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Case Index
Title
Date
A K GHOSH Vs. DHRUV KUMAR
July 1, 2011
A K KAHAR Vs. M P POWER TRANSMISSION CO LTD
April 11, 2011
AAKRITI DWELLINGS PVT LTD Vs. STATE OF M P
February 21, 2011
AAR KAY AGRO SPRING INDUSTRIES Vs. STATE OF MADHYA PRADESH
September 28, 2011
ABDUL KADIR Vs. STATE OF M P
April 6, 2011
ABDUL LATIF AND ANR Vs. KHEMA RAIKWAR & ORS
October 14, 2011
ABDUL RAZZAQ Vs. STATE OF M.P.
June 28, 2011
ABDUL REHMAN Vs. STATE OF M P
November 11, 2011
ABDUL SALEEM KHAN Vs. STATE OF M P
December 14, 2011
ABDUL SHAMIM AND OTHERS Vs. STATE OF M.P.
December 10, 2011
ABHISHEK Vs. RAMESH
December 10, 2011
ABHISHEK DADARWAL Vs. STATE OF M P
May 19, 2011
ACHHELAL CHOUDHARY Vs. STATE OF M P
December 7, 2011
ADARSH RAJABHOJ SHIKSHAN SAMITI Vs. NATIONAL COUNCIL OF TEACHERS EDUCATION AND THREE O
February 7, 2011
ADITI Vs. DINESH KUMAR
May 5, 2011
AGRAWAL MEDICAL AGENCIES Vs. GOVIND PRASAD
August 23, 2011
AJAB SINGH Vs. STATE OF M P
February 1, 2011
AJAY JAIN Vs. UNION OF INDIA
April 7, 2011
AJAY NARANG Vs. RAM ENTERPRIZES
July 15, 2011
AJAY SHARMA Vs. STATE OF MADHYA PRADESH
July 5, 2011
AJAY SHARMA Vs. ARCHANA SHARMA
October 14, 2011
AJAY SINGH KUSHWAHA Vs. BENJAMIN FRANKLIN
April 19, 2011
AJIJ Vs. STATE OF M P
July 5, 2011
AJIT SINGH CHADDHA Vs. KANAKLATA THAKUR
March 18, 2011
AJOY ACHARYA Vs. STATE BUREAU OF INVESTIGATION
August 29, 2011
AJOY ACHARYA Vs. STATE BUREAU OF INVESTIGATION AGAINST ECONOMIC OFFENCES
September 26, 2011
AKANSHA SHRIVASTAVA Vs. STATE OF M P
July 25, 2011
AKASH ENTERPRISES Vs. STATE OF M P
October 19, 2011
AKBAR KHAN Vs. FARIDABI
November 22, 2011
AKHIL BHARTIYA ADHINAST BANK KARMACHARI SANGH Vs. UNION OF INDIA
January 13, 2011
ALL INDIA CAFE AND SHEESHA ASSOCIATION Vs. STATE OF M P
October 18, 2011
ALOK GUPTA Vs. M P PROFESSIONAL EXAMINATION BOARD
December 2, 2011
ALOK PRATAP SINGH Vs. UNION OF INDIA & ORS
July 29, 2011
ALTAF HUSSAIN Vs. SHAJIYA KAUSAR
September 26, 2011
AMAN SINGH Vs. STATE OF M P
January 4, 2011
AMBARAM Vs. SATYENDRA SINGH
March 25, 2011
AMBARAM Vs. STATE OF M P
November 28, 2011
AMBEDKAR ADARSH SHIKSHA SAMITI Vs. UNION OF INDIA
June 23, 2011
AMGOD KHIMLA NAYAK Vs. STATE OF M P
November 3, 2011
AMIR ALI Vs. STATE OF M P
March 18, 2011
AMIT Vs. SWARN SINGH SINDHU
August 9, 2011
AMIT KUMAR SONI Vs. STATE OF MADHYA PRADESH
February 18, 2011
AMIT SAHNI Vs. M P PUBLIC SERVICE COMMISSION
January 13, 2011
AMIT TRADERS Vs. STATE OF M P
October 18, 2011
AMITA DEVI Vs. RAVINDRA SINGH
January 17, 2011
AMITA PATHAK Vs. S. SHIV PRASAD
September 23, 2011
AMITABH AGNIHOTRI Vs. STATE OF MADHYA PRADESH
February 1, 2011
AMMA BEGUM Vs. SUSHILA BAI
January 12, 2011
AMNA SYYED Vs. STATE OF M P
April 6, 2011
AMOL CHAVHAN Vs. JYOTI CHAVHAN
November 10, 2011
AMOL CHAVHAN Vs. JYOTI CHAVHAN
November 11, 2011
AMRU BAI W/O GOPALJI AND ORS Vs. STATE OF M P
November 1, 2011
ANAND ALIAS CHHOTELAL Vs. MAHAVIR PRASAD SHUKLA
September 28, 2011
ANAND CONSTRUCTION Vs. DIVISIONAL DY COMMISSIONER
November 25, 2011
ANAND KUMAR SINGHAI Vs. YAMUNA DEVI
October 14, 2011
ANANDRAJ KATARIYA Vs. STATE OF M P
May 6, 2011
ANANT KUMAR GUPTA Vs. STATE OF M P
August 30, 2011
ANARILAL, SON OF GENDALAL Vs. STATE OF M P
February 23, 2011
ANIL ARORA Vs. STATE OF M P
November 8, 2011
ANIL KUMAR Vs. AFZAL ANEES
April 20, 2011
ANIL KUMAR CHOURASIYA Vs. STATE OF M P
November 22, 2011
ANIL KUMAR GUPTA Vs. STATE OF MADHYA PRADESH
July 15, 2011
ANIL KUMAR RATHORE Vs. SHASHI RATHORE
August 1, 2011
ANIL KUMAR TIWARI Vs. STATE OF M P
August 25, 2011
ANIL RAJAWAT Vs. DASHRATH SINGH GURJAR
September 13, 2011
ANIL SHARMA Vs. STATE OF M P
February 11, 2011
ANIL SINGH Vs. UNITED INDIA INSURANCE CO LTD
December 13, 2011
ANIRUDH KUMAR MISHRA Vs. STATE OF MADHYA PRADESH
August 3, 2011
ANITA KUSHWAH Vs. STATE OF MADHYA PRADESH AND ANOTHER
October 11, 2011
ANITA SHARMA Vs. STATE OF M P
November 29, 2011
ANKIT LIME AND MINERALS Vs. ASSTT COMMERCIAL TAX OFFICER
August 27, 2011
ANKIT SHRIVASTAVA Vs. STATE OF M P MEDICAL EDU DEPTT
September 21, 2011
ANKIT TRACOM (P) LTD Vs. UNION OF INDIA
May 20, 2011
ANMOL DWIVEDI Vs. STATE OF MADHYA PRADESH
April 19, 2011
ANSAR AND OTHERS Vs. STATE OF M P
December 13, 2011
ANSUIYA PARASTE Vs. SATATE OF M.P.
June 28, 2011
ANTU KACHI Vs. STATE OF U P
November 24, 2011
ANUPAM GUPTA Vs. STATE OF M P
August 1, 2011
ANUPAM SHRIVASTAVA Vs. UNION OF INDIA
February 15, 2011
ANURADHA YADAV Vs. BARKATULL UNIVERSITY
March 17, 2011
ANWAR AND ORS Vs. STATE OF M P AND ORS
March 22, 2011
APAN SINGH Vs. STATE OF MADHYA PRADESH
March 25, 2011
ARCHANA MOURYA Vs. M P BHOJ OPEN UNIVERSITY
August 9, 2011
ARJUNLAL PALIA Vs. STATE OF M P
February 14, 2011
ARKEY INVESTMENT PVT LTD Vs. KAUSAR SULTAN ALIAS KOSAR SHAFIQUE
July 5, 2011
ARUN Vs. JUGAL KISHORE AGRAWAL
October 14, 2011
ARUN KUMAR GUPTA Vs. STATE OF MADHYA PRADESH
October 18, 2011
ARUN MOHAN Vs. GEETA PATEL
December 20, 2011
ARUNA SHARMA Vs. JAI PRAKASH SHARMA
August 8, 2011
ARVIND MISHRA Vs. STATE OF M P
September 6, 2011
ARVIND SHROTI Vs. STATE OF M P
January 3, 2011
ARVIND SINGH RAJPUT Vs. STATE OF M P
August 23, 2011
ASHA Vs. ABBU SHAHNA ALIAS BALESHTAR
January 6, 2011
ASHARFI DEVI Vs. HARI PRASAD
July 21, 2011
ASHISH SINGH Vs. STATE OF MADHYA PRADESH
February 21, 2011
ASHISH TIWARI Vs. STATE OF M P
September 15, 2011
ASHISH VERMA Vs. NEERAJ VYAS
July 12, 2011
ASHOK Vs. ANITA ALIAS RENU
May 4, 2011
ASHOK Vs. ALOK
November 16, 2011
ASHOK ALIAS BEERA Vs. STATE OF MADHYA PRADESH
May 5, 2011
ASHOK JAISWAL Vs. SUDHIR
June 23, 2011
ASHOK KUMAR Vs. STATE OF M P
July 6, 2011
ASHOK KUMAR Vs. STATE OF M P
November 18, 2011
ASHOK KUMAR Vs. STATE OF M P
December 14, 2011
ASHOK KUMAR Vs. NANDKISHORE
January 27, 2011
ASHOK KUMAR BAGDI Vs. STATE OF M P
January 31, 2011
ASHOK KUMAR BHAMORE Vs. RAKESH
July 19, 2011
ASHOK KUMAR JAIN Vs. CENTRAL BUREAU OF INVESTIGATION
May 11, 2011
ASHOK MISHRA Vs. STATE OF M P
November 11, 2011
ASHOK NANDA Vs. STATE OF M P
January 13, 2011
ASHOK NAYAK Vs. STATE OF M P
July 4, 2011
ASHOK SON OF BHANSA GOND AND ORS Vs. STATE OF M P
May 6, 2011
ASHOK VIRANG Vs. STATE OF M P
June 30, 2011
ASHRAM Vs. STATE OF M P
August 17, 2011
ASHU ALIAS ASSU ALIAS ASISH JAIN ALIAS ANKUSH Vs. STATE OF M P
March 24, 2011
ASHWANI KUMAR SHRIVASTAVA Vs. STATE OF MP
July 19, 2011
ASIF SAIED Vs. S M UNNISSAN RANA
July 8, 2011
ASSETS RECONSTRUCTION COMPANY (INDIA) LIMITED Vs. MAIKAAL FIBRES LIMITED, (IN LIQUIDATION)
March 30, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TESLA TRANSFORMERS P LTD
August 2, 2011
ASTHAM AGRAWAL Vs. MADHYA PRADESH BOARD OF SECONDARY EDUCATION
January 24, 2011
ATIK Vs. STATE OF M P
August 9, 2011
ATMARAM Vs. ANIL KUMAR
April 7, 2011
ATTA HUSAIN Vs. DIRECTOR OF INCOME TAX
July 5, 2011
ATUL SHRIVASTAVA Vs. APARNA SHRIVASTAVA
May 13, 2011
AVNEESH VYAS Vs. AMBAR VYAS
November 2, 2011
AWADESH KUMAR SHRIVASTAVA Vs. STATE OF M P
December 12, 2011
B L NANDA Vs. STATE OF M P
June 28, 2011
B M CONSTRUCTION PVT LTD Vs. COMMISSIONER
July 19, 2011
BABBU ALIAS BABULAL Vs. STATE OF MADHYA PRADESH
March 25, 2011
BABITA JOSEPH Vs. STATE OF M P & 2 OTHERS
November 23, 2011
BABITA LILA Vs. UNION OF INDIA
December 20, 2011
BABLOO ALIAS DEOKANT ALIAS BALLU Vs. STATE OF MADHYA PRADESH
May 7, 2011
BABLU ALIAS LAXMI S/O DEVCHARAN Vs. STATE OF M P
December 14, 2011
BABLU ALIAS RAJ KISHORE GUPTA Vs. STATE OF MADHYA PRADESH
October 21, 2011
BABOOLAL Vs. KALOORAM
September 20, 2011
BABRIYA Vs. PRAKASH
March 10, 2011
BABUJI Vs. STATE OF M P
October 21, 2011
BABULAL Vs. STATE OF M P
January 21, 2011
BABULAL Vs. STATE OF MADHYA PRADESH
August 30, 2011
BABULAL Vs. HIRALAL
September 20, 2011
BABULAL Vs. FIROJ
May 5, 2011
BABULAL AND OTHERS Vs. CHANDA BAI AND OTHERS
November 11, 2011
BABULAL JAIN Vs. ACHAL KUMAR BHATIA
January 13, 2011
BACHCHA SHANKAR MISHRA Vs. SHRI KRISHNA PANDEY
January 13, 2011
BADAL SINGH, S/O SURAJ SINGH AND ORS Vs. STATE OF M P
October 20, 2011
BADRI Vs. STATE OF M P
September 7, 2011
BADRI Vs. STATE OF M P
October 20, 2011
BADRI PRASAD TIWARI Vs. STATE OF M P
November 25, 2011
BADRILAL Vs. HARIKISHAN
December 16, 2011
BADRILAL Vs. INDUSTRIAL GAS SUPPLYING CORPORATION
July 20, 2011
BADRILAL Vs. SITA BAI
January 28, 2011
BAGGA TYRE TRANSPORT PVT LTD Vs. INDIAN OIL CORPORATION
April 19, 2011
BAGGU @ BHAGWAT SINGH S/O UMRAW SINGH Vs. STATE OF M P
December 14, 2011
BAHADUR SINGH DHAKAR Vs. STATE OF M P
February 2, 2011
BAJA SINGH Vs. STATE OF M P
November 18, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. RAMCHANDRA BHUVANJI CHOUDHARI
July 29, 2011
BAJAJ PROCESS MACHINES PVT LTD Vs. MANAGING DIRECTOR
October 12, 2011
BAL KRISHNA ARYA Vs. STATE OF M P
January 17, 2011
BALAJI SERVICES Vs. AIRPORT AUTHORITY OF INDIA
July 1, 2011
BALAKRAM Vs. STATE OF M P
January 24, 2011
BALBIR SINGH YADAV Vs. STATE OF MADHYA PRADESH
February 10, 2011
BALKISHAN AND ANOTHER Vs. STATE OF M P
November 30, 2011
BALKRISHNA Vs. SOMNATH THROUGH LRS
September 20, 2011
BALLA @ BALWANT SINGH AND ANOTHER Vs. STATE OF M P
December 13, 2011
BALLI ALIAS BALRAJ SAHNI Vs. STATE OF M P
December 13, 2011
BALRAM Vs. STATE OF M P
August 29, 2011
BALU Vs. RAMESH CHANDRA
October 18, 2011
BALU ALIAS BALCHAND Vs. STATE OF M P
June 20, 2011
BALU SINGH Vs. STATE OF M P
July 5, 2011
BANCO CONSTRUCTION CO Vs. UNION OF INDIA
September 22, 2011
BANSILAL Vs. STATE OF U P
November 11, 2011
BANTI Vs. AVAR SACHIV
July 14, 2011
BANTI @ RAMLAKHAN Vs. STATE OF M P
December 12, 2011
BANTI ALIAS RAJIV Vs. STATE OF U P
December 13, 2011
BANWARILAL Vs. STATE OF M P
July 27, 2011
BARELAL Vs. STATE OF MADHYA PRADESH
October 12, 2011
BARJIYA Vs. STATE OF M P
August 16, 2011
BASANT KUMAR GAUR Vs. SUGGAMAL
February 17, 2011
BASANT KUMAR JAIN Vs. STATE BANK OF INDIA
November 28, 2011
BASANTA SON OF JAGANNATH SINGH Vs. STATE OF M P
May 20, 2011
BASANTABAI Vs. SHAMIM BEE
May 2, 2011
BASANTI SURYAWANSHI Vs. STATE OF M P
July 26, 2011
BEENA PANDEY Vs. MAMTA DEVI
December 1, 2011
BELA DEVI MISHRA Vs. GRAM PANCHAYAT AMILKONI
February 4, 2011
BENGANI FOOD PRODUCTS PVT LTD Vs. PRESTIGE SOYA INDUSTRIES
February 8, 2011
BETU Vs. STATE OF M P
November 22, 2011
BHADAURIA TILES Vs. RAMKUMAR SINGH KUSHWAH
February 3, 2011
BHAGAT SINGH AND ANOTHER Vs. STATE OF M P
December 13, 2011
BHAGBAI Vs. STATE OF M P
October 12, 2011
BHAGCHAND Vs. STATE OF M P
December 7, 2011
BHAGWAN DAS PAL Vs. STATE OF M P
February 8, 2011
BHAGWAN DAS TIWARI Vs. STATE OF M P
September 7, 2011
BHAGWAN SINGH Vs. SHRI HARISHCHANDRA RAO
March 25, 2011
BHAGWAN SINGH Vs. STATE OF M P
July 15, 2011
BHAGWANDAS Vs. NANIBAI
September 2, 2011
BHAGWANDAS Vs. INDORE MUNICIPAL CORPORATION
August 16, 2011
BHAGWANDAS TIWARI Vs. STATE OF M P
January 17, 2011
BHAGWANLAL SHIVHARE Vs. M P STATE COOPERATIVE TRIBUNAL BHOPAL
July 13, 2011
BHAGWANSINGH S/O NARAYANSINGH AND ORS Vs. STATE OF M P
August 27, 2011
BHAGWAT AND ANOTHER Vs. STATE OF M P
December 14, 2011
BHAGWAT SINGH THAKUR Vs. STATE OF M P
August 26, 2011
BHAGWATI PRASAD VYAS Vs. KHATUN BI & ORS
August 2, 2011
BHAGWATI TIWARI Vs. MAKKHANLAL YADAV
February 24, 2011
BHAGWATPRASAD Vs. STATE OF M P
October 10, 2011
BHAGYA SHREE TRADERS Vs. STATE OF M P
October 18, 2011
BHAIYALAL Vs. STATE OF M P
December 12, 2011
BHANGADIBAI Vs. UNITED INDIA INSURANCE CO.LTD.
November 21, 2011
BHANGDIBAI Vs. UNITED INDIA INSURANCE CO LTD
November 8, 2011
BHANU PRATAP SINGH Vs. STATE OF M P
May 2, 2011
BHARAT BIOTECH INTERNATIONAL LIMITED Vs. STATE OF M P
June 24, 2011
BHARAT KUMAR PATEL Vs. SHRI RAM JANKI HANUMAN MANDIR
October 10, 2011
BHARAT PETROLEUM CORPORATION Vs. STATE OF M P
January 25, 2011
BHARAT SCOUT AND GUIDE Vs. SHRIRAM SAINI
July 22, 2011
BHARAT SINGH Vs. STATE OF M P
November 30, 2011
BHARATRAM @ BHARATSINGH S/O HARISINGH AND ORS Vs. STATE OF M P
September 16, 2011
BHASKAR PUBLICATION Vs. KISHORIES PVL LTD
September 21, 2011
BHATIA DISTRIBUTORS Vs. BOSCH LIMITED
October 3, 2011
BHAYELA SON OF VESTIYA BHIL Vs. STATE OF M P
November 10, 2011
BHAYSINGH @ BAISINGH S/O KALU BHIL Vs. STATE OF M P
September 7, 2011
BHERULAL AND ORS Vs. STATE OF M P
December 14, 2011
BHIKARILAL KAHAR Vs. STATE OF M P
February 8, 2011
BHIYAN AND ANOTHER Vs. STATE OF M P
December 14, 2011
BHOJ RAJ DUBEY Vs. ADDITIONAL COLLECTOR JABALPUR
March 14, 2011
BHOJRAJ Vs. STATE OF M P
August 23, 2011
BHOPAL GELATINES PRIVATE LIMITED Vs. BHOPAL GLUES AND CHEMICALS PRIVATE LIMITED
July 26, 2011
BHOPAL WHOLESALE CONSUMER COOPERATIVE STORE AWAS SANGH Vs. STATE OF MP
October 31, 2011
BHUPATI DWIVEDI Vs. ORIENTAL INSURANCE COMPANY
January 21, 2011
BHUPENDRA SINGH TIWARI Vs. STATE OF MADHYA PRADESH
March 4, 2011
BHURA ALIAS BHAGWAN SINGH Vs. STATE OF M P
December 13, 2011
BHURELAL RAJAK & ORS Vs. STATE OF M P
January 21, 2011
BHURSINGH Vs. STATE OF M P
October 21, 2011
BHURU Vs. STATE OF MADHYA PRADESH
March 8, 2011
BHUTTE KHAN Vs. STATE OF M P
December 13, 2011
BHUTTU ALIAS GATTU Vs. GURUPREET SINGH
January 20, 2011
BHUVAN SINGH AND OTHERS Vs. STATE OF M P
December 2, 2011
BHUVANESH RANJAN SHUKLA Vs. STATE OF M P
March 8, 2011
BIJJI ALIAS BRIJBIHARI Vs. STATE OF M P
November 3, 2011
BITANDEVI Vs. STATE OF M P
September 30, 2011
BITOLI BAI Vs. STATE OF M P
December 13, 2011
BOARD OF DIRECTORS Vs. REGISTRAR CO OPERATIVE SOCIETIES
February 23, 2011
BOARD OF SECONDARY EDUCATION Vs. RAJESH NEMA
September 28, 2011
BRAJESH RAGHUWANSHI Vs. CONSTRUCTION & OTHERS
September 23, 2011
BRAJESH SHARMA & ORS Vs. STATE OF M P
September 19, 2011
BREJENDRA KUMAR PATHAK Vs. JAWAHARLAL NEHRU KRISHI VISHWA VIDYALAYA
January 3, 2011
BRIJ DUBEY Vs. STATE OF M P
July 26, 2011
BRIJ MOHAN SINGH Vs. STATE OF M P
September 6, 2011
BRIJENDRA SINGH BHADAURIA Vs. USHA SINGH ALIAS DEEPA
September 22, 2011
BRIJENDRA SINGH BHADAURIA Vs. USHA SINGH
September 21, 2011
BRIJESH Vs. STATE OF M P
February 11, 2011
BRIJLAL VANSHKAR Vs. VIJAY SINGH TOMAR
May 5, 2011
BRIJPAL SINGH Vs. PRAMOD KUMAR
December 16, 2011
BUDDHU ALIAS PARSHOTTAM Vs. STATE OF MADHYA PRADESH
July 1, 2011
C M VYAS Vs. M P HOUSING BOARD
June 30, 2011
C P SAHU Vs. R S JULWANIA
February 18, 2011
C.K. SRIVASTAVA Vs. STATE OF M.P.
April 21, 2011
CADILA HEALTH CARE LTD Vs. ADDITIONAL COMMISSIONER
August 3, 2011
CAPARO ENGINEERING INDIA P LTD & OTHERS Vs. UNION OF INDIA & OTHERS
November 22, 2011
CHAKRESH KUMAR JAIN Vs. STATE OF M P
August 27, 2011
CHALANIYA DHEEMAR Vs. STATE OF M P
November 8, 2011
CHAND GROVER Vs. SUNIL GROVER
April 8, 2011
CHANDABAI Vs. BABULAL
May 6, 2011
CHANDAN KUMAR Vs. UNITED WESTERN BANK LTD
May 10, 2011
CHANDAN SINGH SON OF HAR PRASAD AND ORS Vs. STATE OF M P AND ORS
May 19, 2011
CHANDARSINGH Vs. SANTOSH
May 5, 2011
CHANDERBAI Vs. STATE OF M P
August 10, 2011
CHANDERSINGH Vs. ORIENTAL INSURANCE CO LTD
July 12, 2011
CHANDRA CHOURE Vs. PROJECT OFFICER
July 13, 2011
CHANDRA PAL SINGH Vs. ASHOK LEYLAND LTD
July 5, 2011
CHANDRA SHEKHAR PRASAD TIWARI Vs. STATE OF M P
August 18, 2011
CHANDRABHAN Vs. STATE OF MADHYA PRADESH
May 3, 2011
CHANDRAKALA Vs. KAMALKISHORE
September 15, 2011
CHANDRAKANT KUSHWAHA Vs. COLLECTOR KATNI
February 25, 2011
CHANDRIKA PRASAD SAHU Vs. STATE OF M P
September 28, 2011
CHARANLAL Vs. STATE OF MADHYA PRADESH
September 21, 2011
CHATAR SINGH Vs. STATE OF M P
August 26, 2011
CHEDILAL DAHIYA Vs. MANAGER CHRISTUKULA MISSION
September 6, 2011
CHHENU ALIAS YUNUS Vs. STATE OF M P
April 6, 2011
CHHIDI SINGH AND OTHERS Vs. STATE OF M P
December 7, 2011
CHHOTELAL Vs. STATE OF M P
October 19, 2011
CHHOTELAL @ CHHOTE Vs. STATE OF M P
September 19, 2011
CHHOTELAL KUSHWAHA Vs. STATE OF M P
April 13, 2011
CHHOTELAL LODH Vs. STATE OF M P
October 14, 2011
CHHOTYA Vs. STATE OF M P
July 21, 2011
CHIEF ENGINEER Vs. M P DWIVEDI
June 27, 2011
CHIEF ENGINEER Vs. MITHLA P V
June 27, 2011
CHIEF MANAGING DIRECTOR WESTERN COALFIELDS LTD AND Vs. SAFI ULLA
September 28, 2011
CHITRALEKHA SHAKYA Vs. STATE OF M P
February 8, 2011
CHOKHELAL Vs. STATE OF M P
December 13, 2011
CHUNNILAL SEN Vs. STATE OF M P
August 1, 2011
COMMANDANT GENERAL Vs. SAIYAD MOHAMMAD KHALID
February 15, 2011
COMMERCIAL AUTOMOBILES Vs. MAHARAJ SINGH BHATIA
September 29, 2011
COMMISSIONER NAVODAYA VIDYALAYA SAMITI Vs. SANGEETA GURUDEV
November 2, 2011
COMMISSIONER OF CENTRAL EXICISE Vs. RAM KUMAR AGGRAWAL
January 28, 2011
COMMISSIONER OF INCOM TAX Vs. SHRI GUJRATISAMAJ
July 8, 2011
COMMISSIONER OF INCOME TAX Vs. KHEMCHAND MOTILAL JAIN
August 23, 2011
COMMISSIONER OF INCOME TAX Vs. UNITARA FINANCE LTD.
May 5, 2011
COMMISSIONER OF INCOME TAX Vs. D P R CHARITABLE TRUST SATNA
August 1, 2011
COMMISSIONER OF INCOME TAX Vs. SHRI KAMAL KISHOR LATH
November 24, 2011
COMMISSIONER OF INCOME TAX Vs. KAILASH CHANDRA DHANUKA
December 15, 2011
COMMISSIONER OF INCOME TAX Vs. TOBACOO PRODUCTS PVT LTD
February 10, 2011
COMMISSIONER OF INCOME TAX Vs. TRIMURTI BUILDERS
August 1, 2011
COMMISSIONER OF INCOME TAX Vs. OM PRAKASH SURI ( NO. 1)
November 24, 2011
COMMISSIONER OF INCOME TAX Vs. JAGDISHCHANDRA VISHWAKARMA
February 10, 2011
COMMISSIONER OF INCOME TAX Vs. PRAVEEN B. GADA
February 17, 2011
COMMISSIONER OF INCOME TAX Vs. MANGILAL JAIN
February 17, 2011
COMMISSIONER OF INCOME TAX Vs. VINDHYA TELELINKS LTD
February 22, 2011
COMMISSIONER OF INCOME TAX Vs. KATARIA WIRES LTD
March 1, 2011
COMMISSIONER OF INCOME TAX Vs. PRAKASH OILS LTD
March 8, 2011
COMMISSIONER OF INCOME TAX Vs. INDORE DUGDH SANGH SAHKARI
March 17, 2011
D K KURARIA Vs. RAJYA MATSYA VIKAS NIGAM
July 28, 2011
D S CHOUHAN Vs. PRASHANT SHARMA
November 16, 2011
DALLOO (SINCE DEAD) AND ORS Vs. STATE OF M P
September 30, 2011
DAMMU, S/O FATTYA RAJPOOT Vs. STATE OF M P
January 10, 2011
DAMO ALIAS DAMODAR Vs. STATE OF M P
July 28, 2011
DASRATH P BUNDELA Vs. STATE OF M P
September 6, 2011
DAULAT SINGH Vs. DEVI SINGH
March 22, 2011
DAULATRAM S/O KANHAIYALAL PATIDAR Vs. ONKARLAL S/O NANDAJI MALI
July 27, 2011
DAYA NAND SHUKLA Vs. UNION OF INDIA
September 28, 2011
DAYARAM @ BILLU Vs. STATE OF M P
July 22, 2011
DAYARAM SON OF KUNJI RAI Vs. STATE OF M P
May 5, 2011
DEEPA DUBEY Vs. UNION OF INDIA
March 3, 2011
DEEPAK RAIKWAR Vs. STATE OF M P
November 23, 2011
DEEPENDRASINGH & ANOTHER Vs. STATE OF M P
September 26, 2011
DEEWAN SINGH AALORIYA Vs. STATE OF M P
January 4, 2011
DESAI BROTHERS LTD Vs. STATE OF M P & OTHERS
August 24, 2011
DEV PRAKASH GULATI Vs. NAND KUMAR
December 10, 2011
DEVENDRA ALIAS GOLU Vs. STATE OF M P
June 24, 2011
DEVENDRA ALIAS TILLU ALIAS HEMANT Vs. STATE OF M P
May 11, 2011
DEVESH GUPTA Vs. SUDHA SHRIVASTAVA
February 4, 2011
DEVI SHAKUNTALA THAKRAL Vs. WIG BROTHERS PVT LTD
October 31, 2011
DEVKARAN Vs. RAMESHWAR
September 6, 2011
DEVKINANDAN Vs. STATE OF M P
August 11, 2011
DEVKINANDAN SHARMA Vs. AUTHORISED OFFICER
August 19, 2011
DEWAS SOYA LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE-1
August 5, 2011
DHANIRAM & ORS Vs. PRATAP SINGH & ORS
September 21, 2011
DHARAM DAS HEDAU Vs. STATE OF M P
July 13, 2011
DHARAMVIR SINGH Vs. UNION OF INDIA
July 5, 2011
DHARMENDRA Vs. STATE OF M P
June 24, 2011
DHARMENDRA SINGH Vs. COMMISSIONER
August 26, 2011
DHARMENDRA SONI Vs. STATE OF M P
December 15, 2011
DHARMU Vs. STATE OF M P
December 14, 2011
DHARMVEER SINGH TOMAR Vs. RAMRAJ SINGH TOMAR
January 17, 2011
DHULI BAI Vs. STATE OF M P
August 9, 2011
DHUMSINGH Vs. SHAILENDRA
August 16, 2011
DILIP Vs. STATE OF M P
July 7, 2011
DILIP BAGHELA Vs. VIRENDRA KUMAR CHOUBEY
August 16, 2011
DILIP BHUSARI S/O LATE HANUMANT RAOJI AND OTHERS Vs. RATANCHAND RAJANI S/O NARAYANDASJI RAJANI
September 6, 2011
DILIP JUWANSINGH BHILALA Vs. JAKIR MOHD & ORS
December 14, 2011
DILIP PANJWANI Vs. COMMISSIONER, MUNICIPAL CORPORATION
April 8, 2011
DILIP TAKHTANI Vs. STATE
January 6, 2011
DINANATH BENDE Vs. M P FINANCIAL CORPORATION
January 28, 2011
DINESH Vs. SHANTIBAI
October 20, 2011
DINESH Vs. STATE OF M P
July 21, 2011
DINESH Vs. STATE OF M P
September 26, 2011
DINESH Vs. STATE OF M P
December 10, 2011
DINESH Vs. STATE OF M P
August 4, 2011
DINESH KUMAR ARYA Vs. STATE OF M P
May 18, 2011
DINESH KUMAR CHOUBEY Vs. MUNICIPAL COUNCIL BHIND
April 26, 2011
DINESH PAWAR Vs. STATE OF M P
July 12, 2011
DIPAK SINGH Vs. STATE OF M P
November 16, 2011
DISTRICT COLLECTOR Vs. TRIVEDI CHOURASIYA
November 2, 2011
DISTRICT COOPERATIVE CENTRAL BANK LTD Vs. SUNDERLAL
September 5, 2011
DISTT CO OPERATIVE CENTRAL BANK Vs. LEELADHAN
November 25, 2011
DITYA Vs. KIDI PANGU BHIL
November 25, 2011
DIVISIYA Vs. SHANTA
May 3, 2011
DOMAN SINGH NAGPURE Vs. PRADEEP JAISWAL
July 14, 2011
DRIVE INDIA DOT CO LTD Vs. STATE OF M P
August 1, 2011
DUSHYANT Vs. STATE OF M P
July 28, 2011
DWARKA PRASAD MISHRA Vs. STATE OF MADHYA PRADESH
September 28, 2011
DWARKA SONI Vs. STATE OF M P
December 12, 2011
ELORA TOBACCO COMPANY LTD Vs. DEPUTY DIRECTOR DIRECTORATE GENERAL OF CENTRAL EXCISE INTELLIGENCE
May 20, 2011
EMPLOYEES STATE INSURANCE CORPORATION Vs. VIJAY TEXTILES
July 20, 2011
EMPLOYEESS STATE INSURANCE COPORATOIN Vs. BASANTI
August 11, 2011
ENGINEER Vs. RAJA RAM
July 21, 2011
ENTERTAINMENT WORLD DEVELOPERS LTD Vs. UNION OF INDIA
September 21, 2011
FAROOQ Vs. PRAHALAD
June 23, 2011
FATEHCHAND Vs. LAND ACQUISITION AND REHABILITIATION OFFICER INDIRA SAGAR PROJECT
April 26, 2011
FOUZDAR FARM EQUIPMENTS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
February 11, 2011
FRANCIS D SOUZA Vs. RAJNI
November 14, 2011
G D BHANDARI Vs. STATE OF M P & OTHERS
October 12, 2011
G P BHARGAVA Vs. STATE OF MP
March 4, 2011
G R DHUPAR Vs. STATE OF M P
September 29, 2011
G R DHUPAR Vs. STATE OF M P
September 22, 2011
G S THAKUR Vs. STATE OF M P
November 18, 2011
GAJENDRA RAO Vs. MURTI SHRI GANPATI JI MAHARAJ
October 1, 2011
GAJRA DEVI Vs. STATE OF M P
April 18, 2011
GAJRAJ SINGH Vs. STATE OF M P
May 2, 2011
GAJRAJ SINGH Vs. JAGDISH
June 30, 2011
GAJRAJ SINGH Vs. HARISH CHAND
November 10, 2011
GAJRAJ SINGH, S/O BHANWARJEE CHOURASIA AND ORS Vs. STATE OF M P
May 5, 2011
GALIYA Vs. DARBAR
December 15, 2011
GAMBHIR SINGH PATEL Vs. STATE OF M P
February 11, 2011
GANDARV SINGH ALIAS PAPPU S/O GOVIND SIN Vs. STATE OF MADHYA PRADESH
August 30, 2011
GANESH Vs. STATE OF MADHYA PRADESH
March 1, 2011
GANESH KHARE Vs. PRINCIPAL SECRETARY
September 21, 2011
GANESH YADAV AND ANR Vs. STATE OF M P AND ORS
January 17, 2011
GANGA BAI Vs. DEVI SINGH
October 11, 2011
GANGA PRASAD S/O PATIRAM GUPTA Vs. STATE OF M P
November 29, 2011
GANGADHAR Vs. BHANWARI BAI
September 20, 2011
GANPAT Vs. STATE OF M P
December 13, 2011
GAURAV ENTERPRISES Vs. STATE BANK OF INDIA
October 20, 2011
GAURI SHANKAR Vs. STATE OF MADHYA PRADESH
April 13, 2011
GAYARAM TAMRAKAR Vs. CHANDRABHAN SINGH
February 24, 2011
GEETA Vs. PARVAT SINGH
March 1, 2011
GEETA BAI Vs. STATE OF M P
October 11, 2011
GEI INDUSTRIES SYSTEMS LIMITED Vs. BHARAT HEAVY ELECTRICALS LIMITED
October 19, 2011
GENERAL MANAGEER Vs. RAKESH
July 21, 2011
GENERAL MANAGER (R&R) NATIONAL HYDRORELECTRIC DEVE Vs. PRAMOD SINGH
October 17, 2011
GHANSHYAM Vs. SUBHASHCHANDRA
August 24, 2011
GHANSHYAM ALIAS KALLOO Vs. STATE OF M P
December 13, 2011
GHISU SINGH Vs. STATE OF M P
October 18, 2011
GHURKI BAI Vs. STATE OF M P
April 18, 2011
GIRDHAN S/O BHEEMSINGH BARELA AND ORS Vs. STATE OF M P
November 14, 2011
GIRISH WARUDKAR Vs. STATE OF M P
April 13, 2011
GODREJ HERSHEY LIMITED Vs. COMMISSIONER
February 9, 2011
GOKUL PRASAD TRIPATHI Vs. VISHWANATH PRASAD VYASK
February 7, 2011
GOLU ALIAS GOVIND SONKAR Vs. STATE OF M P
March 9, 2011
GOPAL CHAWALA Vs. STATE OF M P
December 13, 2011
GOPAL DUBEY Vs. MUNICIPAL CORPORATION INDORE
October 21, 2011
GOPAL KRISHNA PREMI Vs. TARUN
August 30, 2011
GOPAL SINGH SISODIA Vs. UNION OF INDIA
August 30, 2011
GORELAL Vs. STATE OF M P
December 14, 2011
GOVARDHAN SINGH Vs. STATE OF M P
August 16, 2011
GOVIND Vs. PARIBAI
August 8, 2011
GOVIND Vs. STATE OF M P
May 5, 2011
GOVIND Vs. STATE OF M P
July 13, 2011
GOVIND PRASAD YADAV Vs. STATE OF M P
February 28, 2011
GOVIND SINGH Vs. SATWANT SINGH
October 10, 2011
GOYOLENE FIBRES INDIA PRIVATE LTD Vs. M P STATE ELECTRICITY BOARD
April 18, 2011
GRAM PANCHAYAT SARASDOLI Vs. STATE OF M P
December 7, 2011
GRAMIN MAHILA KALYAN UDHYOG SAHAKARI SAMITI MARYDIT GADI Vs. STATE OF M P
May 11, 2011
GUDDA ALIAS RAMDEEN BARMAN Vs. STATE OF MADHYA PRADESH
April 5, 2011
GUDDU Vs. RAMLAL
May 2, 2011
GULA S/O JOKHALA DHANUK (BHIL) DHANNA S/O PARSINGH Vs. STATE OF M P
October 18, 2011
GULAB Vs. STATE OF M P
December 12, 2011
GULAB Vs. STATE OF M P
October 11, 2011
GULAB KHAN Vs. STATE OF M P
February 28, 2011
GULAB SINGH Vs. STATE OF M P
December 14, 2011
GULAB SINGH S/O. SHRI ATMA RAM YADAV Vs. STATE OF M.P. THROUGH INSPECTOR, SPECIAL POLICE ESTABLISHMENT
December 15, 2011
GULABIA Vs. STATE OF MADHYA PRADESH
January 21, 2011
GULAM HUSSAIN Vs. NIJANUDDIN
January 25, 2011
GULREZKHAN Vs. UNION OF INDIA
March 8, 2011
GUMAN SINGH Vs. STATE OF M P
May 19, 2011
GUNJABAI & ORS. Vs. SATVEER SINGH AND ANR.
May 5, 2011
GURUNANAK MEDICAL AND SURGICAL AGENCY Vs. SITARAM SHIVHARE
February 28, 2011
GWALIOR DISTILLERIES LIMITED Vs. M P MADHYA KSHETRA VIDYUT VITRAN COMPANY
October 13, 2011
GWALIOR FAIR AUTHORITY Vs. UNION OF INDIA
September 13, 2011
GWALIOR SUGAR COMPANY LTD Vs. STATE OF M P AND OTHERS
November 25, 2011
GYAN BAI Vs. STATE OF MADHYA PRADESH
March 30, 2011
GYANESH SHARMA Vs. STATE OF M P
August 29, 2011
GYANSINGH Vs. STATE OF M P
August 10, 2011
H D GUPTA Vs. M B MANGAL
September 21, 2011
H P UPADHYAY Vs. STATE OF M P
July 12, 2011
HAIDER KHAN AND ORS Vs. STATE OF M P AND ORS
December 14, 2011
HAJI ABDUL AZIZ ANSARI Vs. M P WAKF BOARD BHOPAL
October 13, 2011
HAKAM Vs. STATE OF M P
July 8, 2011
HALKE ALIAS HAKKE Vs. STATE OF M P
July 4, 2011
HANUMANT SINGH BHADAURIA Vs. STATE OF M P
September 21, 2011
HARI ALIAS HARGOVIND Vs. STATE OF M P
December 13, 2011
HARI SINGH Vs. STATE OF M P
September 19, 2011
HARIBAI RAIKWAR Vs. STATE OF MP
March 3, 2011
HARIKISHAN Vs. STATE OF M P
May 19, 2011
HARINARAYAN Vs. GULABCHANDRA
July 27, 2011
HARINARAYAN SHARMA Vs. STATE OF M P
December 9, 2011
HARINARAYAN SHARMA Vs. STATE OF M P AND ORS
August 24, 2011
HARIOM SONI Vs. STATE OF M P
October 14, 2011
HARIRAM S/O DAYANAND KIRAR Vs. STATE OF M P
December 12, 2011
HARISH CHANDRA YADAV Vs. STATE OF M P
November 30, 2011
HARISHCHAND KOHIL Vs. CENTRAL BUREAU OF INVESTIGATION JABALPUR
April 18, 2011
HARSH WOOD PRODUCTS PVT LTD Vs. STATE OF MP
August 23, 2011
HARSHITA ALIAS HARSHLATA Vs. STATE OF M P
January 17, 2011
HARVEER SINGH Vs. STATE OF M P
November 25, 2011
HASEENA BI Vs. STATE OF M P
August 16, 2011
HEERA LAL Vs. TIJIABAI
August 18, 2011
HEERABEN Vs. HITESH
September 6, 2011
HEERALAL Vs. STATE OF MADHYA PRADESH
September 5, 2011
HEERALAL Vs. BABULAL
January 25, 2011
HEERANAND MURLIMAL VASWANI Vs. YASHWANT VIJAY SAXENA
March 31, 2011
HEMANT SIRPURKAR Vs. HARSHITA SIRPURKAR
September 19, 2011
HEMLATA Vs. STATE OF M P
August 16, 2011
HEMLATA Vs. STATE OF M P
June 18, 2011
HEMRAJ AND AND ORS Vs. STATE OF M P
December 14, 2011
HIMMAT SINGH Vs. STATE OF M P
February 18, 2011
HIND FILTERS EMPLOYEES UNION Vs. FACTORY MANAGER HIND FILTERS LTD
May 11, 2011
HINDUSTAN COPPER LTD Vs. STATE OF M P
June 23, 2011
HINDUSTAN COPPER LTD Vs. STATE OF M P
December 1, 2011
HINDUSTAN ELECTRO GRAPHITES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX, (ASSESSMENT), S
February 9, 2011
HISABLAL SON OF KANHAIYA AND ORS Vs. STATE OF M P
May 5, 2011
HITESH MEHTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 1, 2011
HOME GUARD SAINIK EVAM PARIVAR KALYAN SANGH Vs. STATE OF M P
December 2, 2011
HUBBILAL CHAKRAVARTY Vs. STATE OF M P
September 7, 2011
HUKUM SINGH YADAV Vs. STATE OF M P
January 18, 2011
HUMERA Vs. BHARAT BHUSHAN SHRIVASTAVA
August 2, 2011
HYDER KHAN Vs. STATE OF M P
December 13, 2011
ICICI LOMBARD GENERAL INSURANCE CO Vs. MANGUDI WD OF LATE NANALALJI
February 9, 2011
IDI BAI Vs. BANDIYA
March 4, 2011
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. L K BHARGAV
February 9, 2011
IFFEKHAR ANSARI Vs. NARENDRA
November 2, 2011
IN REFERENCE Vs. VEER BHAN SINGH
March 31, 2011
In Reference Vs. Ajay@Guddu
May 19, 2011
INCOME TAX OFFICER Vs. STATE OF M P
May 19, 2011
INCOME TAX OFFICER Vs. HOTEL SHYAMA
February 24, 2011
IND EXPORTS LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
February 2, 2011
INDAL SINGH Vs. STATE OF M P
December 10, 2011
INDER PRAJAPAT Vs. SHRI PRABHATT JHA
April 8, 2011
INDERPAL SINGH Vs. BRIDGSTONE INDIA PVT LTD
May 5, 2011
INDERSINGH S/O KALYANSINGH AND ORS Vs. STATE OF M P
December 14, 2011
INDEX MEDICAL COLLEGE HOSPITAL REGULATORY AND RESEARCH CENTRE Vs. ADMISSION AND FEE COMMITTEE
April 1, 2011
INDIAN OIL CORPORATION LTD Vs. BHAWNA SERVICE STATION
February 23, 2011
INDIAN RUBBERS & RECLAIMS LTD. Vs. COMMERCIAL TAX OFFICER-CUM-ADDITIONAL TEHSILDAR AND OTHERS
December 13, 2011
INDORE BAR ASSOCIATION INDORE Vs. STATE OF M P
November 18, 2011
INDORE MAHAVIDYALAYA INDORE Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION DELHI
October 31, 2011
INDRAKALI Vs. RAVI BHAN PRASAD
September 15, 2011
INDU KABRA Vs. ELIXIR INFRASTRUCTURE
December 9, 2011
IQBAL AHMED SAEED Vs. STATE OF M P
July 1, 2011
ISHWARLAL RAMHARIYA Vs. NEW INDIA ASSURANCE CO. LTD
October 13, 2011
ISHWARLAL S/O RAMESH CHAND Vs. GENDALAL S/O RANCHOR
July 22, 2011
J B CHEMICAL AND PHARMACEUTICALS LTD Vs. ZEST PHARMA
September 14, 2011
J K VERMA Vs. STATE OF MP
July 15, 2011
J N SHRIVASTAVA Vs. STATE OF M P
April 13, 2011
JAG PRASAD VERMA Vs. NEERAJ DUBEY
February 15, 2011
JAGANNATH Vs. SATISH
April 18, 2011
JAGANNATH SINGH Vs. STATE OF MADHYA PRADESH
April 19, 2011
JAGDISH Vs. RADHU SINGH
November 1, 2011
JAGDISH Vs. MANAGING DIRECTOR
November 8, 2011
JAGDISH BABU RAIJAADA Vs. SANVAL DAS GUPTA
February 13, 2011
JAGDISH BABU RAIJAADA Vs. SANVAL DAS GUPTA
February 18, 2011
JAGDISH BHAGWATI PRASAD TIWARI Vs. STATE OF MADHYA PRADESH
February 3, 2011
JAGDISH PRASAD Vs. DAULATRAM
April 5, 2011
JAGDISH PRASAD Vs. SANGAMLAL
October 18, 2011
JAGDISH PRASAD Vs. MEERA DEVI
January 18, 2011
JAGDISH PRASAD Vs. M P STATE ELECTRICITY BOARD
July 5, 2011
JAGDISH PRASAD SAXENA Vs. NARAYANI DEVI
February 17, 2011
JAGDISH S/O BAMIYA AND ORS Vs. STATE OF M P
November 29, 2011
JAI BIJASANBEROJGAR SAKH SAHKARI Vs. SHANKARLAL SINGHADE
August 5, 2011
JAI PRAKASH BATHAM Vs. STATE OF M P
March 24, 2011
JAI PRAKASH DUBEY Vs. STATE OF M P
October 12, 2011
JAI PRATAP DUBEY Vs. STATE OF MADHYA PRADESH
February 15, 2011
JAIDEEP SHAH Vs. RASHMI SHAH ALIAS RASHMI VYAS
April 18, 2011
JAIDEEP TRAVELLS Vs. STATE OF M P
July 20, 2011
JAIPAL SINGH Vs. MAHENDRA SINGH YADAV
January 6, 2011
JAIPRAKASH ASSOCIATES LTD Vs. STATE OF M P
March 9, 2011
JAIRAM Vs. JASWANT SINGH ALIAS FAKIRCHAND
May 10, 2011
JAISHREE Vs. VARSHA DEALERS
May 5, 2011
JAKIR KHAN Vs. STATE OF M P
May 11, 2011
JALAM SINGH NATHU SINGH THAKUR Vs. STATE OF M P
September 22, 2011
JALIL KHAN Vs. SADAR MUTABALLI
January 12, 2011
JALLO ALIAS JILLE Vs. STATE OF MADHYA PRADESH
January 31, 2011
JAMIL Vs. CENTRAL BUREAU OF NARCOTICS
July 21, 2011
JAMUNA PRASAD Vs. SHIVNANDAN
July 29, 2011
JAMUNA PRASAD KUSHWAHA Vs. BHAGWATI BAI
April 16, 2011
JANAKRANI SINGH Vs. KASHIRAM YADAV
February 14, 2011
JANARDHAN S/O RAMCHARAN KUNBI Vs. STATE OF M P
December 13, 2011
JANDEL SINGH Vs. STATE OF M P
February 11, 2011
JANKI PANDEY Vs. STATE OF M.P.
February 25, 2011
JANVI PANDIT Vs. AKHILESH SINGH
September 13, 2011
JASBHAI PATEL Vs. CHANDRAKIRTI SINGH
August 1, 2011
JASPALSINGH S/O SUNDERSINGHJI BAGGA Vs. KIRAN W/O JASPALSINGH BAGGA
November 21, 2011
JASWANT Vs. DEEN DAYAL
March 31, 2011
JAY MANGAL SINGH Vs. STATE OF MADHYA PRADESH
August 1, 2011
JAYDEEP GUPTA Vs. STATE OF M P
August 9, 2011
JAYENDRA AWAD Vs. NIVEDITA SHARMA AND OTHERS
September 30, 2011
JAYPAL S/O NANDIRAM PAMNANI Vs. PUNJAB RETAIL PVT LTD
July 9, 2011
JEETENDRA SINGH Vs. STATE OF M P
July 12, 2011
JHUNJHUNWALA TRADING COMPANY INDORE Vs. SHEKHAR KUMAR
October 17, 2011
JHUNNI LAL Vs. STATE OF MP
December 14, 2011
JILA SAHAKARI KENDRIYA BANK MARYADIT Vs. M P STATE CO OPERATIVE TRIBUNAL
May 2, 2011
JINEDRA KUMAR JAIN Vs. UNION OF INDIA
August 10, 2011
JITENDRA GOYAL Vs. STATE OF M P
March 3, 2011
JITENDRA KUMAR PATEL, SON OF SHRI RAMESH KUMAR PAT Vs. STATE OF M P
May 6, 2011
JITENDRA SINGH BHADORIYA Vs. HINDUSTAN PETROLEUM CORPORATION
May 2, 2011
JITENDRA VAJPAI Vs. STATE OF M P
August 18, 2011
JODHRAJ Vs. BHUTESHWAR MAHADEV MANDIR TRUST
September 26, 2011
JUHUR BUX Vs. STATE OF M P
March 31, 2011
JULEKHA BI Vs. JAMIL AHMED
August 19, 2011
JYOTI MITTAL Vs. MAULANA AZAD NATIONAL INSTITUTE OF TECHNOLOGY
April 28, 2011
JYOTI PARIHAR Vs. MUNINDRA SINGH PARIHAR
June 21, 2011
JYOTI UPADHYAY Vs. STATE OF M P
July 28, 2011
JYOTIYA Vs. STATE OF M P
November 22, 2011
K B SHARMA Vs. STATE OF M P
April 21, 2011
K L PATEL Vs. UNION OF INDIA
November 1, 2011
K M SHRIVASTAVA Vs. CHAIRMAN AND MANAGING DIRECTOR, BHARAT HEAVY ELECT
January 25, 2011
K P NAYER Vs. PATAMBERDAS DAWANI
July 27, 2011
K S VERMA Vs. STATE OF M P
May 6, 2011
K. P. NAYER Vs. PATAMBERDAS DAWANI
June 27, 2011
KADAMBINI Vs. STATE OF M P
April 26, 2011
KAILASH Vs. GOKUL PRASAD
July 27, 2011
KAILASH Vs. SURESH CHANDRA
August 19, 2011
KAILASH Vs. STATE OF M P
August 16, 2011
KAILASH Vs. VINOD AND ORS
October 10, 2011
KAILASH CHANDRA Vs. COMMERCIAL TAX OFFICER CUM ADDITIONAL TEHSILDAR
July 7, 2011
KAILASH KUMAR ROHITAS Vs. STATE OF M P
May 19, 2011
KAILASH SHARMA, S/O CHUNNILAL Vs. STATE OF M P
April 27, 2011
KAILASHCHAND Vs. STATE OF M P
February 24, 2011
KAILASHCHANDRA Vs. ASHIK
August 2, 2011
KALA BAI Vs. STATE OF M P
January 7, 2011
KALA BAI PRAJAPATI Vs. STATE OF M P
August 9, 2011
KALAWATI Vs. HANEEF AHMAD
April 26, 2011
KALIRAM Vs. STATE OF MADHYA PRADESH
January 24, 2011
KALLU ALIAS KODI LAL Vs. STATE OF MADHYA PRADESH
May 7, 2011
KALLU AND ANOTHER Vs. STATE OF M P
December 13, 2011
KALPNATH MISHRA Vs. STATE OF M P
July 26, 2011
KALU Vs. STATE OF M P
December 14, 2011
KALUSINGH @ NAHARSINGH S/O SURSINGH BHILALA AND OR Vs. STATE OF M P AND ORS
November 11, 2011
KALYANI MINERALS PVT LTD Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAX
August 1, 2011
KAMAL KISHORE GUPTA Vs. STATE BANK OF INDIA
July 1, 2011
KAMAL KUMAR TALREJA Vs. ASHA BHATNAGAR
November 3, 2011
KAMAL LAL GHARDE Vs. STATE OF M P
May 20, 2011
KAMAL SINGH Vs. ROOP SINGH
May 12, 2011
KAMAL SINGH Vs. MAHESH CHAND
December 15, 2011
KAMAL TAMRAKAR Vs. ABDUL HAKIM AND OTHERS
January 24, 2011
KAMALKANT Vs. LUPIN LABORATORIES LTD
May 11, 2011
KAMLA BAI Vs. STATE OF MADHYA PRADESH
February 8, 2011
KAMLA DEVI Vs. STATE OF M P
March 7, 2011
KAMLA GAUDAM BHIL & ORS Vs. TRIBHUVAN SINGH & ORS
March 30, 2011
KAMLA NEHRU Vs. RAVI
October 14, 2011
KAMLA RAJPUT Vs. VIJAY SINGH GUJAR
December 13, 2011
KAMLABAI Vs. ASHISH
April 25, 2011
KAMLABAI Vs. M P HOUSING BOARD
November 14, 2011
KAMLABAI Vs. STATE OF M P
January 4, 2011
KAMLESH Vs. VIJAY
December 14, 2011
KAMLESH Vs. STATE
February 17, 2011
KAMLESH RAIKWAR S/O PARAM RAIKWAR AND ORS Vs. STATE OF M P
May 6, 2011
KAMNA BALKE Vs. REGISTRAR GENERAL
March 24, 2011
KANCHAN Vs. STATE OF M P
August 30, 2011
KANCHHEDILAL JAIN Vs. NIRANJAN KUMAR JAIN
March 29, 2011
KANHAIYA LAL Vs. STATE OF MADHYA PRADESH
August 29, 2011
KANHAIYA LAL AND ANOTHER Vs. LAKHAN LAL DUBEY
November 4, 2011
KANHAIYA REDYMADE STORES Vs. RAMESHCHAND DAGDULAL SHAH
November 18, 2011
KANHAIYALAL Vs. STATE OF M P
August 25, 2011
KANTA Vs. ARVIND TARE
April 6, 2011
KANTA SALARIA Vs. PRAKASH CHANDRA
January 21, 2011
KARAN Vs. STATE OF M P
November 30, 2011
KARAN DEVELOPMENT SERVICE PVT LTD Vs. UNION OF INDIA
September 19, 2011
KASHI PRASAD NAMDEO Vs. STATE OF MP AND ORS
January 12, 2011
KASHIRAM Vs. STATE OF MADHYA PRADESH
November 3, 2011
KASTOORCHAND Vs. STATE OF M P
August 4, 2011
KASTURI DEVI JAIN Vs. UNION BANK OF INDIA
July 27, 2011
KAVITA Vs. THAN SINGH
February 9, 2011
KAVITA BISWAS Vs. AJAY BISWAS
September 20, 2011
KAVITA MAHAJAN Vs. STATE OF M P
January 10, 2011
KAWAL SINGH Vs. SEMBAI
July 15, 2011
KEDAR SINGH BAGHEL Vs. M.P. PURVA KSHETRA VIDYUT VITRAN COMP. LTD
July 5, 2011
KENDRIYA VIDYALAYA SANGATHAN Vs. R K SHASTRI
September 30, 2011
KESHAR BAI Vs. AFSAR ALI
January 6, 2011
KESHARIYA Vs. STATE OF M P
November 28, 2011
KESHARSHINGH Vs. BHANA
April 21, 2011
KESHULAL Vs. STATE OF M P
August 16, 2011
KHEMCHAND ALIAS TAINI Vs. STATE OF MADHYA PRADESH
May 4, 2011
KHEMRAJ ALIAS GANNU Vs. STATE OF M P
July 29, 2011
KHUMAN SINGH Vs. STATE OF M P
February 4, 2011
KHUSHIRAM AWASTI Vs. SAHAB SINGH
August 18, 2011
KISHAN Vs. STATE OF M P
December 13, 2011
KISHAN AUTOMOBILE Vs. COMMISSIONER OF INCOME TEX
August 16, 2011
KISHANLAL DEVILAL KUMAR & ANR Vs. ROADMAL BALCHAND PATIDAR & ORS
March 23, 2011
KISHANSINGH Vs. SARDAR KHAN
October 17, 2011
KISHNU ALIAS KISHANBIHARI Vs. STATE OF M P
May 12, 2011
KISHORE KUMAR Vs. MOHD HUSSAIN
February 8, 2011
KOMALCHAND JAIN Vs. SINDHAI PRAMOD KUMAR JAIN
July 29, 2011
KORBA METALS AND CONDUCTORS PRIVATE LIMITED Vs. BIFR
February 7, 2011
KORBA METALS AND CONDUCTORS PVT. LTD. Vs. B.I.F.R. AND ANR.
July 2, 2011
KRIPAL SINGH Vs. RAJENDRA SINGH
August 2, 2011
KRIPAL SINGH Vs. RAJENDRASINGH
August 8, 2011
KRISHI UPAJ MANDI SAMITI Vs. SUNIL KUMAR
March 15, 2011
KRISHN PRATAP SINGH Vs. STATE OF M P
January 6, 2011
KRISHNA ALIAS KRESA Vs. STATE OF M P
February 3, 2011
KRISHNA BAI Vs. KALOORAM
September 20, 2011
KRISHNA KUMAR GUPTA Vs. STATE OF MADHYA PRADESH
June 28, 2011
KRISHNAGOPAL Vs. DIRECTOR OF INCOME TAX
September 15, 2011
KRUSHNA GOPAL SONI Vs. ARJUNLAL
April 1, 2011
KULWANT KAUR Vs. SUKHRAJE
November 10, 2011
KUNDAN KUSHWAH Vs. STATE OF MP & OTHERS
November 1, 2011
KUNTI BAI Vs. MPSRTC
February 18, 2011
KUSUM KALI SEYAM Vs. BALWANT SINGH
December 13, 2011
KUSUMBAI Vs. SUNDERBAI
July 26, 2011
KYMORE CEMENT MAJDOOR CONGRESS Vs. REGISTRAR
August 23, 2011
KYMORE CEMENT MAJDOOR CONGRESS Vs. REGISTRAR, OFFICE OF REGISTRAR TRADE UNIONS
August 24, 2011
L M P PRECISION ENGINEERING CO PVT LTD Vs. UNION OF INDIA
July 22, 2011
LAKHAN Vs. STATE OF M P
September 30, 2011
LAKHAN Vs. STATE OF M P
September 23, 2011
LAKHAN GIRI Vs. STATE OF M P
January 4, 2011
LAKHAN SINGH RAJPUT Vs. STATE OF M P
August 30, 2011
LAL SINGH AND ANOTHER Vs. STATE OF M P
November 17, 2011
LALITA Vs. VIDHA SAGAR
May 5, 2011
LALITA RAJENDRA PRASAD TROPATHI Vs. M P E B THROUGH SECRETERY JABALPUR
December 19, 2011
LALJIRAM Vs. SHYAMKUMAR
April 25, 2011
LALKUNWAR KORI Vs. ARYA LALARAM
February 15, 2011
LALLARAM RAJAK AND ANR Vs. STATE OF M P AND ORS
February 8, 2011
LALLU LAL PATEL Vs. ANAR KALI ALIAS TANNU BAI YADAV
February 21, 2011
LALLUPAL S/O GOVINDDAS PAL AND ORS Vs. STATE OF M P
October 18, 2011
LAXMAN LODHI Vs. STATE OF M P
January 11, 2011
LAXMAN YADAV Vs. STATE OF M P
November 28, 2011
LAXMANSINGH Vs. STATE OF M P
April 27, 2011
LAXMI NARAYAN AGRAWAL Vs. STATE OF M P
November 11, 2011
LAYAK SINGH Vs. STATE OF M P
November 3, 2011
LEELABAI Vs. RAMESH
December 14, 2011
LEELAWATI Vs. KANHAIYALAL
August 25, 2011
LEELAWATIBAI Vs. RADHAKISHAN
January 28, 2011
LIGHT GROUP Vs. ASSISTANT COMMERCIASL TAX OFFICER AND ANR
August 3, 2011
LILABAI Vs. STATE OF M P
February 3, 2011
LILAWATI Vs. VISHRAM
November 17, 2011
LITTLE ANGELS SHIKSHA SAMITI Vs. UNION OF INDIA
March 30, 2011
LIYAKAT ALI ALIAS LALA Vs. STATE OF M P
October 19, 2011
LOK SHIKSHAN SANSTHAN Vs. REGISTRAR
November 3, 2011
M A SHERKHAN Vs. STATE OF M P
January 19, 2011
M L CHOURASIA Vs. STATE OF MADHYA PRADESH
August 24, 2011
M P HOUSING BOARD Vs. CHHAGAN LAL KISHANLAL FACTORY
March 4, 2011
M P LAGHU UDYOG NIGAM Vs. M P LAGHU UDYOG NIGAM KARAMCHARI UNION
October 10, 2011
M P POORVA KSHETRA VIDYUT VITRAN COMPANY Vs. MADHYA BHARAT FUELS PVT LTD
December 2, 2011
M P RAJYA SAHAKARI VIPANAN SANGH Vs. OMPRAKASH
November 30, 2011
M P RURAL ROAD DEVELOPMENT AUTHORITY Vs. R C CHUGH
November 15, 2011
M P SAMDARIYA Vs. STATE OF M P
October 24, 2011
M P STATE ELECTRICITY BOARD Vs. RAMA STEELS TUBES LTD
March 11, 2011
M P STATE ROAD TRANSPORT CORPORATION Vs. SUPER STONE RUBBER INDUSTRIES
May 13, 2011
M. MANOJ KUMAR Vs. DIRECTOR OF INCOME TAX
May 5, 2011
M.P. STATE ELECTRICITY BOARD, THROUGH SECRETARY, HEAD OFFICE, SHAKTIBHAWAN, JABALPUR Vs. MANGAL PRASAD PATLE
September 6, 2011
M.P.STATE ELECTRICITY BOARD Vs. LEELABAI
December 14, 2011
MAA JALPA ENTERPRISES Vs. STATE OF M P
April 26, 2011
MADAN Vs. STATE
April 15, 2011
MADAN SINGH Vs. STATE OF MADHYA PRADESH
March 1, 2011
MADHU Vs. STATE OF M P
September 20, 2011
MADHULIKA SINHA Vs. UNION OF INDIA & ORS
December 7, 2011
MADHYA PRADESH STATE ELECTRICITY BOARD Vs. UNION OF INDIA
January 4, 2011
MAGANLAL Vs. STATE OF M P
September 12, 2011
MAHENDRA KUMAR Vs. RAMSWAROOP
May 5, 2011
MAHENDRA KUMAR MISHRA Vs. STATE OF M P
January 31, 2011
MAHENDRA KUMAR SONDHIYA Vs. STATE OF M P
January 20, 2011
MAHENDRA SINGH CHHABRA Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT
March 15, 2011
MAHERAJABI Vs. LATIF KHAN
February 24, 2011
MAHESH Vs. A.SABRIK KRISHNA
October 10, 2011
MAHESH Vs. STATE OF M P
December 14, 2011
MAHESH Vs. STATE OF M P
December 2, 2011
MAHESH SINGH SON OF DELHIRAM KUSHWAH Vs. STATE OF M P
August 3, 2011
MAHESH BHARDWAJ Vs. STATE OF MADHYA PRADESH
May 20, 2011
MAHESH CHANDRA Vs. KAMAL KUMAR
July 28, 2011
MAHESH KUMAR Vs. RAJESH
January 19, 2011
MAHESH KUMAR DHAWAN Vs. STATE OF M P
December 9, 2011
MAHESH MOHANLAL AGRAWAL Vs. NANDKISHORE HARIRAM KUKREJA & ORS
May 6, 2011
MAHESH PRASAD BAJPAI Vs. STATE OF M P
May 11, 2011
MAHESH PRASAD GAUTAM Vs. STATE OF M P
September 7, 2011
MAHESH SINGH Vs. BARKATULLAH UNIVERSITY
March 7, 2011
MAHESHWARI PRASAD Vs. STATE OF M P
April 7, 2011
MAHILA UTTHAN AVAM MUDRAN SAHAKARI SANSTHAN MARYADIT SHIVPURI Vs. STATE OF M P AND OTHERS
July 25, 2011
MAKHAN GIR MAHANT Vs. STATE OF M P
November 11, 2011
MAKHANO KORI Vs. STATE OF M P
February 3, 2011
MAKHIJA CONSTRUCTION CO Vs. MADHYA PRADESH RURAL ROAD DEVELOPMENT AUTHORITY
April 7, 2011
MALKHAN SINGH Vs. STATE OF M P
November 14, 2011
MALLUDAS Vs. STATE OF U P
November 17, 2011
MAMTA Vs. RAJARAM
June 27, 2011
MAMTA Vs. SANGEETA
September 23, 2011
MAMTA AWASTHY Vs. AJAY KUMAR SHRIVASTAVA
April 5, 2011
MAMTA SHUKLA Vs. STATE OF M P
April 19, 2011
MAN INDUSTRIES INDIA LIMITED Vs. PRAGYA EQUIPMENTS PVT LIMITED
September 13, 2011
MAN KHA Vs. MOHANLAL
October 18, 2011
MANAGING DIRECTOR M P STATE ROAD TRANSPORT CORPORATION Vs. PRANTIYA RAJYA PARIVAHAN KARMACHARI SANGH CONGRESS
July 1, 2011
MANASA VIPNAN SAHAKARI SAMITI MARYADIT Vs. REGISTRAR COOPERATIVE SOCIETIES MP
February 23, 2011
MANGAL AMUSEMENT P LTD Vs. STATE OF M P
May 19, 2011
MANGANESE ORE INDIA LTD Vs. STATE OF M P
December 1, 2011
MANGILAL S/O POONAMCHAND AND ORS Vs. STATE OF M P
October 24, 2011
MANGILAL VENIRAMJI KULAMBI Vs. MANGILAL SAWAJI KULAMBI
October 12, 2011
MANGLA SUPE Vs. M P STATE ELECTRICITY BOARD
August 3, 2011
MANILAL DAYALJI & CO Vs. STATE OF M P & OTHERS
August 24, 2011
MANISH Vs. SANJAY
January 11, 2011
MANISH JAT Vs. STATE OF M P
September 29, 2011
MANJU ALIAS MANAKLAL Vs. STATE OF M P
September 16, 2011
MANOHAR Vs. STATE OF M P
December 13, 2011
MANOHAR LAL Vs. TAHIR ALI
August 1, 2011
MANOHAR WADHWANI Vs. BANK OF BARODA
May 19, 2011
MANOJ Vs. STATE OF MADHYA PRADESH
February 22, 2011
MANOJ Vs. STATE OF M P
December 13, 2011
MANOJ KUMAR AGRAWAL Vs. ARCHANA CHITNIS
December 16, 2011
MANOJ KUMAR LAHARIYA Vs. STATE OF M P
February 7, 2011
MANOJ MISHRA Vs. STATE OF M P AND ORS
July 29, 2011
MANOTHAR KOKNE Vs. SMT. RAMPYARI MISHRA
November 25, 2011
MANOTHAR KOKNE Vs. RAMPYARI MISHRA
November 22, 2011
MANSUKH LAL Vs. COMMISSIONER OF INCOME TAX
July 29, 2011
MAUJILAL Vs. STATE OF MADHYA PRADESH
February 25, 2011
MAULANA HAROON Vs. M P STATE WAKF BOARD
April 20, 2011
MAYTAS INFRA LTD Vs. M P S E B
January 31, 2011
MEENA MEHRA Vs. LOKAYUKI ORGANISATION
September 23, 2011
MEENAL ENTERPRISE Vs. RAJAT COLLECTION
May 6, 2011
MEGA ENTERPRISES Vs. STATE OF M P
November 24, 2011
MEHBOOB KHAN AND ANOTHER Vs. RADHAKISHAN AND OTHERS
November 23, 2011
MEHTAB S/O SUMRAN VISHWAKARMA Vs. STATE OF M P THROUGH P S PARASIYA
January 20, 2011
MEMBER SECRETARY, NATIONAL COUNCIL FOR TEACHERS ED Vs. JAWAHARLAL NEHRU MAHAVIDYALAYA & ORS
January 20, 2011
MINAL BUILDERS Vs. STATE OF M P
May 10, 2011
MISSION DIRECTOR RCH Vs. RANJIT JAIN
July 22, 2011
MOHAMMAD ISMAIL Vs. SIKHANDAR AZAD
January 24, 2011
MOHAMMED ARIF Vs. STATE OF M P
October 14, 2011
MOHAMMED IQBAL Vs. STATE OF M P
February 3, 2011
MOHAMMED SHAFI Vs. ABDUL WAHID
September 22, 2011
MOHAN Vs. STATE OF M P
October 11, 2011
MOHAN LAL Vs. STATE
April 1, 2011
MOHAN LAL Vs. STATE OF M P
September 2, 2011
MOHAN MANDELIA Vs. HARISH SHARMA
July 5, 2011
MOHAN SINGH Vs. SANTOSH
January 4, 2011
MOHANLAL JI Vs. SAID NOOR
September 13, 2011
MOHANSINGH RAGHUVANSHI Vs. UJJAIN MUNICIPAL CORPORATION
November 2, 2011
MOHAR SINGH Vs. STATE OF M P
November 11, 2011
MOHAR SINGH Vs. STATE OF M P
March 8, 2011
MOHAR SINGH Vs. STATE OF M P
August 3, 2011
MOHD BAITULLA Vs. STATE OF M P
September 9, 2011
MOHD IMRAN SIDDIQUE Vs. STATE OF M P
September 16, 2011
MOHD LATIF MANSURI Vs. STATE OF MADHYA PRADESH
July 7, 2011
MOHD RIZWAN Vs. STATE OF M P & OTHERS
October 11, 2011
MOHD SALEEM KHAN Vs. STATE OF M P
March 8, 2011
MOHIT KUMAR DONGR Vs. UNION OF INDIA
August 27, 2011
MONTAGE ENTERPRISES PVT LTD Vs. EMPLOYEES PROVIDENT FUND
November 22, 2011
MONTAGE ENTERPRISES PVT LTD Vs. EMPLOYEES PROVIDENT FUND INDORE
March 24, 2011
MONU ALIAS BORA Vs. STATE OF MP
December 19, 2011
MOOL CHAND PATEL Vs. M P ROAD TRANSPORT CORPORATION
October 19, 2011
MOOLCHAND Vs. SANTOSH
July 14, 2011
MOTI LAL GOEL Vs. CENTRAL BUREAU OF INVESTIGATION
April 25, 2011
MOULANA AZAD NATIONAL INSTITUTE OF TECHNOLOGY Vs. AJIT NARAYAN
August 29, 2011
MOUNT EVEREST BREWERIES LTD Vs. STATE OF M P AND ANOTHER
November 25, 2011
MP STOCK EXCHANGE RAJANI BHAWAN Vs. CMC LIMITED
February 14, 2011
MUKESH Vs. STATE OF M P
October 3, 2011
MUKESH Vs. SHANTILAL
August 10, 2011
MUKESH Vs. STATE OF M P
May 11, 2011
MUKESH Vs. PRITI
May 6, 2011
MUKESH BIRTHARE Vs. DEEPA SHARMA
January 1, 2011
MUKESH BIRTHARE Vs. DEEPAK SHARMA
January 31, 2011
MUKESH KUMAR Vs. STATE OF M P
September 9, 2011
MUKESH KUMAR Vs. RAHUL
September 28, 2011
MUKESH PRASAD Vs. STATE OF M P
July 27, 2011
MUKESH RATHORE Vs. STATE OF M P
March 4, 2011
MUNENDRA KUSHWAHA Vs. COMPETENT AUTHORITY
March 8, 2011
MUNICIPAL COUNCIL Vs. CHAND KHAN
August 24, 2011
MUNISH KUMAR Vs. BARKATULLAH UNIVERSITY
March 7, 2011
MUNNA @ DILIP YADAV Vs. STATE OF M P
December 14, 2011
MUNNALAL KESHARWANI Vs. RAMWATI MISHRA
April 8, 2011
MUNNALAL KUSHWAHA AND ANOTHER Vs. STATE OF M P
November 24, 2011
MUNNALAL RAJAK Vs. STATE OF M P
January 19, 2011
MUNNALAL S/O PYARELAL KOLE AND OTHERS Vs. STATE OF M P
December 13, 2011
MUNNI BAI Vs. RAMNATH SINGH
May 5, 2011
MUNNI LAL Vs. STATE OF M P
June 27, 2011
MUNNI SHRIVAS Vs. STATE OF M P
September 5, 2011
MUNNILAL Vs. STATE OF M P
November 23, 2011
MUNSHI Vs. NEW INDIA INSURANCE CO LTD
February 8, 2011
MUNSHILAL RATHORE Vs. ZILA SAHAKARI BHUMI VIKAS BANK MARYADIT
April 20, 2011
MURLI DAS Vs. SHISHUKUNJ EDUCATIONAL SOCIETY
September 20, 2011
MURLIDHAR AGARWAL Vs. STATE OF M P
February 22, 2011
MURTAZA MALIK Vs. INDORE DEVELOPMENT AUTHORITY
May 5, 2011
MURTI SHRI RAM MANDIR Vs. STATE OF M P
February 9, 2011
N K PANDEY Vs. STATE OF M P
July 20, 2011
NAGDA MUNICIPALITY NAGDA Vs. ITC LIMITED
May 20, 2011
NAGULAL S/O MANNAJI AND ORS Vs. STATE OF M P AND ORS
November 11, 2011
NAN SINGH Vs. STATE OF M.P.
March 4, 2011
NANA S/O RAMDAS GURJAR Vs. STATE OF M P
May 5, 2011
NANADRAM KUSHWAH Vs. STATE OF M P
December 16, 2011
NANDKISHORE Vs. STATE OF M P
November 1, 2011
NANDULAL VERMA Vs. STATE OF M P
December 20, 2011
NANNOOLAL Vs. STATE OF M P
August 1, 2011
NARAYAN Vs. KUTARIA
July 27, 2011
NARAYAN SHARMA Vs. STATE OF M P
November 15, 2011
NARAYAN SINGH BUNDELA Vs. M P RURAL ROAD DEVELOPMENTAUTHORITY
March 3, 2011
NARENDRA KUMAR RATHOR Vs. STATE OF M P
August 12, 2011
NARENDRA KUMAR SANADYA Vs. STATE OF M P
January 31, 2011
NARENDRA PATEL Vs. AMARKANT TIWARI
July 26, 2011
NARENDRA SINGH Vs. BHAGWAN SINGH
August 30, 2011
NARENDRA SINGH RAWAT S/O GIRIRAJ SINGH RAWAT Vs. STATE OF M P AND ANOTHER
November 17, 2011
NARESH AGRAWAL Vs. STATE OF M P
February 15, 2011
NARESH KUMAR Vs. PRABHABAI
August 26, 2011
NARESH S/O POONAMCHAND KETHWAS Vs. UNION OF INDIA
November 21, 2011
NARMADA BACHAO ANDOLAN Vs. STATE OF M P
August 19, 2011
NARMADA BACHAO ANDOLAN Vs. STATE OF M P
February 18, 2011
NARMADA PRASAD CHOUDHARY Vs. BANK OF INDIA
October 17, 2011
NARSINGH Vs. VIJAY
November 28, 2011
NARSINGH LAL Vs. FATECHAND JAIDEV
August 8, 2011
NARSINGH MANDIR Vs. STATE GOVERNMENT OF MADHYA PRADESH AND ORS
October 13, 2011
NASIR Vs. KALUSINGH AND ANOTHER
October 3, 2011
NATIONAL INSURANCE CO LTD Vs. BHOLARAM S/O JIWANLAL PATEL
January 25, 2011
NATIONAL INSURANCE CO LTD Vs. SUBHASH ROAD TRANSPORT COMPANY
September 22, 2011
NATIONAL INSURANCE CO LTD Vs. BABULAL
May 10, 2011
NATIONAL INSURANCE CO LTD Vs. RAMKALIBAI
January 11, 2011
NATIONAL INSURANCE CO LTD Vs. NAJMA
May 19, 2011
NATIONAL INSURANCE COMPANY LIMITED Vs. SANDEEP
February 23, 2011
NATIONAL INSURANCE COMPANY LTD Vs. SUNITA
April 28, 2011
NATIONAL INSURANCE COMPANY LTD Vs. RAMESH KUMAR BURMAN
August 29, 2011
NATIONAL INSURANCE COMPANY LTD Vs. RAGHUNATH SAHU
February 1, 2011
NATTHULAL Vs. SHAKUNTALABAI
January 20, 2011
NEELU Vs. RADHESHYAM MALVIYA
April 11, 2011
NEENA CHOPRA Vs. MAHENDRA SINGH
June 5, 2011
NEENA CHOPRA Vs. MAHENDRA SINGH VAISHYA
July 5, 2011
NEETA TIWARI Vs. SATYA MISHRA
April 20, 2011
NEETENDRA RAJSINGH CHHABRA Vs. AMARJEET KOUR
November 29, 2011
NEHA SINGH Vs. ASHA SINGH
February 3, 2011
NEKI BAI Vs. MITHLESH
February 1, 2011
NEMICHAND Vs. STATE
July 28, 2011
NEO TERIC DEVELOPERS PVT LTD Vs. STATE OF M P
January 10, 2011
NEW INDIA ASSURANCE CO LTD Vs. LEELABAI BAPUSINGH GURHAR AND OTHERS
March 23, 2011
NEW INDIA ASSURANCE CO. LTD. Vs. SOMARIYA AND ANOTHER
December 13, 2011
NEW INDIA ASSURANCE COMPANY LTD Vs. MOHAN PRAKASH UPADHYAY AND OTHERS
November 8, 2011
NHK SPRING INDIA LIMITED Vs. NHK SHARAMIK SANGH
May 20, 2011
NILOFAR ANJUM Vs. MOHD AASIF
December 14, 2011
NIRANJANKUMAR AWASTHI Vs. AJAY VIJAYWARGIYA AND ANOTHER
July 22, 2011
NIRMAL CHAND JAIN Vs. STATE OF M P
July 29, 2011
NIRMALA PATHAK Vs. STATE OF MADHYA PRADESH
October 21, 2011
NITESH SINGH PAWAR Vs. SAINIK SCHOOL SOCIETY
November 24, 2011
NITESH YADAV Vs. STATE OF M P
August 25, 2011
NORTHERN COALFIELDS LTD Vs. M K SHARMA
August 3, 2011
NTPC LTD Vs. STATE OF M P & ORS
August 24, 2011
O R G INFORMATICS LTD Vs. MADHYA PRADESH STATE ELECTRONICS DEVELOPMENT CORPORATION LTD
April 28, 2011
O T G GLOBAL FINANCE LTD COMPANY Vs. MOHAN MANDELIA
September 26, 2011
OM PRAKASH KOSHTA Vs. STATE OF M P AND ORS
February 1, 2011
OM PRAKASH MISHRA Vs. STATE OF M P
September 20, 2011
OM PRAKASH VERMA Vs. GUJARAT MERCHANTILE
October 19, 2011
OM SINGH TOMAR & ANR Vs. KRISHNA DEVI & ORS
March 15, 2011
OMPRAKASH Vs. AASHISH
August 26, 2011
OMPRAKASH Vs. SATYANARAYAN CHOUHAN
February 8, 2011
Omprakash Vs. State of Chhattisgarh
May 8, 2011
OMPRAKASH JEEVANLAL Vs. STATE OF M P & OTHERS
October 18, 2011
OMPRAKASH KALAM Vs. SUB DIVISIONAL OFFICER, (REVENUE) SHUJALPUR & 3 OT
November 24, 2011
ORIENT PAPER MILL LTD Vs. BANG LIME INDUSTRIES
January 17, 2011
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. SAIFUDDIN
July 7, 2011
ORIENTAL INSURANCE CO Vs. ABHILASHA
February 15, 2011
ORIENTAL INSURANCE CO LTD Vs. RICHHABAI
September 5, 2011
ORIENTAL INSURANCE CO LTD Vs. RAMSHRI BAI & ORS
February 10, 2011
P N MAHESHWARI Vs. M P RAJYA SAHAKARI BANK
December 8, 2011
P S CONSTRUCTIONS COMPANY 1901 Vs. STATE OF M P
September 12, 2011
PACL INDIA LTD Vs. STATE OF MADHYA PRADESH
July 22, 2011
PADAM SINGH SHAKYA Vs. UNION OF INDIA
August 18, 2011
PALLAVI SHUKLA Vs. STATE OF M P
September 6, 2011
PANDIT ALIAS SAMPOORNANAND Vs. STATE OF M P
December 10, 2011
PANDIT RAMGOPAL PUJARI Vs. PANDIT AKHILESH KUMAR
February 28, 2011
PANKAJ KUMAR TIWARI Vs. STATE OF M P
February 18, 2011
PANKAJ PRATAP SINGH Vs. BHOPAL MOTORS PRIVATE LTD
May 6, 2011
PANNALAL Vs. STATE OF M P
July 9, 2011
PANNALAL SON OF BADRILAL GURJAR Vs. STATE OF M P
September 5, 2011
PAPITA DEVI Vs. HARI SINGH
August 10, 2011
PAPPI BAGHELE Vs. STATE OF M P
December 14, 2011
PAPPU @ GUMAN Vs. STATE OF M P
December 14, 2011
PAPPU @ KARIYA Vs. STATE OF M P
December 13, 2011
PAPPU ALIAS SHIV NARAYAN Vs. STATE OF MADHYA PRADESH
January 31, 2011
PARAMJEET SINGH Vs. STATE OF M P
June 20, 2011
PARAS LIFESTYLES PRIVATE LIMITED Vs. STATE OF MP
August 3, 2011
Parasnath Naik Vs. Durga Prasad Naik
September 13, 2011
PARAVATI BAI Vs. MOHD SHARIF
July 4, 2011
PARILAL Vs. STATE OF MADHYA PRADESH
April 20, 2011
PARSVNATH DEVELOPERS LTD AND ANOTHER Vs. STATE OF M P AND ANOTHER
December 5, 2011
PARVATI PRAJAPATI & ANR. Vs. PRABHAT KUMAR & ORS.
March 24, 2011
PATEL RAJESH KUMAR AMRUTLAL & CO. Vs. DIRECTOR OF INCOME TAX
May 5, 2011
PAWAN Vs. BHULIBAI
September 14, 2011
PAWAN Vs. HARBHAJAN SINGH
November 1, 2011
PERFETTI VAN MELLE INDIA PVT. LTD. Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX AND OTHERS
October 1, 2011
PINTOO AMARAJI BACHADA Vs. HUSSEIN AMIR BEG
May 5, 2011
POONAM CHAND JAIN Vs. RAMESH KUMAR
November 17, 2011
POONAM JWELLERS Vs. MANDASAUR COMMERCIAL COOP BANK LTD
August 16, 2011
POONAM KHANDELWAL Vs. PANKAJ KHANDELWAL
September 9, 2011
POORAN SINGH Vs. STATE OF M P
December 13, 2011
PRABHA SONI Vs. AVINASH SONI
December 19, 2011
PRABHAKAR SINGH Vs. DISTRICT CO OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK
April 26, 2011
PRABHAT KUMAR JAIN Vs. RAMVATI BAI
September 21, 2011
PRABHUDAYAL Vs. STATE OF M P
April 5, 2011
PRABHULAL Vs. C B N GAROTH
January 13, 2011
PRABHYAT B ED CHHATRA SANGH PRABHYAT Vs. BARKATULLAH UNIVERSITY
April 18, 2011
PRADEEP KUMAR TIWARI Vs. STATE OF M P
March 9, 2011
PRADEEP KUNBI Vs. TATE OF M P
September 7, 2011
PRAHALAAD KURMI Vs. STATE OF M P
June 29, 2011
PRAHLAD Vs. JAMUNA BAI
August 9, 2011
PRAHLADSINGH Vs. HEMSINGH AND ORS
December 10, 2011
PRAKASH Vs. STATE OF M P
April 19, 2011
PRAKASH Vs. STATE OF M P
July 26, 2011
PRAKASH Vs. STATE OF M P
December 19, 2011
PRAKASH BAGRI Vs. STATE OF M P
December 14, 2011
PRAKASH CHANDRA Vs. ANOKHILAL
November 17, 2011
PRAKASH KUMAR SAHU Vs. UNION OF INDIA
November 2, 2011
PRAKASH MANNALAL Vs. ASHOK MANNALAL
July 27, 2011
PRAKASHRAO Vs. JYOTI
December 9, 2011
PRAKASHRAO Vs. JYOTI
December 5, 2011
PRAMOD Vs. STATE OF M P
December 13, 2011
PRAMOD DHANODKAR Vs. PUNJAB NATIONAL BANK
July 5, 2011
PRAMOD SINGH Vs. DIVISIONAL FOREST OFFICER
August 10, 2011
PRASANNA JAIN Vs. STATE OF M P & OTHERS
October 12, 2011
PRASHANT MUNDRA Vs. SATISH KUMAR RATHI
December 1, 2011
PRATAP CHANDRA MEHTA Vs. STATE BAR COUNCIL OF M P
May 20, 2011
PRATAP RAGHAV BHAGWAN Vs. KRISHNA
December 16, 2011
PRATAP SAMBHAJI RAO KHUTAL Vs. STATE OF M P
November 16, 2011
PRATAP SINGH Vs. STATE OF M P
October 1, 2011
PRATAP SINGH Vs. MANGAL KHAN
May 18, 2011
PRATHVI SOCIAL EDUCATION Vs. RAJENDRA KATOCH AND WELFARE SOCIETY
February 22, 2011
PRAVEEN CHOUBE Vs. STATE OF M P
September 28, 2011
PRAVEEN KUMARI Vs. ANIL KUMAR & ORS
August 25, 2011
PREETAM CHOUKSEY Vs. STATE OF M P
November 24, 2011
PREETAM SINGH Vs. STATE OF MADHYA PRADESH
January 11, 2011
PREETIBALA Vs. STATE OF M P
March 1, 2011
PREM NARAYAN Vs. STATE OF M P
March 11, 2011
PREM NARAYAN MEENA Vs. STATE OF M P
January 21, 2011
PREMCHAND SONI Vs. HARISH CHAND
September 7, 2011
PREMLATA Vs. AJAY
October 21, 2011
PREMLATA JAIN Vs. MANDAKINI GUPTA
August 5, 2011
PRINCIPAL SECRETARY STATE OF M P AND ANR Vs. VIVEK SINGH CHOUHAN
September 28, 2011
PRITHVIVALLABH Vs. CHANDRAKISHORE VYAS
January 28, 2011
PROJECT DIRECTOR DISTRICT LITERACY SAMITI Vs. MAMTA SHRIVASTAVA
January 11, 2011
PROJECT DIRECTOR DISTRICT LITERACY SAMITI TALA HOUSE Vs. MAMTA SHRIVASTAVA
February 11, 2011
PROPRIETOR PHARMACEUTICAL CLASSICA INTERNATIONAL Vs. STATE OF M P
November 1, 2011
PURUSHOTTAMDAS ISHWARDAS SEWANI Vs. LAXMILAL ROOPCHAND DHING
July 9, 2011
PUSHPA Vs. KAMLABAI
August 23, 2011
PUSHPA Vs. KALU KHAN
August 30, 2011
PUSHPA JAJODIA Vs. M P HOUSING BOARD
June 28, 2011
PUSHPA THAKUR Vs. BHAGWANDAS BHAVEDI
November 11, 2011
PUSHPALATA Vs. RANBAXY LABORATORIES LTD
October 31, 2011
PUSHPENDRA Vs. STATE OF M P
June 21, 2011
PUSHPENDRA Vs. DEVI AHILYA VISHWA VIDHYALALYA
September 7, 2011
PUSHPENDRA SINGH THAKUR Vs. MAMTA THAKUR
November 25, 2011
PUSHPMALA RAJE ALIAS SHAMISTHA DEVI Vs. MAHENDRA SINGH
March 22, 2011
PUSPA BAI Vs. STATE OF M P
December 13, 2011
QUAZI BAHABUDDIN Vs. HARI SINGH GOUR
March 9, 2011
R K AGNIHOTRI Vs. MUNICIPAL CORPORATION BHOPAL
June 30, 2011
R K AGRAWAL Vs. STATE OF MADHYA PRADESH
February 2, 2011
R K GUPTA Vs. STATE OF M P
November 3, 2011
R K S GAUTAM Vs. STATE OF M P
July 4, 2011
R K SINGH Vs. STATE OF M P
January 3, 2011
R K TIMBER Vs. ICICI BANK LTD
April 5, 2011
R K TRADERS Vs. CHIEF ENGINEER M P PASCHIM KSHETRA VIDYUT VITARAN CO LTD
March 17, 2011
R L SHUKLA Vs. STATE OF MADHYA PRADESH
August 18, 2011
R P DEWANGAN Vs. STATE OF M P
May 13, 2011
R P DWIVEDI Vs. SECL
July 19, 2011
R P DWIVEDI Vs. SECL
August 19, 2011
R S AVTAR SINGH AND CO Vs. VINDYACHAL AIR PRODUCTS PVT LTD
January 29, 2011
R S YADAV Vs. STATE OF M P
February 10, 2011
R.R. AHUJA Vs. UNION OF INDIA
September 21, 2011
RADHABAI Vs. RADHESHYAM
August 4, 2011
RADHABAI Vs. RADHESHYAM
April 8, 2011
RADHARANI AND OTHERS Vs. STATE OF M P AND OTHERS
December 2, 2011
RADHELAL Vs. STATE OF M P
November 17, 2011
RADHESHYAM Vs. STATE OF MADHYA PRADESH
February 2, 2011
RADHESHYAM Vs. OMKARDAS
March 31, 2011
RADHESHYAM Vs. STATE OF M P
December 13, 2011
RADHESHYAM Vs. STATE OF M P
December 14, 2011
RADHESHYAM Vs. RADHABAI
April 8, 2011
RADHESYAM GANGARAM BHILALA Vs. RAMDEV POONAMCHAND & ORS
May 6, 2011
RADHEY ALIAS RADHESYAM Vs. STATE OF M P
December 14, 2011
RADHYSHYAM S/O PARSADI GOND Vs. STATE OF M P
January 6, 2011
RAGHUNATH PRASAD Vs. RAJMANI PATEL AND ORS
August 25, 2011
RAGHURAJ SINGH Vs. STATE OF M P
November 23, 2011
RAGHUVEER PRASAD Vs. RAM KISHAN
August 8, 2011
RAGHUVIR SINGH S/O DAULAT SINGH Vs. STATE OF M P
October 3, 2011
RAHMUNABI ALIAS RAHMUNISHA Vs. SHEIKH VAHID
March 23, 2011
RAHUL Vs. STATE OF M P
June 28, 2011
RAHUL Vs. STATE OF M P
April 26, 2011
RAHUL GUPTA Vs. STATE OF M P
December 8, 2011
RAJ KUMAR SHARMA Vs. M P STATE ROAD TRANSPORT CORPORATION
February 8, 2011
RAJ KUMARI Vs. MUNNALAL VISHWAKARMA
March 3, 2011
RAJ KUMARI Vs. MUKHYA CHIKITSA AVEM SWASTH ADHIKARI GAS RAHAT BHOPAL
March 11, 2011
RAJ KUMARI AND OTHERS Vs. STATE OF MADHYA PRADESH
November 24, 2011
RAJARAM Vs. KASALIYA
September 26, 2011
RAJE Vs. STATE OF M P
November 17, 2011
RAJEEV DALELA Vs. STATE OF M P
April 5, 2011
RAJENDRA Vs. STATE OF M P
January 20, 2011
RAJENDRA Vs. STATE OF M P
December 13, 2011
RAJENDRA ALIAS RAJU Vs. STATE OF M P
November 14, 2011
RAJENDRA KUMAR Vs. KASHIBAI
October 12, 2011
RAJENDRA KUMAR AGRAWAL Vs. STATE OF M P
August 24, 2011
RAJENDRA KUMAR SHUKLA Vs. STATE OF M P
March 31, 2011
RAJENDRA MATHUR Vs. STATE OF M P
April 20, 2011
RAJENDRA MISHRA Vs. STATE OF M P
March 29, 2011
RAJENDRA PATIL Vs. STATE OF M P
April 11, 2011
RAJENDRA PRASAD Vs. STATE OF MADHYA PRADESH
March 4, 2011
RAJENDRA SINGH Vs. MAHILA CHANDRA BAI
November 2, 2011
RAJENDRA SINGH Vs. HARISHCHANDRA AND OTHERS
August 25, 2011
RAJENDRA SONI Vs. STATE OF M P
August 19, 2011
RAJENDRASINGH Vs. STATE OF M P
December 14, 2011
RAJESH Vs. NAZLU
March 25, 2011
RAJESH ALIAS MANGOUDI Vs. STATE OF M P
February 28, 2011
RAJESH JAIN Vs. STATE OF M P
August 10, 2011
RAJESH KESHARSINGH DHAKAD Vs. KESHARSINGH DARIYAOSINGH
November 24, 2011
RAJESH KUMAR Vs. STATE OF M P
April 28, 2011
RAJESH KUMAR BAJPAI AND ORS Vs. JANPAD PANCHAYAT NIWADI AND ORS
January 25, 2011
RAJESH KUMAR GOSWAMI Vs. STATE OF MADHYA PRADESH
July 27, 2011
RAJESH KUMAR RAJAK Vs. CHHOTELAL RAJAK
November 11, 2011
RAJESH KUSHWAHA Vs. STATE OF M P
December 13, 2011
RAJESH RAJORA Vs. STATE OF M P
March 8, 2011
RAJESH S/O SUNDERLAL VISHWAKARMA Vs. STATE OF M P THROUGH POLICE STATION
February 1, 2011
RAJESH SUNDERLAL VISHWAKARMA Vs. STATE OF MADHYA PRADESH
February 1, 2011
RAJIV CHOUKSEY Vs. KIRTI CHOUKSEY
April 19, 2011
RAJJO BAI Vs. STATE OF MADHYA PRADESH
February 3, 2011
RAJKAMAL Vs. PRABHA GROVER
September 6, 2011
RAJKUMAR UTTAMCHAND MEHRA Vs. VINESH KUMAR & ORS
December 13, 2011
RAJMAL Vs. STATE OF M P
June 21, 2011
RAJNI Vs. STATE OF M P
March 14, 2011
RAJNI CHILE Vs. AMIT CHILE
March 25, 2011
RAJU Vs. AWDESH
February 1, 2011
RAJU ALIAS RAJESH AVLANI Vs. STATE OF M P
May 11, 2011
RAJU AND OTHERS Vs. STATE OF M P
December 14, 2011
RAJU YADAV Vs. STATE OF MADHYA PRADESH
April 19, 2011
RAKESH Vs. STATE OF M P
May 13, 2011
RAKESH GAUTAM Vs. STATE OF M P
July 27, 2011
RAKESH JAIN Vs. CHHAKKILAL KUSHWAHA
January 12, 2011
RAKESH KUMAR Vs. JIWAJI UNIVERSITY
April 8, 2011
RAKESH YADAV Vs. STATE OF M P
February 14, 2011
RAM AKHTYAR Vs. STATE OF MADHYA PRADESH
June 29, 2011
RAM BABU Vs. STATE OF MADHYA PRADESH
February 8, 2011
RAM BAHADUR SINGH Vs. STATE OF M P
February 8, 2011
RAM BAHADUR SINGH Vs. STATE OF M P
August 2, 2011
RAM BAHORE SAKET Vs. SHEELA @ ASHA
August 11, 2011
RAM BHUWAN SHUKLA Vs. STATE OF MP
February 11, 2011
RAM KISHORE DAHIYA Vs. GOVIND BAGRI
February 22, 2011
RAM KUMAR Vs. STATE OF M P
November 25, 2011
RAM KUMAR SHARMA Vs. STATE OF M P
November 3, 2011
RAM LAL MEHRA Vs. STATE OF M P AND ORS
January 6, 2011
RAM NARAYAN Vs. STATE OF MADHYA PRADESH
July 22, 2011
RAM NARESH SINGH Vs. SHYAM SINGH
August 18, 2011
RAM NARESH TIWARI Vs. STATE OF M P
October 11, 2011
RAM NIHORE SONI Vs. SOUTH EASTERN COALFIELDS LIMITED
July 29, 2011
RAM PRAKASH AND ANOTHER Vs. STATE OF M P
December 13, 2011
RAM PRAKASH CHOUDHARY Vs. STATE OF M P
July 20, 2011
RAM PRAKASH VERMA Vs. STATE OF M P
December 8, 2011
RAM PRASAD Vs. STATE OF M P
March 31, 2011
RAM PRATAP YADAV Vs. DY CHIEF LABOUR COMMISSIONER
January 25, 2011
RAM SEVAK Vs. STATE OF MADHYA PRADESH
February 11, 2011
RAM SINGH Vs. STATE OF M P
February 1, 2011
RAM SINGH Vs. GODAWARI
May 3, 2011
RAM SINGH AHIRWAR Vs. STATE OF M P
February 4, 2011
RAMA SHARMA Vs. TAJBI
August 24, 2011
RAMADHAR Vs. GULABSINGH
October 14, 2011
RAMADHAR Vs. STATE OF M P
November 22, 2011
RAMANUJ S/O LALAN PRASAD BAGRI Vs. STATE OF M P
December 13, 2011
RAMBABU SHARMA Vs. STATE OF M P
July 20, 2011
RAMBHAU VISHWAKARMA Vs. STATE OF M P
October 1, 2011
RAMCHANDRA Vs. STATE OF M P
September 5, 2011
RAMCHANDRA Vs. SHAKUNTALA JOSHI
August 3, 2011
RAMCHARAN Vs. STATE OF M P
January 31, 2011
RAMCHARAN Vs. AIRPORT AUTHORITY OF INDIA
September 26, 2011
RAMDAS KACHHI Vs. STATE OF M P
November 11, 2011
RAMDAS, SON OF LAXMAN Vs. STATE OF M P
May 5, 2011
RAMDAYAL Vs. STATE OF M P
February 3, 2011
RAMESH Vs. STATE OF MADHYA PRADESH
February 11, 2011
RAMESH Vs. STATE OF M P
August 17, 2011
RAMESH Vs. STATE OF MADHYA PRADESH
August 16, 2011
RAMESH AHIRWAR Vs. STATE OF MADHYA PRADESH
March 30, 2011
RAMESH ALIAS GUDDU SAPERA Vs. STATE OF M P
November 21, 2011
RAMESH CHAND Vs. UNION OF INDIA
April 7, 2011
RAMESH CHANDRA SHARMA Vs. NAGARPALIK NIGAM GWALIOR
January 19, 2011
RAMESH CHANDRA SHRIVASTAVA Vs. STATE OF M P
January 5, 2011
RAMESH DAS TYAGI Vs. BABULAL
October 11, 2011
RAMESH GUPTA Vs. STATE OF M P
May 13, 2011
RAMESH KALU BHILALA Vs. NATIONAL INSURANCE COMPANY LTD
May 5, 2011
RAMESH KUMAR Vs. STATE OF M P
July 21, 2011
RAMESH KUMAR JAIN Vs. JAL SANSADHAN VIBHAG
September 30, 2011
RAMESH PRASAD TIHAIYA Vs. M P HIGH COURT
January 11, 2011
RAMESHCHANDRA Vs. MOHANLAL
January 1, 2011
RAMESHCHANDRA Vs. STATE OF M P
November 1, 2011
RAMESHCHANDRA PATEL Vs. SPECIAL POLICE ESTABLISHMENT
October 20, 2011
RAMESHWAR Vs. BADRILAL
August 10, 2011
RAMESHWAR Vs. STATE OF MADHYA PRADESH
March 29, 2011
RAMESHWAR Vs. BADRILAL
August 25, 2011
RAMESHWAR PATEL AND OTHERS Vs. STATE OF M P AND OTHERS
November 24, 2011
RAMESHWAR SINGH MEENA Vs. KISHAN SINGH MEENA
August 25, 2011
RAMESWARLAL Vs. MUKESH
November 8, 2011
RAMHET SHARMA Vs. STATE OF M P
June 21, 2011
RAMHET TYAGI Vs. STATE OF M P
July 19, 2011
RAMKHA Vs. PRADEEP KUMAR
April 13, 2011
RAMKISHUN TIWARI Vs. STATE OF MADHYA PRADESH
March 11, 2011
RAMKRISHNA MISHRA Vs. STATE OF M P
August 11, 2011
RAMKUMAR Vs. STATE OF M P
December 1, 2011
RAMKUMAR PATEL Vs. MADHYA PRADESH PASHU CHIKITSA
July 18, 2011
RAMLAL ATHYA Vs. STATE OF M P
November 16, 2011
RAMLIBAI & ORS Vs. SUKHDEV MANUBHAI CHUNDASMA & ORS
March 22, 2011
RAMNARAYAN RAIKWAR Vs. STATE OF M P
October 19, 2011
RAMNARAYAN SONI Vs. AJAY
April 19, 2011
RAMNARAYAN YADAV Vs. RATNAKAR SINGH CHAUHAN
April 20, 2011
RAMNARESH Vs. STATE OF MADHYA PRADESH
October 11, 2011
RAMNARESH Vs. STATE OF M P
December 13, 2011
RAMNATH ALIAS RAMMU GOND Vs. STATE OF M P
November 22, 2011
RAMNATH KAPOOR Vs. COMMISSIONER OF INCOME TAX
March 31, 2011
RAMPAL ALIAS BADOLA CHOUDHARI Vs. STATE OF M P
January 20, 2011
RAMPRASAD Vs. STATE OF M P
August 3, 2011
RAMRAJ SINGH Vs. STATE OF M P
November 10, 2011
RAMRAO Vs. NATTHU
March 29, 2011
RAMRATAN NANDRAM KHATI Vs. KANHAIYALAL ATMARAM
July 9, 2011
RAMSAKHA MISHRA Vs. STATE OF MADHYA PRADESH
February 14, 2011
RAMSEVAK Vs. STATE OF M P
December 2, 2011
RAMSEWAK PURI GOSWAMI Vs. STATE OF M P
June 23, 2011
RAMSWAROOP MONGARIA Vs. PRESIDING OFFICER
July 8, 2011
RAMSWAROOP SONI S/O SHRI HEMRAJ SONI AND ORS Vs. STATE OF M P
December 13, 2011
RAMU Vs. STATE OF M P
July 28, 2011
RAMUSINGH Vs. BANDIBAI BUDDHA SINGH GOND
September 13, 2011
RAMVATI Vs. STATE OF M P
July 7, 2011
RANDEEP SINGH Vs. UCO BANK
August 29, 2011
RANI KOUR Vs. JAGTAR SINGH
May 2, 2011
RANJANA Vs. SURESH
November 25, 2011
RANJEET S/O RAMNARAYAN Vs. STATE OF M P AND TWO OTHERS
November 15, 2011
RANJEET SINGH YADAV Vs. STATE OF M P
July 28, 2011
RASHID KHAN Vs. STATE OF M P
May 7, 2011
RASHTRA BHARTI SHIKSHA MAHAVIDYALAYA Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
June 27, 2011
RASOOL KHAN Vs. IQBAL KHAN
December 13, 2011
RASTRIYA SOOT MILL MAZDOOR SANGH Vs. REGISTRAR VAYAVSAYIK SANGH
August 12, 2011
RATAN SINGH Vs. STATE OF M P
June 23, 2011
RATAN SINGH Vs. STATE OF MADHYA PRADESH
March 1, 2011
RATANLAL Vs. KISHANLAL
September 21, 2011
RAVI KUMAR Vs. STATE OF MADHYA PRADESH
March 8, 2011
RAVI KUMAR RAJWANI Vs. STATE OF MADHYA PRADESH
July 14, 2011
RAVINDRA SINGH Vs. STATE OF MADHYA PRADESH
May 9, 2011
RAZIYA Vs. STATE OF M P
August 10, 2011
RECEIVED FROM ADDITIONAL SESSIONS JUDGE SINGRAULI Vs. SANTOSH KUMAR SINGH
March 24, 2011
REENA Vs. KANARAM
December 13, 2011
REKHA BAGHEL Vs. NISHAR AHMAD KHAN
December 13, 2011
REKHA MISHRA Vs. STATE OF MADHYA PRADESH
February 23, 2011
RENKA BAI Vs. ITIYA BAI
August 18, 2011
RESHAM KUNWARBHAI Vs. MADANLAL S O GANESHDAS CHANDRA
August 5, 2011
RETU Vs. DHARMVEER
April 5, 2011
RINKESH GOYAL Vs. STATE OF MADHYA PRADESH
March 10, 2011
RINKU ALIAS YATENDRA Vs. STATE OF M P
August 4, 2011
RISHI KUMAR Vs. DEVCHAND
August 8, 2011
RITESH Vs. STATE OF M P
August 10, 2011
ROMI Vs. RAKESH
May 6, 2011
ROOP SINGH Vs. STATE OF M P
September 6, 2011
ROOP SINGH Vs. STATE OF M P
December 9, 2011
RUCHI SINGHAL Vs. CHANDRIKA PRASAD & ORS
May 9, 2011
RUDRA ENTERPRISES Vs. STATE OF M P
February 18, 2011
RUKMANI BAI Vs. CHUNNILAL
August 2, 2011
RUPRANI Vs. SUNIL KUMAR
February 11, 2011
S B BHARGAVA Vs. STATE OF M P
August 23, 2011
S B MIRZA Vs. NAROTTAM KHARE
February 14, 2011
S D GARG Vs. MADHU HONDA
February 15, 2011
S K GAUR Vs. DENA BANK BHOPAL
October 21, 2011
S N INFO MEDIA Vs. MAKHANLAL CHATURVEDI NATIONAL UNIVERSITY OF JOURNALISM AND COMMUNICATION
March 9, 2011
S N INFO MEDIA Vs. MAKHANLAL CHATURVEDI
December 1, 2011
S N PRASAD Vs. STATE OF MADHYA PRADESH
July 21, 2011
S N PRASAD AND ANOTHER Vs. STATE OF M P
July 22, 2011
S N SINGH Vs. ALL INDIA COUNCIL FOR TECHNICAL
February 15, 2011
S P VERMA Vs. ANIL SWAROOP
February 28, 2011
S.S. SULPHONATORS Vs. SECRETARY, STATE OF MADHYA PRADESH
August 25, 2011
SAATIBAI Vs. STATE OF M P
October 21, 2011
SABIR KHAN S/O RAMJAN KHAN Vs. STATE OF M P
October 19, 2011
SABLU SINGH Vs. STATE OF M.P.
January 10, 2011
SACHIN TAMRAKAR Vs. STATE OF M P
September 2, 2011
SADAN ALIAS NANHU Vs. STATE OF MADHYA PRADESH
March 4, 2011
SADASUKH ALIAS SADU Vs. STATE OF MADHYA PRADESH
February 2, 2011
SADDIF ALIAS SADDIQ MOHD Vs. STATE OF M P
December 13, 2011
SADHNA KAPOOR Vs. COMMISSIONER OF INCOME TAX
January 18, 2011
SAGAR AUTO SALES PVT LTD Vs. APPELLATE AUTHORITY
March 17, 2011
SAGAR SINGH Vs. STATE OF MADHYA PRADESH
February 9, 2011
SAGARMAL Vs. GUJARATI BEEDI COMPANY
March 7, 2011
SAHAB JI S/O RASHEED Vs. STATE OF M P
November 25, 2011
SAHARA INDIA COMMERCIAL CORP LTD Vs. RASHMI PATHAK
October 20, 2011
SAHARA MATASYA UDYOG SAHKARI SAMITI Vs. R S IDPANCHE
February 18, 2011
SAHIL KHAN Vs. STATE OF M P
July 14, 2011
SAHODRA BAI Vs. ASHOK KUMAR
August 8, 2011
SAI KRIPAGRAMIN PRATHMIK SAHKARI UPBHOKTA BHANDAR MARYADIT NAINPUR Vs. STATE OF M P
December 16, 2011
SAIDA BI Vs. MOHD SAID
August 16, 2011
SAIDA SULTAN F U KHAN Vs. JAIRAM RAM PRASAD
September 28, 2011
SAINIK WELFARE ORGANIZATION INDIA Vs. STATE OF M P
November 30, 2011
SAJID MOHAMMED Vs. STATE OF M.P.
April 29, 2011
SAJNI Vs. INDORE DEVELOPMENT AUTHORITY
November 8, 2011
SAKIR MEWATI Vs. STATE OF M P
June 28, 2011
SALEHA BAI Vs. NAJAR ALI HASHMI
October 20, 2011
SALIKRAM Vs. KESHAV
November 23, 2011
SAMBHA Vs. STATE OF M P
November 24, 2011
SAMDARIYA CONSTRUCTION COMPANY Vs. STATE OF M P AND ANOTHER
September 23, 2011
SAMPAT AND OTHERS Vs. STATE OF M P
December 14, 2011
SANDEEP JAISWAL Vs. MITHILESH JAIN
March 28, 2011
SANDHYA PANDEY & OTHERS Vs. EXECUTIVE ENGINEER & ANOTHER
July 27, 2011
SANGHVI FOODS PVT LTD Vs. M P ELECTRICITY BOARD
May 5, 2011
SANGITA CHAKRAWARTI Vs. ARVIND CHAKRAWARTI
April 25, 2011
SANJAY Vs. LAL
April 6, 2011
SANJAY Vs. DEEPAK
February 7, 2011
SANJAY AWASTHI Vs. VIJAY JAIN
April 27, 2011
SANJAY DWIVEDI Vs. STATE OF MADHYA PRADESH
May 4, 2011
SANJAY GOLHANI Vs. STATE GOVT OF M P
February 28, 2011
SANJAY MEHRA Vs. STATE OF M P
December 16, 2011
SANJAY PATEL Vs. STATE OF M P
March 8, 2011
SANJAY RANA Vs. MAHESH GARG
July 12, 2011
SANJAY SHARMA Vs. STATE OF M P
March 30, 2011
SANJAY TAMRAKAR Vs. STATE OF MP
June 21, 2011
SANKAT PRATAP SINGH Vs. BHOPAL MOTORS
May 6, 2011
SANSTHAN MARYADIT SHIVPURI Vs. STATE OF M P
July 27, 2011
SANT LAL Vs. STATE OF M P
August 4, 2011
SANTOSH Vs. STATE OF M P
March 22, 2011
SANTOSH DWIVEDI Vs. STATE OF M P
March 16, 2011
SANTOSH JAIN Vs. SALIM KHAN
May 13, 2011
SANTOSH KANWAR Vs. YOGENDRA
August 17, 2011
SANTOSH KUMAR Vs. PARWATIBAI
July 26, 2011
SANTOSH KUMAR Vs. M P HOUSING BOARD
November 21, 2011
SANTOSH KUMAR DIWAN Vs. SITA BAI
May 6, 2011
SANTOSH KUMAR DUBEY Vs. STATE OF M P
April 26, 2011
SANTOSH KUMAR SINGH Vs. PARVAT SINGH
October 17, 2011
SANTOSH LODHA Vs. STATE OF M P
July 27, 2011
SANTOSH SHARMA Vs. STATE OF M P
August 18, 2011
SANTOSH, SON OF CHAMANLAL RAI Vs. STATE OF M P
November 10, 2011
SANTOSHBAI Vs. SATISH KUMAR
February 24, 2011
SAPNA JOTWANI Vs. GHANSHYAM SINGH PATEL
May 16, 2011
SARDAR SURENDRA SINGH BEDI Vs. DHANNALAL
August 3, 2011
SARIKA Vs. VINESH KUMAR
December 13, 2011
SARITA BAI Vs. CHANDRA BAI
April 26, 2011
SARITA SONI Vs. MANISH SONI
September 22, 2011
SAROJ DEVI Vs. PRAKASH
March 16, 2011
SAROJ SHIVHARE Vs. GAURAV ENTERPRISES
November 28, 2011
SARVESH PATEL Vs. STATE OF M P
July 13, 2011
SATATE OF M P Vs. TULSIRAM
August 30, 2011
SATISH CHANDRA SHARMA Vs. SHEELA SHARMA
November 1, 2011
SATISH KUMAR VERMA Vs. R C SAHNI
March 31, 2011
SATISH KUMAR VERMA Vs. STATE OF M P
September 9, 2011
SATISH KUMAR VERMA Vs. STATE OF M P
July 29, 2011
SATISH LODHI Vs. STATE OF M P
August 8, 2011
SATISH RAWAT Vs. STATE OF M P
January 7, 2011
SATPURA NARMADA Vs. KSHETRIYA GRAMIK BANK
September 16, 2011
SATTU Vs. KAILASH
October 21, 2011
SATYA PAL ANAND Vs. PUNJABI HOUSING COOPERATIVE SOCIETY LTD
August 3, 2011
SATYA PAL ANAND Vs. STATE OF M P
August 3, 2011
SATYANJAY TRIPATHI Vs. BANARSI DEVI
February 24, 2011
SATYAPAL ANAND Vs. STATE OF MP & OTHERS
November 4, 2011
SATYENDRA PRATAP SINGH BUNDELA Vs. STATE OF M P
August 1, 2011
SATYENDRA SINGH Vs. STATE OF M P
March 14, 2011
SAUDAN SINGH AND ANOTHER Vs. STATE OF M P
March 1, 2011
SAVINA PARK RESORTS AND TOURS PVT LTD Vs. STATE OF M P
November 23, 2011
SAYEED AHMAD Vs. STATE OF M P
April 28, 2011
SEEMA PATHAK Vs. STATE OF M P
January 31, 2011
SEEMA SALES CORPORATION Vs. STATE OF M P AND OTHERS
September 26, 2011
SEETA YADAV Vs. STATE OF MADHYA PRADESH
October 11, 2011
SELECTION PARTNERSHIP FIRM Vs. CHIEF MANAGER CENTRAL BANK OF INDIA
January 21, 2011
SENIOR REGIONAL MANAGER Vs. C G I T JABALPUR
March 22, 2011
SENIOR REGIONAL MANAGER Vs. C G I T JABALPUR
June 27, 2011
SETH BASHIDHAR KEDIA RICE MILLS PVT LTD Vs. STATE BANK OF INDIA
September 5, 2011
SHAFAT Vs. STATE OF M P
November 10, 2011
SHAHAJADI BI Vs. ANWAR KHAN
October 21, 2011
SHAHEED KHAN Vs. STATE OF M.P.
May 18, 2011
SHAHID QURESHI S/O FAZAL HUSSAIN Vs. STATE OF M P AND ANOTHER
November 10, 2011
SHAHIDA Vs. MOHD MAHMOOD
January 19, 2011
SHAIKH NISAR Vs. STATE OF M P
March 30, 2011
SHAIKH SALEEM Vs. PRINCIPAL CONTROLLER OF DEFENCE
September 7, 2011
SHAILBALA MISHRA AND ORS Vs. STATE OF M P
September 30, 2011
SHAILENDRA KUMAR MOTWANI Vs. STATE OF M P
July 6, 2011
SHAKUNTALABAI Vs. NATHULAL
March 15, 2011
SHAKUNTLA TIWARI Vs. MOHAMMAD RAMJAN
December 7, 2011
SHAMBHOO KHARE Vs. STATE OF M P
March 23, 2011
SHAMBHU DATT SHARMA Vs. STATE OF MP
May 10, 2011
SHAMBHU DAYAL GOYAL Vs. RAMESH CHAND
August 30, 2011
SHAMSHER BAHADUR SINGH Vs. STATE
January 25, 2011
SHAMUBAI Vs. SURENDRASINGH
June 23, 2011
SHANKAR LAL GOVINDWANI Vs. STATE TRANSPORT
August 1, 2011
SHANKARLAL Vs. BAKSHIBAI
August 8, 2011
SHANKARLAL AGRAWAL Vs. DISTRICT SHAHKARIKENDRIYA BANK MARYADIT
September 14, 2011
SHANTABAI DHARMAGIR GOSAI Vs. PUSHKARLAL THAKURLAL
August 11, 2011
SHANTI BAI Vs. STATE OF M P
January 4, 2011
SHANTI CONSTRUCTION COMPANY, HOSHANGABAD Vs. STATE OF M P & ANOTHER
October 12, 2011
SHANTI DEVI Vs. STATE OF M P
August 23, 2011
SHANTI TIWARI Vs. STATE OF M P
January 4, 2011
SHANTILAL Vs. CHANDANMAL
February 8, 2011
SHARAD KUMAR, SON OF JAY SINGH CHOUHAN Vs. STATE OF M P
March 31, 2011
SHARADCHAND GOUD Vs. CHIEF EXECUTIVE OFFICER DISTRICT CO OPERATIVE KENDRIYA BANK LTD
February 28, 2011
SHARDA SWA SAHAYATA SAMOOH Vs. SECRETARY, STATE OF M P
September 26, 2011
SHASHI BAI BADRIPRASAD PATEL Vs. STATE OF M P
February 15, 2011
SHASHI W/O SHRIRAM JUNEJA Vs. INDORE MUNICIPAL CORPORATION
July 29, 2011
SHATRUGHAN PRASAD Vs. RAMPRASAD
August 18, 2011
SHATRUJEET SINGH AND ANOTHER Vs. STATE OF M P
December 14, 2011
SHAUKAT SHAH Vs. RAMLAL
May 19, 2011
SHEIKH TAJ MANSOORI Vs. SHEIKH RIYAZ
September 9, 2011
SHER KHAN S/O MUMTAZ MUSALMAN Vs. STATE OF M P
January 5, 2011
SHIN-ETSU CHEMICAL CO LTD Vs. VINDHYA TELELINK LTD
May 19, 2011
SHIV DAYAL KALRA Vs. STATE OF M P
August 19, 2011
SHIV PRASAD JAISWAL Vs. NATIONAL INSURANCE CO LTD
August 3, 2011
SHIV PRASAD S/O JAGOLA GADARI AND CHUTOBAI W/O JAG Vs. STATE OF M P
January 13, 2011
SHIV PRASAD SINGH GAUD Vs. CHANDRAMOL
April 5, 2011
SHIV SHANKAR AGARWAL Vs. UNION OF INDIA
December 2, 2011
SHIVANAND SHUKLA Vs. STATE OF MP
July 7, 2011
SHIVENDRA DUBEY ALIAS BABLU DUBEY Vs. STATE OF M P
September 5, 2011
SHIVKALI ADIWASI Vs. STATE OF M P
January 4, 2011
SHIVLAL Vs. MOHD.LALA
June 27, 2011
SHIVRAM Vs. PRADEEP KUMAR
September 5, 2011
SHIVRAM SHUKLA Vs. DIVISIONAL MANAGER
January 18, 2011
SHIVSINGH Vs. SANJAY
November 17, 2011
SHOBHA SOLANKI Vs. STATE OF M P
December 1, 2011
SHOBHNA CHOUKSEY Vs. STATE OF M P AND ANR
April 29, 2011
SHOEB QURESHI Vs. STATE OF M P
February 21, 2011
SHRI DADAWADI UPASARA BABA SAHAB KA MANDIR Vs. SURESH CHAND
August 24, 2011
SHRI JAGAT GURU SHANKRACHARIYA SWAMI SWAROOPANAND SARASWATI Vs. SIDDHU ENGINEERING WORKS
November 18, 2011
SHRI RAM MANDIR TRUST Vs. STATE OF M P
March 17, 2011
SHRI RAM TRADERS Vs. DIVISIONAL DY COMMISSIONER
December 1, 2011
SHRI RAM VERMA Vs. MUKESH KUMAR PANDEY
January 27, 2011
SHRIMANT SETH GOPAL SAO PURAN SAO DIGAMBAR JAIN PARMARTHIK TRUST Vs. MUNICIPAL COUNCIL SEONI
August 1, 2011
SHRINIWAS TIWARI Vs. RAJKUMAR URMALIA
December 10, 2011
SHRIPATI ALIAS SHRIPRASAD Vs. STATE OF M P
August 9, 2011
SHRIRAM SHARMA Vs. STATE OF M P
January 17, 2011
SHUKLA WASSAN Vs. STATE OF M P
June 27, 2011
SHYAMBABU YADAV Vs. STATE OF M P
April 19, 2011
SHYAMLAL Vs. STATE OF M P
August 27, 2011
SHYAMLAL THROUGH LEGAL HEIR DHAKELI Vs. LALLU
July 12, 2011
SHYAMNATH SHARMA Vs. STATE OF MP
November 11, 2011
SIDDHNATH Vs. M. P. PASHCHIM KSHETRA VIDYUT VITRAN
July 19, 2011
SIDDHU SINGH ALIAS SARDAR SINGH Vs. STATE OF M P
June 21, 2011
SIKANDAR MEHTAR Vs. STATE OF M P
October 14, 2011
SIKANDAR SABANA Vs. STATE OF M P
December 1, 2011
SITABAI Vs. MAN SINGH
October 18, 2011
SITARAM BAVRA HARIJAN & ANR Vs. KALU SHANKAR PRAJAPATI & ORS
December 14, 2011
SITARAM LOHAR Vs. STATE OF M P
August 18, 2011
SLEEPER PLANT MAZDOOR UNION Vs. STATE OF MP
August 17, 2011
SMT. HASEENA BI Vs. STATE OF MADHYA PRADESH
August 16, 2011
SMT. NILU GANESH JAISWAL & ORS. Vs. SUNIL ALIAS BANTI NARAYANSING & ORS.
July 27, 2011
SOHANSINGH Vs. MANOJ
September 13, 2011
SOMNATH Vs. STATE OF M P
November 30, 2011
SONEJU Vs. STATE OF M P
July 22, 2011
SONIYA BAI RAMSWAROOP MORYA Vs. PRAMOD SHARMA
October 19, 2011
SONU ALIAS SONI SINGH Vs. STATE OF M P
September 2, 2011
SOORAJ CHOUDHARY Vs. STATE OF MADHYA PRADESH
February 22, 2011
SOORAJ SINGH Vs. STATE OF M P
February 24, 2011
SPECIAL POLICE ESTABLISHMENT Vs. STATE OF M P
February 2, 2011
SPECIAL POLICE ESTABLISHMENT Vs. ASHOK KUMAR SHUKLA
August 1, 2011
SPECIAL POLICE ESTABLISHMENT Vs. VINOD CHANDRA SEMWAL
July 13, 2011
STATE CITIZEN SAKH SAHKARITA MARYADIT DABRA Vs. COLLECTOR GWALIOR
August 3, 2011
STATE OF M P Vs. J B MANGHARAM FOOD PVT LTD
August 4, 2011
STATE OF M P Vs. VIJAYA BAI
August 8, 2011
STATE OF M P Vs. MANGILAL
August 12, 2011
STATE OF M P Vs. WATER RESOURCE DEPARTMENT
August 24, 2011
STATE OF M P Vs. VATSALARAO
August 19, 2011
STATE OF M P Vs. RAM KRIPAL
December 8, 2011
STATE OF M P Vs. RAM CHARAN
July 7, 2011
STATE OF M P Vs. JAGDISH PRASAD YADAV
July 21, 2011
STATE OF M P Vs. PURAN LAL NAHIR
June 22, 2011
STATE OF M P Vs. ONKAR LAL
June 23, 2011
STATE OF M P Vs. SHAILENDRA
June 20, 2011
STATE OF M P Vs. RAGHUNATHSINGH JOGDA
July 1, 2011
STATE OF M P Vs. ZUBEDA BANO
June 28, 2011
STATE OF M P Vs. SARJU BAI
April 20, 2011
STATE OF M P Vs. MISHRI LAL
April 21, 2011
STATE OF M P Vs. UNION OF INDIA
May 11, 2011
STATE OF M P Vs. VIRENDRA
February 2, 2011
STATE OF M P Vs. GULAB SINGH
February 9, 2011
STATE OF M P Vs. SURESH KUMAR UPADHYAYA
February 11, 2011
STATE OF M P Vs. GANESH
March 18, 2011
STATE OF M P Vs. MADAN SINGH KUSHWAH
November 1, 2011
STATE OF M P Vs. DEWAS UDYOG INDORE
October 24, 2011
STATE OF M P Vs. GIRVAR DAS
November 1, 2011
STATE OF M P Vs. RUPRAM YADAV
November 1, 2011
STATE OF M P Vs. BHARAT LAL
October 17, 2011
STATE OF M P Vs. AMOL SINGH
December 15, 2011
STATE OF M P Vs. SHAKTI SINGH
November 8, 2011
STATE OF M P Vs. V K SHRIVAS
November 4, 2011
STATE OF M P Vs. SHARAFAT
January 18, 2011
STATE OF M P Vs. N C JAIN
January 7, 2011
STATE OF M P Vs. DINESH SINGH
October 18, 2011
STATE OF M P Vs. SAVITA NAULAKHA
October 24, 2011
STATE OF M P Vs. KAMLESH KUMAR
October 14, 2011
STATE OF M P Vs. MUNNIBAI
December 12, 2011
STATE OF M P Vs. KOMAL
September 15, 2011
STATE OF M P , COLLECTOR & LAND ACQUISITION OFFICE Vs. SALAGRAM S/O KODA & OTHERS
November 24, 2011
STATE OF M P AND OTHERS Vs. KAILASH CHANDRA AND ORS
May 13, 2011
STATE OF M P SPECIAL POLICE ESTABLISHMENT, LOKAYUK Vs. SATYANARAYAN MEHTA S/O RAMCHANDRA MEHTA AND ORS
November 11, 2011
STATE OF MADHYA PRADESH Vs. TONU ALIAS HARPALSINGH
November 14, 2011
STATE OF MADHYA PRADESH Vs. PAPPU ALIAS NARAYAN SINGH AND ORS
May 7, 2011
STATE OF MADHYA PRADESH Vs. HAR PRASAD SON OF MANGAL
May 19, 2011
STATE OF MADHYA PRADESH Vs. CHANDRAKESH SON OF PHOOL SINGH
May 20, 2011
STATE OF MADHYA PRADESH Vs. JAI RAM S/O KISHANSINGH AND ORS
October 1, 2011
STATE OF MADHYA PRADESH Vs. RAMKISHAN PRAJAPATI
October 18, 2011
STATE OF MADHYA PRADESH Vs. UMRAO SINGH THAKUR
February 11, 2011
STATE OF MADHYA PRADESH Vs. DEVI SINGH
May 4, 2011
STATE OF MP Vs. RAFIQUE KHAN
December 12, 2011
STATE OF MP Vs. R R AGARAWAL
February 22, 2011
SUBEDAR MAJOR MUKESH RANA Vs. UNION OF INDIA
July 8, 2011
SUBHASH Vs. STATE OF M P
February 2, 2011
SUBHASH JOSHI Vs. ANITA JOSHI
February 21, 2011
SUBHASHCHANDRA MUKHERJEE Vs. CHAIRMAN
March 22, 2011
Subrato Roy Vs. State of M.P.
March 16, 2011
SUDHA Vs. PATEL TRADERS
August 5, 2011
SUDHA VERMA Vs. RADHAVALLABH SHARMA
December 20, 2011
SUGAMLATA Vs. STATE OF M P
April 6, 2011
SUGANBAI Vs. INDER SINGH
June 23, 2011
SUGNABAI Vs. EICHER MOTORS LTD
June 30, 2011
SUJAN SINGH S/O ANRAT SINGH Vs. STATE OF M P
January 6, 2011
SUKESH AND RUPSINGH Vs. STATE OF M P
January 31, 2011
SUKHDEV PRASAD YADAV Vs. STATE OF M P
May 3, 2011
SUKKU ALIAS SUKHRAT Vs. STATE OF M P
October 1, 2011
SUKMANI ALIAS JYOTI Vs. JAGDISH
July 22, 2011
SULEKHA KUSHRE Vs. URMILA VINOD SAIYYAM
July 26, 2011
SUMAN JAIN Vs. LEELA BAI
February 2, 2011
SUMANLATA GUPTA Vs. CHAIRMAN CUM MANAGING DIRECTOR
August 11, 2011
SUMITRA RAJE Vs. ANIL KAK
March 25, 2011
SUMMERA TELI Vs. STATE OF MADHYA PRADESH
February 15, 2011
SUNAINA BAI Vs. STATE OF M P
October 17, 2011
SUNDER, S/O PARAMLAL PAL AND ORS Vs. STATE OF M P
May 6, 2011
SUNIL Vs. STATE OF M P
December 9, 2011
SUNIL Vs. ASHOK KUMAR
November 18, 2011
Sunil Datta Vs. Vishal Singh Chandel
April 20, 2011
SUNIL DATTA, Vs. STATE OF M P
January 7, 2011
SUNIL KUMAR Vs. BABU BHAI
August 10, 2011
SUNIL KUMAR Vs. STATE OF M P
March 15, 2011
SUNIL KUMAR SHARMA Vs. STATE OF M P
January 5, 2011
SUNIL KUMAR SHRIVASTAVA Vs. UNION OF INDIA
April 7, 2011
SUNITA Vs. AKBAR
July 27, 2011
SUNITA Vs. RASHID KHAN
September 13, 2011
SUNITA JOSHI WIFE OF SURESH JOSHI Vs. STATE OF M P
May 16, 2011
SUNITA SINGH Vs. STATE OF M P
July 18, 2011
SUNPETPACK JABALPUR PVT.LIMITED Vs. STATE OF MADHYA PRADESH.
February 1, 2011
SUPREME BUILDCON PVT LTD Vs. M P TOURISM DEVELOPMENT CORPORATION LTD
August 25, 2011
SURAT SINGH Vs. VIMLA BAI
October 24, 2011
SURENDRA KUMAR JAIN AND ANOTHER Vs. SHAMBHU DAYAL AND OTHERS
December 20, 2011
SURENDRA KUMAR PANDEY Vs. STATE OF M P
February 17, 2011
SURENDRA SARAF Vs. HARISINGH GAUR VISHWA AVIDYALAYA
September 26, 2011
SURENDRA SINGH Vs. ARVIND ALIAS GUDDU S/O GIRVAR BHILALA & ORS
May 5, 2011
SURESH Vs. CHIEF EXECUTIVE OFFICER
November 7, 2011
SURESH Vs. ABDUL SALIM SHEIKH
August 24, 2011
SURESH Vs. CHIEF EXECUTIVE OFFICER
September 7, 2011
SURESH Vs. STATE OF M P
May 2, 2011
SURESH ACHARYA Vs. STATE OF M P
June 21, 2011
SURESH AND ANOTHER Vs. STATE OF M P
December 13, 2011
SURESH CHAND UPADHYAY Vs. UNION OF INDIA
September 29, 2011
SURESH CHANDRA Vs. N C JAIN
November 21, 2011
SURESH KUMAR Vs. MOHAN LAL
July 25, 2011
SURESH KUMAR AGRAWAL Vs. STATE OF M P
March 11, 2011
SURESH KUMAR KESHWANI Vs. KISHAN LAL VISHWAKARMA
September 12, 2011
SURESH PAL SINGH Vs. STATE OF M P
December 9, 2011
SURESHCHANDRA S/O RAMCHANDRA Vs. STATE OF M P AND OTHERS
November 11, 2011
SURJEET AUTO AGENCY Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
December 12, 2011
SURYA DIN Vs. NARAYAN DAS
September 6, 2011
SURYA PRAKASH SHUKLA Vs. STATE OF MADHYA PRADESH
April 19, 2011
SURYA ROSHNI LTD Vs. EMPLOYEES PROVIDENT FUND
March 24, 2011
SURYABALI DIXIT Vs. STATE OF M P
February 2, 2011
SUSHIL KUMAR Vs. STATE OF M P
November 29, 2011
SUSHIL KUMAR BACHWANI Vs. PRINCIPAL SECRETARY, STATE OF M P
July 26, 2011
SUSHIL KUMAR JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 1, 2011
SUSHILA DEVI Vs. KHALIL AHMED
April 13, 2011
SUSHMA AND ANOTHER Vs. STATE OF M P
December 13, 2011
SUSHMA KUMAR Vs. STATE OF M P
April 21, 2011
SUTARIA S/O NANSINGH BARELA AND ORS Vs. STATE OF M P
November 29, 2011
SVIL MINES LIMITED Vs. STATE OF M P
November 4, 2011
SVIL MINES LIMITED Vs. STATE OF M P
March 8, 2011
SVIL MINES LTD Vs. STATE OF M P
November 14, 2011
SWAMI PRASAD YADAV Vs. STATE OF M P
February 15, 2011
SWAMIJI PETROLEUM Vs. INDIAN OIL CORPORATION LTD
July 14, 2011
SWANTIKA Vs. INDIAN OIL CORPORATION LTD
February 15, 2011
SYNDICATE BANK Vs. GIAN CHAND JAIN
February 11, 2011
SYNERGY MEDIA ENTERTAINMENT LIMITED Vs. D B GROUP THROUGH D B CORPORATION LIMITED
January 13, 2011
T N S NAIR Vs. M P AUDYOGIK KENDRA VIKAS NIGAM LIMITED
October 11, 2011
TATA INTERNATIONAL LTD Vs. COMMISSIONER, CENTRAL EXCISE & CUSTOMS & ANOTHER
November 22, 2011
TEJ SINGH Vs. SRIBAI
November 8, 2011
TEJAS CONSTRUCTION AND INFRASTRUCTURE PVT LTD Vs. MUNICIPAL COUNCIL SENDHWA
May 20, 2011
TEJBALI KORI Vs. STATE OF M P
December 1, 2011
TEKCHAND PATEL Vs. STATE OF M P
December 7, 2011
THELA GUMTI FOOTPATH VYAPARI SEVA SAMITI Vs. STATE OF M P
April 28, 2011
TILAK RAJ SINGH Vs. STATE OF M.P. AND OTHERS
July 26, 2011
TINKU @ NARESH S/O SUNDAR LAL CHOUDHARI Vs. STATE OF M P
December 14, 2011
TRIVENI BAI Vs. VIMLA DEVI
February 1, 2011
TULSIRAM NARWARIYA Vs. MAHESH CHANDRA
June 24, 2011
U K SAMAL Vs. LOKAYUKT ORGANIZATION
April 29, 2011
U K SAMAL Vs. STATE OF M P
April 29, 2011
UDAIBHAN AND ORS Vs. STATE OF M P
December 14, 2011
UDALSINGH @ GOVINDSINGH Vs. STATE OF M P
December 14, 2011
UDAY NARAYAN SINGH Vs. STATE OF M P
November 18, 2011
UJJAIN DEVELOPMENT AUTHORITY Vs. KAILASH GHAVRI
November 24, 2011
UMA BAI Vs. STATE OF M P
December 13, 2011
UMA DUBEY Vs. STATE OF MADHYA PRADESH
July 19, 2011
UMA SHARMA Vs. M P AUDYOGIK KENDRA VIKAS NIGAM
October 12, 2011
UMABAI KRISHNAJI PRAJAPAT & ORS. Vs. RAM SINGH ALIAS RAMU & ORS.
September 16, 2011
UMADUTT S/O BHOLERAM AND ORS Vs. STATE OF M P
June 27, 2011
UMAKANT DWIVEDI Vs. STATE OF M P
November 8, 2011
UMAKANT SHARMA Vs. STATE OF M P
March 22, 2011
UMARAON SINGH Vs. DISTRICT COLLECTOR
May 16, 2011
UMESH JANGALWAR Vs. MAHENDRA KUMAR JAIN
May 6, 2011
UMESH KUMAR TIWARI Vs. STATE OF MADHYA PRADESH
April 15, 2011
UMMED SINGH AND ANOTHER Vs. PANNALAL
September 23, 2011
UNION OF INDIA Vs. BALBIR SINGH SIDHU
August 26, 2011
UNION OF INDIA Vs. OMPRAKASH
July 22, 2011
UNION OF INDIA Vs. JAYANT KUMAR GANGULI
March 14, 2011
UNION OF INDIA Vs. SHISHIR KUMAR SHUKLA
March 3, 2011
UNION OF INDIA Vs. AMARLAL WADHWANI
February 23, 2011
UNION OF INDIA Vs. UKKU SINGH
October 13, 2011
UNION OF INDIA Vs. M L KHARE
September 28, 2011
UNION OF INDIA Vs. DEVRAJ BAIS
October 13, 2011
UNION OF INDIA Vs. BHAGRI
December 14, 2011
UNION OF INDIA AND OTHERS Vs. LAKSHMI HARIDAS
December 10, 2011
UNITED INDIA INSURANCE CO LTD Vs. GUMAN
January 22, 2011
UNITED INDIA INSURANCE CO.LTD Vs. PUNKI BAI
March 15, 2011
UNITED SOYA PRODUCTS LTD Vs. DY LABOUR COMMISSIONER BHOPAL
January 11, 2011
UPENDRA ARVINDEKAR Vs. STATE OF M P
August 1, 2011
UPENDRA SINGH CHOUHAN Vs. STATE OF M P
August 24, 2011
UPMA SINGH Vs. COMMISSIONER REWA
July 12, 2011
USHA AWASTHI Vs. SHAKUNTALA
September 19, 2011
USHA SHRIVASTAVA Vs. STATE OF M P
November 28, 2011
V K JAIN Vs. STATE OF M P
July 7, 2011
V K SHARMA Vs. STATE OF M P
June 28, 2011
V T P HIGHER SECONDARY SCHOOL Vs. STATE OF M P
November 29, 2011
VAIDYANATH PANDEY Vs. STATE OF M P
September 7, 2011
VALIULLA KHAN Vs. MAQBOOL KHAN
November 2, 2011
VANDANA UKEY Vs. MOHD AMEEN
February 24, 2011
VED PRAKASH MUKHARIYA Vs. BALMUKUND SHARMA
August 9, 2011
VED PRAKASH SHARMA Vs. STATE OF M P
January 21, 2011
VEENA RAO PHALKE Vs. UNION OF INDIA
January 25, 2011
VEER SINGH BHUGANTILAL Vs. STATE OF M P
January 11, 2011
VEER SINGH GOSH Vs. STATE OF M P
April 27, 2011
VEERU @ VIRENDRA, S/O SHALIGRAM PARDHAN Vs. STATE OF M P
March 10, 2011
VIBHA DEVI Vs. PARAMJEET SINGH
February 24, 2011
VIDHI GUPTA Vs. STATE OF M P
February 23, 2011
VIDIK SEVA KARMIK SANGH Vs. STATE OF MADHYA PRADESH
March 23, 2011
VIJAY Vs. POWER GRID CORPORATION OF INDIA LTD
September 19, 2011
VIJAY BAHADUR Vs. STATE OF M P
August 16, 2011
VIJAY CHOUDHARY Vs. VIMLABAI
April 5, 2011
VIJAY KUMAR ALIAS RAJU SONI Vs. STATE OF MADHYA PRADESH
May 19, 2011
VIJAY PRAKASH SAXENA Vs. STATE OF M P
March 14, 2011
VIJAY SINGH Vs. MAHESH CHOURASIYA
June 29, 2011
VIJAY SINGH PARIHAR Vs. STATE OF M P
July 27, 2011
VIJAYKUMAR JAIN Vs. STATE OF M P
August 18, 2011
VIJENDRA SINGH AND OTHERS Vs. STATE OF M P
December 2, 2011
VIKASH SHUKLA Vs. HIGH COURT OF M P
February 17, 2011
VIKKY ALIAS VIKAS Vs. STATE OF M P
December 13, 2011
VIKRAM PATEL Vs. M P STATE ELECTRICITY BOARD
January 24, 2011
VIKRAM SHARMA Vs. STATE BANK OF INDORE
November 10, 2011
VIKRAM SINGH BHADORIA Vs. STATE OF M P
March 17, 2011
VILLAGE PANCHAYAT ATRAILA Vs. STATE OF M P
March 25, 2011
VIMLA BAI Vs. MUKESH VERMA
December 13, 2011
VIMLA BARKADE Vs. STATE OF M P
August 3, 2011
VIMLA THAPAK Vs. M P MADHYA KSHETRA VITRAN CO LTD
June 20, 2011
VINOD Vs. STATE OF M P
March 30, 2011
VINOD KUMAR Vs. MOHAMMAD HAFIZ
November 15, 2011
VINOD KUMAR CHOURASIA Vs. LABOUR INSPECTOR
September 7, 2011
VINOD KUMAR JAIN Vs. UNION OF INDIA
November 22, 2011
VINOD KUMAR SHARMA Vs. UNION OF INDIA
June 21, 2011
VINOD KUMAR SURANA Vs. JAFAR MEWATI
January 17, 2011
VIPIN TRIVEDI Vs. MOHANLAL SHARMA
May 23, 2011
VIRENDRA KUMAR BHALADHARE Vs. STATE OF M P
August 2, 2011
VIRENDRA KUMAR GUPTA Vs. STATE OF M P
January 11, 2011
VIRENDRA KUMAR HAJARI Vs. STATE OF M.P.
July 12, 2011
VIRENDRA KUMAR SWARNKAR Vs. M P STATE AGRICULTURAL MARKETING BOARD
August 16, 2011
VIRENDRA SINGH Vs. PRINCIPAL
July 13, 2011
VISHAL SINGH Vs. STATE OF M P
February 3, 2011
VISHNU PRASAD TIWARI Vs. UNION OF INDIA
September 30, 2011
VIVEK MISHRA Vs. BHAGWAN RAJ PANDEY
August 25, 2011
VODAFONE ESSAR SPACETEL LIMITED Vs. ABHIYAAN LOGISTICS
July 26, 2011
W C I Vs. GYANWATI
July 13, 2011
WAHID SIDDIQUI Vs. STATE OF MADHYA PRADESH
April 15, 2011
WESTERN COALFILDS LTD Vs. KAUSHALYA BAI
August 29, 2011
WESTERN RAILWAY Vs. BAGI
December 13, 2011
Y P SINGH Vs. STATE OF M P
October 21, 2011
YADWINDER SINGH Vs. STATE OF MADHYA PRADESH
May 4, 2011
YAGYA NARAYAN Vs. STATE OF M P
April 27, 2011
YAKOOB KHAN Vs. PRADEEP SHRIMAL
March 17, 2011
YASIN Vs. STATE OF M P
August 17, 2011
YESHWANT CLUB Vs. STATE OF M P
March 18, 2011
YOGENDRA KUMAR SINGH Vs. M P RAJYA SAHAKARI BANK MARYADIT
February 10, 2011
YOGENDRA SINGH SENGAR Vs. BARKATULLAH UNIVERSITY
February 17, 2011
YOGESH AND ORS Vs. STATE OF M P
December 13, 2011
YOGESH KUMAR GULATI Vs. SATYA PRAKASH DHINGRA
April 26, 2011
YOGESH MALVIYA Vs. STATE OF M P AND ORS
January 4, 2011
YOGESHWAR PRASAD AND ANOTHER Vs. STATE OF M P
December 13, 2011
YOGRAJ Vs. PREMLATA
June 24, 2011
YUKUB ALI KHAN Vs. STATE OF M P
January 28, 2011
ZARINA BI Vs. STATE OF MADHYA PRADESH
February 24, 2011
ZILA SAHKARI KENDRIYA BANK MARYADIT Vs. RAJJU KHAN
December 13, 2011
ZILA SAHKARI KENDRIYA BANK MARYADIT Vs. STATE OF MP
May 3, 2011
ZILA THOK UPBHKTA Vs. STATE OF M P AND
July 13, 2011