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Case Index
Title
Date
A.J.ANTONY Vs. MANOHARAN, SARANG ASSOCIATES
June 18, 2011
A.K.BASHEER RIZ NIVAS Vs. ALRIFAI HAJ UMRA SERVICES, BUS STAND SHOPPING COMPLEX
August 8, 2011
A.M.ABRAHAM Vs. K.S.SURESH KUMAR, AJI
December 3, 2011
A.M.MUHAMMAD Vs. KUNHALAN GURUKAL
July 28, 2011
A.P.JAMES Vs. ASSISTANT ENGINEER, KSEB ELECTRICAL SECTION, KALLIYAR.P.O, VANNAPURAM, IDUKKI DISTRICT
July 27, 2011
A.V.SREEDHARAN Vs. M.V.NARAYANAN
August 31, 2011
A.V.VIJAYAN Vs. A.K.KRISHNANKUTTY
October 22, 2011
A.VINCENT, GREEN LAND TRAVEL SERVICE Vs. BRANCH MANAGER, BANK OF BARODA
April 4, 2011
ABT PARCEL SERVICE Vs. SUNDARAN NAIR
November 24, 2011
ACCOUNTANT GENERAL, OFFICE OF THE ACCOUNTANT GENERAL(A&E) KOZHIKODE Vs. T.P.RAGHAVAN
August 20, 2011
ADDITIONAL REGISTRAR/SECRETARY KERALA STATE CO-OPERATIVE EMPLOYEES PENSION BOARD Vs. C.P.GOPALAN
August 16, 2011
ADMINISTRATOR, GEMS HOSPITAL Vs. SIVARAMAN
May 23, 2011
ADMINISTRATOR, HOLY CROSS HOSPITAL, KOTTIYAM Vs. JOSHNA
August 24, 2011
AHAMED BADARUDEEN Vs. THAVAKKAL TRAVELS SERVICES
November 15, 2011
AIR ASIA, NEDUMBASSERY INTERNATIONAL AIRPORT Vs. AJESH BABU
April 5, 2011
AIR INDIA REPTD. BY ITS MANAGING DIRECTOR, OFFICE OF AIR INDIA VELLAYAMBALAM Vs. SREERANGAN VINOD
June 28, 2011
AJAI HARI POTHEN MANAGING PARTNER, KULATHUNKAL MOTORS Vs. ABRAHAM MATHEW
September 27, 2011
AJISH G NAMBIAR, DIRECTOR, FOUR ZONE LLC Vs. MANSOOR,MANAGER, EMIRATES AIR LINES, KOZHIKODE
July 29, 2011
AKBAR TRAVELS OF INDIA PVT. LTD. BENCY TOWER, VELLAYAMBALAM THIRUVANANTHAPURAM Vs. STELLUS NETTO ROY MOLLY LAND
July 28, 2011
ANAND G. NAIK Vs. MOBILE PHONE GALLERY, SOUTH OF YMCA BRIDGE, ALAPPUZHA
September 5, 2011
ANIL RAVINDRAN Vs. BANK OF INDIAN, THURAVOOR BRANCH
November 14, 2011
ANNA JOSE Vs. G.CLEETUS
October 24, 2011
ANUPAM FINLEASE (INDIA) LTD Vs. M.M.ABDUL
July 27, 2011
ANUPAM FINLEASE (INDIA) LTD Vs. MURALEEDHARAN
December 26, 2011
ANUSHKA T. Vs. UNITED INDIA INSURANCE CO. LIMITED
July 12, 2011
AREA MANAGER, NATIONAL INSURANCE CO. LTD Vs. T.MAJEED
October 3, 2011
AREA SERVICE MANAGER, TATA MOTORS LTD Vs. LAILA RASHEED
October 20, 2011
ARTHUNGAL WOMENS INTEGRATED - DEVELOPMENT SOCIETY (WIDES CREDIT SOCIETY) Vs. PARAMESWARAN
August 18, 2011
ASIAN PAINTS LIMITED Vs. K.A.ABOOTTY HAJI CRESCENT TRADERS
October 1, 2011
ASIANET SATELLITE COMMUNICATIONS LIMITED Vs. K.N. VIJAYAN
July 21, 2011
ASMACS REPRESENTED BY ITS POWER OF ATTORNEY HOLDER SRI. K. RAMAKRISHNA PILLAI Vs. MADHUSOODANAN NAMPOOTHIRI
July 22, 2011
ASOKAN Vs. MANAGER, PAZHANI MOTORS FORT ROAD, THALASSERRY
August 27, 2011
ASSISTANT ENGINEER ELECTRICAL SECTION, KSEB, NADATHARA, TRISSUR Vs. JOLLY JACOB
October 22, 2011
ASSISTANT ENGINEER KSEB, VELLARADA Vs. S.KAILASOM
July 19, 2011
ASSISTANT ENGINEER, ELECTRICAL SECTION, K.S.E.B. PUTHENVELIKKARA, TRICHUR DIST Vs. MARY
June 29, 2011
ASSISTANT ENGINEER, ELECTRICAL SECTION, KERALA STATE ELECTRICITY BOARD Vs. SANDRA DIAS
July 28, 2011
ASSISTANT ENGINEER, ELECTRICAL SECTION, KSEB, MEENANGADI.P.O, WAYANAD Vs. C.C.CHAKKO
April 1, 2011
ASSISTANT ENGINEER, KSEB MAVUNGAL SECTION OFFICE Vs. K.SASIDHARA RAO
July 27, 2011
ASSISTANT EXECUTIVE ENGINEER ELECTRICAL SUB DIVISION PERUNTHALMANNA, MALAPPURAM Vs. M.A.SALAM
November 30, 2011
ASSISTANT EXECUTIVE ENGINEER KERALA STATE WATER AUTHORITY Vs. K.N.VIJAYAN
May 10, 2011
ASSISTANT EXECUTIVE ENGINEER KERALA WATER AUTHORITY OFFICE KALAMESSERY SUB DIVISION Vs. SHARAFUDEEN
September 13, 2011
ASSISTANT EXECUTIVE ENGINEER, ELECTRICAL OFFICE Vs. AUGUSTINE
August 25, 2011
ASSISTANT EXECUTIVE ENGINEER, KSEB ELECTRICAL SECTION Vs. K.R.PRADEEP
December 7, 2011
ASSISTANT PROVIDENT COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. M. RAJAN
July 8, 2011
ASSISTANT PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. SARASWATHYAMMA
December 17, 2011
ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION Vs. BALAKRISHNAN
June 22, 2011
ASSISTANT SECRETARY (LOANS), OFFICE OF THE EXECUTIVE ENGINEER Vs. THANKAMANI
April 1, 2011
ASST. EX. ENGINEER, KSEB, MAJOR SECTION, SULTHAN BATHERY Vs. ROY.P.J.
May 26, 2011
ASST. EXECUTIVE ENGINEER, KERALA WATER AUTHORITY OFFICE Vs. K.V.SEBASTIAN
June 14, 2011
ASST. EXECUTIVE ENGINEER, KSEB, ELECTRICAL MAJOR SECTION Vs. G.S.GUL MUHAMMED
September 2, 2011
ASST.ENGINEER KSEB SUB SECTION, VATTIYOORKAVU Vs. CONSUMER VIGILANCE CENTRE
January 10, 2011
ASST.ENGINEER, ELECTRICAL SECTION, KSEB Vs. K.S.SATHEESAN, KOLLARA HOUSE
January 10, 2011
ASST.EXECUTIVE ENGINEER KERALA WATER AUTHORITY SECTION OFFICE Vs. A.P.MATHEW
August 8, 2011
ASST.EXECUTIVE ENGINEER, ELECTRICAL SECTION, KSEB Vs. MATHEW K.T.
May 25, 2011
ASST.EXECUTIVE ENGINEER, KSEB, ELECTRICAL SUB DIVISION Vs. MATHEW JOSEPH
May 28, 2011
ASST.EXECUTIVE ENGINEER, P.H.DIVISION KERALA WATER AUTHORITY KALMANDAPAM Vs. GOKULA RAJA
November 5, 2011
ATTINKARA ELECTRONICS Vs. JAMES M.T, SAJI
August 25, 2011
B CANTI INFOTECH ((P) LTD Vs. NEXUS COMPUTERS (P) LTD
May 31, 2011
B. JAYASANKAR Vs. WHIRLPOOL OF INDIA LTD
October 18, 2011
BABURAJAN P.M., MANAGING DIRECTOR Vs. M.T. JAMES,DIRECTOR, DEEV GEN-SET (P) LTD
December 29, 2011
BAJAJ AUTO LTD Vs. C.I.DENNY
September 2, 2011
BALAN VEMBALLUR Vs. THULASI BAI AMMA
October 17, 2011
BANNARI INFOTEH PVT.LTD Vs. SASHIDHARA RAI
September 29, 2011
BELL CERAMIC LTD Vs. NAGAVALLY T.S.
April 20, 2011
BHUVANENDRAN NAIR Vs. BRANCH MANAGER NATIONAL INSURANCE CO.LTD
September 28, 2011
BINU BINU BHAVAN, EDATHITTA Vs. PROPRIETOR,ST.MARYS MLS HOSPITAL, EDATHITTA
September 27, 2011
BIRLA SUN LIFE INSURANCE CO.LTD Vs. MALLIKA RAGHAVAN
December 13, 2011
BOBY JOSE Vs. RAPPAI K.O.
November 30, 2011
BRANCH MANAGER CATHOLIC SYRIAN BANK KOMBIDINJIMAKKAL Vs. SHAJAN POULOSE
September 29, 2011
BRANCH MANAGER HDFC BANK LIMITED Vs. R.G.VENKITESH
November 24, 2011
BRANCH MANAGER SYNDICATE BANK, CHAKKARAKKALLU Vs. P.V.RAMAKRISHNAN
November 30, 2011
BRANCH MANAGER THE NEW INDIA ASSURANCE CO. LTD Vs. C.SUKUMARA PANICKER MANAGING PARTNER
August 22, 2011
BRANCH MANAGER, BAJAJ ALLIANZ LIFE INSURANCE CO.LTD Vs. SALI THOMAS
December 28, 2011
BRANCH MANAGER, CANARA BANK, MEENANGADY Vs. THOMAS.K.V.
April 7, 2011
BRANCH MANAGER, CANARA BANK, SULTHAN BATTERY BRANCH Vs. PADMINI
February 8, 2011
BRANCH MANAGER, HAR AUTO PVT.LTD Vs. MANOJ
July 25, 2011
BRANCH MANAGER, HDFC BANK LIMITED Vs. CLIFFORD FERNANDAZ, CLIFF HOUSE KADAPPAKADA P.O., KOLLAM
December 14, 2011
BRANCH MANAGER, HDFC BANK LTD Vs. K.P.JOY
December 31, 2011
BRANCH MANAGER, LIC OF INDIA, KILIMANOOR Vs. J.SARASAMMA
June 30, 2011
BRANCH MANAGER, M/S HDFC STANDARD LIFE INSURANCE COMPANY LTD Vs. RAJU, PRASANTHI
October 27, 2011
BRANCH MANAGER, MARIKAR MOTORS Vs. BABURAJ
October 10, 2011
BRANCH MANAGER, MIRC ELECTRONICS LTD Vs. M.O.JOHNSON
June 22, 2011
BRANCH MANAGER, NATIONAL INSURANCE CO LTD Vs. SUNIL GEORGE JACOB
February 11, 2011
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD Vs. KHADEEJA, UPPAMPADAM
June 23, 2011
BRANCH MANAGER, NATIONAL INSURANCE CO.LTD Vs. MUTTIL VALSALA
October 11, 2011
BRANCH MANAGER, NATIONAL INSURANCE CO.LTD Vs. SANTHA PUSHPAN
September 3, 2011
BRANCH MANAGER, NORTH MALABAR GRAMIN BANK Vs. P.P.HAMSA
December 17, 2011
BRANCH MANAGER, PUNJAB NATIONAL BANK LTD Vs. G.HARISH
January 19, 2011
BRANCH MANAGER, SHRIRAM TRANSPORT FINANCE CO.LTD Vs. B.UMMER
November 26, 2011
BRANCH MANAGER, SOUTH MALABAR GRAMIN BANK KALLACHI BRANCH, VATAKARA TALUK Vs. CHATHOTH ABOOBACKER
December 31, 2011
BRANCH MANAGER, UNION BANK OF INDIA Vs. C.R.ARUN
July 27, 2011
BRANCH MANAGER, UNITED INDIA INSURANCE CO. Vs. JOJO JOHN KUZHIMULLIL
May 30, 2011
BRIJITH KRISHNA, MADHUSOODANAN Vs. ASSISTANT MANAGER-OPERATIONS, BAJAJ ALLIANZ LIFE INSURANCE CO. LTD
September 30, 2011
C K MOHANASUNDARAM Vs. K U GOPALAKRISHNANAN NAIR
February 18, 2011
C. KUHHAMBU Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD., HOSPITAL ROAD, KOLLAM DIST
June 18, 2011
C.BHASKARAN Vs. KERALA STATE HOUSING BOARD
October 10, 2011
C.H.KUNHIRAMAN Vs. GENERAL MANAGER, SOUTHERN RAILWAY
June 29, 2011
C.HARISH Vs. P.P.HARIDAS, PROPRIETOR
August 11, 2011
C.I.WILLIAMS Vs. THANKAM
August 4, 2011
C.J.JOHN, CHAIRMAN VENAD KURIES & LOANS (P) LTD Vs. P.P.MUKUNDAN
November 28, 2011
C.JAYACHANDRAN Vs. SBI CARDS & PAYMENTS SERVICES PVT.LTD
May 11, 2011
C.JAYAKUMAR ASSISTANT PROFESSOR COLLEGE OF VETERINARY AND ANIMAL SCIENCES Vs. MANJUSHA ANIL POTTAYIL THADATHIL HOUSE
September 17, 2011
C.P.JAYACHANDRA KAIMAL Vs. STAR FOUNDATIONS
January 12, 2011
C.R.SEMINLAL Vs. SANTIMADOM BUILDERS & DEVELOPERS
July 18, 2011
C.REKHA Vs. R.C.P.M HOSPITAL
April 16, 2011
C.SUVARCHALA, OBSTETRICIAN & GYNAECOLOGIST Vs. T.P.SASEENDRAN
September 30, 2011
C.U.PAPPACHAN Vs. THILAKAN
September 22, 2011
C.V. MATHEW Vs. MARINE PRODUCT, EXPORT DEVELOPMENT
August 26, 2011
C.V.CHANDRASEKHARA MENON Vs. POST MASTER
October 24, 2011
CANNANORE CO-OPERATIVE HOSPITAL SOCIET Vs. KALLEN MADHAVAN
May 17, 2011
CHENNAYYA Vs. THYAMPANNA RAI
January 4, 2011
CHERIAN Vs. SECRETARY, KSEB, PATTOM,THIRUVANANTHAPURAM
September 7, 2011
CHIEF MANAGER, BANK OF INDIA, ZONAL OFFICE Vs. N.A.MADHU
June 20, 2011
CHIEF MANAGER, CANARA BANK Vs. SAYED MOHAMMED
May 13, 2011
CHOLAMANDALAM Vs. ANU.T.GEORGE
July 20, 2011
CHOLAMANDALAM INVESTMENT AND FINANCE CO.LTD Vs. M.K.KUNJUVARU
October 15, 2011
CHOLAMANDALAM INVESTMENTS AND FINANCE CO. LTD Vs. SANA, SILKS, SAREES
January 13, 2011
CITI BANK NA, NEAR CITY HOSPITAL Vs. ROBINSON JOHN
September 28, 2011
CITICORP FINANCE (INDIA) LTD Vs. K.V.PAULOSE
December 30, 2011
CITY GAS AGENCIES Vs. T.J.CHERIAN
July 15, 2011
COINPAR, CENTRE OF INDIAN CONSUMER PROTECTION-AND RESEARCH Vs. UNITED INDIA INSURANCE COMPANY LTD
August 31, 2011
COMTRUST EYE HOSPITAL, PUTHIYARA, KOZHIKODE Vs. V.SIRAJUDHEEN
August 6, 2011
CONTOUR HOLIDAY RESORTS PRIVATE LIMITED Vs. K.N.BHUVANENDRANATHA KAMATH
October 21, 2011
COTTON HILL HEIGHTS OWNERS ASSOCIATION (CHHOA), COTTON HILL HEIGHTS Vs. SOUTHERN INVESTMENT PVT. LTD
May 17, 2011
CRYSTAL PROPERTIES, RAHMANS, JUDGES AVENUE Vs. SIBY MATHEW
August 26, 2011
CYRIL GABRIEL Vs. JASMINE FERNANDES
June 17, 2011
D.M. VIMAL KUMAR Vs. JYOTHIS PROJECT
November 2, 2011
DEPARTMENT OF POSTS Vs. K RAVIKUMAR AND ORS
April 2, 2011
DEPUTY GENERAL MANAGER Vs. K.V.MATHEW
December 21, 2011
DEPUTY REGISTRAR, PAREEKSHA BHAVAN Vs. RAGI KRISHNA
December 8, 2011
DESAI HOMES Vs. TONY J.PULIKAL
June 28, 2011
DESTINATION HEALTH Vs. P.V.VELAYUDHAN
October 14, 2011
DIRECTOR, MEDICAL TRUST HOSPITAL, ERNAKULAM Vs. JOY M.K.MATTATHIL HOUSE
December 29, 2011
DIRECTOR, MERCY HOSPITAL Vs. LILLY JOSEPH
September 13, 2011
DIRECTOR, RIYA TRAVELS AND TOURS (1) PVT. LTD., BAB CHAMBERS Vs. JERIN JACOB
November 4, 2011
DIRECTOR, ST. JOHNS HOSPITAL, KATTAPPANA P.O.,KATTAPPANA VILLAGE Vs. PUSHPA RAJAN
June 22, 2011
DISTRICT COLLECTOR & SECRETARY, KERALA STATE HAJ COMMITTEE,CALICUT Vs. IBRAHIM KUNJU
June 29, 2011
DIVISIONAL MANAGER NATIONAL INSURANCE CO. LTD, KOLLAM Vs. T.CHANDRIKA
October 12, 2011
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO.LTD Vs. P.AJITH
May 3, 2011
DIVISIONAL MANAGER, SOUTHERN RAILWAY DIVISIONAL OFFICE Vs. STALIN HERALD
November 24, 2011
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD Vs. K S SAIJU
June 24, 2011
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. Vs. T.V.KUNHAMMED
December 20, 2011
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. HARBOUR ENGINEERING DEPARTMENT
June 21, 2011
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD Vs. K.S.SAIJU
May 24, 2011
DOMINIC ALIAS ANNAKUTTY, ADMINISTRATOR Vs. LARSEN & TOUBRO LTD., SKYBRIGHT BUILDING
August 9, 2011
E.A.MOHANAN Vs. MANAGER, SULTHAN BATHERY CO-OPERATIVE URBAN BANK LTD
June 18, 2011
E.J.FRANCIS Vs. TOMY THOMAS, PROPRIETOR, NEW INDIA JOB CONSULTANCY
June 16, 2011
E.JINSON, THE ASSISTANT ENGINEER,ELECTRICAL SECTION, KANJIRAMKULAM Vs. R.SADASIVAN
June 30, 2011
E.M. BABU Vs. HDFC STANDARD LIFE INSURANCE
February 9, 2011
E.N.VASU Vs. CHARLES KUJAR
December 19, 2011
E.PADMANABHAN NAIR Vs. LIFE INSURANCE CORPORATION OF INDIA
December 24, 2011
ELSY JOS Vs. JALAL.M.N.
September 29, 2011
ENGINEER, KERALA WATER AUTHORITY WATER WORKS SECTION VII Vs. C.VIJAYAN
September 6, 2011
ESWARA PILLAI PREMACHANDRAN NAIR Vs. APPLE A DAY PROPERTIES APPLE TOWER
September 29, 2011
EXECUTIVE ENGINEER, K.S.E.B.,ELECTRICAL DIVISION, THODUPUZHA Vs. MATHEW JACOB
June 17, 2011
EXECUTIVE ENGINEER, KSEB, PULAMONTHOLE, MALAPPURAM Vs. P.AKBAR ALI
November 21, 2011
EXECUTIVE SECRETARY, NATIONAL FEDERATION OF BLIND Vs. S.SADANANDAN
November 29, 2011
EXIDE INDUSTRIES LTD Vs. M.V.JAISON
January 15, 2011
FAROOK E K Vs. SECRETARY, CHOKLI GRAMA PANCHAYATH
November 8, 2011
FATHIMA Vs. MANAGING DIRECTOR, MALABAR HOSPITAL PVT. LTD
May 13, 2011
FEDERAL BANK Vs. CHERIAN EAPEN
April 5, 2011
FEDERAL BANK LTD., MULLAKAL BRANCH, ALAPPUZHA Vs. KARACHIRA COIR MANUFACTURER
September 30, 2011
FILSOR Vs. USHA ANIL KUMAR
July 23, 2011
FRIENDS CHITS & FINANCIERS, OPP.POST OFFICE, PULLAD P.O. Vs. KURUVILA MATHAI
November 16, 2011
G.E.ENGINEERING WORKS ILLICKAL, KOTTAYAM Vs. C.G.RAJESH
August 10, 2011
G.GOPINATHAN PILLAI Vs. BRANCH MANAGER, SREERAM FINANCE
December 13, 2011
G.N.RAVINDRA PANICKER Vs. SECRETARY, KSEB, VAIDYUTHI BHAVAN, PATTOM THIRUVANANTHAPURAM
December 3, 2011
G.SUVARCHALA, GYNAECOLOGIST Vs. AZHIKODANTAKATH JAMEELA
August 27, 2011
GANGAPRASAD AGENCIES, INDANE DISTRIBUTOR, NELLAPPALLY.P.O Vs. REMADEVI AMMA
June 16, 2011
GEETHA JANARDHANAN Vs. NIRUPRASAD
August 3, 2011
GEETHA SIVADAS Vs. MANAGER, UNITED INDIA INSURANCE CO. LTD
January 3, 2011
GENERAL AGENCIES Vs. O.M.RAFEEQ
June 15, 2011
GENERAL MANAGER BUSINESS DEVELOPMENT ALFA CHANNEL ADOBE AUTHORISED TRAINING CENTRE Vs. G.GIRISH KRISHNAN
August 11, 2011
GENERAL MOTORS INDIA PVT. LTD Vs. GLOBAL EDUCATION NET, THAMATH BHAVAN
November 26, 2011
GEORGE VARGHESE Vs. T.L.JOSE
May 21, 2011
GOKULAM CHITS AND FINANCE COMPANY (PVT.) LTD Vs. M.V.CHAMMI
August 11, 2011
GOPAKUMAR KALPAKALAYAM Vs. PROPRIETOR, A.V.MARBLES GRANITES NEAR KSRTC BUS DEPOT, KANIYAPURAM
November 30, 2011
GOPALAKRISHNA BHAT Vs. B.ISHWARA BHAT
October 31, 2011
GOPALAKRISHNA BHAT Vs. M.BABU
October 28, 2011
GREAVES LTD., REP. BY ITS SENIOR MANAGER Vs. P.VIJAYAN
December 31, 2011
HARIDAS Vs. SANGEETHA DASAN
May 4, 2011
HARIKUMAR, SECRETARY, TELTRON ELECTRONICS DEVELOPMENT SOCIETY Vs. RINNY JACOB
November 24, 2011
HDFC BANK LTD Vs. M.ABDUL JALEEL
October 1, 2011
HDFC BANK LTD Vs. NAVAS.K.H.
January 12, 2011
HDFC BANK LTD., HDFC BANK HOUSE, SENAPATHI BAPAT MARG Vs. ANURAJ
September 28, 2011
HDFC STANDARD INSURANCE CO.LTD Vs. BABY GEORGE,PULIMOOTTIL DIVYA DARSHAN
December 9, 2011
HERCULES AUTOMOBILES INTERNATIONAL(P) LTD Vs. THOMAS M.PATTIYANI
November 22, 2011
HERO HONDA MOTORS LTD Vs. C. MOHAMMED RAFI
July 28, 2011
HIRALAL Vs. INDIA CEMENTS LTD
May 26, 2011
HYUNDAI MOTOR INDIA LTD Vs. VINOD R. NAIR
May 24, 2011
I.R.RADHARANI Vs. PREMALATHA
August 10, 2011
ICICI BANK LTD. EDAPPALLY BRANCH, B.M. COMPLEX, OPPOSITE ST. GEORGE CHURCH, EDAPPALLY Vs. JOY MATHEW
July 25, 2011
ICICI LOMBARD MOTOR INSURANCE REP.BY MANAGER, ZENITH HOUSE Vs. SHINY BABU
August 12, 2011
IDEA CELLULAR LTD Vs. P.PAULOSE
January 22, 2011
IDEAL SYSTEMS PAZHOOR Vs. T.JACOB RASALAM
June 30, 2011
INDIRA KRISHNAN, D/O THANKAMMA Vs. ELECTROLUX KELVINATOR LTD
August 16, 2011
INDIRA R SHENOY Vs. MANAGING DIRECTOR, CORAZ TRAVEL AND TRADE LINKS PVT. LTD
June 16, 2011
INFRA ELEVATORS INDIA (P) LIMITED Vs. ABDULRAHIMAN
July 25, 2011
INSTITUTE OF HUMAN RESOURCES DEVELOPMENT Vs. ANIL V.ANAND
July 29, 2011
INTEGRATED FINANCE CO.LTD Vs. T.L.JOSE
May 7, 2011
INTEGRATED FINANCE CO.LTD Vs. MOLLY CHACKO
July 28, 2011
IYYAPPAN Vs. N.PRABHAKARAN NAIR
August 4, 2011
J.SARASWATHY PILLAI Vs. UNITED INDIA INSURANCE COMPANY LTD
November 30, 2011
JACOB VARGHESE Vs. JEETHY NAIR
January 11, 2011
JAMES JACOB Vs. INDIAN POTASH LTD
September 22, 2011
JAMES PARAPPURAM Vs. CHAIRMAN & MANAGING DIRECTOR, FEDERAL BANK LTD
October 1, 2011
JAMES VARGHESE Vs. PROPRIETOR MASTERS AUTOMOBILE
October 11, 2011
JESSY RAJAN, BUNGLAVIL PUTHENVEEDU Vs. MANAGING DIRECTOR
October 13, 2011
JINS DIVAKARAN Vs. KALPAKA BUILDERS PVT. LTD
July 29, 2011
JNANAGURUVAMMAL Vs. BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD
April 4, 2011
JOHNY THEKKUMKATTIL HOUSE, NEAR GOVT. HIGH SCHOOL Vs. T.M.AUGUSTINE
November 30, 2011
JOINT DIRECTOR OF TECHNICAL EDUCATION Vs. LOHITHA ALPHY JAMES PALAKKATHARAPPIL
August 16, 2011
JOSEPH Vs. SECRETARY, ANGAMALY, CO-OPERATIVE CONSUMER STORES
December 9, 2011
JOSEPH Vs. P.V. GEORGE
June 17, 2011
JOY JOHN Vs. MATHEW JOSEPH
June 22, 2011
JOY JOHN Vs. ANNAKKUTTY JOSEPH
April 16, 2011
JOY JOHN Vs. BIJU THOMAS
July 22, 2011
JOY JOHN MANAGING PARTNER Vs. STEPHEN KANIYAMPURAM
September 12, 2011
JOY JOHN, MANAGING PARTNER M/S.DEVDHAN LOTTERY SERVICES Vs. K.SURESH
April 12, 2011
JOY MP, PROPRIETOR DEVINE INSTITUTE OF ENGLISH Vs. MINI THOMAS
June 18, 2011
JUSTUS SIMON, SENIOR DEALER Vs. RAMACHANDRAN
May 25, 2011
K. SURESHKUMAR, KUZHIVILA PUTHENVEEDU Vs. UNITED INDIA INSURANCE CO.LTD
December 3, 2011
K.A.MOHAMMED Vs. SAJI NANDHYATH, DIRECTOR
October 20, 2011
K.C.K.RAJA Vs. BINDU
August 25, 2011
K.C.VIJAYARAGHAVAN Vs. A.V.RAJAN
May 31, 2011
K.G.SAJI Vs. PRATHEEP KUMAR
May 30, 2011
K.I.THOMAS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
January 6, 2011
K.K. SHANKARAN NAIR Vs. KERALA STATE ELECTRICITY BOARD
October 27, 2011
K.K.ABOOBACKER Vs. SHAHANAS SIDHIQUE
December 19, 2011
K.K.ZACHARIA Vs. STATION MANAGER
April 12, 2011
K.M.ABOOBACKER Vs. MANAGER, KSFE LTD
July 14, 2011
K.P.DAVIS KANJIRATHINGAL HOUSE Vs. P.K. ABDUL LATHEEF
August 23, 2011
K.REGHUNATHAN Vs. KOTAK MAHINDRA PRIMUS LTD
December 21, 2011
K.SHIVARAMA BHAT Vs. DARMPAL RAO JADAV
October 27, 2011
K.SUGATHAN Vs. MANAGER, ICICI/HDFC LTD
June 23, 2011
K.SUJATHA Vs. SENIOR DIVISIONAL MANAGER NATIONAL INSURANCE CO., KANNUR DIVISIONAL OFFICE
September 15, 2011
K.U.ALOYSIUS Vs. MERCY BISSY JOSEPH
November 28, 2011
K.V. GEORGE, TIME PALACE Vs. NATIONAL INSURANCE CO. LTD
May 28, 2011
K.V. JACOB Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD
September 30, 2011
KAIRALI FORD, KERALA CARS PVT.LTD Vs. M.VIJAY MOHAN
November 28, 2011
KALPAKA MOTORS Vs. ABDUL NAZIR
September 3, 2011
KALYAN SILKS Vs. MANOJ KUMAR
June 21, 2011
KANNUR DISTRICT CO-OPERATIVE BANK LTD Vs. M.REKHA
January 22, 2011
KARUMAD SERVICE CO-OPERATIVE BANK LTD Vs. P.SAILENDRAN NAIR
August 3, 2011
KERALA CARS PVT. LTD Vs. K.CHANDRASEKHARAN NAIR
May 4, 2011
KERALA MOTOR TRANSPORT WORKERS WALFARE FUND BOARD Vs. P A HAMZA
March 26, 2011
KERALA STATE BEVERAGES (M & M)-CORPORATION LTD Vs. A.VENU
August 31, 2011
KERALA STATE ELECTRICITY BOARD Vs. K.P.ZEENATH
October 18, 2011
KERALA STATE ELECTRICITY BOARD Vs. T.P.UNNI MENON
September 13, 2011
KERALA STATE ELECTRICITY BOARD Vs. POST MASTER HEAD POST OFFICE, PATHANAMTHITTA
October 3, 2011
KERALA STATE ELECTRICITY BOARD Vs. UNION ENTERPRISES, KALPETTA
October 29, 2011
KERALA STATE ELECTRICITY BOARD SECRETARY Vs. V.Y.SREEKUMAR
June 24, 2011
KERALA STATE ELECTRICITY BOARD, THIRUVANANTHAPURAM Vs. INDIRA R. PILLAI
June 22, 2011
KERALA STATE ELECTRICITY BOARD, VYDYUTHI BHAVAN, PATTOM Vs. SUSAN ANTONY KUNNATHETTU HOUSE
September 20, 2011
KERALA STATE HOUSING BOARD Vs. E.K.RATNAKARAN
January 14, 2011
KERALA STATE HOUSING BOARD Vs. C.MOHANAN
June 17, 2011
KERALA STATE HOUSING BOARD, KOTTAYAM DIVISION Vs. JOSEPH CHACKO
December 15, 2011
KERALA TOURISM DEVELOPMENT-CORPORATION LTD Vs. K.B. SOBHA
June 16, 2011
KEYAR YOBYKES Vs. M.P. PREMAKUMAR
November 24, 2011
KHABIYA ENTERPRIZES Vs. T.J.KURIYAN
June 16, 2011
KODUNGALLOOR TOWN CO-OPERATIVE BANK LTD Vs. K.N.SAJITHA
December 14, 2011
KOTTAYAM DISTRICT CO-OPERATIVE BANK EMPLOYEES CO- OPERATIVE SOCIETY LTD Vs. P.N.SOMAN PILLAI
August 26, 2011
KPM HOSPITAL PRIVATE LIMITED Vs. LARSON & TOUBRO LTD
April 5, 2011
KSEB, R/BY ITS SECRETARY, VYDHUTHI BHAVAN Vs. AJITH MATHAI, PROPRIETOR
September 23, 2011
KSEB, VYDUTHI BHAVAN, PATTOM, TVPM, REP. BY ITS SECRETARY Vs. V.S.UDAYAN
September 15, 2011
KSEB, VYDYUTHI BHAVAN, PATTOM, TRIVANDRUM Vs. ST.ANTONYS EDUCATIONAL AND CHARITABLE SOCIETY
August 1, 2011
KSEB, VYDYUTHI BHAVAN, PATTOM, TVPM, R/BY ITS SECRETARY Vs. S.LIJUMON
June 29, 2011
KULATHUNGAL MOTORS Vs. SYAMALA SOMANATHAN
April 6, 2011
KURIACHAN CHACKO Vs. DANY SATHEESH
June 30, 2011
KURIACHAN CHACKO, LIS (REGD.), PALACKAL COURT Vs. ANNAKKUTTY JOSEPH
June 23, 2011
KURIACHEN CHACKO, LIS (REGD.) PALACKAL COURT Vs. K.VARGHESE
May 27, 2011
KURIAKOSE Vs. STATE BANK OF TRAVANCORE REP. BY ITS REGIONAL
September 22, 2011
KURIKURIACHEN CHACKO Vs. ANNAKUTTY JOSEPH
May 25, 2011
KURIKURIACHEN CHACKO Vs. RONIYA JOSEPH
May 25, 2011
KUTHIRUMMAL RADHAKRISHNAN Vs. M.DINESHAN, CABLE OPERATOR
December 23, 2011
KUTTIKRISHNAN, ENT SPECIALIST Vs. C.P.SATHI
October 19, 2011
L.SUJATHA Vs. SECRETARY, KARAMANA CO-OPERATIVE URBAN BANK
June 1, 2011
LEELA Vs. C.K.DAVY
December 31, 2011
LENOVO INDIA PRIVATE LIMITED Vs. JOSEPH ANTONY THOTTUNKAL HOUSE
July 12, 2011
LIFE INSURANCE CORPORATION OF INDIA Vs. N A ACHUTHAN
January 6, 2011
LIFE INSURANCE CORPORATION OF INDIA BRANCH OFFICE, TOWN HALL ROAD, THRISSUR Vs. MARY VARGHESE
July 28, 2011
LIS DEEPASTHAMBHAM Vs. P.SANKARAN NAIR
July 21, 2011
LOURDES HOSPITAL, REP.BY THE DIRECTOR Vs. P.C.HARIDASAN
September 24, 2011
M.A. MOIDEEN, M.D DIABETES HOSPITAL AND RESEARCH-CENTER Vs. KUTTIKRISHNAN
October 1, 2011
M.H.RAHIMKUTTY Vs. SOUTHERN RAILWAY
July 28, 2011
M.J.DEVADAS Vs. SEBASTIAN M.D.
September 30, 2011
M.L.ANTO Vs. K.M.ANTONY
July 15, 2011
M.MOHANAN Vs. SILVESTER FATHROSE, SHEENA MANDIRAM
November 9, 2011
M.P.JOHNSON Vs. K.J.WILSON
May 25, 2011
M.THAMBAN NAIR Vs. P.V. MADHAVI
December 30, 2011
M.THAMPAN NAIR Vs. KALYANI
September 26, 2011
M.V.JOY Vs. MANAGER, M/S. SITARAM MOTORS, THRISSUR
November 26, 2011
MAHINDRA & MAHINDRA FINANCIAL SERVICE LIMITED Vs. T P HAMZA
March 9, 2011
MAHINDRA & MAHINDRA FINANCIAL SERVICE LTD Vs. SAJIR KARAYANGATTIL
September 15, 2011
MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD Vs. BABY.C.S.
May 28, 2011
MAHINDRA & MAHINDRA LTD Vs. P.J.JOHN
July 11, 2011
MANAGER AND ANOTHER, DEWAN FINANCE CORPORATION LTD Vs. M.RAVIDAS
September 28, 2011
MANAGER M/S POPULAR HYUNDAI Vs. JOE JOSE
October 3, 2011
MANAGER MUTHOOT FINANCE LTD Vs. PRASAD.J.
April 5, 2011
MANAGER NORTH MALABAR GRAMIN BANK, KARUVANCHAL BRANCH Vs. C.A.CHACKO
August 11, 2011
MANAGER SHRIRAM TRANSPORT FINANCE CO. LTD Vs. MATHAI T.V.
September 23, 2011
MANAGER TREASURY MAIN BRANCH Vs. N.BALU
November 14, 2011
MANAGER, BAJAJ ALLIANCE GENERAL INSURANCE CO. LTD Vs. V.THIRUVENKITAM
June 22, 2011
MANAGER, CANARA BANK, MEENANGADI BRANCH Vs. JOY.K.V.
April 7, 2011
MANAGER, CENTURIAN BANK OF PUNJAB, NOW HDFC BANK Vs. P.SASIKUMAR
December 24, 2011
MANAGER, FEDERAL BANK THUMPOLY, ALAPPUZHA Vs. URUMEES.C.V.
May 4, 2011
MANAGER, FOCUS COMPUTERS Vs. BABITHA SALIM
November 30, 2011
MANAGER, GULF GATE HAIR FIXING CENTER, KASARAGOD Vs. MANOJ JACOB
December 17, 2011
MANAGER, HDFC BANK LTD., RETAIL ASSET DIVISION Vs. VIJAYA KUMAR PANIKKASSERIL
November 19, 2011
MANAGER, HDFC ERGO GENERAL INSURACNCE CO.LTD Vs. INDIRA
August 31, 2011
MANAGER, HERO ELECTRIC, M&M MOTORS Vs. C.B.KAREEM, INJIKKATTUPARAMBIL
November 4, 2011
MANAGER, HONGKONG AND SHANGAI, BANKING CORPORATION LTD.(HSBC), PALLIMUKKU, ERNAKULAM Vs. STATE
June 29, 2011
MANAGER, HSFC BANK, SOUTH BAZAR BRANCH Vs. THEKKUMBATH REETHA SADANANDAM
July 29, 2011
MANAGER, INDUS IND BANK LTD Vs. JOHNSON JOSEPH
August 12, 2011
MANAGER, INDUSIND BANK LIMITED Vs. PRADEEP ACHUTHAN
August 26, 2011
MANAGER, ING VYSYA BANK LTD Vs. LIVINGSTON
May 10, 2011
MANAGER, INTEGRATED FINANCE CO. LTD Vs. JAYALELITHA HARIKUMAR
June 18, 2011
MANAGER, KERALA FINANCIAL CORPORATION DISTRICT OFFICE Vs. P.J.XAVIER
June 27, 2011
MANAGER, KERALA FINANCIAL CORPORATION, M.G.ROAD, KASARAGOD Vs. K.C.ABDULLA
December 7, 2011
MANAGER, KERALA STATE FINANCIAL ENTERPRISES LTD Vs. M.SIMON
November 9, 2011
MANAGER, KULATHUNGAL MOTORS, KOTTARAKKARA Vs. ABDUL LATHEEF
October 25, 2011
MANAGER, M/S ICICI LOMBARD GENERAL INSURANCE-CO. LTD Vs. P.M.ABDUL HAMEED
July 11, 2011
MANAGER, M/S INDUS MOTOR CO. PVT. LTD Vs. K.M.MOHAMMED SALI
June 16, 2011
MANAGER, M/S MUTHOOT FINCORP. LTD Vs. K.S.PRASANNA
June 18, 2011
MANAGER, M/S SHRIRAM TRANSPORT FINANCE CO.LTD Vs. ABDUL KAREEM
May 2, 2011
MANAGER, MUTHOOT FINANCE CORPORATION LTD Vs. CHRISTOPHER, PRIYA BHAVAN
September 30, 2011
MANAGER, MUTHOOT LEASING AND FINANCE LIMITED Vs. PRAVEEN
September 5, 2011
MANAGER, MUTHOOT LEASING AND FINANCE LTD Vs. ASANARUKUNJU
August 24, 2011
MANAGER, NATIONAL INSURANCE CO. LTD Vs. B.A.ABDULLA KUNHI
November 26, 2011
MANAGER, NEW INDIA ASSURANCE CO. LTD Vs. THOMAS MATHEW
December 29, 2011
MANAGER, PROFESSIONAL COURIERS APSARA JWELLARY BUILDING MARKET ROAD, KAYAMKULAM Vs. GOPINATHAN
December 30, 2011
MANAGER, RANNI MARTHOMA MEDICAL MISSION CENTRE Vs. PONNAPPAN, PUNNAMOOTTIL, ANGADI, RANNI
August 20, 2011
MANAGER, RESOURCE INDIA KURIES PVT. LTD Vs. K.K.BINU
August 10, 2011
MANAGER, SHRIRAM TRANSPORT FINANCE CO. PVT. LTD Vs. M.A.JOSE
August 9, 2011
MANAGER, SHRIRAM TRANSPORT FINANCE CO.LTD Vs. K.SUBRAHMANYAN
August 31, 2011
MANAGER, SRIRAM TRANSPORT FINANCE CO. LTD Vs. M.K.NOUFAL
May 13, 2011
MANAGER, SUDHA NARMADA FORMIC ACID, PON PURE CHEMICALS PVT. LTD Vs. MADHUSOODHANAN NAMBIAR
October 31, 2011
MANAGER, SYNDICAE BANK, VORKADY.P.O, VORKADY Vs. M.SHANKARANARAYANA BHAT
November 9, 2011
MANAGER, T.V.S.FINANCE & SERVICE LTD Vs. BASHEER.P.M.
September 29, 2011
MANAGER, UNION BANK OF INDIA, THODUPUZHA BRANCH Vs. C.J.JAMES
June 23, 2011
MANAGER, VEGETABLE & FRUITS PROMOTION COUNCIL Vs. M.J.ULAHANNAN
August 1, 2011
MANAGER, WHITE PLANET, GLOBAL ELECTRONICS VILLAGE Vs. T.G.GOPALAKRISHNA PILLAI
January 4, 2011
MANAGER,THE CENTURIAN BANK OF PUNJAB LTD(HDFC BANK)THODUPUZHA BRANCH,THODUPUZHA IDUKKI Vs. T.R.VIJAYAKUMAR
October 10, 2011
MANAGING DIRECTOR, INDIAN AIRLINES Vs. U.G.PRASAD
September 12, 2011
MANAGING DIRECTOR, INDUS MOTOR CO. PVT. LTD Vs. C.K.AHAMED
June 21, 2011
MANAGING DIRECTOR, INTEGRATED FINANCE CO. LTD Vs. ANILA ALEXANDER
June 18, 2011
MANAGING DIRECTOR, KERALA STATE ROAD TRANSPORT CORPORATION Vs. PRATHEESH.A.R.
May 6, 2011
MANAGING DIRECTOR, KINGFISHER AIRLINES LTD Vs. A.V.GANGADHARAN, RTD. RTO
December 28, 2011
MANAGING DIRECTOR, KUTTIKKAD FARMERS CO-OPERATIVE BANK LTD Vs. SIMI
July 18, 2011
MANAGING DIRECTOR, M/S HERCULES AUTOMOBILES Vs. JAYALAKSHMI
December 26, 2011
MANAGING DIRECTOR, M/S SUBASH Vs. SURESH KUMAR
May 3, 2011
MANAGING DIRECTOR, M/S. K.K.J GROUP INTERNATIONAL (INDIA) PVT. LTD Vs. ORIENTAL INSURANCE COMPANY LTD
August 27, 2011
MANAGING DIRECTOR, NEEMA BENEFIT FUND LIMITED Vs. P.AJITHA
November 22, 2011
MANAGING DIRECTOR, PREMIER LTD., MUMBAI PUNE ROAD CHINCHWAD Vs. P.R.SHAHITH KUMAR
December 8, 2011
MANAGING DIRECTOR, SRILANKAN AIRLINES LIMITED Vs. K.RIYAS
April 26, 2011
MANAGING DIRECTOR, ZODIAC TEMPLE Vs. RAJESH KUMAR
June 6, 2011
MANAGING PARTNER, ARJUN ASSOCIATION Vs. ABDUL FATHAH
July 15, 2011
MANAGING PARTNER, ASIAN AGENCIES Vs. PRESIDENT/SECRETARY, TASH GROUP
December 31, 2011
MANAGING PARTNER, HILL VALLEY CORPORATION Vs. BINI SUNIL KUMAR
June 15, 2011
MANIPARAMBATH ABDULLAKUTTY Vs. BRANCH MANAGER KOTTAKKAL CO-OPERATIVE URBAN-BANK LTD
October 18, 2011
MARIA FLAMES REP.BY ITS MANAGING PARTNER JOHN PLAKKEEL Vs. SOJAN K.GEORGE
October 1, 2011
MARIYAMMA Vs. ASSISTANT EXECUTIVE ENGINEER KERALA STATE ELECTRICITY BOARD
September 26, 2011
MARUTHI SUZUKI INDIA LIMITED FORMERLY KNOWN AS M/S MARUTHI UDYOG LIMITED Vs. M.BALAN
August 3, 2011
MARUTHI UDYOG LIMITED Vs. E.A.PRIYA
June 30, 2011
MARUTHI UDYOG LTD. Vs. E.A. PRIYA
August 30, 2011
MARUTI SUZUKI INDIA LIMITED Vs. KARUNAKARAN PILLAI
July 27, 2011
MARUTI UDYOG LIMITED Vs. SH. GEORGE P.V.
December 29, 2011
MARY Vs. C.BEENA, GYNECOLOGIST
July 29, 2011
MARY V CHERIAN AND ORS Vs. DIVISONAL MANAGER, LIC OF INDIA AND ORS
January 31, 2011
MEDICAL TRUST HOSPITAL ERNAKULAM Vs. SRUMY VASU
May 4, 2011
MGF MOTORSM LTD; W/ISLAND Vs. ANILKUMAR C.K.VRINDAVAN
November 22, 2011
MINORITY ARTS & SCIENCE COLLEGE VATTAPRARAMBU PADINHARANGADI Vs. M.ADITHYA ROSHAN
July 8, 2011
MIR REALTORS PVT.LTD Vs. BAJI KOSHY THOMAS
August 24, 2011
MOHAMMAD, PROPRIETOR Vs. ASST. EXECUTIVE ENGINEER, ELECTRICAL MAJOR SECTION, WADAKKAANCHERY
July 18, 2011
MOHANAN PILLAI Vs. ASSISTANT ENGINEER, ELECTRICAL SECTION, K.S.E.B., SASTHAMCOTTA
November 5, 2011
MOREPEN LABORATORIES LTD Vs. T.R.PADMAKANTHI BAI
December 24, 2011
MOREPEN LABORATORIES LTD Vs. T.L. GANESH
December 24, 2011
MOREPEN LABORATORIES LTD Vs. T.S.GEETHA
December 24, 2011
MUHAMMAD ALI Vs. ASST ENGINEEER, KSEB, PERAMBRA SUB-DIVISION
March 5, 2011
MUHAMMED INSAK, PLYWOOD CENTRE Vs. RAJESH
December 12, 2011
MUKESH M.SHAH Vs. STAR FOUNDATIONS AND STRUCTURES PVT. LTD
November 22, 2011
MUKTHA K.N., KOYIKKALETHU Vs. SECRETARY, KSEB,VAIDHYUTHI BHAVAN
November 24, 2011
MURALEEDHARA RAO Vs. P V HARIDASAN AND ANR
March 5, 2011
MUTHU VIJAYAN Vs. DE.VISWANATHAN, M.S.
November 5, 2011
MUTUAL AID BANKERS Vs. P.U.SAHEEDA BIBI
June 15, 2011
N.BHAMA GYNAECOLOGIST Vs. BABY STEPHY
October 18, 2011
N.MANOHARAN Vs. T.P.RAJASEKHARAN NAIR
July 23, 2011
N.R.FRANCIS Vs. GLAFFY
September 24, 2011
N.THANKAPPAN Vs. ADMINISTRATOR, HOLY CROSS HOSPITAL
June 22, 2011
NASAR, PROPRIETOR Vs. S.A.P.MUHAMMED HASHIM HAJI
July 23, 2011
NATIONAL BANKERS(REG.) Vs. JAYAKUMAR
August 27, 2011
NATIONAL FEDERATION OF BLIND Vs. S SADANANDAN & ORS
November 29, 2011
NATIONAL INSURANCE CO. LTD Vs. K.ABDULLA
July 20, 2011
NATIONAL INSURANCE CO. LTD Vs. SIMI SEBASTIAN
July 8, 2011
NATIONAL INSURANCE CO. LTD Vs. E.J.ANTO
July 28, 2011
NATIONAL INSURANCE CO. LTD., KOTTAYAM Vs. V.T.ANIRUDHAN
December 28, 2011
NATIONAL INSURANCE CO.LTD Vs. RAMANI TNANKAPPAN
December 30, 2011
NATIONAL INSURANCE CO.LTD Vs. P.MAJEED
November 19, 2011
NATIONAL INSURANCE CO.LTD Vs. MARYKUTTAN STEPHEN
October 3, 2011
NATIONAL INSURANCE CO.LTD Vs. A.P.VARKEY MISSION HOSPITAL, ARAKKUNNAM THOTTAPPADY
November 28, 2011
NATIONAL INSURANCE COMPANY LTD Vs. B.D.DINAMON
November 30, 2011
NATIONAL INSURANCE COMPANY LTD Vs. TK.SASI
July 20, 2011
NATIONAL INSURANCE COMPANY LTD, NELSON COMPLEX, PUTHIYIDOM, KAYAMKULAM REP. BY ITS BRANCH MANAGER Vs. M.G.MANOJ
December 31, 2011
NEW BHARAT TYRES INDIA (P) LTD Vs. KURIAN ABRAHAM
October 25, 2011
NEW INDIA ASSURANCE CO LTD Vs. P K PRASEETHA
July 4, 2011
NEW INDIA ASSURANCE CO. LTD Vs. E.VASUDEVAN
October 25, 2011
NEW INDIA ASSURANCE CO. LTD., DIVISIONAL OFFICE, ANNASALAI CHENNAI Vs. C.J.PETERSON
June 23, 2011
NEW INDIA ASSURANCE COMPANY LTD Vs. JANARDANA IYER
December 7, 2011
NEW INDIA ASSURANCE COMPANY LTD Vs. N.V.KALYANARAMAN
November 22, 2011
NEW THRISSUR COMPANY (P) LTD, KANDASSANKADAVU P.O, THRISSUR Vs. AMMINI
August 8, 2011
NFG FLAT OWNERS WELFARE ASSOCIATION Vs. ROYAL PROJECTS
December 22, 2011
NIZAMUDEEN, PROPRIETOR Vs. R.S.LIBNI
July 18, 2011
O.M.MUHAMMAD SAKEEF Vs. ORBIT SERVICES, CONTROL PANEL
August 25, 2011
O.SIVANANDAN Vs. C.K.KUMARAN
September 22, 2011
O.U.SHIBU Vs. BRANCH MANAGER, SRI.RAM INVESTMENT LTD
December 13, 2011
OFFICER IN-CHARGE VODAFONE ESSAR CELLULAR LTD Vs. T.V.MADANAN
October 13, 2011
ONE ZERO INFO SOLUTIONS PVT LTD Vs. O.VIJESH
November 29, 2011
OPTIK MANNATH Vs. OLENA PAUL
April 5, 2011
ORIENTAL INSURANCE CO. LTD Vs. HEMALATHA RAVEENDRAN
August 27, 2011
ORIENTAL INSURANCE CO. LTD Vs. C.V.JAMES
May 30, 2011
ORIENTAL INSURANCE CO. LTD., BRANCH OFFICE, JAMEELA COMPLEX Vs. P.BEERAN KOYA
July 29, 2011
ORIENTAL INSURANCE CO.LTD Vs. ANITHA JAYAN
December 31, 2011
ORIENTAL INSURANCE CO.LTD Vs. JOHNY ABRAHAM
August 27, 2011
ORIENTAL INSURANCE CO.LTD Vs. DOMINIC VARGHESE
October 19, 2011
ORIENTAL INSURANCE COMPANY LTD Vs. C.M.MAMMED HAJI
January 19, 2011
ORIENTAL INSURANCE COMPANY LTD Vs. P.V.ALEXANDER
September 27, 2011
ORIENTAL INSURANCE COMPANY LTD Vs. ABDUL LATHEEF MULAVEETTIL
June 18, 2011
ORIENTAL INSURANCE COMPANY LTD Vs. K.ABOOBECKER
May 4, 2011
ORIENTAL INSURANCE COMPANY LTD Vs. JAIMON
October 24, 2011
ORIENTAL INSURANCE COMPANY LTD Vs. SIDDIQUE KOYA
December 31, 2011
ORIENTAL INSURANCE COMPANY LTD Vs. P.P.PHILIP
December 22, 2011
ORIENTAL INSURANCE COMPANY LTD Vs. V.S.NIKHIL
May 23, 2011
OXYGEN THE DIGITAL SHOP, GOLDEN SAND BUILDING Vs. JOSEPH ANTONY
July 16, 2011
P K ABDUL LATHEEF Vs. K P DAVIS
March 26, 2011
P RADHAMANI AMMA Vs. LIC OF INDIA AND OTHERS
March 5, 2011
P.ASHIQUE Vs. HAMEED T.ABDULLA
November 5, 2011
P.C.VIJAY Vs. K.GOPINATHAN NAIR
June 16, 2011
P.D.JOSEPH Vs. N.D.MOHANDA
July 20, 2011
P.D.MURALEEDHARAN KARTHA Vs. BAJAJ AUTO LTD
September 13, 2011
P.J.FRANCIS Vs. UNION BANK OF INDIA
November 29, 2011
P.K. SUMAM Vs. SECRETARY M/S. KALLIYOOR SERVICE CO-OPERATIVE BANK KALLIYOOR
August 23, 2011
P.K.ARAVINDAKSHAN Vs. MANAGER MALABAR INSTITUTE OF MEDICAL
August 26, 2011
P.K.JIMMY Vs. ST.JOSEPHS HOSPITAL
July 21, 2011
P.K.JOSHY, PROPRIETOR, NAMAKKAD CHIT FUND Vs. K.S.MADHUSOODANAN
November 30, 2011
P.KADER Vs. DIVISIONAL MANAGER NEW INDIA INSURANCE CO.LTD
August 10, 2011
P.L.BIRLA Vs. VIDYASAGAR PANICKER
November 25, 2011
P.N. REEJA ANIL Vs. KERALA KHADI AND VILLAGE INDUSTRIES BOARD
July 21, 2011
P.P. BIJU Vs. ASSISTANT ENGINEER, KSEB ELECTRICAL SECTION
August 25, 2011
P.R.VENUGOPAL Vs. K.S.RAJU
June 16, 2011
P.RAJAN Vs. N.SURENDRAN, ORTHOPAEDIC SURGEON
June 13, 2011
P.SANKARANKUTTY Vs. SECRETARY & FINANCIAL CONTROLLER,INDUSTRIAL DEVELOPMENT
August 5, 2011
P.SURENDRAN VARUVILA VEEDU, NARUVAMOODU Vs. JAGADEESAN
October 4, 2011
P.T.JOSE Vs. ANTONY
September 7, 2011
P.T.JOSE Vs. LEELA ANTONY
July 29, 2011
P.V. MADHAVAN Vs. BANICHERY YESODHA
October 27, 2011
P.V. RANEESH Vs. BRANCH MANAGER, POPULAR AUTOMOBILES NEAR ASHOKA COMPANY
October 25, 2011
P.V.GEORGE Vs. KERALA STATE ELECTRICITY BOARD
November 19, 2011
P.V.SHAJAHAN Vs. CALICUT ENGINEERING
December 20, 2011
PADMAJA Vs. P.UNNIKRISHNAN
July 19, 2011
PAPPACHAN ABRAHAM Vs. PROPRIETOR, M/S PANAVELIL GLASS HOUSE,M.C.ROAD, ADOOR
June 30, 2011
PATHANAMTHITTA DISTRICT CO-OPERATIVE BANK Vs. K.PAPPAN
December 14, 2011
PETER M. THOMAS Vs. MANAGER (HIRE PURCHASE AND LEASE) MANAPPURAM GENERAL FINANCE AND LEASING LTD
October 31, 2011
PIUS, CHIRIYANDANDATH HOUSE, KURIACHIRA Vs. ASSISTANT SECRETARY, THRISSUR CORPORATION, ELECTRICITY WING, THRISSUR CORPORATION, THRISSUR
September 20, 2011
POOMKUDY FORCE Vs. S.CHANDRASEKHARAN
July 25, 2011
POPULAR VEHICLES & SERVICES LTD Vs. ROY VARGHESE PULICKAPPARAMBIL
July 16, 2011
POST MASTER, VADAKARA HEAD POSOFFICE Vs. VENUGOPALAN
April 19, 2011
POSTMASTER GENERAL Vs. AYESHA HALEEMA KANNDOTH
September 12, 2011
POSTMASTER GENERAL Vs. K.CHRISTOPHER
May 31, 2011
PRASAD S/O RAMANKUTTY NAIR Vs. R.RATHEESH
December 27, 2011
PRAVEEN KUMAR, OPHTHALMIC SURGEON Vs. K.V. LEELAVATHI
October 25, 2011
PREMIER AUTOMOBILES LTD Vs. NISSAR V.K.
May 6, 2011
PRESIDENT, CABLE TV CONSUMERS, WELFARE ASSOCIATION Vs. SABU ZACHARIA, NAMBELIL HOUSE
December 9, 2011
PRINCIPAL CML CARMEL ENGG. COLLEGE, KUNAMKARA, RANNI, PATHANAMTHITTA Vs. LOHITHA ALPHY JAMES PLAKKATHARAPPIL
October 21, 2011
PRINCIPAL, CARITAS COLLEGE OF PHARMACY, THELLAKOM P.O, KOTTAYAM Vs. SOUMYA DEVASSY
April 1, 2011
PRINCIPAL, GOOD SHEPHERD MODERN, ENGLISH SCHOOL, PALUNDA Vs. ABDULLA
November 28, 2011
PRINCIPAL, HIGH RANGE SCHOOL Vs. HENRY JOSEPH, LATHE OPERATOR
October 29, 2011
PROFESSIONAL COURIER PVT.LTD Vs. FINNY ABRAHAM SAMUEL
October 14, 2011
PROPRIETOR GENERAL AGENCIES Vs. PRINIL GEORGE
October 31, 2011
PROPRIETOR OMEGA TRAVELS Vs. SREEJITH
August 27, 2011
PROPRIETOR, AMBIKA BATTERY PALACE, MAVUNGAL Vs. MUNDAKKAL AUGUSTINE
October 20, 2011
PROPRIETOR, BEST IND COMPUTER SHOPPE, FAIR MOUNT TOWER Vs. LESLIE ANTONY
October 28, 2011
PROPRIETOR, EDULINKS, OVERSEAS EDUCATIONAL Vs. PRASAD.T.G.
October 3, 2011
PROPRIETOR, EQUIPMENT AGENCIES Vs. LILLYKUTTY JOSEPH
November 26, 2011
PROPRIETOR, MATHA MEDICALS Vs. P.K.IBRAHIM
November 29, 2011
PROPRIETOR, THOMSON ASSOCIATES Vs. ANEESH
August 20, 2011
PROPRIETOR, UTHAM Vs. MULLANMADAYATH HAMZA
September 30, 2011
PSN AUTOMOBILES PVT. LTD Vs. K.P. ALIAS
November 30, 2011
PUNJAB NATIONAL BANK Vs. CONSUMER DISPUTES REDRESSAL FORUM
July 29, 2011
PURUSHOTHAMAN CONSULTANT ORTHO SURGEON Vs. NARAYANANKUTTY VILAKKATHARAVEETTIL
August 22, 2011
PUSHPAVALLY Vs. ASST. PROVIDENT FUND COMMISSIONER, EMPLOYEES
December 7, 2011
R. LATHA Vs. NATIONAL INSURANCE CO. LTD.
February 25, 2011
R.GEORGE PAREIRA MANAGING PARTNER M/S GEORGE MICHEAL ASSOCIATES Vs. MANAGER T.V. SUNDARAM IYERGER & SONS LTD
July 19, 2011
R.LATHA, PROPRITRIX Vs. NATIONAL INSURANCE CO. LTD
April 23, 2011
R.LEKSHMI, S.T.REDDIAR & SONS, MULLACKAL, ALAPPUZHA Vs. LITHAID COMPUTERS & PERIPHERALS, TOWN HALL, BANERJI ROAD, ERNAKULAM
October 13, 2011
RADHA KRISHNAN NAIR PANIMOOLAYIL INDUSTRIES Vs. DELIA EEDISON
November 15, 2011
RAJEEV Vs. P.UNNIKRISHNAN
September 7, 2011
RAJENDRAN PILLAI Vs. SUNILKUMAR
June 30, 2011
RAJIN LAWRENCE Vs. MANAGER, HDFC BANK
October 19, 2011
RAJU ZAVIER Vs. K.V.STELLA
November 29, 2011
RAMACHANDRAN, DEPUTY MANAGER (LPG-SALES) INDIAN OIL CORPORATION LTD Vs. S.AYANIYARATHALA
May 7, 2011
RAMCO INDUSTRIES LTD Vs. ROSMI JOSEPH, PRINCIPAL
December 13, 2011
RAMESH KANNAN Vs. R.P.KUMAR, MANAGING DIRECTOR
January 7, 2011
RAVEENDRAN PILLAI, NISHA BHAVAN, NISHA CASTINGS Vs. SECRETARY, KERALA STATE ELECTRICITY BOARD, THIRUVANANTHAPURAM
August 10, 2011
RAVINATHAN PILLAI VARUTHUNDIL Vs. V PHILIP, BAJAJ ALLIANCE & ORS
March 3, 2011
REENA VARGHESE MS(ENT), LISIE HOSPITAL Vs. AMMINI JOSE
September 30, 2011
REGAL MARINE INDUSTRIES INC., 2300, JETPORT DRIVE, ORLANDO Vs. KABIR KURIAN
July 23, 2011
REGIONAL CANCER CENTRE, THIRUVANANTHAPURAM Vs. N.BALAKRISHNA MENON
September 20, 2011
REGIONAL MANAGER (SOUTH), M/S SCOOTERS INDIA LIMITED Vs. A.K.AOOBACKER
December 14, 2011
REGIONAL MANAGER LIC OF INDIA LTD, UNIT-II, KOLLAM Vs. UTHAMAN, THOPPIL VEEDU
July 26, 2011
REGIONAL MANAGER, (SOUTH), M/S SCOOTERS INDIA LIMITED Vs. A.K.ABOOBACKER
January 17, 2011
REGIONAL MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO.LTD Vs. K.P.BUSHARA
May 31, 2011
REGIONAL PROVIDENT FUND COMMISSIONER Vs. G.SIVARAMAN NAIR
September 28, 2011
REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. P.D.MATHAI
December 24, 2011
REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION Vs. V.MADHAVI
August 19, 2011
REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION Vs. MOLY K. THOMAS
June 18, 2011
REGIONAL TRANSPORT OFFICER, FORT, THIRUVANANTHAPURAM Vs. K.SHAMBHU
June 23, 2011
RELIANCE GENERAL INSURANCE CO.LTD Vs. JESSY EMMANUEL PODIPARA
June 21, 2011
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. ASSOCIATED STEEL INDUSTRIES REPRESENTED BY ITS MANAGING PARTNER
December 12, 2011
RELIANCE INFOCOM Vs. S.SUBRAMONIAN
October 31, 2011
REMACHANDRIKA Vs. MANAGING DIRECTOR, SBI LIFE INSURANCE, STATE BANK OF INDIA
July 20, 2011
RENCHU OOMMEN Vs. JCB INDIA LTD
July 26, 2011
ROHIT C.J.CHULLIPARAMBIL HOUSE Vs. FOCUS SOLUTIONS
December 3, 2011
ROSE KANIAMPURAM, KANIAMPURAM RESIDENCY Vs. DEVDHAN LOTTERY SERVICE
August 10, 2011
ROSSY YOGANNAN Vs. BADSHAH TRAVELS, NATTIKA, THRIPRAYAR
January 10, 2011
S. SUNIL KUMAR Vs. SECRETARY, REGIONAL CO-OPERATIVE BANK
December 8, 2011
S.ASOKAN Vs. APPLE A DAY PROPERTIES
December 16, 2011
S.CHITHRA PROPRIETRIX, DEVI STORES Vs. MANAGER INDIAN BANK, ATTINGAL BRANCH, ATTINGAL
July 28, 2011
S.SREEKUMAR Vs. ANITHA
May 26, 2011
SAI ENGINEERING & TRADING COMPANY Vs. NATIONAL INSURANCE COMPANY DO XVII
October 20, 2011
SAJI Vs. MANAGER, SML FINANCE LTD
May 10, 2011
SALES OFFICER, HILTON HYUNDAI COMPANY Vs. PADMANABHAN
July 20, 2011
SASIDHARAN REPRESENTED BY HIS-WIFE SMT. SUDHA Vs. MANAGING DIRECTOR, KERALA WATER AUTHORITY THIRUVANANTHAPURAM
October 19, 2011
SATHIYAMMA Vs. MEDICAL SUPERINTEENDENT, N.S.S. MEDICAL MISSION HOSPITAL
July 25, 2011
SATYAM STEELS, A PARTNERSHIP FIRM, R. SORIYA BEEVI BUILDINGS Vs. JOSE JOSEPH
November 23, 2011
SCMS GROUP, COCHIN CORPORATE OFFICE Vs. S.S.MAHENDRAKUMAR
May 4, 2011
SCRETARY, KSEB VAIDHYUDHI BHAVAN, THIRUVANANTHAPURAM Vs. SHAMSUDEEN
November 2, 2011
SECRETARY ARALAM SERVICE CO-OPERATIVE BANK Vs. VETTIKKATTIL
November 17, 2011
SECRETARY ARALAM SERVICE CO-OPERATIVE BANK, H.O CHEDIKKULAM Vs. V.U.THOMAS
November 30, 2011
SECRETARY DEVIKULAM TALUK CO-OPERATIVE-AGRICULTURAL & DEVELOPMENT Vs. K.V.BALAKRISHNAN
September 30, 2011
SECRETARY KERALA STATE ELECTRICITY BOARD Vs. M.VENUGOPAL
December 3, 2011
SECRETARY KSEB, VAIDHYUTHI BHAVAN, PATTOM THIRUVANANTHAPURAM Vs. SURESH P. GEORGE PADAVILA SUPER MARKET, KOLLAM
September 13, 2011
SECRETARY, AKG MEMORIAL CO-OPERATIVE HOSPITAL Vs. M.M.SUSHMITHA
April 8, 2011
SECRETARY, K.S.E.B, VYDYUTHI BHAVAN Vs. SECRETARY, THOTTAPPUZHASSERY GRAMA PANCHAYAT
May 17, 2011
SECRETARY, KERALA STATE ELECTRICITY BOARD Vs. DILISH N.NAIR
December 17, 2011
SECRETARY, KERALA STATE ELECTRICITY BOARD, THIRUVANANTHAPURAM Vs. K.N.PADMANABHA PILLA, KUZHIKATTIL VEEDU
July 22, 2011
SECRETARY, KERALA STATE HOUSING BOARD, THIRUVANANTHAPURAM Vs. P.K.ASHA
August 18, 2011
SECRETARY, KERALA STATE HOUSING BOARD, THIRUVANANTHAPURAM Vs. LEELA
June 16, 2011
SECRETARY, KESARI ARTS & SCIENCE COLLEGE Vs. ANTO VINU YESUDASAN, VIKAS BHAVAN
July 12, 2011
SECRETARY, KOTTAYAM MUNICIPALITY Vs. C.I.DAS
June 23, 2011
SECRETARY, KOZHIKODE PRIMARY CO-OPERATIVE AGRICULTURAL & RURAL DEVELOPMENT BANK LTD Vs. V.SHYLAJA
June 18, 2011
SECRETARY, KSEB VYDHUDHI BHAVAN Vs. BINDHU
August 2, 2011
SECRETARY, KSEB, VAIDHYUTHI BHAVAN Vs. G.MURALI
September 26, 2011
SECRETARY, PEERUMEDU TALLUK CO-OPERATIVE AGRICULTURAL & RURAL DEVELOPMENT BANK LTD Vs. RADHA N. NAIR
October 21, 2011
SECRETARY, SNVRC SERVICE CO-OPERATIVE BANK, PARAVOOR, KOLLAM Vs. K.S.KOCHUKRISHNA PILLAI
December 9, 2011
SENIOR COMMERCIAL MANAGER, SOUTHERN RAILWAY, CHENNAI Vs. T.S.BABULAL
December 30, 2011
SENIOR MANAGER, NORTH MALABAR GRAMIN BANK Vs. E.K.MUHAMMED ALI HAJI
January 19, 2011
SENIOR MANAGER, PUNJAB NATIONAL BANK Vs. P.C.ABDUL LATHEEF
April 1, 2011
SENIOR POSTMASTER, KALBADEVI, MUMBAI Vs. JOHN GEORGE
July 20, 2011
SENIOR SUPERINTENDENT OF POST OFFICES Vs. C.K.SANTHA KUMARI
June 14, 2011
SETHU MADHAVAN Vs. HAMSA, PROPRIETOR
October 27, 2011
SHAJI, S/O SULAIMAN, PROP. SHA MOBILES, SALES AND SERVICE Vs. SUNOJ PAUL
June 20, 2011
SHAMERIEN RAJENDRAN Vs. AIR INDIA LTD. HANSALAYA BUILDING
August 5, 2011
SHAMSUDEEN Vs. TEREX VECTRA EQUIPMENT PVT. LTD
November 9, 2011
SHAREEFA TRAVELS Vs. MOHAMMED EBRAHIM, S/O. EBRAHIM
August 16, 2011
SHEEJA ASOKAN Vs. BRANCH MANAGER, KERALA STATE FINANCIAL
September 26, 2011
SHEELA Vs. LIC OF INDIA
November 24, 2011
SHIV MACHINE TOOLS Vs. PADMINI ENTERPRISES
May 28, 2011
SHOBIN K JOSE Vs. NEW INDIA ASSURANCE CO LTD
January 7, 2011
SHOBIN.K.JOSE Vs. BRANCH MANAGER, NEW INDIA ASSURANCE CO.LTD
January 7, 2011
SHRIRAM CITY UNION FINANCE Vs. SHAHARUDDIN
April 8, 2011
SHRIRAM CITY UNION FINANCE COMPANY LTD Vs. SHIJU JAMES
May 12, 2011
SHRIRAM CITY UNION FINANCE LTD Vs. K.N.RAMAKRISHNAN
January 4, 2011
SHRIRAM CITY UNION FINANCE LTD Vs. M. MANI
June 18, 2011
SHRIRAM GENERAL INSURANCE CO. LTD Vs. ANEESH P.K.
September 20, 2011
SHRIRAM INVESTMENTS LTD Vs. ANTONY K.P.JOY
June 29, 2011
SHRIRAM TRANSPORT FINANCE COMPANY LTD Vs. ASHA SHIJO
June 29, 2011
SINGSONS ELECTRONICS Vs. USHA RAMESH, THAMPAN VILLA, THOTTAM, MANACAUD, THIRUVANANTHAPURAM
December 30, 2011
SINGSONS ELECTRONICS Vs. NEENA M.PAUL
December 30, 2011
SINGSONS ELECTRONICS (DEFUNT) REPRESENTED BY ITS EX-MANAGER D. SUDARSAN PRASAD M.G. ROAD, THIRUVANANTHAPURAM Vs. K.P.SASIKUMARAN NAIR
December 30, 2011
SIR DORABJI TATA TRUST AIDED HOSPITAL CHOTTANIKKARA Vs. RAJESWARI
August 31, 2011
SNOW N WHITE, DRY CLEANERS Vs. J M JAMES
March 9, 2011
SOBHANAN Vs. ORIENTAL INSURANCE CO LTD
April 12, 2011
SONY INDIA PVT.LTD Vs. MINI GEORGE
May 31, 2011
SOPHIA Vs. STATE BANK OF TRAVANCORE, VIKAS BHAVAN BRANCH
October 10, 2011
SOPHY THOMAS Vs. INDUS MOTORS CO. PVT. LTD
July 14, 2011
SOUTH MALABAR GRAMIN BANK Vs. BALAMANI AMMA
August 5, 2011
SOUTHERN RAILWAY, REPRESENTED BY GENERAL MANAGER Vs. JOICY
October 19, 2011
SREE RAJA RAJESWARI SPORTS & LIBRARY, PERUNGUZHI Vs. MANAGING DIRECTOR, KERALA WATER AUTHORITY, TVPM
June 22, 2011
SREEKUMAR, MANAGER HDFC LTD Vs. P. BENJAMIN
September 6, 2011
SRI. ALIAS.K.P. Vs. MANAGER FINANCE, CO. LTD
July 23, 2011
ST. ANTHONYS MOTORS INDIA LTD Vs. M.E.VARGHESE
July 15, 2011
STANDARD CHARTERED BANK (FORMERLY ANZ GRINDLEYS BANK) HDFC HOUSE Vs. ADITYA DEO
December 12, 2011
STANELY JOSEPH Vs. GENERAL MANAGER, BAJAJ AUTO LIMITED
December 7, 2011
STAR HEALTH AND ALLIED INSURANCE CO.LTD., KRM CENTRE Vs. C.AMINA
November 16, 2011
STATE BANK OF INDIA Vs. DIVAKARAN
December 31, 2011
STATE DIRECTOR, KHADI & VILLAGE INDUSTRIES COMMISSION Vs. KISSAN SHG
June 28, 2011
SUB ENGINEER, MELADY ELECTRICITY OFFICE Vs. C.K.RAJAN
January 5, 2011
SUDHEER BOSE Vs. AREA MANAGER, AVERY INDIA LTD
November 30, 2011
SUJITH BABU Vs. BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD
November 30, 2011
SULEKHA MURALEEDHARAN Vs. PRAJITH SAMPATH BDS
September 29, 2011
SUMESH, THE PROPRIETOR, COBBLER Vs. BALASUBRAMANYAM V. BALU
December 28, 2011
SUNIL KUMAR, INDIRA DANDHI CO-OPERATIVE HOSPITAL Vs. P.MOHANAN
September 26, 2011
SUNITHA VIJAYAN Vs. MANAGER, ICICI BANK LTD.. BRANCH OFFICE
September 1, 2011
SUNSHINE ABODES PVT.LD Vs. V.R.VENUGOPAL
July 29, 2011
SUPERINTENDENT OF POST OFFICES, KASARAGOD DIVISION Vs. S.A. WAHAB
July 28, 2011
SURESH BABU Vs. C.V.AMBILI
December 27, 2011
SURESH, SECRETARY, AGRICULTURAL AND URBAN DEVELOPMENT BANK Vs. S.AISHA BEEVI
June 25, 2011
SUSEELA Vs. BRANCH MANAGER, BANK OF BARODA, PALAKKAD BRANCH
October 28, 2011
SYAMALA Vs. D.VIJAYA DEVI
December 20, 2011
T.A.HARISH Vs. P.D.JITHESH
December 31, 2011
T.E.BIJU Vs. SECRETARY SULTHAN BATHERY CO-OPERATIVE BANK LTD
July 12, 2011
T.JOSEPH CHAIRMAN, RURAL DEVELOPMENT CENTRE Vs. SECRETARY, KSEB VYDHUTHI BHAVAN
November 4, 2011
T.K.MACHINARIES Vs. P.L.ELIKUTTY
July 22, 2011
T.K.SREEDHARAN Vs. CHAIRMAN, KSEB, VAIDHUTHI BHAVAN,PATTOM, THIRUVANANTHAPURAM
August 6, 2011
T.MAHALAKSHMI Vs. LIFE INSURANCE CORPORATION OF INDIA
November 24, 2011
T.P. ABRAHAM Vs. INDUS MOTORS
July 29, 2011
T.P.ABDUL JALEEL Vs. T.C.CHANDRAN GURIKKAL KAIRALI KALARI
September 2, 2011
T.P.NIRMALA Vs. ASSISTANT ENGINEER ELECTRICAL SECTION, KERALA STATE ELECTRICITY BOARD
July 18, 2011
T.P.SHAJU Vs. E.K.ALEYAMMA
September 3, 2011
T.R.RAVEENDRAN Vs. V.GEORGE BABU
November 30, 2011
T.S.JAYADEVAKUMAR Vs. P.POULOSE
June 23, 2011
TAHSILDAR, TALUK OFFICE, PALAKKAD Vs. APPUKUTTAN
November 15, 2011
TATA AIG INSURANCE COMPANY LTD Vs. V.SURENDRAN
May 26, 2011
TATA AIG LIFE INSURANCE CO.LTD Vs. SHIJU
July 16, 2011
TATA MOTORS, MUMBAI, THE MANAGING DIRECTOR, TATA MOTORS LTD Vs. K.U.RAMASWAMY
November 14, 2011
THALASSERU PRIMARY CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK TOWN HALL ROAD,CHERAKARA Vs. PARAMBAN RAJAN VALIYAVELICHAM,MOORIYADE
October 21, 2011
THANKAM HOSPITAL OF N P M R C, CHADANAMKURISSI, WEST YAKKARA Vs. JAYANTHI
August 12, 2011
THANKAMMA Vs. MANAGER, SML FINANCE LTD
May 10, 2011
THOMAS ALIAS BABU, BABU AUTO ELECTRICALS KUMBAHZA Vs. REGHU
October 28, 2011
THOMAS COOK INDIA LTD Vs. RAPPAI KALLARIKKAL
October 29, 2011
THOMAS DEVASIA, MANNUSSERIL HOUSE, ATHIRANPUZHA VILLAGE Vs. K.SANTHOSHKUMAR
October 18, 2011
THRESSIAMMA JACOB, RETD HEADMISTRESS Vs. T.A.K.SANKARANARAYANA IYER
September 6, 2011
THRISSUR DISTRICT ATHLETIC ASSOCIATION Vs. A.M.KISHORE
December 31, 2011
THUPPILIKKADAN SULAIMAN HOTEL ALMAS, EDAKKARA P.O. Vs. ASSTT. ENGINEER, ELECTRICAL SECTION, EDAKKARA P.O.
February 2, 2011
TITUS MANI Vs. NATIONAL INSURANCE CO.LTD
June 21, 2011
TRADE LINKS IMAGING WORLD Vs. V.K.THANKAPPAN
June 16, 2011
TRAVANCORE SUGARS AND CHEMICALS LTD., THIRUVALLA, PATHANAMTHITTA DISTRICT Vs. V.R.SHIBU KUMAR
August 1, 2011
TRICHUR HEART HOSPITAL LTD Vs. MANAGER, UNITED INDIA INSURANCE CO.LTD. BRANCH OFFICE, IRINJALAKUDA
December 8, 2011
UNION BANK OF INDIA, MUNNAR BRANCH, MUNNAR, IDUKKI DISTRICT Vs. RENJITHAM
October 25, 2011
UNITED INDIA INSURANCE CO. LTD Vs. A.J.JOSEPH
August 20, 2011
UNITED INDIA INSURANCE CO. LTD Vs. SANTY MATHEW
December 24, 2011
UNITED INDIA INSURANCE CO. LTD Vs. GEORGE KOZHY
June 2, 2011
UNITED INDIA INSURANCE CO. LTD Vs. PRASANNA BABU, FRIEND SAW MILL
November 30, 2011
UNITED INDIA INSURANCE CO.LTD Vs. HAMSA
April 5, 2011
UNITED INDIA INSURANCE CO.LTD Vs. MUHAMMED MUSTHAFA
August 31, 2011
UNITED INDIA INSURANCE CO.LTD., DIVISIONAL OFFICE-I, MANJERI Vs. P.S. SREEJAYA
September 27, 2011
UNITED INDIA INSURANCE COMPANY LTD Vs. NILAMBUR RUBBER COMPANY LTD
October 25, 2011
UNITED INDIA INSURANCE COMPANY LTD Vs. SHALU
January 6, 2011
UNITED INDIA INSURANCE COMPANY LTD Vs. K.K.JOHN
August 16, 2011
UNITED INDIA INSURANCE COMPANY LTD Vs. C.M.IBRAHIM KUTTY
April 6, 2011
UNITED INDIA INSURANCE COMPANY LTD Vs. JACOB PUNNEN
April 16, 2011
UNITED INDIA INSURANCE COMPANY THAMARASSERI BRANCH Vs. UNITED INDIA INSURANCE COMPANY DIVISIONAL OFFICE -1 L.M.S. COMPOUND, PALAYAM
January 10, 2011
UNIVERSITY OF CALICUT Vs. PREBIN
June 25, 2011
USHA RAMESH BHOSE Vs. C. ASHOKAN, MANAGING
October 17, 2011
V.GANAPATHY Vs. KERALA STAE HOUSING BOARD, THIRUVANANTHAPURAM
July 29, 2011
V.K. NARAYANAN Vs. K.S.E.B, VAITHYUTHI BHAVAN
September 17, 2011
V.K.JINAN Vs. ENGINEER KSEB ELECTRICAL SECTION, KOTTAYAM EAST
November 29, 2011
V.K.MOOSA KUTTY Vs. UNITED INDIA INSURANCE CO.LTD
November 26, 2011
V.KURIYACHAN Vs. BRANCH MANAGER NEW INDIA ASSURANCE CO.LTD
July 23, 2011
V.P.HUDAIF SATHAR Vs. P.K.RAVEENDRAN
December 8, 2011
V.P.PANKAJAVALLY Vs. C.V. DAMODARAN UNNI
August 27, 2011
V.SUBRAMANYAN Vs. P. AMBUNHI
September 5, 2011
V.V. ANTONY, VALIYAVEETTIL PATHIRAPPALLY P.O., ALAPPUZHA Vs. STATE OF KERALA REPRESENTED BY-DISTRICT COLLECTOR, ALAPPUZHA
December 28, 2011
V.V.KHALID HAJEE Vs. SEETHARATHNA
June 22, 2011
V.V.KRISHNAN MAISTRY Vs. P.K.KAUMUDI
December 1, 2011
V.VISWAMBARAN Vs. THANKAMMA
June 29, 2011
VADAPPALLY CONSTRUCTIONS Vs. ICICI BANK LTD
April 12, 2011
VARGHESE Vs. ASSISTANT SECRETARY, ELECTRICITY DEPARTMENT
September 20, 2011
VEENA VINOD Vs. ASST. EXECUTIVE ENGINEER, ELECTRICAL MAJOR SECTION, WADAKKAANCHERY
December 12, 2011
VERTEX SECURITIES LTD Vs. NEW INDIA ASSURANCE COMPANY LTD
July 29, 2011
VIJAYAN PILLAI, PROPRIETOR Vs. S. SUJESH
August 3, 2011
VRL LOGISTIC LTD. THALIKAVU ROAD, KANNUR Vs. K.X.STIFY
November 28, 2011
WORLDWIDE IMMIGRATION CONSULTANCY-SERVICES LTD Vs. RAJESH KUMAR
September 30, 2011
ZENON C.THOMAS Vs. SIJO THOMAS
May 12, 2011