Case Index

Title
Date
AGRICULTURE INSURANCE COMPANY OF INDIA LIMITED Vs. HANUMANDAS PANNALAL NAVANDER
April 5, 2011
ANGHA ANIL JOSHI AND ANR Vs. MANAGER RATNAGIRDISTRCT CO-OPERATIVE BANK LTD AND ANR
November 18, 2011
ASHOK NARAYAN GOKHALE Vs. SATIMA ENTERPRISES AND ORS
January 18, 2011
ASHOK SHROFF Vs. SURMUKH SINGH MAHAJAN
November 17, 2011
ASHWILNI A BORKAR Vs. RAIGAD NIKETAN CHS TD
January 31, 2011
AUTHORISED REPRESENTATIVE, SEVA AUTOMOTIVE LTD. Vs. ANIL BANSILAL CHORDIYA
November 15, 2011
BAHUBALI ZILLA NAGARI SAHAKARI PATHSANSTHA Vs. KRISHNAJI YASHWANT SHELKE
October 18, 2011
BAHUBALI ZILLA NAGARI SAHAKARI PATHSANSTHA & ORS Vs. SANJAY DEVGODA PATIL
October 18, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. CONSUMER WELFARE ASSOCIATION
April 10, 2011
BANK OF INDIA & ANR Vs. JYOTI MAJUMDAR
November 9, 2011
BHAGWANDAS B RAMCHANDANI Vs. BRITISH AIRWAYS
August 5, 2011
BRANCH INCHARGE, COUNTRY VACATION Vs. MUKESH KUMAR
February 7, 2011
CHANDRAKANT C. ANANDPURA Vs. GENERAL MANAGER JET AIRWAYS INDIA PVT. LTD.
November 14, 2011
CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA Vs. U N KSHIRSAGAR
May 6, 2011
CORE BUSINESS SOLUTION Vs. EKNATH BANDU CHOUGULE
August 23, 2011
COSMOS AGENCIES Vs. PRANESH PRALHAD ITAGI & ANR
August 5, 2011
DHANAJAY NAGESH NAIK Vs. SUDAM GOPAL PEDNEKAR
October 3, 2011
DHARA ENTERPRISES Vs. NATIONAL INSURANCE CO LTD & ANR
November 11, 2011
DHARA ENTERPRISES Vs. NATIONAL INSURANCE CO. LTD.
November 17, 2011
DILIP D KALE Vs. VITHAL MARUTI RAO EKABOTE
August 1, 2011
FORESQUARE DEVELOPERS Vs. DAHISAR SARASWATI CO-OPERATIVE HOUSING SOCIETY
November 17, 2011
GULABI GADIA @ PADMA GADIA Vs. SIDDHIVINAYAK PROPERTIES (SUNSHREE EMERALD)
February 3, 2011
H J DHRUVA Vs. BRITISH AIRWAYS
January 6, 2011
HAMSUKHRAY MANSUKHLAL SHAH Vs. PRAKASH SAHKARI UPASA JAL SINCHAN YOJANA MALGAON
October 18, 2011
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. CHATURBAI & ORS
November 19, 2011
INDUSTRIAL DEVELOPMENT BANK OF INDIA LIMITED Vs. RATANCH AND HIRACHAND SHAH
April 20, 2011
K.H. SUTAR AND ASSOCIATES REP. BY ITS PROPRIETOR Vs. HARISMUTI-D COOPERATIVE HOUSING SOCIETY
November 17, 2011
KAMAT HOTELS (INDIA) LTD Vs. IDBI BANK LTD
September 22, 2011
KESHVLAL NARANJI Vs. ORIENTAL INSURANCE CO LTD
November 6, 2011
LATIF CHANDULAL TAMBOLI Vs. METROPOLITAN EDUCATION TRUST & ANR
December 12, 2011
LIFE INSURANCE CORPORATION OF INDIA Vs. RAMCHANDRA ABA GAWADE
November 16, 2011
MADAN RAO & ORS Vs. DHANSAMPADA NAGARI & ORS
November 17, 2011
MADHAV CHUNILAL JAJOO Vs. UNITED INDIA INSURANCE CO LTD
August 6, 2011
MAGMA FIN CORP LTD Vs. CITY CORP KRISHNA GALVE
October 19, 2011
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. PURSHOTAM VINAYAK GHOKHALE
June 22, 2011
MAMTA S ALVA Vs. LIC OF INDIA
August 17, 2011
MANAGER, BAJAJ ALLIANZE INSURANCE CO LTD Vs. ANIL RADHESHYAM SINGH
August 23, 2011
MANAGER, NEW INDIA ASSURANCE CO Vs. HEMANT ANANT
November 30, 2011
MANSUR YUSUF KAPADIA Vs. DEVKI C VYAS
August 9, 2011
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. ABHILASHA RAILWAY EMPLOYEES COOP HSG LTD
January 18, 2011
NEW INDIA ASSURANCE CO LTD Vs. J K TRANSPORT CORPORATION
October 13, 2011
NEW INDIA ASSURANCE CO. LTD. Vs. AKHTAR MOHD HUSAIN
November 22, 2011
NEW INDIA ASSURANCE CO. LTD. Vs. ASHOK SANCHETI
January 24, 2011
NEW INDIA ASSURANCE CO. LTD. Vs. JAYASHREE SUBHASH SWADI
September 22, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DEORAO MADHAVRAO CHOTHMAL
August 9, 2011
ONKARDAS Vs. MAHARASHTRA STATE ELECTRIC DISTRIBUTION CO LTD
April 5, 2011
PANNABEN PADAMSI ASAR Vs. VILAS RAMDAS BORANE
April 11, 2011
RAJESH ROONGTA Vs. SKODA INDIA PVT LTD & ANR
September 27, 2011
RELIANCE COMMUNICATIONS LIMITED Vs. RAFIQ (BANDUSHETH) RAJJAKALI CHAMDIYA & ANR
May 4, 2011
RELIANCE INFOCOM LTD Vs. DILIP SHRIDHARRAO SHINGARE
April 21, 2011
RUSHABH ENTERPRISES Vs. ANAND SHAMRAO GANDRE AND ORS
September 29, 2011
S P DEVELOPERS Vs. NARENDRA RAMESHWAR MISHRA & ORS
September 7, 2011
SADHANA RAMDAS @ JAMBUWANT SALUNKE Vs. STATE OF MAHARASHTRA
May 4, 2011
SAMEER PATIL Vs. ICICI LOMBARD GENERAL INSURANCE
November 17, 2011
SHAKUNTALA R KHOSLA Vs. ORIENTAL INSURANCE COMPANY LIMITED
December 9, 2011
SHANKAR GANPATI JADHAV Vs. HERITAGE MOTORS PVT LTD
August 1, 2011
SHESHKALA RUSTUM PAWAR Vs. RELIANCE GENERAL INSURANCE COMPANY LTD
February 22, 2011
SHEWA APT CO-OP HOUSING SOCIETY LIMITED Vs. KHUBCHAND HEMDAS SETPAL
March 17, 2011
SHOAN ASHOK KHETARPAL Vs. DORABJEE ESTATES PVT LTD
May 3, 2011
SHREE DATTA DEVELOPERS THROUGH ITS PARTNER Vs. SHRI SHAMBHU SHIDRAMAPPAKAL SHETTY
October 19, 2011
SHREEYOG CONSTRUCTIONS AND ORS Vs. PRASAD MADHUKAR DEO AND ORS
September 19, 2011
STATE BANK OF INDIA Vs. SARJERAO SITARAM KHADE
July 4, 2011
SUBHASH BIRDICHAND NAVALAKHA Vs. NEW INDIA ASSURANCE CO. LTD.
September 26, 2011
SUDARSHAN JAGANNATH SINGH Vs. SAINATH ENTERPRISES
November 8, 2011
SUDHEENDRA KRISHNACHAR HARIHAR Vs. DATTARAY NATHU WANI & ORS
November 11, 2011
SUKA BHILLA THELLARI Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO LTD
August 23, 2011
SUMER NAGAR NO 3 CO-OP HOUSING SOCIETY LTD Vs. BIPIN S BAROT & ORS
September 30, 2011
SUNIL ADHYE Vs. SHAILESH PUNTAMBEKAR
August 2, 2011
SURESH GANPATRAO GHATGE Vs. SHRIKANT RAMCHANDRA JOSHI RAO & ORS
September 16, 2011
SWATI SHRINIVAS WATHARER Vs. CHANAKYA CONSTRUCTION
March 4, 2011
THE GENERAL MANAGER, UNION BANK OF INDIA Vs. AJMER DASTGIR JAMADAR
September 19, 2011
TOOLS INTERNATIONAL AND ORS Vs. RAMNIKLAL JETHALAL SHAH AND ORS
October 19, 2011
UNIQUE CONSTRUCTION UNIQUE HEIGHT AND ORS Vs. MOHD AKRAM ABDUL HAMID AND ORS
January 18, 2011
UNITED INDIA INSURANCE CO LTD Vs. PRINITA GARMENTS
November 9, 2011
UNITED INDIA INSURANCE COMPANY LTD Vs. AJAY BALASAHEB SOLOKHE
August 9, 2011
VANDITA TRIVEDI AND ORS Vs. KRISHNA SINGH AND ORS
March 29, 2011
VASANT HARI BHATE Vs. STANDARD CHARTERED BANK & ANR
January 7, 2011
VASTU CO-OPERATIVE HOUSING SOCIETY Vs. KAPILA VASTU ENTERPRISES
January 20, 2011
VINAYAKRAO SHANKARRAO BORSE Vs. WASAN AUTO SALES PVT LTD AND ANR
October 11, 2011
YODAO Vs. ANUKAVI CONSTRUCTIONS PVT LTD
November 19, 2011