARKASH Vs. STATE OF PUNJAB
April 24, 1961
ORIENT PAPER MILLS LIMITED THE STATE OF ORISSA Vs. STATE OF ORISSAS:THE ORIENT PAPER MILLS LIMITED
March 24, 1961
ORIOL INDUSTRIES LIMITED Vs. BOMBAY MERCANTILE BANK LIMITED
January 31, 1961
P J IRANI Vs. STATE OF MADRAS
April 21, 1961
P SRINIVASA NAICKER Vs. ENGAMMAL AND AFTER HER DEATH HER LEGAL REPRESENTATIVE NARAYANASWAMI
November 28, 1961
P V BHEEMSENA RAO Vs. SIRIGIRI PEDDA YELLA REDDI
March 16, 1961
PADMINI KUNWAR JU SAHIBA Vs. STATE OF VINDHYA PRADESH NOW MADHYA PRADESH
February 21, 1961
PANDIT KISHAN LAL Vs. GANPAT RAM KHOSIA
April 17, 1961
PARESH GHANDRA CHAITERJEE Vs. STATE OF ASSAM
August 9, 1961
PATNEEDI RUDRAYYA Vs. VELUGUBANTLA VENKAYYA
April 10, 1961
PAYARE LAL Vs. STATE OF PUNJAB
August 30, 1961
PIONEER MOTORS PRIVATE LIMITED Vs. MUNICIPAL COUNCIL NAGERCOIL
January 27, 1961
POOHARI FAKIR SADAVARTHY OF BONDILIPU RAM Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
December 21, 1961
PRAKASH COTTON MILLS PRIVATE LIMITED Vs. STATE OF BOMBAY
February 16, 1961
PRAMATHA NATH TALUKDAR SURENDRA MOHAN BASU Vs. SAROJ RANJAN SARKAR
December 21, 1961
PRATAP CHAND Vs. RAM NARAYAN
February 22, 1961
PRESENTATION OF INDIA Vs. H N SANYAL ADDITIONAL SOLICITIOR OF INDIA MR T M SEN
November 2, 1961
PROMOD CHANDRA DEB BADA KUMAR PRATAP GANGADEB HER HIGHNESS MAHA RAJMATA SURATARANGINI DEBI Vs. STATE OF ORISSA
November 16, 1961
PURANLAL LAKHANPAL Vs. PRESIDENT OF INDIA
March 30, 1961
PURSHOTAM LAL DHAWAN Vs. DIWAN CHAMAN LAL
March 14, 1961
PURUSHOTHAMAN NAMBUDIRI Vs. STATE OF KERALA
December 5, 1961
PURUSHOTTAMDAS DALMIA Vs. STATE OF WEST BENGAL
April 19, 1961
R L ARORA Vs. STATE OF UTTAR PRADESH
December 15, 1961
R M D C MYSORE PRIVATE LIMITED Vs. STATE OF MYSORE
August 22, 1961
RABIA BAI Vs. CUSTODIAN ENERAL OF EVACUEE PROPERTY
January 12, 1961
RADHAKRISHNA SIVADUTTA RAI Vs. TAYEBALLI DAWOODBHAI
October 13, 1961
RAGHUBAR DAYAL JAI PARKASH CHITTARMAL RAMDAYAL NATHUMALL HARIKISHAN DASS DASWANDI RAM BANARSI DASS Vs. UNION OF INDIA
September 12, 1961
RAI SHIVENDRA BAHADUR Vs. GOVERNING BODY OF THE NALANDA COLLEGE BIHAR SHARIF
December 15, 1961
RAJA HARISH CHANDRA RAJ SINGH SINGH Vs. DEPUTY LAND ACQUISITION OFFICER
March 30, 1961
RAJA J RAMESHWAR RAO Vs. COMMISSIONER OF INCOME TAX HYDERABAD
March 7, 1961
RAJA RAM MAHADEV PARANJYPE Vs. ABA MARUTI MALI
December 1, 1961
RAJA RAMESHWAR RAO Vs. RAJA GOVIND RAO
March 28, 1961
RAJA SAILENDRA NARAYAN BHAN DEO Vs. KUMAR JAGAT KISHORE PRASAD NARAYAN SINGH
December 13, 1961
RAJAH OF VIZIANAGARAM Vs. OFFICIAL RECEIVER OFFICIAL LIQUIDATOR OF VIZIANAGARAM MINING CO LTD
November 6, 1961
RAJAH S V JAGANNATH RAO Vs. COMMISSIONER OF INCOME TAX HYDERABAD
July 17, 1961
RAJE ANANDRAO Vs. SHAMRAO
February 23, 1961
RAJPUTANA TEXTILES AGENCIES LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
April 12, 1961
RAM BUX CHATURBHUJ MUNNA LAL Vs. STATE OF RAJASTHAN
March 14, 1961
RAM CHANDRA PRASAD Vs. STATE OF BIHAR
April 18, 1961
RAM RAN BIJAI SINGH Vs. BEHARI SINGH
April 25, 1961
RAM SARAN DAS BROS Vs. COMMERCIAL TAX OFFICER CALCUTTA
October 31, 1961
RAM SARAN LALL THE STATE OF PUNJAB Vs. DOMINI KUER:MST DOMINI KUER
April 27, 1961
RAM SINGH Vs. STATE OR UTTAR PRADESH
December 19, 1961
RAMA SHANKAR SINGH Vs. STATE OF WEST BENGAL
October 10, 1961
RAMAVATAR BUDHAIPRASAD Vs. ASSISTANT SALES TAX OFFICER AKOLA
March 14, 1961
RAMCHAND JAGDISH CHAND Vs. UNION OF INDIA
August 8, 1961
RAMDHANDAS Vs. STATE OF PUNJAB
April 10, 1961
RAMLAL Vs. REWA COALFIELDS LIMITED
May 4, 1961
RAMLAL Vs. REWA COALFIELDS LTD
February 4, 1961
RAMSWAROOP DAS Vs. STATE OF BIHAR
January 11, 1961
RANA SHEO AMBAR SINGH Vs. ALLAHABAD BANK LTD
April 27, 1961
RANBIR SINGH SEHGAL RANBIR SINGH SEHGAL Vs. STATE OF PUNJAB
November 2, 1961
RANCHBODDAS ATMARAM Vs. UNION OF INDIA
February 3, 1961
RANGILAL CHOUDHURY Vs. DAHU SAO
April 26, 1961
RANI PURNIMA DEBI Vs. KUMAR KHAGENDRA NARAYAN DEB
August 22, 1961
RANJIT SINGH Vs. COMMISSIONER OF INCOME TAX U P
April 14, 1961
RATHNAVARMARAJA Vs. VIMLA
February 27, 1961
RAYALA CORPORATION PRIVATE LIMITED Vs. DIRECTOR OF ENFORCEMENT NEW DELHI
July 23, 1961
REGISTRAR CO OPERATIVE SOCIETIES Vs. DHARAM CHAND
April 27, 1961
RIKHABDASS Vs. BALLABNDAS
November 16, 1961
RIVER STEAM NAVIGATION COMPANY LIMITED Vs. SHYAM SUNDER TEA COMPANY LIMITED
May 5, 1961
ROHTAS INDUSTRIES LIMITED Vs. STATE OF BIHAR IN ALL APPEALS
July 18, 1961
ROSHAN LAL MEHRA BRITISH MEDICAL STORES Vs. ISHWAR DASS:AMAR NATH
August 2, 1961
S N DUTT Vs. UNION OF INDIA
March 27, 1961
S P JINADATHAPPA Vs. R P SHARMA
April 17, 1961
S P JINADATHAPPA Vs. R P SHARMA
April 7, 1961
SAIBAL KUMAR GUPTA Vs. B K SEN
January 13, 1961
SAINIK MOTORS JODHPUR Vs. STATE OF RAJASTHAN
March 22, 1961
SAKAL PAPERS PRIVATE LIMITED B N SARPOTDAR SHANTILAL HARJIVAN SHAH PRINTERS MYSORE PRIVATE LIMITED LABCHAND B N SARPOTDAR FIRM "TAMIL NADU AND D S POTNIS INTERVENERS Vs. UNION OF INDIA
September 25, 1961
SAKHARAM ALIAS BAPUSAHEB NARAYAN SANAS Vs. MANIKCHAND MOTICHAND SHAH
April 19, 1961
SALAR JUNG ESTATE COMMITTEE Vs. COMMISSIONER OF INCOME TAX HYDERABAD
July 17, 1961
SALIG RAM Vs. MUNSHI RAM
March 21, 1961
SARDA PRASAD Vs. LALA JUMNA PRASAD
February 20, 1961
SATINDER SINGH UMRAO SINGH SARDARNI GURDIAL KAUR Vs. UMRAO SINGH THE STATE OF PUNJAB THE STATE OF PUNJAB
February 2, 1961
SATISH CHURN LAW Vs. H K GANGULY
December 5, 1961
SCINDIA STEAM NAVIGATION COMPANY LIMITED Vs. UNION OF INDIA
August 31, 1961
SENAIRAM DOONGARMALL Vs. COMMISSIONER OF INCOME TAX ASSAM
March 13, 1961
SENIOR ELECTRIC INSPECTOR Vs. LAXMINARAY CHOPRA
August 13, 1961
SHAH BHOJRAJ KUVERJI OIL MILLS AND GINNING FACTORY Vs. SUBHASH CHANDRA YOGRAJ SINHA
April 21, 1961
SHANKAR BALAJI WAJE Vs. STATE OF MAHARASHTRA
October 27, 1961
SHAPOOR FREDOOM MAZDA Vs. DURGA PROSAD CHAMARIA
March 1, 1961
SHEODHYAN SINGH Vs. SANICHARA KUER
May 4, 1961
SHEW BUX MOHATA Vs. TULSIMANJARI DASI
March 29, 1961
SHIVDEO SINGH Vs. STATE OF PUNJAB
February 8, 1961
SHRIRAM JHUNJHUNWALA Vs. STATE OF BOMBAY
May 4, 1961
SHUGANCHAND Vs. PRAKASH CHAND
February 16, 1961
SHYAMAPADA CHAKRABERTTY Vs. CONTROLLER OF INSURANCE GOVERNMENT OF INDIA SIMLA
December 13, 1961
SIKANDER JEHAN BEGUM Vs. ANDHRA PRADESH STATE GOVERNMENTIN BOTH THE APPEAL AND THE PETITION
December 20, 1961
SINGHAI AJIT KUMAR Vs. UJAYAR SINGH
March 16, 1961
SINHA GOVINDJI Vs. DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS
March 23, 1961
SINHA RAMANUJA JEER ALIAS VANAMAMALAI RAMANUJA JEER SWAMIGAL Vs. RANGA RAMANUJA JEER ALIAS EMBERUMANAR JEER
April 27, 1961
SITABATI DEBI Vs. STATE OF WEST BENGAL
December 1, 1961
SIVAYOGESWARA COTTON PRESS DEVANGERE Vs. M PANCHAKSHARAPPA
September 27, 1961
SONAPUR TEA CO LIMITED MST MAZIRUNNESSA Vs. DEPUTY COMMISSIONER AND COLLECTOR OF KAMRUP:DEPUTY COMMISSIONER AND COLLECTOR OF KAMRUP
April 4, 1961
STAE OF GUJARAT Vs. NARANDAS MANGILAL AGARWAL
October 6, 1961
STANDARD VACUUM REFINING CO OF INDIA Vs. ITS WORKMEN
January 20, 1961
STATE Vs. CAPTAIN JAGJIT SINGH
September 14, 1961
STATE BANK OF INDIA Vs. PARKASH CHAND MEHRA
August 29, 1961
STATE OF ANDHRA PRADESH Vs. KANDIMALLA SUBBAIAH
March 8, 1961
STATE OF ANDHRA PRADESH Vs. ABDULL KHADER
April 4, 1961
STATE OF ANDHRA PRADESH Vs. THADI NARAYANA:THE STATE OF ANDHRA PRADESH
July 24, 1961
STATE OF ASSAM Vs. RAMESH CHANDRA DEY
April 14, 1961
STATE OF BIHAR Vs. RAMESHWAR PRATAP NARAIN SINGH
April 25, 1961
STATE OF BIHAR Vs. KARAM CHAND THAPAR ANDC BROTHERS LIMITED
April 7, 1961
STATE OF BIHAR Vs. URNESH JHA
May 3, 1961
STATE OF BIHAR Vs. DULHILI SHANTI DEVI
March 25, 1961
STATE OF BIHAR Vs. LT COL K S R SWAMI
September 22, 1961
STATE OF BOMBAY Vs. F A ABRAHAM
December 12, 1961
STATE OF BOMBAY Vs. FAKIR UMAR DHANSE
February 3, 1961
STATE OF BOMBAY Vs. KATHI KALU OGHAD
August 4, 1961
STATE OF GUJARAT Vs. ADAM KASAM BHAYA
September 18, 1961
STATE OF JAMMU AND KASHMIR Vs. CHULAM RASOOL
February 23, 1961
STATE OF MADHYA PRADESH Vs. SYED QAMARALI
March 8, 1961
STATE OF MADHYA PRADESH Vs. AHMADULLA
January 25, 1961
STATE OF MADHYA PRADESH Vs. MOULA BUX
May 5, 1961
STATE OF ORISSA Vs. MURLIDHAR JENA
August 8, 1961
STATE OF ORISSA MANINOHAN MISHRA Vs. BHUPENDRA KUMAR BOSE THE STATE OF ORISSA
December 22, 1961
STATE OF PUNJAB Vs. BARKAT RAM
August 30, 1961
STATE OF PUNJAB Vs. NATHURAM
May 1, 1961
STATE OF PUNJAB Vs. SURAJ PARKASH KAPUR
May 4, 1961
STATE OF SAURASHTRA NOW GUJARAT STATE OF SAURASHTRA NOW GUJARAT STATE OF SAURASHTRA NOW GUJARAT Vs. JAMADAR MOHAMAD ABDULLA:SALEM BIN MAHMED HINDI:BAI CHATUMA ABDULKHANMIYA
October 3, 1961
STATE OF WEST BENGAL Vs. B K MONDAL AND SONS
December 5, 1961
SUBHADRA Vs. NARSAJI CHENAJL MARWADI
August 9, 1961
SUNKAVILLI SURANNA Vs. GOLI SATHIRAJU
September 18, 1961
SUVVARI SANYASI APPARAO Vs. BODDEPALLI LAKSHMINARAYANAAND ANOTHER
October 5, 1961
SWADESHI COTTON MILLS CO LIMITED R J HOLLEY Vs. STATE INDUSTRIAL TRIBUNAL U P:STATE OF UTTAR PRADESH
March 17, 1961
T Y R SUBBU CHETTYS FAMILY CHARITIES Vs. M RAGNAVA MUDALIAR
January 27, 1961
TADAO BAHUJI Vs. MUNICIPAL COMMITTEE KHANDWA
March 30, 1961
TARACHAND DAMU SUTAR Vs. STATE OF MAHARASHTRA
May 4, 1961
TEEKA AND KABOOL Vs. STATE OF UTTAR PRADESH
February 15, 1961
THAKUR BAHADUR SINGH Vs. STATE OF RAJASTHAN
March 17, 1961
TIRUMALACHETTI RAJARAM Vs. TIRUMALACHETTI RADHAKRISHNAYYA CHETTY
April 27, 1961
TORI SINGH Vs. STATE OF UTTAR PRADESH
September 12, 1961
TRIMBAK DAMODHAR RAIPURKAR Vs. ASSARAM HIRAMAN PATIL
November 29, 1961
TULSIDAS KILACHAND CHINUBHAI KILACHAND AMBALAL KILACHAND RAMDAS KILACHAND Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY I IN ALL THE APPEALS
January 3, 1961
U UNICHOYI Vs. STATE OF KERALA
April 14, 1961
UNION OF INDIA Vs. GHAUS MOHAMMAD
April 4, 1961
UNION OF INDIA Vs. PANDURANG KASHINATH MORE
April 28, 1961
UNION OF INDIA Vs. MAHARAJA KISHANGARH MILLS LTD
January 19, 1961
UNION OF INDIA Vs. RAM KANWAR
August 29, 1961
UNITED SALT WORKS AND INDUSTRIES, LIMITED Vs. THEIR WORKMEN
March 29, 1961
UPPALPATI VEERA VENKATA SATYANARAYANARAJU Vs. JOSYULA HANUMAYAMMA
September 29, 1961
V K JAVALI Vs. STATE OF MYSORE
August 7, 1961
V N M ARUNACHALA NADAR Vs. COMMISSIONER OF EXCESS PROFITS TAX MADRAS
August 17, 1961
V R SUBRAMANYAM Vs. B THAYAPPA
February 1, 1961
VADARANEESWARARSWAMY DEVASTHANAMY DEVASTHANAM Vs. DOMINATION OF INDIA ANOTHER
February 15, 1961
VALLABHDAS Vs. MUNICIPAL COMMITTEE AKOLA
January 27, 1961
WAR PROFITS TAX COMMISSIONER Vs. BINODIRAM BALCHAND
December 20, 1961
WORKMEN OF THE BOMBAY PORT TRUST Vs. TRUSTEES OF PORT OF BOMBAY
October 10, 1961
ZAFAR ALI SHAH Vs. ASSISTANT CUSTODIAN OF EVACUEE PROPERTY JHANSI
April 4, 1961