|
JANTA INTER COLLEGE JAITPUR KALAN DISTRICT AGRA Vs. STATE OF U.P.
|
December 2, 2021 |
|
A.G.M. UTTARAKHAND STATE ROAD TRANSPORT CORP. KOTDWAR Vs. RAM SUMER SINGH
|
September 30, 2021 |
|
AADIL Vs. STATE OF U.P.
|
August 31, 2021 |
|
AAKASH VERMA Vs. STATE OF U.P.
|
March 26, 2021 |
|
AAMIL Vs. STATE OF U. P.
|
August 10, 2021 |
|
AARTI Vs. STATE OF U.P.
|
March 19, 2021 |
|
AARTI Vs. STATE OF U.P.
|
June 4, 2021 |
|
AAS MOHAMMAD Vs. STATE OF U.P.
|
January 18, 2021 |
|
AASHISH KUMAR Vs. STATE OF U. P.
|
February 2, 2021 |
|
AASHU SHARMA Vs. STATE OF U. P.
|
February 18, 2021 |
|
AB (2021) Vs. STATE OF U.P.
|
September 1, 2021 |
|
ABBAS Vs. PETAMBER
|
March 15, 2021 |
|
ABDUL JALIL Vs. STATE OF U.P.
|
February 1, 2021 |
|
ABDUL MUJEEB Vs. T.P.SOMASEKHARAN NAIR
|
November 23, 2021 |
|
ABDUL RAUF Vs. U.P. COOPERATIVE FEDERATION LTD. THRU MANAGING DIRECTOR
|
October 7, 2021 |
|
ABDUL WAHAB Vs. STATE OF U.P.
|
July 6, 2021 |
|
ABDUL WAHID Vs. STATE OF U.P.
|
October 29, 2021 |
|
ABHAI RANJAN Vs. STATE OF U. P.
|
December 10, 2021 |
|
ABHAY VERMA Vs. STATE OF U.P.
|
July 12, 2021 |
|
ABHAYRAJ GUPTA Vs. SUPERINTENDENT, CENTRAL JAIL, BAREILLY
|
December 23, 2021 |
|
ABHISHEK SRIVASTAVA Vs. UNION OF INDIA
|
November 16, 2021 |
|
ABHISHEK SRIVASTAVA Vs. STATE OF UP
|
August 25, 2021 |
|
ABHISHEK TIWARI Vs. STATE OF U. P.
|
August 4, 2021 |
|
ABRAR Vs. STATE OF U.P.
|
October 23, 2021 |
|
ABUBAKAR Vs. MOMIN GIRLS HIGH SCHOOL
|
October 6, 2021 |
|
ADARSH GAS SERVICE BASTI Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
September 21, 2021 |
|
ADESH BHATI @ AJEET BHATI Vs. STATE OF U.P.
|
July 20, 2021 |
|
ADESH TYAGI Vs. STATE OF U. P.
|
August 4, 2021 |
|
ADHOC C/M SRI KASHI ANNAPURNA Vs. STATE OF U.P.
|
December 22, 2021 |
|
ADHOC C/M SRI KASHI ANNAPURNA Vs. STATE OF U.P.
|
December 24, 2021 |
|
ADIL Vs. STATE OF U. P.
|
January 22, 2021 |
|
ADITYENDRA SHARMA Vs. STATE OF U. P.
|
November 23, 2021 |
|
ADVIKA TANDON Vs. STATE OF U. P.
|
July 30, 2021 |
|
AFSAR MASTER Vs. STATE OF U.P
|
May 18, 2021 |
|
AFTAB Vs. STATE
|
November 16, 2021 |
|
AFTAB Vs. STATE OF U.P.
|
November 15, 2021 |
|
AFTAB ALAM ALIAS NOOR ALAM ALIAS HITLER Vs. UNION OF INDIA
|
January 4, 2021 |
|
AGTEC INDUSTRIES PRIVATE LIMITED Vs. NIKON SYSTEMS PRIVATE LIMITED
|
September 16, 2021 |
|
AHMAD MUJTABA FARAZ Vs. ALIGARH MUSLIM UNIVERSITY
|
January 11, 2021 |
|
AIDAL SINGH Vs. STATE
|
September 9, 2021 |
|
AIR FORCE NAVAL HOUSING BOARD AIR FORCE STATION Vs. U. P. REAL ESTATE REGULATORY AUTHORITY
|
March 16, 2021 |
|
AJAI ALIAS NEHNE Vs. STATE OF U. P.
|
January 8, 2021 |
|
AJAI RISAL SINGH Vs. STATE OF U. P.
|
March 4, 2021 |
|
AJAY KUMAR Vs. STATE OF U. P.
|
March 15, 2021 |
|
AJAY KUMAR Vs. STATE OF U. P.
|
July 2, 2021 |
|
AJAY KUMAR Vs. STATE OF U.P.
|
June 16, 2021 |
|
AJAY KUMAR PANDEY Vs. STATE OF U.P.
|
January 27, 2021 |
|
AJAY KUMAR YADAV Vs. STATE OF U.P.
|
September 8, 2021 |
|
AJAY KUMARI Vs. REGIONAL MANAGER OF NATIONAL INSURANCE CO. LTD
|
August 10, 2021 |
|
AJAY PAL Vs. STATE OF U.P.
|
April 30, 2021 |
|
AJAY PAL SINGH Vs. STATE OF U.P.
|
January 27, 2021 |
|
AJAY PRAKASH MISHRA Vs. STATE OF U.P.
|
June 21, 2021 |
|
AJAY SINGH Vs. STATE OF U.P.
|
November 26, 2021 |
|
AJEET CHAUDHARY Vs. STATE OF U.P. AND ORS.
|
January 11, 2021 |
|
AJEET KUMAR URF ADESH BHATI Vs. STATE OF U.P.
|
March 4, 2021 |
|
AJEET SINGH Vs. STATE OF U.P.
|
November 26, 2021 |
|
AJEET VERMA Vs. STATE OF U.P.
|
July 15, 2021 |
|
AJMER Vs. STATE OF.U.P.
|
February 2, 2021 |
|
AKASH Vs. STATE OF U.P.
|
August 10, 2021 |
|
AKASH Vs. STATE OF U.P.
|
January 11, 2021 |
|
AKASH JAN KALYAN SAMITI Vs. STATE OF U. P.
|
June 23, 2021 |
|
AKEELA Vs. STATE OF U. P.
|
February 8, 2021 |
|
AKHALESH PAL Vs. STATE OF U.P.
|
October 1, 2021 |
|
AKHIL KUMAR Vs. STATE OF U.P.
|
January 4, 2021 |
|
AKHIL KUMAR AGARWAL Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION
|
July 28, 2021 |
|
AKHILESH GAUTAM Vs. STATE OF U.P.
|
August 6, 2021 |
|
AKHILESH GUPTA Vs. STATE OF U.P.
|
January 19, 2021 |
|
AKHILESH KUMAR Vs. STATE OF U. P.
|
March 26, 2021 |
|
AKHILESH KUMAR JAISWAL Vs. KARUNESH JAISWAL
|
September 17, 2021 |
|
AKHILESH PRATAP Vs. REGISTRAR GENERAL HIGH COURT
|
December 6, 2021 |
|
AKHLAQ KHAN Vs. STATE OF U. P.
|
February 2, 2021 |
|
AKHLESH KUMAR VAIDHYA Vs. STATE OF U.P.
|
February 26, 2021 |
|
AKHTAR HUSAIN Vs. ZULFIQAR HUSAIN
|
March 5, 2021 |
|
AKRAM Vs. STATE OF U.P.
|
July 2, 2021 |
|
AKSEER Vs. STATE OF U.P.
|
December 21, 2021 |
|
ALAKHRAM Vs. STATE OF U.P.
|
January 8, 2021 |
|
ALI AHMAD Vs. 1ST ADDITIONAL DISTRICT JUDGE, JAUNPUR
|
September 14, 2021 |
|
ALI MOHAMMAD Vs. STATE OF U.P.
|
March 18, 2021 |
|
ALL U P STAMP VENDORS ASSOCIATION Vs. UNION OF INDIA
|
February 10, 2021 |
|
ALL U. P. STAMP VENDORS ASSOCIATION Vs. UNION OF INDIA
|
April 8, 2021 |
|
ALOK GUPTA Vs. STATE OF U. P.
|
February 23, 2021 |
|
ALOK KUMAR BAJPAI Vs. STATE OF U.P.
|
December 23, 2021 |
|
ALOK UPADHYAY Vs. STATE OF U. P.
|
July 22, 2021 |
|
AMAN KASHYAP Vs. STATE OF U. P.
|
July 5, 2021 |
|
AMAR DAYAL SAHU Vs. STATE OF U.P.
|
November 12, 2021 |
|
AMAR SINGH Vs. STATE OF U.P.
|
March 26, 2021 |
|
AMAR SINGH Vs. RANPAL SINGH
|
September 3, 2021 |
|
AMARJEET Vs. STATE OF U. P.
|
February 10, 2021 |
|
AMARJIT SAMUEL DATT Vs. U.O.I.
|
February 8, 2021 |
|
AMBIKA PRASAD Vs. ADDITIONAL DISTRICT MAGISTRATE
|
July 30, 2021 |
|
AMBRISH SRIVASTAVA Vs. STATE OF U. P.
|
June 7, 2021 |
|
AMIR Vs. STATE OF U. P.
|
June 9, 2021 |
|
AMIR Vs. STATE OF U.P.
|
July 8, 2021 |
|
AMIT Vs. STATE OF U. P.
|
June 29, 2021 |
|
AMIT Vs. STATE OF U. P.
|
January 5, 2021 |
|
AMIT Vs. STATE OF U.P.
|
July 6, 2021 |
|
AMIT GUPTA Vs. GULAB CHANDRA KANODIA
|
November 27, 2021 |
|
AMIT KUMAR Vs. STATE OF U.P.
|
October 6, 2021 |
|
AMIT KUMAR CHABRA Vs. STATE OF U.P.
|
April 8, 2021 |
|
AMIT KUMAR KATARIA Vs. STATE OF U. P.
|
February 22, 2021 |
|
AMIT KUMAR SINGH Vs. STATE OF U.P.
|
July 29, 2021 |
|
AMIT KUMAR SINGH Vs. PUSHPA DEVI
|
September 30, 2021 |
|
AMIT PAL Vs. STATE OF U.P.
|
August 2, 2021 |
|
AMIT YADAV ALIAS LALLU YADAV Vs. STATE OF U.P.
|
July 2, 2021 |
|
ANAAR DEI Vs. ADDL.COMMISSIONER,CONSOLIDATION,U.P. LUCKNOW
|
September 24, 2021 |
|
ANAND BIHARI Vs. STATE OF U. P.
|
November 9, 2021 |
|
ANAND PRATAP SINGH @ RAHUL SINGH Vs. STATE OF U.P.
|
July 20, 2021 |
|
ANAND SINGH Vs. STATE OF U. P.
|
January 18, 2021 |
|
ANAND SINGH Vs. STATE OF U.P.
|
March 10, 2021 |
|
ANANDESHWAR TRADERS Vs. STATE OF U. P.
|
January 18, 2021 |
|
ANEETA Vs. STATE OF U.P.
|
July 29, 2021 |
|
ANGAD SINGH Vs. D. D. C. LAKHIMPUR KHERI
|
February 9, 2021 |
|
ANGAD YADAV Vs. STATE OF U. P.
|
March 16, 2021 |
|
ANIL JAISWAL Vs. KHALIDA FAZLI
|
June 3, 2021 |
|
ANIL KAPARWAN Vs. STATE OF U. P.
|
November 24, 2021 |
|
ANIL KUMAR Vs. STATE OF U.P.
|
March 15, 2021 |
|
ANIL KUMAR Vs. STATE OF U.P
|
September 1, 2021 |
|
ANIL KUMAR Vs. MOHAMMAD AARIF
|
December 23, 2021 |
|
ANIL KUMAR Vs. STATE OF U.P.
|
November 25, 2021 |
|
ANIL KUMAR Vs. STATE OF U.P.
|
January 4, 2021 |
|
ANIL KUMAR BIND Vs. STATE OF U.P.
|
November 24, 2021 |
|
ANIL KUMAR GOEL Vs. STATE OF U P
|
June 7, 2021 |
|
ANIL KUMAR PURI Vs. DIST CO-OPERATIVE BANK LTD
|
December 24, 2021 |
|
ANIL KUMAR SINGH Vs. STATE OF U.P
|
June 25, 2021 |
|
ANIL SAHA Vs. STATE OF U.P.
|
October 28, 2021 |
|
ANIL SINGH Vs. UNION OF INDIA
|
January 11, 2021 |
|
ANIRUDDH SINGH Vs. STATE OF U.P.
|
December 3, 2021 |
|
ANISH Vs. NATIONAL INSURANCE COMPANY LTD.
|
February 11, 2021 |
|
ANITA Vs. ANUJ GUPTA
|
July 14, 2021 |
|
ANITA CHAUDHARY Vs. STATE OF U. P.
|
January 22, 2021 |
|
ANITA DEVI PAL Vs. STATE OF U. P.
|
July 26, 2021 |
|
ANITA SHARMA Vs. STATE OF U. P.
|
August 12, 2021 |
|
ANITA SINHA Vs. PRAKASH DIXIT
|
September 15, 2021 |
|
ANJANA AGRAWAL Vs. STATE OF U.P.
|
September 16, 2021 |
|
ANKIT KUMAR Vs. STATE OF U.P.
|
August 3, 2021 |
|
ANKUR AGARWAL Vs. STATE OF U. P.
|
June 30, 2021 |
|
ANKUR GUPTA Vs. STATE OF U. P.
|
March 3, 2021 |
|
ANMOL SINGH Vs. STATE OF U.P.
|
January 7, 2021 |
|
ANOOP KUMAR BHATTACHARYA Vs. NATIONAL INSURANCE CO. LIMITED
|
December 14, 2021 |
|
ANOOP KUMAR SRIVASTAVA Vs. STATE OF U.P
|
October 1, 2021 |
|
ANOOP SINGH Vs. STATE OF U.P.
|
November 22, 2021 |
|
ANSHAD BADARUDHEEN Vs. UNION OF INDIA
|
July 27, 2021 |
|
ANSHU AGRAWAL Vs. STATE OF U.P.
|
October 27, 2021 |
|
ANSHU JAIN Vs. SURESH PRAKASH GARG
|
March 10, 2021 |
|
ANSHUMAN DUBEY Vs. STATE OF U. P.
|
August 4, 2021 |
|
ANUJ KUMAR Vs. KSHAMA
|
September 24, 2021 |
|
ANUJ KUMAR Vs. STATE OF U.P.
|
April 30, 2021 |
|
ANUJ KUMAR VARMA ALIAS ANUJ RASTOGI Vs. STATE OF U. P.
|
July 1, 2021 |
|
ANUPAM VERMA Vs. STATE OF U.P.
|
August 16, 2021 |
|
ANURAG Vs. STATE OF U.P.
|
September 22, 2021 |
|
ANURAGH SINGH Vs. STATE OF U P
|
May 21, 2021 |
|
APARNA PUROHIT Vs. STATE OF U. P.
|
February 25, 2021 |
|
APOORVA SRIVASTAVA Vs. STATE OF U.P.
|
November 22, 2021 |
|
ARCHANA Vs. STATE OF U. P.
|
January 5, 2021 |
|
ARCHANA KANAUJIA Vs. POOJA EDUCATIONAL AND SOCIAL DEVELOPMENT TRUST
|
September 20, 2021 |
|
ARCHANA KANAUJIA Vs. POOJA EDUCATIONAL AND SOCIAL DEVELOPMENT TRUST
|
September 30, 2021 |
|
ARJUN Vs. STATE OF U. P.
|
August 12, 2021 |
|
ARMAN KHAN Vs. STATE OF U.P.
|
November 10, 2021 |
|
ARSAD Vs. STATE OF U. P.
|
October 23, 2021 |
|
ARSHAD Vs. STATE OF U. P.
|
April 6, 2021 |
|
ARTI Vs. STATE OF U.P.
|
November 15, 2021 |
|
ARTI DIXIT Vs. SUSHIL KUMAR MISHRA
|
August 19, 2021 |
|
ARUN KUMAR Vs. STATE OF U. P.
|
July 23, 2021 |
|
ARUN KUMAR GUPTA Vs. STATE OF U.P.
|
February 25, 2021 |
|
ARUN KUMAR GUPTA Vs. STATE OF U. P.
|
February 23, 2021 |
|
ARUN PAL. Vs. UNION OF INDIA
|
July 5, 2021 |
|
ARVIND Vs. STATE OF U.P.
|
January 18, 2021 |
|
ARVIND KUMAR PANDEY Vs. STATE OF U.P.
|
July 8, 2021 |
|
ARVIND KUMAR SINGH Vs. STATE OF U. P.
|
January 8, 2021 |
|
ARVIND SEN Vs. STATE OF U.P.
|
January 25, 2021 |
|
ASGAR Vs. STATE OF U. P.
|
August 6, 2021 |
|
ASGAR ALI ANSARI Vs. STATE OF U.P., DIRECTOR PROSECUTION
|
November 25, 2021 |
|
ASHA JUNEJA Vs. DELHI TRANSPORT CORP
|
August 12, 2021 |
|
ASHIQ ALI Vs. STATE OF U. P.
|
February 10, 2021 |
|
ASHISH KUMAR Vs. STATE OF U.P.
|
January 13, 2021 |
|
ASHISH KUMAR Vs. STATE OF U. P.
|
December 21, 2021 |
|
ASHISH KUMAR PALIWAL Vs. STATE OF U.P.
|
July 1, 2021 |
|
ASHISH TYAGI Vs. STATE OF U P
|
January 8, 2021 |
|
ASHOK GUPTA Vs. STATE OF U. P.
|
July 15, 2021 |
|
ASHOK KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 9, 2021 |
|
ASHOK KUMAR Vs. STATE OF U.P.
|
September 22, 2021 |
|
ASHOK KUMAR AGARWAL Vs. DESHBANDHU GUPTA
|
September 21, 2021 |
|
ASHOK KUMAR AGARWAL Vs. UNION OF INDIA
|
September 30, 2021 |
|
ASHOK KUMAR AGARWAL Vs. STATE OF U.P.
|
February 23, 2021 |
|
ASHOK KUMAR AWASTHI Vs. MORAR BHAI THAKKAR
|
November 26, 2021 |
|
ASHOK KUMAR PRAJAPATI Vs. STATE OF U.P.
|
July 30, 2021 |
|
ASHOK KUMAR SINGH Vs. STATE OF U.P
|
January 6, 2021 |
|
ASHOK KUMAR SINGH Vs. PRESIDING OFFICER
|
July 28, 2021 |
|
ASHOK KUMAR SINGH Vs. STATE OF U. P.
|
July 19, 2021 |
|
ASHOK KUMAR SINGH Vs. U. P. STATE FOOD AND ESSENTIAL COMMODITIES CORP.
|
August 18, 2021 |
|
ASHOK NIGAM Vs. STATE OF U. P.
|
December 14, 2021 |
|
ASHOK RAM DULAR VISHWAKARMA @ ASHOK KUMAR VISHWAKARMA Vs. STATE OF U.P.
|
January 21, 2021 |
|
ASHOK VERMA Vs. STATE OF U P
|
October 25, 2021 |
|
ASHOK VIDYARTHI Vs. ELDECO HOUSING AND INDUSTRIES LIMITED
|
September 27, 2021 |
|
ASHUTOSH KUMAR SINGH Vs. UNION OF INDIA
|
July 8, 2021 |
|
ASHUTOSH KUMAR UPADHYAY Vs. VIJAY KISHORE ANAND
|
July 14, 2021 |
|
ASHWANI DUBEY Vs. STATE OF U.P.
|
August 3, 2021 |
|
ASHWANI KUMAR Vs. STATE OF U.P.
|
December 21, 2021 |
|
ASLAM Vs. STATE OF U. P.
|
August 6, 2021 |
|
ASLAM QURESHI Vs. STATE OF U.P.
|
December 25, 2021 |
|
ATEEQ AHMAD Vs. STATE OF U.P.
|
March 16, 2021 |
|
ATIF PATHAN Vs. STATE OF U.P.
|
December 24, 2021 |
|
ATMA SINGH Vs. U.P. STATE BRIDGE CORPORATION LTD.
|
August 27, 2021 |
|
ATUL INFRASTATE L.L.P Vs. AUTHORIZED OFFICER BANK OF INDIA
|
July 7, 2021 |
|
ATUL KUMAR SINGH ALIAS ATUL KUMAR RAI Vs. STATE OF U.P.
|
June 22, 2021 |
|
ATUL PANDEY Vs. STATE OF U. P.
|
January 8, 2021 |
|
ATUL PANDEY @ PARAM PRAGYAN PANDEY Vs. STATE OF U.P.
|
September 8, 2021 |
|
AUTHORIZED OFFICER, SBI Vs. RAKESH SINGH
|
November 9, 2021 |
|
AVADH RAM SHUKLA CHELA Vs. VIRAGANAND CHELA
|
December 16, 2021 |
|
AVDHESH KUMAR Vs. STATE OF U.P.
|
July 7, 2021 |
|
AVINASH AGARWAL Vs. STATE OF U.P
|
February 10, 2021 |
|
AVINASH CHANDRA SRIVASTAVA Vs. STATE OF U.P.
|
September 2, 2021 |
|
AVINASH CHAURASIA Vs. STATE OF U.P.
|
December 15, 2021 |
|
AVNESH KUMAR Vs. STATE OF U.P.
|
September 20, 2021 |
|
AVNISH Vs. STATE OF U. P.
|
February 12, 2021 |
|
AWADHESH SINGH Vs. RESERVE BANK OF INDIA
|
March 24, 2021 |
|
AWANISH PANDEY Vs. STATE OF U.P.
|
September 27, 2021 |
|
AYODHA Vs. D.D.C.
|
March 22, 2021 |
|
AYODHYA PRASAD MISHRA Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 13, 2021 |
|
AYSA BEGAM Vs. STATE OF U.P.
|
December 13, 2021 |
|
AYSHA KHATOON Vs. STATE OF U. P.
|
August 16, 2021 |
|
AZADAR HUSSAIN KHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, FAIZABAD
|
August 2, 2021 |
|
AZEEM Vs. STATE OF U.P.
|
November 25, 2021 |
|
B. N. VINAY KUMAR Vs. STATE OF U. P.
|
April 6, 2021 |
|
B.R. AMBEDKAR MAHAVIDYALAYA Vs. STATE OF U.P.
|
December 8, 2021 |
|
BABA CHANDRA PAL DAS Vs. D.D.C. UNNAO
|
February 22, 2021 |
|
BABITA Vs. STATE OF U.P
|
February 19, 2021 |
|
BABITA DEVI Vs. STATE OF U.P
|
July 16, 2021 |
|
BABLU @ VISHNU DHAR DUBEY Vs. STATE OF U.P.
|
March 16, 2021 |
|
BABLU YADAV Vs. STATE OF U.P.
|
July 19, 2021 |
|
BABU @ NASEEM Vs. STATE OF U.P.
|
March 22, 2021 |
|
BABU ALI Vs. D.D.C.
|
September 7, 2021 |
|
BABU LAL Vs. RAVI NARAYAN
|
August 26, 2021 |
|
BABU RAM Vs. STATE OF U.P.
|
July 5, 2021 |
|
BABURAM Vs. STATE OF U.P
|
August 13, 2021 |
|
BABURAM LONIYA Vs. STATE OF U. P.
|
June 16, 2021 |
|
BADRI Vs. STATE OF U.P.
|
July 1, 2021 |
|
BADRI NARAIN SHARMA Vs. STATE OF U.P.
|
September 9, 2021 |
|
BADRI PRASAD Vs. STATE OF U. P.
|
December 14, 2021 |
|
BAHADUR SINGH RAUTELA Vs. STATE OF U.P.
|
December 20, 2021 |
|
BAKSHRAJ Vs. STATE OF U P
|
May 20, 2021 |
|
BAL GOVIND Vs. STATE OF U.P.
|
November 18, 2021 |
|
BALA PRASAD KURMI Vs. STATE OF U.P.
|
November 27, 2021 |
|
BALAJI CATTERS AND PARTY Vs. STATE OF U. P.
|
July 27, 2021 |
|
BALI MOHAMMAD Vs. STATE OF U. P.
|
February 10, 2021 |
|
BALI RAM SINGH Vs. STATE OF U.P.
|
December 24, 2021 |
|
BALRAM Vs. STATE OF U.P.
|
October 8, 2021 |
|
BALRAM Vs. STATE OF U.P.
|
February 18, 2021 |
|
BANWARI Vs. STATE OF U.P.
|
July 19, 2021 |
|
BAPPA SRI NARAIN VOCATIONAL INSTITUTE Vs. STATE OF U.P.
|
October 26, 2021 |
|
BAQUAR HUSAIN ZAIDI Vs. SAFDAR HUSAIN
|
February 2, 2021 |
|
BARODA UP BANK ERSTWHITE PURVANCHAL BANK Vs. CHIEF LABOUR COMMISSIONER
|
March 10, 2021 |
|
BASANT LAL Vs. STATE OF U.P.
|
November 10, 2021 |
|
BASANT LAL PAL Vs. STATE OF U.P.
|
August 25, 2021 |
|
BEEKKI VERMA Vs. STATE OF U. P.
|
January 13, 2021 |
|
BHAGNA DEVI Vs. STATE OF U. P.
|
January 21, 2021 |
|
BHAGWAN DAS Vs. STATE OF U. P.
|
August 16, 2021 |
|
BHANU PRATAP SINGH Vs. STATE OF U. P.
|
February 22, 2021 |
|
BHARAR LAL Vs. STATE OF U. P.
|
July 14, 2021 |
|
BHARAT PRASAD Vs. D.D.C., SITAPUR
|
September 3, 2021 |
|
BHARAT SAH Vs. S.G.P.G.I. OF MEDICAL SCIENCES
|
September 9, 2021 |
|
BHARTIYA RASHTRIYA RAJMARG PRADHIKARAN Vs. RAJESH KAUSHIK
|
January 12, 2021 |
|
BHARTIYA RASHTRIYA RAJMARG PRADHIKARAN Vs. MANJU DIXIT
|
April 19, 2021 |
|
BHAWANI PRASAD Vs. PARAS NATH
|
December 1, 2021 |
|
BHAWANI PRASAD PANDEY Vs. STATE OF U.P.
|
August 27, 2021 |
|
BHISM SINGH Vs. MANGAL SINGH
|
August 19, 2021 |
|
BHOLA Vs. BOARD OF REVENUE
|
September 27, 2021 |
|
BHOORI Vs. ASHRAF
|
December 10, 2021 |
|
BHOORI DEVI Vs. BOARD OF REVENUE
|
September 24, 2021 |
|
BHUJVEER Vs. STATE OF U. P.
|
January 29, 2021 |
|
BHUPENDRA SINGH Vs. ZILADHIKARI, AMETHI
|
August 27, 2021 |
|
BHUVNESH GUPTA Vs. STATE OF U. P.
|
February 23, 2021 |
|
BHUVNESHWAR SINGH Vs. PAMMI KUMARI
|
March 25, 2021 |
|
BIJENDRA SINGH Vs. STATE OF U.P.
|
January 25, 2021 |
|
BINDU MAURYA Vs. STATE OF U.P.
|
August 24, 2021 |
|
BIPIN Vs. UNION OF INDIA
|
October 25, 2021 |
|
BIPRAJI SINGH Vs. STATE OF U. P.
|
December 16, 2021 |
|
BIPUL RAMAN Vs. STATE OF U.P.
|
October 6, 2021 |
|
BIRLA CORPORATION LIMITED Vs. STATE OF U.P.
|
December 7, 2021 |
|
BISHANDATT SHARMA Vs. STATE OF U.P.
|
July 5, 2021 |
|
BISMARK BAKUBA GUITERMBI Vs. STATE OF U.P.
|
September 1, 2021 |
|
BOLD LEASINGH AND FINANCE PVT. LTD. Vs. DIMPAL KOHALI
|
February 4, 2021 |
|
BRAHM SINGH Vs. STATE OF U.P.
|
February 2, 2021 |
|
BRAJ KISHORE Vs. STATE OF U.P.
|
November 10, 2021 |
|
BRAJ LAL Vs. STATE OF U.P.
|
June 16, 2021 |
|
BRAJESH BIND Vs. STATE OF U. P.
|
January 12, 2021 |
|
BRAJESH KUMAR Vs. STATE OF U.P.
|
September 3, 2021 |
|
BRAJMOHAN Vs. STATE OF U.P.
|
April 6, 2021 |
|
BRIJ BHUSHAN MAURYA Vs. STATE OF U.P.
|
March 19, 2021 |
|
BRIJ LALGUPTA Vs. STATE OF U.P.
|
July 6, 2021 |
|
BRIJ MOHAN KUSHWAHA Vs. STATE OF U. P.
|
July 7, 2021 |
|
BRIJESH KAUSHAL Vs. STATE OF U.P.
|
December 21, 2021 |
|
BRIJESH KUMAR Vs. STATE OF U. P.
|
March 10, 2021 |
|
BRIJESHWAR SINGH Vs. ADDITIONAL COMMISSIONER
|
August 24, 2021 |
|
BUDH RAM YADAV Vs. STATE OF U.P.
|
October 6, 2021 |
|
C/M MADARSA ARBIA ANJUMAN ISLAMIYA MADANPUR Vs. STATE OF U.P.
|
December 10, 2021 |
|
C/M RAMAPUR UCHHTAR MADHYAMIK VIDYALAYA Vs. STATE OF U.P.
|
November 18, 2021 |
|
C/M RAMESH JUNIOR HIGH SCHOOL Vs. STATE OF U. P.
|
June 16, 2021 |
|
C/M RAMNIDHI VIDYALAYA Vs. STATE OF U.P.
|
January 11, 2021 |
|
C/M SEWA SANGH INTER COLLEGE Vs. STATE OF U. P.
|
January 20, 2021 |
|
C/M SHANKERJI INTER COLLEGE Vs. STATE OF U. P.
|
January 20, 2021 |
|
C/M THE CHAUDHARY CHHOTURAM COLLEGE Vs. UNION OF INDIA
|
November 24, 2021 |
|
CD (2021) Vs. STATE OF U. P.
|
September 3, 2021 |
|
CHAMAN LAL Vs. STATE OF U. P.
|
January 22, 2021 |
|
CHAMELI Vs. STATE OF U. P.
|
January 5, 2021 |
|
CHAND PATRAKAR Vs. STATE OF U.P.
|
December 6, 2021 |
|
CHANDAN Vs. STATE OF U. P.
|
August 6, 2021 |
|
CHANDAN SINGH Vs. STATE OF U.P.
|
December 24, 2021 |
|
CHANDRA BHAN MAJOR Vs. ADITYA PRAKASH
|
September 23, 2021 |
|
CHANDRA BHAN SINGH Vs. BOARD OF REVENUE
|
September 27, 2021 |
|
CHANDRA MOHAN SRIVASTAVA Vs. STATE OF U.P.
|
August 24, 2021 |
|
CHANDRA NARAYAN TIWARI Vs. ADDL.COMMISSIONER(ADMIN.),AYODHYA MANDAL, AYODHYA
|
September 20, 2021 |
|
CHANDRA PAL Vs. STATE OF U P
|
February 12, 2021 |
|
CHANDRA SHEKHAR SINGH Vs. STATE OF U. P.
|
February 24, 2021 |
|
CHANDRA SHEKHAR SINGH YADAV Vs. STATE OF U.P.
|
January 8, 2021 |
|
CHANDRAKALA Vs. IMTIYAZ
|
July 29, 2021 |
|
CHANDRAPAL Vs. STATE OF U.P.
|
May 26, 2021 |
|
CHATRAPAL VERMA Vs. STATE OF U.P.
|
June 8, 2021 |
|
CHHAVI Vs. STATE OF U. P.
|
March 10, 2021 |
|
CHHAVI NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, LUCKNOW
|
January 19, 2021 |
|
CHHEDA KHAN Vs. D. D. C. RAEBARELI
|
January 27, 2021 |
|
CHHEDI LAL Vs. PRESIDING OFFICER LABOUR COURT
|
August 18, 2021 |
|
CHHEDI LAL RAIDAS Vs. STATE OF U.P.
|
November 22, 2021 |
|
CHHOTEY Vs. STATE OF U.P.
|
September 9, 2021 |
|
CHHOTEY LAL Vs. STATE OF U. P.
|
July 6, 2021 |
|
CHHOTEY LAL Vs. DISTRICT COLLECTOR, AMBEDKAR NAGAR
|
September 27, 2021 |
|
CHINTA DEVI Vs. STATE OF U.P.
|
September 13, 2021 |
|
CHINTU Vs. STATE OF U.P.
|
August 26, 2021 |
|
CHITRA Vs. STATE OF U. P.
|
July 16, 2021 |
|
CHOLAMANDALAM MS GENERAL Vs. NAGINA DEVI
|
January 22, 2021 |
|
CHOTU @ SUNEEL KUMAR Vs. STATE OF U.P.
|
September 9, 2021 |
|
CHUNNI LAL SONKAR Vs. STATE OF U.P.
|
May 19, 2021 |
|
COLGAGTE PALMOLIVE INDIA LIMITED Vs. COMMISSIONER OFCOMMERCIAL/ENTRY TAX LUCKNOW
|
October 22, 2021 |
|
COMMITTEE OF MANAGEMENT, RAMNIDHI VIDYALAYA Vs. STATE OF U.P. AND ORS.
|
January 11, 2021 |
|
DALVEER Vs. STATE OF U. P.
|
May 4, 2021 |
|
DALVEER SINGH Vs. STATE OF U. P.
|
February 8, 2021 |
|
DARESHWATI Vs. MEERUT CITY TRANSPORT SERVICES LTD
|
September 30, 2021 |
|
DASHRATH SINGH Vs. GAYA DIN
|
September 21, 2021 |
|
DAUD Vs. STATE OF U. P.
|
January 27, 2021 |
|
DAUDAYAL SHARMA Vs. STATE OF U.P.
|
May 11, 2021 |
|
DAYA NAND PUSHPA DEVI CHARITABLE TRUST GHAZIABAD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX GHAZIABAD
|
June 23, 2021 |
|
DAYA RAM Vs. STATE OF U. P.
|
February 5, 2021 |
|
DAYA RAM Vs. D.D.C. FAIZABAD
|
December 10, 2021 |
|
DAYASHANKAR GUPTA Vs. STATE OF U. P.
|
February 19, 2021 |
|
DEEPAK Vs. STATE OF U. P.
|
March 3, 2021 |
|
DEEPAK Vs. STATE OF U.P.
|
August 11, 2021 |
|
DEEPAK Vs. RADHA RANI
|
March 10, 2021 |
|
DEEPAK KALRA Vs. STATE OF U. P.
|
February 10, 2021 |
|
DEEPAK KAPOOR Vs. ASHOK D.MEHTA
|
February 22, 2021 |
|
DEEPAK KUMAR Vs. UNION OF INDIA
|
July 1, 2021 |
|
DEEPAK KUMAR Vs. STATE OF U.P.
|
January 25, 2021 |
|
DEEPAK KUMAR SINGH Vs. STATE OF U.P.
|
August 4, 2021 |
|
DEEPAK SHARMA Vs. STATE OF U.P
|
June 9, 2021 |
|
DEEPAK SINGH Vs. PRESIDING OFFICER
|
July 6, 2021 |
|
DEEPAK SINGH & ANR. Vs. STATE OF U.P. & ANR.
|
February 10, 2021 |
|
DEEPMALA GIRI Vs. STATE OF U.P.
|
September 16, 2021 |
|
DEEPTI BAHAL Vs. STATE OF U.P.
|
January 5, 2021 |
|
DEO NARAIN YADAV Vs. STATE OF U.P.
|
September 9, 2021 |
|
DEO PRAKASH MAURYA Vs. STATE OF U.P.
|
September 14, 2021 |
|
DESH KUAMR Vs. VINOD KHATRI
|
September 15, 2021 |
|
DESH RAJ Vs. STATE OF U.P.
|
October 8, 2021 |
|
DESH RAJ SINGH Vs. STATE OF U.P.
|
December 1, 2021 |
|
DEV SHANKAR MISHRA Vs. STATE OF U.P.
|
April 28, 2021 |
|
DEVENDRA Vs. STATE OF U.P.
|
April 19, 2021 |
|
DEVENDRA KUMAR GARG Vs. STATE OF U. P.
|
January 21, 2021 |
|
DEVENDRA KUMAR MISHRA Vs. STATE OF U.P.
|
September 7, 2021 |
|
DEVENDRA KUMAR SHARMA Vs. STATE OF U.P.
|
October 8, 2021 |
|
DEVESH GOYAL Vs. STATE OF U.P.
|
July 7, 2021 |
|
DEVI DAYAL Vs. STATE OF U.P
|
October 1, 2021 |
|
DEVI HARIJAN Vs. STATE OF U. P.
|
July 20, 2021 |
|
DEVI SINGH Vs. INDIAN INSTITUTE OF MANAGEMENT LUCKNOW
|
March 4, 2021 |
|
DEVNATH SINGH Vs. STATE OF U.P
|
September 15, 2021 |
|
DEVSTHAN,VILLAGE SAIDAPUR BHAU THU MAHANT Vs. STATE OF U. P.
|
January 27, 2021 |
|
DHAN PAL SINGH Vs. STATE OF U.P.
|
December 3, 2021 |
|
DHANANJAY SINGH Vs. STATE OF U.P
|
October 1, 2021 |
|
DHANESH CHANDRA SHARMA Vs. STATE OF U. P.
|
February 2, 2021 |
|
DHARAMVEER SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 3, 2021 |
|
DHARMENDRA KUMAR MISHRA Vs. STATE OF U.P.
|
June 17, 2021 |
|
DHARMENDRA KUMAR YADAV Vs. STATE OF U. P.
|
July 30, 2021 |
|
DHARMENDRA NISHAD Vs. STATE OF U. P.
|
August 2, 2021 |
|
DHARMENDRA NISHAD Vs. STATE OF U.P.
|
September 8, 2021 |
|
DHARMENDRA RAJBHAR Vs. STATE OF U.P.
|
January 19, 2021 |
|
DHARMENDRA SINGH Vs. COMMISSIONER KANPUR REGION/CHIEF CONTROLLERS
|
November 30, 2021 |
|
DHARMENDRA YADAV Vs. STATE OF U.P.
|
July 7, 2021 |
|
DHARMRAJ Vs. STATE OF U. P.
|
July 30, 2021 |
|
DHARMRAJ Vs. D. D. C. FAIZABAD
|
July 26, 2021 |
|
DHEER SINGH Vs. STATE OF U.P
|
September 9, 2021 |
|
DHEERAJ KUMAR Vs. STATE OF U.P.
|
October 25, 2021 |
|
DHEERAJ KUMAR SHUKLA Vs. STATE OF U.P.
|
July 6, 2021 |
|
DHEERAJ SINGH Vs. STATE OF U. P.
|
February 17, 2021 |
|
DHERMENDRA YADAV Vs. STATE OF U. P.
|
July 13, 2021 |
|
DHIRAJ GUPTA Vs. STATE OF U. P.
|
December 15, 2021 |
|
DHIRENDRA KUMAR Vs. 7TH ADDITIONAL DISTRICT JUDGE SULTANPUR
|
December 24, 2021 |
|
DHIRESH KUMAR @ DHIRAJ Vs. STATE OF U.P.
|
January 19, 2021 |
|
DHRUV KARAN SINGH Vs. STATE OF U.P.
|
December 13, 2021 |
|
DILIP KUMAR NISHAD Vs. STATE OF U. P.
|
January 21, 2021 |
|
DINESH Vs. STATE OF U.P.
|
February 9, 2021 |
|
DINESH KUMAR YADAV Vs. STATE OF U. P.
|
February 5, 2021 |
|
DINESH PANDEY Vs. STATE OF U.P.
|
June 11, 2021 |
|
DINESH SINGH Vs. SYNDICATE BANK
|
March 25, 2021 |
|
DINESH SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 11, 2021 |
|
DINESH SINGH RATHAUR Vs. STATE OF U. P.
|
October 6, 2021 |
|
DINESH YADAV Vs. STATE OF U. P.
|
June 18, 2021 |
|
DIRECTOR U.P.COUNCIL SUGAR CANE RESEARCH Vs. BAL GOVIND DIXIT
|
July 7, 2021 |
|
DISTRICT BASIC EDUCATION Vs. SHIVKALI
|
October 6, 2021 |
|
DIVYA GAUTAM Vs. UNION OF INDIA
|
July 29, 2021 |
|
DIVYA PRAKASH MISHRA Vs. STATE OF U. P.
|
August 10, 2021 |
|
DIVYA SAHANI Vs. STATE OF U.P.
|
March 17, 2021 |
|
DIWAKAR PASWAN Vs. STATE OF U.P. AND ORS.
|
January 12, 2021 |
|
DOLI Vs. STATE OF U.P.
|
April 8, 2021 |
|
DR. ARVIND KUMAR SINGH @ DR. A.K. SINGH Vs. STATE OF U.P.
|
March 4, 2021 |
|
DR. DHEERAJ SINGH Vs. STATE OF U.P.THRU ADDL.CHIEF SECY./PRIN.SECY. FINANCE
|
June 7, 2021 |
|
DR. JAMSHED KHAN Vs. NAGAR NIGAM, BAREILLY
|
December 17, 2021 |
|
DR. KALAWATI SHUKLA Vs. STATE OF U.P.
|
December 22, 2021 |
|
DR. MUKUT NATH VERMA Vs. UNION OF INDIA
|
August 17, 2021 |
|
DR. V.K. DIXIT Vs. STATE OF U.P.
|
May 13, 2021 |
|
DR. VIJAY KUMAR SHARMA Vs. STATE OF U.P.
|
June 25, 2021 |
|
DR.LAL BAHADUR Vs. RITESH PANDEY
|
October 25, 2021 |
|
DULAREY Vs. RAM SEWAK
|
September 22, 2021 |
|
DURBAL Vs. D.D.C.
|
October 5, 2021 |
|
DURGESH Vs. STATE OF U.P.
|
December 24, 2021 |
|
DURGESH SRIVASTAVA Vs. STATE OF U. P.
|
July 23, 2021 |
|
DURVIN SINGH Vs. STATE OF U.P.
|
July 19, 2021 |
|
DURYODHAN Vs. D.D.C.
|
September 24, 2021 |
|
EEDA KHAN Vs. STATE OF U.P.
|
December 15, 2021 |
|
ELEGANT INFRACON PVT LTD Vs. STATE OF U. P.
|
January 29, 2021 |
|
EX. ASI (M), SURESH KUMAR AWASTHI Vs. STATE OF U. P.
|
August 4, 2021 |
|
EXEC COMMITT OF THAURI EDUCATIONAL TRUST THRU MNGR Vs. ADDL COMMISSIONER (JUDICIAL) AYODHYA MANDAL AYODHYA
|
February 3, 2021 |
|
FAHEEM Vs. STATE OF U.P.
|
August 26, 2021 |
|
FAKEERA Vs. STATE OF U.P.
|
July 19, 2021 |
|
FAKIRAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
September 28, 2021 |
|
FAQIR AHMAD Vs. STATE
|
September 30, 2021 |
|
FAQIREY Vs. STATE OF U.P.
|
October 6, 2021 |
|
FARUKH Vs. APPELLATE AUTHORITY /ADDITIONAL DISTRICT JUDGE
|
March 3, 2021 |
|
FASHION DEZIRE Vs. UNION OF INDIA
|
August 26, 2021 |
|
FATEH BAHADUR SINGH Vs. D.D.C.
|
February 25, 2021 |
|
FIJA @ GUDDAN SHILPAKAR Vs. STATE OF U.P.
|
September 3, 2021 |
|
FIROJUNNISA Vs. HASMUNNISA
|
December 6, 2021 |
|
FIROZ Vs. STATE OF U.P.
|
December 20, 2021 |
|
FIROZ Vs. STATE OF U.P.
|
September 28, 2021 |
|
FISERV INDIA PRIVATE LIMITED Vs. ASSISTANT DIRECTOR
|
February 5, 2021 |
|
FOOD CORPORATION OF INDIA Vs. P.ROY & CO
|
September 9, 2021 |
|
FOOLBADAN Vs. STATE OF U.P.
|
January 6, 2021 |
|
FURKAN MUKHTAR KHAN Vs. STATE OF U.P.
|
November 30, 2021 |
|
GAGAN Vs. STATE OF U. P.
|
August 10, 2021 |
|
GANESH BABU GUPTA Vs. STATE OF U.P.
|
June 7, 2021 |
|
GANGADHARA DASAPPA Vs. UNION OF INDIA
|
December 3, 2021 |
|
GANGARAM Vs. STATE OF U.P.
|
October 26, 2021 |
|
GANGARAM Vs. STATE OF U. P.
|
December 4, 2021 |
|
GANPATI MEDICAL STORES Vs. UNION OF INDIA
|
July 22, 2021 |
|
GARIMA TRIPATHI Vs. SUYASH SHARMA
|
November 25, 2021 |
|
GARV MISHRA Vs. STATE OF U.P
|
September 1, 2021 |
|
GAURAV BANSAL Vs. STATE OF U.P.
|
May 20, 2021 |
|
GAURAV KHANNA Vs. STATE OF U.P.
|
March 19, 2021 |
|
GAURAV KUMAR SRIVASTAVA Vs. STATE OF U.P.
|
December 3, 2021 |
|
GAURAV MISHRA Vs. STATE OF U.P
|
August 5, 2021 |
|
GAUTAM Vs. STATE OF U. P.
|
March 2, 2021 |
|
GAYA PRASAD Vs. DISTRICT MAGISTRATE, DISTRICT SULTANPUR
|
September 16, 2021 |
|
GEETA DEVI Vs. STATE OF U.P.
|
May 19, 2021 |
|
GEETIKA KATIYAR Vs. STATE OF U. P.
|
August 4, 2021 |
|
GEM AROMATICS PRIVATE LIMITED Vs. STATE OF U.P.
|
October 7, 2021 |
|
GENERAL MANAGER TELECOM Vs. VISHRAM
|
October 29, 2021 |
|
GEO MILLER & CO. PVT. LTD. Vs. U. P. JAL NIGAM
|
August 17, 2021 |
|
GEOTECH PROMOTERS PVT. LTD. Vs. STATE OF U. P.
|
January 29, 2021 |
|
GHANSHYAM Vs. STATE OF U.P.
|
December 22, 2021 |
|
GHANSHYAM VERMA Vs. STATE OF U. P.
|
June 30, 2021 |
|
GHULAM MUSTAFA Vs. SALEEM
|
October 26, 2021 |
|
GHURE Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
December 14, 2021 |
|
GIRAJA SHANKAR TIWARI Vs. STATE OF U.P.
|
October 4, 2021 |
|
GIRI RAJ SHARMA Vs. STATE OF U.P.
|
December 17, 2021 |
|
GIRIJA SINGH Vs. NATIONAL INSURANCE COMPANY LTD
|
September 1, 2021 |
|
GIRISH Vs. STATE
|
August 27, 2021 |
|
GIRISH KUMAR GUPTA Vs. BRIJESH TYAGI
|
September 24, 2021 |
|
GOMTI Vs. ADDITIONAL DISTRICT MAGISTRATE
|
August 18, 2021 |
|
GOMTI DEVI Vs. ADDL. DISTRICT JUDGE, COURT NO.1, UNNAO
|
December 24, 2021 |
|
GOMTI PRASAD Vs. SHIV MURAT
|
December 4, 2021 |
|
GOPAL MISHRA Vs. STATE OF U. P.
|
January 8, 2021 |
|
GORE Vs. STATE OF U. P.
|
August 9, 2021 |
|
GOVIND Vs. STATE OF U. P.
|
July 14, 2021 |
|
GOVIND KUMAR KUREEL Vs. STATE OF U.P.
|
September 2, 2021 |
|
GOVIND SINGH Vs. STATE OF U.P
|
September 1, 2021 |
|
GOWTHAM SAMPATH Vs. GURDIP SINGH SANDHU
|
November 1, 2021 |
|
GRAM PANCHAYAT KABIRPUR Vs. ADDITIONAL COMMISSIONER (ADMINISTRATION) VARANASI DIVISION
|
December 4, 2021 |
|
GRAM SABHA MIYAN PAKDI Vs. DISTRICT MAGISTRATE/DIRECTOR OF CONSOLIDATION
|
September 14, 2021 |
|
GUDDU Vs. STATE OF U. P.
|
January 28, 2021 |
|
GUDDU Vs. STATE OF U. P.
|
August 6, 2021 |
|
GUDDU Vs. STATE OF U. P.
|
September 2, 2021 |
|
GULAB SINGH Vs. STATE OF U. P.
|
January 22, 2021 |
|
GULAB YADAV Vs. STATE OF U.P.
|
November 11, 2021 |
|
GULAFSA BEGUM Vs. STATE OF U.P.
|
December 3, 2021 |
|
GULSHAN PALYOLS LIMITED Vs. STATE OF U.P.
|
September 2, 2021 |
|
GURDEYAL SINGH Vs. STATE OF U. P.
|
July 22, 2021 |
|
GURMET SINGH SONI Vs. STATE OF U. P.
|
June 7, 2021 |
|
GURU DEV SINGH Vs. STATE OF U. P.
|
February 23, 2021 |
|
GURUDEEN Vs. STATE OF U.P.
|
September 28, 2021 |
|
GURUVINDER SINGH Vs. STATE OF U.P
|
October 4, 2021 |
|
GYANENDRA SETH Vs. CIVIL JUDGE (SENIOR DIVISION)
|
November 23, 2021 |
|
GYANMATI KUSHWAHA Vs. STATE OF U.P.
|
February 26, 2021 |
|
HADISUL NISHA Vs. ADDITIONAL COMMISSIONER (JUDICIAL) FAIZABAD
|
June 25, 2021 |
|
HAFEEZ Vs. DIGVIJAY SINGH
|
February 19, 2021 |
|
HAFIZ NAUSHAD AHMAD Vs. UNION OF INDIA
|
March 16, 2021 |
|
HAKIMUDDIN Vs. STATE OF U.P
|
September 22, 2021 |
|
HAMIDULLAH Vs. LAXMI PRASAD
|
July 28, 2021 |
|
HANSRAJ SINGH Vs. STATE OF U P
|
February 23, 2021 |
|
HANSRAJ YADAV Vs. STATE OF U. P.
|
August 19, 2021 |
|
HAR GOVIND VERMA Vs. C.B.I. AND ANR.
|
April 12, 2021 |
|
HARI MOHAN SHARMA Vs. GOVERDHAN DUTTA
|
December 6, 2021 |
|
HARI NAM SINGH Vs. D.D.C.
|
March 23, 2021 |
|
HARI PRAKASH RAWAT Vs. STATE OF U.P.
|
November 29, 2021 |
|
HARI RAM Vs. STATE OF U.P.
|
October 28, 2021 |
|
HARIKESH Vs. ARVIND KUMAR
|
January 7, 2021 |
|
HARIOM MISHRA @ TEJ NARAIN @ SONU MISHRA Vs. STATE OF U.P.
|
March 18, 2021 |
|
HARIOM SHARAN SRIVASTAVA Vs. STATE OF U.P.
|
October 21, 2021 |
|
HARIOM SHARMA Vs. STATE OF U. P.
|
August 5, 2021 |
|
HARIPAL Vs. STATE OF U P
|
May 24, 2021 |
|
HARISH KUMAR @ HARISH Vs. STATE OF U.P.
|
August 24, 2021 |
|
HARNATH SINGH Vs. STATE OF U.P.
|
December 24, 2021 |
|
HARSH KADAM @ HITENDRA KUMAR Vs. STATE OF U.P.
|
December 13, 2021 |
|
HARSHVARDHAN YADAV Vs. STATE OF U. P.
|
August 3, 2021 |
|
HARVATI Vs. STATE OF U.P
|
September 29, 2021 |
|
HASAE @ HASANA WAE Vs. STATE OF U.P.
|
August 5, 2021 |
|
HATIM ALI @ RAQEEB HUSAIN & ANOTHER Vs. STATE OF U.P.
|
April 15, 2021 |
|
HEAD CONSTABLE RAVINDRA MISHRA Vs. STATE OF U.P
|
October 8, 2021 |
|
HEENA JABIR BAIG Vs. STATE OF U. P.
|
July 23, 2021 |
|
HEERA MANI Vs. STATE OF U. P.
|
July 30, 2021 |
|
HEMANT KUMAR Vs. STATE OF U.P.
|
December 21, 2021 |
|
HEMANT KUMAR SAINI Vs. U.O.I
|
July 30, 2021 |
|
HILAL AHMAD Vs. STATE OF U.P
|
January 8, 2021 |
|
HIMANSHU KASHYAP @ JAIKI Vs. STATE OF U.P.
|
March 26, 2021 |
|
HIMANSHU KUMAR SINGH Vs. STATE OF U.P.
|
May 6, 2021 |
|
HINDUSTAN AERONAUTICS LIMITED Vs. U.P.POLLUTION CONTROL BOARD LUCKNOW
|
December 10, 2021 |
|
HOTEL SHIV SHAKTI Vs. U.P. FINANCE CORPORATION
|
January 27, 2021 |
|
HOTI LAL Vs. STATE OF U.P.
|
February 25, 2021 |
|
HOTILAL RAJPUT Vs. STATE OF U. P.
|
January 20, 2021 |
|
IMRAN Vs. STATE OF U.P.
|
September 17, 2021 |
|
IMRAN AHMAD Vs. STATE OF U. P.
|
February 10, 2021 |
|
IN-RE INHUMAN CONDITION AT QUARANTINE Vs. STATE OF U.P
|
April 19, 2021 |
|
IN-RE INHUMAN CONDITION AT QUARANTINE CENTRES Vs. STATE OF U.P
|
May 11, 2021 |
|
IN-RE INHUMAN CONDITION AT QUARANTINE CENTRES Vs. STATE OF U.P.
|
May 17, 2021 |
|
IN-RE INHUMAN CONDITION AT QUARANTINE CENTRES Vs. STATE OF U.P
|
May 4, 2021 |
|
IN-RE INHUMAN CONDITION AT QUARANTINE CENTRES Vs. STATE OF U.P.
|
May 7, 2021 |
|
INDIA GLYCOLS LIMITED Vs. RADICO KHAITAN LIMITED
|
August 6, 2021 |
|
INDIAN NATIONAL TRADE UNION CONGRESS THRU GEN SECY H N TEWAR Vs. STATE OF U. P.
|
January 13, 2021 |
|
INDIAN OIL CORPORATION LTD Vs. J. LAL FILLING STATION
|
January 29, 2021 |
|
INDRA GANDHI Vs. STATE OF U. P.
|
January 22, 2021 |
|
INDRAJEET PRAJAPATI Vs. STATE OF U.P.
|
March 22, 2021 |
|
INDRAJEET SINGH Vs. STATE OF U.P.
|
October 22, 2021 |
|
INDRARAM Vs. STATE OF U.P.
|
March 26, 2021 |
|
INDRAWATI SINGH Vs. SARVESH SONI
|
March 23, 2021 |
|
INSPECTOR(CIVIL POLICE), RAHUL SHUKLA Vs. STATE OF U. P.
|
August 18, 2021 |
|
IQRAR AHMAD Vs. STATE OF U. P.
|
February 8, 2021 |
|
IRFAN Vs. STATE OF U.P.
|
January 7, 2021 |
|
IRFAN Vs. STATE OF U.P.
|
July 28, 2021 |
|
IRSHAD Vs. STATE OF U.P.
|
December 17, 2021 |
|
IRSHAD Vs. STATE OF U. P.
|
February 12, 2021 |
|
IRSHAD ALI Vs. STATE OF U.P
|
January 8, 2021 |
|
ISERVEU TECHNOLOGIES PVT LTD Vs. STATE OF U. P.
|
July 1, 2021 |
|
ISHAQUE Vs. STATE OF U.P.
|
November 29, 2021 |
|
ISHLOKA DEVI Vs. STATE OF U.P.
|
November 9, 2021 |
|
ISHWAR CHAND Vs. STATE OF U. P.
|
July 26, 2021 |
|
ISHWAR SARAN Vs. VIJAI KUMAR KUSHWAHA
|
September 7, 2021 |
|
ISHWAR SINGH Vs. STATE OF U.P
|
September 13, 2021 |
|
ISLAMUNNISA Vs. MANNI DEVI
|
September 14, 2021 |
|
ISRAR AHMAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
February 19, 2021 |
|
ISRAT JAHAN Vs. SANDEEP KUMAR
|
September 16, 2021 |
|
IVAN MASOOD Vs. STATE OF U. P.
|
August 10, 2021 |
|
JADAVATI DEVI Vs. NAYAB TEHSILDAR
|
November 10, 2021 |
|
JAGANNATH PRASAD GUPTA Vs. STATE OF U. P.
|
July 1, 2021 |
|
JAGARNATH Vs. STATE OF U. P.
|
August 13, 2021 |
|
JAGDAMBA Vs. STATE OF U P
|
May 13, 2021 |
|
JAGDAMBA PRASAD Vs. STATE OF U.P.
|
November 25, 2021 |
|
JAGDAMBA PRASAD Vs. STATE OF U.P.
|
December 1, 2021 |
|
JAGDISH Vs. STATE OF U. P.
|
July 1, 2021 |
|
JAGDISH MANI TRIPATHI Vs. BRAJ BHOOSHAN TIWARI
|
August 17, 2021 |
|
JAGDISH PRASAD GUPTA Vs. STATE OF U. P.
|
January 19, 2021 |
|
JAGDISH PRASAD PANDEY Vs. STATE OF U.P
|
February 11, 2021 |
|
JAGDISH PRASAD SHARMA Vs. NAZIMULLA
|
March 24, 2021 |
|
JAGDISH YADAV Vs. STATE OF U.P.
|
August 25, 2021 |
|
JAGRAM Vs. D.D.C.
|
March 22, 2021 |
|
JAGVATI Vs. STATE OF U. P.
|
August 11, 2021 |
|
JAGVEER SINGH Vs. STATE OF U.P.
|
April 28, 2021 |
|
JAGVEER SINGH ALIAS BANTU Vs. STATE OF U.P.
|
September 17, 2021 |
|
JAI KARAN @ PAPPU Vs. STATE OF U.P
|
November 10, 2021 |
|
JAI KISHAN (MINOR) Vs. STATE OF U. P.
|
May 4, 2021 |
|
JAI MAA GANGE MANAV KALYAN SANSTHA Vs. STATE OF U.P.
|
December 2, 2021 |
|
JAI PRAKASH GUPTA Vs. STATE OF U. P.
|
January 29, 2021 |
|
JAI SINGH Vs. CHIEF REVENUE OFFICER, AZAMGARH
|
December 16, 2021 |
|
JAIKAWAR Vs. STATE OF U.P.
|
October 4, 2021 |
|
JAIKISHAN Vs. STATE OF U. P.
|
July 22, 2021 |
|
JAIPAL BATHAM Vs. STATE OF U. P.
|
February 10, 2021 |
|
JAIPRAKASH TIWARI Vs. STATE OF U. P.
|
June 28, 2021 |
|
JAIVEER SINGH Vs. STATE OF U.P
|
December 21, 2021 |
|
JAIVEER SINGH Vs. UNION OF INDIA
|
August 27, 2021 |
|
JAKIR ALI Vs. STATE OF U. P.
|
April 13, 2021 |
|
JAMEEL Vs. STATE OF U. P.
|
August 3, 2021 |
|
JANARDAN Vs. STATE OF U.P.
|
December 21, 2021 |
|
JANG BAHADUR SINGH Vs. STATE OF U.P.
|
December 17, 2021 |
|
JANKI PRASAD Vs. SANJAY KUMAR
|
December 24, 2021 |
|
JASMAN SINGH Vs. STATE OF U. P.
|
August 17, 2021 |
|
JASVEER Vs. STATE OF U.P.
|
October 6, 2021 |
|
JAVED ANSARI Vs. STATE OF U.P.
|
August 6, 2021 |
|
JAWAHAR & 2 ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION,FAIZABAD
|
July 12, 2021 |
|
JAY BAHADUR GUPTA Vs. STATE OF U.P.
|
June 24, 2021 |
|
JAY PRAKASH Vs. STATE OF U.P.
|
June 29, 2021 |
|
JAY SHREE INDUSTRIES Vs. UNION OF INDIA
|
August 6, 2021 |
|
JAY SINGH Vs. STATE OF U P
|
March 2, 2021 |
|
JAY VEER SINGH Vs. HARI OM YADAV
|
November 10, 2021 |
|
JAYANTI Vs. STATE OF U.P.
|
October 6, 2021 |
|
JEBIN NAGARAJAN Vs. STATE OF U.P.
|
November 25, 2021 |
|
JEESHAN Vs. STATE OF U.P.
|
December 1, 2021 |
|
JEESHAN Vs. STATE OF U. P.
|
January 29, 2021 |
|
JEETENDRA TYAGI Vs. STATE OF U.P.
|
December 14, 2021 |
|
JHUMAN SHAH Vs. STATE OF U. P.
|
March 22, 2021 |
|
JITENDRA Vs. STATE OF U.P.
|
January 11, 2021 |
|
JITENDRA CHAUHAN Vs. STATE OF U.P.
|
March 18, 2021 |
|
JITENDRA KUMAR Vs. STATE OF U.P.
|
July 27, 2021 |
|
JITENDRA PRATAP SINGH Vs. STATE OF U. P.
|
March 19, 2021 |
|
JITENDRA SINGH Vs. STATE OF U.P.
|
July 5, 2021 |
|
JITENDRA SINGH Vs. ADDITIONAL DISTRICT MAGISTRATE
|
September 21, 2021 |
|
JITENDRA SINGH Vs. U.O.I
|
September 17, 2021 |
|
JITENDRA SINGH Vs. UNION OF INDIA
|
October 25, 2021 |
|
JOKHAN Vs. MURTUJA
|
November 26, 2021 |
|
JOSE LUIS QUINTANILLA SACRISTAN Vs. STATE OF U. P.
|
August 16, 2021 |
|
JUBEDA BANO Vs. STATE OF U. P.
|
August 16, 2021 |
|
JUGUL KISHORE Vs. SHYAM SUNDER
|
January 21, 2021 |
|
JUNAID Vs. STATE OF U P
|
July 9, 2021 |
|
JUVENILE X THROUGH HIS FATHER Vs. STATE OF U.P.
|
November 9, 2021 |
|
JYOTI PANDEY Vs. STATE OF U. P.
|
July 29, 2021 |
|
JYOTSNA VERMA Vs. ASHOK KUMAR
|
March 10, 2021 |
|
KAANI @ SANGEETA DEVI Vs. STATE OF U.P.
|
November 22, 2021 |
|
KAFEEL Vs. STATE OF U.P.
|
August 26, 2021 |
|
KAILASH Vs. STATE OF U P
|
May 21, 2021 |
|
KAILASH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
September 17, 2021 |
|
KAILASH NATH & ASSOCIATES NEW DELHI Vs. STATE OF U.P.
|
March 17, 2021 |
|
KAILASH NATH DWIVEDI Vs. STATE OF U. P.
|
July 6, 2021 |
|
KAILASHI Vs. STATE OF U.P.
|
September 3, 2021 |
|
KAILASHI DEVI Vs. ASSTT. DIRECTOR OF CONSOLIDATION, SULTANPUR AND
|
November 24, 2021 |
|
KALADHAR CHAUBEY Vs. STATE OF U.P.
|
January 13, 2021 |
|
KALAWATI DEVI Vs. STATE OF U.P.
|
March 12, 2021 |
|
KALEEM Vs. UNION OF INDIA
|
October 21, 2021 |
|
KALI PRASAD Vs. UNION OF INDIA
|
August 27, 2021 |
|
KALIM ULLAH Vs. D. D. C. SULTANPUR
|
January 19, 2021 |
|
KALLU BHADAURIA Vs. STATE OF U.P.
|
September 24, 2021 |
|
KALLU RAM Vs. STATE OF U.P
|
February 10, 2021 |
|
KALUA Vs. STATE OF U. P.
|
July 22, 2021 |
|
KALYAN Vs. STATE OF U.P.
|
September 9, 2021 |
|
KALYANI MEHROTRA Vs. STATE OF U.P.
|
May 5, 2021 |
|
KAMAL @ KAMALU Vs. STATE OF U.P.
|
November 22, 2021 |
|
KAMAL DANIEL Vs. STATE OF U.P.
|
June 16, 2021 |
|
KAMAL MARWAH Vs. OWENS BILT LIMITED
|
October 5, 2021 |
|
KAMAL SONS Vs. SAJMA
|
August 4, 2021 |
|
KAMLA Vs. STATE OF U. P.
|
July 26, 2021 |
|
KAMLA DEVI Vs. STATE OF U. P.
|
July 27, 2021 |
|
KAMLA PRASAD SINGH Vs. RAN BAHADUR SINGH
|
January 20, 2021 |
|
KAMLENDRA BAHADUR MISHRA Vs. STATE OF U. P.
|
July 8, 2021 |
|
KAMLESH Vs. STATE OF U. P.
|
January 19, 2021 |
|
KAMLESH Vs. STATE OF U.P.
|
July 23, 2021 |
|
KAMLESH CHAUHAN Vs. STATE OF U.P.
|
November 11, 2021 |
|
KAMLESH DEVI Vs. STATE OF U.P.
|
December 9, 2021 |
|
KAMLESH KUMAR Vs. STATE OF U. P.
|
January 5, 2021 |
|
KAMLESH KUMAR Vs. BOARD OF REVENUE
|
September 24, 2021 |
|
KAMLESH YADAV Vs. STATE OF U.P.
|
September 8, 2021 |
|
KAMMOD SINGH Vs. STATE OF U.P.
|
January 11, 2021 |
|
KAMTA PRASAD Vs. STATE OF U.P.
|
November 22, 2021 |
|
KANHAIYA LAL Vs. STATE OF U. P.
|
August 3, 2021 |
|
KANHAIYA LAL SARASWAT Vs. STATE OF U.P.
|
June 18, 2021 |
|
KANIKA BANSHIWAL Vs. STATE OF U.P.
|
October 5, 2021 |
|
KANPUR DEVELOPMENT AUTHORITY Vs. GAFFAR
|
November 26, 2021 |
|
KANTI DEVI Vs. ADDITIONAL COMMISSIONER (JUDICIAL) BAREILLY
|
September 29, 2021 |
|
KANTI LAL Vs. STATE OF U. P.
|
January 19, 2021 |
|
KANYA DEVI Vs. STATE OF U.P
|
July 23, 2021 |
|
KAPIL Vs. STATE OF U. P.
|
March 24, 2021 |
|
KAPIL KUMAR SHARMA Vs. COMMISSIONER /CHAIRMAN, MEERUT DEVP AUTHORITY MEERUT
|
January 19, 2021 |
|
KAPIL MISHRA @ KAPIL KUMAR MISHRA Vs. STATE OF U.P.
|
August 19, 2021 |
|
KARAM ALLAHI Vs. STATE OF U.P.
|
July 9, 2021 |
|
KARAN SINGH Vs. MANDALIYA PRABANDHAK NATIONAL INSURANCE CO. LTD.
|
November 24, 2021 |
|
KARAN SINGH Vs. STATE OF U.P.
|
September 15, 2021 |
|
KAREEM Vs. STATE OF U. P.
|
January 4, 2021 |
|
KAREEM AHMAD Vs. STATE OF U. P.
|
August 11, 2021 |
|
KARMRAJ SINGH Vs. STATE OF U. P.
|
December 16, 2021 |
|
KARUNESH TRIPATHI Vs. STATE OF U.P
|
October 8, 2021 |
|
KAUSHAL KISHORE Vs. STATE OF U.P.
|
September 30, 2021 |
|
KAUSHAL KISHORE CHAUBEY Vs. STATE OF U.P
|
October 8, 2021 |
|
KAUTIK MAHALEY Vs. STATE OF U. P.
|
August 12, 2021 |
|
KAVITA GUREJA Vs. HARISH KUMAR
|
January 19, 2021 |
|
KAVITA SINGH Vs. H.D.F.C. ERGO GENERAL INSURANCE CO. LTD
|
August 19, 2021 |
|
KAVITA SOLANKI Vs. STATE OF U. P.
|
February 10, 2021 |
|
KAWAR DEEP SINGH BHATIYA Vs. STATE OF U.P.
|
June 8, 2021 |
|
KENISHA SINGH JEET Vs. STATE OF U P
|
October 26, 2021 |
|
KESHAV Vs. D.D.C. AZAMGARH
|
October 29, 2021 |
|
KESHAVA RAM VERMA Vs. STATE OF U.P.
|
November 22, 2021 |
|
KHEM SINGH Vs. U. P. STATE ROAD TRANSPORT CORPORATION AT LUCKNOW
|
March 5, 2021 |
|
KHUSBU Vs. STATE OF U.P.
|
January 11, 2021 |
|
KHUSHABE ALI Vs. STATE OF U. P.
|
July 28, 2021 |
|
KHUSHBOO SHUKLA Vs. DISTRICT MAGISTRATE,LUCKNOW
|
November 2, 2021 |
|
KHUSHBU Vs. TEHSILDAR
|
July 2, 2021 |
|
KHUSHI Vs. STATE OF U.P.
|
July 16, 2021 |
|
KIRAN GUPTA Vs. COMMISSIONER KANPUR
|
August 13, 2021 |
|
KIRAN LATA SINGH Vs. STATE OF U. P.
|
February 26, 2021 |
|
KIRANPAL @ KINNA Vs. STATE OF U.P.
|
June 10, 2021 |
|
KISAN SEVA SANSTHAN Vs. STATE OF U. P.
|
July 28, 2021 |
|
KISHAN SINGH HYANKI Vs. CHAIRMAN
|
July 1, 2021 |
|
KISHAN UPADHYAYA Vs. STATE OF U.P.
|
August 17, 2021 |
|
KKSPUN INDIA LTD Vs. U. P. JAL NIGAM
|
June 18, 2021 |
|
KM. HASHMI THRU. HER FATHER NATURAL GUARDIAN USMAN Vs. STATE OF U.P.
|
November 9, 2021 |
|
KM. RUPALI Vs. STATE OF U.P.
|
July 5, 2021 |
|
KM.ADVIKA TANDON Vs. STATE OF U.P.
|
March 23, 2021 |
|
KODAI Vs. ADDL COMMISSIONER (CONSOLIDATION)
|
August 9, 2021 |
|
KOMAL Vs. STATE OF U.P.
|
March 19, 2021 |
|
KRANTI MISHRA Vs. STATE OF U.P.
|
January 22, 2021 |
|
KRIPA DEVI Vs. STATE OF U. P.
|
July 29, 2021 |
|
KRIPA SHANKER PANDEY Vs. STATE OF U.P.
|
July 23, 2021 |
|
KRISHNA DUTT PANDEY Vs. JT DIRECTOR OF CONSOLIDATION
|
February 2, 2021 |
|
KRISHNA DUTT SHARMA Vs. STATE OF U.P.
|
November 26, 2021 |
|
KRISHNA KANT RAI Vs. STATE OF U.P.
|
July 27, 2021 |
|
KRISHNA KUMAR GUPTA Vs. STATE OF U. P.
|
August 25, 2021 |
|
KRISHNA KUMAR MAHESHWARI Vs. ASHA GUPTA
|
August 11, 2021 |
|
KRISHNA NAND SINGH Vs. STATE OF U. P.
|
December 22, 2021 |
|
KRISHNA PAL SINGH Vs. STATE OF U. P.
|
March 4, 2021 |
|
KRISHNA PRABODH Vs. STATE OF U.P.
|
December 22, 2021 |
|
KRISHNA PYARE GUPTA Vs. U. P. STATE BRIDGE CORPORATION LTD.
|
July 14, 2021 |
|
KRISHNAKANT PANDEY Vs. STATE OF U. P.
|
February 18, 2021 |
|
KSHETRIYA SHREE GANDHI ASHRAM CAMP OFFICE Vs. EMPLOYEE PROVIDENT FUND
|
August 2, 2021 |
|
KULDEEP GAUTAM Vs. STATE OF U.P.
|
December 14, 2021 |
|
KULDEEP SINGH Vs. STATE OF U.P.
|
April 8, 2021 |
|
KUMAR SAMBHAV PAL Vs. UNION OF INDIA
|
January 27, 2021 |
|
KUMARI ANJU Vs. SURESH KUMAR SACHAN
|
September 2, 2021 |
|
KUMARI PUSHPA ETC. Vs. MINA GHOSH
|
December 2, 2021 |
|
KUNAL SHARMA Vs. STATE OF UTTAR PRADESH
|
July 16, 2021 |
|
KUNNEY SINGH Vs. STATE OF U.P.
|
July 7, 2021 |
|
KUNWAR MAHENDRA PRATAP SINGH @ CHANDAN SINGH Vs. STATE OF U.P.
|
August 18, 2021 |
|
KUNWAR PAL Vs. STATE OF U.P.
|
November 10, 2021 |
|
KUNWAR PAL SINGH Vs. MAHENDRA
|
January 19, 2021 |
|
KUNWARI Vs. STATE
|
August 4, 2021 |
|
KUSUMLATA Vs. STATE OF U.P.
|
November 29, 2021 |
|
KUWARPAL Vs. STATE OF U. P.
|
March 25, 2021 |
|
L.D. SINDHI Vs. G.P.SEN
|
December 9, 2021 |
|
LA RESIDENTIA DEVELOPERS PVT. LTD. Vs. STATE OF U. P.
|
January 29, 2021 |
|
LAKSHAMAN PASVAN Vs. STATE OF U.P.
|
March 22, 2021 |
|
LAL BAHADUR PATEL Vs. MURAD ALI
|
March 26, 2021 |
|
LAL BAHADUR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
October 23, 2021 |
|
LAL SINGH YADAV Vs. STATE OF U.P.
|
December 2, 2021 |
|
LALIT CHAUDHARY Vs. UNION OF INDIA
|
November 29, 2021 |
|
LALIT GUPTA Vs. UNION OF INDIA
|
July 20, 2021 |
|
LALLAN MISHRA Vs. STATE OF U.P.
|
September 29, 2021 |
|
LALMAN Vs. STATE OF U. P.
|
February 18, 2021 |
|
LALTA PRASAD Vs. HAUNSLA PRASAD
|
October 1, 2021 |
|
LALTA PRASAD Vs. ADDITIONAL COMMISSIONER (ADMIN) DEVI PATAN MANDAL GONDA
|
July 19, 2021 |
|
LALTA RAM Vs. STATE OF U. P.
|
August 6, 2021 |
|
LALWATI Vs. CHHOTI
|
August 12, 2021 |
|
LATA DEVI Vs. STATE OF U.P.
|
November 9, 2021 |
|
LAVKUSH GOSWAMI Vs. STATE OF U. P.
|
February 22, 2021 |
|
LAVLESH Vs. STATE OF U. P.
|
June 9, 2021 |
|
LEELAWATI Vs. BOARD OF REVENUE
|
September 29, 2021 |
|
LIAQAT HUSSAIN Vs. SMT. JAINAB PRAVEEN
|
August 4, 2021 |
|
LOGIX INFOMEDIA (P) LTD Vs. STATE OF U.P
|
September 1, 2021 |
|
LUCKNOW OMAXE CITY RESIDENTS & ALLOTTEES ASSOCIATION & 2 ORS. Vs. STATE OF U.P.
|
July 2, 2021 |
|
M. R. J. V. CONSTRUCTIONS COMPANY Vs. STATE OF U. P.
|
January 29, 2021 |
|
M/S GRAMPUS LABORATORIES Vs. U.P.MEDICAL SUPPLIES CORP.LTD.
|
March 19, 2021 |
|
M/S. A.B.CORPORATION Vs. VISHNU KUMAR AGRAWAL
|
March 19, 2021 |
|
M/S. AWASTHI MOTORS Vs. M/S. ENERGY ELECTRICALS VEHICLE
|
March 22, 2021 |
|
M/S. FERTICO MARKETING AND INVESTMENT PVT , LTD , Vs. CBI, ANTI CORRUPTION BRANCH, LUCKNOW
|
March 17, 2021 |
|
M/S. MAGMA LEASING LTD. Vs. BADRI VISHAL
|
November 18, 2021 |
|
M/S. P.N. GARG, ENGINEERS & CONTRACTORS Vs. CHIEF ENGINEER, BHOPAL ZONE, SULTANIA INFANTRY LINES BHOPAL
|
November 16, 2021 |
|
M/S.RAMRAJA TRADERS Vs. STATE OF U.P.
|
March 26, 2021 |
|
MADARI SINGH Vs. STATE OF U. P.
|
March 4, 2021 |
|
MADHU GOSHWAMI Vs. STATE OF U.P.
|
April 13, 2021 |
|
MADHURI SHRIVASTAV Vs. PRAVEEN KUMAR SHRIVASTAV
|
March 3, 2021 |
|
MADHURI SINGH Vs. HARIYANA TRANSPORT CORPORATION
|
March 26, 2021 |
|
MADHUSUDAN RAY Vs. UNION OF INDIA
|
March 2, 2021 |
|
MAGMA INDUSTRIES LIMITED Vs. DESIGNATED COMMITTEE OFFICE OF COMMISSIONER CENTRAL GOODS AND SERVICE TAX
|
September 7, 2021 |
|
MAHABIR Vs. STATE OF U.P.
|
October 29, 2021 |
|
MAHAFUJ ALI Vs. REHANA KATHOON
|
September 27, 2021 |
|
MAHALAKSHMI INDUSTRIES Vs. STATE OF U. P.
|
January 20, 2021 |
|
MAHANT DEVENDRA PRASADACHARYA Vs. STATE OF U. P.
|
July 19, 2021 |
|
MAHANTH CHATURBHUJ DAS Vs. STATE OF U. P.
|
July 15, 2021 |
|
MAHAVEER Vs. STATE OF U.P.
|
November 22, 2021 |
|
MAHBOOB Vs. STATE OF U. P.
|
January 29, 2021 |
|
MAHENDRA Vs. STATE OF U.P.
|
August 26, 2021 |
|
MAHENDRA ALIAS MOTEY Vs. STATE
|
September 30, 2021 |
|
MAHENDRA KUMAR Vs. STATE OF U.P.
|
August 27, 2021 |
|
MAHENDRA KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
December 7, 2021 |
|
MAHENDRA KUMAR Vs. STATE OF U. P.
|
January 25, 2021 |
|
MAHENDRA KUMAR CHAUDHARY Vs. STATE OF U.P.
|
December 1, 2021 |
|
MAHENDRA KUMAR GAUTAM Vs. STATE OF U.P.
|
February 25, 2021 |
|
MAHENDRA KUMAR SRIVASTAVA Vs. AJAI KUMAR SRIVASTAVA
|
September 22, 2021 |
|
MAHENDRA PRASAD VISHVAKARMA Vs. SUB DIVISIONAL MAGISTRATE, SADAR, AZAMGARH
|
July 2, 2021 |
|
MAHENDRA PRATAP SINGH Vs. STATE OF U.P.
|
November 15, 2021 |
|
MAHENDRA SINGH Vs. STATE OF U. P.
|
August 5, 2021 |
|
MAHESH Vs. STATE OF U. P.
|
February 10, 2021 |
|
MAHESH CHANDRA Vs. AVINASH KUMAR
|
May 5, 2021 |
|
MAHESH CHANDRA DWIVEDI Vs. STATE OF U.P.
|
October 27, 2021 |
|
MAHESH DAYAL Vs. STATE OF U.P.
|
March 17, 2021 |
|
MAHESH KUMAR SINGH @ MAHESH & OTHERS Vs. STATE OF U.P.
|
January 18, 2021 |
|
MAHIPAL Vs. STATE OF U.P.
|
December 16, 2021 |
|
MAHTAB HUSAIN Vs. IIIRD ADDL. DIST. JUDGE KHERI
|
October 4, 2021 |
|
MAINPAL Vs. STATE
|
August 31, 2021 |
|
MAINPAL @ VEDPAL Vs. STATE OF U.P.
|
October 5, 2021 |
|
MALTI Vs. STATE OF U.P.
|
June 25, 2021 |
|
MALTI DEVI Vs. STATE OF U.P.
|
August 31, 2021 |
|
MALTI DEVI Vs. STATE OF U.P.
|
January 29, 2021 |
|
MALTI DEVI Vs. STATE OF U.P
|
January 12, 2021 |
|
MAMTA DEVI Vs. STATE OF U.P.
|
March 19, 2021 |
|
MAMTA KUMARI Vs. STATE OF U. P.
|
May 6, 2021 |
|
MAN SINGH Vs. STATE OF U.P.
|
July 26, 2021 |
|
MANA SINGH Vs. STATE OF U.P.
|
September 29, 2021 |
|
MANAGING DIRECTOR U. P. STATE BRIDGE CORPORATION LTD Vs. GANGA PRASAD
|
September 23, 2021 |
|
MANAS SEWA SAMITI Vs. ADDL. COMMISSIONER OF INCOME TAX
|
October 5, 2021 |
|
MANAV SHARMA Vs. STATE OF U. P.
|
July 1, 2021 |
|
MANBIR SINGH Vs. STATE OF U.P.
|
November 8, 2021 |
|
MANGAL PASI Vs. STATE OF U. P.
|
July 22, 2021 |
|
MANGALA PRASAD Vs. PRINCIPAL SECRETARY
|
August 18, 2021 |
|
MANGALI Vs. STATE OF U.P.
|
October 7, 2021 |
|
MANISH Vs. STATE OF U.P..
|
November 22, 2021 |
|
MANISH ENGINEERING ENTERPRISES Vs. INDIAN FARMERS FERTILIZER COOP. LTD
|
December 17, 2021 |
|
MANISH GOND Vs. STATE OF U.P.
|
July 5, 2021 |
|
MANISH JAIN Vs. STATE OF U.P.
|
January 29, 2021 |
|
MANISH KUMAR Vs. STATE OF U. P.
|
May 31, 2021 |
|
MANISH KUMAR SRIVASTAVA Vs. STATE OF U.P.
|
March 5, 2021 |
|
MANJITA DEVI Vs. STATE OF U. P.
|
February 18, 2021 |
|
MANJU Vs. STATE OF U. P.
|
February 8, 2021 |
|
MANJU SINGH Vs. U.P.S.R.T.C.
|
December 24, 2021 |
|
MANJU YADAV Vs. UNION OF INDIA THR. G.M.N.E.R.NEW DELHI
|
September 22, 2021 |
|
MANJUL KUMAR Vs. STATE OF U.P.
|
August 24, 2021 |
|
MANMOHAN MISHRA Vs. STATE OF U.P.
|
September 29, 2021 |
|
MANOJ KUMAR Vs. STATE OF U.P.
|
May 4, 2021 |
|
MANOJ KUMAR Vs. STATE OF U.P.
|
July 15, 2021 |
|
MANOJ KUMAR JAISWAL Vs. STATE OF U.P.
|
December 23, 2021 |
|
MANOJ KUMAR PARASHAR Vs. STATE OF U.P.
|
March 19, 2021 |
|
MANOJ KUMAR SETH Vs. STATE OF U. P.
|
July 30, 2021 |
|
MANOJ MAURYA Vs. STATE OF U.P.
|
November 8, 2021 |
|
MANORAMA KANYA JUNIOR HIGH SCHOOL Vs. STATE OF U.P.
|
September 24, 2021 |
|
MANRAJ Vs. STATE OF U. P.
|
July 2, 2021 |
|
MANSI SHUKLA Vs. STATE OF U.P.
|
August 18, 2021 |
|
MANU SHARMA Vs. STATE OF U. P.
|
July 14, 2021 |
|
MAQSOODUR RAHMAN Vs. STATE OF U.P.
|
July 23, 2021 |
|
MAQSUDA BANO Vs. STATE OF U.P.
|
December 21, 2021 |
|
MARKANDEY RAM Vs. STATE OF U.P
|
December 24, 2021 |
|
MASTER ABEER TYAGI Vs. VARUN TYAGI
|
September 15, 2021 |
|
MASTER ADVAIT SHARMA Vs. STATE OF U P
|
February 19, 2021 |
|
MASTER ARYAN Vs. STATE OF U. P.
|
March 1, 2021 |
|
MASTER DEVANSH AGARWAL(DETENUE) THRU. DEEPTI GOEL Vs. STATE OF U.P.
|
December 14, 2021 |
|
MASTER MANAN Vs. STATE OF U. P.
|
February 18, 2021 |
|
MASTER PARTH MINOR Vs. STATE OF U.P.
|
September 14, 2021 |
|
MASTER PULKIT GUPTA Vs. PUSHPENDRA KUMAR
|
September 17, 2021 |
|
MASTER TARUN @ AKCHHAT KUMAR Vs. STATE OF U.P.
|
March 15, 2021 |
|
MATA PHER MISHRA Vs. STATE OF U. P.
|
June 9, 2021 |
|
MATSYA JEEVI SAHKARI SAMITI LTD. Vs. STATE OF U. P.
|
July 8, 2021 |
|
MATSYA JIVI SAHAKARI SAMITI LIMITED Vs. STATE OF U.P.
|
August 25, 2021 |
|
MATSYA JIVI SAHKARI SAMITI LIMITED Vs. STATE OF U.P.
|
August 11, 2021 |
|
MAULANA MOHAMMAD ALI JAUHAR TRUST Vs. STATE OF U.P.
|
September 6, 2021 |
|
MAULANA MOHAMMAD ALI JAUHAR TRUST Vs. STATE OF U. P.
|
January 22, 2021 |
|
MAULANA MOHD RIYASAT ALI Vs. STATE OF U. P.
|
June 23, 2021 |
|
MAYA DEVI Vs. STATE OF U.P.
|
May 28, 2021 |
|
MAYANK AGRAWAL Vs. STATE OF U. P.
|
December 2, 2021 |
|
MAYRA ALIAS VAISHNVI VILAS SHIRSHIKAR Vs. STATE OF U.P.
|
November 18, 2021 |
|
MECON INDRAPRASTHA SAHKARI AWAS SAMITI LTD Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
|
August 1, 2021 |
|
MECON INDRAPRASTHA SAHKARI AWAS SAMTI LTD. Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY AND ORS.
|
January 4, 2021 |
|
MEDWIN HOSPITAL AND RESEARCH CENTRE Vs. STATE OF U.P
|
April 19, 2021 |
|
MEENA Vs. STATE OF U. P.
|
March 8, 2021 |
|
MEENAXI PANWANDA Vs. RAJ KUMAR
|
August 9, 2021 |
|
MEGHRAJ SHARMA Vs. STATE OF U.P.
|
July 14, 2021 |
|
MEHARBANO Vs. STATE OF U. P.
|
July 2, 2021 |
|
MEHBOOB Vs. STATE OF U. P.
|
March 2, 2021 |
|
MENAJ Vs. STATE OF U. P.
|
August 3, 2021 |
|
MERAJ Vs. STATE OF U. P.
|
July 29, 2021 |
|
MEWA LAL BHARGAV Vs. STATE OF U. P.
|
January 22, 2021 |
|
MILAP SINGH Vs. STATE OF U.P.
|
July 9, 2021 |
|
MISHRI LAL Vs. STATE OF U.P.
|
December 4, 2021 |
|
MITHILESH MAURYA Vs. STATE OF U.P
|
January 8, 2021 |
|
MITHLESH NARAYAN TIWARI Vs. STATE OF U.P.
|
November 12, 2021 |
|
MOBIN Vs. STATE OF U.P.
|
January 18, 2021 |
|
MOBIN @ NANHA Vs. STATE OF U.P.
|
October 7, 2021 |
|
MOHAMMAD @ MOHAMAD KAIF Vs. STATE OF U.P.
|
November 22, 2021 |
|
MOHAMMAD AAMIR Vs. DISTRICT JUDGE LUCKNOW
|
July 16, 2021 |
|
MOHAMMAD ADNAN Vs. STATE OF U.P.
|
August 29, 2021 |
|
MOHAMMAD AHMAD KHAN Vs. STATE OF U.P.
|
July 26, 2021 |
|
MOHAMMAD ALI Vs. STATE OF U.P
|
August 24, 2021 |
|
MOHAMMAD ASIF NASEER Vs. WEST WATCH CO THRU PROP MOHAMMAD ISHAQ KHAN
|
January 18, 2021 |
|
MOHAMMAD AZAM KHAN Vs. STATE OF U.P.
|
June 11, 2021 |
|
MOHAMMAD DANISH Vs. STATE OF U.P.
|
August 6, 2021 |
|
MOHAMMAD NAJMUDDIN (MINOR) Vs. STATE OF U. P.
|
May 4, 2021 |
|
MOHAMMAD NASEEM AKHTAR Vs. STATE OF U.P
|
October 23, 2021 |
|
MOHAMMAD SARVAR Vs. BOARD OF REVENUE
|
December 17, 2021 |
|
MOHAMMAD SHAHID SIDDIQUI Vs. STATE OF U.P.
|
December 6, 2021 |
|
MOHAMMAD SIKANDAR BHAI Vs. STATE OF U.P.
|
December 23, 2021 |
|
MOHAMMAD USMAN ALIAS BHAI LAL Vs. STATE OF U.P.
|
August 31, 2021 |
|
MOHAMMAD ZISHAN Vs. STATE OF U. P.
|
November 11, 2021 |
|
MOHAMMMAD GUFRAN Vs. STATE OF U. P.
|
January 12, 2021 |
|
MOHAN SHYAM Vs. STATE OF U. P.
|
January 19, 2021 |
|
MOHAN SWAROOP Vs. STATE OF U.P.
|
March 23, 2021 |
|
MOHANI DEVI Vs. STATE OF U.P.
|
February 19, 2021 |
|
MOHD AHMAD Vs. STATE OF U. P.
|
August 5, 2021 |
|
MOHD FARMAN Vs. STATE OF U. P.
|
August 12, 2021 |
|
MOHD FAROOQ SIDDIQUI Vs. SAEEDA BANO
|
August 4, 2021 |
|
MOHD IMRAN Vs. STATE OF U. P.
|
February 12, 2021 |
|
MOHD JAVED Vs. STATE OF U. P.
|
January 18, 2021 |
|
MOHD JAVED Vs. STATE OF U.P.
|
May 5, 2021 |
|
MOHD MOIN Vs. STATE OF U. P.
|
August 17, 2021 |
|
MOHD. ANEES. Vs. STATE OF U.P.
|
July 9, 2021 |
|
MOHD. ASIF Vs. STATE OF U.P.
|
November 25, 2021 |
|
MOHD. FAIYYAZ MANSURI Vs. UNION OF INDIA
|
September 7, 2021 |
|
MOHD. HASNAIN BASAR Vs. STATE OF U.P.
|
January 13, 2021 |
|
MOHD. NASEEM UDDIN Vs. STATE OF U. P.
|
September 15, 2021 |
|
MOHD. NIJAMUDDIN Vs. STATE OF U.P.
|
September 21, 2021 |
|
MOHD. SAIF ALI Vs. ADDL. COMMISSIONER (JUDICIAL) AYODHYA DIVISION
|
December 7, 2021 |
|
MOHD. SHARIB Vs. STATE OF U.P.
|
July 9, 2021 |
|
MOHD. SIDDIQ KHAN Vs. BOARD OF REVENUE U.P.
|
January 2, 2021 |
|
MOHD. SIDDIQ KHAN Vs. BOARD OF REVENUE U.P. AT ALLAHABAD
|
January 22, 2021 |
|
MOHD. UMAR GAUTAM Vs. STATE OF U.P.
|
July 7, 2021 |
|
MOHD. YAHYA FAROOQUI @ FIROZ FAROOQUI Vs. STATE OF U.P.
|
March 26, 2021 |
|
MOHHAMMAD SAZID Vs. SUPERINTENDENT, DISTRICT JAIL, LUCKNOW
|
June 29, 2021 |
|
MOHINI TIWARI Vs. ASHUTOSH AGARWAL
|
March 22, 2021 |
|
MOHIT Vs. STATE OF U. P.
|
February 4, 2021 |
|
MOHIT KUMAR Vs. STATE OF U.P.
|
October 7, 2021 |
|
MOHSIN Vs. STATE OF U.P.
|
November 23, 2021 |
|
MOKSH INNOVATIONS INC. Vs. STATE OF U. P.
|
March 1, 2021 |
|
MONISH Vs. STATE OF U. P.
|
June 21, 2021 |
|
MONU Vs. STATE OF U.P.
|
November 22, 2021 |
|
MOOL CHANDRA Vs. STATE OF U.P
|
February 3, 2021 |
|
MOOSA Vs. STATE OF U. P.
|
April 6, 2021 |
|
MOTI RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 18, 2021 |
|
MRIG RAJ Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
September 6, 2021 |
|
MRITYUNJAI KUMAR Vs. STATE OF U.P.
|
September 6, 2021 |
|
MUBARIK Vs. STATE OF U. P.
|
July 22, 2021 |
|
MUKESH Vs. STATE OF U.P.
|
September 13, 2021 |
|
MUKESH Vs. ADDL DISTRICT JUDGE (ESSENTIAL COMMODITIES ACT) HARDOI
|
July 1, 2021 |
|
MUKESH TANDON Vs. STATE OF U.P.
|
March 15, 2021 |
|
MUKESH TIWARI Vs. STATE OF U. P.
|
March 4, 2021 |
|
MUKESH TYAGI Vs. RAMAN DEEP SINGH
|
December 14, 2021 |
|
MUNESH CHANDRA Vs. STATE OF U.P.
|
January 19, 2021 |
|
MUNNA ALIAS TEERATHRAJ Vs. STATE OF U.P.
|
May 20, 2021 |
|
MUNNA SINGH Vs. STATE OF U.P.
|
March 26, 2021 |
|
MUNNA SINGH Vs. STATE OF U.P.
|
November 11, 2021 |
|
MUNNI DEVI Vs. HEERA LAL
|
February 23, 2021 |
|
MUNNI DEVI Vs. STATE OF U.P.
|
January 6, 2021 |
|
MUNNU Vs. STATE OF U. P.
|
August 13, 2021 |
|
MUNNU RAM Vs. STATE OF U.P.
|
October 27, 2021 |
|
MUNSHI SINGH Vs. STATE OF U. P.
|
January 22, 2021 |
|
MUNVWAR @ RAZAI @ MUNVWAR ALI Vs. UNION OF INDIA
|
November 26, 2021 |
|
MURARI LAL RATHORE @ MURARI LAL Vs. STATE OF U.P.
|
October 6, 2021 |
|
NAAN BABU Vs. ADDL. DISTRICT & SESSION JUDGE COURT NO. 8 LKO
|
September 15, 2021 |
|
NADEEM Vs. STATE OF U.P.
|
July 6, 2021 |
|
NADEEM Vs. STATE OF U.P.
|
November 24, 2021 |
|
NAFEES Vs. STATE OF U.P.
|
July 2, 2021 |
|
NAGAR PANCHAYAT JHUNSI PRAYAGRAJ Vs. STATE OF U. P.
|
March 5, 2021 |
|
NAIPAL SINGH Vs. MANOJ KUMAR
|
October 4, 2021 |
|
NAJAKAT ALI Vs. STATE OF U.P.
|
October 22, 2021 |
|
NALIN PHILIPS Vs. NATIONAL INSURANCE CORPORATION LUCKNOW
|
October 1, 2021 |
|
NAMDEV SHARMA Vs. STATE OF U. P.
|
March 1, 2021 |
|
NAMRATA MARKETING PVT. LTD Vs. U.O.I
|
March 18, 2021 |
|
NAMWAR SINGH Vs. STATE OF U. P.
|
July 16, 2021 |
|
NAND KISHORE Vs. STATE OF U P
|
January 20, 2021 |
|
NAND RAM Vs. DISTRICT REGISTAR/ADDITIONAL COLLECTOR, GONDA
|
October 25, 2021 |
|
NAND VIJAY SINGH Vs. UNION OF INDIA
|
June 29, 2021 |
|
NANDAN SINGH RAWAT Vs. STATE OF U. P.
|
January 18, 2021 |
|
NANDLAL Vs. CHAKBANDI ADHIKARI AKBARPUR AMBEDKAR NAGAR
|
February 22, 2021 |
|
NANHEY LAL YADAV Vs. STATE OF U. P.
|
August 6, 2021 |
|
NANKU Vs. STATE OF U.P.
|
March 17, 2021 |
|
NAR SINGH YADAV Vs. STATE OF U P
|
September 15, 2021 |
|
NARAIN SINGH Vs. STATE OF U. P.
|
April 7, 2021 |
|
NARAYAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 11, 2021 |
|
NARAYAN Vs. CHIEF REVENUE OFFICER
|
October 5, 2021 |
|
NARENDRA KUMAR TRIPATHI Vs. STATE OF U. P.
|
January 20, 2021 |
|
NARENDRA KUMAR UPADHYAY Vs. STATE OF U. P.
|
October 22, 2021 |
|
NARENDRA PRASAD Vs. STATE OF U. P.
|
February 18, 2021 |
|
NARESH Vs. BOARD OF REVENUE U.P. ALLAHABAD
|
October 27, 2021 |
|
NARESH AGGARWALA Vs. STATE OF U.P.
|
July 12, 2021 |
|
NARESH GILL Vs. UNION OF INDIA
|
July 6, 2021 |
|
NASEEM Vs. STATE OF U.P.
|
August 27, 2021 |
|
NASRAT Vs. STATE OF U.P.
|
January 13, 2021 |
|
NATHU SINGH Vs. STATE
|
September 8, 2021 |
|
NATIONAL AUTHORITY OF INDIA Vs. RAM NIRANJAN
|
March 18, 2021 |
|
NATIONAL INSURANCE CO. LTD. Vs. SMT. ANURADHA KEJRIWAL
|
April 13, 2021 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. LALITA DEVI
|
August 5, 2021 |
|
NAUMAN Vs. STATE OF U.P.
|
August 3, 2021 |
|
NAVAL SINGH Vs. RADHA DIXIT
|
October 29, 2021 |
|
NAVEEN Vs. STATE OF U. P.
|
July 26, 2021 |
|
NAVEEN AGRAWAL Vs. STATE OF U.P.
|
November 25, 2021 |
|
NAVEEN SAXENA Vs. STATE OF U. P.
|
August 5, 2021 |
|
NAVNEET KUMAR Vs. U.O.I
|
August 27, 2021 |
|
NAWAB SINGH CHAUHAN Vs. STATE OF U.P
|
February 17, 2021 |
|
NAYYAR ALAM Vs. STATE OF U.P.
|
January 4, 2021 |
|
NAZIL Vs. STATE OF U.P.
|
December 17, 2021 |
|
NEELAM GUPTA Vs. UNITED INDIA INSURANCE CO. LTD
|
August 2, 2021 |
|
NEELAM NIGAM Vs. STATE OF U.P.
|
May 18, 2021 |
|
NEELAM YADAV Vs. STATE OF U. P.
|
August 12, 2021 |
|
NEELESH KUMAR AGARWAL Vs. SANJAY KUMAR AGARWAL
|
September 17, 2021 |
|
NEELU Vs. STATE OF U.P.
|
December 17, 2021 |
|
NEELU DWIVEDI Vs. ARTIFICIAL LIMBS MANUFACTURING CORPORATION OF INDIA
|
July 16, 2021 |
|
NEERAJ Vs. STATE OF U.P.
|
August 16, 2021 |
|
NEERAJ Vs. STATE OF U.P.
|
August 17, 2021 |
|
NEERAJ ALIAS AMIT Vs. STATE OF U.P.
|
July 26, 2021 |
|
NEERAJ KUMAR MISHRA Vs. STATE OF U.P.
|
January 7, 2021 |
|
NEERAJ SINGH Vs. STATE OF U.P.
|
December 2, 2021 |
|
NETRAWATI YADAV Vs. STATE OF U.P.
|
August 25, 2021 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. RINKU DEVI
|
February 18, 2021 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. RENU
|
September 13, 2021 |
|
NEWTECH PROMOTERS AND DEVELOPERS PVT. LTD. Vs. STATE OF U. P.
|
January 29, 2021 |
|
NIRALI DIXIT Vs. STATE OF U.P.
|
October 4, 2021 |
|
NIRANJAN SINGH Vs. STATE OF U.P.
|
December 16, 2021 |
|
NIRHI Vs. STATE OF U.P.
|
March 19, 2021 |
|
NIRMALA DEVI Vs. STATE OF U.P.
|
February 18, 2021 |
|
NIRMALA DEVI Vs. STATE OF U.P.
|
July 28, 2021 |
|
NIRMALA RAI Vs. NIRMALA AGRO MILL LTD.
|
September 6, 2021 |
|
NISHANT Vs. STATE OF U.P
|
March 19, 2021 |
|
NISHANT TRADERS Vs. STATE OF U. P.
|
January 18, 2021 |
|
NISHANT YADAV Vs. REGISTRAR GENERAL, ALLAHABAD HIGH COURT
|
April 12, 2021 |
|
NITESH KUMAR VERMA Vs. STATE OF U.P.
|
November 22, 2021 |
|
NITIN BANSAL Vs. STATE OF U. P.
|
April 6, 2021 |
|
NITIN SINGH Vs. STATE OF U.P.
|
May 13, 2021 |
|
NITIN SRIVASTAVA Vs. PRIYANKA KUMARI
|
January 20, 2021 |
|
NITIN VERMA Vs. STATE OF U.P. AND ORS.
|
January 5, 2021 |
|
NIVESH GUPTA Vs. STATE OF U. P.
|
July 6, 2021 |
|
NIZAM Vs. STATE OF U.P.
|
October 7, 2021 |
|
NOOR AHEMAD Vs. QAZI ZAFAR AHMAD
|
July 27, 2021 |
|
NOOR AHMAD Vs. BOARD OF REVENUE
|
September 8, 2021 |
|
NORTH END FOOD MARKETING PVT. LTD. Vs. STATE OF U. P.
|
August 31, 2021 |
|
NUSRAT ALI Vs. NAGARPALIKA SITAPUR
|
March 18, 2021 |
|
OM PRAKASH Vs. STATE OF U.P.
|
December 14, 2021 |
|
OM PRAKASH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 18, 2021 |
|
OM PRAKASH Vs. PRAYAGWATI DEVI AGRAWAL
|
February 5, 2021 |
|
OM PRAKASH AGARWAL Vs. LACCHI RAM
|
March 19, 2021 |
|
OM PRAKASH JAISWAL Vs. STATE OF U.P.
|
August 31, 2021 |
|
OM PRAKASH YADAV Vs. STATE OF U.P.
|
May 21, 2021 |
|
OMPRAKASH Vs. STATE OF U. P.
|
February 10, 2021 |
|
OMVEER SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
December 15, 2021 |
|
OMVEER SINGH @ OMVEER SHAKYA Vs. STATE OF U.P
|
December 21, 2021 |
|
OMVIR Vs. STATE OF U. P.
|
March 24, 2021 |
|
OMWATI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
December 7, 2021 |
|
ORIENTAL INSURANCE CO LTD Vs. UMA DEVI
|
January 25, 2021 |
|
ORIENTAL INSURANCE COMP. LTD. Vs. UMA DEVI
|
December 2, 2021 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. GITANJALI SHARMA
|
August 12, 2021 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. VASHISHTHA MAURAY
|
August 5, 2021 |
|
P. P. PANDEY Vs. STATE OF U. P.
|
January 25, 2021 |
|
PACHCHU Vs. STATE OF U.P
|
September 15, 2021 |
|
PALLAVI YADAV Vs. SUMAN YADAV
|
November 23, 2021 |
|
PANCHAM RAJA Vs. STATE OF U.P.
|
January 8, 2021 |
|
PANCHAYATI AKHADA NIRMAL Vs. ADARSH PAL GUPTA
|
January 13, 2021 |
|
PANDIT PRITHI NATH MEMORIAL SOCIETY Vs. STATE OF U. P.
|
November 15, 2021 |
|
PANKAJ Vs. STATE OF U. P.
|
January 20, 2021 |
|
PANKAJ GROVER Vs. DIRECTORATE OF ENFORCEMENT, GOVT. OF INDIA, LUCKNOW
|
August 26, 2021 |
|
PANKAJ JAISWAL Vs. STATE OF U. P.
|
August 9, 2021 |
|
PANKAJ YADAV Vs. STATE OF U. P.
|
February 1, 2021 |
|
PANNA LAL Vs. STATE OF U. P.
|
March 8, 2021 |
|
PAPPI Vs. STATE OF U.P.
|
September 20, 2021 |
|
PAPPU Vs. STATE OF U.P.
|
December 15, 2021 |
|
PAPPU Vs. STATE OF U.P.
|
October 7, 2021 |
|
PARAMATMA NAYAK Vs. STATE OF U.P.
|
April 2, 2021 |
|
PARMAL SINGH Vs. STATE OF U.P.
|
July 9, 2021 |
|
PARMATMA RAI Vs. STATE OF U.P.
|
January 5, 2021 |
|
PARMESHWAR CHAUHAN@ LALLA Vs. STATE OF U.P.
|
July 22, 2021 |
|
PARSHURAM SINGH Vs. STATE OF U.P.
|
July 6, 2021 |
|
PARVEEN GUPTA Vs. STATE OF U.P.
|
May 24, 2021 |
|
PARVEZ Vs. STATE OF U.P.
|
May 24, 2021 |
|
PARVEZ Vs. STATE OF U.P.
|
August 16, 2021 |
|
PARVEZ Vs. STATE OF U. P.
|
August 5, 2021 |
|
PATI RAKHAN Vs. CHANDRANI DEVI
|
February 3, 2021 |
|
PATIRAM Vs. STATE OF U.P.
|
March 25, 2021 |
|
PAVAN @ PAVAN SINGHAL Vs. STATE OF U.P.
|
March 15, 2021 |
|
PAWAN KUMAR Vs. STATE OF U.P.
|
November 18, 2021 |
|
PAWAN KUMAR MISHRA Vs. STATE OF U.P.
|
January 13, 2021 |
|
PAYAL AGARWAL Vs. STATE OF UTTAR PRADESH
|
November 9, 2021 |
|
PEPSICO INDIA HOLDING PVT. LTD Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
October 1, 2021 |
|
PHULAU Vs. STATE OF U. P.
|
February 18, 2021 |
|
PINKI Vs. HIMANSHU KUMAR
|
September 16, 2021 |
|
PIYUSH KUMAR VERMA Vs. STATE OF U.P.
|
June 23, 2021 |
|
POONAM Vs. MOHD. JAMEEL
|
January 19, 2021 |
|
POONAM Vs. AMIT KUMAR
|
January 21, 2021 |
|
POONAM DEVI Vs. MANAGER, UNITED INDIA INSURANCE CO. LTD.
|
September 28, 2021 |
|
POPAI Vs. STATE OF U. P.
|
July 20, 2021 |
|
PRABHA SHARMA Vs. THE NEW INDIA ASSURANCE CO. LTD
|
September 24, 2021 |
|
PRABHUNATH SHUKLA Vs. GAURAV SRIVASTAVA
|
July 9, 2021 |
|
PRADEEP KUMAR Vs. STATE OF U P
|
February 12, 2021 |
|
PRADEEP KUMAR Vs. STATE OF U.P.
|
August 24, 2021 |
|
PRADEEP KUMAR Vs. STATE OF U. P.
|
August 25, 2021 |
|
PRADEEP KUMAR GUPTA Vs. ENGINEER IN CHIEF (MECHANICAL) IRRIGATION
|
August 3, 2021 |
|
PRADEEP KUMAR SINGH @ ATMA SINGH Vs. ADDITIONAL DISTRICT JUDGE, COURT NO.2
|
August 17, 2021 |
|
PRADEEP KUMAR TIWARI Vs. STATE OF U.P.
|
June 18, 2021 |
|
PRADEEP PATHAK @ PRADEEP KUMAR Vs. STATE OF U.P.
|
January 4, 2021 |
|
PRADEEP SINGH Vs. STATE OF U.P.
|
September 28, 2021 |
|
PRADEEP TOMAR Vs. STATE OF U. P.
|
January 27, 2021 |
|
PRAFULL KUMAR Vs. STATE OF U. P.
|
August 3, 2021 |
|
PRAFULLA KUMAR MISHRA Vs. STATE OF U. P.
|
August 13, 2021 |
|
PRAGATI DWIVEDI Vs. STATE OF U.P.
|
September 13, 2021 |
|
PRAHLAD Vs. HAMEEDAN
|
July 22, 2021 |
|
PRAKASH Vs. STATE OF U.P.
|
October 27, 2021 |
|
PRAKASH CHANDRA Vs. KASHINATH
|
January 6, 2021 |
|
PRAKASH MISHRA Vs. STATE OF U.P.
|
February 12, 2021 |
|
PRAKASHI DEVI Vs. STATE OF U.P.
|
January 20, 2021 |
|
PRAMILA SINGH Vs. STATE OF U. P.
|
January 28, 2021 |
|
PRAMOD Vs. STATE OF U.P.
|
January 11, 2021 |
|
PRAMOD AND ANOTHER Vs. STATE OF U.P.
|
February 23, 2021 |
|
PRAMOD KUMAR Vs. STATE OF U. P.
|
August 2, 2021 |
|
PRAMOD KUMAR Vs. STATE OF U.P.
|
August 31, 2021 |
|
PRAMOD KUMAR Vs. STATE OF U.P.
|
December 21, 2021 |
|
PRAMOD KUMAR TIWARI Vs. STATE OF U.P.
|
August 26, 2021 |
|
PRAMOD SINGH Vs. STATE OF U.P.
|
July 16, 2021 |
|
PRASHANT PRATAP SINGH Vs. UTTAR PRADESH UNIVERSITY OF MEDICAL SCIENCES
|
July 27, 2021 |
|
PRASHANT SHUKLA Vs. STATE OF U.P.
|
November 10, 2021 |
|
PRASHANT SINGH Vs. STATE OF U. P.
|
May 12, 2021 |
|
PRATAP Vs. STATE OF U.P.
|
January 5, 2021 |
|
PRATAP SINGH Vs. STATE OF U.P.
|
August 25, 2021 |
|
PRATAP SINGH Vs. STATE OF U.P.
|
September 15, 2021 |
|
PRATAP SINGH Vs. STATE OF U.P.
|
December 7, 2021 |
|
PRATEEK JAIN Vs. STATE OF U. P.
|
May 10, 2021 |
|
PRATIBHA MISHRA Vs. STATE OF U. P.
|
November 22, 2021 |
|
PRAVEEN @ PARVENDRA Vs. STATE OF U. P.
|
March 26, 2021 |
|
PRAVEEN KUMAR SINGH @ PRAVEEN SINGH Vs. STATE OF U.P.
|
December 20, 2021 |
|
PRAVEEN SRIVASTAVA Vs. STATE OF U. P.
|
February 10, 2021 |
|
PREETHU SINGH Vs. STATE OF U.P.
|
July 6, 2021 |
|
PREETI Vs. STATE OF U.P.
|
December 1, 2021 |
|
PREETI DUBEY Vs. UNION OF INDIA
|
February 24, 2021 |
|
PREM CHAND Vs. STATE OF U.P.
|
March 18, 2021 |
|
PREM DAS Vs. STATE OF U.P
|
August 13, 2021 |
|
PREM LATA DEVI Vs. STATE OF U.P.
|
December 21, 2021 |
|
PREM PRAKASH Vs. STATE OF U.P.
|
November 22, 2021 |
|
PRITAM AND OTHERS Vs. STATE OF U.P.
|
March 3, 2021 |
|
PRITI SHARMA Vs. STATE OF U. P.
|
August 3, 2021 |
|
PRIYA Vs. AMAN TYAGI
|
October 26, 2021 |
|
PRIYA KAPAHI Vs. STATE OF U.P.
|
September 27, 2021 |
|
PRIYANKA CHAUHAN Vs. PRINCIPAL JUDGE FAMILY COURT
|
February 10, 2021 |
|
PRIYANSHU Vs. STATE OF U. P.
|
August 2, 2021 |
|
PROFESSOR ALI AHMED FATMI Vs. STATE OF U.P.
|
March 8, 2021 |
|
PROMOTIONAL CLUB THRU KESHAV VERMA Vs. CHIEF EXECUTIVE OFFICER, NOIDA
|
April 13, 2021 |
|
PROVIEW REALTECH PVT LTD Vs. STATE OF U. P.
|
January 12, 2021 |
|
PSA IMPEX PRIVATE LTD. Vs. REAL ESTATE APPELLATE TRIBUNAL LKO
|
March 9, 2021 |
|
PSA IMPEX PVT LTD Vs. SATBIR SINGH
|
February 8, 2021 |
|
PT. CHHOTEY LAL PANDEY Vs. STATE OF U.P.
|
March 24, 2021 |
|
PUNEET Vs. STATE OF U. P.
|
July 22, 2021 |
|
PUNEET RAY Vs. STATE OF U.P.
|
July 28, 2021 |
|
PUNJAB NATIONAL BANK Vs. SATBIRI
|
September 8, 2021 |
|
PURVANCHAL PRACHYA VED VIDYALY Vs. STATE OF U P
|
September 2, 2021 |
|
PUSHPA DEVI Vs. STATE OF U.P.
|
November 22, 2021 |
|
PUSHPA GUPTA Vs. SUBHASH CHANDRA
|
November 26, 2021 |
|
PUSHPENDRA Vs. STATE OF U.P.
|
October 1, 2021 |
|
PUSHPENDRA SINGH Vs. STATE OF UP
|
October 8, 2021 |
|
PUSHPENDRA SINGH Vs. STATE OF U.P.
|
March 26, 2021 |
|
PUTTUL SAHANI Vs. STATE OF U.P.
|
September 2, 2021 |
|
PYARE LAL Vs. STATE OF U.P.
|
July 6, 2021 |
|
R. K. ROAD LINES PRIVATE LTD Vs. UTTAR PRADESH COOPERATIVE FEDERATION LTD
|
June 8, 2021 |
|
R. M. DAIRY PRODUCTS LLP. Vs. STATE OF U. P.
|
July 15, 2021 |
|
RABI KANT SINGH Vs. STATE OF U. P.
|
August 16, 2021 |
|
RACHHIT PANDEY Vs. STATE OF U. P.
|
January 11, 2021 |
|
RACHNA Vs. STATE OF U. P.
|
March 8, 2021 |
|
RADHA KISHAN YADAV Vs. STATE OF U.P.
|
November 26, 2021 |
|
RADHA KRISHNA UPADHYAY Vs. STATE OF U.P.
|
March 16, 2021 |
|
RADHE SHYAM YADAV Vs. STATE OF U.P.
|
June 9, 2021 |
|
RADHEY SHYAM Vs. U.O.I
|
October 7, 2021 |
|
RADHEY SHYAM Vs. STATE OF U.P.
|
July 27, 2021 |
|
RADHIKA DEVI Vs. RAJENDRA PRASAD DARUKA
|
August 18, 2021 |
|
RADIKAL FOODS LIMITED Vs. STATE OF U. P.
|
February 4, 2021 |
|
RAFEEQ Vs. STATE OF U.P
|
January 8, 2021 |
|
RAGHVENDRA AWASTHI @ YASHU AWASTHI Vs. STATE OF U.P.
|
June 15, 2021 |
|
RAGHVENDRA PRATAP SINGH Vs. STATE OF U. P.
|
June 11, 2021 |
|
RAGINI DWIVEDI Vs. STATE OF U.P
|
September 21, 2021 |
|
RAHEES YADAV @ KRISHN GOPAL Vs. STATE OF U. P.
|
February 1, 2021 |
|
RAHIMUNNISHA Vs. STATE OF U. P.
|
December 2, 2021 |
|
RAHISA BEGUM SINCE DECEASED Vs. SUSHEEL CHANDRA GUPTA
|
September 2, 2021 |
|
RAHUL Vs. STATE OF U. P.
|
June 10, 2021 |
|
RAHUL Vs. STATE OF U. P.
|
March 2, 2021 |
|
RAHUL Vs. U.O.I.THRU INTELLIGENCE OFFICER,D.R.I.,LUCKNOW
|
January 21, 2021 |
|
RAHUL Vs. STATE OF U.P.
|
August 24, 2021 |
|
RAHUL Vs. STATE OF U.P
|
February 10, 2021 |
|
RAHUL Vs. STATE OF U. P.
|
December 28, 2021 |
|
RAHUL KUMAR Vs. STATE OF U.P.
|
May 28, 2021 |
|
RAHUL KUMAR SINGH Vs. STATE OF U. P.
|
August 12, 2021 |
|
RAHUL RAJBHAR Vs. STATE OF U. P.
|
August 12, 2021 |
|
RAHUL SHARMA Vs. STATE OF U.P.
|
January 29, 2021 |
|
RAHUL SINGH Vs. STATE OF U.P.
|
June 24, 2021 |
|
RAICHAL PHILIP Vs. ADDITIONAL DISTRICT JUDGE/SPECIAL JUDGE SC/ST LKO.
|
October 8, 2021 |
|
RAJ BAHADUR Vs. STATE OF U.P.
|
September 27, 2021 |
|
RAJ BAHADUR @ RAM BAHADUR YADAV Vs. STATE OF U. P.
|
March 19, 2021 |
|
RAJ KISHORE Vs. STATE OF U.P.
|
August 12, 2021 |
|
RAJ KUMAR SAVITA Vs. UNION OF INDIA
|
March 2, 2021 |
|
RAJ KUMAR SINGH Vs. STATE OF U.P.
|
August 13, 2021 |
|
RAJ KUMAR SINGH BHADOURIA Vs. SATYA MOHAN PANDEY
|
September 6, 2021 |
|
RAJ KUMARI Vs. STATE OF U.P
|
June 15, 2021 |
|
RAJ NAND JAISWAL Vs. NEW INDIA ASSURANCE COMPANY LTD.
|
September 7, 2021 |
|
RAJA BABU @ RAJ KUMAR Vs. STATE OF U.P.
|
January 18, 2021 |
|
RAJA YADAV Vs. STATE OF U. P.
|
January 11, 2021 |
|
RAJAN Vs. STATE OF U. P.
|
August 16, 2021 |
|
RAJAN ALIAS RAJA RAM Vs. STATE OF U.P.
|
August 16, 2021 |
|
RAJAN YADAV Vs. STATE OF U. P.
|
March 18, 2021 |
|
RAJARAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
July 14, 2021 |
|
RAJAT GOEL Vs. STATE OF U.P.
|
August 2, 2021 |
|
RAJAT YADAV Vs. STATE OF U.P
|
October 22, 2021 |
|
RAJEEV ALIAS RAJI Vs. STATE OF U. P.
|
January 6, 2021 |
|
RAJEEV GUPTA Vs. PRASHANT GARG
|
September 21, 2021 |
|
RAJEEV KUMAR SAXENA Vs. STATE OF U.P
|
September 21, 2021 |
|
RAJEEV KUMAR SINGH Vs. STATE OF U. P.
|
January 21, 2021 |
|
RAJEEV KUMAR SUDELE Vs. STATE OF U.P.
|
March 22, 2021 |
|
RAJEEV MOHAN SAXENA Vs. STATE OF U.P.
|
September 13, 2021 |
|
RAJEEV SINGH Vs. UNION OF INDIA
|
July 12, 2021 |
|
RAJENDRA BAHADUR SINGH Vs. STATE OF U. P.
|
July 12, 2021 |
|
RAJENDRA KUMAR Vs. DIRECTOR GENERAL, COUNCIL OF SCIENCE AND TECHNOLOGY U. P.
|
January 8, 2021 |
|
RAJENDRA KUMAR ALIAS RAJU Vs. STATE OF U.P.
|
January 19, 2021 |
|
RAJENDRA KUMAR JAIN Vs. SCOOTERS INDIA LTD
|
March 9, 2021 |
|
RAJENDRA MAVI Vs. STATE OF U.P.
|
July 29, 2021 |
|
RAJENDRA PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
February 5, 2021 |
|
RAJENDRA PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 9, 2021 |
|
RAJENDRA PRASAD AGRAWAL Vs. SAMARPAN VARISHTHA JAN PARISAR
|
October 1, 2021 |
|
RAJESH Vs. STATE OF U.P.
|
November 25, 2021 |
|
RAJESH ALIAS BACHCHAN YADAV Vs. STATE OF U.P.
|
December 14, 2021 |
|
RAJESH CHURIWALA Vs. STATE OF U. P.
|
July 14, 2021 |
|
RAJESH KUMAR Vs. STATE OF U. P.
|
August 19, 2021 |
|
RAJESH KUMAR Vs. STATE OF U. P.
|
September 2, 2021 |
|
RAJESH KUMAR GUPTA Vs. POONAM DEVI
|
February 8, 2021 |
|
RAJESH KUMAR PANDEY Vs. STATE OF U.P.
|
August 2, 2021 |
|
RAJESH KUMAR TANDON Vs. STATE OF U.P.
|
October 21, 2021 |
|
RAJESH KUMAR TANDON Vs. STATE OF U.P
|
October 20, 2021 |
|
RAJESH KUMAR YADAV Vs. STATE OF U.P. AND ORS.
|
January 20, 2021 |
|
RAJESH PRATAP SINGH Vs. STATE OF U.P.
|
September 23, 2021 |
|
RAJESH SINGH Vs. MARGUB ALI
|
September 27, 2021 |
|
RAJESH SINGH Vs. STATE OF U. P.
|
August 5, 2021 |
|
RAJESH YADAV Vs. SUB DIVISIONAL OFFICER
|
October 21, 2021 |
|
RAJESHWARI Vs. MEHARUNNISHAN
|
July 15, 2021 |
|
RAJESHWARI Vs. MEHARUNNISHA
|
February 24, 2021 |
|
RAJHANS INFRATECH PVT. LTD Vs. STATE OF U.P
|
March 17, 2021 |
|
RAJIT RAM Vs. STATE OF U.P.
|
August 13, 2021 |
|
RAJITRAM SHUKLA Vs. STATE OF U.P.
|
September 29, 2021 |
|
RAJIV Vs. STATE OF U.P.
|
November 2, 2021 |
|
RAJIV KUMAR GUPTA Vs. STATE OF U.P.
|
November 22, 2021 |
|
RAJIV KUMAR TOMAR Vs. STATE OF U. P.
|
August 26, 2021 |
|
RAJIV PRATAP SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 25, 2021 |
|
RAJPAL Vs. STATE OF U.P.
|
July 1, 2021 |
|
RAJPAL Vs. ADDITIONAL COMMISSIONER
|
July 20, 2021 |
|
RAJPAL Vs. ADDITIONAL COMMISSIONER
|
July 30, 2021 |
|
RAJPAL ALIAS GOLU Vs. STATE OF U.P.
|
July 14, 2021 |
|
RAJU Vs. STATE OF U. P.
|
March 3, 2021 |
|
RAJU MAURYA @ ABHIJEET MAURYA Vs. STATE OF U.P.
|
July 6, 2021 |
|
RAJU RAM Vs. STATE OF U.P.
|
January 5, 2021 |
|
RAJU SONKAR Vs. STATE OF U.P.
|
November 17, 2021 |
|
RAJVALI Vs. STATE OF U.P.
|
November 27, 2021 |
|
RAJVEER SHARMA Vs. STATE OF U.P
|
February 9, 2021 |
|
RAKESH Vs. STATE OF U. P.
|
November 29, 2021 |
|
RAKESH KUMAR Vs. STATE OF U.P
|
October 4, 2021 |
|
RAKESH KUMAR ARORA Vs. STATE OF U.P
|
January 6, 2021 |
|
RAKESH KUMAR RATHORE Vs. UNION OF INDIA THROUGH CENTRAL BUREAU NARCOTICS
|
March 3, 2021 |
|
RAKESH KUMAR SHUKLA Vs. STATE OF U.P.
|
December 24, 2021 |
|
RAKESH SINGH Vs. STATE OF U.P.
|
November 2, 2021 |
|
RAKESH SINGH Vs. UNION OF INDIA
|
February 22, 2021 |
|
RAKESH SINGH Vs. UNION OF INDIA
|
January 11, 2021 |
|
RAKESH SINGH Vs. STATE OF U. P.
|
June 25, 2021 |
|
RAKESH SINGHAL Vs. STATE OF U.P.
|
August 13, 2021 |
|
RAM ASHISH YADAV Vs. STATE OF U.P
|
November 11, 2021 |
|
RAM ASREY Vs. RAM JEET DUBEY
|
March 23, 2021 |
|
RAM AVADH YADAV Vs. STATE OF U.P.
|
November 30, 2021 |
|
RAM AWADH Vs. DEPUTY DIRECTOR OF CONSOLIDATION SULTANPUR
|
December 6, 2021 |
|
RAM AWATAR Vs. STATE OF U. P.
|
February 19, 2021 |
|
RAM BABU Vs. STATE OF U.P.
|
October 29, 2021 |
|
RAM BACHAN RAM Vs. UNION OF INDIA
|
March 26, 2021 |
|
RAM BAHAL Vs. STATE OF U.P.
|
September 20, 2021 |
|
RAM CHANDRA VERMA Vs. STATE OF U. P.
|
August 9, 2021 |
|
RAM CHARITRA TIWARI Vs. STATE OF U.P.
|
July 13, 2021 |
|
RAM DAS Vs. STATE OF U.P.
|
January 5, 2021 |
|
RAM DAYAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
February 12, 2021 |
|
RAM DULAR Vs. STATE OF U.P
|
August 25, 2021 |
|
RAM DULARE Vs. STATE OF U.P.
|
August 9, 2021 |
|
RAM JANE Vs. STATE OF U. P.
|
July 22, 2021 |
|
RAM JAS Vs. RAM AWADH
|
December 7, 2021 |
|
RAM KALI Vs. STATE OF U.P.
|
November 8, 2021 |
|
RAM KEWAL Vs. CIVIL JUDGE (J.D) A. NAGAR
|
March 9, 2021 |
|
RAM KHELAWAN Vs. STATE OF U. P.
|
January 8, 2021 |
|
RAM KISHAN YADAV Vs. STATE OF U. P.
|
July 12, 2021 |
|
RAM KUMAR Vs. STATE OF U.P.
|
June 4, 2021 |
|
RAM KUMAR Vs. STATE OF U.P.
|
November 18, 2021 |
|
RAM KUMAR Vs. STATE
|
February 2, 2021 |
|
RAM KUMAR AWASTHI Vs. RAJESHWAR
|
November 15, 2021 |
|
RAM LAKHAN Vs. STATE OF U.P.
|
November 22, 2021 |
|
RAM LAKHAN Vs. J.D.C.
|
July 12, 2021 |
|
RAM LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
October 1, 2021 |
|
RAM MILAN Vs. COLLECTOR/DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION
|
September 9, 2021 |
|
RAM MURTI DEVI Vs. STATE OF U.P.
|
March 26, 2021 |
|
RAM NARAIN Vs. STATE OF U.P
|
January 21, 2021 |
|
RAM NARAYAN Vs. RAJ NARAYAN
|
December 1, 2021 |
|
RAM NARAYAN Vs. STATE OF U. P.
|
July 20, 2021 |
|
RAM NARESH Vs. STATE OF U. P.
|
July 19, 2021 |
|
RAM NARESH MISRA Vs. SITA RAM
|
June 21, 2021 |
|
RAM NAYAN SINGH Vs. STATE OF U.P.
|
November 27, 2021 |
|
RAM NIHOR Vs. STATE OF U.P.
|
September 27, 2021 |
|
RAM PAL Vs. STATE OF U. P.
|
January 29, 2021 |
|
RAM PAL SONI Vs. STATE OF U.P.
|
September 29, 2021 |
|
RAM PAWAN SINGH Vs. D.D.C.
|
July 20, 2021 |
|
RAM PRAKASH Vs. STATE OF U.P.
|
December 21, 2021 |
|
RAM PRAKASH Vs. STATE OF U. P.
|
June 9, 2021 |
|
RAM PRAKASH ALIAS PAPPU YADAV Vs. STATE OF U.P.
|
December 3, 2021 |
|
RAM PRAKASH BAJPAI Vs. STATE OF U.P
|
March 15, 2021 |
|
RAM PRASAD Vs. STATE OF.U.P
|
July 9, 2021 |
|
RAM PRATAP SINGH Vs. STATE OF U.P
|
February 19, 2021 |
|
RAM PRATAP SINGH Vs. STATE OF U.P.
|
May 11, 2021 |
|
RAM PYARE VISHWAKARMA Vs. STATE OF U.P.
|
July 7, 2021 |
|
RAM RANG DUBEY Vs. STATE OF U.P.
|
January 22, 2021 |
|
RAM SAGAR Vs. STATE OF U.P
|
October 5, 2021 |
|
RAM SAHAI Vs. STATE OF U.P.
|
August 5, 2021 |
|
RAM SAMUJH Vs. STATE OF U. P.
|
July 8, 2021 |
|
RAM SEWAK Vs. DEPUTY DIRECTOR OF CONOSOLIDATION(D.D.C.) SHRAWASTI
|
January 11, 2021 |
|
RAM SHARAN JATAV Vs. STATE OF U.P.
|
December 17, 2021 |
|
RAM SHARAN TRIPATHI Vs. STATE OF U.P.
|
September 15, 2021 |
|
RAM SHIROMANI SHUKL. Vs. STATE OF U.P.
|
July 7, 2021 |
|
RAM SHREE Vs. STATE OF U. P.
|
October 23, 2021 |
|
RAM SHYAM Vs. STATE OF U.P.
|
December 21, 2021 |
|
RAM SINGAR Vs. BOARD OF REVENUE U.P. LKO.
|
April 6, 2021 |
|
RAM SUMER Vs. STATE OF U.P.
|
October 6, 2021 |
|
RAM SUNDER Vs. JOINT DIRECTOR OF CONSOLIDATION, SULTANPUR
|
June 21, 2021 |
|
RAM SURAT CHAUDHARY Vs. STATE OF U. P.
|
June 29, 2021 |
|
RAM SURAT VERMA Vs. STATE OF U.P.
|
November 30, 2021 |
|
RAM TEERTH Vs. STATE OF U. P.
|
January 18, 2021 |
|
RAM VILAS Vs. COMMISSIONER DEVI PATAN MANDAL GONDA
|
December 17, 2021 |
|
RAM YAGGA Vs. RAM NIWAZ
|
June 3, 2021 |
|
RAMA NANDI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
October 6, 2021 |
|
RAMAKANT Vs. STATE OF U.P.
|
January 25, 2021 |
|
RAMASANKAR KUSHWAHA Vs. STATE OF U.P.
|
October 29, 2021 |
|
RAMBABU Vs. STATE OF U.P.
|
July 27, 2021 |
|
RAMBIR SINGH Vs. STATE OF U.P
|
October 26, 2021 |
|
RAMDAS TUREHA Vs. STATE OF U.P.
|
August 17, 2021 |
|
RAMENDRA SONI Vs. STATE OF U. P.
|
August 17, 2021 |
|
RAMESH Vs. STATE OF U.P.
|
October 25, 2021 |
|
RAMESH Vs. STATE OF U.P.
|
August 11, 2021 |
|
RAMESH CHANDRA Vs. BOARD OF REVENUE,U.P., LUCKNOW
|
September 17, 2021 |
|
RAMESH CHANDRA Vs. KRISHNA KUMAR
|
February 26, 2021 |
|
RAMESH CHANDRA Vs. KRISHNA KUMAR
|
February 24, 2021 |
|
RAMESH CHANDRA GUPTA Vs. JAGDISH CHANDRA SAMDANI
|
August 5, 2021 |
|
RAMESH CHANDRA MISHRA Vs. UNION OF INDIA
|
December 16, 2021 |
|
RAMESH CHANDRA SINGH Vs. STATE OF U.P.
|
August 24, 2021 |
|
RAMESH CHATURVEDI Vs. STATE OF U.P.
|
November 22, 2021 |
|
RAMESH CHAURASIYA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
September 20, 2021 |
|
RAMESH KUMAR Vs. CIVIL JUDGE, JUNIOR DIVISION
|
January 6, 2021 |
|
RAMESH KUMAR AGARWAL Vs. NARESH KUMAR AGARWAL
|
August 19, 2021 |
|
RAMESH KUMAR SHARMA Vs. GOOL POPUT
|
August 2, 2021 |
|
RAMESHWAR PRASAD Vs. SHANTI DEVI
|
July 9, 2021 |
|
RAMJAS Vs. COMP AUTH /SPCL LAND ACQUISITION OFFICER BARABANKI
|
February 4, 2021 |
|
RAMJI AGNIHOTRI Vs. STATE OF U.P.
|
October 1, 2021 |
|
RAMJI YADAV Vs. STATE OF U.P.
|
November 22, 2021 |
|
RAMKESH VERMA Vs. STATE OF U. P.
|
January 22, 2021 |
|
RAMLATA SINGH Vs. ARUN KUMAR DUBEY
|
August 6, 2021 |
|
RAMPAL SINGH Vs. STATE OF U. P.
|
March 5, 2021 |
|
RAMPHAL SINGH Vs. STATE OF U.P.
|
March 3, 2021 |
|
RAMROOP Vs. STATE OF U.P.
|
November 22, 2021 |
|
RAMU Vs. U.O.I, NARCOTICS CONTROL BUREAU
|
July 2, 2021 |
|
RAMU Vs. STATE OF U. P.
|
July 6, 2021 |
|
RAMU Vs. STATE OF U. P.
|
July 30, 2021 |
|
RAMVEER SINGH Vs. STATE OF U.P
|
May 5, 2021 |
|
RANJEET Vs. STATE OF U. P.
|
July 19, 2021 |
|
RANVEER SINGH Vs. UNION OF INDIA
|
May 24, 2021 |
|
RANVEER SINGH Vs. STATE OF U.P.
|
March 19, 2021 |
|
RASHMI JAIN Vs. SEEMA DEVI
|
April 13, 2021 |
|
RASOOL AHMAD Vs. STATE OF U.P.
|
November 2, 2021 |
|
RATAN KUMAR SARASWAT Vs. STATE OF U. P.
|
January 22, 2021 |
|
RAVENDRA SINGH Vs. STATE OF U. P.
|
December 2, 2021 |
|
RAVI Vs. STATE OF U.P.
|
January 11, 2021 |
|
RAVI Vs. STATE OF U.P.
|
December 16, 2021 |
|
RAVI AHUJA Vs. RAJEEV KUMAR
|
December 24, 2021 |
|
RAVI AHUJA Vs. RAJEEV KUMAR
|
December 23, 2021 |
|
RAVI SHANKAR CHAUHAN Vs. STATE OF U.P.
|
June 30, 2021 |
|
RAVI SHANKER SHARMA Vs. STATE OF U.P.
|
September 9, 2021 |
|
RAVINDRA Vs. STATE
|
November 30, 2021 |
|
RAVINDRA KUMAR Vs. BOARD OF REVENUE LUCKNOW THRU ITS CHAIRMAN
|
February 3, 2021 |
|
RAVINDRA PRATAP SHAHI @ PAPPU SHAHI Vs. STATE OF U.P.
|
October 25, 2021 |
|
RAVINDRA TONDE Vs. STATE OF U. P.
|
January 29, 2021 |
|
RAVURU NAGARAJU Vs. STATE OF A.P
|
September 23, 2021 |
|
REENA Vs. STATE OF U. P.
|
February 1, 2021 |
|
REETA Vs. ANKIT KUMAR
|
August 5, 2021 |
|
REETA PANDEY Vs. STATE OF U.P.
|
December 8, 2021 |
|
REEVAN SINGH Vs. STATE OF U.P.
|
December 8, 2021 |
|
REGIONAL MANAGER U.P. STATE ROAD TRANSPORT CORPORATION Vs. PRABHU DAYAL
|
October 28, 2021 |
|
REGIONAL MANAGER U.P.S.R.T.C. Vs. SABARI BEGUM
|
September 6, 2021 |
|
REKHA Vs. STATE OF U. P.
|
February 5, 2021 |
|
RENU CHAUDHARY Vs. STATE OF U. P.
|
December 24, 2021 |
|
RESHAM SINGH Vs. STATE OF UTTAR PRADESH
|
October 1, 2021 |
|
RESHU @ NITYA Vs. STATE OF U.P.
|
October 22, 2021 |
|
RESOURSYS TELECOM DELHI Vs. STATE NUTRITION THRU SECY. LUCKNOW
|
August 18, 2021 |
|
RINA UPADHYAY Vs. STATE OF U.P.
|
July 5, 2021 |
|
RINKA ALIAS JITENDRA Vs. STATE OF U.P.
|
November 30, 2021 |
|
RINKAJ YADAV Vs. STATE OF U.P.
|
June 9, 2021 |
|
RINKU Vs. STATE OF U.P
|
February 5, 2021 |
|
RINKU GUPTA Vs. STATE OF U.P.
|
October 1, 2021 |
|
RINKU SINGH Vs. STATE OF U.P.
|
October 8, 2021 |
|
RISHI MOHAN SRIVASTAVA Vs. STATE OF U.P.
|
August 13, 2021 |
|
RISHI RAM SAHU Vs. MAHENDRA KUMAR TRIPATHI
|
November 26, 2021 |
|
RITESH KUMAR Vs. STATE OF U. P.
|
August 5, 2021 |
|
RITESH RAWAT Vs. STATE OF U.P.
|
February 3, 2021 |
|
RITESH SIDHWANI Vs. STATE OF U.P.
|
December 10, 2021 |
|
RITU JUTSHI Vs. RUKMINI KAUL
|
August 17, 2021 |
|
RIYAJUDDIN Vs. STATE OF U. P.
|
August 9, 2021 |
|
RIYASAT ALI Vs. STATE OF U P
|
March 26, 2021 |
|
RIYAZAT KHAN Vs. STATE OF U.P.
|
September 17, 2021 |
|
RIYAZUDDIN @ PUTTAN Vs. COMMISSIONER DEVI PATAN GONDA
|
March 19, 2021 |
|
ROBINS KUMAR SINGH Vs. STATE OF U P
|
September 14, 2021 |
|
ROHIT Vs. STATE OF U. P.
|
January 18, 2021 |
|
ROHIT Vs. STATE OF U.P.
|
August 6, 2021 |
|
ROHIT BHATI Vs. STATE OF U. P.
|
July 20, 2021 |
|
ROHIT KUMAR Vs. STATE OF U.P.
|
October 29, 2021 |
|
ROHIT SHUKLA Vs. STATE OF U P
|
May 7, 2021 |
|
ROHIT VERMA Vs. STATE OF U.P.
|
June 29, 2021 |
|
ROOMALI Vs. STATE OF U.P.
|
October 21, 2021 |
|
ROSHAN LAL @ PARAHA Vs. STATE OF U.P.
|
July 2, 2021 |
|
ROSHANEE SINGH Vs. STATE OF U. P.
|
January 27, 2021 |
|
ROSHNI TIWARI Vs. BALMUKUND TIWARI
|
October 21, 2021 |
|
RUCHI TRIPATHI Vs. STATE OF U. P.
|
February 23, 2021 |
|
RUKSANA AND ORS. Vs. STATE OF U.P.
|
January 11, 2021 |
|
S. MUKHOPADHYAY Vs. NARESH KUMAR
|
September 2, 2021 |
|
S. P. MATHUR Vs. R. P. SHARMA, FOOD INSPECTOR
|
July 30, 2021 |
|
SAANVI Vs. NEHA SMRITI
|
July 26, 2021 |
|
SACHIN KUMAR Vs. STATE OF U. P.
|
August 5, 2021 |
|
SACHIN KUMAR Vs. STATE OF U.P.
|
August 6, 2021 |
|
SACHIN SAINI Vs. STATE OF U.P.
|
January 6, 2021 |
|
SACHIN SINGH Vs. STATE OF U. P.
|
February 22, 2021 |
|
SACHIN YADAV Vs. STATE OF U.P
|
October 21, 2021 |
|
SADAN YADAV Vs. STATE OF U. P.
|
August 18, 2021 |
|
SADDAM ALI Vs. STATE OF U.P.
|
July 12, 2021 |
|
SADHANA DEVI Vs. STATE OF U.P.
|
June 30, 2021 |
|
SADHNA KUMARI Vs. STATE OF U.P.
|
April 15, 2021 |
|
SAEEDA ASHRAF Vs. V ADDITIONAL DISTRICT JUDGE FAIZABAD
|
October 23, 2021 |
|
SAFIYA SULTANA AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 12, 2021 |
|
SAGAR Vs. STATE OF U.P.
|
September 3, 2021 |
|
SAGEER KHAN Vs. STATE OF U. P.
|
February 19, 2021 |
|
SAGHIRUL HASAN Vs. STATE OF U.P.
|
August 11, 2021 |
|
SAHAB Vs. STATE OF U.P.
|
September 2, 2021 |
|
SAHEB SARAN PANDEY Vs. STATE OF U.P.
|
November 22, 2021 |
|
SAHIL BEG Vs. STATE OF U. P.
|
July 26, 2021 |
|
SAIF AHMAD Vs. STATE OF U.P.
|
April 16, 2021 |
|
SAIMA Vs. STATE OF U.P
|
November 1, 2021 |
|
SAIYYAD AZADAR HUSAIN Vs. SWAMI VIVEKA NAND VIDHYASHRAM
|
August 5, 2021 |
|
SAJID Vs. STATE OF U.P.
|
December 21, 2021 |
|
SALAUDDIN Vs. STATE OF U. P.
|
July 22, 2021 |
|
SALLO DEVI ALIAS SARLA DEVI Vs. STATE OF U.P.
|
July 22, 2021 |
|
SALMAN Vs. STATE OF U.P.
|
July 5, 2021 |
|
SAMEER Vs. STATE OF U. P.
|
January 29, 2021 |
|
SAMREEN FATIMA @ NEHA Vs. STATE OF U.P.
|
December 22, 2021 |
|
SANDEEP @ PINTU Vs. STATE OF U.P.
|
November 26, 2021 |
|
SANDEEP KUMAR Vs. STATE OF U.P.
|
April 7, 2021 |
|
SANDEEP KUMAR Vs. STATE OF U. P.
|
March 2, 2021 |
|
SANDEEP KUMAR PANDEY Vs. STATE OF U. P.
|
July 8, 2021 |
|
SANDEEP SINGH Vs. STATE OF U. P.
|
January 21, 2021 |
|
SANDEEP TRIPATHI Vs. STATE OF U. P.
|
February 19, 2021 |
|
SANDHYA YADAV Vs. STATE OF U. P.
|
May 27, 2021 |
|
SANI @ SUNIL KUMAR Vs. STATE OF U.P.
|
July 28, 2021 |
|
SANJAY Vs. STATE OF UP
|
January 18, 2021 |
|
SANJAY Vs. STATE OF U. P.
|
July 22, 2021 |
|
SANJAY @ KALLA Vs. STATE OF U.P.
|
November 18, 2021 |
|
SANJAY GULATI Vs. STATE OF U. P.
|
November 11, 2021 |
|
SANJAY KUMAR Vs. U.P. ZILADHIKARI
|
June 25, 2021 |
|
SANJAY KUMAR SADWANI Vs. RAMLAL AND SONS
|
August 31, 2021 |
|
SANJAY KUMAR SHARMA Vs. STATE OF U. P.
|
February 10, 2021 |
|
SANJAY KUMAR SHUKLA Vs. STATE OF U. P.
|
July 27, 2021 |
|
SANJAY MAHESHWARI Vs. STATE OF U.P.
|
September 28, 2021 |
|
SANJAY MAURYA Vs. STATE OF U. P.
|
January 29, 2021 |
|
SANJAY SHARMA Vs. STATE OF U. P.
|
January 29, 2021 |
|
SANJAY SHARMA Vs. STATE OF U.P.
|
December 24, 2021 |
|
SANJAY SINGH Vs. STATE OF U.P. AND ANOTHER
|
February 10, 2021 |
|
SANJAY SINGH Vs. STATE OF U. P.
|
August 5, 2021 |
|
SANJEET TIWARI Vs. STATE OF U P
|
May 25, 2021 |
|
SANJEEV KUMAR SIBBAL Vs. PRAMOD KUMAR TIWARI
|
February 8, 2021 |
|
SANJOG AGARWAL @ POLO @ SANJU MAISI @ SONU Vs. STATE OF U.P.
|
May 25, 2021 |
|
SANJU Vs. STATE OF U. P.
|
July 14, 2021 |
|
SANKATA DEVI Vs. RAM DEO
|
December 15, 2021 |
|
SANNY KUMAR Vs. STATE OF U.P.
|
March 19, 2021 |
|
SANOJ KUMAR Vs. STATE OF U. P.
|
July 26, 2021 |
|
SANT RAM Vs. STATE OF U. P.
|
January 21, 2021 |
|
SANT RAM Vs. D.D.C.FAIZABAD
|
September 22, 2021 |
|
SANTOSH Vs. STATE OF U.P.
|
August 24, 2021 |
|
SANTOSH Vs. STATE OF U P
|
February 22, 2021 |
|
SANTOSH BATHAM Vs. STATE OF U. P.
|
June 30, 2021 |
|
SANTOSH BIND ALIAS KALLU Vs. STATE OF U.P.
|
November 12, 2021 |
|
SANTOSH KUMAR GAUTAM Vs. STATE OF U. P.
|
March 18, 2021 |
|
SARAN KUMAR YADAV Vs. STATE OF U.P.
|
February 9, 2021 |
|
SARASWATI PARASAD PATHAK Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 8, 2021 |
|
SARDAR GURMEET SINGH Vs. RAJ KATYAL
|
September 29, 2021 |
|
SARJU PRASAD Vs. THE COLLECTOR/D.D.C. UNNAO
|
January 29, 2021 |
|
SARLA DEVI Vs. D.D.C.KHER
|
January 12, 2021 |
|
SAROJ DEVI Vs. AMAR JEET SINGH
|
August 10, 2021 |
|
SAROJ PORWAR Vs. JUGAL KISHORE
|
September 1, 2021 |
|
SARSWATI LAGHU MADHYAMIK VIDYALAYA Vs. STATE OF U. P.
|
January 18, 2021 |
|
SARTAJ Vs. STATE OF U.P.
|
July 23, 2021 |
|
SARTAJ CHAUDHARY Vs. STATE OF U.P.
|
May 5, 2021 |
|
SARVAJEET SINGH Vs. D.D.C.
|
July 16, 2021 |
|
SARVESH KUMAR DIXIT Vs. STATE OF U. P.
|
August 9, 2021 |
|
SARVESH KUMAR TIWARI Vs. STATE OF U.P.
|
November 18, 2021 |
|
SARWARI Vs. STATE OF U.P.
|
November 18, 2021 |
|
SATAYAWATI Vs. VIDYA PRAKASH
|
August 2, 2021 |
|
SATBIR SINGH Vs. ADDL COMMISSIONER
|
August 4, 2021 |
|
SATENDRA Vs. STATE OF U. P.
|
September 2, 2021 |
|
SATENDRA KUMAR ANTIL Vs. C.B.I.
|
July 1, 2021 |
|
SATISH Vs. STATE OF U.P.
|
August 2, 2021 |
|
SATISH Vs. STATE OF U.P.
|
September 3, 2021 |
|
SATISH Vs. STATE OF U.P.
|
August 24, 2021 |
|
SATISH CHAND SHARMA Vs. MANOJ
|
March 26, 2021 |
|
SATISH KASHYAP Vs. STATE OF U. P.
|
February 10, 2021 |
|
SATISH KUMAR Vs. RAM KISHORE
|
September 1, 2021 |
|
SATISH KUMAR Vs. STATE OF U.P.
|
November 11, 2021 |
|
SATISH KUMAR SONKER Vs. STATE OF U. P.
|
July 29, 2021 |
|
SATISH MAURYA Vs. DIVYA NEHA
|
October 4, 2021 |
|
SATISH RAI Vs. STATE OF U.P.
|
June 24, 2021 |
|
SATYA DEV DUBEY Vs. STATE OF U.P.
|
January 28, 2021 |
|
SATYA PRABHA DEVI Vs. CHOLA MANDAL M.S. GENERAL INSURANCE CO.LTD
|
September 8, 2021 |
|
SATYAM TEWARI Vs. STATE OF U.P.
|
November 22, 2021 |
|
SATYAPAL CHOPRA Vs. ADDITIONAL DISTRICT JUDGE
|
March 19, 2021 |
|
SATYAPAL SINGH Vs. MANOJ KUMAR
|
September 1, 2021 |
|
SATYAVRAT RAI Vs. STATE OF U.P.
|
April 19, 2021 |
|
SATYENDRA KUMAR VERMA Vs. STATE OF U.P. AND ORS.
|
January 25, 2021 |
|
SATYPAL SINGH Vs. STATE OF U.P.
|
March 17, 2021 |
|
SAUMYA TIWARI Vs. STATE OF U.P.
|
December 16, 2021 |
|
SAURABH KUMAR PANDEY Vs. RESERVE BANK OF INDIA
|
October 1, 2021 |
|
SAURABH KUMAR SHARMA Vs. STATE OF U.P.
|
June 21, 2021 |
|
SAVIR Vs. STATE OF U. P.
|
February 5, 2021 |
|
SAVITA Vs. STATE OF U.P.
|
October 6, 2021 |
|
SAVITRI DEVI Vs. ADDL COMMISSIONER, JUDICIAL II, LKO
|
May 26, 2021 |
|
SAYARA URUUZ Vs. STATE OF U. P.
|
August 10, 2021 |
|
SAYEED ABSAR BIDI WORKS Vs. STATE OF U.P.
|
December 23, 2021 |
|
SAYEED ALIAS SAHID Vs. STATE OF U.P.
|
September 27, 2021 |
|
SCHOLAR EDUCATION TRUST OF INDIA Vs. BANK OF INDIA
|
July 6, 2021 |
|
SEARCH OPERATOR ASSOCIATION Vs. STATE OF U. P.
|
June 23, 2021 |
|
SECRETARY CENTRAL BOARD OF SECONDARY EDUCATION Vs. KABIR JAISWAL
|
August 6, 2021 |
|
SECRETARY UTTAR PRADESH SUBORDINATE SERVICE Vs. INDRA PRAKASH PATEL
|
July 7, 2021 |
|
SEEMA DEVI Vs. STATE OF U.P
|
September 23, 2021 |
|
SEEMA PANDEY Vs. STATE OF U.P.
|
July 6, 2021 |
|
SEEMA SACHAN Vs. AJEET SINGH PAL
|
March 10, 2021 |
|
SHABBIR Vs. STATE OF U. P.
|
June 15, 2021 |
|
SHABBU Vs. MOINDUDDIN
|
March 9, 2021 |
|
SHAHAB ALAM Vs. STATE OF U. P.
|
January 11, 2021 |
|
SHAHEEM SHEIKH Vs. STATE OF U.P.
|
September 22, 2021 |
|
SHAHEEN ZAMAL ZAIDI Vs. STATE OF U.P.
|
January 21, 2021 |
|
SHAHID NABI Vs. STATE OF U.P.
|
September 9, 2021 |
|
SHAHNAZ HAIDER ZAIDI SUB INSPECTOR Vs. STATE OF U.P.
|
July 5, 2021 |
|
SHAHNAZ PRAVEEN Vs. SHREE RAMA ROADWAYS
|
January 7, 2021 |
|
SHAKEEL AHMAD Vs. STATE OF U.P.
|
March 3, 2021 |
|
SHAKIR ALI AND ORS. Vs. THE STATE OF U.P.
|
January 8, 2021 |
|
SHAKIR MEWATI Vs. STATE OF U.P.
|
June 9, 2021 |
|
SHAKUNTALA DEVI Vs. RAVENDRA SINGH
|
October 8, 2021 |
|
SHAM-E-HUSAINI HOSPITAL AND TRAUMA CENTER Vs. STATE OF U.P.
|
September 7, 2021 |
|
SHAMEEM AHMAD Vs. STATE OF U. P.
|
June 21, 2021 |
|
SHAMI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
September 30, 2021 |
|
SHAMIM BEGUM Vs. MANAGER NATIONAL INSURANCE CO. ALIGARH
|
September 2, 2021 |
|
SHAMSHAD AHMAD Vs. STATE OF U.P.
|
September 16, 2021 |
|
SHAMSHAD AHMAD Vs. STATE OF U.P.
|
December 17, 2021 |
|
SHANKAR LAL Vs. STATE OF U. P.
|
July 27, 2021 |
|
SHANTI SWAROOP KRISHI INTER COLLEGE Vs. STATE OF U.P
|
August 17, 2021 |
|
SHARAFAT Vs. STATE OF U. P.
|
January 20, 2021 |
|
SHARDA RANI Vs. GENERAL MANAGER, LUCKNOW JAL SANSTHAN
|
January 12, 2021 |
|
SHARVAN KUMAR KAUSHAL Vs. SUB DIVISIONAL MAGISTRATE, TEHSIL UTRAULA, BALRAMPUR
|
October 27, 2021 |
|
SHASHANK JAISWAL Vs. STATE OF U.P.
|
March 17, 2021 |
|
SHASHANK SINGH AND 4 OTHERS Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD
|
December 3, 2021 |
|
SHASHIBALA Vs. JOGINDRA SINGH
|
August 31, 2021 |
|
SHEELA Vs. STATE OF U.P.
|
July 30, 2021 |
|
SHEETAL Vs. STATE OF U.P.
|
September 30, 2021 |
|
SHEETAL Vs. STATE OF U. P.
|
June 25, 2021 |
|
SHEKHAR Vs. STATE OF U.P
|
March 16, 2021 |
|
SHEO BAHADUR AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
July 5, 2021 |
|
SHEO SAGAR Vs. STATE OF U.P.
|
December 22, 2021 |
|
SHEORAJ SINGH AND 5 OTHERS Vs. STATE OF U. P.
|
January 21, 2021 |
|
SHEORAJ SINGH TYAGI Vs. PRATHAM TYAGI
|
October 6, 2021 |
|
SHER ALI Vs. STATE OF U.P.
|
October 5, 2021 |
|
SHER ALI Vs. STATE OF U.P.
|
August 25, 2021 |
|
SHESH NATH SINGH Vs. STATE OF U. P.
|
June 7, 2021 |
|
SHEZAD Vs. SHAREEF
|
November 12, 2021 |
|
SHIGORIKA SINGH Vs. DR. ABHINANDAN SINGH
|
February 22, 2021 |
|
SHIKANDAR Vs. STATE OF U. P.
|
February 1, 2021 |
|
SHIKHA Vs. STATE OF U.P.
|
July 22, 2021 |
|
SHIKHA MAHESHWARI Vs. STATE OF U.P.
|
April 16, 2021 |
|
SHIKSHA EDUCATIONAL TRUST & 2 ORS. Vs. STATE OF U.P.
|
July 2, 2021 |
|
SHILPI SINGH Vs. STATE OF U. P.
|
August 3, 2021 |
|
SHIO BRAT SINGH Vs. ADDITIONAL COMMISSIONER (ADMINISTRATION) PRAYAGRAJ
|
October 29, 2021 |
|
SHIPRA SRISTHI APARTMENT Vs. STATE OF U.P.
|
January 5, 2021 |
|
SHISHIR PATEL Vs. UNION OF INDIA
|
September 28, 2021 |
|
SHIV BAHADUR NISHAD Vs. ORIENTAL INSURANCE CO. LTD
|
February 2, 2021 |
|
SHIV DARSHAN YADAV Vs. EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION
|
February 25, 2021 |
|
SHIV DEVI Vs. STATE OF U. P.
|
July 9, 2021 |
|
SHIV KUMAR Vs. STATE OF U.P.
|
November 25, 2021 |
|
SHIV KUMAR Vs. STATE OF U.P.
|
July 27, 2021 |
|
SHIV KUMAR Vs. STATE OF U.P.
|
October 26, 2021 |
|
SHIV KUMAR MISHRA Vs. STATE OF U.P
|
September 7, 2021 |
|
SHIV KUMAR VERMA Vs. STATE OF U.P.
|
June 11, 2021 |
|
SHIV KUMARI SONI Vs. STATE OF U.P
|
September 22, 2021 |
|
SHIV NATH SINGH Vs. UNION OF INDIA
|
October 5, 2021 |
|
SHIV PRASAD DUVEY Vs. STATE OF U.P
|
April 8, 2021 |
|
SHIV PRASAD GUPTA Vs. STATE OF U.P.
|
September 15, 2021 |
|
SHIV PRATAP SINGH Vs. CONSOLIDATION COMMISSIONER
|
July 29, 2021 |
|
SHIV SAGAR Vs. STATE OF U. P.
|
July 6, 2021 |
|
SHIV SHANKAR Vs. STATE OF U P
|
June 14, 2021 |
|
SHIV SHANKAR GOUTAM Vs. STATE OF U P
|
May 12, 2021 |
|
SHIV SINGH Vs. STATE OF U.P.
|
October 6, 2021 |
|
SHIVA KANT Vs. STATE OF U.P.
|
December 3, 2021 |
|
SHIVA MINOR Vs. STATE OF U P
|
March 1, 2021 |
|
SHIVAM Vs. STATE OF U.P.
|
April 5, 2021 |
|
SHIVAM TIWARI Vs. STATE OF U. P.
|
July 14, 2021 |
|
SHIVANGI GUPTA Vs. YOGESH JAISWAL
|
January 18, 2021 |
|
SHIVANYA PANDEY Vs. STATE OF U.P.
|
November 26, 2021 |
|
SHIVKALI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
September 23, 2021 |
|
SHIVKUMAR TIWARI Vs. RAGHAV RAM GUPTA
|
January 8, 2021 |
|
SHRADDHA TRIPATHI Vs. ELECTION COMMISSION OF INDIA
|
January 11, 2021 |
|
SHREE PAL Vs. STATE
|
July 20, 2021 |
|
SHRI GOPAL INTER COLLEGE THRU Vs. STATE OF U.P.
|
February 11, 2021 |
|
SHRI KRASHAN Vs. ADDI.COMMISSIONER
|
March 17, 2021 |
|
SHRIPRAKASH UPADHAYA Vs. STATE OF U. P.
|
January 18, 2021 |
|
SHRIRAM GENERAL INSURANCE COMPANY LTD Vs. RANJANA KUSHWAHA
|
August 5, 2021 |
|
SHRISH CHANDRA MISHRA Vs. STATE OF U.P.
|
August 18, 2021 |
|
SHRUTI BHATNAGAR Vs. MAYANK BHATNAGAR
|
August 12, 2021 |
|
SHUBH KARAN PANDEY Vs. STATE OF U.P.
|
March 5, 2021 |
|
SHUBHAM VERMA Vs. STATE OF U.P.
|
November 11, 2021 |
|
SHUEB MAHMOOD KIDWAI Vs. STATE OF U. P.
|
February 23, 2021 |
|
SHWETA SINGH Vs. VIJAY SHUKLA
|
January 28, 2021 |
|
SHYAM BIHARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
September 21, 2021 |
|
SHYAM LAL Vs. KRISHNA DEVI
|
January 22, 2021 |
|
SHYAM SUNDAR VERMA Vs. JAGAT AND 14 OTHERS
|
February 10, 2021 |
|
SHYAM SUNDAR YADAV Vs. STATE OF U. P.
|
July 8, 2021 |
|
SHYORAJ SINGH Vs. STATE OF U.P.
|
December 14, 2021 |
|
SIBTULAIN KHAN Vs. STATE OF U.P.
|
January 6, 2021 |
|
SIEMENS LIMITED Vs. MADHYANCHAL VIDYUT VITRAN NIGAM LTD.
|
January 18, 2021 |
|
SIMA SINGH Vs. STATE OF U.P.
|
March 9, 2021 |
|
SISMAGIC INDIA Vs. STATE OF U.P.
|
February 18, 2021 |
|
SITA RAI Vs. NATIONAL INSURANCE CO. LTD.
|
October 8, 2021 |
|
SITANSHU DUTTA Vs. PIYUSH VERMA
|
March 19, 2021 |
|
SITARA DEVI Vs. STATE OF U. P.
|
August 16, 2021 |
|
SIYARAM @ SHIVA RAM Vs. STATE OF U.P.
|
December 7, 2021 |
|
SMT. AFSHAN ANSARI Vs. STATE OF U.P.
|
January 5, 2021 |
|
SMT. MADHU GOSHWAMI Vs. STATE OF U.P.
|
April 13, 2021 |
|
SMT. SEEMA ARORA Vs. STATE OF U.P.
|
May 7, 2021 |
|
SMT. SEEMA YADAV Vs. GAYATRI KUMAR
|
July 27, 2021 |
|
SMT. SHANTI DEVI Vs. BALKRISHNA MISHRA
|
July 13, 2021 |
|
SMT. SUNITA RAWAT Vs. STATE OF U.P.
|
June 23, 2021 |
|
SMT. SUSHMA GUPTA Vs. SMT. SIYA PEYARI
|
August 25, 2021 |
|
SMT. URMILA Vs. STATE OF U.P.
|
August 11, 2021 |
|
SMT. VIJAI LAKSHMI Vs. LALJI
|
October 27, 2021 |
|
SMT.POORNIMA ASTHANA Vs. STATE OF U.P.
|
August 17, 2021 |
|
SMT.RAMA DEVI Vs. STATE OF U.P.
|
July 12, 2021 |
|
SOHRAT Vs. A.D.M.FINANCE/REVENUE/D.D.C. MAHARAJGANJ
|
September 29, 2021 |
|
SOKENDRA Vs. STATE OF U.P.
|
December 10, 2021 |
|
SOMAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, FAIZABAD
|
November 24, 2021 |
|
SONE LAL KUSHWAHA Vs. PRESIDING OFFICER
|
December 4, 2021 |
|
SONIYA Vs. STATE OF U. P.
|
February 10, 2021 |
|
SONPAL Vs. STATE OF U.P.
|
November 24, 2021 |
|
SONU Vs. STATE OF U.P.
|
July 19, 2021 |
|
SONU @ MOHD. ISHTIYAQ THROUGH MOTHER SHAMEEM BANO Vs. UNION OF INDIA
|
November 1, 2021 |
|
SONU KUSHWAHA Vs. STATE OF U.P.
|
November 18, 2021 |
|
SOOMAN KHAN Vs. STATE OF U.P.
|
August 6, 2021 |
|
SORAN Vs. STATE OF U.P.
|
October 22, 2021 |
|
SPML INFRA LIMITED Vs. STATE OF U.P.
|
September 20, 2021 |
|
SRI ISHWAR MAHARAJ UCHCHATAR MADHYAMIK VIDYALAYA INTER COLLEGE Vs. STATE OF U.P.
|
December 3, 2021 |
|
SRI MAA CHEMIST Vs. STATE OF U.P
|
August 17, 2021 |
|
SRI MAHANTH RAMASHRAY DAS SNAKOTTAR MAHAVIDYALAYA Vs. STATE OF U.P
|
November 12, 2021 |
|
SRIDEV KUMAR MUDULI Vs. SATYABRAT NAYAK
|
March 19, 2021 |
|
SRIKANT Vs. STATE OF U.P.
|
September 23, 2021 |
|
STATE OF U P Vs. BHANU PRATAP RAJPUT
|
February 8, 2021 |
|
STATE OF U P Vs. KISHORE TANDON
|
June 2, 2021 |
|
STATE OF U. P. Vs. JAI PRAKASH UTTAM
|
June 16, 2021 |
|
STATE OF U. P. Vs. KHUSHNOOR KHAN
|
February 17, 2021 |
|
STATE OF U. P. Vs. NAVRATAN LAL
|
December 3, 2021 |
|
STATE OF U. P. Vs. SADANAND
|
October 28, 2021 |
|
STATE OF U. P. Vs. MODERN MEDICOS JHANSI
|
December 7, 2021 |
|
STATE OF U. P. Vs. GOKARAN P. TIWARI
|
July 5, 2021 |
|
STATE OF U. P. Vs. MAHANAND PANDEY
|
July 14, 2021 |
|
STATE OF U. P. Vs. KULDEEP NAIYAR
|
July 13, 2021 |
|
STATE OF U. P. Vs. PRATIBHA DUBEY
|
August 5, 2021 |
|
STATE OF U. P. Vs. SHYAM LAL
|
August 5, 2021 |
|
STATE OF U. P. Vs. ASLAM
|
July 8, 2021 |
|
STATE OF U. P. Vs. GVK EMRI (UP) PVT. LTD.
|
August 5, 2021 |
|
STATE OF U. P. Vs. CHIEF CONTROLLING REVENUE AUTHORITY AT ALLAHABAD
|
July 20, 2021 |
|
STATE OF U. P. Vs. YASIN BEG
|
July 13, 2021 |
|
STATE OF U. P. Vs. PRESIDING OFFICER LABOUR COURT
|
August 6, 2021 |
|
STATE OF U. P. Vs. SUNDER SINGH SOLANKI
|
August 12, 2021 |
|
STATE OF U. P. Vs. VIJAY KUMAR
|
July 27, 2021 |
|
STATE OF U.P Vs. OM PRAKASH SONI
|
August 27, 2021 |
|
STATE OF U.P Vs. RAM GOVIND RAI
|
February 9, 2021 |
|
STATE OF U.P Vs. SHIV KUMAR VERMA
|
March 12, 2021 |
|
STATE OF U.P. Vs. MOHIT KUMAR
|
August 13, 2021 |
|
STATE OF U.P. Vs. BINDRESH SINGH
|
July 13, 2021 |
|
STATE OF U.P. Vs. CHHATRASHAKTI CONSTRUCTION COMPANY
|
July 7, 2021 |
|
STATE OF U.P. Vs. DEEP KUMAR BAJPAI
|
July 7, 2021 |
|
STATE OF U.P. Vs. PREM
|
September 6, 2021 |
|
STATE OF U.P. Vs. COMMITTEE OF MANAGEMENT SRI DURGA JI PURVA MADHYAMIK BALIKA JAMIN
|
August 27, 2021 |
|
STATE OF U.P. Vs. CHHOTE VERMA
|
August 24, 2021 |
|
STATE OF U.P. Vs. ANIL KUMAR
|
November 30, 2021 |
|
STATE OF U.P. Vs. SHIVNANDAN PRASAD PANDEY
|
September 16, 2021 |
|
STATE OF U.P. Vs. RAMA KANT PANDEY
|
December 24, 2021 |
|
STATE OF U.P. Vs. RAJA RAM
|
August 11, 2021 |
|
STATE OF U.P. Vs. KAMLESH CHANDRA SHARMA
|
December 13, 2021 |
|
STATE OF U.P. Vs. AVANEESH KUMAR LODHI
|
November 26, 2021 |
|
STATE OF U.P. Vs. DHARMENDRA
|
November 25, 2021 |
|
STATE OF U.P. Vs. MAHESH NARAIN
|
February 19, 2021 |
|
STATE OF U.P. Vs. KALIM ULLAH
|
March 18, 2021 |
|
STATE OF U.P. Vs. ASHOK KUMAR SON OF MAHAVIR
|
August 12, 2021 |
|
STATE OF U.P. Vs. RAMANAND
|
July 9, 2021 |
|
STATE OF U.P. Vs. MANOJ KUMAR
|
July 30, 2021 |
|
STATE OF U.P. Vs. S. J. P. INFRACON LIMITED
|
June 25, 2021 |
|
STATE OF U.P. Vs. RAHUL CHAUBEY
|
March 18, 2021 |
|
STATE OF U.P. Vs. RADHEYSHYAM
|
December 7, 2021 |
|
STATE OF U.P. Vs. SALIM
|
October 29, 2021 |
|
STATE OF U.P. Vs. SWAMINATH
|
November 26, 2021 |
|
STATE OF U.P. Vs. KASHMIR SINGH
|
November 27, 2021 |
|
STATE OF U.P. Vs. ANIL KUMAR JAISAL
|
October 23, 2021 |
|
STATE OF U.P. Vs. KHUSI RAM
|
November 30, 2021 |
|
STATE OF U.P. Vs. MANKESHWAR
|
November 22, 2021 |
|
STATE OF U.P. Vs. SUBEDAR SINGH
|
November 27, 2021 |
|
STATE OF U.P. Vs. RAJESH BIND
|
October 25, 2021 |
|
STATE OF U.P. Vs. SACHIN
|
October 23, 2021 |
|
STATE OF U.P.THRU PRIN.SECY. EXCISE LUCKNOW Vs. NEERAJ VERMA
|
June 14, 2021 |
|
STATE OF UTTAR PRADESH Vs. AAKASH VERMA
|
August 27, 2021 |
|
SUB INSPECTOR (CIVIL POLICE), AMOL KUMAR SHARMA Vs. UTTAR PRADESH PUBLIC SERVICE TRIBUNAL, LUCKNOW
|
July 8, 2021 |
|
SUBASH Vs. STATE OF U.P.
|
August 10, 2021 |
|
SUBEDAR YADAV Vs. STATE OF U.P.
|
November 24, 2021 |
|
SUBHAM @ AYUSH KUMAR PANDEY (MINOR) Vs. STATE OF U.P.
|
June 3, 2021 |
|
SUBHAS SINGH Vs. DIRECTOR OF CONSOLIDATION, AMBEDKARNAGAR
|
August 12, 2021 |
|
SUBHASH CHANDRA CHAUDHARY Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
February 17, 2021 |
|
SUBHASH CHANDRA MAURYA Vs. STATE OF U.P
|
September 20, 2021 |
|
SUBHASH CHANDRA PANDEY Vs. STATE OF U.P.
|
September 9, 2021 |
|
SUBHASH KUMAR & 78 ORS. Vs. STATE OF U.P.
|
June 14, 2021 |
|
SUBHASH KUMAR SAROJ Vs. STATE OF U. P.
|
February 12, 2021 |
|
SUBRATI Vs. STATE OF U.P.
|
September 17, 2021 |
|
SUCHI SHARMA Vs. U.P.STATE ROAD TRANSPORT CORPORATION
|
August 12, 2021 |
|
SUDARSHAN Vs. CHIEF REVENUE OFFICER
|
September 20, 2021 |
|
SUDHA Vs. STATE OF U.P.
|
November 27, 2021 |
|
SUDHIR KUMAR Vs. STATE OF U.P.
|
August 24, 2021 |
|
SUDHIR KUMAR PASI Vs. STATE OF U.P.
|
March 23, 2021 |
|
SUDHIR KUMAR SHARMA Vs. STATE OF U.P.
|
December 2, 2021 |
|
SUDHIR KUMAR SRIVASTAVA Vs. ALOK KUMAR MUKHERJEE
|
February 18, 2021 |
|
SUKH LAL YADAV Vs. STATE OF U. P.
|
February 17, 2021 |
|
SUKHDEO SINGH KANYA LAGHU MADHYAMIK Vs. STATE OF U.P
|
October 27, 2021 |
|
SUKHRAJ Vs. STATE OF U. P.
|
March 2, 2021 |
|
SUKHRAM Vs. BOARD OF REVENUE
|
January 21, 2021 |
|
SUKUMAR JAIN (ANTICIPATORY BAIL) Vs. U.O.I.
|
February 12, 2021 |
|
SUMAN Vs. STATE OF U. P.
|
August 3, 2021 |
|
SUMAN Vs. STATE OF U.P.
|
December 13, 2021 |
|
SUMAN LATA Vs. STATE OF U.P.
|
February 26, 2021 |
|
SUMIT KUMAR NAYAK @ SUMIT NAYAK Vs. STATE OF U.P.
|
December 21, 2021 |
|
SUMIT KUMAR SHARMA Vs. UNION OF INDIA
|
December 2, 2021 |
|
SUN TOWER RESIDENTS WELFARE ASSOCIATION Vs. GHAZIABAD DEVELOPMENT AUTHORITY
|
December 13, 2021 |
|
SUNDER LAL Vs. STATE OF U.P.
|
December 24, 2021 |
|
SUNDER SINGH SOLANKI Vs. STATE OF U. P.
|
January 25, 2021 |
|
SUNEETA Vs. STATE OF U.P
|
October 28, 2021 |
|
SUNEETA SINGH Vs. STATE OF U. P.
|
August 12, 2021 |
|
SUNIL Vs. STATE OF U.P.
|
September 15, 2021 |
|
SUNIL CHAUDHARY Vs. STATE OF U.P.
|
September 22, 2021 |
|
SUNIL KUMAR DIVAKAR Vs. STATE OF U.P.
|
November 30, 2021 |
|
SUNIL KUMAR PANDEY Vs. STATE OF U.P
|
January 28, 2021 |
|
SUNIL KUMAR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
November 11, 2021 |
|
SUNIL KUMAR SRIVASTAV Vs. STATE OF U. P.
|
January 29, 2021 |
|
SUNIL PRAJAPATI Vs. STATE OF U. P.
|
August 12, 2021 |
|
SUNIL SHARMA Vs. GUNJAN KUMARI
|
January 6, 2021 |
|
SUNITA KUMARI PATEL Vs. STATE OF U. P.
|
August 10, 2021 |
|
SUNITA PANDEY Vs. BAL KISHUN
|
September 1, 2021 |
|
SUPRIYA A. Vs. VIMAL ANBALAGAN
|
December 9, 2021 |
|
SURAJ @ AMIT PRATAP SINGH Vs. STATE OF U.P.
|
June 18, 2021 |
|
SURAJ ARORA Vs. STATE OF U.P.
|
December 4, 2021 |
|
SURAJ SINGH Vs. A.D.M.
|
August 26, 2021 |
|
SURENDRA AGRAWAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 13, 2021 |
|
SURENDRA KUMAR Vs. STATE OF U. P.
|
July 6, 2021 |
|
SURENDRA PRATAP PATHAK Vs. STATE OF U.P.
|
July 28, 2021 |
|
SURENDRA SINGH Vs. STATE OF U.P.
|
November 30, 2021 |
|
SURENDRA SINGH Vs. VINEETA SINGH
|
October 5, 2021 |
|
SURESH Vs. STATE OF U.P.
|
November 24, 2021 |
|
SURESH KUMAR Vs. STATE OF U. P.
|
July 2, 2021 |
|
SURESH KUMAR CHATURVEDI Vs. STATE OF U.P.
|
December 16, 2021 |
|
SURESH KUMAR GUPTA Vs. ADJUDICATION AUTHORITY
|
August 31, 2021 |
|
SURESH PAL Vs. STATE OF U.P.
|
February 19, 2021 |
|
SURESH SINGH Vs. STATE OF U.P.
|
July 28, 2021 |
|
SURIYA ABAD Vs. SARDAR JOGINDER SINGH
|
January 7, 2021 |
|
SURYA BAKSH SINGH Vs. DIRECTOR CONSOLIDATION AYODHYA
|
September 23, 2021 |
|
SURYA BHAN KARWARIYA Vs. STATE OF U P
|
May 13, 2021 |
|
SUSHIL CHANDRA TIWARI Vs. STATE OF U. P.
|
August 27, 2021 |
|
SUSHIL KUMAR Vs. STATE OF U.P.
|
November 22, 2021 |
|
SUSHIL KUMAR Vs. STATE OF U. P.
|
July 26, 2021 |
|
SUSHIL KUMAR GAUTAM Vs. STATE OF U.P
|
August 2, 2021 |
|
SUSHIL KUMAR NAGRATH Vs. STATE OF U. P.
|
January 20, 2021 |
|
SUSHIL KUMAR SINGH Vs. STATE OF U.P.
|
August 24, 2021 |
|
SUSHIL KUMAR TIWARI Vs. STATE OF U. P.
|
December 6, 2021 |
|
SUSHIL MISHRA Vs. STATE OF U.P.
|
August 16, 2021 |
|
SUSHILA DEVI Vs. STATE OF U.P.
|
September 28, 2021 |
|
SUSHILA DEVI Vs. DEVENDRA
|
March 12, 2021 |
|
SUSHILA YADAV Vs. STATE OF U P
|
September 15, 2021 |
|
SUSHMA CHANDEL Vs. STATE OF U.P.
|
August 25, 2021 |
|
SUSHMA DEVI Vs. STATE OF U.P.
|
October 1, 2021 |
|
SUVEER SACHAN Vs. STATE OF U.P.
|
January 7, 2021 |
|
SWAMI DAYAL Vs. STATE OF U.P.
|
April 7, 2021 |
|
SWATI SINGH Vs. PRICIPAL JUDGE, FAMILY COURT, LUCKNOW
|
February 5, 2021 |
|
SYED ASIF ALI Vs. STATE OF U.P.
|
March 25, 2021 |
|
TABASSUM PARVEEN Vs. STATE OF U. P.
|
August 3, 2021 |
|
TAKLA Vs. STATE OF U. P.
|
July 20, 2021 |
|
TALEWAR Vs. STATE OF U. P.
|
January 22, 2021 |
|
TANYA PANDEY Vs. STATE OF U. P.
|
January 5, 2021 |
|
TARA BEGUM Vs. ADDITIONAL DISTRICT JUDGE / F.T.C. -41 (OFFENCE AGAINST WOMEN)
|
August 11, 2021 |
|
TARA CHANDRA Vs. STATE OF U. P.
|
March 8, 2021 |
|
TARUN Vs. STATE OF U P
|
January 25, 2021 |
|
TARUN JAIN Vs. STATE OF U. P.
|
July 16, 2021 |
|
TARUN KUMAR Vs. SNEHLATA
|
March 25, 2021 |
|
TARUN KUMAR MITTAL Vs. STATE OF U.P.
|
September 7, 2021 |
|
TASIM Vs. STATE OF U.P.
|
September 3, 2021 |
|
TATA PROJECTS LTD Vs. CENTRAL ORGANIZATION FOR RAILWAY ELECTRIFICATION
|
February 2, 2021 |
|
TAUKEER AHMADD Vs. VAN VIBHAG U.P.PRABHAGIYA VANIKI VANDHIKARI
|
March 25, 2021 |
|
TEETU Vs. STATE OF U.P
|
October 21, 2021 |
|
TEJ KUMARI SHARMA Vs. CHOLAMANDALAM MS GENERAL INS. CO. LTD
|
March 19, 2021 |
|
TEJ KUNWAR Vs. STATE OF U.P.
|
July 23, 2021 |
|
TEJAL UPPAL Vs. STATE OF U. P.
|
June 15, 2021 |
|
TEJPAL Vs. STATE OF U P
|
February 8, 2021 |
|
TORQUE PHARMACEUTICALS PVT LTD Vs. UNION OF INDIA
|
February 9, 2021 |
|
TRIBHUWAN SINGH Vs. STATE OF U.P.
|
September 2, 2021 |
|
TRISHUL CHANDRA JAISWAL Vs. UNION OF INDIA
|
July 30, 2021 |
|
TUSAR FILLING STATION Vs. UNION OF INDIA
|
February 10, 2021 |
|
U.O.I. Vs. URMILA YADAV
|
July 7, 2021 |
|
U.O.I. Vs. HARISH CHANDRA TIWARI
|
November 25, 2021 |
|
U.O.I. Vs. JITENDRA SINGH
|
December 17, 2021 |
|
U.P. AWAS EVAM VIKAS PARISHAD GHAZIABAD Vs. BOARD OF REVENUE, LUCKNOW AND OTHERS
|
January 27, 2021 |
|
U.P. CO-OPERATIVE SUGAR FACTORIES FEDERATION LIMITED Vs. STATE OF U.P.
|
December 17, 2021 |
|
U.P. POWER CORPORATION LIMITED Vs. ANIL KUMAR SHARMA
|
October 23, 2021 |
|
U.P. STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
|
August 12, 2021 |
|
U.P. STATE SUGAR CORPORATION LTD. Vs. RAVI SHANKAR MISHRA
|
October 6, 2021 |
|
U.P.SENIOR BASIC SHIKSHA SANGH Vs. STATE OF U.P.THROUGH PRINCIPAL SECRETARY BASIC EDUCATION
|
June 16, 2021 |
|
U.P.SENIOR BASIC SHIKSHA SANGH Vs. STATE OF U.P.THROUGH PRINCIPAL SECRETARY BASIC EDUCATION
|
July 7, 2021 |
|
U.P.STATE ROAD TRANSPORT CORP. LKO Vs. SHUBHASH CHANDRA GAUTAM
|
August 26, 2021 |
|
UADAY PAL Vs. STATE OF U.P.
|
December 9, 2021 |
|
UBHAN YADAV Vs. STATE OF U P
|
June 2, 2021 |
|
UDAI NARAYAN SINGH Vs. STATE OF U P
|
May 28, 2021 |
|
UDAI RAJ Vs. ADDL. COMMISSIONER (ADMIN) AYODHYA
|
February 18, 2021 |
|
UDAY BHAN TIWARI Vs. PASHUPATI COLONIZERS PRIVATE LIMITED
|
April 12, 2021 |
|
UDAY NARAYAN MISHRA Vs. STATE OF U. P.
|
December 13, 2021 |
|
UDAY PRAKASH Vs. ANAND PANDIT
|
August 27, 2021 |
|
UDAY RAJ SINGH CHAUHAN @ SHUBHAM Vs. STATE OF U.P.
|
December 21, 2021 |
|
UDAY VISHWAKARMA Vs. STATE OF U.P.
|
February 25, 2021 |
|
UJAIF Vs. STATE OF U. P.
|
February 12, 2021 |
|
UMA MUKERJI Vs. BORD OF REVENUE ALLAHABAD
|
March 17, 2021 |
|
UMA SHANKAR YADAV Vs. STATE OF U.P.
|
July 2, 2021 |
|
UMESH CHANDRA GUPTA Vs. STATE OF U. P.
|
November 25, 2021 |
|
UMESH KUMAR MISHRA S/O RADHEY SHYAM Vs. STATE
|
October 23, 2021 |
|
UMESH KUMAR SINHA Vs. STATE OF U.P.
|
October 6, 2021 |
|
UMESH KUMAR VERMA Vs. STATE OF U.P.
|
March 16, 2021 |
|
UNIBERA DEVELOPERS PVT. LTD. Vs. STATE OF U.P.
|
January 29, 2021 |
|
UNION OF INDIA Vs. KESHAN
|
September 22, 2021 |
|
UNITECH MACHINES LIMITED Vs. UNION OF INDIA
|
September 22, 2021 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. SANWALA DEVI
|
December 15, 2021 |
|
UNITED INDIA INSURANCE CO.LTD. Vs. VIMLA DEVI
|
July 27, 2021 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. DILBAG SINGH
|
July 6, 2021 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. ANITA
|
August 11, 2021 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. NEETU SONI
|
July 19, 2021 |
|
UPENDRA @ MOHIT Vs. STATE OF U.P.
|
October 7, 2021 |
|
UPENDRA KUMAR TRIPATHI Vs. STATE OF U. P.
|
August 13, 2021 |
|
USHA Vs. STATE ELECTION COMMISSIONER PANCHAYAT U P LKO
|
May 24, 2021 |
|
USHA ANURAGI Vs. STATE OF U.P.
|
January 23, 2021 |
|
UTTAM CHAND RAWAT Vs. STATE OF U.P.
|
October 4, 2021 |
|
UTTAR PRADESH STATE ROAD TRANSPORT CORP Vs. RIZWAN NABI SIDDIQUI
|
October 1, 2021 |
|
UTTARAKHAND STATE ROAD TRANSPORT CORP. Vs. RAM SUMER SINGH
|
September 30, 2021 |
|
VAHIN SAXENA Vs. STATE OF U.P
|
August 27, 2021 |
|
VAIBHAV YADAV Vs. STATE OF U.P.
|
December 21, 2021 |
|
VAJID ALI Vs. STATE OF U.P.
|
December 21, 2021 |
|
VANDANA Vs. STATE OF U. P.
|
June 30, 2021 |
|
VANDNA SINGH Vs. ADDL.DISTRICT JUDGE,COURT NO.1,FAIZABAD
|
December 9, 2021 |
|
VARUN TIWARI Vs. STATE OF U.P.
|
November 2, 2021 |
|
VASHISTHMUNI DUBEY Vs. DY.REGISTRAR,FIRMS SOC
|
January 5, 2021 |
|
VATSALA JAISWAL Vs. STATE OF U. P.
|
January 7, 2021 |
|
VED BRAT Vs. SHASHI DEVI
|
January 5, 2021 |
|
VEER BAHADUR SINGH Vs. STATE OF U.P.
|
March 25, 2021 |
|
VERTIKA Vs. STATE OF U.P.
|
August 16, 2021 |
|
VIBHOR RANA Vs. UNION OF INDIA
|
December 24, 2021 |
|
VIDESHI CHAURASIYA Vs. STATE OF U.P.
|
August 3, 2021 |
|
VIDYA NAND YADAV Vs. STATE OF U.P.
|
October 5, 2021 |
|
VIDYA SAGAR SINGH Vs. STATE OF U. P.
|
March 5, 2021 |
|
VIJAI BHARAT Vs. DEPUTY DIRECTOR OF CONSOLIADATION/ C.R.O.
|
November 1, 2021 |
|
VIJAI KUMAR Vs. STATE OF U P
|
February 19, 2021 |
|
VIJAI PRAKASH Vs. STATE OF U.P.
|
September 29, 2021 |
|
VIJAY BAHADUR Vs. STATE OF U.P.
|
March 22, 2021 |
|
VIJAY BAHADUR Vs. STATE OF U.P.
|
October 5, 2021 |
|
VIJAY GUPTA Vs. STATE OF U. P.
|
March 12, 2021 |
|
VIJAY KRISHAN TRIPATHI Vs. STATE OF U.P.
|
December 10, 2021 |
|
VIJAY KUMAR Vs. STATE OF U.P.
|
November 18, 2021 |
|
VIJAY KUMAR PANDEY Vs. STATE OF U.P.
|
August 11, 2021 |
|
VIJAY LAXMI YADAV Vs. STATE OF U. P.
|
June 28, 2021 |
|
VIJAY PAL Vs. RAJENDRA KUMAR
|
April 19, 2021 |
|
VIJAY PRATAP SINGH Vs. STATE OF U.P.
|
July 2, 2021 |
|
VIJAY SHANKAR TRIPATHI Vs. STATE OF U. P.
|
June 14, 2021 |
|
VIJAY SINGH Vs. STATE OF U.P.
|
January 5, 2021 |
|
VIJAY SINGH Vs. STATE OF U.P.
|
November 30, 2021 |
|
VIJAYPAL Vs. STATE OF U. P.
|
June 17, 2021 |
|
VIKAS Vs. STATE OF UTTAR PRADESH
|
September 17, 2021 |
|
VIKAS Vs. STATE OF U.P.
|
January 27, 2021 |
|
VIKASH SHARMA Vs. STATE OF U. P.
|
January 18, 2021 |
|
VIKKI Vs. STATE OF U. P.
|
August 3, 2021 |
|
VIMAL KAMHAAR (SECOND BAIL) Vs. STATE OF U.P.
|
December 7, 2021 |
|
VIMAL KUMAR Vs. STATE OF U.P.
|
October 7, 2021 |
|
VIMAL KUMAR Vs. STATE OF U.P.
|
January 28, 2021 |
|
VIMAL KUMAR YADAV Vs. STATE OF U. P. THRU SECY SECONDARY EDUCATION
|
January 29, 2021 |
|
VIMLA RANI AGARWAL Vs. STATE OF U P
|
August 13, 2021 |
|
VIMLA SHARMA Vs. KRISHNA KUMAR
|
September 29, 2021 |
|
VIMLESH Vs. STATE OF U. P.
|
January 27, 2021 |
|
VINAMATA DEVI Vs. DISTRICT JUDGE, FAIZABAD
|
September 21, 2021 |
|
VINAY KUMAR RAWAT (MINOR) THRU. FATHER BABU LAL Vs. STATE OF U.P.
|
July 15, 2021 |
|
VINAY KUMAR SHARMA Vs. STATE OF U.P.
|
December 21, 2021 |
|
VINAY KUMAR TIWARI Vs. STATE OF UTTAR PRADESH
|
September 21, 2021 |
|
VINAY KUMARI Vs. STATE OF U. P.
|
January 25, 2021 |
|
VINDHYESHWAR SINGH Vs. STATE OF U.P.
|
July 19, 2021 |
|
VINEET Vs. STATE OF U. P.
|
July 26, 2021 |
|
VINEET VERMA THRU. HIS FATHER SAROJ KUMAR Vs. STATE OF U.P.
|
January 7, 2021 |
|
VINIT KUMAR Vs. REGISTRAR GENERAL, HIGH COURT OF JUDICATURE AT ALLAHABAD
|
March 17, 2021 |
|
VINOD KUMAR Vs. STATE OF U.P.
|
October 26, 2021 |
|
VINOD KUMAR Vs. STATE OF U.P
|
February 23, 2021 |
|
VINOD KUMAR JAIN Vs. STATE OF U.P.
|
November 8, 2021 |
|
VINOD KUMAR TRIPATHI Vs. STATE OF U.P.
|
November 25, 2021 |
|
VINOD MALI Vs. STATE OF U. P.
|
August 19, 2021 |
|
VINOD NISHAD Vs. STATE OF U.P.
|
July 2, 2021 |
|
VINOD SHARMA Vs. STATE OF U.P.
|
December 24, 2021 |
|
VINOD SINGH SIROHI Vs. STATE OF U. P.
|
December 16, 2021 |
|
VINOD UPADHYAY Vs. STATE OF U. P.
|
February 4, 2021 |
|
VIPIN MALI Vs. STATE OF U. P.
|
July 20, 2021 |
|
VIPIN SHARMA Vs. STATE OF U. P.
|
August 27, 2021 |
|
VIPIN YADAV Vs. STATE OF U. P.
|
June 30, 2021 |
|
VIRENDRA Vs. STATE OF U. P.
|
April 5, 2021 |
|
VIRENDRA Vs. STATE OF U.P.
|
November 25, 2021 |
|
VIRENDRA KUMAR Vs. STATE OF U.P.
|
November 22, 2021 |
|
VIRENDRA KUMAR Vs. UNION OF INDIA
|
December 17, 2021 |
|
VIRENDRA KUMAR AGNIHOTRI Vs. DISTRICT JUDGE FARRUKHABAD
|
September 2, 2021 |
|
VIRENDRA KUMAR SHARMA Vs. STATE OF U.P.
|
December 8, 2021 |
|
VIRENDRA KUMAR SINGH Vs. STATE OF U.P.
|
January 8, 2021 |
|
VIRENDRA KUMAR YADAV Vs. STATE OF U.P.
|
July 1, 2021 |
|
VIRENDRA PAL Vs. STATE OF U.P
|
March 12, 2021 |
|
VIRENDRA SINGH Vs. SESSION JUDGE AT BARABANKI, U. P.
|
December 21, 2021 |
|
VISHAL AGRAWAL Vs. STATE OF U.P.
|
July 1, 2021 |
|
VISHAL GUPTA Vs. STATE OF U.P.
|
August 25, 2021 |
|
VISHAL GUPTA Vs. STATE OF U.P.
|
December 1, 2021 |
|
VISHAL KANNAUJIYA Vs. STATE OF U.P.
|
December 2, 2021 |
|
VISHAL KHARWAR Vs. STATE OF U.P.
|
June 15, 2021 |
|
VISHAL PENGORIYA Vs. RESERVE BANK OF INDIA
|
March 3, 2021 |
|
VISHAL PRAJAPATI Vs. MONIKA PRAJAPATI
|
September 30, 2021 |
|
VISHAL SAINI Vs. STATE OF U. P.
|
February 17, 2021 |
|
VISHNU Vs. STATE OF U P
|
January 28, 2021 |
|
VISHRAM Vs. STATE OF U.P.
|
January 8, 2021 |
|
VISHWA GAURAV PANDEY Vs. SANGEETA AGARWAL
|
June 3, 2021 |
|
VISHWA NATH Vs. STATE OF U. P.
|
January 13, 2021 |
|
VISHWANATH Vs. SARJU
|
September 21, 2021 |
|
VISWATOSH NARAYAN SINGH Vs. STATE OF UTTAR PRADESH
|
September 15, 2021 |
|
VIVEK KUMAR MISHRA Vs. UPPER COMMISSIONER (ADMINISTRATION) VARANASI DIVISION
|
August 3, 2021 |
|
WAQF DARGAH HAZRAT PEER SYED MOHAMMAD SAHAB Vs. U.P.SUNNI CENTRAL WAQF BOARD
|
October 1, 2021 |
|
WAQF QABRISTAN GADAMAR Vs. ALI SHABBAR @ SAYED ALI SHBBAR KAJMI AND OTHERS
|
January 25, 2021 |
|
WASI AHMAD Vs. STATE OF U. P.
|
February 19, 2021 |
|
WING COMMANDER, RAJESH KUMAR NAGAR Vs. STATE OF U. P.
|
July 14, 2021 |
|
YAMEEN Vs. STATE OF U. P.
|
March 9, 2021 |
|
YAS MOHAMMAD Vs. STATE OF U.P.
|
September 2, 2021 |
|
YASHI DEVI Vs. STATE OF U.P.
|
June 8, 2021 |
|
YASMEEN USMANI Vs. STATE OF U.P.
|
December 20, 2021 |
|
YASMIN BANO MANNAN Vs. UNION OF INDIA
|
July 6, 2021 |
|
YATENDRA KUMAR Vs. STATE OF U. P.
|
December 21, 2021 |
|
YATENDRA SINGH Vs. STATE OF U.P.
|
September 2, 2021 |
|
YOGENDRA PRATAP SINGH Vs. JITENDRA PRATAP SINGH
|
August 19, 2021 |
|
YOGENDRA SINGH Vs. STATE OF U. P.
|
August 9, 2021 |
|
YOGESH Vs. STATE OF U.P
|
January 8, 2021 |
|
YOGESH Vs. STATE OF U.P.
|
September 24, 2021 |
|
YOGESH KUMAR Vs. STATE OF U.P.
|
November 24, 2021 |
|
YOGESH KUMAR MAURYA Vs. STATE OF U. P.
|
July 27, 2021 |
|
YOGESHWAR TYAGI Vs. STATE OF U.P.
|
October 21, 2021 |
|
YUNUS SATORIYA Vs. STATE OF U.P.
|
March 18, 2021 |
|
ZAHID Vs. UNION OF INDIA
|
June 22, 2021 |
|
ZAHID HASAN Vs. STATE OF U.P.
|
March 12, 2021 |
|
ZAKIR Vs. STATE OF U.P.
|
November 17, 2021 |
|
ZEESHAN AHMAD Vs. MEHBOOB AHMAD
|
February 8, 2021 |
LOGIN