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Case Index
Title
Date
A. D. P. RAJKUMAR Vs. STATE OF ANDHRA PRADESH
June 30, 2021
A. NEW LIFE FASHIONS Vs. COMERICAL TAX OFFICER II
February 12, 2021
A. P. STATE CIVIL SUPPLY CORPORATION LTD. Vs. GUDIKANDULAVENKATA RAO
July 2, 2021
A. RAJESH KUMAR Vs. BOARD OF MANAGEMENT
April 20, 2021
A. RAMAKKA Vs. STATE OF ANDHRA PRADESH
February 11, 2021
A. RUKMANI, BSNL, TIRUPATHI Vs. GOVT OF A.P., SOCIAL WELFARE DEPT, HYDERABAD
May 4, 2021
A. SHAMIULLAH Vs. ADONI AADAM SAB
July 6, 2021
A. SUBBA RAO Vs. STATE OF ANDHRA PRADESH
February 12, 2021
A. VIJAYANANDA RAJU Vs. STATE OF ANDHRA PRADESH
February 24, 2021
A.P. NURSING SAMKSHEMA SANGAM Vs. STATE OF ANDHRA PRADESH
November 24, 2021
A.P.BEVERAGE CORPORATION LTD Vs. K.KESAVA NARAYANA REDDY
August 27, 2021
A.SITARAM Vs. REGISTRAR(GENERAL), HIGH COURT OF A.P.
August 27, 2021
A.SUNIL BABU Vs. STATE OF ANDHRA PRADESH
June 25, 2021
A.T. RATNASEKHAR REDDY Vs. STATE ELECTION COMMISSION
March 16, 2021
ABDUL RAFIQ Vs. STATE OF ANDHRA PRADESH
September 16, 2021
ABHISHEK Vs. STATE
August 10, 2021
ACHARYA N.G. RANGA AGRICULTURAL UNIVERSITY Vs. CHEGUDI BABU
September 21, 2021
ACHARYA N.G. RANGA AGRICULTURAL UNIVERSITY Vs. D. SRINIVASULU REDDY
February 10, 2021
ACHARYA NAGARJUNA UNIVERSITY Vs. GAJULA SARAT CHANDRA BABU
April 1, 2021
ADAPA DURGA Vs. HDB FINANCIAL SERVICES LTD.
March 26, 2021
ADAPA KANTHAMMA Vs. STATE OF ANDHRA PRADESH
July 28, 2021
AGILE SECURITY FORCE PRIVET LIMITED Vs. SOUTH CENTRAL RAILWAY
November 22, 2021
AI-MOMIN COLLEGE OF EDUCATION KANDUKUR Vs. ACHARYA NAGARJUNA UNIVERSITY GUNTUR, ANDHRA PRADESH
June 18, 2021
AKC STEEL INDUSTRIES LTD Vs. VISAKHAPATNAM PORT TRUST
March 25, 2021
AKKULA SURESH Vs. STATE OF ANDHRA PRADESH
May 17, 2021
AKUATHI YELLAMANDA Vs. STAT ACB
February 19, 2021
AKULA KAVITHA ANOTHER Vs. STATE OF ANDHRA PRADESH
January 22, 2021
AKULA NARAYANA SWAMY Vs. STATE OF ANDHRA PRADESH
February 22, 2021
ALA MADHUSUDHAN REDDY Vs. STATE OF ANDHRA PRADHESH
February 15, 2021
ALAPATI RAMA MOHAN RAO Vs. ALAPATI VENKATA RATNANUNA
September 29, 2021
ALAPATI RAMA MOHAN RAO Vs. ALAPATI VENKATA RATNAMMA
September 24, 2021
ALAPATI SUDHA RANI Vs. GOVERNMENT OF A. P.
March 25, 2021
ALLU PRASAD Vs. STATE OF ANDHRA PRADESH
July 29, 2021
ALLU PRASAD Vs. STATE OF ANDHRA PRADESH
November 17, 2021
ALLU VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
February 16, 2021
ALMAS RETAILS STORES PRIVATE LIMITED Vs. UNION OF INDIA
August 10, 2021
AMARAVATHI PARIKSHNA SAMITHI OF A. P. Vs. STATE OF ANDHRA PRADESH
December 15, 2021
AMBADAS SRIDHAR BANKAR Vs. STATE OF ANDHRA PRADESH
August 26, 2021
ANAGONDI CHENNAIAH Vs. ANAGONDI CHANDRASEKHAR
October 6, 2021
ANAKAPALLI VIJAYALAKSHMI Vs. STATE OF ANDHRA PRADESH
October 21, 2021
ANAKAPALLI VIJAYALAKSHMI Vs. STATE OF ANDHRA PRADESH
October 24, 2021
ANAND SAKE Vs. STATE OF ANDHRA PRADESH
January 22, 2021
ANDHRA BANK Vs. P. RAJSEKHAR
October 1, 2021
ANDHRA EVANGELICAL LUTHERAN CHURCH (AELC) Vs. STATE OF ANDHRA PRADESH
May 7, 2021
ANDHRA PRADESH BRAHMANA SEVA SANGHA SAMAKHYA Vs. KONURU SATISH SHARMA
March 23, 2021
ANDHRA PRADESH MEDIA FEDERATION Vs. STATE OF ANDHRA PRADESH
June 18, 2021
ANDHRA PRADESH MINERAL DEVELOPMENT CORPORATION Vs. MURALI MANPOWER AGENCIES
April 19, 2021
ANDHRA PRADESH SOCIAL WELFARE RESIDENTIAL EDUCATION INSTITUTIONS SOCIETY Vs. STATE OF ANDHRA PRADESH
January 6, 2021
ANDHRA PRADESH SOUTHERN POWER DISTRIBUTION COMPANY Vs. KAMEPALLI RAMESH BABU
August 31, 2021
ANDHRA PRADESH STATE HOUSING CORP.LTD. Vs. LANKA SATYANARAYANA
March 22, 2021
ANJANI STONE CRUSHER Vs. STATE OF ANDHRA PRADESH
February 11, 2021
ANKATI VENKATA NARAYANA Vs. STATE OF ANDHRA PRADESH
August 3, 2021
ANNAPOORNA FINANCIERS Vs. STATE OFANDHRA PRADESH
October 25, 2021
ANNAVARAPU VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
February 4, 2021
ANUMALA ARUNA DEEPIKA Vs. STATE OF ANDHRA PRADESH
July 12, 2021
ANUSURI UMAPATHI Vs. VISHAL GUNNI
July 15, 2021
AP STATE ROAD TRANSPORT Vs. THOTA PADMAJA SHALINI RAJITHA
June 25, 2021
APEX GUDUR FOOT WEAR Vs. UNION BANK OF INDIA
March 24, 2021
APPASANI BABU RAO Vs. UNION OF INDIA AND ORS.
February 25, 2021
ARAVIND KUMAR Vs. STATE
November 26, 2021
AREVARAPU Vs. INDIAN OVERSEAS, ANDHRA LOYALA COLLAGE CAMPUS BRANCH
May 3, 2021
ARNIPALLI SIVVUNAIDU Vs. GARBHAPU DASU
July 2, 2021
ARUN KUMAR H. Vs. STATE OF ANDHRA PRADESH
June 30, 2021
ARUNACHALAM HOTELS PVT. LTD. Vs. TIRUMALA TIRUPATHI DEVASTANAMS
August 13, 2021
ARUNACHALAM HOTELS PVT. LTD. Vs. TIRUMALA TIRUPATHI DEVASTANAMS
August 12, 2021
ASHOK REDDY Vs. STATE OF ANDHRA PRADESH
March 26, 2021
ASR HOSPITALS (INDIA) Vs. STATE OF ANDHRA PRADESH
September 22, 2021
ASSISTANT COMMISSIONER, ENDOWMENT DEPART. Vs. KUDUPUDI GEETHA GANGA
November 24, 2021
ATLURI VIJAYA BABU Vs. STATE OF ANDHRA PRADESH
July 24, 2021
AVVARU CHANDRA MOULI Vs. STATE OF A.P
December 15, 2021
AXIS BANK LTD. Vs. STATE OF ANDHRA PRADESH
March 30, 2021
AYESHA JULEKHA Vs. K.C. SARMA
January 29, 2021
B KRANTI KALYAN REDDY Vs. STATE OF ANDHRA PRADESH
February 17, 2021
B. ASIF BASHA Vs. STATE OF A. P.
February 15, 2021
B. BHARGAVA LAKSHMI Vs. STATE OF ANDHRA PRADESH
August 4, 2021
B. GIRIDHAR Vs. STATE BANK OF INDIA
October 8, 2021
B. GORLA GIDDAMMA Vs. BOYA BANNURU SUNKANNA
May 4, 2021
B. HARI KISHORE Vs. DISTRICT COLLECTOR
March 30, 2021
B. JAYAMMA Vs. STATE OF ANDHRA PRADESH
July 14, 2021
B. JHANSI LAKSHMI Vs. K.SRINIVASA RAO
July 16, 2021
B. LAKSHMI Vs. APSRTC AND ORS.
February 26, 2021
B. MOHAN NAIDU Vs. TAHSILDAR
March 4, 2021
B. MUTYALU Vs. STATE OF ANDHRA PRADESH
February 12, 2021
B. PARVATHI Vs. STATE OF A.P.
August 23, 2021
B. PRASANTH Vs. CENTRAL PROVIDENT FUND OFFICE, NEW DELHI
February 10, 2021
B. RAJANNA RAJU, VISAKHAPATNAM Vs. P.P., HYD.
September 15, 2021
B. RAMAKOTESWARA RAO Vs. STATE OF ANDHRA PRADESH
May 7, 2021
B. SIVANANDA Vs. S. ALEEM BASHA
October 25, 2021
B. SRINIVAS Vs. ANDHRA PRADESH STATE CIVIL SUPPLIES CORPORATION LIMITED
March 5, 2021
B. SUBRAHMANYAM Vs. YADALLA NAGAMMA CHARITIES
November 23, 2021
B. SUNITHA Vs. STATE OF ANDHRA PRADESH
October 8, 2021
B. VIMALA ADILAKSHMI Vs. STATE OF ANDHRA PRADESH
July 9, 2021
B.JAMAL BASHA Vs. STATE ELECTION COMMISSION
September 28, 2021
B.KALIMULLA Vs. STATE OF A.P.
September 23, 2021
B.L. NARASIMHA RAO Vs. VATTI VENKATA RANGA PARDHASARADHI
October 5, 2021
B.N.S. JOSHI AND SONS LIMITED Vs. RASHTRIYA ISPAT NIGAM LIMITED
September 2, 2021
B.SHIVA KUMAR, HYDERABAD Vs. STATE OF ANDHRA PRADESH
August 19, 2021
B.SRIDEVI Vs. STATE OF ANDHRA PRADESH
November 9, 2021
B.T.PRASANNA RAJU Vs. STATE OF ANDHRA PRADESH
September 3, 2021
BABU KABAKU Vs. STATE OF ANDHRA PRADESH
August 10, 2021
BAILAPUDI RAMANA Vs. KERRU ATCHIYAMMA
June 18, 2021
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. RAGINI DEVI
July 8, 2021
BALAJI METAL CRUSHERS Vs. STATE OF ANDHRA PRADESH
July 24, 2021
BALLA SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
July 6, 2021
BALLAPU SURESH Vs. KOLLI RAMA KOTESWARA RAO
December 1, 2021
BANAVATH SUDHAKAR NAIK Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
October 23, 2021
BANAVATHU CHILAKAMMA Vs. STATE OF A.P
June 15, 2021
BANAVATHU CHILAKAMMA Vs. STATE OF ANDHRA PRADESH
July 15, 2021
BANDI ESWARA RAO Vs. STATE OF ANDHRA PRADESH
February 22, 2021
BANDI PARASURAMUDU @ BANDI PARUSHURAMUDU, ATMAKUR MANDAL Vs. STATE OF A.P.
September 3, 2021
BANDI VENKATESWARLU REDDY Vs. STATE OF ANDHRA PRADESH
July 6, 2021
BANTUPALLI RAJU Vs. STATE OF ANDHRA PRADESH
January 22, 2021
BAPURAM VENKAT REDDY Vs. STATE OF ANDHRA PRADESH
September 3, 2021
BARATAM SRINIVASA RAO Vs. STATE OF A.P.
September 16, 2021
BARIGALA KOTESH Vs. BANDARU YEDUKONDALU
February 12, 2021
BATHALA SRI KALYAN KUMAR REDDY Vs. STATE OF A. P.
December 1, 2021
BATHINENI BHARGAV KRISHNA Vs. STATE OF ANDHRA PRADESH
December 13, 2021
BATHULA BALAJI Vs. STATE, REP.P.PTHR:MANGALAGIRI RURAL PS
August 3, 2021
BATHULA BALAJI, GUNTUR Vs. STATE, REP. PP THRMANGALAGIRI
August 5, 2021
BATRAJU SIVA PRASAD Vs. STATE OF ANDHRA PRADESH
February 19, 2021
BAYYARAPU SURESH Vs. STATE OF A.P.
December 21, 2021
BEDAMPUDI KRISHNA Vs. V.K. SEENA NAYAK
September 13, 2021
BEERAKAM SEKHAR Vs. SATISH CHANDRA, SPECIAL CHIEF SECRETARY
August 23, 2021
BEST INDIA TOBACCO SUPPLIERS Vs. COMMISSIONER OF INCOME TAX
June 24, 2021
BETHALAM DURGA RAO Vs. STATE OF ANDHRA PRADESH
March 1, 2021
BHARATIYA JANATA PARTY Vs. ANDHRA PRADESH STATE ELECTION COMMISSION
May 21, 2021
BHAVANAM ADEMMA Vs. STATE OF ANDHRA PRADESH
January 7, 2021
BHOGI NAGABHUSHANA RAO Vs. STATE OF ANDHRA PRADESH
November 26, 2021
BHUKYA RAJU Vs. STATE OF ANDHRA PRADESH
January 20, 2021
BHUPALAM SANTHOSH Vs. STATE OF ANDHRA PRADESH
January 19, 2021
BHUPANI VENKATA NAIDU Vs. V.KIRAN KUMAR
August 23, 2021
BIDDIKA BUTCHIBADU Vs. PRINICPAL SCIENTIST & HEAD OFFICE OF PRINCIPAL
February 12, 2021
BLUE NILE DEVELOPERS PVT LTD Vs. MOVVA CHANDRA SEKHAR
December 9, 2021
BODA VEERANNA Vs. STATE OF ANDHRA PRADESH
March 1, 2021
BODABANDLA RAVI Vs. STATE OF ANDHRA PRADESH
July 24, 2021
BODABANDLA RAVI Vs. STATE OF A.P.
September 3, 2021
BODDA NAGA SARAT CHANDRA Vs. UNION OF INDIA
March 30, 2021
BODDE LAKSHMI DEVI Vs. STATE OF ANDHRA PRADESH
August 16, 2021
BODDUBOINA PEDDA GOPAL Vs. STATE OF ANDHRA PRADESH
October 28, 2021
BOJJALA VENKATA SUDHER REDDY Vs. STATE OF ANDHRA PRADESH
November 1, 2021
BOLLA KRISHNA MURTHY Vs. PRL.SECY., IRRGIATION DEPT
July 12, 2021
BOLLA KRISHNAMURTHY Vs. STATE OF ANDHRA PRADESH
November 3, 2021
BOLLAPULLARAYADU Vs. STATE OF ANDHRA PRADESH
July 24, 2021
BOLNEDY PURNA CHANDRA RAO Vs. STATE, REP.BY PRINCIPAL SECRETARY, MEDICAL AND HEALTH.
July 8, 2021
BOMMAREDDY ASHOK REDDY Vs. STATE OF ANDHRA PRADESH
April 7, 2021
BOMMU PRASANTH Vs. P. P. HYD
July 9, 2021
BONDADA SATYANARAYANA Vs. SMT. KORAPU SUREKHA
August 5, 2021
BONELA Vs. BONELA JAYALAXMI
December 23, 2021
BONTHU SUBRAHMANYAM Vs. STATE OF ANDHRA PRADESH
May 5, 2021
BORRA VENKATA KRISHNA RAO Vs. STATE OF ANDHRA PRADESH
July 1, 2021
BOVILLA SUBBAIAH Vs. STATE OF ANDHRA PRADESH
December 1, 2021
BOYA SANJANNA Vs. MANCHGA MARTHAMMA
August 24, 2021
BRAHMMA REDDY DEVARAPALLI Vs. STATE OF ANDHRA PRADESH
January 19, 2021
BRIGHTWAY INTERNATIONAL Vs. UNION OF INDIA
July 15, 2021
BUGGA RAMAIAH Vs. T.SRIRAMULU
November 29, 2021
BURRAMUKKU LAKSHMI NARAYANA Vs. STATE OF ANDHRA PRADESH
May 27, 2021
BVG INDIA LIMITED Vs. STATE OF ANDHRA PRADESH
May 7, 2021
C. C. REDDY Vs. C. SAVITRAMMA
June 28, 2021
C. DILIP KUMAR Vs. STATE OF ANDHRA PRADESH
April 1, 2021
C. RUSHENDRA BABU Vs. STATE OF ANDHRA PRADESH
May 4, 2021
C. VALLEMMA Vs. STATE OF ANDHRA PRADESH
February 16, 2021
C. VENKATESH GOUD Vs. STATE OF ANDHRA PRADESH
March 17, 2021
CENTRAL ANDHRA JUNIOR COLLEGE MANAGEMENTS ASS. Vs. STATE OF ANDHRA PRADESH
September 6, 2021
CENTURY PHARMALABS INDIA Vs. STATE OF ANDHRA PRADESH
November 2, 2021
CH KOTESWARAMMA 2 ORS Vs. P. SESHAIAH ANR
January 27, 2021
CH SOURI RAJA PERUMALLU Vs. DISTRICT COLLECTOR
March 30, 2021
CH SUJATHA Vs. STATE ELECTION COMMISSION
March 25, 2021
CH. DAMAYANTHI Vs. APSRTC AND ORS.
February 26, 2021
CH. MATTAPALLI RAO Vs. STATE OF ANDHRA PRADESH
June 30, 2021
CH. SITARAMA RAO Vs. STATE OF ANDHRA PRADESH
July 28, 2021
CH. SRINIVASA RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
March 5, 2021
CH. V.PRASAD Vs. STATE OF ANDHRA PRADESH
October 11, 2021
CHAGANTI SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH
July 7, 2021
CHAIRMAN,STATE BANK OF INDIA, MUMBAI Vs. V.MALLIKARJUNA
September 1, 2021
CHAITANYA EDUCATIONAL SOCIETY Vs. STATE OF ANDHRA PRADESH
October 8, 2021
CHALAPAKA SURESH Vs. B. SANKARA RAO
December 7, 2021
CHALLA RAM BABU Vs. STATE OF A. P.
March 18, 2021
CHALLAGALI CHAITANYA KUMAR Vs. UNION OF INDIA
February 5, 2021
CHANDRA RAJESH Vs. STATE OF ANDHRA PRADESH
March 18, 2021
CHANDRALA RAMA KUMARI Vs. STATE OF ANDHRA PRADESH
July 24, 2021
CHAPALA-SAI CHANDU Vs. STATE OF ANDHRA PRADESH
March 25, 2021
CHAPPIDI SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH
February 5, 2021
CHEKKA GURU MURALI MOHAN Vs. STATE OF ANDHRA PRADESH
January 19, 2021
CHEKKA SURYANARAYANA Vs. SAKA RAJULAMMA
September 3, 2021
CHEPPALA LAKSHMAIAH Vs. STATE OF ANDHRA PRADESH
March 25, 2021
CHEPPALA LAKSHMAIAH Vs. STATE OF ANDHRA PRADESH
April 9, 2021
CHEPURI RAJASEKHAR Vs. STATE OF ANDHRA PRADESH
February 23, 2021
CHILAKAM MADHUSUDHANA REDDY Vs. STATE OF ANDHRA PRADESH
January 21, 2021
CHILLAKURU SUBBARAMI REDDY Vs. VANJAVAKA SURENDRA REDDY
August 23, 2021
CHINAMATLA VENKATA Vs. STATE OF ANDHRA PRADESH
September 30, 2021
CHINNA DEVARA ASHAI Vs. STATE OF ANDHRA PRADESH
October 12, 2021
CHINNA SHERU Vs. STATE OF ANDHRA PRADESH
October 12, 2021
CHINNAM NAIDU Vs. STATE OF ANDHRA PRADESH
December 2, 2021
CHINNAPPA SRINIVAS REDDY Vs. STATE OF ANDHRA PRADESH
October 29, 2021
CHINNARI SURYANARAYANA Vs. NAGIREDDY SRINIVASA RAO
August 27, 2021
CHINTALA MANI DEEP SAI Vs. STATE OF ANDHRA PRADESH
September 29, 2021
CHINTHA NARASIMHA SWAMY Vs. ASSISTANT COMMISSIONER
August 24, 2021
CHITLURI VENKATA RAMA RAO Vs. CHITLURI VENKATA RAMAIAH
July 8, 2021
CHITTAPULI @DUVVI JHANSI BAI Vs. UNION GOVERNMENT,NEW DELHI
April 29, 2021
CHUTTUGULLA VENKATARAMANA Vs. STATE OF ANDHRA PRADHESH
March 5, 2021
CITY PRIVATE LIMITED Vs. SAIPREETHAM, S/O. VENKATA SUBRAMANYAM
February 9, 2021
CODE OF THE CRIMINAL PROCEDURE Vs. UNKNOWN
September 20, 2021
CONTAGION OF COVID VIRUS IN PRISONS Vs. STATE OF ANDHRA PRADESH
May 20, 2021
CONTAINER CORPORATION OF INDIA Vs. DEVI ENGINEERING AND CONSTRUCTION PRIVATE LIMITED
February 17, 2021
CRYSTAL SEA SHIPPING COMPANY LTD. Vs. BOSTOMAR SHIPPING PTE LTD.
March 5, 2021
D. PARVATHI Vs. SRI B.RAMA RAO
August 23, 2021
D. RAVI BABU Vs. DIRECTOR GENERAL OF POLICE, A.P.
April 1, 2021
D. STALLIN VIJAYA KUMAR Vs. S. VANIRI
February 5, 2021
D. SURYA PRAKASH RAO Vs. STATE OF ANDHRA PRADESH
February 1, 2021
D.S. GOVINDA RAJU Vs. STATE OF ANDHRA PRADESH
November 18, 2021
DABBA YESURATNARN Vs. STATE OF ANDHRA PRADESH
December 20, 2021
DADI DEVI, VIJAYAWADA Vs. STATE OF ANDHRA PRADESH
September 1, 2021
DADI HARI BABU Vs. STATE OF ANDHRA PRADESH
July 23, 2021
DADISETTI RAMBABU RAMU Vs. STATE OF ANDHRA PRADESH
August 12, 2021
DALAVAYI VENKATALASKHMI Vs. STATE OF ANDHRA PRADESH
May 27, 2021
DALMIA CEMENT (BHARAT) LIMITED Vs. SOUTHERN POWER DISTRIBUTION COMPANY OF ANDHRA PRADESH LIMITED
March 2, 2021
DAMERLA SIVA KRISHNA CHAITANYA Vs. STATE OF ANDHRA PRADESH
March 23, 2021
DAMMALAPATI SRINIVAS Vs. STATE OF ANDHRA PRADESH
September 2, 2021
DANDAMUDI SAI KRISHNA RAVI SEKHAR Vs. NUTHAKKI SRI LAKSHMI
May 7, 2021
DANGER VAMSI Vs. STATE OF ANDHRA PRADESH
July 5, 2021
DASARI RAJA MASTER Vs. STATE OF ANDHRA PRADESH
May 4, 2021
DASARI RAMACHANDRA RAO AND ORS. Vs. KORIPALLI VENKATA RAO AND ORS.
January 7, 2021
DASARI SAMBASIVA RAO Vs. SRI SRINIVASA SERVICE STATION AND ORS.
January 22, 2021
DEPOT MANAGER Vs. K. KRISHNA MURTHY
March 2, 2021
DEVARAPU MALYADRI Vs. STATE OF ANDHRA PRADHESH
March 2, 2021
DEYYALA SURYANARAYANA SURIBABU Vs. STATE OF ANDHRA PRADESH
August 11, 2021
DHULIPALLA NARENDRA KUMAR Vs. STATE OF ANDHRA PRADESH
April 29, 2021
DHULIPALLA NARENDRA KUMAR Vs. STATE OF ANDHRA PRADESH
May 24, 2021
DIGIVINTI SUBRAMANYAM REDDY Vs. STATE OF ANDHRA PRADESH
July 1, 2021
DISTRICT COLLECTOR, CHITTOR Vs. V. RANGAPPA (DIED) AND ANOTHER
July 7, 2021
DIVISIONAL FOREST OFFICER Vs. KATTA MUTYALU
March 24, 2021
DODLA MURALI KRISHNA REDDY Vs. COMMISSIONER OF ENDOWMENTS
October 26, 2021
DOKKU PHANEENDRA PRASAD Vs. STATE OF ANDHRA PRADESH REP. BY PRINCIPAL SECRETARY SOCIAL WELFARE
June 14, 2021
DOOLAM NAGA SAI REDDY Vs. STATE OF ANDHRA PRADESH
August 11, 2021
DOUZI SHAMIULLA KHAN Vs. STATE OF ANDHRA PRADESH
August 11, 2021
DR. C.V.M.R. PRASAD Vs. PRINCIPAL SECRETARY TO GOVT.
February 10, 2021
DR. GUDIPATI SWAMY Vs. STATE OF ANDRA PRADESH AND OTHERS
July 6, 2021
DR. POLNATISWAMI KUMAR Vs. NTR UNIVERSITY
March 16, 2021
DR. RAGHAVARAO POLAVARAPU Vs. STATE OF ANDHRA PRADESH
December 21, 2021
DR. VIJAYA KUMAR Vs. A.P.STATE CIVIL SUPPLIES CORPORATION LIMITED
March 2, 2021
DR.K.SUBBA RAO Vs. STATE OF ANDHRA PRADESH, REP.BY PRINCIPAL SECRETARY
June 18, 2021
DR.M.REDDY BHASKAR REDDY Vs. STATE OF ANDHRA PRADESH
March 5, 2021
DUDDALA NAGESWARA RAO Vs. ARDALA SURYANARAYANA
December 2, 2021
DUDEKULA RAJASIKINDAR Vs. STATE OF ANDHRA PRADESH
March 23, 2021
DUMPALA RAJULAMMA Vs. DIVISIONAL ELECTRICAL ENGINEER
February 12, 2021
DUPPALA SATHVIKA Vs. N.T.R. UNIVERSITY OF HEALTH
September 8, 2021
DUPPALAPUDI SATYANARAYANA Vs. STATE OF A.P.
January 29, 2021
DURGAMMAGARI KARTKIK Vs. STATE OF ANDHRA PRADESH
July 23, 2021
DURU LATCHANNA DORA Vs. STATE OF ANDHRA PRADESH
April 27, 2021
DUVVURU MOHANA REDDY Vs. STATE OF ANDHRA PRADESH
June 18, 2021
DWARAM RAGHAVI Vs. STATE OF ANDHRA PRADESH
November 25, 2021
DWARAPU SIRI Vs. STATE OF ANDHRA PRADESH
September 6, 2021
E. V. S. N. KISHORE Vs. STATE OF ANDHRA PRADESH
January 27, 2021
E.N.MOUNIKA SAI Vs. SANAPALA VLN UDAY KUMAR
July 1, 2021
E.SHESHIREKHA Vs. STATE OF ANDHRA PRADESH
August 23, 2021
EAST GODAVARI PRIVATE SCHOOLS Vs. STATE OF ANDHRA PRADESH
December 27, 2021
EASTERN POWER DISTRIBUTION COMPANY Vs. DABBA SRIKANTH
March 23, 2021
EASTERN POWER DISTRIBUTION COMPANY OF A.P. LTD. Vs. NANDIGAM MANGA VENU
July 2, 2021
EBBURI PANDU RANGA Vs. GOVERNMENT OF ANDHRA PRADESH
June 25, 2021
EDDALA VENKATA REDDY Vs. STATE OF ANDHRA PRADESH
July 2, 2021
EDIGA YALLAGOUDU Vs. STATE OF ANDHRA PRADESH
April 1, 2021
ELAKOTI VIJAYA LAKSHMI Vs. STATE OF ANDHRA PRADESH
February 5, 2021
ENAMUL HAQUE Vs. UNION OF INDIA
July 9, 2021
EXECUTIVE DIRECTOR,TELANGANA AND ANDHRA PRADESH Vs. HARIJANA HANUMANTHU
June 14, 2021
FANUS Vs. STATE OF ANDHRA PRADESH
July 7, 2021
FERRO ALLOYS CORPORATION LTD Vs. GARA PEDMA
March 9, 2021
FISHERMAN CO-OP SOCIETY LIMITED Vs. STATE OF A.P.
November 24, 2021
G. AJAY Vs. STATE OF ANDHRA PRADESH
March 24, 2021
G. APPA RAO Vs. STATE OF ANDHRA PRADESH
February 12, 2021
G. LAKSHMI DEVI, W/O. G. RAVI CHANDRA REDDY Vs. STATE OF ANDHRA PRADESH
April 1, 2021
G. MANI Vs. SATISH CHANDRA, PRL. SECRETARY
January 29, 2021
G. RAJAKUMARI Vs. STATE OF A.P.
August 10, 2021
G. RATNA BHAI Vs. CENTRAL POWER DISTRIBUTION COMPANY OF A P
February 12, 2021
G. SILVER SPOON RESTAURANT AND ENTERTAINMENT,VISAKHAPATNAM Vs. STATE OF ANDHRA PRADESH
March 24, 2021
G. SRINIVASULU Vs. STATE OF ANDHRA PRADESH, REP. BY CHIEF SECRETARY TO GOVERNMENT
September 14, 2021
G. SURESH SURESH Vs. STATE OF ANDHRA PRADESH
December 27, 2021
G. SURYANARAYANA Vs. STATE OF ANDHRA PRADESH
December 8, 2021
G. VENKATA RAMANA REDDY Vs. M.V. SESHAGIRI BABU, IAS
January 29, 2021
G.RAJA RAO Vs. STATE OF A.P.
November 3, 2021
G.V. KRISHNA MURTHY Vs. STATE OF ANDHRA PRADESH
November 19, 2021
G.V. SESHAMAMBA Vs. STATE OF ANDHRA PRADESH
March 5, 2021
G.V.RAO Vs. STATE OF ANDHRA PRADESH
March 1, 2021
GADDE VENKATA LAKSHMAMMA Vs. STATE OF ANDHRA PRADESH
July 24, 2021
GADE SRIKAVYA Vs. STATE OF ANDHRA PRADESH
August 4, 2021
GAIL INDIA LTD. Vs. ASSISTANT COMMISSIONER CT
June 21, 2021
GAJARLA ANURADHA Vs. STATE OF ANDHRA PRADESH
December 1, 2021
GAJULASIVAKESAV Vs. STATE OF ANDHRA PRADESH
July 13, 2021
GALI SUDARSHAN NAIDU Vs. STATE OF ANDHRA PRADESH
September 16, 2021
GANDHI RAMA RAO Vs. STATE OF ANDHRA PRADESH
January 7, 2021
GANESH L NAVEEN KUMAR Vs. STATE OF ANDHRA PRADESH
January 21, 2021
GANESH LNAVEEN KUMAR Vs. STATE OF A. P.
March 17, 2021
GANGI REDDY VENKATANATHA REDDY Vs. AADI SUBBARAYUDU
March 24, 2021
GANTA PRASAD Vs. STATE OF ANDHRA PRADESH
November 15, 2021
GARAPATI CONSTRUCTIONS Vs. STATE OF ANDHRA PRADESH
August 3, 2021
GARRE SANKARA RAO Vs. STATE STATION HOUSE OFFICER
February 15, 2021
GARUGUBELLI RAVEENDRA Vs. STATE OF ANDHRA PRADESH, MUNICIPAL ADMINISTRATION DEPARTMENT
May 4, 2021
GAVVE ANASULYA Vs. JUTTA SARASWATHI,W.G.DIST.
November 16, 2021
GE POWER INDIA LTD Vs. NAVAYUGA ENGINEERING COMPANY LIMITED
June 24, 2021
GEVIREDDIGARI VENKATARAMANA REDDY Vs. GEVIREDDIGARI THIPPAMMA
January 18, 2021
GLOBAL AGENCY Vs. GENERAL MANAGER, SOUTH CENTRAL RAILWAY
October 1, 2021
GODASU THIRUPALAMMA Vs. STATE OF ANDHRA PRADESH
April 15, 2021
GODAVARTHI KIRAN BABU Vs. STATE OF ANDHRA PRADESH
March 3, 2021
GODAVARTHI VIJAYA RAO Vs. STATE OF ANDHRA PRADESH
March 23, 2021
GOGINENI VENKATESWARA RAO Vs. GOGINENI RAGHAVAIAH
November 29, 2021
GOLI PADMA NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH
March 17, 2021
GOLI SARATH BABU Vs. T. SRINIVASA RAO
August 10, 2021
GOLI SARATH BABU SARATH REDDY Vs. STATE OF ANDHRA PRADESH
August 12, 2021
GOLLA JAGADESH Vs. STATE OF ANDHRA PRADESH
January 21, 2021
GOLLAPUDI KISHORE BABU Vs. GOLLAPUDI REBAKA AND ORS.
February 16, 2021
GONA LEELAVATHI Vs. STATE OF ANDHRA PRADESH
July 24, 2021
GONDESI APPARAO Vs. STATE OF ANDHRA PRADESH
May 28, 2021
GORENTLA MURALI MOHAN Vs. BHOOMIREDDY VENKATESWARA REDDY
January 19, 2021
GORRIPOTHU CHINNAM NAIDU Vs. BADANA REVATHI
April 1, 2021
GORUSU SRINIVASA REDDY Vs. SK. MAHABUB SUBHANI
July 28, 2021
GOTHULA VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
February 24, 2021
GOTTUMUKKALA RAMA DEVI Vs. STATE OF ANDHRA PRADESH
July 9, 2021
GOTTUMUKKALA RATTAIAH Vs. STATE OF ANDHRA PRADESH
August 18, 2021
GOVERNMENT OF ANDHRA PRADESH Vs. THOTA MALLIKARJUNA
August 27, 2021
GOVERNMENT OF ANDHRA PRADESH Vs. B.SATYAM
December 23, 2021
GOVIND KUMUDA SUSHMA Vs. STATE OF ANDHRA PRADESH
January 20, 2021
GOWTHAM Vs. STATE OF ANDHRA PRADESH
July 14, 2021
GRANDHI LATHA Vs. AKETI VENKATA RAO
December 7, 2021
GRANDHI VEERA VENKATA SATYA Vs. GRANDHI SREERAMA MURTHY
November 16, 2021
GRAPATI CONSTRUCTIONS Vs. STATE OF ANDHRA PRADESH
September 17, 2021
GUDA SRIDHAR REDDY Vs. STATE OF A.P.
November 30, 2021
GUDE YEDUKONDALU Vs. STATE OF ANDHRA PRADESH
May 17, 2021
GUDIMALLI VENKATESWARA RAO Vs. CHUKKA SIVAKUMARI
March 16, 2021
GUKANTI GURAMMA Vs. STATE OF ANDHRA PRADESH
June 3, 2021
GULIKA BOYA RANGANNA Vs. STATE OF ANDHRA PRADESH
July 6, 2021
GUMMADI NAGA SATYA BHADRAM Vs. STATE OF ANDHRA PRADESH
March 18, 2021
GUNGANTI AMRITHA Vs. STATE OF ANDHRA PRADESH
August 10, 2021
GUNJI SRINIVASULU Vs. PULIMI MADHAVA REDDY
February 9, 2021
GUNTUR FOOTPATH & THOPUDU VEEDHIBALLU CHIRUVYAPARULA SANGHAM Vs. STATE OF ANDHRA PRADESH
February 16, 2021
GURRAM NARASIMHA RAO Vs. STATE OF ANDHRA PRADESH
July 6, 2021
GURUPOLU RUKMINI BANDARI AZMEER Vs. STATE OF ANDHRA PRADESH
July 19, 2021
GUSIDI VENKATA SWAMY Vs. STATE OF ANDHRA PRADESH
October 29, 2021
GUTTULA SUBRAHMANYAM Vs. STATE OF ANDHRA PRADESH
June 4, 2021
H. SITA RATNAM Vs. STATE OF ANDHRA PRADESH
March 19, 2021
HANUMA AYAPPA Vs. STATE OF ANDHRA PRADESH
June 28, 2021
HASHIM ALI SAYYED Vs. STATE OF ANDHRA PRADESH
October 12, 2021
HEMA SRI SECURITIES Vs. UNION OF INDIA
July 15, 2021
HEMOGENOMICS PVT.LTD,KARNATAKA Vs. STATE OF ANDHRA PRADESH
April 9, 2021
HIGH COURT OF ANDHRA PRADESH Vs. STATE OF ANDHRA PRADESH
October 29, 2021
HINDUPUR STEEL & ALLOYS PVT. LTD., Vs. THE ASSISTANT COMMISSIONER
October 28, 2021
HYTRONICS ENTERPRISES Vs. RASHTRIYA ISPAT NIGAM LIMITED
March 20, 2021
I. V. R. KRISHNAM RAJU Vs. CENTRAL BUREAU OF INVESTIGATION
July 1, 2021
IMPERIAL GRANITES PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
February 5, 2021
IN RE: LETTER Vs. STATE OF ANDHRA PRADESH
June 17, 2021
IN RE: LETTER DATED 15-5-2021 ADDRESSED BY SRI B.ADINARAYANA RAO, SENIOR ADVOCATE. Vs. STATE OF ANDHRA PRADESH
May 19, 2021
IN RE; CONTAGION OF COVID VIRUS IN PRISONS IN THE STATE OF ANDHRA PRADESH Vs. STATE OF ANDHRA PRADESH
May 17, 2021
INDIAN OIL CORPORATION Vs. M/S. PULLAREDDY SERVICE CENTER,DEALER, INDIAN OIL CORPORATION
September 21, 2021
INDLA ASHOK REDDY Vs. PRINCIPAL SECRETARY (HOME)
September 23, 2021
INDO ENGINEERING WORKS Vs. RASHTRIYA ISPAT NIGAM LTD.
July 16, 2021
INTOORI CHANDRA MOHAN RAO Vs. STATE OF ANDHRA PRADESH
July 27, 2021
ITIKALA NAGESWARAIAH Vs. STATE OF ANDHRA PRADESH
September 8, 2021
J. ASWARTHA NARAYANA Vs. STATE OF ANDHRA PRADESH
December 17, 2021
J. BALA SUBRAMANYAM Vs. STATE OF ANDHRA PRADESH
April 26, 2021
J. C. UMA REDDY Vs. STATE OF ANDHRA PRADESH
February 8, 2021
J. GOPALA KRISHNA Vs. KOLLI KISHORE
December 16, 2021
J. KRISHNA MOHAN Vs. STATE OF ANDHRA PRADESH
February 12, 2021
J. RAMBABU Vs. STATE OF ANDHRA PRADESH
June 21, 2021
J. THIRAPATHI RAO Vs. PANDURANGA RAO
March 23, 2021
J.C.BALANARAYANA REDDY Vs. STATE OF ANDHRA PRADESH
August 3, 2021
J.VENKAT BALAJI Vs. STATE OF ANDHRA PRADESH
July 29, 2021
JAGGUMANTRI HANUMANTHU SAI BABULU Vs. STATE OF ANDHRA PRADESH
March 2, 2021
JAKKULA VENKATESWARAMMA Vs. JAKKULA ANATHA V RAVINDRA BABU
January 19, 2021
JAMPALA POORNANANDA VENKATESWARA PRASAD Vs. ROSHINI CHIT FUNDS AND FINANCE PRIVATE LIMITED AND ORS.
January 7, 2021
JAMPANI SESHAGIRI RAO Vs. STATE OF ANDHRA PRADESH
July 16, 2021
JANASENA PARTY Vs. STATE ELECTION COMMISSIONER
May 21, 2021
JANGALA SURYAM Vs. STATE OF ANDHRA PRADESH
June 3, 2021
JASTHI MANOJ PRAVEEN KUMAR Vs. STATE OF ANDHRA PRADESH
March 30, 2021
JATAVATH NAGANJANEYA NAIK Vs. STATE OF ANDHRA PRADESH
November 16, 2021
JOINT SEAT ALLOCATION AUTHORITY (JOSAA) Vs. YADAVALLI SAI RAMANI
February 17, 2021
JULURI RAMBABU Vs. STATE OF ANDHRA PRADESH
June 18, 2021
JULURI RAMBABU Vs. STATE OF ANDHRA PRADESH
July 1, 2021
K. BEERAN KUTTY Vs. STATE OF ANDHRA PRADESH
July 6, 2021
K. BEERAN KUTTY Vs. STATE OF ANDHRA PRADESH
February 24, 2021
K. CHANDRA MOHAN Vs. SMT. ANURADHA
July 30, 2021
K. EDUKONDALU Vs. STATE OF ANDHRA PRADESH
October 8, 2021
K. GANGADHAR Vs. GOPAL KRISHNA DWIVEDI, I.A.S
December 28, 2021
K. GURAVAIAH Vs. STATE OF ANDHRA PRADESH
August 25, 2021
K. HANUMAKKA Vs. UNION OF INDIA
March 26, 2021
K. HANUMANTHA RAO Vs. STATE OF ANDHRA PRADESH
July 23, 2021
K. KOTESWARA RAO Vs. KOTHA SUBBAIAH
December 30, 2021
K. KRANTHI KUMAR Vs. REGISTRAR, KRISHNADEVARAYA UNIVERSITY, ANANTHAPURAM-515003
June 24, 2021
K. KRISHNAVENI Vs. K. ANWAR BASHA ANR
November 19, 2021
K. MUNEENDRA Vs. STATE OF ANDHRA PRADESH
July 27, 2021
K. MURALIDHAR REDDY Vs. STATE OF ANDHRA PRADESH
March 5, 2021
K. NAGARAJU Vs. STATE OF ANDHRA PRADESH
April 1, 2021
K. RAJASEKHAR REDDY Vs. STATE OF ANDHRA PRADESH
April 27, 2021
K. RAMA NAIDU AND ORS. Vs. E. DURVASULU NAIDU AND ORS.
January 5, 2021
K. RAMACHANDRA RAO Vs. STATE OF ANDHRA PRADESH
February 18, 2021
K. RAMADEVI Vs. COMMISSIONER OF INTERMEDIATE EDUCATION
February 5, 2021
K. RAMESH REDDY Vs. UNION OF INDIA
December 23, 2021
K. RAMULU PANASALADIBBA Vs. K. APPA RAO PANASALADIBBA
November 29, 2021
K. RANI Vs. STATE OF ANDHRA PRADESH
February 18, 2021
K. SATHYAMOORTHY Vs. STATE OF ANDHRA PRADESH
March 23, 2021
K. SHRAVAN RAJU Vs. STATE OF ANDHRA PRADESH
September 23, 2021
K. SRIMAMURTHY Vs. STATE OF ANDHRA PRADESH
March 15, 2021
K. SRINIVAS REDDY Vs. STATE OF ANDHRA PRADESH
March 24, 2021
K. SUBASHINI Vs. MARGADARSI CHIT FUND LIMITED, KRISHNA DIST.
June 25, 2021
K. SUBRAHMANYAM Vs. STATE OF ANDHRA PRADESH
May 3, 2021
K. SUBRAHMANYAM Vs. STATE OF ANDHRA PRADESH
September 17, 2021
K. SUGUNA Vs. CHIEF EXECUTIVE OFFICER
April 16, 2021
K. SUNDER RAO Vs. DISTRICT COLLECTOR
April 6, 2021
K. TARA BAI Vs. STATE OF A.P.
December 20, 2021
K. V. R. TRADERS Vs. STATE OF ANDHRA PRADESH
February 23, 2021
K. VENKATESH Vs. STATE OF ANDHRA PRADESH
July 24, 2021
K. VENKATESHWARLU Vs. STATE OF ANDHRA PRADESH
July 6, 2021
K.APPANNA Vs. STATE OF ANDHRA PRADESH
September 14, 2021
K.LAZAR BABU Vs. A.P. PUBLIC SERVICE COMMISSION
July 26, 2021
K.MICHAEL JOHNSON Vs. A.P.SOUTHERN POWER
January 27, 2021
K.MOINUDDIN QUAMRI Vs. TAHSILDAR
November 8, 2021
K.P. SRINIVAS REDDY Vs. STATE OF ANDHRA PRADESH
February 24, 2021
K.RANJITH Vs. STATE OF ANDHRA PRADESH
October 1, 2021
K.RATNA PRABHA Vs. ELECTION COMMISSION OF INDIA
April 30, 2021
K.S.MD.AZAM Vs. STATE OF ANDHRA PRADESH
November 23, 2021
K.SUBBARAYUDU Vs. STATE OF ANDHRA PRADESH
April 16, 2021
K.SUBRAMANYAM Vs. STATE OF ANDHRA PRADESH
September 16, 2021
K.V.R. SUBBA RAO Vs. STATE OF ANDHRA PRADESH
July 19, 2021
K.V.S. MOHAN RAO Vs. K. VYKUNTA RAO
July 15, 2021
KADALI DURGA RAO Vs. KADALI SURYA KUMARI
January 20, 2021
KAGITHA NARENDRA Vs. STATE OF A.P.
January 28, 2021
KAGITHA SATHI BABU Vs. STATE OF ANDHRA PRADESH
January 22, 2021
KAJA KISHORE KUMAR Vs. DR. TOLETI SHYAM SUNDAR
April 16, 2021
KAJA SANDEEP KUMAR Vs. STATE OF ANDHRA PRADESH
January 25, 2021
KAKARLA KASAIAH Vs. STATE OF ANDHRA PRADESH
January 18, 2021
KALAGA MALLEMMA @ MALLAMMA Vs. STATE OF ANDHRA PRADESH
April 26, 2021
KALAGANTI RAMESH Vs. STATE OF ANDHRA PRADESH
May 27, 2021
KALE SRINIVASULU Vs. M.VENKATESWARLU
March 20, 2021
KALE NAGESWARA RAO Vs. DIVISIONAL ELECTRICAL ENGINEER
May 7, 2021
KALIDASU JAMAN SRINU Vs. STATE OF A.P.
June 17, 2021
KALKI JANARDHANA REDDY Vs. STATE OF A. P.
February 18, 2021
KALLAMADI OBULAMMA Vs. YERRAGUDI KAREEM SAB
December 10, 2021
KALLURI VENKATA LAKSHMI Vs. STATE OF ANDHRA PRADHESH
March 5, 2021
KALUVOY FISHERMEN COOPERATIVE SOCIETY Vs. STATE OF ANDHRA PRADESH
February 23, 2021
KALVA MADDAIAH Vs. STATE OF A. P.
November 1, 2021
KAMASAMUDRAM VINOD Vs. STATE BANK OF INDIA
March 25, 2021
KAMMILA KRISHNA PRASAD Vs. GOVERNMENT OF ANDHRA PRADESH
August 23, 2021
KANAKA MAHALAKSHMI AMMAVARI TEMPLE Vs. K. SATYANARAYANA
March 4, 2021
KANCHARLA RAVI DEVA RAJU Vs. STATE OF ANDHRA PRADESH
July 20, 2021
KANDEPI NAGAMANI Vs. STATE OF ANDHRA PRADESH
August 11, 2021
KANDHATI GUNA SEKHAR Vs. STATE OF ANDHRA PRADESH
July 14, 2021
KANDHUMARTHI RATNAM Vs. KARRI VEERAJU
November 29, 2021
KANDULURI SAMADANAM Vs. KANDULURI VENKATASWAMI
February 11, 2021
KANJIVARAM GIRI BABU Vs. THE STATE ELECTION COMMISSIONER
November 15, 2021
KANTA PRATHAP Vs. STATE OF ANDHRA PRADESH
March 24, 2021
KANUMURI RAGHURAMA KRISHNA RAJU Vs. STATE OF A.P., REP. BY PUBLIC PROSECUTOR
May 15, 2021
KANUMURI RAGHURAMA KRISHNA RAJU Vs. STATE OF ANDHRA PRADESH
May 16, 2021
KANURU VENKATESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
April 1, 2021
KAPA ANURADHA Vs. PUDOTA ANIL KUMAR
May 7, 2021
KARAJADA BHASKARA RAO Vs. STATE OF ANDHRA PRADESH
November 16, 2021
KARANAM JANAKI Vs. STATE OF ANDHRA PRADESH
July 1, 2021
KARANAM MALLI KARJUNA BABU Vs. STATE OF ANDHRA PRADESH
April 29, 2021
KARAVANJI LALITHA KUMARI Vs. STATE OF ANDHRA PRADESH
February 23, 2021
KARNATHAM MALLIKARJUNA Vs. STATE OF ANDHRA PRADESH
February 5, 2021
KASIREDDY SAI KUMAR REDDY Vs. STATE OF ANDHRA PRADESH
March 23, 2021
KASIREDDY SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
June 15, 2021
KASIVISWESWARA SWAMI TEMPLE Vs. SYED PEERU SAHEB
November 29, 2021
KASTURIDEVI VIDYALAYAM COMMITTEE Vs. STATE OF ANDHRA PRADESH
December 24, 2021
KASU RAYAPA REDDY Vs. STATE OF A.P.
July 14, 2021
KATARI PRAVEEN Vs. STATE OF ANDHRA PRADESH
January 18, 2021
KATTA SURESH BABU Vs. STATE OF ANDHRA PRADESH
July 23, 2021
KATURI VEERRAJU Vs. TANIKI SATYANARAYANA
March 3, 2021
KAVALI SEKHAR Vs. STATE OF ANDHRA PRADESH
June 16, 2021
KEI-RSOS PETROLIUM & ENERGY PVT. LTD Vs. R.A.K. CERAMICS (I) PVT. LTD.
October 8, 2021
KERNEOS INDAI ALUMINATE TECHNOLOGIES PRIVATE LIMITED Vs. UNION OF INDIA
June 17, 2021
KESAVA KUMAR MADIKA Vs. STATE OF ANDHRA PRADESH
February 23, 2021
KESINENI VIJAYA KUMAR Vs. STATE OF ANDHRA PRADESH
June 28, 2021
KETHA NAGARAJU Vs. STATE OF ANDHRA PRADESH
March 8, 2021
KILARI ANAND PAUL Vs. UNION OF INDIA
March 18, 2021
KILARI ANAND PAUL @ DR. K.A. PAUL Vs. UNION OF INDIA
February 15, 2021
KILARU JANARDHANA RAO Vs. STATE
December 15, 2021
KINJARAPU Vs. STATE OF A.P.
December 20, 2021
KODALI RAMA DEVI Vs. STATE OF ANDHRA PRADESH
September 17, 2021
KOKILAVAYA SANTOSH KUMAR Vs. STATE OF ANDHRA PRADESH
December 20, 2021
KOLAKANI SUNDER RAO Vs. STATE OF A.P.
August 12, 2021
KOLLA RAMA RAO Vs. STATE OF ANDHRA PRADESH
May 14, 2021
KOLUSU PARTHA SARATHY Vs. STATE OF ANDHRA PRADESH
May 6, 2021
KOMALI SATISH Vs. STATE OF ANDHRA PRADESH
November 9, 2021
KOMARAGIRI SRINIVASULU Vs. STATE OF ANDHRA PRADESH
July 27, 2021
KOMATI SONIA Vs. STATE OF ANDHRA PRADESH
March 26, 2021
KOMMA DAVID RAJ U. DAVID Vs. STATE OF ANDHRA PRADESH
July 27, 2021
KOMMA SHIVA @ KOMMA SIVA KUAMR Vs. STATE OF ANDHRA PRADESH
March 25, 2021
KOMMADDI. SRUTHA KEERTHI Vs. ANDHRA PRADESH PUBLIC SERVICE
June 16, 2021
KOMMANA RAMESH Vs. STATE OF ANDHRA PRADESH AND ORS.
January 28, 2021
KOMMISETTY PADMALATHA Vs. STATE BANK OF INDIA
July 20, 2021
KOMMISIDDULU NAIDU Vs. STATE OF ANDHRA PRADESH
March 5, 2021
KONAKALLA SATYA NARAYANA Vs. STATE OF ANDHRA PRADESH
July 14, 2021
KONDAMURI VIJAY AMBEDKAR Vs. STATE OF ANDHRA PRADESH
June 15, 2021
KONDAREDDI NAGAMANI Vs. STATE OF ANDHRA PRADESH
April 30, 2021
KONDISETTY NAGESWARA RAO BUJJI Vs. STATE OF ANDHRA PRADESH
May 27, 2021
KONDRU SUNITHA Vs. STATE OF ANDHRA PRADESH
June 24, 2021
KONDURU RAJESH Vs. STATE OF ANDHRA PRADESH
March 17, 2021
KONERU VIJAYKUMAR Vs. VADLAMUDI RAMA DEVI
September 1, 2021
KOPPINEEDI MANGA Vs. STATE OF ANDHRA PRADESH
February 12, 2021
KOPPULA NAGA VENKATA DURGA VARA PRASAD Vs. STATE OF ANDHRA PRADESH
June 28, 2021
KOPPULA VENKATA RAO Vs. STATE OF ANDHRA PRADESH
July 23, 2021
KORLAPU SARADA Vs. STATE OF A.P., REP. BY PUBLIC PROSECUTOR
February 19, 2021
KORRA BHASKARA RAO Vs. STATE OF ANDHRA PRADESH
July 22, 2021
KORUKONDA HEMANTH Vs. STATE OF ANDHRA PRADESH
March 23, 2021
KOSETTI ARJUNA RAO Vs. STATE OF ANDHRA PRADESH
March 22, 2021
KOTA PULLA RAO Vs. STATE OF ANDHRA PRADESH
March 31, 2021
KOTA SAMPOORNA PAWANI Vs. STATE
December 17, 2021
KOTHAPALLI KALEEMULLAH Vs. STATE OF ANDHRA PRADESH
June 3, 2021
KOTHURI JASHUVA Vs. STATE OF ANDHRA PRADESH
March 23, 2021
KOTTA SRIRAMAMURTHY Vs. STATE OF ANDHRA PRADESH
July 2, 2021
KOVI RAKESH Vs. NTR UNIVERSITY OF HEALTH SCIENCES
April 9, 2021
KOVI RAKESH Vs. DR NTR UNIVERSITY OF HEALTH SCIENCES
February 17, 2021
KOVVURI NAGI REDDY Vs. STATE OF ANDHRA PRADESH
August 16, 2021
KRITI ENGINEERING AND SERVICES Vs. STATE OF ANDHRA PRADESH
January 22, 2021
KROSURI PAVAN KUMAR Vs. STATE OF ANDHRA PRADESH
February 15, 2021
KUDARI CHANDRASEKHAR Vs. STATE OF ANDHRA PRADESH
March 8, 2021
KUDUMULA DEVAKIDEVI Vs. STATE OF ANDHRA PRADESH
June 29, 2021
KULLA SIMHACHALAM (A1) E. G. DT Vs. STATE OF A.P.
January 6, 2021
KUM.MAMIDISANTOSHA KUMARI Vs. STATE OF ANDHRA PRADESH
March 20, 2021
KUMAR PAPPU SINGH Vs. UNION OF INDIA
March 20, 2021
KUMARJIT DAS Vs. SUPERINTENDENT, CGST & CX R-I
November 22, 2021
KUMPATLA APPA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
October 5, 2021
KUNA VASUDEVA RAO Vs. STATE OF ANDHRA PRADESH
August 10, 2021
KUNTAMUKKALA KARAMCHAND MOHAN GANDHI Vs. STATE OF ANDHRA PRADESH
May 17, 2021
KUPPAIAH SURESH Vs. STATE OF ANDHRA PRADESH
March 23, 2021
KUPPAM VENKATA PRASAD Vs. GATTA RAMA MOHAN RAO
March 8, 2021
KURUVA LAKSHMIDEVI Vs. SOUTHERN POWER DISTRIBUTION COMPANY OF A.P. LTD.
June 22, 2021
KURUVA VENKATARAMAPPA Vs. STATE OF A.P
February 17, 2021
KUSUME SUBBA RAJU Vs. STATE OF A.P.
February 17, 2021
KUTHATI THIRUMALA RAO Vs. STATE OF ANDHRA PRADESH
May 27, 2021
L. LAZARUS Vs. STATE OF ANDHRA PRADESH
September 17, 2021
L. NAGESWARA RAO Vs. A. SRINIVASA RAO
October 20, 2021
L. RAMESH Vs. STATE OF ANDHRA PRADESH
August 4, 2021
L. RAMESH Vs. STATE OF ANDHRA PRADESH
March 23, 2021
L.V.SUBBA REDDY PETROL BUNK Vs. INDIAN OIL CORPORATION
April 20, 2021
LAGADAPATI NARAYANASWAMY Vs. STATE OF ANDHRA PRADESH
July 5, 2021
LAKSHMANA RAO Vs. STATE OF ANDHRA PRADESH
July 7, 2021
LAKSHMI LAVANYA COTTONS,GUNTUR Vs. COMMERCIAL TAX OFFICER,GUNTUR
July 19, 2021
LAKSHMI VENKATESWARA GENERAL MERCHANTS AND COMMISSION AGENTS Vs. STATE OF ANDHRA PRADESH
March 15, 2021
LALITH KUMAR Vs. A
August 17, 2021
LANKA PRABHAKAR RAO Vs. UNION OF INDIA
June 14, 2021
LINGALA NAGESWAR RAO Vs. STATE OF ANDHRA PRADESH
March 16, 2021
M. HYMAVATHI Vs. H.KURMA
February 12, 2021
M. JAYAMMA Vs. STATE OF ANDHRA PRADESH
August 25, 2021
M. KALAVATHI Vs. STATE OF ANDHRA PRADESH
July 1, 2021
M. KRISHNA RAO Vs. STATE OF ANDHRA PRADESH
May 14, 2021
M. M. C. HEALTHCARE Vs. STATE OF ANDHRA PRADAESH
March 25, 2021
M. MAHESWAR Vs. STATE OF ANDHRA PRADESH
July 23, 2021
M. NARASIMHA RAO Vs. STATE OF ANDHRA PRADESH
June 25, 2021
M. NAVEEN KUMAR Vs. STATE OF ANDHRA PRADESH
February 11, 2021
M. NIRMALAMMA Vs. STATE OF ANDHRA PRADESH
February 17, 2021
M. RADHA KRISHNA Vs. STATE OF A. P.
April 30, 2021
M. RAMA KOTESWARA RAO Vs. POSTMASTER GENERAL, VIJAYAWADA
December 27, 2021
M. SUGUNA Vs. STATE OF ANDHRA PRADESH
October 21, 2021
M. V. S. N. A. BHAGAWAN Vs. UNION OF INDIA
September 1, 2021
M. VEERA VENKATA SATYA KRISHNA HARSHA AKALKI SANKEERTH Vs. PUTCHALA VENKATESWARA RAO
June 18, 2021
M. VENKATESH Vs. UNION OF INDIA
February 12, 2021
M. VENKATESWARA REDDY Vs. SRI RAM TRANSPORT FINANCE COMPANY LIMITED
June 18, 2021
M. VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
February 12, 2021
M.FAZUL REHAMAN Vs. STATE OF ANDHRA PRADESH
November 19, 2021
M.R.A.SAMUEL Vs. STATE OF ANDHRA PRADESH
February 18, 2021
M.R.L.SANKARA RAO Vs. STATE OF ANDHRA PRADESH
November 12, 2021
M.RADHA KRISHNAIAH Vs. STATE OF ANDHRA PRADESH
August 16, 2021
M.RAMBABU Vs. D.V.R.KUMAR
September 29, 2021
M.VENKATESWARA RAO AND ANOTHER Vs. K.KOTESWARA RAO AND OTHERS
June 14, 2021
M/S. FUSION FOODS Vs. GOVERNMENT OF ANDHRA PRADESH
March 31, 2021
M/S. G SILVER SPOON RESTAURANT AND ENTERTAINMENTS Vs. STATE OF ANDHRA PRADESH
March 24, 2021
M/S. GODAWARI POWER AND ISPAT LTD. Vs. STATE OF ANDHRA PRADESH
March 23, 2021
M/S. GPS GRANITES LLP Vs. STATE OF ANDHRA PRADESH
March 25, 2021
M/S. HARI HARA IRON STORES Vs. APPELLATE DEPUTY COMMISSIONER (CT)
March 23, 2021
M/S. SURYA SEEDS LTD. Vs. STATE OF ANDHRA PRADESH
March 26, 2021
M/S. TATA POWER RENEWABLE ENERGY Vs. UNION OF INDIA
June 22, 2021
MADALA SRENIVASULU Vs. STATE OF ANDHRA PRADESH
April 6, 2021
MADALA SRINIVASA RAO Vs. STATE OF A.P
January 5, 2021
MADAPANI DURGA Vs. BNVD KOTESWARA RAO
February 19, 2021
MADATI SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH
March 30, 2021
MADDALA VENKATA RAMANARAO Vs. J.K. BUILDERS
February 26, 2021
MADDI REDDY VENKATA SIVA NAGA PURUSHOTTAM Vs. MUNICIPAL COMMISSIONER, TADEPALLIGUDEM
November 25, 2021
MADDI SREERAMA KRISHNA Vs. STATE OF ANDHRA PRADESH
February 15, 2021
MADDINENI VENKATA Vs. STATE OF A.P.
September 23, 2021
MADDIPATI SAILAJA Vs. STATE OF ANDHRA PRADESH
July 30, 2021
MADDULA GANGAMMA Vs. DODDAKA APPA RAO
January 25, 2021
MADDURI NAGENDRA REDDY Vs. STATE OF ANDHRA PRADESH
March 31, 2021
MADHIRI SATISH Vs. STATE OF A.P.
July 9, 2021
MADHU GOPAL Vs. STATE OF ANDHRA PRADESH
January 21, 2021
MADIGA SHANKARAIAH Vs. STATE OF ANDHRA PRADESH
January 20, 2021
MADIRA MALLESH BABU Vs. NAMBURI YESUDASU
January 22, 2021
MADIREDDY GANGA VARA LAKSHMI Vs. STATE OF ANDHRA PRADESH
June 28, 2021
MAGANTI DHARMA RAO Vs. UNION OF INDIA
January 19, 2021
MAHARASHTRA EX-SERVICEMEN CORPORATION LTD Vs. SAIKOR SECURITY KINETIC
March 22, 2021
MAILAVARAPU LALAIAH Vs. STATE OF ANDHRA PRADESH
April 8, 2021
MAITHAN CERAMICS LIMITED Vs. COMMISSIONER OF CENTRAL TAX
June 29, 2021
MAKINA SURYA NARAYANA Vs. STATE OF ANDHRA PRADESH
August 6, 2021
MALA MAHANADU AIKYA VEDIKA, AP Vs. STATE OF ANDHRA PRADESH
December 3, 2021
MALAPATI DURGA DEVI Vs. HIGH COURT OF ANDHRA PRADESH REP BY REGISTRAR GENERAL
July 30, 2021
MALE DEVA RAJU Vs. KUMAR VISHWAJEET
September 13, 2021
MALEPATI CHINNA SIDDAIAH Vs. STATE OF ANDHRA PRADESH
March 30, 2021
MALEPATI NANDEESHWARUDU Vs. STATE OF ANDHRA PRADESH
February 16, 2021
MALEPATI VENKATA SURENDRA KUMAR Vs. STATE OF ANDHRA PRADESH
June 3, 2021
MALIREDDIVEERARAJU Vs. NADAKUDUTI SAI JYOTHI, KKD
October 22, 2021
MALIREDDY VENKATA RAYA PHANEENDRA, Vs. STATE OF ANDHRA PRADESH
May 7, 2021
MALL VARALAKSHMI Vs. STATE OF ANDHRA PRADESH
January 19, 2021
MALLAPPAGARI SADASIVA REDDY Vs. STATE OF A.P
January 25, 2021
MALLAVARAM GOWRI Vs. V. LATHA
May 3, 2021
MALLIKARJUNA SWAMY KAMAKSHI TAYEE DEVASTHANAM Vs. S. BALASUBRAMANYAM
January 19, 2021
MALLIPAMU CHAKRAM Vs. STATE OF A. P.
February 15, 2021
MAMIDI SUBBAMMA Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION
February 19, 2021
MANAGING COMMITTE, AZEEMUDDIN MASJID Vs. SHAIK ABDUL RAHIM @S. KHAJA
April 1, 2021
MANAGING DIRECTOR Vs. KONDURU PADMAVATHI
March 22, 2021
MANAGING DIRECTOR FOOD CORPORATION OF INDIA Vs. M. NARAHARI BABU
February 11, 2021
MANCHUPALLI VENKATA NAIDU Vs. STATE OF ANDHRA PRADESH
July 27, 2021
MANDALA GEETHA Vs. STATE OF ANDHRA PRADESH
February 17, 2021
MANE NAGA NARASIMHA RAO, W.G. Vs. STATE OF A.P.
August 27, 2021
MANGIPUDI NAGARAJU Vs. STATE OF ANDHRA PRADESH
October 8, 2021
MANNURU HAREEH Vs. STATE OF ANDHRA PRADESH
March 24, 2021
MARAGANI SAIKUMAR Vs. STATE OF ANDHRA PRADESH
November 19, 2021
MARAKKAGARI KRISHNAPPA Vs. G. MANOHAR REDDY
January 19, 2021
MARAM RAMESH BABU Vs. STATE OF ANDHRA PRADESH
February 22, 2021
MAREDDY VENKATESWARLU Vs. BONDILI LAKSHMI BHAI DIED
August 18, 2021
MARRI SUBBA RAO Vs. STATION HOUSE OFFICER
July 27, 2021
MARUGUMALLI SAMYULU Vs. GOVERNMENT OF ANDHRA PRADESH
December 3, 2021
MARUTHI MINERALS PVT LTD Vs. UNION OF INDIA
February 9, 2021
MASTERS ALUMINIUM INDIA PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER
January 21, 2021
MATTAPALLI RAO Vs. STATE OF ANDHRA PRADESH
June 30, 2021
MAX DETECTIVE AND GUARDING Vs. STATE OF ANDHRA PRADESH
September 29, 2021
MD. RUSTAM SK Vs. UNION OF INDIA
August 3, 2021
MD. SARDAR Vs. STATE OF ANDHRA PRADESH AND ORS.
January 27, 2021
MEDISETTI SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
February 16, 2021
MEEDURI PRASANTHI KUMAR Vs. STATE OF ANDHRA PRADESH
March 31, 2021
MENTI TRINADHA VENKATA RAMANA Vs. MENTI LAKSHMI, VIZIANAGARAM DISTRICT
September 9, 2021
MESTHRI ANANDAPPA ANANDAPPA Vs. STATE OF ANDHRA PRADESH
July 19, 2021
METTUPALLI VENKATA KRISHNA REDDY Vs. PRINCIPAL SECRETARY
February 5, 2021
MIDDE VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
March 23, 2021
MIDITIPATI ASHOK KUMAR Vs. HINDUSTAN SHIPYARD LIMITED
July 14, 2021
MITTAPALLI GORLA DAKSHINA MURTHY Vs. STATE OF ANDHRA PRADESH
November 12, 2021
MITTAPALLI PAVAN KUMAR Vs. STATE OF ANDHRA PRADESH
May 17, 2021
MODERN MINERALS Vs. STATE OF ANDHRA PRADESH
February 5, 2021
MOGARPATHI CHIRANJEEVI RAO Vs. ERAPA MUKKAYA
October 8, 2021
MOHAMMAD ARSHAD Vs. JAFAR GHORI
November 24, 2021
MOHAMMAD REYAS Vs. STATE OF ANDHRA PRADESH
March 30, 2021
MOHAMMED MASOOM LMRAN @MASUM Vs. STATE OF ANDHRA PRADESH
May 17, 2021
MONDI MALLIKARJUNA Vs. STATE OF ANDHRA PRADESH
March 24, 2021
MOPURI ANJINEYULU Vs. STATE OF ANDHRA PRADESH
April 28, 2021
MOPURI HEMAVATHI Vs. STATE OF ANDHRA PRADESH
September 23, 2021
MOTTIPOLU Vs. STATE OF ANDHRA PRADESH
July 14, 2021
MOVVA. VENKATESWARA RAO Vs. STATION HOUSE OFFICER
August 19, 2021
MUDAVATH ANJAMMA Vs. STATE OF ANDHRA PRADESH
November 30, 2021
MUDE MUNI KUMARI Vs. STATE OF ANDHRA PRADESH
March 26, 2021
MUDIDANA BALA BALAJI Vs. STATE OF ANDHRA PRADESH
July 8, 2021
MULA MAHESWARA RAO Vs. STATE OF ANDHRA PRADESH
August 18, 2021
MULLA MOHAMMADRAZACK MOHIUDDIN Vs. STATE OF ANDHRA PRADESH
July 24, 2021
MULLU SHABUDDIN Vs. STATE OF A.P.
December 28, 2021
MUNGARA MAHITHA Vs. STATE OF ANDHRA PRADESH
July 16, 2021
MUNICIPAL COUNCIL Vs. CHALLAGALI KARUNA KUMAR
March 24, 2021
MUNNALURI LAKSHMANA RAO Vs. MYNENI SAMBASIVA RAO
August 27, 2021
MUNTAZ ANSARI Vs. STATE
July 23, 2021
MUNTIMADUGU IMAM Vs. STATE OF ANDHRA PRADESH
December 16, 2021
MUSALE MADHUSUDHANA RAO Vs. KARRE CHINNA SUBBARAYUDU
November 30, 2021
MUSALE MADHUSUDHANA RAO Vs. KARRE CHINNA SUBBARAYUDU
November 29, 2021
MUTLAPUDI ANJANEYULU Vs. CID
July 20, 2021
MUVVA SUDHESHNA KUMAR Vs. STATE OF ANDHRA PRADESH
July 12, 2021
N MOHITH SAI UMESH CHANDRA Vs. STATE OF ANDHRA PRADESH
February 17, 2021
N. ANANDA REDDY Vs. STATE OF ANDHRA PRADESH
September 1, 2021
N. GOVINDA SWAMY Vs. STATE OF ANDHRA PRADESH
September 23, 2021
N. GOVINDA SWAMY Vs. STATE OF ANDHRA PRADESH
July 16, 2021
N. M. MOHAN KUMAR Vs. STATE OF ANDHRA PRADESH
April 1, 2021
N. M. R. AIDED Vs. B. RAJASEKHAR
May 7, 2021
N. PAVAN KUMAR Vs. R MAHESWARI
September 23, 2021
N. RAMANA BABU Vs. STATE OF ANDHRA PRADESH
April 27, 2021
N. SHANKAR PRASAD Vs. STATE OF ANDHRA PRADESH
April 1, 2021
N. V. B. L. ACHARY Vs. STATE OF ANDHRA PRADESH
February 12, 2021
N. V. V. B. VIJAYA SARADHI Vs. P. LAKSHMINARAYANA
March 23, 2021
N.NAWAS Vs. STATION HOUSE OFFICER
November 11, 2021
N.RAMANA BABU Vs. OFFICER IN-CHARGE, BUREAU OF NAVIKS
February 27, 2021
N.V.V. SATYANARAYANA Vs. GOPALA KRISHNA DWIVEDI
October 8, 2021
NAGA MALLESWARA RAO YARLAGADDA Vs. STATE OF ANDHRA PRADESH
March 24, 2021
NAGABATHULA DURGA Vs. STATE OF ANDHRA PRADESH
March 8, 2021
NAGANATH Vs. STATE OF ANDHRA PRADESH
February 17, 2021
NAGARAM BALAKRISHNA Vs. STATE OF A.P.
March 23, 2021
NAGARAM BALAKRISHNAN Vs. STATE OF ANDHRA PRADESH
November 2, 2021
NAGARAM KALYAN KUMAR A1 Vs. STATE OF ANDHRA PRADESH
June 3, 2021
NAGASURI MAHESH Vs. STATE OF ANDHRA PRADESH
March 23, 2021
NAGIREDDY KRISHNA MURTHY NAIDU Vs. STATE OF A. P.
March 18, 2021
NAGISETTY CHINNA SANJEEVA RAYUDU Vs. STATE OF ANDHRA PRADESH
August 27, 2021
NAKKA PRASUNA Vs. VICE-CHAIRMAN AND MANAGING DIRECTOR, APSRTC
June 28, 2021
NAKKA VENKATA RAMUDU Vs. C. RAMIREDDY
May 5, 2021
NALAMUKKALA VIVEK BABU Vs. STATE OF A.P.
August 24, 2021
NALINI MOHAN VALLURUPALLI Vs. STATE OF ANDHRA PRADESH
June 30, 2021
NALLALA BHASKAR REDDY Vs. NALLALA MANGAMMA
January 5, 2021
NALLAMOTHU VEERAIAH Vs. STATE OF ANDHRA PRADESH
November 22, 2021
NAMA VENKATA UMA MAHESH Vs. STATE OF ANDHRA PRADESH
September 1, 2021
NAMADI DIVAKAR TATARAM AMBEDKAR Vs. STATE OF ANDHRA PRADESH
March 25, 2021
NAMBURI VENKATA SANTOSH Vs. STATE OF ANDHRA PRADESH
June 30, 2021
NANDIGAM VISHNU MURTHY Vs. STATE OF ANDHRA PRADESH
December 7, 2021
NANNAGARAM PRAVEENA Vs. STATE OF A.P.
December 15, 2021
NANNAPANENI SEETHARAMA RAJU Vs. STATE OF ANDHRA PRADESH
September 2, 2021
NARAGANI SIVA SURAMANYAM Vs. KOTA SRINIVASA RAO
November 23, 2021
NARAHARI NAGESWARA RAO Vs. L T C LOGISTICS PVT LTD
March 1, 2021
NARLA JHANSI LAKSHMI Vs. STATE OF ANDHRA PRADESH
June 28, 2021
NATIONAL INSURANCE CO LTD. Vs. VADAMALA RAMA SUBBAMMA
December 27, 2021
NATIONAL INSURANCE CO. LTD Vs. BHUMIREDDY NARAPUREDDYGARI
October 8, 2021
NATIONAL INSURANCE CO. LTD. Vs. HARIJANA PARAMESWARUDU
July 24, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. KUMBHA SIVAMMA AND ORS.
February 1, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. PUNI SEKHAR
January 4, 2021
NAUTILUS SHIPPING INDIA PVT.LTD Vs. DREDGING CORPORATION OF INDIA
February 23, 2021
NAVEEN KUMAR AGARWAL Vs. K.KAMALA
November 12, 2021
NEELAM MOHAN YESHWANTH Vs. STATE OF ANDHRA PRADESH
August 24, 2021
NELAVALA JOHN SUKUMAR Vs. STATE OF ANDHRA PRADESH
December 27, 2021
NELLI ANIL KUMAR Vs. STATE OF ANDHRA PRADESH
September 15, 2021
NELLURI ESWAR RANJITH Vs. STATE OF ANDHRA PRADESH
May 27, 2021
NEMALA RAMALU Vs. STATE OF ANDHRA PRADESH
May 5, 2021
NERELLA CHIRANJEEVI ARUN KUMAR Vs. G.DURGAIAH
November 23, 2021
NERELLA DHARMENDRA Vs. SANKA PRASAD
December 14, 2021
NEW INDIA ASSURANCE CO. LTD, KAKINADA Vs. CHINTAKAYALA SRINIVASA RAO
March 22, 2021
NIDAMANURU PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY LTD Vs. STATE OF ANDHRA PRADESH
March 22, 2021
NIMMAGADDA UPENDRANTH Vs. STATE OF ANDHRA PRADESH
June 24, 2021
NOVATIC TRADING F.Z.E. Vs. HERO FINCROP LTD.
April 30, 2021
NOVATIC TRADING F.Z.E. AJMAN, UAE Vs. HERO FINCORP LTD
April 13, 2021
NUKALA SUBHASHINI Vs. STATE OF ANDHRA PRADESH
May 7, 2021
NUTHALAPATI ASHOK KUMAR Vs. STATE OF ANDHRA PRADESH
July 23, 2021
OIL PALM DEVELOPERS Vs. STATE OF ANDHRA PRADESH
March 23, 2021
OIL PALM DEVELOPERS Vs. STATE OF ANDHRA PRADESH
April 23, 2021
ORIENTAL INSURANCE COMPANY LIMITED, TANUKU Vs. ROKKAM APPA RAO
January 22, 2021
OSTRO ANANTAPURA PVT. LTD Vs. STATE OF ANDHRA PRADESH
March 8, 2021
P MYTREEYA Vs. STATE OF ANDHRA PRADESH
February 17, 2021
P. ASHOK GAJAPATHI RAJU Vs. STATE OF ANDHRA PRADESH
June 14, 2021
P. HUSSAIN CHIDDU MASTER Vs. STATE OF ANDHRA PRADESH
July 9, 2021
P. PRAVEENA Vs. M. KRISHNA REDDY
August 5, 2021
P. R. S. S. S. THAMMAYYA NAIDU Vs. STATE OF ANDHRA PRADESH
March 31, 2021
P. SRINIVASULA REDDY Vs. HIGH COURT OF ANDHRA PRADESH
April 27, 2021
P. V. ANJANEYULU Vs. STATE OF ANDHRA PRADESH
March 23, 2021
P. VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
February 18, 2021
P.ANJULAMMA Vs. STATE OF A.P.
October 29, 2021
P.CHAKRDHAR Vs. STATE OF ANDHRA PRADESH
July 1, 2021
P.CHANDRA SEKHAR REDDY Vs. SREENIVASULU GANJARAPALLI
December 30, 2021
P.MADHU Vs. A.P. POWER GENERATION
June 28, 2021
P.NARAYANAMMA Vs. P.KUMAR
November 2, 2021
P.RAMANAIAH Vs. STATE OF ANDHRA PRADESH
July 24, 2021
P.S.V.N. KRISHNA RAO Vs. SECRETARY
December 21, 2021
P.UDAYASANKAR (DIED) Vs. DEPUTY INSPECTOR GENERAL OF POLICE
February 8, 2021
P.UMA MAHESWARA SASTRY Vs. STATE OF ANDHRA PRADESH
October 5, 2021
P.V. RATHNAMMA Vs. STATE OF ANDHRA PRADESH
September 24, 2021
P.YESU DAS Vs. STATE OF ANDHRA PRADESH
August 11, 2021
PABINEEDI SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
March 25, 2021
PACHIPALA VENKATESWAR RAO Vs. STATE OF ANDHRA PRADESH
August 11, 2021
PADALA LEELAVATHI Vs. P.MANGAYAMMA
December 31, 2021
PADALA NAGARAJU Vs. STATE OF ANDHRA PRADESH
May 27, 2021
PADALA VENKATA SAI RAMA REDDY Vs. STATE OF ANDHRA PRADESH
November 29, 2021
PADI VENKATESWARLU Vs. STATE OF A.P
February 17, 2021
PADIGAPATI SRINIVASA REDDY Vs. STATE OF ANDHRA PRADESH
February 5, 2021
PAGADALA SUBRAHMANYAM Vs. M.R.RAVI KUMAR
April 1, 2021
PAIDI SOUJANYAMMA Vs. DUBAGUNTA VENKATESWARA RAO
November 30, 2021
PAIDI SRIRAMAMURTHY Vs. COLLECTOR, S.OF.A.P.SRIKAKULAM.
October 20, 2021
PALADUGU BHARATHI Vs. N.VENKATESWARLU
June 22, 2021
PALAGIRI NAGESWAR REDDY Vs. STATE OF ANDHRA PRADESH
August 12, 2021
PALAGULLA ANASUYA Vs. STATE OF ANDHRA PRADESH
April 28, 2021
PALAKURTI APPARAO Vs. G. SRIJANA
February 23, 2021
PALIKA VEERALAKSHMI Vs. STATE OF ANDHRA PRADESH
August 11, 2021
PALLA SAILAJA Vs. STATE OF ANDHRA PRADESH
October 22, 2021
PANEPPAGIRI KRISHNAMURTHI Vs. STATE OF ANDHRA PRADESH
December 6, 2021
PANGA CHANDRAYYA Vs. STATE OF ANDHRA PRADESH
July 20, 2021
PARA LINGA RAO Vs. STATE OF ANDHRA PRADESH
February 5, 2021
PARASANI NARASA REDDY Vs. STATE OF ANDHRA PRADESH
September 29, 2021
PASILA PRASAD Vs. STATE OF A.P.
December 30, 2021
PASUMARTHY ADHI NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH
December 20, 2021
PATHAN JAMEEN KHAAN Vs. STATE OF ANDHRA PRADESH
February 22, 2021
PATHURI ANANTHA RAMAIAH Vs. STATE OF ANDHRA PRADESH
September 23, 2021
PATNAM SURESH Vs. STATE OF ANDHRA PRADESH
February 23, 2021
PATURI PRASHANTI Vs. STATE OF ANDHRA PRADESH AND ANOTHER
April 29, 2021
PAVAN GRANITE METAL WORKS Vs. STATE OF ANDHRA PRADESH
June 17, 2021
PAVITHRAN SAKTHIVEL Vs. STATE OF ANDHRA PRADESH
September 13, 2021
PECHETI RANGA RAO Vs. STATE OF ANDHRA PRADESH
November 1, 2021
PEDAMALLI VENUGOPAL REDDY Vs. STATE OF ANDHRA PRADESH
October 21, 2021
PEETHA CHANDRA SEKHAR Vs. STATE OF ANDHRA PRADESH
March 30, 2021
PENAGALURI HEMAVATHI Vs. NEELLAPALA MALLESWARI
April 19, 2021
PENNABADI AMARANATH REDDY Vs. ANDHRA PRADESH PUBLIC SERVICE
December 10, 2021
PENTAKOTA CHANDRA RAO Vs. STATE OF ANDHRA PRADESH
March 20, 2021
PERICHERLA KANCHNA Vs. STATE OF ANDHRA PRADESH
March 4, 2021
PERUMALLA MAHALAXMAMMA Vs. PERUMALLA MANIKYAM
November 30, 2021
PILLA SITA LAKSHMI Vs. STATE OF ANDHRA PRADESH
April 1, 2021
PILLA SUNEETHA Vs. ANDHRA PRADESH PUBLIC SERVICE COMMISSION
February 24, 2021
PINNIKA SRINIVASA RAO SREENIVAS Vs. STATE OF ANDHRA PRADHESH
February 12, 2021
PINTU MAJHI Vs. STATE OF ANDHRA PRADESH
September 13, 2021
PODILI SIVA MURALI Vs. STATE OF ANDHRA PRADESH
October 8, 2021
POLA BHASKAR Vs. SHAIK SHAIN BI
September 15, 2021
POLISETTY KALI VARAPRASAD Vs. STATE OF ANDHRA PRADESH
October 6, 2021
PONNEKANTI MALLIKARJUNA RAO Vs. STATE OF ANDHRA PRADESH
May 31, 2021
PONNEKANTI MALLIKARJUNA RAO Vs. ANDHRA PRADESH STATE ELECTION COMMISSION
March 9, 2021
POOLA RAMA KRISHNA Vs. STATE OF ANDHRA PRADESH
August 10, 2021
POTHABATHULA ABBULU Vs. STATE OF ANDHRA PRADESH
July 6, 2021
POTHAKAMURI VANDANA Vs. STATE OF ANDHRA PRADESH
January 19, 2021
POTHURAJU RAMANA Vs. STATE OF ANDHRA PRADESH
August 5, 2021
PRINCIPAL JUNIOR CIVIL JUDGE Vs. ADMINISTRATOR-GENERAL OF BENGAL
December 10, 2021
PRINCIPAL SECRETARY, F&P DEPARTMENT Vs. K. VIJAYA BHASKARA SASTRY
March 16, 2021
PROMISED LAND EDUCATIONL TRUST Vs. UNION OF INDIA
December 23, 2021
PUDI VENKATESH BALAIAH Vs. STATE OF ANDHRA PRADESH
October 6, 2021
PUJARI RAMANJANEYULU Vs. STATE OF ANDHRA PRADESH
September 8, 2021
PUKKALA SREENU Vs. STATE OF ANDHRA PRADESH
April 1, 2021
PULI SITAMAHALAKSHMI Vs. VARRE LAKSHMI
December 28, 2021
PULI SITAMAHALAKSHMI Vs. VARRE LAKSHMI
September 28, 2021
PULI VENKATA NAGARJUNA Vs. A.SREENIVAS
June 28, 2021
PUNNAM VEERA VANI Vs. STATE OF ANDHRA PRADESH
March 31, 2021
PUSAM MANI Vs. STATE OF ANDHRA PRADESH
March 31, 2021
PUSULURI VENKATA PULLA RAO Vs. STATE OF ANDHRA PRADESH
September 15, 2021
PVR LIMITED Vs. SURAJ CONSTRUCTIONS
March 25, 2021
R. JAGADESWARA REDDY Vs. STATE OF A.P.
December 31, 2021
R. KANNAN Vs. STATE OF A. P.
March 18, 2021
R. MAHANTY Vs. CHIEF ELECTION COMMISSIONER OF INDIA
March 22, 2021
R. RAMA RAO Vs. VICE CHAIRMAN MANAGING DIRECTOR
January 18, 2021
R. SEETHA RAMAIAH Vs. HEAD-LEGAL M/S.INDUS TOWERS LIMITED
February 26, 2021
R.RAMANJINEYULU Vs. STATE OF ANDHRA PRADESH
March 23, 2021
R.SINGAIAH Vs. STATE OF A.P.
August 10, 2021
RAAVI YEDUKONDALU RAO Vs. STATE OF ANDHRA PRADESH
December 13, 2021
RAGATLA SUSILA RANI Vs. D.KOUNDINYA SAI
January 7, 2021
RAGOLU TRINADH Vs. STATE OF ANDHRA PRADESH
June 25, 2021
RAHUL KUMAR MISHRA Vs. STATE OF ANDHRA PRADESH
June 21, 2021
RAILWAYS EMPLOYEES ASSOCIATION Vs. VARATHI KRISHNA
October 12, 2021
RAJESH KOLAGANI Vs. UNION OF INDIA
March 3, 2021
RAJESWARI BOJJAGANI Vs. STATE OF ANDHRA PRADESH
March 25, 2021
RAJU SAMARDHI Vs. STATE OF A.P.
November 1, 2021
RAMA PICTURE PALACE Vs. STATE OF ANDHRA PRADESH
February 24, 2021
RAMANNAGARI VINODH Vs. KRISHNA VUDAYAR AMBARBABU BABU
February 5, 2021
RANDI SRILEKHYA Vs. STATE OF ANDHRA PRADESH
August 6, 2021
RAO MADAN GOPAL Vs. STATE OF ANDHRA PRADESH
March 31, 2021
RASURI ERRAYYA, S/O ANANDARAO Vs. PULLALACHERUVU FISHERMEN CO-OPERATIVE SOCIETY LIMITED
March 2, 2021
RAVINDRA TOURS AND TRAVELS, VIJAYAWADA, KRISHNA DISTRICT Vs. UNION OF INDIA
August 27, 2021
RAVIPUDI LAKSHMINARAYANA Vs. PARVATHAREDDY SREEDHAR
October 20, 2021
RAYALASEEMA DEGREE COLLEGES ASSOCIATION Vs. STATE OF ANDHRA PRADESH
December 3, 2021
RAYANI ARUN KUMAR Vs. CHINTHAKUNTA PADMAJA
October 26, 2021
RAYAPATI NARASIMHA RAO Vs. STATE OF ANDHRA PRADESH
March 25, 2021
RAYAPUREDDY SRINIVASA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
October 5, 2021
REDDY LAKSHMI PRASANNA Vs. STATE OF ANDHRA PRADESH
February 12, 2021
REGIONAL DIRECTOR Vs. P.S.NARAYANA
February 10, 2021
REGIONAL MANAGER, AID ET ACTION Vs. KOLLERU RURAL DEVELOPMENT
December 21, 2021
REGU MAHESWARA RAO Vs. STATE OF ANDHRA PRADESH
October 7, 2021
RENTAPALLI ANAND MARY Vs. KANKIPATI KALYAN BABU @ KALYAN
December 24, 2021
REVIPALLI VENKATA RAMANA MURTHY AND OTHERS Vs. UNION GOVERNMENT OF INDIA
July 8, 2021
RISHI KUMAR BHASKARAN Vs. STATE OF ANDHRA PRADESH
July 15, 2021
RIVA GIAMPIETRO Vs. STATE OF A. P.
November 10, 2021
ROHITH CHOUDHARY Vs. STATE OF ANDHRA PRADESH
July 2, 2021
ROMPALLI SANKARA RAO Vs. STATE OF ANDHRA PRADESH
October 1, 2021
RULE ANDHRA MOVEMENT Vs. STATE OF ANDHRA PRADESH
April 23, 2021
S ABDUL RAHIMAN Vs. SUPERINTENDENT
January 18, 2021
S TOPI VALLI Vs. STATE OF ANDHRA PRADESH
February 5, 2021
S. BABU RAO Vs. S. APPAYAMMA
November 1, 2021
S. KALYAN CHAKRAVATHY Vs. STATE OF A. P.
January 25, 2021
S. KOTESWARA REDDY Vs. STATE OF ANDHRA PRADESH
September 29, 2021
S. KRISHNA KUMAR Vs. STATE OF ANDHRA PRADESH
February 18, 2021
S. MURUGAN MURUGA Vs. STATE OF ANDHRA PRADESH
August 5, 2021
S. NAGARAJU Vs. STATE OF ANDHRA PRADESH
March 25, 2021
S. NANCHARAIAH Vs. A. P. STATE ELECTION COMMISSION
February 16, 2021
S. P. SRINIVASA MUTYAM Vs. STATE OF ANDHRA PRADESH
November 30, 2021
S.MADHUSUDHANA RAO Vs. N.J.PRASANTHI
November 30, 2021
S.MAHESWARI Vs. STATE OF ANDHRA PRADESH
October 28, 2021
S.P. SRINIVASA MUTYAM Vs. STATE OF ANDHRA PRADESH
November 13, 2021
S.SRINIVAS Vs. STATE OF ANDHRA PRADESH
August 24, 2021
S.SRINIVAS Vs. STATE OF ANDHRA PRADESH
August 23, 2021
S.SUDARSHAN NAIDU Vs. STATE OF ANDHRA PRADESH
December 28, 2021
S.SUDHAMANI Vs. STATE OF ANDHRA PRADESH
November 3, 2021
SABBAVARAPU APPANNA Vs. REVENUE DIVISIONAL OFFICER
March 4, 2021
SAGI VENKATESWARA RAJU Vs. SRI VENKATESWARA CONSTRUCTIONS
March 4, 2021
SAI ADITYA ASSETS Vs. STATE OF ANDHRA PRADHESH
March 5, 2021
SAI BALAJI TRADERS Vs. STATE OF ANDHRA PRADESH
July 15, 2021
SAI KRISHNA PIDATHALA Vs. STATE OF ANDHRA PRADESH
August 12, 2021
SAI SARAN NIVAS PLOTS OWNERS WELFARE ASSOCIATION Vs. STATE OF ANDHRA PRADESH
December 17, 2021
SAILA MARY GRACE Vs. PRODDUTURI PRASAD
January 19, 2021
SAMARDI BHASKARA RAO Vs. STATE OF ANDHRA PRADESH
July 14, 2021
SAMBARU KANAKA DURGA Vs. STATE OF ANDHRA PRADESH
February 24, 2021
SAMINENI RAGHAVA KUMARI Vs. STATE OF ANDHRA PRADESH
May 10, 2021
SAN ENGINEERS Vs. SIDDARTHA CONSTRUCTIONS
April 30, 2021
SANA NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH
August 13, 2021
SANAKARASETTY Vs. STATE OF ANDHRA PRADESH
November 19, 2021
SANAPALA VLN UDAY KUMAR Vs. STATE OF ANDHRA PRADESH
February 25, 2021
SANDU MURALI KRISHNA Vs. STATE OF ANDHRA PRADESH
January 21, 2021
SANGAM MILK PRODUCER COMPANY LIMITED Vs. STATE OF ANDHRA PRADESH
May 7, 2021
SANISH KUMAR ANNEDATH Vs. STATE OF ANDHRA PRADESH
August 11, 2021
SANJIREDDY SANJI REDDY AND OTHERS Vs. STATE OF ANDRA PRADESH AND ORTHERS
July 8, 2021
SANKURATHRI VENKATESWARA RAO Vs. STATE OF A. P.
January 19, 2021
SAPAVATH SUDEEPTHI Vs. SAPAVATH MAHESH SAI KUMAR NAIK
July 20, 2021
SARR FREIGHTS CORPORATION Vs. GENERAL MANAGER AP REGION
June 17, 2021
SASHI KUMAR BATTINA Vs. UNION OF INDIA
February 24, 2021
SATE OF A.P. Vs. TV. BHASKAR
March 23, 2021
SATHAVARANA ISPAT LIMITED Vs. ESIC
June 16, 2021
SATHI VINOD KUMAR REDDY Vs. STATE OF ANDHRA PRADESH
August 13, 2021
SATYA KRISHNA Vs. STATE OF ANDHRA PRADESH
June 28, 2021
SATYASAI DEGREE COLLEGE Vs. STATE OF ANDHRA PRADESH
May 7, 2021
SATYASIVAGANESH DONKADA Vs. V. CHINNAVEERABHADRUDU
March 23, 2021
SECRETARY, THE ANDHRA PRADESH RESINDENTIAL Vs. M/S. SOUTHERN ROCKS AND MINERALS PVT.LTD.
October 4, 2021
SEEKILI HARI KRISHNA Vs. STATE OF ANDHRA PRADESH
August 11, 2021
SEETHINI CHIRANJEEVI Vs. DIST COLLECTOR/CHAIRMAN VISAKHAPATNAM DIST
January 18, 2021
SHAIK AKRAM SHARIFF Vs. STATE OF ANDHRA PRADESH
August 24, 2021
SHAIK ALIYA Vs. STATE OF ANDHRA PRADESH
January 19, 2021
SHAIK ALTAF HUSSAIN Vs. JOINT SECRETARY
March 19, 2021
SHAIK CHINNA MOULALI Vs. STATE OF ANDHRA PRADESH
July 7, 2021
SHAIK ELIYAZ Vs. STATE OF ANDHRA PRADESH
July 23, 2021
SHAIK GOUSYA Vs. STATE OF ANDHRA PRADESH
March 15, 2021
SHAIK HUSNA Vs. STATE OF ANDHRA PRADESH
July 29, 2021
SHAIK IMAM Vs. STATE OF ANDHRA PRADESH
April 8, 2021
SHAIK KHADER AVULIA Vs. PRASANNA LAKSHMI
December 7, 2021
SHAIK MOHAMMAD Vs. G. VEERAPANDIAN
February 22, 2021
SHAIK NAJINI Vs. STATE OF ANDHRA PRADESH
July 21, 2021
SHAIK NASEEMA AND OTHERS Vs. P. YAMUNA AND OTHERS
April 7, 2021
SHAIK RAFI Vs. STATE OF ANDHRA PRADESH
June 3, 2021
SHAIK RAHAMATH NAWAZ Vs. STATE OF ANDHRA PRADESH
May 27, 2021
SHAIK SALMA Vs. STATE OF ANDHRA PRADESH
November 15, 2021
SHAIK SHAFIULLAH Vs. STATE OF ANDHRA PRADESH
April 16, 2021
SHAIK SHAMSHUNNISA BEGUM Vs. STATE OF ANDHRA PRADESH
December 30, 2021
SHAIK SILAR Vs. SYED MUNAWAR
May 7, 2021
SHAIK SILAR DIED Vs. SYED MUNAWAR
April 7, 2021
SHAIK SUBHANI Vs. VELISALA YEDUKONDALU
December 23, 2021
SHAIKE BONDA KASA Vs. STATE OF ANDHRA PRADESH
July 14, 2021
SHAKIL ABRAHAM Vs. STATE OF ANDHRA PRADESH
December 29, 2021
SHANTI ALLOYS PVT. LTD. Vs. COMMERCIAL TAX OFFICER, HINDUPUR
July 6, 2021
SHEIK SHANAWAJ Vs. ANDHRA PRADESH PUBLIC SERVICE COMMISSION
March 4, 2021
SHIK MAHAMMD BASHA Vs. STATE OF ANDHRA PRADESH
July 5, 2021
SHOBHA WOOLLENS PVT. LTD. Vs. UNION OF INDIA
March 5, 2021
SHRIRAM GENERAL INSURANCE CO. Vs. AMMUNURU MUNEMMA
October 21, 2021
SIBA SHANKER DAS, ORISSA STATE Vs. STATE OF ANDHRA PRADESH
June 29, 2021
SIDDAMURTHY BHANU PRATAP REDDY Vs. STATE OF ANDHRA PRADESH
December 24, 2021
SIDDANTHAM RAMANJANEYULU Vs. STATE OF ANDHRA PRADESH
August 10, 2021
SIDDINENI SREE SATYA SAIBABU Vs. STATE OF ANDHRA PRADESH
September 9, 2021
SIKHAKOLANU RAMAKRISHNA Vs. STATE OF ANDHRA PRADESH
March 24, 2021
SINGAMSETTI LEELA BHASKARA RAO Vs. STATE OF ANDHRA PRADESH
July 5, 2021
SINGAVARAM NANDINI Vs. STATE OF ANDHRA PRADESH
July 24, 2021
SIRAGAM KRISHNA Vs. CHIRANJEEVI CHOWDRY
July 6, 2021
SIVA RAM PRASAD Vs. GOVERNMENT OF ANDHRA PRADESH, MA&UD DEPARTMENT
April 26, 2021
SK BASHEERUNNISA Vs. STATE OF ANDHRA PRADESH
February 23, 2021
SK. AKBAR ALI Vs. STATE OF A.P.
August 23, 2021
SLV EDUCATIONAL SOCIETY Vs. STATE OF ANDHRA PRADESH
November 3, 2021
SMT, GOVIND KUMUDA SUSHMA Vs. STATE OF ANDHRA PRADESH
January 20, 2021
SMT. G. MADAMMA Vs. COMMISSIONER
February 12, 2021
SMT. K. VIJAYA KUMARI Vs. GOVERNMKENT OF ANDHRA PRADESH
July 7, 2021
SOCIAL UNIT FOR HEALTH Vs. STATE OF ANDHRA PRADESH
October 25, 2021
SOMAGAINI SREENIVASULU Vs. STATE OF ANDHRA PRADESH
August 10, 2021
SOMALA NAGU @CHEPA Vs. STATE OF ANDHRA PRADESH
May 17, 2021
SOMAVARIPETTA LAKSHMIDAVI Vs. STATE OF ANDHRA PRADESH
July 23, 2021
SOUTHERN POWER DISTRIBUTION COMPANY Vs. ANDHRA PRADESH ELECTRICITY REGULATORY COMMISSION
December 6, 2021
SOUTHERN POWER DISTRIBUTION COMPANY Vs. G.J. LILLISTONE
March 4, 2021
SOUTHERN POWER DISTRIBUTION COMPANY Vs. M/S. SATYA EXPORTS
March 24, 2021
SOUTHERN POWER DISTRIBUTION COMPANY OF ANDRA PRADESH LTD. Vs. UNION OF INDIA AND OTHERS
March 15, 2021
SOUTHERN ROCKS AND MINERALS PRIVATE LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
March 2, 2021
SOVEREIGN AGRA TECH REFINERY PVT. LTD. Vs. STATE OF ANDHRA PRADESH
July 9, 2021
SPECIAL CHIEF SECRETARY (REVENUE) Vs. K.V. JAGADISHWAR RAO
February 17, 2021
SREE RAMALAYAM COMMITTEE Vs. STATE OF ANDHRA PRADESH
September 3, 2021
SREE SAI LAKSHMI PADMAVATHI Vs. COMMERCIAL TAX OFFICER
April 20, 2021
SREENATH SUSWARAM Vs. STATE OF ANDHRA PRADESH
November 30, 2021
SRI KRISHNADEVARAYA Vs. STATE OF ANDHRA PRADESH
December 13, 2021
SRI KRISHNADEVARAYA UNIVERSITY PRIVET DEGREE COLLAGE MANAGEMENT ASSOCIATION Vs. STATE OF ANDHRA PRADESH
August 27, 2021
SRI SRINIVASA FISHERMEN CO. OP. SOCIETY LTD. Vs. STATE OF ANDHRA PRADESH
March 30, 2021
SRI TANUJA POTLURI @ SRITANUJA.N. Vs. STATE OF A.P.
September 2, 2021
SRI VENKATA SATYANARAYANA STONE CRUSHER,VIZIANAGARAM Vs. COMMERCIAL TAX OFFICER
March 22, 2021
SRIDHAR REDDY AVUTHU AVUTHU Vs. STATE OF ANDHRA PRADESH
November 30, 2021
SRINIVASA VIDYA PARISHAD Vs. STATE OF ANDHRA PRADESH
July 27, 2021
STATE BANK OF INDIA Vs. DEPUTY COMMERCIAL TAX OFFICER-III, VISAKHAPATNAM
February 18, 2021
STATE BANK OF INDIA Vs. STATE OF ANDHRA PRADESH
January 7, 2021
STATE ELECTION COMMISSION Vs. VARLA RAMAYYA
April 7, 2021
STATE OF A.P. Vs. SANGAM MILK PRODUCERS COMPANY LIMITED
September 1, 2021
STATE OF A.P. AND ORS. Vs. SENTINI BEVERAGES PRIVATE LTD.
February 24, 2021
STATE OF A.P. REP. BY THE PUBLIC PROSECUTOR Vs. MAMIDISETTY NARAYANA
August 3, 2021
STATE OF ANDHRA PRADESH Vs. MOTUPALLI NARASIMHA RAJU
August 27, 2021
STATE OF ANDHRA PRADESH Vs. LAKSHMI SEA FOODS LTD
March 22, 2021
STATE OF ANDHRA PRADESH Vs. T.LAKSHMI RAMBABU
September 23, 2021
STATE OF ANDHRA PRADESH Vs. KAKARLA RANGA RAO
May 4, 2021
STATE OF ANDHRA PRADESH Vs. V.R.S.V.N. SAMBASIVA RAO
October 7, 2021
STATE OF ANDHRA PRADESH Vs. UNION OF INDIA
May 7, 2021
STATE OF ANDHRA PRADESH Vs. MADDELA VENKATESU
December 30, 2021
STATE OF ANDHRA PRADESH Vs. K. MURALI MOHAN REDDY
April 29, 2021
STATE OF ANDHRA PRADESH Vs. N. MOHAN KUMAR
September 16, 2021
STATE OF ANDHRA PRADESH Vs. K. BHAGYA SRINIVAS
September 23, 2021
STATE OF ANDHRA PRADESH Vs. M/S. SOUTHERN ROCKS AND MINERALS PVT.LTD.
October 4, 2021
STATE OF ANDHRA PRADESH Vs. S.PERAIAH
September 23, 2021
STATE OF ANDHRA PRADESH Vs. A. NAKSHTRAMMA
August 9, 2021
STATE OF ANDHRA PRADESH Vs. THIRRI NAGA RAMANA
March 23, 2021
STATE OF ANDHRA PRADESH Vs. BHEEMARASETTY SANYASI NAIDU
March 25, 2021
STATE OF ANDHRA PRADESH Vs. S. V. CHIRANJEEVI
May 7, 2021
STATE OF ANDHRA PRADESH Vs. PUTTETI SANTHAN
January 6, 2021
STATE OF ANDHRA PRADESH Vs. D.V.S.J. RAJU
April 19, 2021
STATE OF ANDHRA PRADESH Vs. NEELISHIKARI ANWAR SINGH ANOTHER
July 28, 2021
STATE OF ANDHRA PRADESH Vs. CH. CHINA BABU
March 20, 2021
STATE OF ANDHRA PRADESH Vs. T.S.GOPALAIAH
August 5, 2021
STATE OF ANDHRA PRADESH Vs. M. RAJA GOPALA NAIDU
March 22, 2021
STATE OF ANDHRA PRADESH Vs. DEVI SEA FOODS LIMITED
March 31, 2021
STATE OF ANDHRA PRADESH Vs. K. ANAND KUMAR
March 25, 2021
SUBBISETTI KUMARAO Vs. STATE OF ANDHRA PRADESH
August 10, 2021
SUBHIKSHA SOCIAL SERVICE SOCIETY Vs. STATE OF ANDHRA PRADESH
April 27, 2021
SUDDAPALLI BRAMENDRA RAO Vs. STATE OF ANDHRA PRADESH
April 7, 2021
SUDDULURI AJAY AMRUTH GOWTHAMI K Vs. STATE OF ANDHRA PRADESH
November 30, 2021
SUDHA AGRO OIL AND CHEMICAL Vs. EASTEM POWER DISTRIBUTION
July 13, 2021
SUNFLOWER EDUCATIONAL SOCIETY Vs. STATE OF ANDHRA PRADESH
January 19, 2021
SUNKARA MADHAVI JAYA Vs. STATE OF ANDHRA PRADESH
March 26, 2021
SUNKESULA RASOOL BEE Vs. SHAIK KHADERVALLI
January 19, 2021
SUPERINTENDENT OF POLICE Vs. ADARI SATYANARAYANA
February 24, 2021
SUPERINTENDING ENGINEER Vs. B. DEGAIAH, S/O. JAMANNA
March 16, 2021
SUPERINTENDING ENGINEER Vs. HARIJANA LAKSHMI KANTHAMMA
January 20, 2021
SUPERITENDENT OF POLICE ANANTHAPUR DISTRICT Vs. D.S MARUTHI PRASAD
February 23, 2021
SURASANI NARASIMHA REDDY Vs. STATE OF ANDHRA PRADESH
November 16, 2021
SURISETTI JAHNAVI Vs. STATE OF ANDHRA PRADESH
February 5, 2021
SUSHIL KUMAR LEMA Vs. STATE OF AP.
July 24, 2021
SUSHMA MADAMANCHI Vs. HIGH COURT OF ANDHRA PRADESH
March 4, 2021
SUVVADA RAVI SEKHAR Vs. STATE OF ANDHRA PRADESH
February 10, 2021
SYAMA PRASAD MUKHERJEE GOLLAPUDI Vs. STATE OF ANDHRA PRADESH
July 29, 2021
SYED KHAIRUNNISSA Vs. STATE OF ANDHRA PRADESH
July 26, 2021
SYED KHAMRUNNISA Vs. ONE WAOF BOARD
October 10, 2021
T. D. M. DURAI Vs. STATE OF A.P.
March 23, 2021
T. G. VENKATA KRISHNA Vs. STATE OF ANDHRA PRADESH
August 19, 2021
T. KAMALANABHA REDDY Vs. G. CHANDRASEKHAR REDDY
October 4, 2021
T. MOHAN Vs. STATE OF ANDHRA PRADESH
April 1, 2021
T. MOHAN RAO Vs. STATE OF ANDHRA PRADESH
February 25, 2021
T. MUNI RATNAM REDDY Vs. S. SATISH
November 30, 2021
T. NEERAJA Vs. SELECTION COMMITTEE FOR THE POST OF DEAN OF HOME SCIENCE
January 7, 2021
T. SESHAMMA Vs. STATE OF ANDHRA PRADESH
September 24, 2021
T. SREEDHAR Vs. CHIEF ENGINEER
January 22, 2021
T.CHANDRA KUMARI Vs. STATE OF ANDHRA PRADESH
September 7, 2021
T.HEMASUNDARA REDDY Vs. T.N.JAYA NARAYANA REDDY
July 30, 2021
T.LAKSHMI THERESAMMA Vs. GREATER VISAKHAPATNAM
November 12, 2021
T.SANJIV REDDY Vs. STATE OF A.P.
August 17, 2021
TADEPALLI SURYA VENKATA SUBBAYYA SARMA Vs. STATE OF A.P
January 7, 2021
TADIKONDA SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH
May 17, 2021
TADIPATHI KRANTHI KIRAN Vs. STATE OF ANDHRA PRADESH
January 19, 2021
TANGI HARINARAYANA Vs. STATE OF ANDHRA PRADESH
October 26, 2021
TAPPAL CHITTI BABU Vs. STATE OF ANDHRA PRADESH
July 14, 2021
TATA INTERNATIONAL LIMITED Vs. STATE OF ANDHRA PRADESH
November 19, 2021
TATA POWER RENEWABLE ENERGY Vs. UNION OF INDIA
June 17, 2021
TATTURU TARAKANATH Vs. STATE OF ANDRA PRADESH AND OTHERS
April 23, 2021
TEEGIREDDY DURGA RAO Vs. STATE OF ANDHRA PRADESH
November 15, 2021
TELLAM VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
March 25, 2021
TELUKUTLA GOPALA VENKATA KRISHNA REDDY Vs. STATE OF A. P.
December 2, 2021
THALLAPALLI MAHESWARA REDDY Vs. STATE OF ANDHRA PRADESH
March 15, 2021
THALLAPUDI SANYASIAPPADU Vs. STATE OF ANDHRA PRADESH
March 31, 2021
THANDAVA YOGESH Vs. STATE OF ANDHRA PRADESH
March 22, 2021
THANGIRALA KASAIAH Vs. ESPI PLASTIC PIPES INDUSTRIES, NANDYALA
May 6, 2021
THATHA NARENDRA BABU Vs. STATE OF ANDHRA PRADESH
October 6, 2021
THE Vs. MANDIR IN ULAVAPADU GRAMC
December 20, 2021
THE STATE ELECTION COMMISSION Vs. THE STATE OF ANDHRA PRADESH AND ORS.
January 21, 2021
THIPPAREDDY SARATH Vs. UNION OF INDIA
February 12, 2021
THIPPAREDDY SARATH Vs. STATE OF ANDHRA PRADHESH
February 12, 2021
THOGATI VEERANJANEYULU Vs. SYED BASHA
December 2, 2021
THONDAPU SIVA RAMA KRISHNA Vs. STATE OF ANDHRA PRADESH
May 6, 2021
THOTA SNEHA KIRAN Vs. DR. NTR UNIVERSITY OF HEALTH SCIENCES
October 1, 2021
THOTA SURESH BABU Vs. UNION OF INDIA
February 1, 2021
THOTA VENU SREE Vs. STATE OF ANDHRA PRADESH
March 31, 2021
THOTI ANIL KUMAR Vs. STATE OF ANDHRA PRADESH
July 27, 2021
THOTTEMPUDI VENU GOPAL RAO Vs. STATE OF ANDHRA PRADESH
July 23, 2021
TIRIVEEDHI RAMESH Vs. M.SUBBARAMAIAH
June 22, 2021
TIRUMALA CONSTRUCTIONS Vs. STATE OF ANDHRA PRADESH
August 27, 2021
TIRUMANUYAM SRINIVASULU REDDY Vs. STATE OF ANDHRA PRADESH
November 29, 2021
TOKALA MANIKANTHAM Vs. UNION OF INDIA
February 15, 2021
TOTEMPUDI YESU Vs. GOVERNMENT OF ANDHRA PRADESH
December 3, 2021
TOTTADI BAGHYALAKSHMI Vs. STATE OF A. P.
December 1, 2021
TRIMEX INDUSTRIES PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
July 8, 2021
TRINITY HOMES AND RESORTS PVT LTD Vs. STATE OF ANDHRA PRADESH
July 5, 2021
TUMALAPALLI VINAY VEERABAHDRA RAO Vs. STATE OF ANDHRA PRADESH
August 12, 2021
TUMMALA ANNAYYA CHOUDHAR Vs. DISTRICT COLLECTOR, NELLORE
November 23, 2021
TUPAKULA MUNAAF Vs. MASEED MOULALI
October 22, 2021
TURLAPATI MURALI KRISHNA Vs. TURLAPATI HANUMANTHA RAO
December 3, 2021
U CHIRANJEEVI Vs. GOVERNMENT OF ANDHRA PRADESH
October 6, 2021
U, SUREKHA Vs. STATE OF ANDHRA PRADESH
March 4, 2021
U. LAKSHMI NARAYANA Vs. PRL SECY, DEPT OF SURVEY LAND RECORDS
March 8, 2021
U. SUREKHA Vs. STATE OF ANDHRA PRADESH
March 4, 2021
U.VENKATA SUBBAIAH, S/O U.HUSSANAIAH Vs. BRAMARAMBA MALLIKHARJUNA SWAMY
April 27, 2021
UDARAGONDI RAMA RAO Vs. STATE OF ANDHRA PRADESH
February 15, 2021
UDIYANA UMA MAHESWARI Vs. UDIYANA DAMODAR RAO
February 15, 2021
UNION OF INDIA Vs. R. GURUSWAMY
June 28, 2021
UNION OF INDIA Vs. GANDIKOTA RAMESH REDDY
December 10, 2021
UNION OF INDIA AND OTHERS Vs. KAMPARA VENKATA GIRI
June 30, 2021
UNITED INDIA INSURANCE COMPANY LIMITED,KADAPA Vs. SUNNAPUREDY RAMA MOHAN REDDY
November 24, 2021
UNKNOWN Vs. M. VARADAPPA NAIDU
October 11, 2021
UPPALAPATI DHANUNJAYAJU Vs. STATE OF ANDHRA PRADESH
July 6, 2021
UPPARA VEERENDRA Vs. STATE OF ANDHRA PRADESH
December 28, 2021
UPPARAPALLY RANGA REDDY Vs. STATE OF ANDHRA PRADESH
February 22, 2021
V. CHALLAPA REDDY Vs. STATE OF ANDHRA PRADESH
October 20, 2021
V. NAGESWARA RAO Vs. DISTRICT COLLECTOR
March 23, 2021
V. PARVATHI Vs. VISAKHAPATNAM PORT TRUST
March 25, 2021
V. RAMA KRISHNA Vs. STATE OF ANDHRA PRADESH
April 1, 2021
V. RAMALINGA REDDY Vs. STATE OF ANDHRA PRADESH
July 6, 2021
V. REVATI Vs. V. SUDHAKAR
January 21, 2021
V. SADASIVA Vs. STATE OF ANDHRA PRADESH
April 1, 2021
V. SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH
October 12, 2021
V. SUDARSHAN REDDY Vs. DISTRICT REGISTRAR
September 17, 2021
V. SURENDRA BABU Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
March 23, 2021
V. VEERA LANKAIAH Vs. KARAMPUDI GAYATHRI
March 23, 2021
V.ASHOK KUMAR Vs. STATE OF A.P.
August 24, 2021
V.B. COLD STORAGE PRIVETE LIMITED Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY
September 24, 2021
V.BALAJI Vs. STATE OF ANDHRA PRADESH
July 6, 2021
V.C. OBULESU Vs. STATE OF ANDHRA PRADESH
November 19, 2021
V.MALLIKARJUNA Vs. CHAIRMAN
April 16, 2021
V.RAVI PRASAD Vs. P.P., HYD.
August 11, 2021
VADDADI RAVANAMMA Vs. STATE OF A.P.
July 7, 2021
VAGALA VENKATA SIVA KUMAR Vs. STATE OF ANDHRA PRADESH
February 2, 2021
VAJJALAKUNTA TANK, BODAVADA MANDAGUNTA PARCHURU MANDAL Vs. K. RANGA RAO
July 8, 2021
VAKACHARLA VEERAIAH Vs. STATE OF ANDHRA PRADESH
July 9, 2021
VAKADA APPA RAO Vs. PRINCIPAL SECRETARY, ENDOWMENTS DEPARTMENT
February 1, 2021
VAKATI SRINIVASULU Vs. STATE OF ANDHRA PRADESH
March 30, 2021
VALASAPALLI SADASIVA RAO Vs. KHAMBAMPATI RAMAMOHANA RAO
July 26, 2021
VALIREDDY SATHYAVATHI Vs. STATE OF ANDHRA PRADESH
July 23, 2021
VALLAPU YELLAIAH Vs. STATE OF A. P.
March 19, 2021
VALLURU SIVANATH Vs. SREE VIJAYABEN INFRA
August 27, 2021
VANARNA SUBRAHMANYAM Vs. STATE OF ANDHRA PRADESH
May 20, 2021
VANGALA CHANDRAKANTH REDDY Vs. MAKIREDDY LAKSHMI KANTH REDDY
July 5, 2021
VANGURU SRI VENKATA AYANNA NAIDU Vs. STATE OF ANDHRA PRADESH
January 20, 2021
VANKUDOTHU SANTHOSH Vs. STATE OF ANDHRA PRADESH
March 25, 2021
VANTALA APPANNA Vs. STATE OF ANDHRA PRADESH
August 9, 2021
VANTHALA LINGAMMA Vs. STATE OF ANDHRA PRADESH
July 13, 2021
VANUKURU KOTESWARA RAO Vs. SATYAVOLU MADHUKAR
December 21, 2021
VARLA RAMAIAH Vs. STATE ELECTION COMMISSION
April 6, 2021
VEDICHERLA ARUNA Vs. GONU SRINIVASULU
March 15, 2021
VEERABATHINI V KUMARI Vs. STATE OF ANDHRA PADESH
January 20, 2021
VEERLA NAGA MUNAIAH Vs. STATE OF ANDHRA PRADESH
January 19, 2021
VEGI JAGADISH KUMAR Vs. STATE OF ANDHRA PRADESH
November 8, 2021
VEJENDLA SUGUNAMMA Vs. VEJENDLA IRMEIAH
April 15, 2021
VELAGA VENKATESWARAMMA Vs. STATE OF ANDHRA PRADESH
February 12, 2021
VELIVELA SAROJINI Vs. STATE OF ANDHRA PRADESH
August 16, 2021
VELKUMAR ARUNACHALAM Vs. STATE OF ANDHRA PRADESH
March 17, 2021
VELPULA SRI HARI BABU Vs. STATE OFANDHRA PRADESH
June 18, 2021
VEMULA KIRAN KUMAR Vs. STATE OF ANDHRA PRADESH
June 14, 2021
VEMURI RAMESH BABU Vs. VEMURI MARIYAMM
December 10, 2021
VENKATA LAKSHMI RAW Vs. STATE OF ANDHRA PRADESH
August 9, 2021
VENKATESWARA Vs. STATE OF ANDHRA PRADESH
September 29, 2021
VENUGOPALASWAMY SHEEP BREEDERS Vs. STATE OF ANDHRA PRADESH
June 3, 2021
VESTA GEETHA Vs. STATE OF ANDHRA PRADESH
June 29, 2021
VICTORY PROMOTERS Vs. PARKINS TEXTILES WORKERS FEDERATION
February 19, 2021
VIJAY ELECTRICAL ENGINEERING Vs. STATE OF ANDHRA PRADESH
October 21, 2021
VINOD KUMAR RAJPUROHITH Vs. STATE OF ANDHRA PRADESH
July 20, 2021
VINUTHNA FERTILIZERSS Vs. STATE OF ANDHRA PRADESH
July 26, 2021
VISAKHAPATNAM METROPOLITAN REGION DEVELOPMENT AUHORITY Vs. M/S. FUSION FOODS
September 17, 2021
VISHNUOLAKALA PADMAVATI Vs. STATE OF ANDHRA PRADESH
April 27, 2021
VISWANADHAM Vs. S. KALYANI
June 18, 2021
VTC TRANSPORT PVT LTD Vs. UNION OF INDIA
January 18, 2021
VUCHA RAMAKOTESWARA RAO Vs. GADE VEERANJANEYULU
November 5, 2021
VUDATA SRINU Vs. STATE OF ANDHRA PRADESH
March 17, 2021
VVR CRUSHERS AND CONSTRUCTIONS Vs. STATE OF ANDHRA PRADESH
February 22, 2021
VYASAMTANISH KISHORE Vs. STATE
July 27, 2021
VYASARAJU JYOTHI Vs. VIJAYA KALAVATHI
April 29, 2021
W.M. SARFARAZ NAWAZ Vs. UNION OF INDIA, MINISTRY OF AYURVEDA
December 13, 2021
WAHID KARIM SHAIKH Vs. STATE OF ANDHRA PRADESH
August 10, 2021
Y. KOTHAPALLI MALLESHWARA REDDY Vs. STATE OF ANDHRA PRADESH
August 11, 2021
Y. PENCHALAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
August 27, 2021
Y. PENCHALAIAH Vs. STATE OF ANDHRA PRADESH
April 23, 2021
Y. RAGHURAMAIAH Vs. STATE OF ANDHRA PRADESH
July 21, 2021
Y. RAM MOHAN REDDY Vs. NESANURU DORASWAM
February 24, 2021
Y.RAMACHANDRA REDDY Vs. STATE OF ANDHRA PRADESH
November 15, 2021
YADLAPALLI VIJAYALAKSHMI Vs. UNION OF INDIA
April 1, 2021
YAKKALI SRINIVASULU Vs. SHAIK KHASSIM
August 3, 2021
YALLA SUJEEVA RAO Vs. STATE OF ANDHRA PRADESH
July 27, 2021
YALLAPALLI VIDYA SAGAR Vs. STATE OF ANDHRA PRADESH
January 19, 2021
YASHODHA NAKKA Vs. STATE ELECTION COMMISSION OF STATE OF ANDHRA PRADESH
March 2, 2021
YEDLA CHENCU Vs. STATE OF ANDHRA PRADESH
March 25, 2021
YEGIREDDI RADHA Vs. STATE OF ANDHRA PRADESH
August 17, 2021
YEKOPALLI MAHAMMAD KHASIM Vs. Y. MAHAMMOD GHOUSE@YMG MAHABOOB SAB
March 24, 2021
YELALA NARASIMHA REDDY Vs. STATE OF ANDHRA PRADESH
January 5, 2021
YELAMANCHILI BASAVESWARA RAO Vs. UNION OF INDIA
August 31, 2021
YELIKA SRINIVASULU AND OTHERS Vs. STATE OF ANDHRA PRADESH
July 6, 2021
YELLA BABU RAO Vs. AIRPORT BAPTIST CHURCH
December 23, 2021
YELURU PAIDAIAH Vs. GADIYAKARI SUBBA LAKSHMI
September 3, 2021
YEMMIGANUR SPINNING MILLS LIMITED Vs. YAGGATI MAHADEVAPPA
February 24, 2021
YENNIBARLA BALA KOTESWARA RAO Vs. P.P., HYD.
June 29, 2021
YERIKE SATHIBABU @ERIKE SATTIBABU Vs. STATE OF ANDHRA PRADESH
May 17, 2021
YERRAGUDIPADU PRIMARY AGRICULTURAL CO OPERATIVE SOCIETY Vs. STATE OF ANDHRA PRADESH
August 24, 2021
YESODA BAI R Vs. GOLI SARATH BABU SARATH REDDY
November 25, 2021
YETTAPU PADMAVATHAMMA Vs. STATE OF ANDHRA PRADESH
March 16, 2021