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Case Index
Title
Date
ABDUL AZAD Vs. ABDUL AZAD
August 31, 2021
ABHIJIT ROY Vs. STATE OF WEST BENGAL
November 17, 2021
ABHIK KUSARI Vs. UNIVERSITY OF CALCUTTA
September 7, 2021
ABHISHEK SINGH Vs. BHOLANATH KUNDU
December 23, 2021
ABU SAHID GAZI Vs. STATE OF WEST BENGAL
December 17, 2021
ADARSH JHUNJHUNJWALA Vs. STATE BANK OF INDIA
December 24, 2021
ADITYA KHAITAN Vs. IL AND FS FINANCIAL SERVICES
January 12, 2021
AINUDDIN SEK Vs. STATE OF WEST BENGAL
September 27, 2021
AINUL HOQUE Vs. MANDEEPA ENTERPRISES
December 13, 2021
AIRPORTS AUTHORITY OF INDIA Vs. J.P. AVIATION SERVICES PRIVATE LIMITED
June 23, 2021
AJET BAIDYA Vs. STATE OF WEST BENGAL
December 22, 2021
AJIT KUMAR HALDER Vs. SUJIT HALDER
February 26, 2021
AKASH KUMAR ROY @ JOYDEEP Vs. STATE OF WEST BENGAL
March 23, 2021
AKSHYA KUMAR SARANGI Vs. BAR COUNCIL OF WEST BENGAL
August 26, 2021
ALAPAN BANDYOPADHYAY Vs. UNION OF INDIA
October 29, 2021
ALEKHA SUPPLY PRIVATE LIMITED Vs. UNION OF INDIA
November 24, 2021
ALL INDIA TEA AND TRADING COMPANY LIMITED Vs. LOOBAH COMPANY LIMITED
November 10, 2021
ALOKE SAMADDAR Vs. STATE OF WEST BENGAL
September 30, 2021
ALPANA GHOSH Vs. AMITAVA GHOSH
October 1, 2021
ALPANA MAJUMDER Vs. STATE OF WEST BENGAL
April 6, 2021
ALW ESTATES PRIVATE LIMITED Vs. RAJLAXMI INVETMENT AND TRADING COMPANY PRIVATE LIMITED
April 7, 2021
AMAL KANTA GIRI Vs. STATE OF WEST BENGAL
September 9, 2021
AMAL KUMAR DEYATI Vs. HOWRAH DISTRICT PRIMARY SCHOOL COUNCIL
December 3, 2021
AMALENDU BHUNIA Vs. SABITA SADHUKHAN
July 14, 2021
AMALGAMATED FUELS LTD. Vs. HELEN ALEXINA RODGERS MARTIN
April 9, 2021
AMAR NATH SAH Vs. UNION OF INDIA
January 11, 2021
AMARJEET SINGH Vs. STATE OF WEST BENGAL
April 21, 2021
AMBIKA ROY Vs. WEST BENGAL LEGISLATIVE ASSEMBLY
September 28, 2021
AMIJUDDIN SK Vs. STATE OF WEST BENGAL
June 30, 2021
AMIR BIRI FACTORY Vs. RASHID ALI
November 30, 2021
AMIRUL MONDAL @ AMINUL Vs. STATE OF WEST BENGAL
November 30, 2021
AMIT GUHA ROY Vs. AMLAN CHOWDHURY
August 11, 2021
AMIT KUMAR GUPTA Vs. DIPAK PRASAD
February 3, 2021
AMITA ROY Vs. NEW INDIA ASSURANCE CO. LTD.
December 2, 2021
AMITAVA DAS Vs. STATE OF WEST BENGAL
November 15, 2021
AMITAVA MITRA Vs. KHANIVA MUKHERJEE VILLA
August 23, 2021
AMIYA SARKAR Vs. STATE OF WEST BENGAL
October 1, 2021
AMOORITH PIPES AND TUBES PRIVATE LIMITED Vs. DADU DAYAL COMMOTRADE LIMITED
July 8, 2021
AMRAPALI BOSE Vs. STATE OF WEST BENGAL
January 29, 2021
AMRITA SINGH Vs. STATE OF WEST BENGAL
January 12, 2021
AMSTAR INVESTMENTS PVT LTD Vs. ISWAR SATYANARAYANJEE
June 8, 2021
ANAND BHAGCHANDKA Vs. STATE OF WEST BENGAL
August 6, 2021
ANCHAL ADHIKARY Vs. STATE OF WEST BENGAL
August 25, 2021
ANDAMAN AND NICOBAR ADMINISTRATION Vs. SHYAMAL CHOWDHURY
September 20, 2021
ANDREW YULE Vs. UNI0N OF INDIA
July 20, 2021
ANGIRA MISHRA Vs. RASMITA HOTA
April 20, 2021
ANGSHUMAN KAR Vs. STATE OF WEST BENGAL
September 7, 2021
ANIL KUMAR NAHATA Vs. STATE OF WEST BENGAL
February 10, 2021
ANIMESH BAR Vs. STATE OF WEST BENGAL
June 14, 2021
ANIMESH CHOUDHURY Vs. STATE OF WEST BENGAL
March 25, 2021
ANIRBAN BANERJEE Vs. STATE OF WEST BENGAL
December 23, 2021
ANIRBAN DASGUPTA Vs. STATE OF WEST BENGAL
February 11, 2021
ANISUR RAHAMAN Vs. JAHAR SHA
July 2, 2021
ANJALI GHOSH Vs. INDIAN OIL CORPORATION LIMITED
April 22, 2021
ANJANA GUPTA NEE SENGUPTA Vs. TAPAN CHANDRA GUPTA
April 6, 2021
ANKUR BHATTACHARYA Vs. STATE OF WEST BENGAL
January 13, 2021
ANOOP KUMAR JINDAL Vs. RAKESH KUMAR JINDAL
April 16, 2021
ANTARA MAJUMDER @ MAZUMDER Vs. STATE OF WEST BENGAL
June 25, 2021
ANTARTICA GRAPHICS LIMITED Vs. STATE OF WEST BENGAL
January 18, 2021
ANUMATI CONSULTANCY AND SERVICES PRIVATE LIMITED Vs. WELLSIDE GLOBAL PRIVATE LIMITED
February 19, 2021
ANUP MAJEE Vs. UNION OF INDIA
February 3, 2021
ANUPAM DAS Vs. ALLAHABAD BANK
February 26, 2021
ANURADHA AGARWAL Vs. SHIV SHANKAR AGARWAL
July 16, 2021
ANURADHA CHAUDHURI Vs. KOLKATA MUNICIPAL CORPORATION
January 19, 2021
APARAJITA CHAKROBORTY Vs. STATE OF WEST BENGAL
December 22, 2021
APARNA MUNSHI Vs. STATE OF WEST BENGAL
August 23, 2021
APU KUNDU Vs. STATE OF WEST BENGAL
March 16, 2021
APU KUNDU Vs. STATE OF WEST BENGAL
February 19, 2021
AQUA HIMALAYA Vs. KOLKATA MUNICIPAL CORPORATION
November 22, 2021
ARANAYA BASU ROY Vs. R.SUBRAHMANYAM
September 2, 2021
ARCHANA Vs. STATE OF WEST BENGAL
March 18, 2021
ARCHANA SINGH Vs. STATE OF WEST BENGAL
February 2, 2021
ARCHON POWERINFRA INDIA PRIVATE LIMITED Vs. INDIAN OIL CORPORATION
June 11, 2021
ARINDAM GHOSH Vs. UNION OF INDIA
March 31, 2021
ARINDAM ROY Vs. STATE OF WEST BENGAL
January 19, 2021
ARINDAM ROY CHOWDHURY Vs. STATE OF WEST BENGAL
January 14, 2021
ARNAB JYOTI SARKAR Vs. STATE OF W.B.
January 20, 2021
ARONI TUBES PRIVATE LIMITED Vs. WEST BENGAL AGRO INDUSTRIES CORPORATION LIMITED
February 23, 2021
ARPITA GUIN Vs. STATE OF WEST BENGAL
April 7, 2021
ARPITA MUKHERJEE Vs. STATE OF WEST BENGAL
June 22, 2021
ARTI VERMA Vs. KOLKATA MUNICIPAL CORPORATION
October 19, 2021
ARUN SAMANTA Vs. STATE OF WEST BENGAL
August 24, 2021
ARUP MONDAL Vs. STATE OF WEST BENGAL
November 9, 2021
ARVIND KUMAR NEWAR Vs. S. S. KOTHARI
April 22, 2021
ASHA GUPTA Vs. STATE OF WEST BENGAL
September 7, 2021
ASHA SINGH Vs. KAMAL KUMAR RATHI
February 3, 2021
ASHFAQUE AHAMED Vs. STATE OF WEST BENGAL
October 8, 2021
ASHIM @ ASIM KUMAR Vs. NATIONAL INVESTIGATION AGENCY (NIA)
March 15, 2021
ASHISH SINGHA Vs. STATE OF WEST BENGAL
November 11, 2021
ASHMITA BHATTACHARJEE (BIDYA) Vs. SAYANTAN BHATTACHARJEE
February 3, 2021
ASIT BARAN SAHA Vs. STATE OF WEST BENGAL
June 3, 2021
ASIT RAPTAN Vs. STATE OF WEST BENGAL
November 24, 2021
ASOKE SHARMA Vs. STATE OF WEST BENGAL
March 1, 2021
ASRAFUL HAQUE Vs. STATE OF WEST BENGAL
November 24, 2021
ASSOCIATION OF DIPLOMAT OF NATIONAL BOARD OF DOCTORS Vs. GOVERNMENT OF WEST BENGAL
February 5, 2021
ATAUR RAHAMAN GAZI Vs. STATE OF WEST BENGAL
February 2, 2021
ATISH GHOSH Vs. JANASEVAK TRUST.
August 19, 2021
ATMA RAM SARAF Vs. STATE OF WEST BENGAL
January 21, 2021
AVIJEET DAW Vs. UNION OF INDIA
July 22, 2021
AXIS FINANCE LTD. Vs. SUNIL KEDIA AND ANR.
July 19, 2021
AYAN MALLICK Vs. STATE BANK OF INDIA
March 4, 2021
AYASHA JULEKHA MONDAL Vs. STATE OF WEST BENGAL
November 3, 2021
AZIZ Vs. STATE OF WEST BENGAL
January 15, 2021
AZIZUL GAZI Vs. CHHAYAMA GAZI
March 8, 2021
B S ENTERPRISES Vs. INDIAN OIL CORPORATION
November 25, 2021
BACHU @ DHANANJAY SOREN Vs. STATE
December 10, 2021
BAJAJ ALLIANZ GENERAL INS. CO. LTD Vs. BIPASA ROY
November 25, 2021
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY Vs. SUMAN BHAWAL
November 22, 2021
BALAI CHANDRA MONDAL Vs. LAXMIPRIYA DEY
November 16, 2021
BALARAM BANERJEE Vs. M/S. GLADESTONE LYALL AND CO. LTD
April 13, 2021
BALDEO MAHATO Vs. STATE OF WEST BENGAL
October 1, 2021
BALLYFABS INTERNATIONAL LIMITED AND ANOTHER Vs. STATE OF WEST BENGAL
February 19, 2021
BANDANA ROY Vs. STATE OF WEST BENGAL
February 19, 2021
BANGA BARMAN Vs. MAHABIR BARMAN
December 20, 2021
BANSAL ENTERPRISES Vs. BANK OF BARODA
January 14, 2021
BEAUTY PANJA Vs. GENERAL MANAGER, EASTERN RAILWAY
December 16, 2021
BECHU SEKH Vs. STATE OF WEST BENGAL
October 5, 2021
BENIMADHAB CHATTERJEE Vs. STATE OF WEST BENGAL
September 29, 2021
BHABANI MAITI Vs. STATE OF WEST BENGAL
April 13, 2021
BHABANI PRASAD DASGUPTA Vs. STATE OF WEST BENGAL
April 20, 2021
BHAG CHAND CHHABRA, A HINDU UNDIVIDED FAMILY Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-12
November 11, 2021
BHAGWAN SINGH Vs. STATE OF WEST BENGAL
August 24, 2021
BHAGWATI PRASAD JHUNJHUNWALA (HUF) Vs. UCO BANK
October 7, 2021
BHANJA SARKAR Vs. STATE OF WEST BENGAL
January 20, 2021
BHARAT HEAVY ELECTRICALS LIMITED ELECTRIC DIVISION Vs. OPTIMAL POWER SYNERGY INDIA PVT. LTD.
September 1, 2021
BHARAT PETROLEUM CORPORATION LIMITED Vs. PRADEEP KUMAR AGARWAL
September 15, 2021
BHEMA SK Vs. STATE OF WEST BENGAL
July 30, 2021
BHOLA SARDAR @ MONGOL Vs. STATE OF WEST BENGAL
February 10, 2021
BHOWMICK ENTERPRISE (INDIA) Vs. UNION OF INDIA
July 16, 2021
BHUBANESWAR DAS Vs. UNION OF INDIA
September 13, 2021
BIBEKESWAR MONDAL Vs. UNION OF INDIA
September 16, 2021
BIBHAS DEY Vs. STATE OF WEST BENGAL
November 24, 2021
BIJAY KUMAR AGARWAL Vs. UNION OF INDIA
April 6, 2021
BIJAY KUMAR JHUNJHUNWALA Vs. JAYA JHUNJHUNWALA
January 5, 2021
BIJOY MODI Vs. ALAUDDIN AHMED
August 24, 2021
BIMALA AGARWAL Vs. KOLKATA MUNICIPAL CORPORATION
February 24, 2021
BIMLA DEVI JAISWAL Vs. M/S. INDUS TOWERS LIMITED
July 19, 2021
BINEETA PATNAIK PADHI Vs. UNION OF INDIA
June 1, 2021
BISWAJIT GOSWAMI Vs. STATE OF WEST BENGAL
January 27, 2021
BISWAJIT SAMANTA Vs. ARATI SAMANTA
April 7, 2021
BISWAJIT SARKAR Vs. STATE OF WEST BENGAL
November 30, 2021
BISWANATH HOSIERY MILLS LIMITED Vs. MICKY METALS LIMITED
August 24, 2021
BLA PROJECTS PRIVATE LIMITED Vs. WEST BENGAL POWER DEVELOPMENT CORPORATION LIMITED
March 12, 2021
BMW INDUSTRIES LTD Vs. UCO BANK
July 14, 2021
BMW INDUSTRIES LTD. Vs. UCO BANK
July 12, 2021
BOARD OF TRUSTEES FOR THE PORT OF KOLKATA Vs. METAL BOX INDIA LIMITED
September 3, 2021
BOLLORE LOGISTICS INDIA PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
October 29, 2021
BOMKESH DEB Vs. G.O.C-IN-CHARGE, EASTERN COMMAND FORT WILLIAM
September 24, 2021
BOWLOPEDIA RESTAURANTS INDIA LIMITED Vs. DEVYANI INTERNATIONAL LIMITED
January 21, 2021
BRAND ALLOYS PRIVATE LIMITED Vs. BURN STANDARD COMPANY LIMITED
March 24, 2021
BRIDGE TRACK AND TOWER PRIVATE LIMITED Vs. SIMPLEX INFRASTRUCTURES LIMITED
August 4, 2021
BTL EPC LIMITED Vs. STEEL AUTHORITY OF INDIA LIMITED
December 24, 2021
BULBUL BISWAS Vs. KOLKATA MUNICIPAL CORPORATION
September 13, 2021
BULTI CHOUDHURY Vs. PINTU CHOUDHURY
February 12, 2021
BURDWAN DEVELOPMENT AUTHORITY Vs. KHANDEKAR AFZALUL QUADER
July 6, 2021
BURO Vs. STATE OF WEST BENGAL
November 16, 2021
C.I.T. (EXEMPTION), KOLKATA Vs. GOVARDHAN FOUNDATION
November 10, 2021
CALCUTTA GUJARATI EDUCATION SOCIETY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
August 24, 2021
CALCUTTA STATE TRANSPORT CORPORATION Vs. BIMAL CHANDRA ROY
March 11, 2021
CALCUTTA STOCK EXCHANGE LIMITED Vs. SUDHIR SATNALIWALA
October 4, 2021
CAPITAL ELECTRONICS AND APPLIANCES LTD Vs. RESERVE BANK OF INDIA
January 7, 2021
CBI ACB KOLKATA Vs. SHRI FIRHAD HAKIM
May 17, 2021
CBI, ACB, KOLKATA Vs. FIRHAD HAKIM @ BOBBY HAKIM
June 30, 2021
CENTURY METALS RECYLING LIMITED Vs. M/S. URGO CAPITAL LIMITED
September 21, 2021
CESC LIMITED Vs. SK ANSAR ALI
August 12, 2021
CESC POWER STHYAEE KARMACHARI SANGH Vs. STATE OF WEST BENGAL
October 4, 2021
CHABI RANI PAL Vs. STATE OF WEST BENGAL
March 3, 2021
CHAITANYA BARMAN Vs. STATE OF WEST BENGAL
September 7, 2021
CHAITANYA SINGHANIA Vs. KHUSBOO SINGHANIA
September 27, 2021
CHAND SAUDAGAR Vs. STATE OF WEST BENGAL
October 8, 2021
CHANDAN BOYRA @ CHANDAN BAIRA Vs. STATE OF WEST BENGAL
December 1, 2021
CHANDAN KUMAR BARIK Vs. STATE OF WEST BENGAL
November 15, 2021
CHANDI CHARAN GARANI @ CHANDI GARANI Vs. STATE OF WEST BENGAL
November 8, 2021
CHANDI CHARAN ROY Vs. STATE OF WEST BENGAL
November 17, 2021
CHANDRA MANI SHUKLA Vs. STATE OF WEST BENGAL
November 17, 2021
CHANDRA SANI HARDS Vs. SAINTHIA MUNICIPALITY
August 27, 2021
CHANDRAKALA NAYAK Vs. CESC LIMITED
December 8, 2021
CHANDRANI SARKAR Vs. SUDIPA CHOWDHURY
July 2, 2021
CHARAN NASKAR Vs. STATE OF WEST BENGAL
January 5, 2021
CHINMOYEE MONDAL Vs. STATE OF WEST BENGAL
July 15, 2021
CHIRANJIB BAG Vs. SUCHANDRA BAG
March 10, 2021
CHIRANJIB KAYAL Vs. STATE OF WEST BENGAL
March 26, 2021
CIMA ROADLINERS Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
March 12, 2021
CITY CENTRE PROPERTIES PRIVATE LIMITED Vs. PRASANTA KUMAR MAHAPATRA
April 9, 2021
COAL INDIA LIMITED Vs. HYDERABAD INDUSTRIES LTD.
March 15, 2021
COAL INDIA LIMITED Vs. SUKHBINDER SINGH SAINI
March 11, 2021
COMMERCIAL DIVISION KHAITAN INDIA LIMITED Vs. KHAITAR INDUSTRIES PRIVATE LIMITED
March 5, 2021
COMMERCIAL DIVISION SWASTIK PROJECT PVT. LTD. Vs. CITY ENCLAVE PVT. LTD.
March 1, 2021
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, HALDIA COMMISSIONERATE Vs. INDUSTRIAL HANDLING
December 6, 2021
COMMISSIONER OF CUSTOMS (PORT), WEST BENGAL Vs. ASHOKE ENAMEL & GLASS WORK PVT. LTD.
November 22, 2021
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN COPPER LIMITED
December 1, 2021
COMMISSIONER OF INCOME TAX (EXEMPTION) KOLKATA Vs. CONTAI ROTARY COMMUNITY WELFARE TRUST
December 2, 2021
COMMISSIONER OF INCOME TAX, (LARGE TAXPAYER UNITS), KOLKATA Vs. HINDUSTAN COPPER LIMITED
December 10, 2021
CONTAI CO-OPERATIVE BANK LIMITED & ANR. Vs. STATE OF WEST BENGAL
July 16, 2021
COURT IN ITS OWN MOTION: IN RE: OVERCROWDING IN PRISONS Vs. COURT IN ITS OWN MOTION: IN RE: OVERCROWDING IN PRISONS
January 8, 2021
CUPRUM BAGRODIA LIMITED Vs. GAINWELL COMMOSALES PRIVATE LIMITED
February 9, 2021
CYGNET INDUSTRIES LIMITED Vs. STATE OF WEST BENGAL
April 6, 2021
D AND I TAXCON SERVICES PVT. LTD Vs. KOLKATA MUNICIPAL CORPORATION
July 22, 2021
D.C. PAUL GROUP CONSTRUCTION Vs. KIRAN RAY
February 5, 2021
DALGOBINDA DEOGHARIA Vs. STATE OF WEST BENGAL
April 21, 2021
DAMODAR VALLEY CORPORATION Vs. RELIANCE INFRASTRUCTURE LTD.
December 7, 2021
DAMODAR VALLEY CORPORATION Vs. RELIANCE INFRASTRUCTURE LTD
December 23, 2021
DASHARATH MAHATO Vs. SHRIMATI RABANI MAHATO
September 16, 2021
DATAJI RICE MILLS PRIVATE LIMITED Vs. STATE OF WEST BENGAL
February 5, 2021
DBAR CODE RESTRO BAR AND CLUB LLP Vs. SIDDHANT COMMOTRADE PRIVATE LIMITED
November 25, 2021
DEB NARAYAN SAMANTA Vs. STATE OF WEST BENGAL
April 13, 2021
DEBABRATA DEY Vs. STATE OF WEST BENGAL
March 26, 2021
DEBABRATA MALLICK Vs. STATE OF WEST BENGAL
March 4, 2021
DEBABRATA SAHA @ DEBOBRATA SAHA Vs. STATE OF WEST BENGAL
December 17, 2021
DEBASISH BHATTACHARJEE Vs. STATE OF WEST BENGAL
July 9, 2021
DEBASISH SENGUPTA Vs. STATE OF WEST BENGAL
September 24, 2021
DEBI KAR Vs. DEB KUMAR KAR
July 12, 2021
DEBJANI MUKHERJEE Vs. CENTRAL BUREAU OF INVESTIGATION
June 19, 2021
DEBMALYA CHATTOPADHYAY Vs. BAISAKHI CHOWDHURY (CHATTERJEE)
October 1, 2021
DEEPA ASANI ALIAS DEEPA C. ASANI ALIAS DEEPA CHETAN ASANI Vs. POOJA C. ASANI
July 27, 2021
DEEPAK MEHRA Vs. SUJOY KUMAR NAG
December 23, 2021
DEEPAK POLYMERS PRIVATE LIMITED Vs. ANCHOR INVESTMENTS PRIVATE LIMITED
June 24, 2021
DEIFIC ABODE LLP Vs. UNION OF INDIA
April 16, 2021
DEVKI NANDAN GUPTA Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
September 14, 2021
DEVSARIA IRON & STEEL Vs. STATE OF WEST BENGAL
April 7, 2021
DHANBAD FUELS LTD. Vs. UNION OF INDIA
February 22, 2021
DHYANESH NARAYAN GUHA Vs. STATE OF WEST BENGAL
July 8, 2021
DIBYA JYOTI PAUL Vs. STATE OF WEST BENGAL
April 9, 2021
DIBYENDU CHAKRABORTY Vs. UNION OF INDIA
December 1, 2021
DIBYENDU SUNDAR GUHA ROY Vs. SONIA GUHA ROY (NEE GHOSH)
February 24, 2021
DILIP KUMAR CHAKRABORTY Vs. STATE OF WEST BENGAL
December 23, 2021
DILIP MEDDYA @ MEDYA Vs. STATE OF WEST BENGAL
February 22, 2021
DILIP SAHOO Vs. STATE OF WEST BENGAL
December 13, 2021
DILIP SHARMA Vs. STATE OF WEST BENGAL
October 25, 2021
DINESH AGARWAL Vs. STATE OF WEST BENGAL
November 16, 2021
DINESH KUMAR PATEL Vs. STATE OF WEST BENGAL
March 1, 2021
DIPAK MAJHI @ SOREN Vs. STATE OF WEST BENGAL
November 29, 2021
DIPAK MAJUMDER Vs. SWAPAN PODDAR
June 24, 2021
DIPAK MONDAL Vs. STATE OF WEST BENGAL
August 6, 2021
DIPALI GANTAIT Vs. STATE OF WEST BENGAL
August 11, 2021
DIPANKAR CHATTERJEE Vs. S.KUNDU, INSPECTOR OF FACTORIES, W.B.
November 9, 2021
DIPANKAR ROY Vs. STATE OF WEST BENGAL
December 8, 2021
DIRECTOR GENERAL, EMPLOYEES STATE INSURANCE CORPORATION Vs. SWAPAN KUMAR MONDAL
August 23, 2021
DIRECTOR OF PENSION, PROVIDENT FUND & GROUP INSURANCE Vs. SUBHADRA PRADHAN
March 24, 2021
DOLLAR INDUSTRIES LIMITED Vs. ESTATE OFFICER, KOLKATA PORT TRUST
October 7, 2021
DR. BIJAN KUMAR MUKHOPADHYAY Vs. TAPAS BANERJEE
July 19, 2021
DR. DILIP KR. GHOSH Vs. FUNIDEA PROJECTS PVT. LTD
March 5, 2021
DR. MD. IQBAL ALAM Vs. STATE OF WEST BENGAL
October 5, 2021
DREAM TOWER KOLKATA PRIVATE LIMITED Vs. SARAF INFRA PROJECTS LTD.
September 17, 2021
DREDGING AND DESILTATION COMPANY PVT. LTD. Vs. MACKINTOSH BURN AND NORTHERN CONSORTIUM
April 7, 2021
DUFF PRIMARY SCHOOL FOR GIRLS Vs. STATE OF WEST BENGAL
May 6, 2021
DURGA DAS Vs. STATE OF WEST BENGAL
September 2, 2021
DURGA ENTERPRISE Vs. STATE OF WEST BENGAL
August 19, 2021
DURGAPUR FERRO SCRAP NIGAM LIMITED PERMANENT EMPLOYEES UNION Vs. UNION OF INDIA
April 17, 2021
E.D. ENTERPRISES PRIVATE LIMITED Vs. KAISER BEGUM
September 9, 2021
EASTERN COALFIELDS LIMITED Vs. IMPERIUM ENERGY UTILITY SERVICES LLP
September 9, 2021
EASTERN COALFIELDS LIMITED Vs. LACHMAN BHUIYA
January 13, 2021
EASTERN HOUSING UDYOG FINANCE COMPANY Vs. ARCUTTIPORE TEA COMPANY LIMITED
June 29, 2021
EASTERN HOUSING UDYOG FINANCE COMPANY LIMITED Vs. ARCUTTIPORE TEA COMPANY LIMITED
May 19, 2021
EIG (MAURITIUS) LIMITED Vs. MCNALLY BHARAT ENGINEERING COMPANY LIMITED
November 10, 2021
ELDYNE ELECTRO SYSTEMS PVT. LTD. Vs. UNION OF INDIA
December 14, 2021
ELDYNE ELECTRO SYSTEMS PVT. LTD. Vs. UNION OF INDIA
August 31, 2021
EMARS MINING AND CONSTRUCTION PVT LTD Vs. MANJUNATH HEBBAR
January 13, 2021
ERA BANTHIA Vs. SHIVSONS
March 10, 2021
EXECUTIVE ENGINEER Vs. MANICKAM ENTERPRISES
September 9, 2021
EXECUTIVE OFFICER Vs. SAKERA KHATUN
July 6, 2021
EXIDE INDIA LIMITED Vs. URMILA PASARI
November 26, 2021
EXIDE INDUSTRIES LIMITED (FORMERLY KNOWN AS CHLORIDE INDIA LIMITED) Vs. URMILA PASARI
July 5, 2021
FAIR DEAL SUPPLIES LIMITED Vs. R. PIYARELALL IRON AND STEEL PVT LTD.
September 16, 2021
FAIR DEAL SUPPLIES LIMITED Vs. R. PIYARELALL IRON AND STEEL PRIVATE LIMITED
December 7, 2021
FAIRDEAL SUPPLIES LIMITED Vs. UNION OF INDIA
April 23, 2021
FARIDUL RAHAMAN Vs. STATE OF WEST BENGAL
June 28, 2021
FIROJ SK. Vs. STATE OF WEST BENGAL
December 22, 2021
FIS PAYMENT SOLUTIONS AND SERVICES INDIA PVT. LTD. Vs. ALL BENGAL CONTRACT SECURITY WORKMENS UNION
February 11, 2021
FOREJ LASKAR Vs. STATE OF WEST BENGAL
March 4, 2021
G.P. ENTERPRISE Vs. STATE OF WEST BENGAL
August 26, 2021
GANAPATI TECHNOLOGY SERVICES P LTD Vs. STATE FISHERIES DEVELOPMENT CORPORATION LTD
February 3, 2021
GANESH DAS Vs. RABIUL SK
April 6, 2021
GANESH GRAINS LIMITED Vs. SHREE GANESH BESAN MILL
March 15, 2021
GANESH MOVERS & LOGISTICS (P) LTD Vs. INDIAN OIL CORPORATION LIMITED
December 20, 2021
GANGES MANUFACTURING COMPANY LIMITED Vs. STATE OF WEST BENGAL
January 28, 2021
GANNON DUNKERLEY AND CO. LTD. Vs. SREI EQUIPMENT FINANCE LTD
March 23, 2021
GARIMA RUNGTA Vs. UNION OF INDIA
July 26, 2021
GENEVIEVE REBEIRO Vs. CENTRAL PROVIDENT FUND COMMISSIONER
April 6, 2021
GIRIJA SHANKAR SHAW Vs. HOWRAH MUNICIPAL CORPORATION
July 2, 2021
GOBINDO DAS Vs. UNION OF INDIA
October 1, 2021
GOPAL SARKAR Vs. STATE OF WEST BENGAL
April 9, 2021
GOPAL SARKAR Vs. STATE OF WEST BENGAL
February 19, 2021
GOPAL SHIT Vs. STATE OF WEST BENGAL
September 30, 2021
GOUR SARKAR Vs. STATE OF WEST BENGAL
February 10, 2021
GOURI PRASAD GOENKA Vs. STATE BANK OF INDIA
June 21, 2021
GOUTAM SARKAR Vs. DIPAK SARKAR
November 22, 2021
GREEN BAND APARTMENTS PRIVATE LIMITED Vs. MINT MATRIX
February 22, 2021
GUJJDI VARAPRASAD Vs. UNION OF INDIA
December 9, 2021
GULIN CHANDRA HANSDA Vs. STATE OF WEST BENGAL
November 16, 2021
GURAI BHAKTA Vs. STATE OF WEST BENGAL
September 30, 2021
GURUPADA KHATUA Vs. ONKAR SINGH MINA
July 19, 2021
H. H. BEENA KUMARI Vs. DEEPAK RAM
September 20, 2021
HABIBUR RAHAMAN Vs. STATE OF WEST BENGAL
July 12, 2021
HANIF MIYA Vs. STATE OF WEST BENGAL
July 15, 2021
HANUMAN PRASAD KHEMKA Vs. STATE BANK OF INDIA
August 3, 2021
HARADHAN DUTTA Vs. STATE OF WEST BENGAL
April 30, 2021
HARI DAS ADHIKARY Vs. STATE OF WEST BENGAL
September 27, 2021
HARI PADA JANA Vs. STATE OF WEST BENGAL
August 25, 2021
HARI PRASAD PAL Vs. ASIT KUMAR MONDAL
November 10, 2021
HARIPADA MALIK Vs. BIRENDRA NATH MALIK
January 8, 2021
HARIPADA SARKAR Vs. STATE OF WEST BENGAL
December 13, 2021
HARJI ENGINEERING WORKS PVT. LTD. Vs. HINDUSTAN STEELWORKS CONSTRUCTION LTD.
September 14, 2021
HARUN AL RASHID Vs. HASNAIN
December 24, 2021
HARUN RASHID KHAN Vs. STATE OF WEST BENGAL
July 16, 2021
HDFC BANK LTD. Vs. A.F. ENTERPRISE
July 12, 2021
HEDLU BARMAN @ SWAPAN BARMAN Vs. STATE OF WEST BENGAL
December 16, 2021
HEMANTA KUMAR BANKA Vs. UNION OF INDIA
February 23, 2021
HEMANTA KUMAR DAS Vs. ANJAN KUMAR KAR
March 9, 2021
HINDUSTAN STEELWORKS CONSTRUCTION LIMITED Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
February 4, 2021
HINDUSTHAN NATIONAL GLASS AND INDUSTRIES LIMITED Vs. STATE OF WEST BENGAL
September 30, 2021
HIRA BOURI Vs. NEW INDIA ASSURANCE COMPANY LTD. RANIGANJ BRANCH
July 12, 2021
HIRANMAYE ENERGY LIMITED Vs. WEST BENGAL ELECTRICITY REGULATORY COMMISSION
July 2, 2021
HIRANMAYE ENERGY LIMITED & ANR. Vs. WEST BENGAL ELECTRICITY REGULATORY COMMISSION
October 7, 2021
HOMAR ROY Vs. STATE OF WEST BENGAL
November 10, 2021
HOOGHLY PARKS AND RESORTS LLP Vs. STATE OF WEST BENGAL
August 9, 2021
HOSSAIN Vs. STATE OF WEST BENGAL
March 5, 2021
HUMANITY, SALT LAKE Vs. STATE OF WEST BENGAL
September 27, 2021
IL AND FS FINANCIAL SERVICES Vs. ADITYA KHAITAN
February 26, 2021
IL AND FS INFRASTRUCTURE DEBT FUND Vs. WILLIAMSON MAGOR AND COMPANY LTD.
February 23, 2021
IMPERIAL TUBES PRIVATE LIMITED Vs. RAMESH CO
February 11, 2021
IN RE Vs. OVERCROWDING IN PRISONS
January 8, 2021
IN RE Vs. SARIKUL MAHALAT
November 22, 2021
IN RE Vs. ASIF HOSSAIN
April 28, 2021
IN RE : MASIRUL SK Vs. STATE
July 1, 2021
IN RE : SRI KARTICK CHANDRA MULA Vs. STATE
June 9, 2021
IN RE: HARUN RASID KHAN, MINAJUDDIN MONDAL Vs. STATE OF WEST BENGAL
August 3, 2021
IN RE: KETABUL SK. @KITABUL SK. Vs. STATE
August 12, 2021
IN RE: M/S KANORIA JUTE & INDUSTRIES LTD Vs. STATE
July 1, 2021
IN RE:- SRI GOPAL SARKAR Vs. STATE OF WEST BENGAL
July 9, 2021
IN THE GOODS OF : ANIRUDH CHAMRIA (DEC) Vs. IN THE GOODS OF : ANIRUDH CHAMRIA (DEC)
July 1, 2021
IN THE GOODS OF: KISHORILAL JALAN (DEC.) AND NEELAM JALAN Vs. VISHAL JALAN
September 22, 2021
IN THE GOODS OF: PARTHO DE Vs. IN THE GOODS OF: PARTHO DE
April 17, 2021
IN THE GOODS OF: SAROJ KUMAR CHATTERJEE Vs. IN THE GOODS OF: SAROJ KUMAR CHATTERJEE
August 27, 2021
IN THE GOODS OF: SHRI OM PRAKASH MANIYAR (DECEASED) Vs. IN THE GOODS OF: SHRI OM PRAKASH MANIYAR (DECEASED)
December 24, 2021
IN THE MATTER OF Vs. LUKMAN SK
December 11, 2021
IN THE MATTER OF : MURARI SARDAR Vs. IN THE MATTER OF : MURARI SARDAR
October 29, 2021
IN THE MATTER OF : RAJU JAISWAL Vs. STATE
April 22, 2021
IN THE MATTER OF : RASID LASKER @ RASID LASKAR @ BACHHU Vs. STATE
April 20, 2021
IN THE MATTER OF : SIRAJUL MIA Vs. IN THE MATTER OF : SIRAJUL MIA
April 29, 2021
IN THE MATTER OF: ARIFUL HAQUE MONDAL Vs. IN THE MATTER OF: ARIFUL HAQUE MONDAL
July 6, 2021
IN THE MATTER OF: MONORUDDIN MALLICK @ MONIR SK. Vs. IN THE MATTER OF: MONORUDDIN MALLICK @ MONIR SK.
July 8, 2021
IN THE MATTER OF: RAMESWAR CHAKRABORTY Vs. STATE
June 30, 2021
IN THE MATTER OF: SCOTT & SAXBY LTD Vs. IN THE MATTER OF: SCOTT & SAXBY LTD
April 16, 2021
IN THE MATTER OF:- RAKESH MALO Vs. STATE
August 17, 2021
INDIAN CITY PROPERTIES LIMITED Vs. RELIANCE COMMERCIAL FINANCE LTD
February 9, 2021
INDIAN OIL CORPORATION LIMITED Vs. STATE OF WEST BENGAL
July 30, 2021
INDIAN OIL CORPORATION LIMITED Vs. ANCHIT AGARWAL
September 3, 2021
INDIAN OIL CORPORATION LTD. Vs. TAPAS KUMAR DAS
July 12, 2021
INDIAN OIL CORPORATION LTD. Vs. BRIDGE & ROOF CO (INDIA) LTD.
June 10, 2021
INDRAJIT SINGH Vs. EASTERN COAL FIELDS LIMITED
March 10, 2021
INDRANIL ROY Vs. STATE OF WEST BENGAL
May 12, 2021
INFIZ ALAM Vs. STATE OF WEST BENGAL
August 24, 2021
INNOVATIVE COMMODITIES PVT. LTD. Vs. PROVIDENT FUND ENFORCEMENT INSPECTOR
December 24, 2021
INSAR KHAN Vs. STATE OF WEST BENGAL
August 17, 2021
INSTITUTE FOR INDIAN LABOUR Vs. TERAI TEA COMPANY LIMITED
February 15, 2021
INTERNATIONAL SOCIETY FOR KRISHNA CONSCIOUSNESS Vs. INSHWARI PRASAD SINGH ROY
November 15, 2021
ISHWARI PRASAD TANTIA Vs. IDBI BANK LTD
January 29, 2021
ITD-ITD CEM JOINT VENTURE Vs. KOLKATA METRO RAIL CORPORATION LIMITED
August 24, 2021
IYASIN SEKH Vs. NEW INDIA ASSURANCE CO. LTD..
July 12, 2021
JAGADISH CHANDRA MONDAL Vs. STATE OF WEST BENGAL
June 10, 2021
JAGANNATH HANSDA Vs. STATE OF WEST BENGAL
December 22, 2021
JAGANNATH MAROTHIA Vs. NORMAN WILLIAM WILSON
May 4, 2021
JAGANNATH MUKHERJEE Vs. STATE OF WEST BENGAL
November 22, 2021
JAGJEET SINGH KOHLI Vs. STATE OF WEST BENGAL
February 9, 2021
JAISHREE STEELS PRIVATE LIMITED Vs. SHIVAM DHATU UDYOG PRIVATE LIMITED
June 28, 2021
JAISHREE STEELS PVT. LTD. Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD.
July 23, 2021
JAISHREE STEELS PVT. LTD. Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD.
November 17, 2021
JAISHREE STELLS PRIVATE LIMITED AND ORS. Vs. SHIVAM DHATU UDYOG PRIVATE LIMITED
April 23, 2021
JAMAL SIKARI Vs. STATE OF WEST BENGAL
November 23, 2021
JASPAL SINGH CHANDHOK Vs. SANDEEP PODDAR
September 14, 2021
JHUMAI SARKAR NEE DUTTA Vs. CHIRANJIB SARKAR
November 22, 2021
JINDAL ITF LIMITED Vs. MARINE INFRATECH (INDIA) PVT LTD
January 29, 2021
JIYARUL MONDAL Vs. AINUR HAQUE
September 10, 2021
JOHORUL HAQUE Vs. STATE OF WEST BENGAL
December 17, 2021
JOINT COMMISSIONER OF CUSTOMS (PORT) Vs. VINOD KUMAR JAIN
November 24, 2021
JOYDEB SHIL Vs. STATE OF WEST BENGAL
December 16, 2021
JUST DIAL LIMITED Vs. MICRO AND SMALL ENTERPRISE FACILITATION COUNCIL.
September 3, 2021
JYOTI SANKAR BERA Vs. STATE OF WEST BENGAL
March 2, 2021
JYOTSNA PAUL Vs. STATE OF WEST BENGAL
July 1, 2021
JYOTSNA ROY Vs. STATE OF WEST BENGAL
January 21, 2021
K. BALASUBRAMANIAN @ BALASBRAMANIAN KESAVAN Vs. STATE OF WEST BENGAL
March 8, 2021
K. PAKA SINGH Vs. NIVEDITA SENGUPTA
August 12, 2021
K. TAMILARASI Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
December 15, 2021
KABRA MARBLE CORPORATION Vs. SUDIPTO MUKERJEE
February 22, 2021
KAI COMMERCIAL PVT.LTD Vs. AUROSHIKHA VINIMAY PVT.LTD
October 27, 2021
KAILASH VIJAYVARGIYA Vs. STATE OF WEST BENGAL
October 14, 2021
KAJAL SARKAR Vs. HALDIBARI TEA MANUFACTURERS LLP
March 23, 2021
KALPANA DUBEY, SINCE DECEASED, REPRESENTED BY SRI PRADIP DUBEY Vs. SRI RADHYASHYAM GUREY
March 8, 2021
KALPANA RAKSHIT Vs. STATE OF WEST BENGAL
August 23, 2021
KALYAN KUMAR DUTTA Vs. SANATAN SARKAR
April 20, 2021
KAMAL ROY Vs. STATE OF WEST BENGAL
September 30, 2021
KAMALA CHATTERJEE Vs. STATE OF WEST BENGAL
February 9, 2021
KAMALA MAJHI Vs. RABINDRA NATH CHAKRABORTY
February 8, 2021
KAMALA TEA COMPANY LIMITED Vs. STATE OF WEST BENGAL
March 26, 2021
KAMSCO INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA
December 15, 2021
KAMSCO INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA
December 13, 2021
KANAI CHANDRA GHOSH Vs. STATE OF WEST BENGAL
June 10, 2021
KANAI LAL JANA Vs. PULIN BIHARI PATRA
June 29, 2021
KANCHAN OIL INDUSTRIES LIMITED Vs. RANGANATH SUKLA
July 6, 2021
KANHAIYA DUSAD ALIAS KANAILAL DUSAD Vs. BABITA DEVI DUSAD
October 7, 2021
KANOI TEA PRIVATE LIMITED Vs. OCTAVIUS TEA AND INDUSTRIES LIMITED
June 1, 2021
KARTICK CHANDRA MAHISH Vs. UNION OF INDIA
June 11, 2021
KARTIK CHANDRA DAS Vs. DEWANBHERI UTTARPARA SAMABY KRISHI UNNAYAN SAMITI LTD.
September 28, 2021
KASEM ALI MONDAL Vs. STATE OF WEST BENGAL
December 13, 2021
KAUSHIK GHOSH Vs. SHATARUPA GHOSH @ SHATARUPA BRAHMA
October 1, 2021
KAUSIK GHOSH Vs. STATE OF WEST BENGAL
January 8, 2021
KAUSTAV BISWAS Vs. STATE OF WEST BENGAL
November 30, 2021
KHAITAN INDIA LIMITED Vs. KHAITAR INDUSTRIES PRIVATE LIMITED
March 5, 2021
KHUSBUR RAHAMAN Vs. STATE OF WEST BENGAL
February 22, 2021
KINJAL DAS Vs. STATE OF WEST BENGAL
October 29, 2021
KIRAN MIR Vs. STATE OF WEST BENGAL
August 3, 2021
KISHOR GHOSH Vs. CHANDERNAGORE MUNICIPAL CORPORATION
February 19, 2021
KISKU MAINO MURMU Vs. UNITED INDIA INSURANCE CO. LTD.
December 22, 2021
KOLKATA METRO RAIL CORPORATION LIMITED Vs. ITD-ITD CEM JOINT VENTURE
March 23, 2021
KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY Vs. SOUTH CITY PROJECTS (KOLKATA) LTD
February 3, 2021
KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY Vs. DHOOT DEVELOPERS PVT. LTD.
November 16, 2021
KOLKATA MUNICIPAL CORPORATION Vs. JAIN INFRA PROJECTS LIMITED
August 27, 2021
KOLKATA MUNICIPAL CORPORATION Vs. UNION OF INDIA
January 29, 2021
KOLKATA MUNICIPAL CORPORATION Vs. YUSUF KHAN
March 25, 2021
KOLKATA MUNICIPAL CORPORATION Vs. AI-SUMAMA AGRO FOODS PVT. LTD.
December 17, 2021
KOLKATA MUNICIPAL CORPORATION Vs. JAIN INFRAPROJECTS LIMITED
February 22, 2021
KRISHANU MONDAL Vs. STATE OF WEST BENGAL
January 29, 2021
KRISHNA KUMAR RUNGTA Vs. UNION OF INDIA
November 8, 2021
KRISHNA PRASAD MUKHERJEE Vs. RABINDRA NATH CHATTERJEE
July 1, 2021
KRISHNA SANKAR GANGULY Vs. KOLKATA MUNICIPAL CORPORATION
September 8, 2021
KRISHNA VENI Vs. UNION OF INDIA
February 18, 2021
KRISHNENDU CHATTERJEE Vs. STATE OF WEST BENGAL
November 22, 2021
KRISHNENDU GHOSH Vs. STATE OF WEST BENGAL
February 9, 2021
KSE ELECTRICALS PRIVATE LIMITED Vs. PROJECT DIRECTOR, BANGLADESH RURAL ELECTRIFICATION BOARD
May 18, 2021
KSE ELECTRICALS PVT. LTD Vs. PROJECT DIRECTOR, BANGLADESH RURAL ELECTRIFICATION BOARD
November 23, 2021
KULESH CHANDRA MONDAL Vs. STATE OF WEST BENGAL
February 26, 2021
KUMAR SANTU ROY Vs. STATE OF WEST BENGAL
August 5, 2021
KUNAL FINANCE AND CREDIT PRIVATE LIMITED Vs. VINAYAK MICA EXPORT COMPANY
December 30, 2021
KUSVIN VYAPAAR PVT. LTD. Vs. JANARDAN NIRMAN PVT. LTD
October 25, 2021
LADYMOON TOWERS PRIVATE LIMITED Vs. MAHENDRA INVESTMENT ADVISORS PRIVATE LIMITED
August 13, 2021
LAILA ARJUMAN BANU Vs. STATE OF WEST BENGAL
December 9, 2021
LAKSHMI MISHRA Vs. STATE OF WEST BENGAL
December 2, 2021
LALBABU BEGAM ALIAS LALBANU BEGAM Vs. PADMAMOYEE CHAI
April 8, 2021
LAV PAL ALIAS PRABIR PAL Vs. CHIEF EXECUTIVE OFFICER, BOARD OF WAQFS, WEST BENGAL
August 23, 2021
LAXMI BASFORE Vs. INDIAN OIL CORPN. LTD.
August 19, 2021
LAXMI ORAON Vs. STATE OF WEST BENGAL
August 31, 2021
LAXMI PAT SURANA Vs. FUTURE ENTERPRISES LIMITED
April 7, 2021
LAXMI POLYFAB PVT. LTD. Vs. EDEN REALTY VENTURES PVT. LTD.
April 7, 2021
LAYEK ALI Vs. STATE OF WEST BENGAL
November 24, 2021
LIEUTENANT COLONEL RAJNEESH TIWARI Vs. UNION OF INDIA
August 4, 2021
LIEUTENANT GOVERNOR Vs. P. KATHIRESAN
September 20, 2021
LIEUTENANT GOVERNOR, A & N ISLANDS Vs. YOHANNAN SAJEEVAN
July 26, 2021
LIFE INSURANCE CORPORATION OF INDIA Vs. SUSHILA LODHA
March 17, 2021
LINDSAY INTERNATIONAL PRIVATE LIMITED Vs. LAXMI NIWAS MITTAL
November 9, 2021
LINDSAY INTERNATIONAL PRIVATE LIMITED Vs. IFGL REFRACTORIES LIMITED
June 25, 2021
LUDLOW JUTE & SPECIALITIES LTD. Vs. STATE OF WEST BENGAL
December 24, 2021
M. K K PROCESSING UDYOG PRIVATE LIMITED Vs. DYTRON MARKETING SERVICES PRIVATE LIMITED
February 4, 2021
M.K. SAHA AND CO. Vs. UNION OF INDIA
September 6, 2021
M/S K.S. PROPERTY SERVICE AND OTHERS Vs. SRI SAJAL KANTI MAJUMDAR
August 16, 2021
M/S. AVION BUILDERS PVT. LTD Vs. STATE OF WEST BENGAL
March 25, 2021
M/S. B. CHOUDHURY & CO. Vs. CESC LIMITED
November 16, 2021
M/S. CHOLAMANDALAM INVESTMENT ANS FINANCE COMPANY LIMITED Vs. JAWAID HUSSAIN
July 23, 2021
M/S. EMGEE @ EMGEE ASHUTOSH NURSHING HOME Vs. MIHIR KUMAR BANERJEE
November 16, 2021
M/S. INDUSIND BANK LTD Vs. ANIL KUMAR YADAV
December 8, 2021
M/S. K.B. CONSORTIUM Vs. CRYSTAL PROCESSORS PVT.LTD.
October 7, 2021
M/S. KSE ELECTRICALS PRIVATE LIMITED Vs. PROJECT DIRECTOR, BANGLADESH RURAL ELECTRIFICATION BOARD
May 7, 2021
M/S. KUSARI ENTERPRISES Vs. IDFC FIRST BANK LIMITED
December 14, 2021
M/S. S. JAY KISHAN (I) LIMITED Vs. SRI SATYANARAYAN RAY
March 9, 2021
M/S. TATA STEEL LTD. Vs. STATE OF WEST BENGAL
December 6, 2021
M/S. VICTORY CASTING LIITED Vs. CANARA BANK OF INDIA
August 13, 2021
M/S.PRECIOUS CARRYING CORPORATION LTD. Vs. STATE OF WEST BENGAL
April 30, 2021
M/S.SONAI FOOD MARKETING PVT. LTD. Vs. STATE OF WEST BENGAL
April 30, 2021
MAA NANDI KESHRI RICE MILL Vs. UNION OF INDIA
May 6, 2021
MAA NANDI KESHRI RICE MILL Vs. UNION OF INDIA
July 6, 2021
MADAN KUMAR SAHA Vs. INDIAN OIL CORPORATION LIMITED
April 7, 2021
MADAN LAL MALLICK Vs. STATE OF WEST BENGAL
September 6, 2021
MADHO DAS MUNDHRA Vs. RAILTEL CORPORATION OF INDIA LIMITED
December 20, 2021
MADHUSRI KONAR Vs. NEW CENTRAL BOOK AGENCY PVT. LTD
March 17, 2021
MAGEBA BRIDGE PRODUCTS LTD. Vs. WEST BENGAL SMALL INDUSTRIES DEVELOPMENT CORPORTATION LTD.
April 8, 2021
MAGMA HDI GENERAL INSURANCE CO. LTD. Vs. INCOME TAX OFFICER, WARD-8(1)
September 10, 2021
MAHABALI TECHNO ENGINEERS Vs. EASTERN COALFIELDS LIMITED
January 12, 2021
MAHADEV SAHA Vs. STATE OF WEST BENGAL
November 29, 2021
MAHENDRA KUMAR AGARWAL Vs. STATE OF WEST BENGAL
July 30, 2021
MAHESH KUMAR KEJRIWAL Vs. RAMESH KUMAR KEJRIWAL
August 5, 2021
MAHESH PROPERTIES PVT LTD Vs. PARTHA PRATIM MAJRA
January 27, 2021
MAHFUZA KHATUN Vs. STATE OF WEST BENGAL
December 30, 2021
MAHUA KUMAR NEE LAHIRI Vs. STATE OF WEST BENGAL
August 27, 2021
MAINUDDIN SK. @ MAINU Vs. MAINUDDIN SK. @ MAINU
November 2, 2021
MALA SANYAL Vs. SECRETARY, DEPARTMENT OF LABOUR
September 27, 2021
MALAY BANERJEE Vs. ANTARA BANERJEE
March 24, 2021
MALAY KUMAR JANA Vs. STATE OF WEST BENGAL
February 10, 2021
MAMATA BANERJEE Vs. SUVENDU ADHIKARI
November 15, 2021
MAMATA BANERJEE Vs. SUVENDU ADHIKARI
July 7, 2021
MAMON SK Vs. STATE OF WEST BENGAL
November 24, 2021
MANA HANSDA Vs. STATE OF WEST BENGAL
November 18, 2021
MANASH GHOSH Vs. STATE OF WEST BENGAL
December 1, 2021
MANASH KUMAR CHOUDHURY Vs. UNIVERSITY OF BURDWAN
May 19, 2021
MANICKAM Vs. RAGINI GANESH
February 25, 2021
MANIK CHOWDHURY Vs. STATE OF WEST BENGAL
November 26, 2021
MANIK LAL JAISWARA Vs. MONJU DEVI @ MANJU DEVI
April 8, 2021
MANINDRA PAUL Vs. STATE OF WEST BENGAL
November 23, 2021
MANJU BOURI Vs. NATIONAL INSURANCE CO. LTD
September 8, 2021
MANJUHARA BIBI MIR Vs. RAFIKUL ALAM SK.
July 8, 2021
MANNAN SARDAR Vs. STATE OF WEST BENGAL
February 2, 2021
MANORANJANA SINH Vs. CENTRAL BUREAU OF INVESTIGATION
October 1, 2021
MANOTOSH GHOSH Vs. STATE OF WEST BENGAL
October 8, 2021
MANSA BHAKTA Vs. STATE OF WEST BENGAL
December 3, 2021
MANTU LAL SASMAL Vs. STATE OF WEST BENGAL
April 13, 2021
MANU SK. Vs. STATE OF WEST BENGAL
November 11, 2021
MANWARA BIBI Vs. STATE OF WEST BENGAL
July 15, 2021
MAPLE HOTELS & RESORTS LTD. (FORMERLY KNOWN AS DARJEELING PLANTATION INDUSTRIES LIMITED) Vs. ASSISTANT LABOUR COMMISSIONER, PLANTATION, BIRPARA, JALPAIGURI
October 8, 2021
MARMAGOA STEELS LTD Vs. MSTC LTD
March 19, 2021
MARUDHAR SUPPLIERS PRIVATE LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME RANGE
November 23, 2021
MASIUR RAHAMAN Vs. STATE OF WEST BENGAL
December 22, 2021
MATIUR RAHAMAN Vs. STATE OF WEST BENGAL
July 15, 2021
MAURJAN MOLLA Vs. STATE OF WEST BENGAL
September 20, 2021
MAYUR VENEER & PLYWOOD INDUSTRIES Vs. UNION OF INDIA
September 29, 2021
MBL INFRASTRUCTURES LIMITED Vs. WEST BENGAL HIGHWAY DEVELOPMENT CORPORATION LIMITED
June 28, 2021
MCNALLY BHARAT ENGINEERING COMPANY LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 6, 2021
MD ADEEL UZ ZAMAN Vs. STATE OF WEST BENGAL
February 11, 2021
MD ENAMUL HAQUE Vs. CENTRAL BUREAU OF INVESTIGATION
November 11, 2021
MD JAMAL Vs. STATE OF WEST BENGAL
January 25, 2021
MD MOFAZZULAR RAHMAN Vs. MD SARFARAZ ALAM
April 7, 2021
MD SABBU ALIAS MD. SHABBU Vs. STATE OF WEST BENGAL
January 25, 2021
MD. ABDUL HADI Vs. STATE OF WEST BENGAL
November 11, 2021
MD. BAFATULLAH Vs. STATE OF WEST BENGAL
August 26, 2021
MD. GULAM MOHIUDDIN Vs. STATE OF WEST BENGAL
April 16, 2021
MD. KALIM Vs. STATE OF WEST BENGAL
March 12, 2021
MD. MAKSHUD Vs. STATE OF WEST BENGAL
September 24, 2021
MD. MOHSIN @ MEGHU BHAI Vs. STATE OF WEST BENGAL
October 7, 2021
MD. NOJIBUR RAHAMAN Vs. STATE OF WEST BENGAL
August 16, 2021
MD. SAMIUL ISLAM SAON Vs. STATE OF WEST BENGAL
February 9, 2021
MD. SULTAN Vs. STATE OF WEST BENGAL
November 26, 2021
MEDIMA LLC Vs. BALASORE ALLOYS LTD.
December 22, 2021
MEERA BAIRAGY Vs. STATE OF WEST BENGAL
December 15, 2021
MEHANNARA BEWA @ MEHENNAGAR BIBI Vs. STATE OF WEST BENGAL
March 10, 2021
MEHUL KOTECHA & ANR. Vs. STATE OF WEST BENGAL
February 15, 2021
MERCANTILE BUILDING TENANTS ASSOCIATIONS Vs. CESC LTD.
December 20, 2021
METAL BOX INDIA LIMITED Vs. BOARD OF TRUSTEES FOR THE SHYAMA PRASAD MUKHERJEE PORT
September 3, 2021
MILON MONDAL Vs. STATE OF WEST BENGAL
February 2, 2021
MINA BEGUM Vs. KOLKATA PORT TRUST
January 7, 2021
MINA MITRA Vs. STATE OF WEST BENGAL
November 29, 2021
MITALI NANDY Vs. STATE OF WEST BENGAL
October 8, 2021
MITESH MEHTA Vs. SAREGAMA INDIA LIMITED
March 2, 2021
MITHUN CHAKRABORTY Vs. STATE OF WEST BENGAL
December 9, 2021
MITTAL PORTFOLIOS PVT LTD Vs. SUBIR KUMAR DAS
January 18, 2021
MOHAMMED NAIM Vs. STATE OF WEST BENGAL
June 25, 2021
MOHAN GUPTA Vs. UNION OF INDIA
December 8, 2021
MOHAN MOTOR BUSINESS PRIVATE LIMITED Vs. ICICI BANK LIMITED
April 27, 2021
MOHUA BHATACHARJEE Vs. GOUTAM BHOWMIK
January 6, 2021
MOHURGONG & GULMA TEA ESTATES Vs. STATE OF WEST BENGAL
May 27, 2021
MOMENUL HAQUE SARKAR Vs. STATE OF WEST BENGAL
September 1, 2021
MONGAL MONDAL Vs. STATE OF WEST BENGAL
December 15, 2021
MONIKA GHOSH Vs. STATE OF WEST BENGAL
January 15, 2021
MONO ORION FOODS INDIA LIMITED Vs. SYNDICATE REALTYINFRA PRIVATE LIMITED
December 23, 2021
MOSTAFA AHAMED Vs. STATE OF WEST BENGAL
June 9, 2021
MOTIUR RAHAMAN KHAN Vs. BOARD OF WAKF, WEST BENGAL
August 23, 2021
MOUMITA CHAKRABORTY Vs. STATE OF WEST BENGAL
February 18, 2021
MOUSAMI SARKAR Vs. SUBHENDU SARKAR
March 19, 2021
MOUSUMI BISWAS Vs. STATE OF WEST BENGAL
March 16, 2021
MRINAL KANTI BISWAS Vs. STATE OF WEST BENGAL
June 25, 2021
MRINALINI MANDAL Vs. SWAPAN KUMAR MANDAL
December 24, 2021
MRITUNJAY SINGH Vs. UNION OF INDIA
April 20, 2021
MRITUNJOY MONDAL Vs. STATE OF WEST BENGAL
October 8, 2021
MRITYUNJOY GOUDA Vs. UNION OF INDIA
October 1, 2021
MSC AGENCY (INDIA) PRIVATE LIMITED Vs. UNION OF INDIA
December 3, 2021
MUKTI HALDER Vs. STATE OF WEST BENGAL
August 24, 2021
MUKUL RAY Vs. SAMAR BIJOY ROY
February 18, 2021
MUNNA MISHRA Vs. STATE OF WEST BENGAL
November 29, 2021
MUNNI DEVI Vs. STATE OF WEST BENGAL
January 27, 2021
MURARI MOHAN KEJRIWAL Vs. RAMESH
December 17, 2021
MURARI SARKAR Vs. UNION OF INDIA
April 16, 2021
NABA KUMAR MONDAL Vs. STATE OF WEST BENGAL
August 18, 2021
NAMITA ROY (GHARAMI) Vs. STATE OF WEST BENGAL
August 31, 2021
NAND KISHORE RAJAK Vs. RASHMI RAJAK
June 16, 2021
NAND LAL SHAW Vs. UNION OF INDIA
March 9, 2021
NARAYAN CHANDRA SAHA Vs. STATE OF WEST BENGAL
June 4, 2021
NARENDRA KUMAR BERLIA Vs. OM PRAKASH BERLIA
October 4, 2021
NARESH KUMAR PODDAR Vs. UNION OF INDIA
January 5, 2021
NARSINGH ISPAT UDYOG PRIVATE LTD. Vs. JWALA COKE PRIVATE LTD.
December 14, 2021
NARU GOPAL ADAK Vs. UNION OF INDIA
December 13, 2021
NATIONAL INSURANCE CO. LTD. Vs. MAHUA BHAR
August 23, 2021
NAVODAYA VIDYALAYA SAMITI Vs. MRINMOY KONAR
July 14, 2021
NEHA SONTHALIA Vs. STATE OF WEST BENGAL
April 8, 2021
NEMAI CHANDRA KUNDU Vs. STATE OF WEST BENGAL
February 24, 2021
NETAI GHOSH Vs. STATE OF WEST BENGAL
June 21, 2021
NEWAZ SHARIF Vs. STATE OF WEST BENGAL
February 19, 2021
NIHAR BISWAS Vs. STATE OF WEST BENGAL
January 8, 2021
NILANJANA GHOSAL Vs. STATE OF WEST BENGAL
June 30, 2021
NILANJANA GHOSAL Vs. STATE OF WEST BENGAL
July 2, 2021
NILLESH PARREKH Vs. ASSISTANT DIRECTOR, ENFORCEMENT DIRECTORATE, KOLKATA
June 10, 2021
NIMAI CHAND PARIHARI Vs. STATE OF WEST BENGAL
January 4, 2021
NIRAD CHAKRABORTY Vs. MANABENDRA MUKHERJEE
February 2, 2021
NIRANJAN GHOSH, SINCE DECEASED REPRESENTED BY ILA GHOSH Vs. N. P. K. BOSE
March 15, 2021
NIRANJAN MAITY Vs. STATE OF WEST BENGAL
November 17, 2021
NIRMAL SAHANI Vs. UNION OF INDIA
November 18, 2021
NIRMALENDU MISHRA Vs. SWAPAN RAJ
August 2, 2021
NITAI CHARAN RANA Vs. SMT. SANTABALA RANA
July 7, 2021
NITYALAL MALICK Vs. STATE OF WEST BENGAL
June 8, 2021
NITYANANDA BERA Vs. STATE OF WEST BENGAL
April 9, 2021
NODAL OFFICER, JT. COMMISSIONER, IT GRIEVANCE, GST BHAWAN Vs. DAS AUTO CENTRE
December 14, 2021
NOOR MOHAMMED Vs. STATE OF WEST BENGAL
July 7, 2021
NORTH DUM DUM MUNICIPALITY Vs. GOUTAM GANGULY
July 2, 2021
NORTH DUM DUM MUNICIPALITY Vs. MALABIKA SAHA
July 2, 2021
NORTH WESTERN CACHAR TEA COMPANY LIMITED Vs. RESERVE BANK OF INDIA
January 28, 2021
NUR ISLAM Vs. STATE OF WEST BENGAL
December 13, 2021
OCTAVIUS TEA AND INDUSTRIES LIMITED Vs. KANOI TEA PRIVATE LIMITED
June 14, 2021
OHIDUL SK. Vs. STATE OF WEST BENGAL
December 23, 2021
P. SIMHACHALAM Vs. YASODA
June 19, 2021
PABAN KUMAR TARAFDAR Vs. STATE OF WEST BENGAL
September 6, 2021
PABITRA Vs. STATE OF WEST BENGAL
July 13, 2021
PABITRA KAR Vs. STATE OF WEST BENGAL
July 7, 2021
PABITRA KUMAR MAITY Vs. SHYAMALI MANNA
April 8, 2021
PAHARPUR COOLING TOWERS LTD Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE CALCUTTA
February 8, 2021
PAM DEVELOPMENTS PVT LTD Vs. STATE OF WEST BENGAL
June 3, 2021
PANCHAYAT PRADHAN Vs. MOHIT LAL GHOSH
March 3, 2021
PANNALAL MAHABIR PRASAD Vs. INDIA INFOLINE FINANCE LTD.
June 11, 2021
PAPIYA DAS Vs. THE HIGH COURT AT CALCUTTA AND ORS.
June 21, 2021
PARTHA SAKHA MAITY Vs. BIJALI MAITY
March 26, 2021
PARTHA SARATHI MANNA Vs. STATE OF WEST BENGAL
August 19, 2021
PAYEL BAG Vs. STATE OF WEST BENGAL
September 3, 2021
PEARSON DRUMS & BARRELS PVT. LTD. Vs. GENERAL MANAGER, CONSUMER EDUCATION & PROTECTION CELL OF RESERVE BANK OF INDIA
March 10, 2021
PHANI SARKAR Vs. STATE OF WEST BENGAL
September 14, 2021
PIJUSH BANDOPADHYAY Vs. CHAITALI KARMAKAR
November 22, 2021
PINTU MONDAL Vs. SOMNATH DEY
September 28, 2021
PLACID LIMITED Vs. ASSISTANT/DEPUTY COMMISSIONER OF INCOME TAX
December 24, 2021
PRABARTAK JUTE MILLS LTD Vs. ASSISTANT LABOUR COMMISSIONER
June 29, 2021
PRABHA SURANA Vs. JAIDEEP HALWASIYA
June 22, 2021
PRABIR BHUIAN ALIAS PRABIR BHUINYAN Vs. STATE OF WEST BENGAL
December 16, 2021
PRABIR KUMAR DHALI Vs. KOLKATA PORT TRUST
April 7, 2021
PRABIR PROSAD ROY Vs. STATE OF WEST BENGAL
February 3, 2021
PRADIP BAGLA Vs. DUAKEM PHARMA PRIVATE LIMITED
February 4, 2021
PRADIP KUMAR DUTTA Vs. DURGAPUR PROJECTS LIMITED
April 16, 2021
PRADIP SARKAR Vs. NEW INDIA INSURANCE CO. LTD.
June 28, 2021
PRAFULLA KANJILAL Vs. STATE OF WEST BENGAL
March 16, 2021
PRAFULLYA MONDAL Vs. KOLA BALA MONDAL
March 24, 2021
PRAGATI PRATISTHAN PRIVATE LIMITED Vs. ASHOK KUMAR AGARWAL
September 24, 2021
PRAJJAL KUMAR BHATTACHARYA Vs. STATE OF WEST BENGAL
January 5, 2021
PRANAB KUMAR ADHIKARY Vs. STATE OF WEST BENGAL
June 17, 2021
PRANAB KUMAR LAYEK Vs. EASTERN COALFIELDS LIMITED
February 12, 2021
PRASENJIT GHOSH Vs. STATE OF WEST BENGAL
January 20, 2021
PRASENJIT MUKHERJEE Vs. STATE OF WEST BENGAL
September 2, 2021
PRASUN KANTI BHAUMIK Vs. STATE OF WEST BENGAL
October 1, 2021
PRATAP BANERJEE Vs. STATE OF WEST BENGAL
December 15, 2021
PRAVEEN KUMAR BAID Vs. UNION OF INDIA
November 18, 2021
PRAVEEN KUMAR BAID Vs. UNION OF INDIA
November 18, 2021
PREMIER DIGITAL SOLUTIONS PVT. LTD. Vs. UNION OF INDIA
March 17, 2021
PREMLATA CHORORIA Vs. UMA SHANKAR LADIA
March 10, 2021
PRINCIPAL COMMISIONER OF INCOME TAX-4, KOLKATA Vs. AKZO NOBLE INDIA LIMITED
December 7, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. ICI INDIA
November 24, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SETTLEMENT COMMISSION (INCOME TAX & WEALTH TAX)
September 14, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX , CENTRAL-1, KOLKATA Vs. MONOJ KUMAR JAIN & SONS
December 15, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX KOL-4, KOLKATA Vs. VANTAGE ADVERTISING PVT. LTD.
November 18, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX, ASANSOL Vs. EASTERN COALFIELDS LTD.
December 14, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL -1, KOLKATA Vs. HINDUSTAN ENGINEERING AND INDUSTRIES LIMITED
November 22, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL-1 Vs. M/S. SHALIMAR PELLET FEEDS LIMITED
December 7, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL-2, KOLKATA Vs. AXIS STEELS LTD.
November 24, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL-II, KOLKATA Vs. PARMANAND AGARWAL
December 15, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA 2, KOLKATA Vs. V.N. ENTERPRISES LIMITED
September 30, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA-2 Vs. KHAITAN CONSULTANTS LIMITED
November 16, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA-4 Vs. AKZO NOBLE INDIA LIMITED
November 24, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA-4 Vs. EVEREADY INDUSTRIES INDIA LIMITED
November 30, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA-4, KOLKATA Vs. JCT LIMITED
November 25, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX-11, KOLKATA Vs. WEST BENGAL HOUSING BOARD
December 6, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX-2, KOLKATA Vs. MCLEOD RUSSEL INDIA LTD.
November 30, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX-3 Vs. M/S. EIH LTD.
December 16, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX-3 Vs. M/S. FAIRLUCK COMMERCIAL CO. LIMITED
December 6, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX-4, KOLKATA Vs. BRIDGE & ROOF CO. (INDIA) LIMITED
December 6, 2021
PRINCIPAL SECRETARY, DEPARTMENT OF FINANCE, GOVERNMENT OF WEST BENGAL Vs. AMALENDU BIKAS MOHAPATRA
June 10, 2021
PRITAM BANERJEE Vs. STATE OF WEST BENGAL
September 6, 2021
PRIYANKA BARMAN Vs. STATE OF WEST BENGAL
July 15, 2021
PUBLIC SERVICE COMMISSION, W.B Vs. MINARUL ISLAM MONDAL
September 22, 2021
PULAK MONDAL Vs. STATE OF WEST BENGAL
June 22, 2021
PUNJAB NATIONAL BANK Vs. APEEJAY HOUSE PRIVATE LIMITED
April 6, 2021
PUSHPA BOURI Vs. EASTERN COAL FIELDS LTD.
September 7, 2021
QUIPPO INFRASTRUCTURE LTD Vs. A2Z INFRASERVICES LTD
June 3, 2021
QUIPPO INFRASTRUCTURE LTD Vs. AZZ INFRASERVICES LTD
January 21, 2021
R.C. SUPPLIERS PRIVATE LIMITED Vs. UNION OF INDIA
August 5, 2021
RABEYA BIBI Vs. BINA DAS
January 7, 2021
RABINDRA KUMAR BHARTI Vs. EASTERN COALFIELDS LIMITED
March 4, 2021
RADHA MAJUMDER Vs. ARUN KUMAR MAJUMDER
March 23, 2021
RADHESHYAM BHARTIA Vs. MANJU BHARTIA
February 22, 2021
RAGAIBUL HAQUE Vs. STATE OF WEST BENGAL
June 29, 2021
RAGHAVACHARI SRINIVISAN Vs. STATE OF WEST BENGAL
January 28, 2021
RAGHUNATH KARFA Vs. UMESH KUMAR ROY
November 8, 2021
RAGHUNATH SIKDER Vs. TAPAS SAHA
February 2, 2021
RAHAT ALI KHAN Vs. STATE OF WEST BENGAL
February 26, 2021
RAHUL SIL Vs. STATE OF WEST BENGAL
February 2, 2021
RAJ KISHORE THAKUR Vs. RID KARAN SHARMA
September 2, 2021
RAJA CHATTERJEE Vs. STATE OF WEST BENGAL
June 25, 2021
RAJAT GHOSH Vs. RATNA GHOSH
March 10, 2021
RAJCO STEEL ENTERPRISES Vs. KAVITA SARAFF
December 6, 2021
RAJEN MANDAL Vs. STATE OF WEST BENGAL
July 23, 2021
RAJENDRA KUMAR GHIMIRAY Vs. STATE OF WEST BENGAL
December 14, 2021
RAJESH MALLICK Vs. STATE OF WEST BENGAL
December 13, 2021
RAJESH NARAYAN Vs. SNEHA BHATTACHARYA (NEE CHATTERJEE)
October 1, 2021
RAJIA BEGUM Vs. BARNALI MUKHERJEE
September 24, 2021
RAJIB PAUL Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LIMITED
December 14, 2021
RAJIV KUMAR Vs. STATE OF WEST BENGAL
December 9, 2021
RAJKUMAR MONDAL @ RAJA Vs. STATE OF WEST BENGAL
July 14, 2021
RAJLAKSHMI CHAUDHURI Vs. STATE OF WEST BENGAL
October 1, 2021
RAJPATH CONTRACTORS & ENGINEERS LTD Vs. STATE OF WEST BENGAL
January 28, 2021
RAJU ROY Vs. STATE OF WEST BENGAL
September 29, 2021
RAKESH KUMAR JINDAL Vs. ASHOK KUMAR JINDAL
March 5, 2021
RAKESH S. KATHOTIA Vs. STATE OF WEST BENGAL
January 5, 2021
RAKESH SINGH @ RAKESH KUMAR SINGH Vs. STATE OF WEST BENGAL
November 24, 2021
RAMA PRASAD SARKAR Vs. TATE OF WEST BENGAL
December 13, 2021
RAMAPADA BASAK Vs. STATE OF WEST BENGAL
July 23, 2021
RAMENDRA KUMAR SHAH Vs. STATE OF WEST BENGAL
July 8, 2021
RAMESH CHAND SINGH Vs. STATE OF WEST BENGAL
September 23, 2021
RAMESH CHANDRA AGARWAL Vs. STATE OF WEST BENGAL
April 9, 2021
RAMJEE SINGH Vs. LALMONI PANDEY
August 24, 2021
RAMPADA SARDAR Vs. STATE OF WEST BENGAL
October 8, 2021
RANAJIT KUMAR BERA Vs. STATE OF WEST BENGAL
September 1, 2021
RANGALAL MAVAI Vs. STATE OF WEST BENGAL
April 8, 2021
RANJIT RAJBANSHI Vs. STATE OF WEST BENGAL
September 17, 2021
RANU PAL Vs. KOLKATA MUNICIPAL CORPORATION
June 25, 2021
RASHMI METALIKS LIMITED Vs. OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA
July 16, 2021
RATAN MISTRI Vs. STATE OF WEST BENGAL
November 25, 2021
RATNA SAHA Vs. STATE OF WEST BENGAL
January 14, 2021
RATNESH VERMA Vs. CENTRAL BUREAU OF INVESTIGATION
July 28, 2021
RAYEES ALAM Vs. GANGES GARDEN REALTORS PVT. LTD
March 9, 2021
RDB AND COMPANY Vs. ZEE ENTERTAINMENT ENTERPRISES LTD.
August 18, 2021
RDS PROJECT LIMITED Vs. UNION OF INDIA
February 8, 2021
REGENT HIRISE PRIVATE LIMITED Vs. SANCHITA CHATTERJEE
April 8, 2021
REHENA KHATOON Vs. JARGIS HOSSAIN
June 24, 2021
REKHA BHAKAT Vs. STATE OF WEST BENGAL
June 16, 2021
RELIANCE COMMERCIAL FINANCE LIMITED Vs. AXIS BANK LIMITED
March 18, 2021
RENTU BISWAS Vs. STATE OF WEST BENGAL
September 15, 2021
RENUBALA COLLEGE OF EDUCATION & ANR. Vs. WEST BENGAL BOARD OF PRIMARY EDUCATION
September 16, 2021
RIMA ROY KARMAKAR Vs. STATE OF WEST BENGAL
March 17, 2021
RIYA SARKAR Vs. STATE OF WEST BENGAL
November 16, 2021
ROSHNI ALI Vs. STATE OF WEST BENGAL
November 3, 2021
ROYD NURSING HOME AND HEALTHCARE LIMITED Vs. STATE OF WEST BENGAL
July 22, 2021
RUBY INFRALOGISTICS PVT. LTD. Vs. RASHMI ENTERPRISES (PVT.) LTD.
December 24, 2021
RUDRA BHATTACHARYA Vs. BANK OF INDIA
July 15, 2021
RUDRA CHINNAMASTIKA PROJECTS PVT. LTD. Vs. LALIT KUMAR GENERIWALA
July 27, 2021
RUMI SARKAR Vs. NEW INDIA ASSURANCE CO. LTD.
June 18, 2021
S. ARUN RAJ Vs. ANDAMAN AND NICOBAR ADMINISTRATION
February 24, 2021
S. GUHASARKAR AND CO. Vs. DISTRICT MAGISTRATE, S. 24 PGS.
August 31, 2021
SABANA BIBI Vs. STATE OF WEST BENGAL
July 23, 2021
SABEDA BIBI Vs. NEW INDIA ASSURANCE CO. LTD
November 30, 2021
SADDAM HUSSAIN Vs. STATE OF WEST BENGAL
December 7, 2021
SAFIA KHATUN Vs. STATE OF WEST BENGAL
September 16, 2021
SAHADEV PRASAD AGARWAL Vs. STATE OF WEST BENGAL
July 30, 2021
SAHAJAN ALI @ SAHAJAHAN ALI Vs. STATE
September 13, 2021
SAHAKAR GLOBAL LIMITED Vs. STATE OF WEST BENGAL
June 11, 2021
SAHANAJ GAZI @ GAZI MD. SAHANAZ Vs. STATE OF WEST BENGAL
December 3, 2021
SAHANGIR MOLLA Vs. STATE OF WEST BENGAL
November 25, 2021
SAJAHAN MIA Vs. STATE OF WEST BENGAL
November 24, 2021
SAJAL BISWAS Vs. STATE OF WEST BENGAL
March 4, 2021
SAJAN KUMAR MONDAL Vs. STATE OF WEST BENGAL
December 23, 2021
SAJAY KUMAR MONDAL Vs. SULEMAN MONDAL
December 23, 2021
SAKINA BANU Vs. STATE OF WEST BENGAL
November 26, 2021
SAKTIPADA PAUL Vs. STATE OF WEST BENGAL
December 10, 2021
SALT LAKE SOCIETY FOR HOTEL MANAGEMENT Vs. GAZI MURSHIDUL AREFIN
September 3, 2021
SAMBHUNATH MAITY @ SAMBHU Vs. STATE OF WEST BENGAL
November 29, 2021
SAMIM RAHAMAN Vs. NASIMA KHATUN
March 26, 2021
SAMIR HALDER Vs. PROMILA HALDER
November 22, 2021
SAMIR KUMAR ADHIKARI Vs. SUBHOJIT GHOSH
January 5, 2021
SAMIR SARDAR Vs. STATE OF WEST BENGAL
October 7, 2021
SAMIRAN MAITY Vs. STATE OF WEST BENGAL
April 28, 2021
SAMIT KAPOOR Vs. PUNAM KAPOOR
July 19, 2021
SAMIT KUMAR RAY Vs. FILTER & PROTECT
January 29, 2021
SAMJAD SEKH Vs. STATE OF WEST BENGAL
July 1, 2021
SAMPA RANI (MANDAL) SINHA Vs. STATE OF WEST BENGAL
August 31, 2021
SAMSUDDIN LASKAR Vs. JAHANGIR LASKAR
March 22, 2021
SAMSUL HAQUE Vs. STATE OF WEST BENGAL
August 23, 2021
SANCHAY KUMAR PYNE Vs. DURGAPUR PROJECTS LIMITED
November 9, 2021
SANDEEP ROHATGI Vs. MAYA DAYANI
June 23, 2021
SANDIP BHOWMICK Vs. STATE OF WEST BENGAL
November 24, 2021
SANIYA SUBHASH Vs. ANDAMAN & NICOBAR ADMINISTRATION
November 11, 2021
SANJAY BISWAS Vs. COMMISSIONER OF EXCISE
June 30, 2021
SANJIB SARKAR Vs. SMT. RAJASREE ROY
November 11, 2021
SANJIDA YASMIN Vs. NORTH BENGAL MEDICAL COLLEGE AND HOSPITAL
February 9, 2021
SANJOY SINGH TAMTA Vs. STATE OF WEST BENGAL
June 3, 2021
SANKAR BOSE Vs. STATE OF WEST BENGAL
April 28, 2021
SANKAR CHATTERJEE Vs. STATE OF WEST BENGAL
December 20, 2021
SANTANU SINGHA @ SANTANU SINHA Vs. STATE OF WEST BENGAL
October 14, 2021
SANTARA KHATUN Vs. STATE OF WEST BENGAL
September 2, 2021
SANTI BYPARI Vs. STATE OF WEST BENGAL
April 8, 2021
SANTILA @ SANTHILA ORAON Vs. STATE OF WEST BENGAL
February 10, 2021
SANTOSH AGARWAL Vs. CESC LIMITED
December 9, 2021
SANTOSH KAR Vs. MAHIMA RANJAN KAR
February 4, 2021
SANTOSH KUMAR SINGH Vs. UNION OF INDIA
March 9, 2021
SANTOSH KUMAR SINGH Vs. BHARAT PETROLEUM CORPORATION LIMITED
October 1, 2021
SANTOSH PATHAK Vs. STATE OF WEST BENGAL
October 8, 2021
SANTOSH ROY Vs. ADMINISTRATOR GENERAL OF WEST BENGAL
January 14, 2021
SARADA SINGHA Vs. STATE OF WEST BENGAL
July 14, 2021
SARASWATI OJHA Vs. SRI BIRENDRA PRASAD SINGH
February 25, 2021
SARIYAT SK Vs. STATE OF WEST BENGAL
September 9, 2021
SAROJ AGARWAL Vs. UNION OF INDIA AND ORS.
January 25, 2021
SAROJ KUMAR BISWAS Vs. STATE OF WEST BENGAL
June 30, 2021
SAROSIJ BANDHOPADHYAY Vs. PRANATI BANERJEE
December 17, 2021
SATADRU ADHIKARY Vs. STATE OF WEST BENGAL
July 1, 2021
SATELLITE ELECTRIC COMPANY Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
September 20, 2021
SATENDRA SINGH Vs. HON’BLE SPEAKER OF THE W.B. LEGISLATIVE ASSEMBLY, BIMAN BANERJEE
October 4, 2021
SATISH CHANDRA PANDIT @ SISIR PANDIT Vs. STATE OF WEST BENGAL
June 14, 2021
SATISH KUMAR JHUNJHUNWALA Vs. REGIONAL PROVIDENT FUND COMMISSIONER
August 18, 2021
SATYA BHUSAN MALLIK Vs. STATE OF WEST BENGAL
November 2, 2021
SATYA PAL SINGH Vs. UNION OF INDIA
September 15, 2021
SATYA PRAKASH Vs. HINDUSTAN PETROLEUM CORP LTD
April 6, 2021
SATYABRATA PRADHAN Vs. STATE OF WEST BENGAL
January 19, 2021
SATYAJIT MONDAL Vs. STATE OF WEST BENGAL
November 26, 2021
SATYAJIT ROY Vs. STATE OF WEST BENGAL
November 24, 2021
SATYENDRA NATH RAY Vs. VCK SHARE & STOCK BROKING SERVICES LIMITED
July 19, 2021
SATYENDRA SINGH Vs. STATE OF WEST BENGAL
January 28, 2021
SAYAN BANEJEE Vs. ELECTION COMMISSION OF INDIA
September 28, 2021
SAYAN SARKER Vs. AUSTIN DISTRIBUTION PRIVATE LIMITED
January 21, 2021
SAYANDIP DHAR Vs. HIMESH CHANDRA
October 25, 2021
SECRETARY, CONSUMER COOPERATIVE STORES LIMITED Vs. PREM SINGH & ORS
January 19, 2021
SEIKH ABDUL MAJED Vs. STATE OF WEST BENGAL
December 23, 2021
SEPHALI BARMAN Vs. STATE OF WEST BENGAL
July 9, 2021
SERAJUL SK. Vs. STATE OF WEST BENGAL
April 22, 2021
SHAILENDRA KUMAR Vs. UNION OF INDIA
January 29, 2021
SHAMBHU NATH & BROTHERS Vs. PARAS NATH SHARRAF
March 15, 2021
SHANTA PRAMANIK Vs. BANGIYA GRAMIN VIKASH BANK
April 16, 2021
SHANTI PRASAD DE Vs. ALOKE KUMAR PAL
December 23, 2021
SHATARUPA GHOSH @ SHATARUPA BRAHMA Vs. STATE
October 1, 2021
SHEETAL AMIT PATIL Vs. STATE OF WEST BENGAL
June 11, 2021
SHELTER PROJECTS LTD Vs. KOLKATA MUNICIPAL CORPORATION
March 25, 2021
SHEORAPHULI KANCHA SABZEE BABSAYEE SAMITY Vs. STATE OF WEST BENGAL
February 19, 2021
SHIBA PRASAD BANERJEE Vs. STATE OF WEST BENGAL
April 7, 2021
SHIBA PROSAD BANERJEE Vs. STATE OF WEST BENGAL
November 25, 2021
SHIBA PROSAD BANERJEE Vs. STATE OF WEST BENGAL
January 22, 2021
SHIKHA BINANI Vs. STATE OF WEST BENGAL
January 7, 2021
SHILA DAS Vs. DURGAPUR PROJECTS LIMITED
November 9, 2021
SHIV CHARAN MAJHI Vs. RADHA BAI
September 9, 2021
SHIV SHANKAR AGARWAL Vs. STATE OF WEST BENHAL
July 14, 2021
SHIVAJI DAS Vs. STATE OF WEST BENGAL
November 9, 2021
SHIVAM DHATU UDYOG PVT. LTD. Vs. JAISHREE STEELS PVT. LTD.
June 9, 2021
SHREE GANESH BESAN MILLL Vs. GANESH GRAINS LIMITED
December 24, 2021
SHREE SHREE LACHMINARAIN JEW Vs. KOLKATA MUNICIPAL CORPORATION
July 13, 2021
SHREYA BERIA Vs. VEDANT BHAGAT
January 20, 2021
SHRI BALAJI INFRADEVELOPERS PRIVATE LIMITED Vs. SREI EQUIPMENT FINANCE LIMITED
July 8, 2021
SHRIMATI ARCHANA DAS Vs. SUBRATA DAWN
September 6, 2021
SHRISTI-SPML JV Vs. KOLKATA MUNICIPAL CORPORATION
January 12, 2021
SHYAMAL AUDDY Vs. ASIT KUMAR HALDAR
September 2, 2021
SHYAMAL KUMAR DATTA Vs. BIPIN CHANDRA DAS
February 25, 2021
SHYAMAL SUNDAR KUNDU @ SHYAMAL KUNDU Vs. STATE OF WEST BENGAL
June 17, 2021
SIBA PRASAD CHAKRABORTY Vs. STATE
June 11, 2021
SIMA MAJUMDAR Vs. STATE OF WEST BENGAL
July 15, 2021
SIRAJ HAQUE Vs. STATE OF WEST BENGAL
March 1, 2021
SIRPUR PAPER MILLS LIMITED Vs. I.K. MERCHANTS PVT. LTD. (FORMERLY KNOWN AS I.K. MERCHANTS)
May 7, 2021
SIRSHENDU GHOSH Vs. STATE OF WEST BENGAL
December 22, 2021
SISIR KUMAR BISWAS Vs. STATE OF WEST BENGAL
April 27, 2021
SITA DEVI PODDAR Vs. UNION OF INDIA
July 28, 2021
SITARAM SAHU Vs. USHA SAHU
December 23, 2021
SIULI CHOUDHURY Vs. STATE OF WEST BENGAL
September 20, 2021
SK ASMAT ALI ALIAS ASMAT ALI Vs. STATE OF WEST BENGAL
June 16, 2021
SK HAMID Vs. STATE OF WEST BENGAL
June 21, 2021
SK. ABDUL ODUD ALI Vs. EMANULLA KHAN
July 16, 2021
SK. ALIMUDDIN Vs. STATE OF WEST BENGAL
November 30, 2021
SK. ASFAR ALI Vs. SK. ASGAR ALI
September 17, 2021
SK. GOLAM LALCHAND Vs. NANDU LAL SHAW
July 6, 2021
SK. SAFIK Vs. BOARD OF WAKFS, WEST BENGAL
September 21, 2021
SK. WASIM AKRAM Vs. GHULAM ASHRAF
July 13, 2021
SK.SAIFUDDIN Vs. SK.YAMIN
November 22, 2021
SKG PULP & PAPER MILLS PVT. LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER (COMPLIANCE)
February 23, 2021
SMARAJIT ROYCHOWDHURY Vs. UNION OF INDIA
September 29, 2021
SMC GLOBAL SECURITIES LTD Vs. NATIONAL STOCK EXCHANGE OF INDIA LTD.
November 2, 2021
SMT. MAHUA KUMAR NEE LAHIRI Vs. STATE OF WEST BENGAL
August 27, 2021
SOHAN MINERALS AND MINING COMPANY PRIVATE LIMITED Vs. STEEL AUTHORITY OF INDIA LIMITED
March 25, 2021
SOHAN SINGH YADAV @ BANTI @ LALTU Vs. STATE OF WEST BENGAL
December 1, 2021
SOHINI DAS BANERJEE Vs. AKASH DAS
January 20, 2021
SOLVEX PROPERTIES & SERVICES PVT LTD Vs. MARCO POLO RESTAURANTS PVT LTD
January 8, 2021
SOMA GHOSH Vs. JAGANNATH DEY
June 4, 2021
SOMNATH DUTTA Vs. HOWRAH MUNICIPAL CORPORATION
March 19, 2021
SOMNATH SARKAR Vs. ATASI SAHA
August 9, 2021
SONAI FOOD MARKETING PVT. LTD Vs. STATE OF WEST BENGAL
August 26, 2021
SONAI FOOD MARKETING PVT. LTD. Vs. STATE OF WEST BENGAL
March 17, 2021
SONALI BOSE Vs. STATE OF WEST BENGAL
December 24, 2021
SONALI HATUA GIRI Vs. UNION OF INDIA
April 7, 2021
SONU ANSARI @ JAMSHED ANSRI Vs. STATE OF WEST BENGAL
October 7, 2021
SOUMEN Vs. STATE OF WEST BENGAL
March 5, 2021
SOUMEN CHARBI Vs. REGISTRAR CO-OPERATION DIRECTORATE
October 7, 2021
SOUMENDRA KRISTO DUTT Vs. KOLKATA MUNICIPAL CORPORATION
February 24, 2021
SOUMIK ROY Vs. STATE OF WEST BENGAL
March 5, 2021
SOUMITA CONSTRUCTION PRIVATE LIMITED Vs. FAIRLAND DEVELOPMENT INDIA LIMITED
June 23, 2021
SOUMITRA KANTI DEY Vs. STATE OF WEST BENGAL
July 26, 2021
SOUTH CITY PROJECTS (KOLKATA) LTD. Vs. IDEAL REAL ESTATES PVT. LTD.
April 7, 2021
SOUTRIK SARANGI Vs. IIT KHARAGPUR
August 25, 2021
SOUVIK GHOSH Vs. UNIVERSITY OF BURDWAN
August 10, 2021
SOVA SOLAR LIMITED Vs. STATE OF WEST BENGAL
February 23, 2021
SQUARE FOUR ASSETS MANAGEMENT & RECONSTRUCTION CO. P. LTD Vs. ORIENT BEVERAGES LTD.
September 29, 2021
SREI EQUIPMENT FINANCE LIMITED Vs. MARG LIMITED
June 30, 2021
SREI EQUIPMENT FINANCE LIMITED Vs. MARG LIMITED
July 26, 2021
SREI EQUIPMENT FINANCE LIMITED Vs. ECOGREEN ENVIROTECH SOLUTION LIMITED
June 11, 2021
SREI INFRASTRUCTURE FINANCE LIMITED Vs. UNION OF INDIA
July 29, 2021
SREJANY SAMADDAR Vs. KUNTAL SAMADDAR
February 4, 2021
SRI BAPPA CHAKRABORTY Vs. REGISTRAR GENERAL
March 8, 2021
SRI NIRANJAN GHOSH, SINCE DECEASED REPRESENTED BY ILA GHOSH Vs. SRI N. P. K. BOSE
March 15, 2021
SRI PARTHA SARATHI MANNA Vs. STATE OF WEST BENGAL
August 19, 2021
SRI PIJUSH KANTI ROY CHOWDHURY Vs. STATE OF WEST BENGAL
April 20, 2021
SRI PRABIR PROSAD ROY Vs. STATE OF WEST BENGAL
February 3, 2021
SRI RAGHUNATH SIKDER Vs. SRI TAPAS SAHA
February 2, 2021
SRI SUJIT DALUI Vs. PRINCIPAL SECRETARY, PUBLIC WORKS DEPARTMENT, GOVERNMENT OF WEST BENGAL
June 10, 2021
SRI SWARAJ KUMAR DUTTA Vs. STATE OF WEST BENGAL
January 22, 2021
SRIKUMAR CHATTOPADHYAY Vs. STATE OF WEST BENGAL
March 12, 2021
SRILA DUTTA Vs. KANTA DEVI BHUTORIA
March 16, 2021
SRISHAILA CONSTRUCTIONS PVT LTD Vs. UNION OF INDIA
February 2, 2021
STATE OF RAJASTHAN Vs. I. K. MERCHANTS LIMITED
April 28, 2021
STATE OF WEST BENGAL Vs. SUJIT PAL
June 3, 2021
STATE OF WEST BENGAL Vs. DILIP KUMAR SAHA
November 29, 2021
STATE OF WEST BENGAL Vs. FULKUMARI PASWAN
August 13, 2021
STATE OF WEST BENGAL Vs. TUHIN CHAKRABORTY
September 8, 2021
STATE OF WEST BENGAL Vs. PARIMAL CHAKRABORTY
May 28, 2021
STATE OF WEST BENGAL Vs. RABINDRA NATH GHOSH
May 28, 2021
STATE OF WEST BENGAL Vs. CHANCHAL NANDI
November 17, 2021
STATE OF WEST BENGAL Vs. CHOWDHURY CONSTRUCTION
September 6, 2021
SUBHADIP PAL Vs. STATE OF W.B
February 3, 2021
SUBHAJIT SOM Vs. STATE OF WEST BENGAL
March 2, 2021
SUBHAM MAHANTA Vs. STATE OF WEST BENGAL
March 11, 2021
SUBHAS SAHA Vs. UNION OF INDIA
March 12, 2021
SUBHASH DEB BARMAN Vs. SIKHA GHOSH
February 10, 2021
SUBHASIS BANDYOPADHYAY Vs. CENTRAL BANK OF INDIA
April 27, 2021
SUBHASIS NEGEL Vs. STATE OF WEST BENGAL
January 19, 2021
SUBHRAJIT GUHA Vs. STATE OF WEST BENGAL
February 3, 2021
SUBIMAL CHAKRAVARTI Vs. STATE OF WEST BENGAL
January 12, 2021
SUBRATA BHATTACHARJEE Vs. ABDUL MATIN MALLICK
July 27, 2021
SUBRATA KUMAR PAUL Vs. DURGAPUR PROJECTS LIMITED
June 25, 2021
SUBRATA NATH Vs. UNION OF INDIA
September 9, 2021
SUCHI KARMAKAR NEE ACHARYA Vs. ARNAB KARMAKAR
May 25, 2021
SUDARSHAN KOLYA Vs. STATE OF WEST BENGAL
March 11, 2021
SUDHANSHU SAHA Vs. RAMKRISHNA PODDAR
February 25, 2021
SUDHARSHAN KUMAR BIRLA Vs. RAIGANJ PROPERTIES PVT. LTD.
October 7, 2021
SUDHIR AHUJA Vs. STATE OF WEST BENGAL
June 23, 2021
SUDIP MITRA Vs. GAYESHPUR MUNICIPALITY
March 19, 2021
SUDIP SHARMA Vs. GORKHALAND TERRITORIAL ADMINISTRATION
February 9, 2021
SUDIPTA BHATTACHARYYA Vs. VISVA-BHARATI
July 27, 2021
SUDIPTA MAHADANI Vs. STATE OF WEST BENGAL
December 2, 2021
SUDIPTA SARKAR Vs. STATE OF WEST BENGAL
February 5, 2021
SUFAL BISWAS Vs. BAHUBALLAV BISWAS BEING DEAD IS SUBSTITUTED BY MANIBALA BISWAS
September 8, 2021
SUJIT DALUI Vs. PRINCIPAL SECRETARY, PUBLIC WORKS DEPARTMENT, GOVERNMENT OF WEST BENGAL
June 10, 2021
SUJIT KUMAR GHOSH Vs. STATE OF WEST BENGAL
October 7, 2021
SUJIT MOULIK Vs. STATE OF WEST BENGAL
February 8, 2021
SUJOY KUMAR PAL Vs. STATE OF WEST BENGAL
February 3, 2021
SUJYOTI KUMAR CHATTOPADHYAY Vs. STATE OF WEST BENGAL
March 4, 2021
SUKDEV SAHA Vs. TUSHER KANTI SENGUPTA
June 3, 2021
SUKLA MUKHERJEE Vs. STATE OF WEST BENGAL
October 1, 2021
SUKUMAR SEN Vs. STATE OF WEST BENGAL
September 24, 2021
SULATA BARMAN Vs. ORIENTAL INSURANCE CO. LTD
November 23, 2021
SUMAN BHATTACHARYYA Vs. INDIAN BANK
October 7, 2021
SUMAN MONDAL Vs. PRIYANKA MONDAL
January 20, 2021
SUMANTA SUSANTA OVERSEAS PVT. LTD Vs. KOLKATA MUNICIPAL CORPORATION
March 18, 2021
SUMIT ROY Vs. UNION OF INDIA
November 9, 2021
SUMITRA DEVI SHAH Vs. TATA STEEL BSL LTD
January 22, 2021
SUMITRA SARKAR Vs. STATE OF WEST BENGAL
February 25, 2021
SUNDARANANDA BARMAN Vs. STATE OF WEST BENGAL
April 22, 2021
SUNIL BARAN PANDA Vs. DURGAPUR PROJECTS LIMITED
June 21, 2021
SUNIL BISWAS Vs. STATE OF WEST BENGAL
January 27, 2021
SUNIL GHOSH Vs. STATE OF WEST BENGAL
November 30, 2021
SUNRIT DEB Vs. SUDIP DEB
February 11, 2021
SUPARNA KANJILAL CHAKRABORTY Vs. SUVENDU ADHIKARI
November 17, 2021
SUPER SMELTERS LIMITED Vs. VISA RESOURCES PTE LIMITED
January 5, 2021
SUPRATIK GHOSH Vs. ALIROMA CHEMICALS PVT. LTD.
August 26, 2021
SUPRATIM MAITY Vs. STATE OF WEST BENGAL
July 20, 2021
SUPRIYA KUMAR GOOPTU Vs. ALOKA GOOPTU
March 4, 2021
SURABHI JAIN Vs. STATE OF WEST BENGAL
August 23, 2021
SURESH KOTHARI Vs. STATE OF WEST BENGAL
November 25, 2021
SURESH KUMAR PATNI Vs. STATE BANK OF INDIA
July 26, 2021
SUSAMA Vs. STATE OF WEST BENGAL
August 25, 2021
SUSHANKA GHOSH Vs. STATE OF WEST BENGAL
September 21, 2021
SUSHEN BARMAN Vs. STATE OF WEST BENGAL
November 30, 2021
SUSMITA GAYEN Vs. STATE OF WEST BENGAL
February 11, 2021
SUSMITA SAHA DUTTA Vs. UNION OF INDIA
August 19, 2021
SUSMITA SAHA DUTTA Vs. UNION OF INDIA
June 18, 2021
SUVENDU ADHIKARI Vs. STATE OF WEST BENGAL
July 2, 2021
SUVENDU ADHIKARI Vs. STATE OF WEST BENGAL
October 4, 2021
SWADHA BUILDERS PVT LTD Vs. NABARUN BHATTACHARJEE
January 13, 2021
SWAMINA INTERNATIONAL PRIVATE LIMITED Vs. INCOME TAX SETTLEMENT COMMISSION (IT&WT).
December 9, 2021
SWAPAN BANERJEE Vs. STATE OF WEST BENGAL
September 1, 2021
SWAPAN KUMAR CHAKRABORTY Vs. RITA CHAKRABORTY
October 1, 2021
SWAPAN KUMAR SAHA Vs. BANGIYA GRAMIN VIKASH BANK
March 25, 2021
SWAPAN MONDAL Vs. STATE
June 29, 2021
SWAPAN ROYCHOWDHURY Vs. STATE OF WEST BENGAL
April 20, 2021
SWAROOP SEN Vs. AJAY KUMAR BORAL
October 1, 2021
SWARUP GUHU ROY Vs. STATE OF WEST BENGAL
March 11, 2021
SWARUP SEN Vs. STATE OF WEST BENGAL
September 1, 2021
SWASTIK PROJECT PVT. LTD. Vs. CITY ENCLAVE PVT. LTD.
March 1, 2021
SWETA CHOUDHURY Vs. ANAND SUREKA
November 18, 2021
SYED SAMSAD AHMED ALIAS S. SHAMSAAD AHMED Vs. IISCO STEEL PLANT (SAIL)
March 10, 2021
TANIA BANERJEE (NEE MUKHERJEE) Vs. STATE OF WEST BENGAL
June 23, 2021
TANIA HALDER Vs. STATE OF WEST BENGAL
February 23, 2021
TANMOY KARAN Vs. STATE OF WEST BENGAL
August 25, 2021
TANTIA CONSTRUCTION LIMITED Vs. UNION OF INDIA
September 16, 2021
TANTIA CONSTRUCTIONS LIMITED Vs. UNION OF INDIA
January 11, 2021
TANUSHRI MITRA Vs. STATE OF WEST BENGAL
April 7, 2021
TANUSREE MONDAL Vs. INDIAN OIL CORPORATION LIMITED
April 21, 2021
TAPABRATA SINHA Vs. STATE OF WEST BENGAL
November 18, 2021
TAPAN KUMAR DAS Vs. STATE OF WEST BENGAL
March 11, 2021
TAPAN KUMAR GHOSHBANK LIMITED, BIJNOR Vs. GOPAL CHANDRA MAITY
December 15, 2021
TAPAN KUMAR MUKHERJEE Vs. KOLKATA MUNICIPAL CORPORATION
March 19, 2021
TAPAN POREL Vs. STATE OF WEST BENGAL
August 17, 2021
TAPAN ROY Vs. STATE OF WEST BENGAL
January 20, 2021
TAPAS KUMAR BASAK Vs. ASSISTANT DIRECTOR OF INCOME TAX, INTERNATIONAL TAXATION-II
September 16, 2021
TARAK CHANDRA BHADRA @ GOURAGA BHADRA Vs. SMT. KALPANA DAS
November 23, 2021
TARAK SAHA Vs. HARIPADA SAHA
March 22, 2021
TARAKESWAR PRASAD Vs. UNION OF INDIA
January 14, 2021
TARINI MINERALS (P) LTD. Vs. UNION OF INDIA
June 21, 2021
TARUNJYOTI TEWARI Vs. UNION OF INDIA
July 9, 2021
TATA CAPITAL FINANCIAL SERVICES LIMITED Vs. ROKIBUL SHAKE
February 19, 2021
TAZAMMAL HOSSAIN Vs. GOLCHEHARA BEGAM
November 9, 2021
TECHNO ELECTRIC AND ENGINEERING COMPANY LIMITED Vs. BENGAL ENERGY LIMITED
July 20, 2021
TEJ NARAYAN NIRALA Vs. J. P. M. EXPORTS (P) LTD
June 29, 2021
THE KOLKATA MUNICIPAL CORPORATION Vs. JAIN INFRAPROJECTS LIMITED
February 22, 2021
THE ZONAL MANAGER, WBSEDCL Vs. SRI SUBODH KUMAR SAMANTA
May 19, 2021
TIBREWALA REALTORS PVT. LTD. Vs. KESAR TRADING CO. PVT. LTD.
August 11, 2021
TILAK RATAN REALTORS PVT. LTD. Vs. KOLKATA MUNICIPAL CORPORATION
April 21, 2021
TOLARAM (INDIA) LIMITED Vs. UNION OF INDIA
November 15, 2021
TOLARAM (INDIA) LIMITED Vs. UNION OF INDIA
August 4, 2021
TOP MOST DEALERS PRIVATE LIMITED Vs. HANDLOOM BHANDAR
June 9, 2021
TOYEB ALI MIDDAY Vs. STATE OF WEST BENGAL
November 11, 2021
TRIMULA SPONGE IRON PRIVATE LIMITED Vs. UNION OF INDIA
April 6, 2021
TRIPARNA MONDAL Vs. NATIONAL INSURANCE CO. LTD.
July 8, 2021
TRIRANI INDUSTRIES PRIVATE LIMITED Vs. WEST BENGAL FINANCIAL CORPORATION
January 28, 2021
TUSHAR KANTI SATPATHI Vs. UNION OF INDIA
November 17, 2021
TUTUL HALSANA Vs. STATE OF WEST BENGAL
July 16, 2021
UDAY NARAYAN GHOSH Vs. STATE BANK OF INDIA
February 19, 2021
UDDIPTO ROY Vs. STATE OF WEST BENGAL
January 7, 2021
UJJAL KUMAR SHIL Vs. STATE OF WEST BENGAL
January 22, 2021
UJJWAL GHOSH Vs. HASIB CHOUDHURY
July 13, 2021
ULTRA TECH NATHDWARA CEMENT LIMITED Vs. UNION OF INDIA
July 8, 2021
UNION OF INDIA Vs. JAHANGIR CHOWDHURY
July 1, 2021
UNION OF INDIA Vs. SATYA JIBAN ROY
December 1, 2021
UNION OF INDIA Vs. BIMAL CHANDRA PAUL
July 8, 2021
UNION OF INDIA Vs. APURBA LAL BISWAS
March 5, 2021
UNION OF INDIA Vs. RAJABALI PRASAD
March 26, 2021
UNION OF INDIA Vs. MD GARIB NAWAZ & ORS
March 22, 2021
UNION OF INDIA Vs. UMESH PRASAD SINGH
April 13, 2021
UNION OF INDIA Vs. UCO BANK
January 5, 2021
UNION OF INDIA Vs. GURTIBOINA APPAIA V.G. SHANKAR
November 17, 2021
UNION OF INDIA Vs. RAJ KUMAR RANJAN
November 16, 2021
UNION OF INDIA Vs. SHYAMA PRASAD CHATTOPADHYAY
September 7, 2021
UNION OF INDIA Vs. SUBRATA RANJAN DAS
June 10, 2021
UNISOURCE HYDRO CARBON SERVICES PVT. LTD. Vs. UNION OF INDIA
August 25, 2021
UNITED INDIA INSURANCE CO. LTD Vs. NASIMA MOLLICK
November 30, 2021
UNITED ORDER AND SUPPLY CO-OPERATIVE SOCIETY LTD Vs. STATE OF WEST BENGAL
January 5, 2021
UNIVERSAL CONSORTIUM OF ENGINEERS PVT. LTD. Vs. KANAK MITRA
April 7, 2021
UPANITA DAS Vs. ARUNAVA DAS
April 9, 2021
USHA MARTIN TELEMATICS LTD Vs. REGISTRAR OF COMPANIES, WEST BENGAL
January 27, 2021
USMAN @ LUBA ANSARY Vs. STATE OF WEST BENGAL
December 20, 2021
UTKARSH INDIA LIMITED Vs. CENTRAL COALFIELDS LIMITED
December 23, 2021
UTTAM BISWAS Vs. STATE OF WEST BENGAL
August 6, 2021
VARUN GOENKA Vs. STATE OF WEST BENGAL
December 2, 2021
VARUN JAIN Vs. UNION OF INDIA
September 14, 2021
VENKATESH FOUNDATION PVT. LTD. Vs. JALAN CARBONS AND CHEMICALS PVT. LTD.
August 9, 2021
VERDANT PROJECTS Vs. DIPANKAR SEN
July 8, 2021
VIJAI SHREE PVT. LTD Vs. UNION OF INDIA
September 7, 2021
VIJAY SPORTS CLUB Vs. VIJAY SPORTS CLUB
February 12, 2021
VINAY MISHRA Vs. CENTRAL BUREAU OF INVESTIGATION
July 28, 2021
VINEET KOTHARI Vs. STATE OF WEST BENGAL
August 5, 2021
VISHAL METAL AND MINING LTD Vs. RAKESH PIROGIWAL
July 1, 2021
VISHAMBHAR SARAN Vs. BUREAU OF IMMIGRATION
December 24, 2021
WBSEDCL Vs. RABI BESRA.
December 23, 2021
WEBFIL LTD Vs. DIPESH KUMAR BAGCHI
June 30, 2021
WEST BENGAL COLLEGE SERVICE COMMISSION Vs. BINAY KRISHNA PAL
November 15, 2021
WEST BENGAL POWER DEVELOPMENT CORPORATION LIMITED Vs. UNION OF INDIA
December 24, 2021
WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. HILLTAKE ELECTRONICS PRIVATE LIMITED.
December 23, 2021
WEST BENGAL STATE ELECTRICITY TRANSMISSION CO. LTD. Vs. WEST BENGAL STATE ELECTRICITY BOARD ENGINEERS ASSOCIATION
September 17, 2021
WRITER SAFEGUARD PRIVATE LIMITED Vs. STATE OF WEST BENGAL
December 16, 2021
YASMIN KHALIQUE Vs. MUKHTAR ALAM
March 25, 2021
YOHANNAN SAJEEVAN Vs. LIEUTENANT GOVERNOR, ANDAMAN AND NICOBAR ISLAND
June 16, 2021
ZUBAIR P. K. Vs. STATE
September 8, 2021