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Title
Date
ABDUL GHAFOOR Vs. ABDUL RAHMAN
January 10, 1951
ABDUL HAI Vs. SHYAM KISHORE
March 1, 1951
ADMINISTRATOR GENERAL Vs. GENERAL MANAGER E I RAILWAY
August 1, 1951
AHMADI BEGUM Vs. DISTRICT MAGISTRATE
July 25, 1951
AJAI VERMA Vs. RAM BHAROSEY LAL
February 28, 1951
AJODHIA SINGH Vs. DATA DIN
August 31, 1951
AJUDHIA PRASAD Vs. CHHOTEY LAL
May 15, 1951
AKHTAR HUSAIN Vs. HASMAT ALI KHAN
April 25, 1951
ASHARFI LAL Vs. STATE
June 14, 1951
ASIATIC ENGINEERING CO Vs. ACHHRU RAM
May 10, 1951
AVADHESH PRATAP SINGH Vs. STATE OF UTTAR PRADESH
March 20, 1951
B NARABADESHWARI PD Vs. SAHIB SINGH
January 10, 1951
Babbu Vs. State
January 8, 1951
BABU LAL Vs. B GANGA SARAN
August 3, 1951
BABULAL Vs. STATE
May 21, 1951
BABULLAH AND KITABULLAH (APPLICANT IN JAIL) Vs. REX
January 4, 1951
BACHCHU LAL Vs. STATE
May 12, 1951
BACHCHU SINGH Vs. HARBANS SINGH
October 15, 1951
BADRI PRASAD Vs. PRESIDENT DISTRICT BOARD
October 26, 1951
BAHADUR SINGH Vs. RAM PRASAD
September 28, 1951
BAIJ NATH PRASAD Vs. MADAN MOHAN DAS
August 29, 1951
BANSHI Vs. STATE
September 21, 1951
BASARMAL Vs. DURGA PRASAD
January 23, 1951
BEHARI LAL Vs. RADHYE SHYAM
November 23, 1951
BHAGIRATH Vs. AFAQ RASUL
October 29, 1951
BHAGWAN Vs. STATE OF UTTAR PRADESH
July 27, 1951
BHAGWAN DAT Vs. JOKHAN
July 30, 1951
BHAGWAN SAHAI Vs. MOTI LAL
November 19, 1951
BHAGWANA Vs. STATE OF U P
September 11, 1951
BHAGWATI CHAUBE Vs. RAM ADHAR CHAUBE
December 7, 1951
BHAROSA Vs. STATE THROUGH GANGA CHARAN MISRA
March 16, 1951
BHIKHAM Vs. NATHA
March 19, 1951
BHIM SEN Vs. MURARI LAL
September 20, 1951
BHOLA NATH SRIVASTAVA Vs. STATE OF U P
July 27, 1951
BHUP NARAIN SAXENA Vs. STATE
September 18, 1951
BIJEY SINGH Vs. BHAWANI SINGH
September 10, 1951
BINDA SINGH AND ANOTHER Vs. SARNAM SINGH AND KASHI SINGH
January 25, 1951
BIRBAL MINOR Vs. CH. RISALA AND ANOTHER TWO
July 9, 1951
BIRBHAN Vs. HARMUKH RAI
November 19, 1951
BIREY SINGH Vs. STATE
September 25, 1951
BRINDRA BAN AGARWALA Vs. OFFICIAL LIQUIDATOR OF THE SARSWATI SOAP AND OIL MILLS LTD
September 14, 1951
BUDHAN Vs. SUKHAN
November 2, 1951
C D HANS Vs. MUNNU LAL
April 16, 1951
CHANDA LAL Vs. RAM KISHAN
February 23, 1951
CHANDRA BHAN Vs. STATE
September 4, 1951
CHHAJU RAM RAM KUMAR Vs. COMMISSIONER OF INCOME TAX
December 21, 1951
CHHOTEY LAL Vs. STATE
April 27, 1951
CHIEF INSPECTOR OF STAMPS Vs. RAM AVADH CHOWDHURY
March 7, 1951
CHOTEY LAL Vs. STATE OF UTTAR PRADESH
January 16, 1951
CHUNGUR Vs. STATE
December 17, 1951
CHUNNI LAL BURMAN Vs. BOARD OF REVENUE
July 19, 1951
DALCHAND CHITTAR MAL Vs. COMMR FOOD AND CIVIL SUPPLIES
August 27, 1951
DARA Vs. MATHURA
March 28, 1951
DARGAHI LAL NIGAM Vs. CAWNPORE MUNICIPAL BOARD
December 11, 1951
DARYAO SINGH Vs. STATE
July 31, 1951
DAYAL DAS Vs. SUSHILA DEVI
February 20, 1951
DEB RAM Vs. STATE
September 19, 1951
DEEP NARAIN Vs. BHAGAUTI DIN
August 3, 1951
DEODAT RAI Vs. STATE
March 15, 1951
DEOKINANDAN Vs. JHOTHA LAL
November 10, 1951
DHARNI DHAR Vs. CHANDRA SHEKHAR
February 2, 1951
DHIAN PAL SINGH Vs. THE STATE
December 6, 1951
DISTRICT BOARD Vs. FORD AND MACDONALD LTD
May 10, 1951
DOMINION OF INDIA Vs. NIHAL CHAND
January 31, 1951
EJAZ AHMAD Vs. KUNWAR MAHESHWAR BAKHSH SINGH
September 26, 1951
EKNATH Vs. JIVRAJ
May 16, 1951
EMPLOYERS ASSOCIATION OF NORTHERN INDIA Vs. SECRETARY FOR LABOUR UTTAR PRADESH GOVERNMENT
August 2, 1951
FAQIR MOHAMMAD Vs. ABDA KHATOON
April 10, 1951
FARID MIAN Vs. MST. HUSNA JAHAN
August 27, 1951
FAZAL-UL RAHIM KHAN Vs. NAWAL KISHORE
November 9, 1951
FIRM ASHARFI LAL RAMDEO Vs. FIRM GANESHI RAM JAGARNATH
August 21, 1951
G P SINGH Vs. HONBLE JUDGES OF THE HIGH COURT OF JUDICATURE AT ALLAHABAD
February 22, 1951
GANGA PANDEY Vs. RAJA RAM DUBEY
March 5, 1951
GAURI SHANKAR Vs. NATHU LAL
January 25, 1951
GIRDHAR LAL Vs. STATE
September 12, 1951
GIRDHARI LAL Vs. SALES TAX OFFICER
July 17, 1951
GIRRAJ KISHORE Vs. MASLEHUDDIN
March 13, 1951
GIRRAJ KUNWAR Vs. IRFAN ALI
September 12, 1951
GOKUL CHAND Vs. BABU RAM RATAN LAL
February 26, 1951
GOVERNOR-GENERAL IN COUNCIL Vs. FIRM BADRI DAS GAURI DUTT
February 26, 1951
GOVINDI Vs. STATE OF UTTAR PRADESH
July 9, 1951
GUNJESHWARI Vs. PATRI TIWARI
August 22, 1951
HAFIZ MOHAMMAD ISMAIL Vs. SHAFAAT HUSAIN
February 7, 1951
HAR NARAIN Vs. SRI RAM
April 11, 1951
HAR PRASAD SINGH Vs. JAISRI
January 18, 1951
HARIHAR TEWARI Vs. STATE
December 11, 1951
HAZEL MAY MURPHY Vs. L E MURPHY
January 12, 1951
HIRDAY NARAIN RAI Vs. RAM DAS RAI
January 8, 1951
HORILAL Vs. STATE
September 11, 1951
HOTCHAND SUNDERDAS BATRIA Vs. STATE OF U P
July 12, 1951
IMAMI Vs. DAYA RAM
August 6, 1951
J K COTTON MANUFACTURERS Vs. COMMISSIONER OF INCOME TAX
December 13, 1951
JAG NARAIN Vs. RAI ASHT BHUJA PRASAD
April 20, 1951
JAGAN NATH MANCHANDA Vs. DISTRICT MAGISTRATE OF ALLAHABAD
April 30, 1951
JAGANNATH PRASAD Vs. HAZARI LAL
August 31, 1951
JAGAT BUS SERVICE Vs. STATE TRANSPORT AUTHORITY
July 24, 1951
JAGAT SINGH CHILWAL Vs. DUNGAR SINGH
January 25, 1951
JAGDISH NARAIN Vs. RASUL AHMAD
September 12, 1951
JAGESHARA Vs. ACHCHAIBAR
November 28, 1951
JANESHWAR DASS Vs. L. TIRLOK CHAND
April 4, 1951
JASWANT Vs. STATE
July 31, 1951
JAYANTI PRASAD Vs. STATE OF UTTAR PRADESH
May 23, 1951
JIWA RAM Vs. PANCHAITI ADALAT
December 7, 1951
KAILASH CHANDRA Vs. DEVI
February 27, 1951
KAMTA PD NIGAM Vs. RAM DAYAL
April 12, 1951
KANHYA LAL Vs. VISHWANATH SINGH
May 16, 1951
KARHILEY Vs. HIRA
November 12, 1951
KASHI PRASAD Vs. PADAMJIT SINGH
April 9, 1951
KEKA Vs. SIRAJUDDIN
January 22, 1951
KESHAVA NAND SRIVASTAVA Vs. STATE
April 30, 1951
KESHAWDAS WADHUMAL ADVANI Vs. MURTAZA ALI KHAN
May 10, 1951
KESHODASS WADHUMAL ADVANI Vs. SYED MURTAZA ALI KHAN
October 29, 1951
KHUDA BUX Vs. STATE
March 14, 1951
KIRPASHANKER SHASTRI Vs. L BANWARI LAL
March 29, 1951
KISHAN Vs. JAGANNATHJI
September 27, 1951
KISHENLAL Vs. SATYA PRAKASH
August 14, 1951
KRISHNA CHANDRA MAHARAJ Vs. BOHRA RAM PRASAD
March 29, 1951
KRISHNA PAL SINGH Vs. BABBAN
November 12, 1951
KUNDAN SINGH Vs. HARDAN SINGH
November 20, 1951
L H SUGAR FACTORIES AND OIL MILLS LIMITED Vs. STATE OF U P
December 20, 1951
L LAHORI RAM SAHGAL J D Vs. L PRABHU DAYAL D H
November 2, 1951
L TULSI RAM Vs. MAIKU LAL
March 20, 1951
LAKHAN SINGH Vs. SULTAN SINGH
January 11, 1951
LAKSHMI NARAIN Vs. RAM BABU
September 27, 1951
LALA HAR SARUP Vs. LALA LOKESHWAR PRASAD AND OTHERS
January 24, 1951
LALA PARAG NARAIN AND OTHERS Vs. MAHARAJ LAL BEHARI
May 3, 1951
LALTA PRASAD SAXENA Vs. STATE
September 26, 1951
LAXMI NARAIN Vs. SETH SRI RAM AND ANOTHER
May 7, 1951
LILA DHAR Vs. CHUNNI
January 4, 1951
MADAN GOPAL Vs. RAMESH CHANDRA
July 12, 1951
MADAN MOHANJI MAHARAJ Vs. SUNDER LAL
September 7, 1951
MADARI SINGH Vs. BHAJRU
July 23, 1951
MAHADEO SINGH Vs. JAGDEO SINGH
February 21, 1951
MAHANT HAR KISHAN DAS Vs. SATGUR PRASAD
September 14, 1951
MAHARAJ BALI Vs. TIRATH DEI
February 13, 1951
MAHIPAL SINGH Vs. BHAGWAN DIN
November 20, 1951
MAKHAN LAL KELA Vs. GIRDHARI LAL
July 16, 1951
MAKKA Vs. STATE
February 27, 1951
MAN PAL Vs. BIRJA
January 23, 1951
MANGALCHAND MOHANLAL Vs. STATE OF U P
December 20, 1951
MANI RAM Vs. STATE
August 28, 1951
MOHAMMAD BUX Vs. GOVT OF STATE OF UTTAR PRADESH
November 5, 1951
MOHAN LAL Vs. KUNWAR SEN
October 26, 1951
MOHD MUSHTAQ Vs. BAQRIDAN
February 6, 1951
MOHD TAHIR Vs. SARDAR BANO
November 6, 1951
MOLKHAN Vs. STATE
September 28, 1951
MOTI LAL Vs. SETH MAHABIB PRASAD & OTHERS
January 25, 1951
MOTI LAL AND OTHERS Vs. MURLI AND OTHERS AND SHAH GAUR SARAN
January 3, 1951
MOTILAL Vs. STATE
December 19, 1951
MST. MULLAR DEVI Vs. MOHAR LAL
January 2, 1951
MUKAND RAM Vs. STATE
September 21, 1951
MUKHRAM Vs. STATE
September 24, 1951
MUNICIPAL BOARD Vs. GANESH PRASAD CHATURVEDI
September 14, 1951
MUNICIPAL BOARD Vs. DISTRICT JUDGE
December 17, 1951
MUNICIPAL BOARD Vs. MANOHAR LAL
July 27, 1951
MUNICIPAL BOARD GONDA Vs. BACHCHU
May 12, 1951
MUNSHI SINGH Vs. STATE
September 29, 1951
MUSAI BHANT Vs. GANGA CHARAN AND STATE U P
December 7, 1951
NAHAR SINGH Vs. STATE
September 24, 1951
NAHAR SINGH Vs. TEK CHAND
August 1, 1951
NAIN SINGH Vs. MAHENDRA SINGH
March 29, 1951
NAND KISHORE & TWO OTHERS (IN JAIL) Vs. THE STATE
August 22, 1951
NARSINGH PADAM SARAN SHAH Vs. SURAJ KISHORE DEVI
July 27, 1951
NAUBAT SINGH Vs. HIRA
March 5, 1951
NEW VICTORIA MILLS CO Vs. JIWAN LAL TRIBHUVAN DAS MODI
May 4, 1951
NOTIFIED AREA COMMITTEE Vs. MAJID
March 8, 1951
OCHHI RAM HARI RAM Vs. CUSTODIAN GENERAL OF EVACUEE PROPERTY IN INDIA
July 16, 1951
PAHLA Vs. MAKHDOOM
September 26, 1951
PAHLAD DAS Vs. GANGA SARAN
September 7, 1951
PAMBHI Vs. STATE
December 4, 1951
PANNA LAL Vs. STATE
August 9, 1951
PARIHAR SINGH Vs. SITA RAM SINGH
December 10, 1951
PHUSIA Vs. MOHAMMAD TASADDUQ HUSAIN KHAN
November 28, 1951
PT. DWAKKA PRASAD SHUKLA Vs. RAM KISHON AND OTHERS
March 16, 1951
PURSHOTTAM DAS BANARSIDAS Vs. STATE
October 16, 1951
PYARE LAL Vs. STATE
March 30, 1951
RADHA KISHAN BHAGWAN DIN Vs. COMMISSIONER OF SALES TAX
July 17, 1951
RADHEY LAL Vs. LARETI
November 6, 1951
RAGHUBIR SINGH Vs. STATE
April 18, 1951
RAGHUNANDAN SINGH Vs. STATE
November 22, 1951
RAI RAM KISHORE Vs. RAM PRASAD MISHIR
September 28, 1951
RAJ BAHADUR Vs. BABU RAM
September 12, 1951
RAJ KISHORE Vs. THE STATE OF UTTAR PRADESH AND ORS.
August 27, 1951
RAJA PRATAP VIKRAM SHAH Vs. KR UPENDRA BAHADUR SHAH
September 15, 1951
RAJA SURYAPALSINGH Vs. U P GOVT
May 10, 1951
RAJA UDAI PRATAP SINGH Vs. MST. RUKMIN AND ANOTHER
August 31, 1951
RAM BADAL Vs. STATE
May 14, 1951
RAM BISHAL Vs. STATE
January 3, 1951
RAM CHANDRA Vs. DISTRICT MAGISTRATE OF ALIGARH
February 13, 1951
RAM CHARAN Vs. STATE
September 28, 1951
RAM CHARAN Vs. BHAGWAN DEI
October 29, 1951
RAM DULARI Vs. B UDAI BHAN PRATAP SINGH
October 17, 1951
RAM KHELAWAN Vs. SRI RAM
March 15, 1951
RAM KRISHNA Vs. RADHAMAL
November 28, 1951
RAM KUMAR RAM CHANDRA Vs. DOMINION OF INDIA
December 21, 1951
RAM LAL Vs. HINDUSTAN COMMERCIAL BANK LTD
December 19, 1951
RAM MANOHAR Vs. BOARD OF REVENUE
July 10, 1951
RAM NARESH Vs. GANESH MISTRI
August 23, 1951
RAM PUKAR SINGH WATCHMAN Vs. STATE
December 21, 1951
RAM RAO SINGH Vs. AJODHYA PD SINGH
July 18, 1951
RAM SARUP Vs. CHIMMAN LAL
September 11, 1951
RAM SARUP PATHAK Vs. MAHADEV PATHAK
March 2, 1951
RAM SEWAK Vs. RAM SAHAI
February 22, 1951
RAM SUNDER DUBE Vs. BOARD OF REVENUE AND OTHERS
February 22, 1951
RAM SUNDER MISRA Vs. TRILOKI NATH PANDEY
November 15, 1951
RAM SWARUP Vs. KALAWATI
January 4, 1951
RAMA SHANKAR SHUKLA Vs. RIKHAB KUMAR JAIN
February 13, 1951
RAMA SHANKER TEWARI Vs. STATE
June 11, 1951
RAMAN LAL Vs. SUPERINTENDENT OCTROI MUNICIPAL BOARD ALLAHABAD
September 12, 1951
RAVI PRATAB NARAIN SINGH Vs. STATE OF UTTAR PRADESH
August 9, 1951
REKHAI SINGH Vs. STATE
September 17, 1951
REX Vs. DHYAN SINGH
August 14, 1951
REX Vs. MOTI
July 30, 1951
RUDAN Vs. UJAGAR SINGH
October 26, 1951
RUDRA PRATAP NARIAN SINGH Vs. BHAGWANDIN MISRA
December 17, 1951
SADANAND Vs. STATE
December 17, 1951
SAGAR MAL Vs. STATE
May 17, 1951
SAGWA Vs. DALWA
July 17, 1951
SAMRESH SINGH Vs. STATE
September 24, 1951
SANT PRASAD Vs. STATE
June 1, 1951
SARJU Vs. BAMZAN ALI
September 7, 1951
SARU SMELTING AND REFINING CORPN LTD Vs. STATE
April 18, 1951
SAT NARAIN AND OTHERS Vs. THE STATE
February 7, 1951
SETH JUGMENDAR DAS Vs. STATE
April 13, 1951
SEWA SINGH Vs. STATE
August 20, 1951
SH. AHMAD ALI AND OTHERS Vs. BABU RAM AND OTHERS
February 16, 1951
SHABBIR HUSAIN Vs. STATE OF U P
September 26, 1951
SHAMSHAD ALI Vs. SAADAT ALI KHAN
April 16, 1951
SHANKER SINGH Vs. LACHHMAN
May 11, 1951
SHEO BALAK Vs. SARABJIT SINGH
December 7, 1951
SHEO BEHARI SINGH Vs. RAJA RAM
March 7, 1951
SHEO DAYAL Vs. STATE
August 2, 1951
SHIAM LAL Vs. REX
September 26, 1951
SHIB CHARAN LAL Vs. LACHMI NARAIN
February 8, 1951
SHIB SINGH Vs. SRIDHAR
November 29, 1951
SHITAL PRASAD Vs. TAPESARA KURMIN
October 16, 1951
SHIV DUTT Vs. GHASITA
December 3, 1951
SHIVA DAYAL JAISWAL Vs. SALES TAX COMMISSIONER U P LUCKNOW
July 31, 1951
SHIVA DAYAL JAISWAL Vs. SALES-TAX COMMISSIONER
July 13, 1951
SHRI NATH SINGH Vs. KASHI NATH RAO
January 5, 1951
SHRI PRAYAG NARAIN MEHROTRA Vs. MANGHA RAM KALANI
January 25, 1951
SHRI RAM GHEI Vs. RAM KISHAN DAS
March 26, 1951
SHRIMATI GINNI DEVI Vs. SHRIMATI BATNI DEVI & ANOTHER
July 27, 1951
SHUSHIL KUER Vs. MAKKHAN LAL
December 3, 1951
SHYAM SUNDER LAL Vs. SHAGUN
November 27, 1951
SHYAMA DEVI Vs. SADAN SEWAK
November 12, 1951
SIDDIQ AHMAD Vs. WILAYAT AHMAD
September 25, 1951
SIRAJUDDIN Vs. STATE
June 22, 1951
SOMAN Vs. KEDAR NATH
April 3, 1951
SRI RAM CHANDRA Vs. THE DISTRICT MAGISTRATE OF ALIGARH,
December 13, 1951
STATE Vs. C M L BHATNAGAR CITY MAGISTRATE
September 24, 1951
STATE Vs. RAJA RAM
April 17, 1951
STATE Vs. MUKANDA SINGH
January 31, 1951
STATE Vs. BANWARI
January 24, 1951
STATE Vs. M N MEHROTRA
February 2, 1951
STATE Vs. GENDAN LAL DWIVEDI
June 25, 1951
STATE Vs. KRISHNA MADHO
July 24, 1951
STATE Vs. RAM KHELAWAN
May 18, 1951
SUDARSHAN DAYAL Vs. NANHEY
August 9, 1951
SUGHRA Vs. BABU
September 26, 1951
SUKHDEO BAISWAR Vs. BRIJ BHUSHAN MISRA
February 21, 1951
SUKHENDRA SINGH Vs. KISHORI DEVI
September 21, 1951
SUKRA Vs. RAM HARAKH
January 30, 1951
SULTAN SINGH JAIN Vs. STATE
August 1, 1951
SULTAN SINGH JAIN Vs. STATE
July 26, 1951
SUMER GOSHAIN Vs. STATE
August 2, 1951
SURAJ PRASAD Vs. STATE
May 30, 1951
SURAJMAL AND ANOTHER (IN JAIL) Vs. THE STATE
July 27, 1951
TAJ KHAN Vs. REX
November 14, 1951
TASAWAR ALI AND OTHERS Vs. INDRABHIR SINGH AND OTHERS
August 28, 1951
THAKUR DEI KUNWAR Vs. BISHWANATH SINGH
October 29, 1951
TIKAI CHAMAR Vs. MOHAMMAD IBRAHIM KHAN
August 22, 1951
TINY Vs. STATE
July 27, 1951
UNAO COMMERCIAL BANK LTD Vs. HARI SARAN DAS
April 20, 1951
VAKILUDDIN Vs. MAHABIR PRASAD
November 8, 1951
VIDYA RAM Vs. GANGA SAHAI
November 2, 1951
VIDYADHAR Vs. RAMZAN
February 15, 1951