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Case Index
Title
Date
A. CHAKRABORTY Vs. THE UNION OF INDIA THROUGH THE SECRETARY & OTHERS
May 26, 2011
A. CHANDRA BABU NAIDU Vs. THE GENERAL OFFICER COMMANDING-IN-CHIEF
August 12, 2011
A. KARUNAKARAN Vs. PRINCIPAL CONTROLLER OF DEFENCE ACCOUNTS (P), ALLAHABAD & OTHERS
May 2, 2011
A. RAJAMOHAN & ANOTHER Vs. THE UNION OF INDIA REP BY THE ADDITIONAL DIRECTOR GENERAL OF TERRITORIAL ARMY & OTHERS
March 7, 2011
AJAIB SINGH Vs. UNION OF INDIA & OTHERS
March 29, 2011
AJAYVEER SINGH Vs. THE UNION OF INDIA THROUGH THE SECRETARY TO THE GOVT. OF INDIA & OTHERS
May 3, 2011
AMARJIT SINGH Vs. UNION OF INDIA & OTHERS
May 20, 2011
AVTAR SINGH Vs. UNION OF INDIA & OTHERS
July 7, 2011
BALJEET SINGH Vs. UNION OF INDIA & OTHERS
January 27, 2011
BALZINDER SINGH Vs. UNION OF INDIA & OTHERS
July 21, 2011
BHAGATO Vs. UNION OF INDIA & OTHERS
April 11, 2011
BHAGIRATHMAL Vs. THE PRINCIPAL CONTROLLER OF DEFENCE ACCOUNTS (PENSION) ALLAHABAD & OTHERS
August 2, 2011
BHANWAR LAL VERMA Vs. THE UNION OF INDIA, THROUGH THE SECRETARY, MINISTRY OF DEFENCE, GOVERNMENT OF INDIA & OTHERS
March 14, 2011
BHATERI Vs. THE UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF DEFENCE, NEW-DELHI & OTHERS
March 11, 2011
BHISAM CHANDER Vs. UNION OF INDIA & OTHERS
April 13, 2011
BIRENDER KUMAR SINGH Vs. UNION OF INDIA & OTHERS
November 14, 2011
BRIG SATINDER KUMAR SUD Vs. UNION OF INDIA & OTHERS
November 14, 2011
BVR REDDY Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY, MINISTRY OF DEFENCE
April 4, 2011
C. RAJAN Vs. THE UNION OF INDIA, REP BY ITS SECRETARY TO GOVERNMENT & OTHERS
March 21, 2011
CAPT V.C.N. KUTTY (RETD) Vs. UNION OF INDIA, REP BY SECRETARY, MINISTRY OF DEFENCE & OTHERS
November 4, 2011
CAPT. N. GOPALAKRISHNAN (RETIRED) Vs. UNION OF INDIA, REP BY THE SECRETARY, MINISTRY OF DEFENCE & OTHERS
July 12, 2011
CAPTAIN (HONORARY) K.V. DEVASIA (RETD) Vs. UNION OF INDIA, REP BY ITS SECRETARY & OTHERS
August 24, 2011
CDR S PREM CHAND Vs. UNION OF INDIA REPRESENTED BY SECRETARY
March 25, 2011
CHARAN SINGH Vs. UO.I & OTHERS
July 28, 2011
COL MAHAVIR SINGH NIGANIA Vs. UOI & OTHERS
July 21, 2011
COL PRAMOD SINHA Vs. UNION OF INDIA, REP BY THE SECRETARY, (DP & S) & OTHERS
March 28, 2011
COL. PARAMJIT SINGH CHHABRA Vs. UOI & OTHERS
July 8, 2011
COL. SANJEEV SEHGAL Vs. UOI & OTHERS
July 18, 2011
COL. VIJAY KUMAR MAHAJAN Vs. UOI & OTHERS
July 29, 2011
COLONEL V.K. Vs. THE UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF DEFENCE, NEW-DELHI & OTHERS
March 23, 2011
DAKH KANWAR Vs. THE UNION OF INDIA, THROUGH THE SECRETARY, MINISTRY OF DEFENCE, GOVERNMENT OF INDIA, NEW DELHI & OTHERS
March 29, 2011
DATTARAM Vs. THE UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF DEFENCE, GOVERNMENT OF INDIA & OTHERS
October 10, 2011
EX AC NATHU SINGH Vs. THE UNION OF INDIA, THROUGH THE SECRETARY TO THE GOVERNMENT OF INDIA & OTHERS
August 2, 2011
EX GDR RAM PAL Vs. UNION OF INDIA & OTHERS
April 15, 2011
EX HAV (HONY NB SUB) KANWAL SINGH Vs. U.O.I. & OTHERS
June 2, 2011
EX HAV (HONY NB SUB) KASHMIR SINGH & OTHERS Vs. U.O.I. & OTHERS
June 3, 2011
EX HAV JAGJIT SINGH Vs. UNION OF INDIA & OTHERS
July 14, 2011
EX HAV MAHESH KUMAR MEENA Vs. THE UNION OF INDIA THROUGH THE SECRETARY TO THE GOVERNMENT OF INDIA & OTHERS
July 27, 2011
EX HONY NB SUBEDAR A VANARAJ Vs. THE UNDER SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF DEFENCE & OTHERS
January 7, 2011
EX JC 558412P SUB/CLK RD DAS Vs. THE UNION OF INDIA THROUGH THE DEFENCE SECRETARY & OTHERS
July 26, 2011
EX MWO LAL CHAND Vs. UNION OF INDIA & OTHERS
November 9, 2011
EX NB SUB MD NASIB ALI Vs. THE UNION OF INDIA THROUGH THE DEFENCE SECRETARY, NEW-DELHI & OTHERS
March 7, 2011
EX NK RAM PHAL SINGH Vs. UNION OF INDIA & OTHERS
July 11, 2011
EX NK RAVI KUMAR POLA Vs. THE UNION OF INDIA, THROUGH SECRETARY & OTHERS
April 15, 2011
EX NK SUMER SINGH Vs. UNION OF INDIA & OTHERS
January 18, 2011
EX NO.1144932 L NK (TA) J GEORGE Vs. UNION OF INDIA, THROUGH SECRETARY TO THE GOVERNMENT OF INDIA & OTHERS
May 5, 2011
EX SAPPER M. KANNAN Vs. THE PRINCIPAL CONTROLLER OF DEFENCE ACCOUNTS & ANOTHER
November 28, 2011
EX SEP HANUMANSINGH Vs. THE UNION OF INDIA THROUGH THE SECRETARY & OTHERS
May 26, 2011
EX SEP. NAIB SINGH Vs. UNION OF INDIA & OTHERS
July 13, 2011
EX SEPOY VIJENDRA SINGH Vs. THE UNION OF INDIA, THROUGH THE SECRETARY, MINISTRY OF DEFENCE, GOVERNMENT OF INDIA, NEW DELHI & OTHERS
March 11, 2011
EX- SEPOY M SUNDARAM Vs. THE CHIEF RECORD OFFICER FOR OIC RECORDS
March 9, 2011
EX-SEPOY SASIKUMAR K. Vs. UNION OF INDIA REP BY ITS UNDER SECRETARY & OTHERS
April 1, 2011
EX. (SUB) HONY LT REVA DATT & OTHERS Vs. U.O.I & OTHERS
November 3, 2011
EX. HAV KARAMJIT SINGH LEHAL & OTHERS Vs. UNION OF INDIA & OTHERS
July 8, 2011
EX. HAV SATYA PAL Vs. UNION OF INDIA & OTHERS
February 8, 2011
EX. HAVILDAR ETHIRAJAN.E Vs. UNION OF INDIA, REP. BY SECRETARY TO INTEGRATED HEAD QUARTER OF MINISTRY OF DEFENCE & OTHERS
August 22, 2011
EX. NAIB SUBEDAR SURESH KUMAR Vs. UNION OF INDIA & OTHERS
January 27, 2011
EX. NAIK (TS) RAMESHWAR & OTHERS Vs. UNION OF INDIA & OTHERS
November 15, 2011
EX. NK JAGDISH CHANDER Vs. UNION OF INDIA & OTHERS
January 27, 2011
EX. NK SHANTI SWAROOP SHARMA Vs. UNION OF INDIA & OTHERS
June 3, 2011
EX. SEPOY GURDEV SINGH Vs. U.O.I & OTHERS
April 27, 2011
EX. SGT DHARAMBIR DOLIA Vs. UNION OF INDIA & OTHERS
July 11, 2011
EX. SGT. DHUP SINGH RANA Vs. UNION OF INDIA & OTHERS
April 27, 2011
EX. SUB BALBIR SINGH & OTHERS Vs. UNION OF INDIA & OTHERS
November 15, 2011
EX. SUB HARBANS SINGH Vs. UNION OF INDIA & OTHERS
November 9, 2011
EX.HAVILDAR ISHWAR SINGH Vs. UOI & OTHERS
July 20, 2011
EX.NAIK AJMER SINGH Vs. UOI & OTHERS
July 27, 2011
EX.SWR. GURMAIL SINGH Vs. UNION OF INDIA & OTHERS
July 19, 2011
G. MANGAMMA Vs. THE UNION OF INDIA, REPRESENTED BY ITS SECRETARY & OTHERS
July 1, 2011
GIAN CHAND Vs. UNION OF INDIA & OTHERS
November 4, 2011
GOBIND SINGH Vs. UNION OF INDIA & OTHERS
December 8, 2011
GOPI CHAND & OTHERS Vs. UNION OF INDIA & OTHERS
July 11, 2011
H. PADMAKARA RAO Vs. THE MINISTRY OF DEFENCE, REP BY ITS SECRETARY, NEW DELHI & OTHERS
March 11, 2011
HARI SINGH Vs. THE UNION OF INDIA, THROUGH THE SECRETARY & OTHERS
October 10, 2011
HARJEET SINGH Vs. UNION OF INDIA & OTHERS
February 9, 2011
HAV KISHAN SINGH Vs. THE UNION OF INDIA, THROUGH THE SECRETARY, MINISTRY OF DEFENCE & OTHERS
September 15, 2011
HAV. DALIP SINGH Vs. UOI & OTHERS
July 12, 2011
HELLAN SAGAYAMONY Vs. THE COMMANDING OFFICER, MADRAS REGIMENT & OTHERS
September 5, 2011
HONY CAPT JOGINDER SINGH Vs. UNION OF INDIA & OTHERS
November 4, 2011
IC 28598 LT COL N.GANGANNA Vs. UNION OF INDIA THROUGH THE SECRETARY & OTHERS
June 6, 2011
IC 49340M LT COL B.K. SINGH Vs. THE UNION OF INDIA THROUGH THE SECRETARY & OTHERS
May 27, 2011
IC-39060L COL PRAMOD R MALIK Vs. THE UNION OF INDIA, THROUGH THE SECRETARY TO THE GOVERNMENT, MINISTRY OF DEFENCE & OTHERS
September 2, 2011
IC-41445F COL BHUPINDER SINGH Vs. THE GOVERNMENT OF INDIA, THROUGH THE SECRETARY, MINISTRY OF DEFENCE & OTHERS
September 21, 2011
IC-43708N LT COL PRITHIVIRAJ PATNAIK Vs. GOVERNMENT OF INDIA, THROUGH SECRETARY, MINISTRY OF DEFENCE & OTHERS
January 4, 2011
INDERJIT SINGH Vs. UNION OF INDIA & OTHERS
January 27, 2011
J. PAVAN KUMAR Vs. UNION OF INDIA, REP BY ITS SECRETARY, MINISTRY OF DEFENCE & OTHERS
June 24, 2011
J. VIJAYALAKSHMI & OTHERS Vs. THE DIRECTOR (PENSIONS), INTEGRATED HEADQUARTERS OF MINISTRY OF DEFENCE & OTHERS
June 28, 2011
JAGROOP SINGH Vs. U.O.I. & OTHERS
January 20, 2011
JAWAHAR SINGH Vs. UNION OF INDIA & OTHERS
November 8, 2011
K. BABU Vs. O/O SIGNALS RECORDS & ANOTHER
August 5, 2011
K. JOHN ROSE Vs. UNION OF INDIA, REP BY SECRETARY, MINISTRY OF DEFENCE & OTHERS
June 9, 2011
K. MANJULAZHAGI Vs. GOVERNMENT OF INDIA, MINISTRY OF DEFENCE, REP BY & OTHERS
April 4, 2011
K. VENKATRAMI REDDY Vs. UNION OF INDIA, REP BY ITS SECRETARY, MINISTRY OF DEFENCE (ARMY) & OTHERS
July 25, 2011
K.M. SREEDHARAN Vs. THE UNION OF INDIA REP BY ITS SECRETARY & OTHERS
January 13, 2011
K.S. REDDY Vs. UNION OF INDIA, REP BY THE CHIEF OF AIR STAFF, INDIAN AIR FORCE & OTHERS
February 14, 2011
KAIKESI Vs. UNION OF INDIA, REP BY THE SECRETARY TO THE GOVERNMENT & OTHERS
July 6, 2011
KALAWATI Vs. UOI & OTHERS
July 22, 2011
KAUSHAL KISHORE SAHS Vs. UNION OF INDIA, REP BY ITS SECRETARY & OTHERS
March 2, 2011
KEDAR NATH SHARMA Vs. UOI & OTHERS
July 13, 2011
KESHAV DATT & OTHERS Vs. UNION OF INDIA & OTHERS
July 8, 2011
KHAJA MOHAMMED Vs. THE UNION OF INDIA REP. BY ITS SECRETARY, MINISTRY OF DEFENCE & OTHERS
February 28, 2011
KISHAN SINGH Vs. UNION OF INDIA & OTHERS
July 29, 2011
KRISHNA DEVI Vs. UOI & OTHERS
July 20, 2011
KUM. MERCY Vs. THE MINISTRY OF DEFENCE, REPRESENTED BY ITS SECRETARY, GOVERNMENT OF INDIA & ANOTHER
October 24, 2011
LABHPREET SINGH Vs. UNION OF INDIA & OTHERS
July 20, 2011
LAKHWINDER SINGH Vs. UOI & OTHERS
May 12, 2011
LAKSHMI DEVI Vs. UNION OF INDIA THROUGH SECRETARY TO GOVERNMENT OF INDIA & OTHERS
September 9, 2011
LATE SUBEDAR UDAIBHANUU Vs. THE UNION OF INDIA THROUGH SECRETARY, MINISTRY OF DEFENCE, GOVT. OF INDIA & OTHERS
August 19, 2011
LIAS MASIH Vs. U.O.I. & OTHERS
April 11, 2011
LNK SUBHASH Vs. THE COMMANDING OFFICER & ANOTHER
September 28, 2011
LT COL (TS) SASANKA SHEKHAR SWAIN Vs. UNION OF INDIA, THROUGH THE SECRETARY, GOVERNMENT OF INDIA & OTHERS
November 30, 2011
LT COL J.S. ATWAL Vs. UNION OF INDIA & OTHERS
July 18, 2011
LT COL S.S. RATHORE Vs. THE UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF DEFENCE, GOVERNMENT OF INDIA, NEW-DELHI & OTHERS
April 7, 2011
LT GEN (RETD) D.P. SINGH & ANOTHER Vs. UNION OF INDIA & OTHERS
November 3, 2011
LT GEN(RETD) BALBIR SINGH Vs. UNION OF INDIA & OTHERS
July 20, 2011
LT. COL. SURINDER SINGH Vs. UNION OF INDIA & OTHERS
November 9, 2011
LT. COL. VJS GILL Vs. UNION OF INDIA & OTHERS
November 9, 2011
M. ARPUTHAM Vs. THE UNION OF INDIA, REP BY ITS DEFENCE SECRETARY, GOVERNMENT OF INDIA & OTHERS
July 11, 2011
M. GANGADHARAN Vs. SECRETARY, MINISTRY OF DEFENCE, GOVERNMENT OF INDIA & OTHERS
March 18, 2011
M. JAYANTHI Vs. UNION OF INDIA, REP BY CHIEF OF THE ARMY STAFF & OTHERS
June 3, 2011
M. LENIN (EX SEPOY 2604698 H) Vs. UNION OF INDIA REPRESENTED BY THE SECRETARY TO GOVERNMENT OF INDIA & OTHERS
June 13, 2011
M. MOHAMMAD AORIF (EX : 682437 G) Vs. UNION OF INDIA, REP BY ITS SECRETARY, MINISTRY OF DEFENCE & OTHERS
March 4, 2011
M. UMA SHANKAR Vs. THE GOVERNMENT OF INDIA, REP. BY THE SECRETARY & ANOTHER
August 26, 2011
MAJ GEN ASHOK SHEORAN Vs. THE UNION OF INDIA, THROUGH THE SECRETARY, MINISTRY OF DEFENCE, GOVERNMENT OF INDIA, NEW DELHI & OTHERS
April 1, 2011
MAJOR (RETD) BALI RAM Vs. UNION OF INDIA & OTHERS
July 20, 2011
MAJOR GIAN CHAND Vs. UNION OF INDIA & OTHERS
April 28, 2011
MAJOR HARJIT SINGH SAWHNEY Vs. UNION OF INDIA & OTHERS
April 18, 2011
MAJOR NARENDRA MOHAN MEHTA Vs. THE UNION OF INDIA THROUGH THE SECRETARY, GOVT. OF INDIA, MINISTRY OF DEFENCE, NEW-DELHI & OTHERS
March 9, 2011
MALKIT SINGH Vs. UNION OF INDIA & OTHERS
April 1, 2011
MALKIT SINGH Vs. UNION OF INDIA & OTHERS
July 8, 2011
MAN KANWAR Vs. THE UNION OF INDIA, THROUGH THE SECRETARY, MINISTRY OF DEFENCE, GOVERNMENT OF INDIA, NEW DELHI & OTHERS
March 29, 2011
MANMOHAN SINGH Vs. UNION OF INDIA & OTHERS
January 18, 2011
MANPHUL SINGH & OTHERS Vs. UNION OF INDIA & OTHERS
April 27, 2011
MASOOM ALI (S.NO.619009-G) Vs. UNION OF INDIA REP BY ITS SECRETARY & OTHERS
February 25, 2011
MERLINMARY Vs. UNION OF INDIA REP BY SECRETARY
March 10, 2011
MUDRABOYINA PARVATHI Vs. UNION OF INDIA MINISTRY OF DEFENCE REP BY ITS SECRETARY, NEW DELHI & OTHERS
March 24, 2011
N. BABU Vs. THE COMMANDANT, MADRAS ENGINEERING GROUP & CENTRE & OTHERS
April 18, 2011
N. NALINI MOHANDAS Vs. UNION OF INDIA, MINISTRY OF DEFENCE, REP BY & OTHERS
April 27, 2011
N. SALEEM Vs. UNION OF INDIA THROUGH ITS PRINCIPAL SECRETARY, MINISTRY OF DEFENCE & ANOTHER
March 16, 2011
N. SUBBAIAH Vs. UNION OF INDIA, REP BY ITS SECRETARY (DEFENCE) & OTHERS
August 3, 2011
NEELAM CHAUHAN Vs. UO.I & OTHERS
July 27, 2011
NEELAM MISHRA Vs. THE UNION OF INDIA, REP BY ITS SECRETARY & OTHERS
April 29, 2011
NIRMLA DEVI Vs. UNION OF INDIA & OTHERS
April 13, 2011
NO. 629305 EX-CPL CL KATARIA Vs. THE UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF DEFENCE & OTHERS
June 1, 2011
NO. 8010073 EX PNR GOPALSINGH Vs. THE UNION OF INDIA THROUGH THE SECRETARY TO THE GOVERNMENT OF INDIA, MINISTRY OF DEFENCE & OTHERS
August 29, 2011
NO.1346432 EX. SEP G. KRISHNAMURTHY Vs. UNION OF INDIA REP BY THE SECRETARY TO THE GOVERNMENT, MINISTRY OF DEFENCE (ARMY) & OTHERS
July 6, 2011
NO.14338151 EX.HAV (DMT) C. PRABHAKARA RAO DASARI Vs. UNION OF INDIA, MINISTRY OF DEFENCE REP. BY ITS SECRETARY & OTHERS
September 12, 2011
NO.14380042 EX GNR K. DURAIRAJ Vs. GOVT OF INDIA, MINISTRY OF DEFENCE, REP BY & OTHERS
June 29, 2011
NO.14927154H SEPOY (GNR PT) G. RAMMOHAN REDDY Vs. UNION OF INDIA REP BY ITS SECRETARY TO THE GOVERNMENT & OTHERS
August 1, 2011
NO.15677482-K SIGNAL MAN L/NK SP RAHAMMATHULLA Vs. UNION OF INDIA, REP BY CHIEF OF THE ARMY STAFF & OTHERS
June 15, 2011
NO.2657578 EX NAIK BAJRANG Vs. THE UNION OF INDIA THROUGH THE SECRETARY TO THE GOVERNMENT OF INDIA, MINISTRY OF DEFENCE & OTHERS
August 8, 2011
NO.2865359 EX RFN SHIVDANSINGH Vs. THE UNION OF INDIA THROUGH THE SECRETARY TO THE GOVERNMENT OF INDIA, MINISTRY OF DEFENCE & OTHERS
July 22, 2011
NO.4184860 EX. SEP. P. RAVICHANDRAN Vs. UNION OF INDIA, REP BY THE SECRETARY TO THE GOVERNMENT & OTHERS
June 17, 2011
NO.648696-L JWO CHANDRASHEKHAR Vs. UNION OF INDIA, REP. BY ITS SECRETARY TO THE GOVERNMENT & OTHERS
February 21, 2011
NO.7096794 EX SEP GOKUL Vs. THE UNION OF INDIA THROUGH THE SECRETARY TO THE GOVERNMENT OF INDIA, MINISTRY OF DEFENCE & OTHERS
August 10, 2011
OM PARKASH Vs. UOI & OTHERS
April 1, 2011
OM PARKASH SHARMA (RETD) Vs. UNION OF INDIA & OTHERS
November 17, 2011
OMVEER [EX NCS(E) S.NO.802968] Vs. UNION OF INDIA REP BY ITS SECRETARY & OTHERS
January 24, 2011
PAHLAD SINGH Vs. UNION OF INDIA & OTHERS
August 8, 2011
PARBHATI LAL & OTHERS Vs. UNION OF INDIA & OTHERS
July 7, 2011
PARMASHRI DASS & OTHERS Vs. UNION OF INDIA & OTHERS
April 27, 2011
PARSHOTAM CHAND Vs. UOI & OTHERS
March 31, 2011
PEDDISETTY SURESH KUMAR Vs. UNION OF INDIA, MINISTRY OF DEFENCE REP BY ITS SECRETARY & OTHERS
April 21, 2011
POLAMMAL Vs. UNION OF INDIA, REP BY THE CHIEF OF THE AIR STAFF & OTHERS
February 3, 2011
POONGOL Vs. UNION OF INDIA REPRESENTED BY CHIEF OF THE ARMY STAFF & OTHERS
April 6, 2011
PRITAM DASS Vs. UNION OF INDIA & OTHERS
July 14, 2011
PSL PRASAD Vs. UNION OF INDIA REP BY ITS SECRETARY & OTHERS
July 13, 2011
R. JAIPAL Vs. UNION OF INDIA REP BY ITS SECRETARY TO GOVERNMENT & OTHERS
February 2, 2011
R. MAGESH Vs. UNION OF INDIA, REP. BY ITS SECRETARY TO THE GOVERNMENT & OTHERS
February 7, 2011
R. RENUGOPAL Vs. THE COMMANDING OFFICER RECORDS & OTHERS
December 7, 2011
R. SUBALAKSHMI Vs. UNION OF INDIA REP BY ITS SECRETARY & OTHERS
March 17, 2011
RAJINDER PARSHAD Vs. UOI & OTHERS
July 12, 2011
RAJINDER SINGH Vs. UNION OF INDIA & OTHERS
November 3, 2011
RAJPAL YADAV Vs. UNION OF INDIA & OTHERS
July 8, 2011
RAJSINGH Vs. THE UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF DEFENCE, GOVERNMENT OF INDIA, NEW-DELHI & OTHERS
March 21, 2011
RAJWINDER KAUR Vs. UNION OF INDIA & OTHERS
January 19, 2011
RAM KANWAR Vs. UNION OF INDIA & OTHERS
July 20, 2011
RAM MURTA Vs. UNION OF INDIA & OTHERS
June 2, 2011
RAM PARKASH Vs. U.O.I & OTHERS
July 21, 2011
RAM PHAL & OTHERS Vs. UNION OF INDIA & OTHERS
April 27, 2011
RAMESH CHAND Vs. UOI & OTHERS
May 10, 2011
RAMNARAIN Vs. THE UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF DEFENCE, GOVT. OF INDIA, DHQ P.O. NEW-DELHI & OTHERS
March 11, 2011
RANI Vs. GOVERNMENT OF INDIA, MINISTRY OF DEFENCE, REP BY & OTHERS
April 8, 2011
RANJIT SINGH Vs. UNION OF INDIA & OTHERS
May 23, 2011
RATTTAN SINGH & OTHERS Vs. UNION OF INDIA & OTHERS
July 4, 2011
RAVI KUMAR Vs. UOI & OTHERS
November 2, 2011
RAZIA BANO Vs. THE UNION OF INDIA, THROUGH THE SECRETARY, MINISTRY OF DEFENCE, GOVERNMENT OF INDIA, NEW DELHI & OTHERS
March 8, 2011
RISAL SINGH Vs. UNION OF INDIA & OTHERS
April 27, 2011
S. ALAGAR Vs. THE ADDITIONAL DIRECTOR GENERAL, ARMY POSTAL SERVICES & OTHERS
March 31, 2011
S. RAMACHANDER Vs. THE UNION OF INDIA, REPRESENTED BY CHIEF OF ARMY & OTHERS
August 10, 2011
S. SAKTHIVEL Vs. COL. COMMANDING OFFICER, ARTILLERY DEPOT REGIMENT & ANOTHER
December 5, 2011
SADASHIV GAJANANA BHAT Vs. UNION OF INDIA THROUGH THE SECRETARY, GOVERNMENT OF INDIA & OTHERS
July 15, 2011
SAILOR SV ANGOTRA Vs. UNION OF INDIA, THROUGH SECRETARY & OTHERS
August 30, 2011
SAMAD KANWAR Vs. THE UNION OF INDIA, THROUGH THE SECRETARY TO THE GOVERNMENT & OTHERS
June 2, 2011
SEP N. BASKARAN Vs. UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF DEFENCE & OTHERS
April 11, 2011
SHEELA DEVI Vs. UNION OF INDIA & OTHERS
July 6, 2011
SHIV PAL SINGH SIHAG Vs. THE UNION OF INDIA, THROUGH THE SECRETARY, MINISTRY OF DEFENCE, GOVERNMENT OF INDIA, NEW DELHI & OTHERS
April 8, 2011
SUBEDAR(RT) RAMESH CHAND JOSHI Vs. THE UNION OF INDIA, THROUGH THE SECRETARY, MINISTRY OF DEFENCE, GOVERNMENT OF INDIA, NEW DELHI & OTHERS
April 7, 2011
SUBHASHINI Vs. UNION OF INDIA, REP BY ITS SECRETARY TO THE GOVERNMENT & OTHERS
June 27, 2011
SURAT SINGH Vs. UNION OF INDIA & OTHERS
March 7, 2011
SURAT SINGH Vs. UNION OF INDIA & OTHERS
July 19, 2011
SURENDER KUMAR Vs. UNION OF INDIA & OTHERS
April 25, 2011
SURINDER SINGH Vs. UNION OF INDIA & OTHERS
July 19, 2011
TARLOCHAN SINGH Vs. UNION OF INDIA & OTHERS
April 13, 2011
TIRATH CHAND Vs. UNION OF INDIA & OTHERS
February 28, 2011
TRILOK CHAND Vs. UNION OF INDIA & OTHERS
March 10, 2011
UNION OF INDIA & OTHERS Vs. LALIT KUMAR THAPA
March 7, 2011
UNION OF INDIA & OTHERS Vs. JARNAIL SINGH SEPOY
March 28, 2011
UNION OF INDIA & OTHERS Vs. JAGBIR SINGH
July 7, 2011
UNION OF INDIA & OTHERS Vs. JASWINDER SINGH
May 19, 2011
V. MADHAVA REDDY Vs. THE MINISTRY OF DEFENCE, REP. BY ITS UNDER SECRETARY & OTHERS
March 1, 2011
V. PITCHAIAH SASTRY (EX.NO.220253-T) Vs. THE GOVERNMENT OF INDIA, REP BY ITS SECRETARY & OTHERS
February 2, 2011
VAKADA THIRUMURTHULU Vs. UNION OF INDIA, REP. BY ITS SECRETARY TO THE GOVERNMENT, MINISTRY OF DEFENCE & OTHERS
February 9, 2011
VED PARKASH Vs. UNION OF INDIA & OTHERS
July 29, 2011
VIJANTI DEVI Vs. UNION OF INDIA & OTHERS
May 6, 2011
VIJAY KUMAR Vs. UNION OF INDIA & OTHERS
June 2, 2011
VIJAY KUMAR Vs. UNION OF INDIA & OTHERS
July 13, 2011
VINOD KUMAR Vs. UNION OF INDIA & OTHERS
January 27, 2011
VIR SINGH Vs. UNION OF INDIA & OTHERS
April 26, 2011
VIRENDRA PAL SINGH Vs. THE UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF DEFENCE, GOVERNMENT OF INDIA, NEW-DELHI & OTHERS
March 25, 2011
W.K. RAJESH Vs. THE COMMANDING OFFICER & OTHERS
March 23, 2011
WG CDR (RETD) H.S. LUBANA & ANOTHER Vs. UNION OF INDIA REP BY ITS SECRETARY FOR DEFENCE & OTHERS
February 11, 2011
WING COMMANDER TEJINDER SINGH Vs. UNION OF INDIA & OTHERS
November 16, 2011
A. SALAHUDDIN Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY (DEFENCE) & OTHERS
December 16, 2011
A. SHABU Vs. THE DIRECTOR GENERAL OF MEDICAL SERVICE, ARMY HEAD QUARTERS, NEW DELHI & OTHERS
February 10, 2011
A.D. DEVASIA & ANOTHER Vs. UNION OF INDIA, REP. BY THE SECRETARY & OTHERS
January 28, 2011
A.K. ISAHAK KUNJU Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY(DEFENCE) & OTHERS
November 17, 2011
ABHIJIT JANA Vs. UNION OF INDIA, THROUGH THE SECRETARY & OTHERS
April 18, 2011
ABRAHAM VARGHESE Vs. UNION OF INDIA REPRESENTED BY THE SECRETARY, MINISTRY OF DEFENCE, CENTRAL SECRETARIAT, NEW DELHI & OTHERS
March 16, 2011
ACTING JWO (SGT) P. YADAV Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY & OTHERS
February 4, 2011
AIR CMDE PRADURAM SINGH Vs. UNION OF INDIA
February 1, 2011
ANU SHANKAR Vs. GOVERNMENT OF INDIA REP. BY DEFENCE SECRETARY
February 28, 2011
ANU. V.R. Vs. THE UNION OF INDIA, REPRESENTED BY THE SECRETARY TO GOVT. OF INDIA & OTHERS
November 16, 2011
ARMY NO.6784962 EX-SEP (GREF NO.12844 EX-MATE) P. ACHUTHAN Vs. UNION OF INDIA, REPRESENTED BY SECRETARY & OTHERS
January 14, 2011
ARUN SINGH Vs. UNION OF INDIA, REPRESENTED BY SECRETARY TO MINISTRY OF DEFENCE & OTHERS
March 31, 2011
ASIMA HALDER Vs. UNION OF INDIA & OTHERS
February 25, 2011
ASUTI GURAPPA CHANNAPPA Vs. THE UNION OF INDIA, REP. BY ITS SECRETARY, MINISTRY OF DEFENCE, NEW DELHI & OTHERS
March 15, 2011
B. REGHUNATHAN NAIR Vs. UNION OF INDIA REPRESENTED BY THE SECRETARY TO GOVERNMENT & OTHERS
January 27, 2011
B. SUMAN Vs. UNION OF INDIA REPRESENTED BY THE SECRETARY TO THE GOVERNMENT & OTHERS
February 10, 2011
BABU KHAN Vs. THE UNION OF INDIA THROUGH SECRETARY TO THE GOVT., MINISTRY OF DEFENCE, SOUTH BLOCK, NEW DELHI & OTHERS
February 15, 2011
BALA SAHEB Vs. UNION OF INDIA
February 9, 2011
BALKAR SINGH Vs. UNION OF INDIA
May 19, 2011
BARMA BHOWMICK & OTHERS Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF DEFENCE, GOVT. OF INDIA & OTHERS
February 22, 2011
BEANT SINGH Vs. UNION OF INDIA
May 2, 2011
BHANWARSINGH Vs. THE UNION OF INDIA THROUGH THE SECRETARY TO THE GOVT. OF INDIA, MINISTRY OF DEFENCE, NEW-DELHI & OTHERS
February 4, 2011
BHARATSINGH Vs. THE UNION OF INDIA THROUGH SECRETARY TO THE GOVT., MINISTRY OF DEFENCE, SOUTH BLOCK, NEW DELHI & OTHERS
February 14, 2011
BIKAS ROY Vs. UNION OF INDIA SERVICE THROUGH THE SECRETARY & OTHERS
March 28, 2011
BIKASH KRUSHNA MOHANTI Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY IN THE MINISTRY OF DEFENCE, NEW DELHI & OTHERS
May 10, 2011
BRIG P.S. GILL Vs. UNION OF INDIA
May 24, 2011
BRIGADIER KONNIKAL SATHEESH (RETIRED) Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY TO GOVERNMENT & OTHERS
February 1, 2011
C.L. THOMAS Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY & OTHERS
March 3, 2011
C.V. FRANCIS, EX-SERVICE Vs. UNION OF INDIA REP. BY THE SECRETARY, MINISTRY OF DEFENCE & OTHERS
November 18, 2011
CAPT. (MRS.) SHARI JOHN Vs. THE UNION OF INDIA, REPRESENTED BY THE SECRETARY TO GOVT. OF INDIA & OTHERS
November 17, 2011
CDR. ANOOP KUMAR Vs. UNION OF INDIA, REPRESENTED BY THE DEFENCE SECRETARY, MINISTRY OF DEFENCE
March 31, 2011
CDR. DEEPAK SHRIVASTAVA Vs. UNION OF INDIA
July 18, 2011
CHAV KANWAR Vs. UNION OF INDIA & OTHERS
February 7, 2011
CHAVLI DEVI & ANOTHER Vs. UNION OF INDIA & OTHERS
February 15, 2011
COL SHEKHAR SINGH Vs. UNION OF INDIA
May 24, 2011
COL SUNIL DHIR Vs. UNION OF INDIA & OTHERS
February 2, 2011
COL. ARUN DATTAJI POTELE Vs. UNION OF INDIA SERVICE THROUGH THE SECRETARY & OTHERS
February 28, 2011
COL. HARJINDER SINGH LAMBA Vs. UNION OF INDIA
February 24, 2011
COL. R.S. UPADHAYAY Vs. UNION OF INDIA
November 18, 2011
D. SASIDHARAN PILLAI Vs. THE OFFICER-IN-CHARGE, SIGNALS ABHILAKH KARYALAYA & ANOTHER
March 16, 2011
D.N. SINGH Vs. UNION OF INDIA & OTHERS
January 12, 2011
DASHRATH PRASAD SINGH @ D.P. SINGH Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY
March 29, 2011
DEEPAK KUMAR SAINI Vs. UNION OF INDIA & OTHERS
January 12, 2011
DEVENDRA SINGH RAJPUT Vs. GP. CAPT. S.K. SHARMA & OTHERS
March 10, 2011
DILLO DEVI Vs. THE UNION OF INDIA THROUGH SECRETARY TO THE GOVT., MINISTRY OF DEFENCE, NEW DELHI & OTHERS
February 11, 2011
DUNNA HAMSAMMA Vs. UNION OF INDIA, REPRESENTED THROUGH SECRETARY, OF GOVT. OF INDIA & OTHERS
April 29, 2011
E. BABU Vs. THE UNION OF INDIA, REPRESENTED BY ITS SECRETARY & ANOTHER
May 19, 2011
EX ACP NAIK SREEKUMAR. K. Vs. UNION OF INDIA, REP. BY ITS SECRETARY, MINISTRY OF DEFENCE & OTHERS
December 15, 2011
EX CDRE. NARINDER PANDIT Vs. UNION OF INDIA
May 19, 2011
EX COL A.K KADIAN Vs. UNION OF INDIA
May 24, 2011
EX CPL MADAN KR. SINGH Vs. UNION OF INDIA
April 11, 2011
EX GNR HEERA SINGH Vs. THE UNION OF INDIA, THROUGH THE SECRETARY, MINISTRY OF DEFENCE, SOUTH BLOCK, NEW DELHI & OTHERS
February 14, 2011
EX GNR KRISHNA PILLAI (1262102) Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF DEFENCE
December 15, 2011
EX HAV ASHOK M RAO Vs. UNION OF INDIA
March 25, 2011
EX HAV B K YADAV Vs. UNION OF INDIA
May 10, 2011
EX HAV BALWAN SINGH Vs. UNION OF INDIA
April 19, 2011
EX HAV BHEEYAN RAM Vs. THE UNION OF INDIA THROUGH SECRETARY TO THE GOVT., MINISTRY OF DEFENCE, SOUTH BLOCK, NEW DELHI & OTHERS
February 11, 2011
EX HAV GIRDHARI SINGH Vs. UNION OF INDIA, THROUGH THE SECRETARY TO THE GOVT. OF INDIA, MINISTRY OF DEFENCE, NEW DELHI & OTHERS
February 3, 2011
EX HAV MANI RAM BHAIRA Vs. UNION OF INDIA & OTHERS
January 11, 2011
EX HAV SUBASH PANDEY Vs. UNION OF INDIA
May 13, 2011
EX HONY NB SUB DHARAMPAL & OTHERS Vs. UNION OF INDIA THROUGH ITS SECRETARY, MINISTRY OF DEFENCE & OTHERS
January 11, 2011
EX JWO RD SHARMA Vs. UNION OF INDIA
March 8, 2011
EX L/HAV JITENDER SINGH Vs. UNION OF INDIA
February 22, 2011
EX L/NK ANIL KUMAR Vs. UNION OF INDIA
February 24, 2011
EX LT (AG. MAJ) RAJ KUMAR Vs. UNION OF INDIA
May 10, 2011
EX MAJ NARENDER PAL Vs. UNION OF INDIA
May 11, 2011
EX MAJ YR SHARMA Vs. UNION OF INDIA
May 24, 2011
EX MAJ YS NAGAR Vs. UNION OF INDIA
February 25, 2011
EX NB SUB BALRAJ Vs. UNION OF INDIA
May 4, 2011
EX NC (E) AM MAHATO Vs. UNION OF INDIA
April 27, 2011
EX NK BAL KRISHNAN SHARMA Vs. UNION OF INDIA
May 5, 2011
EX NK BHAVAR PAL SINGH Vs. UNION OF INDIA
May 23, 2011
EX NK MAST RAM Vs. UNION OF INDIA
May 23, 2011
EX NK PRATAP SINGH Vs. UNION OF INDIA
February 24, 2011
EX NK RAM NIWAS GURJAR Vs. THE SECRETARY, MINISTRY OF DEFENCE, GOVERNMENT OF INDIA, NEW DELHI & OTHERS
February 3, 2011
EX NK/CLK (GD) JIDENDER SINGH Vs. UNION OF INDIA
February 4, 2011
EX RECRUIT ARVIND SINGH Vs. UNION OF INDIA
March 16, 2011
EX RECT HARIBEER SINGH, ASC CENTRE NORTH Vs. THE UNION OF INDIA, THROUGH THE SECRETARY TO THE GOVERNMENT OF INDIA & OTHERS
December 12, 2011
EX RECT NARPAT SINGH Vs. UNION OF INDIA & OTHERS
January 21, 2011
EX RECT VIGHNE BALI RAM Vs. UNION OF INDIA
May 10, 2011
EX RECT/CLK ASHOK KUMAR Vs. UNION OF INDIA & OTHERS
February 2, 2011
EX RECT/CLK MANGI LAL Vs. UNION OF INDIA & OTHERS
February 2, 2011
EX RFN CHANDER PRAKASH Vs. UNION OF INDIA
May 19, 2011
EX RFN SATBIR SINGH Vs. UNION OF INDIA
February 24, 2011
EX RIFLEMAN SHAILENDRA SINGH NEGI Vs. UNION OF INDIA
May 23, 2011
EX SEP HUKMICHAND RESIDENT OF VILLAGE & POST OFFICE DOBRA VIA SURAJGARH DISTRICT Vs. THE UNION OF INDIA THROUGH THE SECRETARY TO THE GOVERNMENT OF INDIA & OTHERS
October 11, 2011
EX SEP/DVR RAKESH KUMAR Vs. UNION OF INDIA
February 25, 2011
EX SEP/HOUSE KEEPER SATWANT SINGH Vs. UNION OF INDIA
March 1, 2011
EX SGT CHANDRA JK Vs. UNION OF INDIA
April 19, 2011
EX SGT JHINGRU SINGH Vs. UNION OF INDIA
July 5, 2011
EX SIGNALMAN VIJAY KUMAR Vs. UNION OF INDIA
February 24, 2011
EX SUB DILBAGH SINGH SUHAG Vs. UNION OF INDIA
May 24, 2011
EX- HAVILDAR ALIAS O.P. Vs. THE ACCOUNTANT GENERAL(A & E) & OTHERS
January 21, 2011
EX-SERVICEMEN NON-PENSIONERS ASSOCIATION Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY TO GOVERNMENT - OF INDIA & OTHERS
April 4, 2011
EX-SERVICEMEN NON-PENSIONERS ASSOCIATION REPRESENTED BY ITS GENERAL SECRETARY, K. CHANDRAMOHAN @ VAKKOM CHANDRAMOHAN & OTHERS Vs. UNION OF INDIA
May 4, 2011
EX-SUBEDAR/CLERK G.M. MANOHARAN Vs. UNION OF INDIA, REP. BY ITS SECRETARY, MINISTRY OF DEFENCE & OTHERS
May 19, 2011
EX-SWR GIRDHARI LAL Vs. UNION OF INDIA
December 13, 2011
EX. CPL PARASHAR Vs. UNION OF INDIA
March 9, 2011
EX. FLG. OFFICER SUBHASH PANDEY Vs. UNION OF INDIA
April 1, 2011
EX. NK. RAM KUMAR SHARMA Vs. UNION OF INDIA
February 7, 2011
EX. SEP. SHAMBHU SINGH Vs. UNION OF INDIA
March 23, 2011
EX.NO.14504381 CFN ROBINSON. V.V. Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF DEFENCE & OTHERS
December 15, 2011
FATIK MAL Vs. UNION OF INDIA SERVICE THROUGH THE SECRETARY MINISTRY OF DEFENCE, GOVT. OF INDIA NEW DELHI & OTHERS
March 30, 2011
G. HARIAPPA EX SEP DRV NO.6533816 Vs. THE DEFENCE MINISTERS APPELLATE COMMITTEE ON PENSION, MINISTRY OF DEFENCE & OTHERS
June 28, 2011
GANGESHWAR BAITHA (EX-HAVILDER) Vs. UNION OF INDIA , SERVICE THROUGH THE SECRETARY & OTHERS
January 10, 2011
GAUTAM SANYAL Vs. UNION OF INDIA
April 19, 2011
GEETHADEVI. P.P. Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY TO GOVERNMENT OF INDIA & OTHERS
April 12, 2011
GIBSON GEORGE, EX.266649 CORPORAL OF INDIAN AIR FORCE Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF DEFENCE & OTHERS
December 15, 2011
GOBINDA MAITI Vs. UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF DEFENCE & OTHERS
January 28, 2011
GRP CAPT SPS RAJKUMAR Vs. UNION OF INDIA
February 22, 2011
GULAB DEVI Vs. UNION OF INDIA & OTHERS
January 17, 2011
H. J. SINGH SPO Vs. THE UNION OF INDIA, REPRESENTED BY THE SECRETARY & OTHERS
March 3, 2011
HAKIM SINGH GUJAR Vs. THE UNION OF INDIA, THROUGH CHIEF OF THE ARMY STAFF, ARMY HQS SOUTH BLOCK, NEW DELHI & OTHERS
February 3, 2011
HARIKISHAN Vs. UNION OF INDIA, SERVICE THROUGH THE SECRETARY DEPTT. OF DEFENCE, GOVT. OF INDIA, NEW DELHI & OTHERS
February 15, 2011
HARISH CHANDRA Vs. UNION OF INDIA, THROUGH THE SECRETARY, MINISTRY OF DEFENCE, SOUTH BLOCK, NEW DELHI & OTHERS
March 4, 2011
HARISINGH Vs. THE UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF DEFENCE, GOVERNMENT OF INDIA & OTHERS
October 13, 2011
HARUN-AL-RASHID Vs. UNION OF INDIA THROUGH THE SECRETARY , MINISTRY OF DEFENCE & OTHERS
April 21, 2011
HAV BIPUL RAJKHOWA Vs. THE UNION OF INDIA, THROUGH THE SECRETARY TO THE GOVERNMENT OF INDIA & OTHERS
October 13, 2011
HAV. DEVI SINGH Vs. UNION OF INDIA
March 10, 2011
HAV. SHANKAR SINGH Vs. UNION OF INDIA
February 1, 2011
HAVILDAR JAI CHAND Vs. UNION OF INDIA
March 25, 2011
HAVILDAR M. THANGAVELU Vs. UNION OF INDIA, REP. BY ITS SECRETARY, MINISTRY OF DEFENCE & OTHERS
December 15, 2011
HAVILDAR SAGAR SINGH Vs. UNION OF INDIA, REP. BY ITS SECRETARY & OTHERS
May 19, 2011
HIRALAL Vs. THE UNION OF INDIA THROUGH SECRETARY TO THE GOVT., MINISTRY OF DEFENCE, NEW DELHI & OTHERS
February 4, 2011
HORAKERI RAMACHANDRA BASAPPA Vs. UNION OF INDIA, MINISTRY OF DEFENCE, REPRESENTED BY ITS SECRETARY & OTHERS
March 1, 2011
IC - 30788 X BRIGADIER P.R. SANGAM Vs. UNION OF INDIA, THROUGH THE SECRETARY & OTHERS
March 10, 2011
IDRISH KHAN Vs. UNION OF INDIA & OTHERS
February 3, 2011
IN THE MATTER OF: COL. SANDEEP SINGH Vs. UNION OF INDIA
February 4, 2011
IN THE MATTER OF: COMMANDER PREEKSHIT MAHAJAN Vs. UNION OF INDIA
February 14, 2011
IN THE MATTER OF: GROUP CAPTAIN SHARAN CHOUDHRI Vs. UNION OF INDIA
January 7, 2011
IN THE MATTER OF: L/NK VIRENDER SINGH Vs. UNION OF INDIA
January 10, 2011
IN THE MATTER OF: NAIB RISALDAR ROHTAS SINGH Vs. UNION OF INDIA
January 7, 2011
IN THE MATTER OF: NAIB RISALDAR VIJAY PAL Vs. UNION OF INDIA
January 31, 2011
IN THE MATTER OF: NB. SUB. BAG SINGH Vs. UNION OF INDIA
January 27, 2011
IN THE MATTER OF: RECRUIT JITENDER Vs. UNION OF INDIA
January 14, 2011
IN THE MATTER OF: SHRI KRISHAN KUMAR Vs. UNION OF INDIA
January 10, 2011
IN THE MATTER OF: SUBEDAR SUKHBIR SINGH Vs. UNION OF INDIA
January 11, 2011
IN THE MATTER OF: Y. N SHARMA Vs. UNION OF INDIA
February 4, 2011
INDERJEET SINGH Vs. THE UNION OF INDIA, THROUGH THE SECRETARY, MINISTRY OF DEFENCE, NEW DELHI & OTHERS
February 14, 2011
J. SAJI Vs. UNION OF INDIA REPRESENTED BY SECRETARY & OTHERS
March 31, 2011
J. SAJI Vs. UNION OF INDIA REPRESENTED BY SECRETARY & OTHERS
February 17, 2011
JACOB JOHN Vs. UNION OF INDIA, REP. BY THE SECRETARY, MINISTRY OF DEFENCE & OTHERS
January 11, 2011
JAI BHAGWAN SHARMA Vs. UNION OF INDIA
November 24, 2011
JOSEPH DAS Vs. THE OFFICER COMMANDING, E.M.E RECORDS, ANDRAPRADESH & OTHERS
January 18, 2011
JOY THOMAS Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY, MINISTRY OF DEFENCE, NEW DELHI & OTHERS
February 22, 2011
JUGAL KISHORE Vs. THE UNION OF INDIA, THROUGH THE SECRETARY, MINISTRY OF DEFENCE, NEW DELHI & OTHERS
February 28, 2011
K. BHASKARAN & ANOTHER Vs. THE UNION OF INDIA, REPRESENTED BY THE SECRETARY TO GOVT. OF INDIA & OTHERS
November 16, 2011
K. DIVAKARAN Vs. UNION OF INDIA, REPRESENTED BY SECRETARY, MINISTRY OF DEFENCE & OTHERS
January 20, 2011
K. KAMALAKSHI AMMA Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY & OTHERS
February 24, 2011
K. P. GOPALAKRISHNAN NAIR Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY, MINISTRY OF DEFENCE & OTHERS
December 14, 2011
K. RAMACHANDRAN Vs. UNION OF INDIA, REPRESENTED BY SECRETARY & OTHERS
March 3, 2011
K. SAROJINI Vs. THE OFFICER IN CHARGE RECORDS, EME RECORDS & ANOTHER
January 14, 2011
K. SEKHARAN NAIR Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF DEFENCE, NEW DELHI
February 24, 2011
K. SEKHARAN NAIR Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY & OTHERS
March 31, 2011
K. SURESH KUMAR & ANOTHER Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY (DEFENCE), NEW DELHI & OTHERS
February 28, 2011
K.A. VINCENT Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF DEFENCE & OTHERS
May 16, 2011
K.B. SUGUNAN Vs. UNION OF INDIA, THROUGH ITS SECRETARY, MINISTRY OF DEFENCE (ARMY) & OTHERS
November 18, 2011
K.C. SHIBU Vs. UNION OF INDIA, REPRESENTED BY SECRETARY TO THE GOVERNMENT, MINISTRY OF DEFENCE (NAVY) & OTHERS
May 19, 2011
K.K. RAMACHANDRAN PILLAI Vs. UNION OF INDIA, REP. BY ITS SECRETARY & OTHERS
May 16, 2011
K.K. SASI Vs. THE UNION OF INDIA, REPRESENTED BY THE SECRETARY TO GOVERNMENT & OTHERS
March 22, 2011
K.N. RAMACHANDRAN NAIR Vs. THE ACCOUNTS OFFICER (PENSION) & OTHERS
March 31, 2011
K.P. JOHNY Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY & OTHERS
February 17, 2011
K.P. SHASHIDHARAN Vs. RELEASE MEDICAL BOARD, BASE HOSPITAL, DELHI CONTONMENT & OTHERS
January 18, 2011
K.R. AMMINI Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY & OTHERS
April 6, 2011
K.S TIWARI Vs. UNION OF INDIA
April 1, 2011
K.T. SIJURAJ Vs. UNION OF INDIA, REPRESENTED BY SECRETARY TO MINISTRY OF DEFENCE & OTHERS
November 15, 2011
K.U. SURESH Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF DEFENCE
December 13, 2011
K.V. JOSEPH Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY & OTHERS
January 28, 2011
K.V. SANKARA NARAYANAN Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY & OTHERS
March 31, 2011
K.V. SHIJI Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY & OTHERS
February 17, 2011
KESHAB CHANDRA SIYA Vs. UNION OF INDIA SERVICE THROUGH THE SECRETARY MINISTRY OF DEFENCE & OTHERS
April 26, 2011
KHURSHEED KHAN Vs. THE UNION OF INDIA THROUGH MINISTRY OF DEFENCE, NEW DELHI & OTHERS
February 2, 2011
KOPRAPARAMBIL JOSEPH LAZAR Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY & OTHERS
March 4, 2011
L.R.RAR Vs. THE UNION OF INDIA THROUGH THE SECRETARY TO THE GOVT. OF INDIA, MINISTRY OF DEFENCE (PENSION AND PENSIONSERS WELFARE), NEW-DELHI & OTHERS
February 28, 2011
L/NK SURAT SINGH Vs. UNION OF INDIA
May 24, 2011
LAC BK PANDEY Vs. UNION OF INDIA
February 24, 2011
LAXMAN SINGH Vs. UNION OF INDIA & OTHERS
January 11, 2011
LEELA NAIR Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY & OTHERS
January 14, 2011
LT COL (RTD) PRABHAT BHATNAGAR Vs. UNION OF INDIA & OTHERS
January 19, 2011
LT COL G.S. WALIA Vs. UNION OF INDIA
May 3, 2011
LT COL GURDEV SINGH Vs. UNION OF INDIA
May 23, 2011
LT COL HARDEV SINGH Vs. UNION OF INDIA
May 24, 2011
LT COL M.S YADAV Vs. UNION OF INDIA
August 26, 2011
LT COL PRASAD PUROHIT Vs. UNION OF INDIA
March 9, 2011
LT COL R.K RUDRA Vs. UNION OF INDIA
May 18, 2011
LT COL SUBODH SHUKLA Vs. UNION OF INDIA
May 2, 2011
LT. COL. A. CHIDA Vs. THE UNION OF INDIA, REPRESENTED BY ITS SECRETARY & OTHERS
March 31, 2011
LT. COL. HARISH KUMAR GULATI Vs. UNION OF INDIA
September 23, 2011
LT. COL. M. DAVID ALEXANDER (RETIRED) Vs. CHIEF OF ARMY STAFF, ARMY HEADQUARTERS, NEW DELHI & OTHERS
April 5, 2011
LT. COL. PRAVEEN Vs. UNION OF INDIA
July 13, 2011
LT. COL. TAPAN KUMAR CHHATOPADHYAY (RETD) Vs. UNION OF INDIA SERVICE THROUGH THE SECRETARY, MINISTRY OF DEFENCE & OTHERS
January 17, 2011
M. EVEN Vs. ADDL. DIRECTOR GENERAL OF TERRITORIAL ARMY & OTHERS
March 7, 2011
M. SANJAY & ANOTHER Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY & OTHER
March 25, 2011
M. VENUGOPAL Vs. UNION OF INDIA, REPRESENTED BY SECRETARY & OTHERS
April 12, 2011
M.A. SCARIAKUTTY Vs. THE UNION OF INDIA, REPRESENTED BY ITS SECRETARY & OTHERS
March 1, 2011
M.V. SUSHIL KUMAR Vs. UNION OF INDIA, REP. BY ITS SECRETARY TO GOVERNMENT & OTHERS
April 5, 2011
MADAN KUMAR Vs. UNION OF INDIA
March 7, 2011
MADHAB CHANDRA NAG Vs. UNION OF INDIA SERVICE THROUGH THE SECRETARY MINISTRY OF DEFENCE, PRATIRAKSHA MANTRAK NEW DELHI & OTHERS
February 15, 2011
MADHAV BABURAO MAHAJAN Vs. UNION OF INDIA
February 7, 2011
MAHENDRA SINGH Vs. UNION OF INDIA & OTHERS
January 18, 2011
MAJOR (RETD). K. GEORGE THOMAS Vs. UNION OF INDIA, NEW DELHI, REPRESENTED BY THE SECRETARY & OTHERS
February 1, 2011
MAJOR ANAND KUMAR Vs. UNION OF INDIA
July 13, 2011
MAJOR RABINDRA SINGH (NO. RC-900K) Vs. UNION OF INDIA SERVICE THROUGH THE SECRETARY MINISTRY OF DEFENCE & OTHERS
April 4, 2011
MAZRUL HAQUE Vs. UNION OF INDIA SERVICE THROUGH MINISTRY OF DEFENCE & OTHERS
January 13, 2011
MD NAJRUL ISLAM Vs. THE UNION OF INDIA, SERVICE THROUGH THE SECRETARY, MINISTRY OF DEFENCE, GOVT. OF INDIA & OTHERS
February 18, 2011
MD NASIRUDDIN SK Vs. THE UNION OF INDIA, SERVICE THROUGH THE SECRETARY & OTHERS
April 29, 2011
MITHILESH KUMAR SINGH Vs. UNION OF INDIA THROUGH THE SECRETARY, DEFENCE, NEW DELHI & OTHERS
May 11, 2011
MOHD. SALIM Vs. THE UNION OF INDIA THROUGH THE SECRETARY TO THE GOVERNMENT OF INDIA, MINISTRY OF DEFENCE & OTHERS
October 11, 2011
N. SASI Vs. DEPUTY DIRECTORATE GENERAL, D.S.C., REPRESENTED BY ITS DIRECTOR & OTHERS
January 18, 2011
N. SUMATHI Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY & OTHERS
March 24, 2011
NAGENDRANATH MONDAL Vs. UNION OF INDIA SERVICE THROUGH THE SECRETARY MINISTRY OF DEFENCE
April 19, 2011
NATIONAL EX-SERVICEMEN CO-ORDINATION COMMITTEE Vs. THE UNION OF INDIA, THROUGH THE SECRETAY & OTHERS
March 15, 2011
NB SUB DAYANAND Vs. UNION OF INDIA
May 10, 2011
NB SUB YOUNAS MASIH Vs. UNION OF INDIA
March 23, 2011
NB. SUB. (CLK.) BALESHWAR RAM Vs. UNION OF INDIA
February 1, 2011
NO. IC 59379M MAJOR ARJUN SINGH TOMAR Vs. GENERAL OFFICER COMMANDING-IN-CHIEF EASTERN COMMAND & OTHERS
April 12, 2011
NO.10359593 L, EX-PTR JAYADEVARDAHYA K.S. Vs. THE UNION OF INDIA, THROUGH ITS SECRETARY & OTHERS
May 13, 2011
NO.14313068 EX HAV.(OPR) RADHAKRISHNA PILLAI. N Vs. UNION OF INDIA, REPRESENTED BY ITS UNDER SECRETARY
January 27, 2011
NO.15307910F EX RECT P. SELVARAJU Vs. GOVERNMENT OF INDIA, MINISTRY OF DEFENCE, REP BY & OTHERS
July 20, 2011
NUMBER 14850305 N EX SEPOY/CLERK SUNNY WILSON OF NUMBER 2 Vs. THE UNION OF INDIA, SERVICE THROUGH THE SECRET ARY , MINISTRY OF DEFENCE & OTHERS
April 21, 2011
P. KRISHNAKUMAR Vs. THE COMMANDING OFFICER, RAKSHA SURAKSHA CORPS CENTRE, KANNUR & OTHERS
March 1, 2011
P. RADHA Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF DEFENCE & OTHERS
December 15, 2011
P. SOLOMAN Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY TO GOVERNMENT (DEFENCE)
March 8, 2011
P. SOLOMAN Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY TO GOVERNMENT (DEFENCE) & OTHERS
February 3, 2011
P. UNNIKRISHNAN Vs. UNION OF INDIA REP. BY ITS SECRETARY, MINISTRY OF DEFENCE & OTHERS
November 18, 2011
P.D. ZACHARIAH Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY & OTHERS
January 12, 2011
P.M. VARGHESE Vs. THE UNION OF INDIA, MINISTRY OF DEFENCE & OTHERS
January 4, 2011
P.R. PRABHA Vs. UNION OF INDIA, REP. BY SECRETARY & OTHERS
May 17, 2011
P.V. MANI Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT & OTHERS
March 22, 2011
P.V. MANI Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT & OTHERS
February 22, 2011
PARATROOPER RAJEEV KUMAR Vs. UNION OF INDIA
May 12, 2011
PARIMAL SARKAR Vs. UNION OF INDIA SERVICE THROUGH THE SECRETARY MINISTRY OF DEFENCE, (PEN A AND AC) & OTHERS
March 4, 2011
PETER JOHN Vs. UNION OF INDIA REPRESENTED BY MINISTRY OF DEFENCE & OTHERS
January 31, 2011
PHOOL CHAND Vs. UNION OF INDIA & OTHERS
January 12, 2011
PRABHAKARAN NAIR. R. Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY TO GOVERNMENT & OTHERS
April 11, 2011
PRABHUDATTA PATTNAIK Vs. UNION OF INDIA THROUGH THE SECRETARY & OTHERS
April 26, 2011
PRAVAT SAHA @ PRAVAT KUMAR SAHA Vs. UNION OF INDIA SERVICE THROUGH THE SECRETARY MINISTRY OF DEFENCE & OTHERS
April 26, 2011
PREM DEVI Vs. UNION OF INDIA & OTHERS
January 12, 2011
PRINCIPAL CONTROLLER OF DEFENCE ACCOUNTS (PENSIONS) & OTHERS Vs. A. SHIHABUDEEN (EX.2988317 NK) & ANOTHER
May 17, 2011
R. JEYA DEVAN, EX-SEPOY Vs. THE UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF DEFENCE & OTHERS
March 8, 2011
R. MALLAPPA, EX-GNR (OPERATOR) Vs. THE UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF DEFENCE & OTHERS
January 5, 2011
RADHIKA RAJENDRAN Vs. FLAG OFFICER COMMANDING-IN-CHIEF, HEAD QUARTERS & OTHERS
January 6, 2011
RAFIQ AHMED Vs. UNION OF INDIA & OTHERS
January 3, 2011
RAJ SHEKHAWAT Vs. UNION OF INDIA
March 25, 2011
RAJAMANI PILLAI Vs. THE CONTROLLER OF DEFENCE ACCOUNTS, ALLAHABAD & ANOTHER
March 31, 2011
RAJANI Vs. THE GROUP COMMANDANT, BOMBAY ENGINEERING GROUP, KIRKEE & ANOTHER
May 17, 2011
RAJPAL SINGH Vs. UNION OF INDIA
February 22, 2011
RAKESH KUMAR GHOSH Vs. UNION OF INDIA THROUGH THE MINISTRY OF DEFENCE, DEPUTY GENERAL RESETTLEMENT & OTHERS
April 20, 2011
RAM BRESH SINGH YADAV Vs. UNION OF INDIA
May 3, 2011
RAM SINGH Vs. UNION OF INDIA & OTHERS
January 3, 2011
RAMENDRA PAL SINGH Vs. UNION OF INDIA
July 22, 2011
RAMESH CHANDER Vs. UNION OF INDIA
May 2, 2011
RAMESH. B. HANNIKERI Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY, MINISTRY OF DEFENCE & OTHERS
February 10, 2011
RAMNIWAS MAHALAWAT Vs. UNION OF INDIA & OTHERS
January 12, 2011
RANJAN KR SINGH Vs. UNION OF INDIA
March 10, 2011
RANK EX SEPOY, NAME Y.G.C. PULLAIAH Vs. UNION OF INDIA THROUGH THE SECRETARY, GOVERNMENT OF INDIA, MINISTRY OF DEFENCE (ARMY) & OTHERS
July 8, 2011
RATAN SINGH Vs. THE UNION OF INDIA THROUGH SECRETARY TO THE GOVT., MINISTRY OF DEFENCE, NEW DELHI & OTHERS
February 11, 2011
RAVIKUMAR R.G. Vs. UNION OF INDIA, REPRESENTED BY SECRETARY TO GOVERNMENT & ANOTHER
April 7, 2011
RETD. LT.GEN. PRADEEP BHARGAVA Vs. UNION OF INDIA
January 20, 2011
SANTOSH DEVI Vs. UNION OF INDIA, THROUGH THE SECRETARY TO THE GOVT. OF INDIA, MINISTRY OF DEFENCE, NEW DELHI & OTHERS
February 3, 2011
SAROJ KANWAR Vs. UNION OF INDIA & OTHERS
January 13, 2011
SATHEESH KUMAR Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY TO HOME & OTHERS
February 10, 2011
SATYENDRA KUMAR RAI Vs. UNION OF INDIA THROUGH THE SECRETARY & OTHERS
May 12, 2011
SEP JOGA SINGH Vs. UNION OF INDIA
February 24, 2011
SEP MANOJ KUMAR Vs. UNION OF INDIA
March 29, 2011
SERGEANT (ACTING UNPAID J.W.O) B.M. SHARMA Vs. THE CHIEF OF AIR STAFF, AIR HEAD QUARTERS (VAYU BHAVAN) & OTHERS
February 2, 2011
SERGEANT (ACTING UNPAID J.W.O) B.M. SHARMA (SERVICE NO.700097 R) CLK/GD, HQ, SAC (UNIT) Vs. THE CHIEF OF AIR STAFF, AIR HEADQUARTERS (VAYU BHAVAN) & OTHERS
May 16, 2011
SGT MOHANTI BK Vs. UNION OF INDIA
May 19, 2011
SGT PRAVEEN KR. THUL Vs. UNION OF INDIA
May 2, 2011
SHAKUNTALA DEVI Vs. UNION OF INDIA
July 20, 2011
SHAMIM BEGUM Vs. UNION OF INDIA & OTHERS
February 3, 2011
SHANTI DEVI Vs. UNION OF INDIA & OTHERS
January 13, 2011
SHEOKORI DEVI Vs. UNION OF INDIA & OTHERS
February 15, 2011
SHISHUPAL ROY Vs. UNION OF INDIA, SERVICE THROUGH THE SECRETARY & OTHERS
April 12, 2011
SIDHARTHA KARAN Vs. UNION OF INDIA REPRESENTED THROUGH THE SECRETARY TO GOVT. OF INDIA & OTHERS
March 30, 2011
SINOD BALMIKI Vs. UNION OF INDIA & ANOTHER
March 1, 2011
SMT. SAVESH DEVI Vs. UNION OF INDIA
February 7, 2011
SQN. LDR. A.K. SINGH (18228T) Vs. UNION OF INDIA, MINISTRY OF DEFENCE, DEFENCE SECRETARY & OTHERS
January 28, 2011
SREEKANTH Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY TO GOVERNMENT & OTHERS
January 21, 2011
SUBHASH CHANDRA Vs. UNION OF INDIA & OTHERS
January 3, 2011
SUBHASH CHANDRA HAJRA Vs. UNION OF INDIA SERVICE THROUGH MINISTRY OF DEFENCE & OTHERS
January 6, 2011
SUDHEER DEVARAJ Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY TO GOVERNMENT OF INDIA & OTHERS
March 24, 2011
SUO MOTU PROCEEDINGS INITIATED BY ARMED FORCES TRIBUNAL, REP. BY ITS REGISTRAR Vs. NANDA JOSE @ DEVI
March 21, 2011
SURAJ BHAN Vs. UNION OF INDIA
February 7, 2011
SYAMALA NAIR Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY & OTHERS
April 12, 2011
SYED AMIRUL ISLAM Vs. UNION OF INDIA SERVICE THROUGH THE SECRETARY, DEPARTMENT OF HOME MINISTRY & OTHERS
January 18, 2011
T. BHASKARAN Vs. DIRECTOR, CENTRAL ORGANIZATION, EX-SERVICEMEN CONTRIBUTORY HEALTH SCHEME & OTHERS
March 31, 2011
T. BIJU Vs. THE UNION OF INDIA, REPRESENTED BY THE SECRETARY, DEPARTMENT OF DEFENCE & OTHERS
January 5, 2011
T. GOMATHY Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY & OTHERS
February 24, 2011
T.R. VIJAYAKUMARI Vs. UNION OF INDIA, REPRESENTED BY SECRETARY, MINISTRY OF DEFENCE, NEW DELHI
March 3, 2011
TARUN KANTI BHATTACHARYYA Vs. THE CHIEF OF ARMY STAFF, ARMY HEADQUARTERS, NEW DELHI & OTHERS
May 5, 2011
THE CHIEF OF ARMY STAFF, ARMY HEAD QUARTERS Vs. THE CHIEF OF ARMY STAFF, ARMY HEAD QUARTERS & OTHERS
January 12, 2011
THE MANAGING DIRECTOR, ARMY GROUP INSURANCE FUND Vs. A. SHIHABUDEEN (EX.2988317 NK) & OTHERS
May 17, 2011
UNION OF INDIA, REPRESENTED BY ITS SECRETARY & OTHERS Vs. ABDUL MALEK
January 18, 2011
V. RAJAN Vs. THE ADJUTANT GENERAL ORG. (1)(PERS) & OTHERS
March 9, 2011
V. RAJITHA Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY & OTHERS
January 31, 2011
V.M. ABDUL HAQUE Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY & OTHERS
February 8, 2011
V.P. ASOKAN Vs. THE CHIEF OF ARMY STAFF, ARMY HEAD QUARTERS, (SENA BHAVAN), NEW DELHI & OTHERS
April 11, 2011
V.T. LUKOSE Vs. UNION OF INDIA, REP. BY ITS SECRETARY, MINISTRY OF DEFENCE & OTHERS
December 16, 2011
WG. CDR. (RETD.) P.P.S. KWATRA VRC Vs. UNION OF INDIA
July 22, 2011