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Case Index
Title
Date
055180079 CONSTABLE/DRIVER PRAVEEN KUMAR Vs. CENTRAL RESERVCE POLICE FORCE THRU COMMANDANT & OTHERS
November 22, 2011
A P DEO PRATAP SINGH Vs. STATE OF U P
November 4, 2011
A.R. TRADER 113, THRU SOLE PROPRIETOR AFZAL Vs. UNION OF INDIA (UOI) NOW THRU GARRISON ENGINEER (AIR FORCE)
February 11, 2011
AAFAQULLA Vs. STATE OF U P AND ANOTHER
October 21, 2011
ABDUL AZIM Vs. STATE OF U.P. THROUGH SECY. M. WELFARE CIVIL SECTT. LKO. AND ORS.
July 28, 2011
ABDUL AZIZ ANSARI Vs. STATE OF U P
March 3, 2011
ABDUL AZIZ KHAN D THROUGH L RS Vs. MEMBER BOARD OF REVENUE U P AT ALLAHABAD
September 13, 2011
ABDUL JALIL Vs. JALIL BEG
July 4, 2011
ABDUL KAREEM Vs. U P SUNNI CENTRAL BOARD OF WAKF LUCKNOW
May 23, 2011
ABDUL KARIM Vs. ADDITIONAL DISTRICT MAGISTRATE
April 21, 2011
ABDUL KUDDUS KHAN Vs. STATE OF U P
February 22, 2011
ABDUL MABOOD RAZA Vs. ALIGARH MUSLIM UNIVERSITY
February 18, 2011
ABDUL MABOOD RAZA Vs. ALIGARH MUSLIM UNIVERSITY AND ORS.
April 6, 2011
ABDUL MANNAN Vs. STATE OF U.P. AND ORS.
April 11, 2011
ABDUL MANNON Vs. COLLECTOR/DISTRICT D D C JAUNPUR
April 7, 2011
ABDUL MAZID Vs. STATE OF U P
September 12, 2011
ABDUL QADIR Vs. RASHIDAN
November 9, 2011
ABDUL QAYYUM Vs. WAQF NO 519 ESTBLISHED BY H N ALI KHAN
July 11, 2011
ABDUL QAYYUM Vs. ADDITIONAL DISTRICT JUDGE/ADDL JSCC
February 2, 2011
ABDUL QUDDUS AND ORS. Vs. MAJEED AND ANR.
May 2, 2011
ABDUL RAHEEM Vs. STATE OF U.P. AND ORS.
February 23, 2011
ABDUL RAHIM ALIAS LALLA Vs. BOARD OF REVENUE
September 16, 2011
ABDUL RASHID Vs. STATE
May 25, 2011
ABDUL RASID Vs. VIDYA DEVI
August 16, 2011
ABDUL REHMAN Vs. STATE OF U.P. AND OTHERS
December 16, 2011
ABDUL SALAM Vs. STATE
May 6, 2011
ABDUL SAMAD Vs. STATE OF U P
October 17, 2011
ABDUL SATTAR Vs. STATE OF U.P.
March 7, 2011
ABDUL WAHID Vs. STATE
April 29, 2011
ABDULLA Vs. ADJ/SPECIAL JUDGE JYOTIBA PHULE NAGAR
May 9, 2011
ABHA RANI Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOL
January 12, 2011
ABHAY PATEL Vs. STATE OF U P & ANOTHER
September 26, 2011
ABHIJEET TRIVEDI Vs. STATE
January 3, 2011
ABHIMANYU Vs. STATE OF U P
November 29, 2011
ABHIMANYU SINGH Vs. STATE OF U.P.
August 4, 2011
ABHINAV AGNIHOTRI Vs. MAHAMAYA TECHNICAL UNIVESITY
November 4, 2011
ABHISHEK GARG Vs. SHYAM SANGH INVESTMENT AND FINANCE PVT. LTD. AND ORS.
September 22, 2011
ABHISHEK KUMAR MISHRA Vs. STATE OF U P
November 9, 2011
ABHISHEK KUMAR PANDEY Vs. STATE OF U P
November 11, 2011
ABHISHEK SHARMA (MINOR) Vs. STATE OF U.P. THRU SECY. AND OTHERS
October 31, 2011
ABHISHEK TALWAR AND OTHERS Vs. STATE OF U P AND ANOTHER
September 20, 2011
ABHISHEK VISHNOI AND OTHERS Vs. STATE OF U P AND ANOTHER
July 13, 2011
ABHUSHAN BRAHMA Vs. STATE OF U P
December 12, 2011
ABID AND ANR. Vs. STATE OF U.P. AND ANR.
January 18, 2011
ABRAR AHMAD Vs. STATE OF U P
November 8, 2011
ABRAR AHMAD Vs. UNION OF INDIA (UOI) THRU. G.M., N.C. RAILWAY
May 5, 2011
ABUL HASAN AND QAMRUL HASAN Vs. DISTRICT JUDGE GONDA
February 24, 2011
ABUL KAISH KHAN AND ORS. Vs. ASSTT. REGISTRAR FIRMS SOCIETIES AND CHITS AND ORS.
April 7, 2011
ACHCHAYVER YADAV AND ORS. Vs. STATE OF U.P.
April 27, 2011
ACHCHE LAL Vs. STATE OF U.P.
April 6, 2011
ACHCHEY LAL Vs. STATE OF U.P. AND ORS.
April 11, 2011
ACHHAN KHAN Vs. STATE
May 23, 2011
ACME GLOBAL Vs. COMMISSIONER OF CENTRAL EXCISE, LUCKNOW
May 23, 2011
ACURITE CONTRACTORS AND ENGINEERS Vs. ALLAHABAD AGRICULTURAL INSTITUTE DEEMED UNIVERSITY
November 4, 2011
ADARSH SHIKSHA MANDIR INTER COLLEGE Vs. STATE OF U P
February 14, 2011
ADESH KUMAR DWIVEDI Vs. BOARD OF BASIC EDUCATION
December 2, 2011
ADITYA LAL JANTA YOGESH UCHCHATAR MAD VID AND ORS Vs. STATE OF U P AND ORS
April 13, 2011
ADITYA NARAIN SINGH & OTHERS Vs. STATE OF U P & ANOTHER
December 2, 2011
ADITYA PRATAP SINGH ALIAS PAPPU Vs. STATE
January 31, 2011
AFJAL Vs. STATE OF U P
July 29, 2011
AFSAD Vs. STATE
September 20, 2011
AFSAR ALI Vs. STATE OF U P & ANOTHER
November 15, 2011
AFZAL BEGUM Vs. STATE OF U P
November 29, 2011
AGAM LAL Vs. STATE
September 27, 2011
AGARWAL PAPER MART Vs. ADDL. COMMISSIONER, COMMERCIAL TAX AND ORS.
September 14, 2011
AGARWAL ROAD LINES PVT. LTD. Vs. SMT. POOJA VERMA AND ORS.
September 2, 2011
AGAUTA SUGAR Vs. APPELLATE AUTHORITY
July 29, 2011
AGHA ALI ABBAS MIRZA Vs. BOARD OF REVENUE AND OTHERS
July 20, 2011
AGRA JAL SANSTHAN Vs. PRESIDING OFFICER
May 26, 2011
AGRO ORGANIC INDIA PVT LTD Vs. NAGAR NIGAM
September 2, 2011
AHASAN ALI Vs. SHASHI KANT JAIN
April 6, 2011
AHIBARAN LAL Vs. STATE OF U.P.
April 22, 2011
AHISAN ALI KHAN Vs. STATE OF UTTAR PRADESH AND ORS
December 13, 2011
AHMAD ALI Vs. STATE
November 14, 2011
AINUL HUDA Vs. STATE OF U.P. POWER CORPORATION AND ORS.
May 4, 2011
AIR MARSHAL KANWAR DALINDERJIT SINGH PVSM AVSM RETD Vs. STATE
January 4, 2011
AJAB SINGH Vs. STATE OF U P
September 29, 2011
AJAI DIKSHIT Vs. STATE
September 12, 2011
AJAI KUMAR Vs. GAYA PRASAD AGARWAL
December 19, 2011
AJAI KUMAR GUPTA AND ANR Vs. THE STATE OF U.P. THRU. PRINCIPAL SECY., SECONDARY EDU. AND ORS.
June 24, 2011
AJAI PRAKASH MISHRA Vs. STATE OF U P
August 5, 2011
AJAY Vs. STATE OF U P
March 8, 2011
AJAY AGARWAL Vs. STATE OF U.P. AND ORS.
September 14, 2011
AJAY ALIAS BABY Vs. STATE OF U P
September 19, 2011
AJAY KRISHNA UPADHYAYA Vs. STATE
December 21, 2011
AJAY KUMAR Vs. D D C
November 30, 2011
AJAY KUMAR Vs. STATE OF U P
October 17, 2011
AJAY KUMAR SAHU AND ORS. Vs. STATE OF U.P. AND ANR.
February 9, 2011
AJAY KUMAR SINGH Vs. STATE OF U P AND ANOTHER
September 7, 2011
AJAY KUMAR SINGH Vs. PROF. B. HANUMEIAH AND ORS.
April 7, 2011
AJAY LAVANIA Vs. SHOBHNA DUBEY
July 28, 2011
AJAY MAL Vs. STATE OF U P AND ANOTHER
July 29, 2011
AJAY PAL Vs. BOARD OF REVENUE U P LUCKNOW
August 3, 2011
AJAY PAL S/O MAKRAND Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
November 8, 2011
AJAY PRAKASH SRIVASTAVA Vs. STATE OF U P
February 1, 2011
AJAY SHANKER SINGH Vs. STATE OF U P
December 5, 2011
AJAY SINGH Vs. STATE OF U P
January 19, 2011
AJAY SINGH Vs. STATE OF U.P. & ANOTHER
November 18, 2011
AJAY TRADING CO. Vs. COMMISSIONER, TRADE TAX, U.P., LUCKNOW
August 24, 2011
AJAZ AHMAD S/O TAHIR ALI Vs. STATE OF U.P. THRU. COLLECTOR AND ORS.
June 6, 2011
AJAZ CARPETS Vs. PRESIDING, OFFICER EMPLOYEES' PROVIDENT FUND
May 18, 2011
AJEET BAHADUR SINGH Vs. STATE OF U.P. AND ORS.
February 11, 2011
AJEET JAISWAL Vs. STATE OF U P
October 19, 2011
AJEET KUMAR SINGH Vs. HARDOI DISTRICT CO-OPERATIVE BANK LTD HARDOI
August 17, 2011
AJEET SINGH Vs. STATE
July 19, 2011
AJEETH SINGH YADAV Vs. STATE OF U P
May 26, 2011
AJIT RAIZADA Vs. STATE OF U P
February 21, 2011
AJIT SINGH Vs. STATE OF U.P.
December 21, 2011
AJIT SINGH AND ORS. Vs. MAHABIR PRASAD SINGH AND ORS.
April 4, 2011
AJITABH ROY Vs. COMMISSIONER VYAPAR KAR U P STHAPANA ANUBHAG
February 25, 2011
AKANKSHA ENTERPRISES Vs. STATE OF U.P.
December 8, 2011
AKASH Vs. STATE OF U P
July 26, 2011
AKASH GARG Vs. STATE OF U P
August 30, 2011
AKASH GOYAL Vs. STATE OF U.P. THRU SECY. AND ORS.
September 5, 2011
AKASH KUMAR SHARMA Vs. STATE OF U P
September 19, 2011
AKASH KUMAR SINGH Vs. STATE OF U P
September 30, 2011
AKBAR Vs. STATE OF U P
November 28, 2011
AKBAR ALI AND ORS. Vs. COLLECTOR AND ORS.
September 6, 2011
AKHIL BHARATIYA KSHATRIYA MAHASABHA Vs. PRESCRIBED AUTHORITY SUB DIVISIONAL MANAGER BADALAPUR
December 7, 2011
AKHIL KUMAR JAIN Vs. SHARDA DEVI
April 21, 2011
AKHILESH CHANDRA SHARMA Vs. STATE OF U P
July 1, 2011
AKHILESH KR. SANKHWAR Vs. STATE OF U.P.
October 17, 2011
AKHILESH KUMAR Vs. STATE OF U P
January 21, 2011
AKHILESH KUMAR MISHRA Vs. THE PRINCIPAL SECRETARY, DEPARTMENT OF REVENUE, U.P. SECRETARIAT GOVERNMENT AND ORS.
May 20, 2011
AKHILESH KUMAR MISHRA Vs. STATE OF U.P. THROUGH SECRETARY, CULTURE DEPARTMENT, GOVERNMENT OF U.P. GOVERNMENT OF U.P., U.P. CIVIL SECRETARIAT AND ORS.
August 19, 2011
AKHILESH KUMAR SRIVASTAVA Vs. KASHI GOMTI SAMYUT GRAMIN BANK VARANASI THRU ITS B.O.D. AND ORS.
November 1, 2011
AKHILESH PATHAK Vs. STATE OF U P
November 8, 2011
AKHILESH PATHAK Vs. STATE OF U.P. AND OTHERS
December 8, 2011
AKHILESH SINGH Vs. STATE OF U P
November 29, 2011
AKHLAQ MOHAMMAD NAQVI Vs. UNION OF INDIA (UOI)
February 25, 2011
AKHTAR ALI Vs. STATE OF U P
November 17, 2011
AKHTAR AND ORS. Vs. STATE OF U.P. AND ANR.
April 5, 2011
AKRAM Vs. STATE OF U P
August 12, 2011
AKRATI PROMOTERS AND DEVELOPERS THRU SANJEEV MITTAL Vs. U.P. AVAS EVAM VIKAS PARISHAD THRU EXECUTIVE ENGG.
February 1, 2011
AL FAHEEM MEETEX PVT LTD Vs. STATE OF U P
July 26, 2011
ALAM SINGH ALIAS VIJAY PRATAP SINGH Vs. STATE
August 10, 2011
ALGOO RAM Vs. STATE OF U P
November 25, 2011
ALI HASAN Vs. STATE OF U P
September 1, 2011
Ali Hasan (In Jail) Vs. State of U.P.
September 1, 2011
ALI HUSAIN AND OTHERS Vs. STATE OF U P AND ANOTHER
September 7, 2011
ALIGARH DEVELOPMENT AUTHORITY Vs. STATE OF U P
November 8, 2011
ALIGARH MUSLIM UNIVERSITY Vs. BOARD OF REVENUE AND ORS
August 17, 2011
ALIGARH MUSLIM UNIVERSITY THRU ITS REGISTRAR Vs. HAR PRASAD AND ORS.
August 17, 2011
ALIMUNNISHAN Vs. OM PRAKASH
January 10, 2011
ALKA Vs. RAJENDRA KUMAR
December 12, 2011
ALLADEEN Vs. SHYAM SUNDER TIWARI
May 24, 2011
ALLAH MEHAR CARPAINTER Vs. PURAN CHAND JAIN
March 16, 2011
ALLAHABAD DEVELOPMENT AUTHORITY AND ANOTHER Vs. SHOBHA SATYAM AND OTHERS
September 12, 2011
ALLAHABAD HIGH SCHOOL SOCIETY Vs. STATE OF U P
March 25, 2011
ALLAHABAD TRADERS Vs. STATE OF U P
January 25, 2011
ALLHABAD HIGH SCHOOL SOCIETY Vs. STATE OF U P
February 22, 2011
ALOK KUMAR Vs. SANJEEV DUBEY, SECRETARY BORAD OF REVENUE ANUBHAG AND ORS.
January 27, 2011
ALOK KUMAR AGRAWAL Vs. STATE OF U P
September 27, 2011
Alok Kumar Agrawal H.U.F. Vs. State of UP.and Others
July 27, 2011
ALOK KUMAR PANDEY Vs. BANARAS HINDU UNIVERSITY AND ORS.
March 3, 2011
AMAN KAPOOR Vs. STATE
January 20, 2011
AMAN SHARMA (MINOR) Vs. STATE OF U.P. AND ORS.
September 19, 2011
AMANATTULLAH Vs. ADDITIONAL DISTRICT JUDGE
April 16, 2011
AMAR BAHADUR Vs. STATE OF U P
August 23, 2011
AMAR NATH ALIAS PINTOO BABA Vs. STATE
March 11, 2011
AMAR NATH CHAUDHARY Vs. STATE OF U P
August 18, 2011
AMAR NATH PANDEY Vs. STATE OF U.P. THORUGH PRINCIPAL SECY. IRRIGATION DEPT. LKO.
April 21, 2011
AMAR NATH SHROFF Vs. SAVITRI SINGH
June 27, 2011
AMAR NATH SINGH Vs. STATE OF U P
January 25, 2011
AMAR SINGH Vs. STATE OF U P
May 20, 2011
AMAR SINGH Vs. STATE OF U P
October 18, 2011
Amar Singh and Others Vs. State of U.P.
March 4, 2011
AMAR SINGH RATHAUR Vs. THE STATE OF U.P. THROUGH PRINCIPAL SECY., IRRIGATION DEPT.
February 4, 2011
AMARJEET SINGH Vs. STATE OF U P
May 25, 2011
AMARNATH JAISWAL Vs. STATE OF U.P.
September 30, 2011
AMARNATH MISHRA Vs. THE STATE OF U.P. THRU COLLECTOR AND ANR.
September 20, 2011
AMBAR KUMAR Vs. VIIITH ADDL DISTRICT JUDGE MUZAFFARNAGAR
August 16, 2011
AMBEDKER BAL SUDHAR SHIKSHA SAMITI Vs. U P AVAS EVAM VIKAS PARISHAD LUCKNOW
July 28, 2011
AMBRISH Vs. ADDITIONAL DISTRICT JUDGE LUCKNOW
March 16, 2011
AMINA BEGUM Vs. CHATURBHUJ SHARMA
May 2, 2011
AMIR ALAM KHAN Vs. LUCKNOW DEVELOPMENT AUTHORITY LUCKNOW
August 1, 2011
AMIT Vs. STATE OF UTTAR PRADESH AND ANOTHER
December 14, 2011
AMIT AGARWAL Vs. PRABHAT CHAND GUPTA
May 4, 2011
AMIT CHANDRA Vs. STATE OF U.P. & ORS.
November 14, 2011
AMIT GARG Vs. STATE OF U P
May 3, 2011
AMIT GUPTA Vs. THE STATE OF U.P THRU. SECY., EDU. AND ORS.
June 24, 2011
Amit Kumar Vs. State of U.P.
January 13, 2011
AMIT KUMAR Vs. STATE OF U P
August 3, 2011
AMIT KUMAR ALIAS MITTAL Vs. STATE OF U P
May 9, 2011
AMIT KUMAR CHATTERJEE Vs. STATE OF U P
January 11, 2011
AMIT KUMAR GUPTA Vs. SHAH NAWAJ NAQVI
December 23, 2011
AMIT KUMAR MISHRA Vs. STATE OF U.P. THRU. SECY. SECONDARY EDUCATION AND ORS.
June 24, 2011
AMIT RAJ YADAV Vs. STATE OF U P
January 24, 2011
AMIT YADAV Vs. STATE OF U.P.
August 24, 2011
AMIYA KUMAR Vs. STATE OF U P
July 6, 2011
AMRAWATI Vs. VEENA BHUKESH. SUPERINTENDENT OF POLICE. AND OTHERS
April 7, 2011
AMRIT LAL Vs. STATE OF U P
February 3, 2011
AMRIT LAL AND ORS. Vs. STATE OF U.P. THRU SECRY., URBAN LAND CEILING AND ORS.
May 19, 2011
AMULYA KUMAR Vs. ADJ AND ORS
August 1, 2011
ANAMIKA SUGAR MILLS (PVT.) LTD. Vs. SIMBHAOLI SUGARS LTD. AND ORS.
March 1, 2011
ANAMIKA TRIPATHI Vs. STATE OF U.P. THR. PRIN. SECY. SECONDARY EDUCATION AND 3 ORS.
June 24, 2011
ANAND COLLEGE OF EDUCATION Vs. STATE OF U P
July 19, 2011
ANAND KISHOR Vs. LAXMI KANT SHUKLA
January 31, 2011
ANAND KUMAR Vs. STATE OF U P
December 9, 2011
ANAND KUMAR AND ORS. Vs. MAHAVEER
January 4, 2011
ANAND KUMAR RAJPUT S/O RAM RAJ Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
November 22, 2011
ANAND KUMAR SINGH Vs. STATE OF U P
February 9, 2011
Anand Kumar Tripathi Vs. State of U.P.and Others
December 9, 2011
ANAND KUMAR TRIPATHI @ DABLU Vs. STATE OF U P AND ANR
July 14, 2011
ANAND MOHAN MISHRA ALIAS PINKU Vs. STATE
May 16, 2011
ANAND SINGH Vs. STATE OF U P
August 30, 2011
ANAND SWAROOP Vs. XI ADDL.DISTRICT JUDGE
January 27, 2011
ANAND SWARUP CHAUDHARY Vs. JUDGE SMALL CAUSE COURT FAIZABAD
July 27, 2011
ANAND TIWARI Vs. BAR COUNCIL OF U P
February 23, 2011
ANANDPAL Vs. DY DIRECTOR OF CONSOLIDATION MEERUT
May 26, 2011
ANANG PAL TOMAR SMARAK SHIKSHA SAMITI Vs. COMMISSIONER AGRA DIVISION
April 18, 2011
ANANT LAL Vs. SHIV KUMAR LILARIYA
March 9, 2011
ANGAD SINGH Vs. STATE
September 3, 2011
ANGAD SINGH HOME GUARD Vs. STATE
May 19, 2011
ANGAD YADAV AND ORS. Vs. STATE OF U.P.
April 7, 2011
ANGAN LAL Vs. OM SINGH
March 17, 2011
ANGOORI DEVI Vs. REGIONAL JOINT DIRECTOR OF EDUCATION
December 1, 2011
ANIL ALIAS BABLU SRIVASTAVA Vs. STATE OF U P
September 21, 2011
ANIL JAISWAL Vs. VANDANA PURI
February 22, 2011
ANIL KUAMR MISHRA Vs. THE STATE OF U.P. THROUGH PRINCIPAL SECY. REVENUE DEPT. LKO.
February 23, 2011
ANIL KUMAR Vs. DISTRICT JUDGE
November 14, 2011
ANIL KUMAR Vs. JAWAHIR PRASAD
December 8, 2011
ANIL KUMAR Vs. ASSISTANT GENERAL MANAGER/DISCIPLINARY AUTHORITY, INDIA BANK, CIRCLE OFFICE VIGILANCE CELL, LUCKNOW AND OTHERS
September 19, 2011
ANIL KUMAR Vs. STATE OF U.R
August 12, 2011
Anil Kumar and another Vs. State of U.P.
February 21, 2011
Anil Kumar and Others Vs. State of U.P.and Others
November 25, 2011
ANIL KUMAR DUBEY Vs. STATE OF U P
April 18, 2011
ANIL KUMAR JAIN AND ANR. Vs. STATE OF U.P.
April 15, 2011
ANIL KUMAR JAISWAL Vs. STATE OF U.P.
May 10, 2011
ANIL KUMAR JAISWAL Vs. COMMISSIONER OF INCOME TAX & ANOTHER
December 7, 2011
ANIL KUMAR MISHRA Vs. STATE OF U P
April 1, 2011
ANIL KUMAR PACHAURI Vs. STATE OF U P
November 21, 2011
ANIL KUMAR PAL Vs. STATE OF U.P. AND OTHERS
December 1, 2011
ANIL KUMAR PAL AND ANR. Vs. BOARD OF REVENUE U.P. AND ORS.
March 31, 2011
ANIL KUMAR PANDEY Vs. STATE OF U.P. THRU SECRETARY BASIC EDUCATION AND OTHERS
December 23, 2011
ANIL KUMAR RAI Vs. STATE OF U P
December 8, 2011
ANIL KUMAR RASTOGI Vs. INCOME TAX OFFICER
October 21, 2011
ANIL KUMAR S/O MATADEEN & 2 ORS. Vs. STATE OF U.P. THROUGH PRIN. SECY. DEPTT. OF HEALTH AND FAMIL
November 2, 2011
ANIL KUMAR SETHI Vs. MAHENDRA SINGH GUPTA
April 19, 2011
ANIL KUMAR SINGH Vs. STATE OF U P
May 5, 2011
ANIL KUMAR SINGH Vs. STATE
May 9, 2011
ANIL KUMAR SRIVASTAVA Vs. STATE OF U P
May 24, 2011
ANIS AHMAD @ CHAND BABU S/O HABIB AHMAD Vs. STATE OF U.P. THRU SECRETARY FOOD & CIVIL SUPPLIES
April 4, 2011
ANISA Vs. DISTRICT JUDGE KANPUR NAGAR
November 6, 2011
Anisa and others Vs. District Judge, Kanpur Nagar and another
November 16, 2011
ANISH KHANNA Vs. CHANCELLOR UNIVERSITY OF LUCKNOW
September 6, 2011
ANITA DEVI Vs. STATE OF U.P., THRU. SECRETARY, BASIC EDUCATION & OTHERS
December 23, 2011
ANITA SHARMA AND ANR Vs. B S A AND ORS
February 17, 2011
ANITA SINGH Vs. STATE OF U.P. THROUGH PRIN. SECY. BASIC EDU. LKO. & ORS.
October 18, 2011
ANKITA YADAV Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. AND ORS.
February 23, 2011
ANKUR CHAUDHARY Vs. STATE
October 12, 2011
ANMOL SANDHU Vs. COUNCIL FOR THE INDIAN CERTIFICATE OF SECONDARY EDUCATION THROUGH ITS SECRETARY NEW DELHI
July 25, 2011
ANOOP KUMAR Vs. STATE OF U P
August 17, 2011
ANOOP KUMAR GUPTA Vs. STATE
September 21, 2011
ANOOP KUMAR SINGH AND OTHERS Vs. STATE OF U P AND OTHERS
February 10, 2011
ANOOP SINGH Vs. GAON SABHA THRU PRADHAN AND ANR.
March 7, 2011
ANOOP SINGH Vs. UNION OF INDIA AND OTHERS
March 16, 2011
ANSAL HOUSING AND CONSTRUCTION LTD Vs. STATE OF U P
August 4, 2011
ANSAL PROPERTIES & INFRASTRUCTURE LTD Vs. STATE
August 30, 2011
ANSAR AHAMAD Vs. STATE OF U P
May 31, 2011
ANTOO Vs. THE COLLECTOR
March 1, 2011
ANU BATH Vs. STATE OF U P
May 3, 2011
ANUJ SHARMA AND ORS. Vs. STATE OF U.P. AND ORS.
April 22, 2011
ANURADHA Vs. STATE
September 20, 2011
ANURAG BANSAL Vs. STATE OF U P
April 24, 2011
ANURAG BANSAL, S/O SRI RISHI PRAKASH BANSAL AND ORS. Vs. STATE OF U.P., THRU. PRIN. SECY., URBAN DEVELOPMENT AND ORS.
April 20, 2011
ANURAG SHARMA AND ORS Vs. STATE OF U P
September 6, 2011
ANURANJAN SAXENA Vs. STATE OF U.P. THRU SECY. AND ORS.
November 1, 2011
ANWAR Vs. STATE
May 13, 2011
ANWAR Vs. STATE OF U P
November 4, 2011
ANWAR Vs. STATE OF U.P. AND ANR.
May 19, 2011
ANWAR ALI S/O LATE JOHN MOHAMMAD Vs. STATE PUBLIC SERVICE TRIBUNAL
September 8, 2011
ANWAR ALIAS SHINTU Vs. STATE OF U P
March 29, 2011
APORV JINDAL DIRECTOR JINDAL FROZEN FOOD PVT LTD Vs. AMIT KUMAR KUBBA
September 22, 2011
ARADHNA MISHRA Vs. STATE OF U.P. THRU. SECRETARY, SECONDARY EDUCATION AND ORS.
June 22, 2011
ARBAN KUMAR Vs. RAM BHAROSE LAL SINGHAL
July 21, 2011
ARCHANA SHUKLA Vs. STATE OF U P
November 21, 2011
ARCHANA SINGH Vs. UNION OF INDIA
March 16, 2011
AREA MANAGER, FOOD CORPORATION OF INDIA Vs. UNION OF INDIA (UOI) AND ORS.
April 27, 2011
AREVA T AND D INDIA LTD Vs. PRESIDING OFFICER
March 8, 2011
ARISTO PRINTS PRIVATE LIMITED Vs. COMMISSIONER, COMMERCIAL TAX, U.P., LUCKNOW
January 17, 2011
ARJESH Vs. STATE OF U P & OTHERS
November 15, 2011
ARJUN MAURYA Vs. STATE OF U.P. THROUGH PRINCIPAL SECRETARY REVENUE, U.P. GOVERNMENT, LUCKNOW AND OTHERS
April 5, 2011
ARJUN SINGH Vs. STATE
September 30, 2011
ARTI SRIVASTAVA Vs. ADDL COMMISSIONER J GORAKHPUR
September 14, 2011
Arti Srivastava and others Vs. Addl.Commissioner (J.), Gorakhpur and others
September 14, 2011
ARUBA KHAN Vs. CHIEF CONTROLLING REVEBUE AUTHORITY
January 29, 2011
ARUN AGRAWAL Vs. STATE OF U P & ANOTHER
November 1, 2011
ARUN GOYAL Vs. STATE OF U.P.
December 8, 2011
ARUN KUMAR Vs. STATE OF U P
August 2, 2011
ARUN KUMAR Vs. NARESH KUMAR
July 7, 2011
ARUN KUMAR AND ANR. Vs. UNION OF INDIA (UOI) AND ANR.
January 18, 2011
ARUN KUMAR AND ORS. Vs. BOARD OF REVENUE U.P. AND ORS.
April 1, 2011
ARUN KUMAR GUPTA Vs. PRESCRIBED AUTHORITY RENT CONTROL
March 3, 2011
ARUN KUMAR GUPTA Vs. STATE OF U.P. AND OTHERS
November 1, 2011
ARUN KUMAR GUPTA Vs. THE STATE OF U.P. AND ORS.
September 5, 2011
ARUN KUMAR JOSEPH Vs. VICTOR SAMUEL MATHEWS
May 19, 2011
ARUN KUMAR MISHRA Vs. DISTRICT INSPECTOR OF SCHOOLS
December 2, 2011
ARUN KUMAR PANDEY Vs. STATE OF U P THROUGH SECRETARY DEPT OF HOME U P LUCKNOW
August 11, 2011
ARUN KUMAR SAWHNEY Vs. STATE OF U.P.
July 27, 2011
ARUN KUMAR SINGH Vs. STATE OF U P
May 5, 2011
ARUN KUMAR SINGH Vs. STATE OF U.P. AND ORS.
June 28, 2011
ARUN KUMAR SRIVASTAVA Vs. STATE OF U P
May 26, 2011
ARUN KUMAR SRIVASTAVA Vs. STATE OF UTTAR PRADESH AND ORS
December 19, 2011
ARUN KUMAR TIWARI Vs. STATE OF U.P. AND ORS.
January 3, 2011
ARUN KUMAR UNIYAL Vs. CENTRAL ADMINISTRATIVE- TRIBUNAL
February 25, 2011
ARUN PRAKASH TIWARI Vs. THE STATE OF U.P. AND ORS.
November 2, 2011
ARUN SHUKLA AND ANR. Vs. STATE OF U.P. AND ORS.
January 12, 2011
ARUNESH ALIAS CHHOTE MONU Vs. STATE OF U P
November 23, 2011
ARVIND KUMAR Vs. STATE OF U P
November 23, 2011
ARVIND KUMAR Vs. STATE OF U P
November 4, 2011
ARVIND KUMAR Vs. MOHD RAIS
January 27, 2011
ARVIND KUMAR Vs. ADJ COURT NO.7, MEERUT AND OTHERS
July 21, 2011
ARVIND KUMAR @ PINTU SHARMA AND ANR. Vs. STATE OF U.P.
April 27, 2011
ARVIND KUMAR GAUTAM Vs. DISTRICT JUDGE
August 25, 2011
ARVIND KUMAR JAIN Vs. RAJEEV KUAMR JAIN
July 26, 2011
ARVIND KUMAR MISHRA Vs. STATE OF U.P.
January 10, 2011
ARVIND KUMAR SHUKLA Vs. STATE OF U.P. AND ORS.
February 2, 2011
ARVIND VARSHNEY AND ORS. Vs. CHIEF CONTROLLING REVENUE AUTHORITY AND ORS.
January 3, 2011
ARVIND YADAV AND ANOTHER Vs. STATE OF U P
July 26, 2011
ASHA Vs. STATE OF U P AND ORS
April 27, 2011
ASHA BHASAN Vs. KANPUR DEVELOPMENT AUTHORITY
February 23, 2011
ASHA DEVI Vs. D.M./DISTT. D.D.C. AND ORS.
September 3, 2011
ASHA SAXENA Vs. U.P. S.E.B. EX. ENGINEER, ELECTRICITY
May 3, 2011
ASHARFI Vs. STATE OF U P
December 13, 2011
ASHARFI (DEAD) BY L RS AND CHAUTRI (DEAD) Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS
August 17, 2011
Asharfi (In Jail) Vs. State of U.P.
December 13, 2011
ASHIMA DWIVEDI Vs. REGISTRAR GENERAL
July 12, 2011
ASHIQ ALI Vs. STATE OF U P
July 15, 2011
Ashiq Ali Vs. State of U.P.and others
August 2, 2011
ASHISH KUMAR YADAV AND ANR. Vs. THE STATE OF U.P. THRU. PRINCIPAL SECY. SECONDARY EDU. AND ORS.
June 24, 2011
ASHISH SAHU @ ASHU Vs. STATE OF U P
September 12, 2011
ASHISH TRIPATHI Vs. STATE
April 7, 2011
ASHOK BHATNAGAR Vs. U P FOREST CORPORATION
December 5, 2011
ASHOK GAUTAM Vs. SPECIAL JUDGE E.C. ACT
March 1, 2011
ASHOK KUMAR Vs. ANIL KUMAR MISHRA
December 13, 2011
ASHOK KUMAR Vs. STATE OF U P
July 18, 2011
ASHOK KUMAR Vs. STATE OF U P
July 22, 2011
ASHOK KUMAR Vs. CHIEF CONTROLLING REVENUE AUTHORITY
May 24, 2011
ASHOK KUMAR Vs. STATE OF U P
January 18, 2011
ASHOK KUMAR Vs. STATE OF U P
March 15, 2011
ASHOK KUMAR Vs. STATE OF U P
April 16, 2011
ASHOK KUMAR Vs. STATE
September 30, 2011
ASHOK KUMAR Vs. ANIL KUMAR YADAV
November 2, 2011
ASHOK KUMAR ABROL Vs. SAHIL MAHAJAN
January 28, 2011
ASHOK KUMAR AND 3 ORS. Vs. STATE OF U.P.
September 21, 2011
ASHOK KUMAR AND ORS. Vs. STATE OF U.P. AND ANR.
September 26, 2011
ASHOK KUMAR AND ORS. Vs. STATE OF U.P.
March 31, 2011
ASHOK KUMAR AVROL Vs. UNION OF INDIA
November 15, 2011
ASHOK KUMAR BHADAURIA Vs. STATE OF U P
August 24, 2011
ASHOK KUMAR BINDAL AND ORS. Vs. STATE OF U.P. AND ANR.
February 9, 2011
ASHOK KUMAR CHAUBEY Vs. DY DIRECTOR OF CONSOLIDATION VARANASI CAMP AT SONBHADRA
March 28, 2011
ASHOK KUMAR GUPTA Vs. STATE
January 12, 2011
ASHOK KUMAR GUPTA Vs. SMT. KAILASH KALRA
August 2, 2011
ASHOK KUMAR JAIN Vs. STATE OF U P AND OTHERS
September 8, 2011
ASHOK KUMAR PANDEY Vs. STATE OF U P
March 18, 2011
ASHOK KUMAR PANDEY @ ASHOK MANI PANDEY Vs. STATE OF U.P.
April 29, 2011
ASHOK KUMAR RAI Vs. STATE OF U.P. AND ANOTHER
October 18, 2011
ASHOK KUMAR S/O RAM DULAREY Vs. STATE OF U.P. THROUGH SECY. EDU. LKO. & ORS.
November 22, 2011
ASHOK KUMAR SAGAR Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD THROUGH ITS REGISTRAR GENERAL AND ANR.
April 20, 2011
ASHOK KUMAR SAXENA Vs. NARESH KUMAR GUPTA
May 19, 2011
ASHOK KUMAR SAXENA Vs. SHEELENDRA RAI VIDYARATHI
May 16, 2011
ASHOK KUMAR SHARMA, PROPRIETOR OF A.K. BUILDERS AND SUPPLIER AND ANR. Vs. TRIVENI ENGINEERING AND INDUSTRIES AND ANR.
March 28, 2011
ASHOK KUMAR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION KANPUR CAMP UNNAO
March 7, 2011
ASHOK KUMAR SINGH Vs. STATE OF U P
November 21, 2011
ASHOK KUMAR SINGH Vs. STATE OF U.P. AND ORS.
July 21, 2011
ASHOK KUMAR TIWARI Vs. STATE OF U.P. & OTHERS
November 24, 2011
ASHOK KUMAR UPADHYAY AND ORS. Vs. STATE OF U.P. THROUGH THE SECY. SECONDARY EDUCATION GOVT.
June 23, 2011
ASHOK KUMAR YADAV Vs. STATE OF U.P. THROUGH ITS PRIN. SECY. HOME GOVT. OF U.P. AND ORS.
November 3, 2011
ASHOK MONGA Vs. SABIR ALI
August 1, 2011
ASHOK RAJPOOT Vs. STATE
September 3, 2011
ASHOK TRIPATHI Vs. STATE OF U P
July 21, 2011
ASHOK YADAV Vs. STATE OF U.P.
April 27, 2011
ASHUTOSH INDUSTRIES AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
March 3, 2011
ASHUTOSH SHARMA Vs. STATE
September 23, 2011
ASHWANI KUMAR GAUTAM Vs. STATE OF U.P. AND OTHERS
November 21, 2011
ASLAM Vs. BOARD OF REVENUE U P
November 9, 2011
ASMA PRAVEEN AND OTHERS Vs. STATE OF U P AND OTHERS
September 21, 2011
ASOK PANDE Vs. UNION OF INDIA
June 22, 2011
ASSISTANT COMMISSIONER OF INCOME TAX Vs. M. I. BUILDERS PVT. LTD.
March 15, 2011
ATAR SINGH Vs. STATE OF U.P.
July 8, 2011
Atar Singh @ Bhoora and others Vs. State of U.P.
August 8, 2011
ATAULLAH Vs. THE STATE OF U.P. AND OTHERS
December 23, 2011
ATEEQURRAHMAN Vs. STATE OF U.P. THROUGH SECRETARY, REVENUE, GOVERNMENT OF U.P., LUCKNOW AND OTHERS
August 1, 2011
ATMA RAM PRAJAPATI Vs. STATE OF U P
November 21, 2011
ATUL KRISHNA GOSWAMI Vs. MUNSIF MATHURA
October 20, 2011
ATUL KUMAR Vs. STATE OF U P
April 16, 2011
ATUL KUMAR JAIN Vs. HINDUSTAN PETROLIUM CORPORATION LTD
May 31, 2011
ATUL KUMAR SINGH AND ORS Vs. STATE OF STATE OF UTTAR PRADESH AND ORS
December 19, 2011
AUTO OIL COMPANY Vs. INDIAN OIL CORPORATION LTD
May 13, 2011
AVANISH TRIPATHI Vs. STATE OF U.P. THRU. SECRETARY, SECONDARY EDUCATION AND ORS.
June 24, 2011
AVINASH CHANDRA TEWARI Vs. ADDITIONAL DISTRICT JUDGE COURT NO 3 UNNAO
May 4, 2011
AVINASH KUMAR Vs. BHARAT PETROLEUM CORPORATION L T D
October 19, 2011
AWADH BIHARI LAL Vs. VIJAY CHANDRA GUPTA
March 7, 2011
AWADHENDRA TIWARI Vs. STATE OF U P
May 10, 2011
AWADHESH KUMAR GUPTA Vs. RAJENDRA & ANOTHER
December 7, 2011
AWADHESH PRASAD VISHWAKARMA Vs. STATE OF UTTAR PRADESH AND OTHERS
December 7, 2011
AWDHESH KUMAR Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
January 10, 2011
AWDHESH KUMAR Vs. DY DIRECTOR OF CONSOLIDATION AND ORS
January 11, 2011
AXALTO CARDS & TERMINALS (I) LTD. Vs. STATE OF U.P. AND OTHERS
March 3, 2011
AYESHA Vs. STATE OF U P
July 15, 2011
AYODHYA RAI Vs. MANJIT SINGH
September 7, 2011
AYUB Vs. STATE OF U P
March 3, 2011
AYURVEDIC CHIKITSAK KALYAN SAMITI Vs. UNION OF INDIA
May 16, 2011
AZAM ALI ANSARI Vs. CIVIL JUDGE (SENIOR DIVISION ) AND ORS.
February 11, 2011
AZARUDDIN ALIAS AJJU Vs. STATE OF U.P.
September 26, 2011
AZIZ PLASTIC INDUSTRIES Vs. STATE OF U P
August 17, 2011
AZIZ ULLAH CHAUHAN Vs. ABDUL MOHI
July 28, 2011
AZIZUR RAHMAN ALIAS PUTTAN PAHALWAN Vs. MOHAMMAD SALEEM
August 1, 2011
B K GUPTA Vs. JUDGE SMALL CAUSE COURT AGRA
August 1, 2011
B M NIGAM Vs. CHAIRMAN STATE BANK OF INDIA
November 14, 2011
B R NANGIA Vs. STATE OF U P
July 5, 2011
B S THAPLIYAL Vs. STATE OF U P AND ANOTHER
October 31, 2011
B SAHU Vs. STATE OF U P
May 19, 2011
B.I.F.R. Vs. JYOTI EXTRACTIONS (P) LTD.
February 14, 2011
B.K.Gupta (Dr.) Vs. Judge Small Cause Court, Agra and another
August 1, 2011
B.S.N. INDUSTRIES PVT. LTD. Vs. STATE OF U.P.
July 26, 2011
BABBAN YADAV Vs. STATE OF U.P.
February 18, 2011
BABBLU Vs. STATE OF U P
July 19, 2011
BABLI KUMARI Vs. STATE OF U.P. AND ORS.
February 14, 2011
BABLOO Vs. STATE
March 4, 2011
BABLOO SWEEPER Vs. STATE
March 3, 2011
BABOO RAM Vs. SHIV ASHREY
August 30, 2011
BABU Vs. STATE OF U P AND OTHERS
November 8, 2011
BABU @ SHAUKAT AND OTHERS Vs. STATE OF UTTAR PRADESH AND OTHERS
November 30, 2011
BABU HARGOVIND DAYAL TRUST Vs. INCOME TAX APPELLATE TRIBUNAL
February 7, 2011
BABU LAL Vs. STATE OF U P
August 3, 2011
BABU LAL PANDEY Vs. COMMISSIONER AND ORS.
May 25, 2011
BABU RAM Vs. U.P. ZILA MAGISTRATE AND ANR.
January 29, 2011
BABU RAM Vs. STATE OF U.P. AND ANR.
January 6, 2011
BABU RAM Vs. LIC HOUSING FINANCE LTD.
October 17, 2011
BABU SINGH KUSHWAHA Vs. STATE
December 22, 2011
BABY ALIAS AFROZ JAHAN Vs. PRESCRIBED AUTHORITY
November 19, 2011
BACCHARAM SHUKLA Vs. STATE OF U P
March 10, 2011
BACHCHA LAL YADAV Vs. STATE OF U.P. AND ORS.
February 25, 2011
BACHCHA RAI Vs. IIIRD ADDITIONAL DISTRICT JUDGE DEORIA
May 30, 2011
BACHCHE LAL Vs. GOVERNMENT OF UTTAR PRADESH
January 12, 2011
BADAMA DEVI Vs. STATE OF U P AND ORS
May 23, 2011
BADE AND OTHERS Vs. STATE OF U P AND OTHERS
July 19, 2011
BADRI PRASAD DUBEY Vs. MANAGING DIRECTOR U P S R T C
October 21, 2011
BADRI TIWARI Vs. D D C VARANASI
March 9, 2011
BADRI VISHAL Vs. ADDL DISTRICT JUDGE FATEHPUR
March 31, 2011
BADRI YADAV AND ORS. Vs. D.D.C. AND ORS.
February 15, 2011
BADRUDDUZA ANSARI S/O HSAMAT ALI Vs. STATE OF U.P. THEU. PRIN. SECY. DEPT. OF HOME AND ORS.
June 13, 2011
BADRUN NESHAN AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
February 2, 2011
BAHADUR SINGH Vs. STATE OF U P
March 24, 2011
BAHORI LAL GUPTA Vs. COMMISSIONER LKO. AND OTHERS
November 22, 2011
BAI Vs. NIRMALA
September 26, 2011
BAIJ NATH Vs. RAM CHANDRA AND ANOTHER
September 12, 2011
BAIJ NATH & SONS PHOTOGRAPHERS PROPRIETOR SRI KAILASH NATH AGARWAL Vs. AMBA DUTT TEWARI
May 13, 2011
BAIJNATH PAL Vs. STATE OF U P
December 2, 2011
BAIKUNTH Vs. STATE OF U.P.
September 26, 2011
BAIRO Vs. DEPUTY DIRECTOR OF CONSOLIDATION BALLIA
April 13, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. OMWATI
August 8, 2011
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. DAN DEVI
September 29, 2011
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. SMT. MANORAMA DEVI AND OTHERS
December 23, 2011
BAL GOVIND AND OTHERS Vs. STATE OF U P AND ANOTHER
December 2, 2011
BAL GOVIND JOSHI Vs. STATE OF U P
February 17, 2011
BAL KRISHNA Vs. STATE
May 23, 2011
BAL KRISHNA AGRAWAL Vs. CHANDRA KISHORE JAIN
February 2, 2011
Bal Krishna and others Vs. State of Uttarakhand and others
May 5, 2011
BALA DHAMA Vs. SUB DIVISIONAL MAGISTRATE BARAUT
July 22, 2011
BALBHADRA PAL SINGH Vs. STATE OF U.P. THROUGH SECY. EXCISE DEPT. LUCKNOW AND ORS.
February 24, 2011
BALDEO ALIAS BALDEV Vs. STATE OF U P
August 18, 2011
BALE RAM Vs. DEPUTY DIRECTOR CONSOLIDATION MEERUT
July 7, 2011
BALESHWAR RAM Vs. STATE OF U P
February 1, 2011
BALI RAM YADAV AND OTHERS Vs. STATE OF U P AND ANOTHER
July 15, 2011
BALJI TEWARI Vs. STATE OF U P
April 7, 2011
BALLOO Vs. STATE OF U P
February 4, 2011
BALRAM Vs. ADDL DISTRICT MAGISTRATE F&R / D D C LALITPUR
May 20, 2011
Balram and Others Vs. Addl.District Magistrate (F&R)/ D.D.C., Lalitpur and Another
May 20, 2011
BALRAM SINGH AND ANR. Vs. C/M, HARJINDER NAGAR INTER COLLEGE AND ORS.
February 21, 2011
BALRAM SINGH OBEYRAI AND ORS. Vs. STATE OF U.P. THRU SECRY. AND ORS.
January 20, 2011
BALRAM YADAV Vs. C B I & STATE OF U P
July 13, 2011
BALVIR SINGH Vs. VIJAY PAL
July 14, 2011
BALVIR SINGH Vs. STATE OF U P
November 4, 2011
BALWAN SINGH Vs. D.I.O.S. AND ORS.
April 8, 2011
BALWAN SINGH AND OTHERS Vs. STATE OF U P AND ANOTHER
October 31, 2011
BANARASI LAL VISHWAKARMA AND ANR. Vs. STATE OF U.P.
April 20, 2011
BANDARA Vs. STATE OF U.P. AND ORS.
August 25, 2011
BANDHA Vs. STATE OF U.P.
November 8, 2011
BANGALI Vs. STATE OF U.P. THROUGH PRIN. SECY. RURAL DEVP. LKO. AND 4 ORS.
November 24, 2011
BANGLORE AGARBATTI HOUSE Vs. COMMISSIONER, COMMERCIAL TAX
July 8, 2011
BANKEY LAL Vs. STATE OF U.P. THROUGH SECY. FOREST DEPTT. LKO. AND ORS.
December 14, 2011
BANKEY LAL GUPTA Vs. BANK OF BARODA
September 16, 2011
BANS RAJ TIWARI AND ANR. Vs. JAI NARAYAN AND ANR.
November 22, 2011
BANSAL AUTO MOBILES Vs. UNION OF INDIA
September 28, 2011
BANSH GOPAL Vs. ASSISTANT DIRECTOR OF CONSOLIDATION
September 8, 2011
BANSH NARAIN PANDEY Vs. DR. PRAFULL KUMAR SINGHANIA, MANAGER, COMMITTEE OF MANAGEMENT RAJASTHAN INTERMEDIATE COLLEGE, MIRZAPUR
September 3, 2011
BANSHI COLLEGE OF EDUCATION AND ANR. Vs. STATE OF U.P. AND ORS.
February 15, 2011
BANSHI LAL Vs. RAKESH
January 27, 2011
BANSRAJ PANDEY Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
October 21, 2011
BANWARI Vs. STATE OF U P
September 13, 2011
Banwari (In Jail) Vs. State of U.P.
September 13, 2011
BANWARI LAL Vs. STATE
August 12, 2011
BANWARI LAL Vs. GIRDHARI LAL
January 5, 2011
BAPU CHARITABLE SOCIETY Vs. STATE OF U P
May 2, 2011
BARE LAL Vs. ANUSHASHANIK PRADHIKARI RANI LAXMI BAI
July 8, 2011
BARKAT AHMAD SIDDIQUI Vs. STATE OF U P
November 30, 2011
BARKHA SINGH Vs. STATE
September 16, 2011
BARSATI LAL S/O LATE THAKUR DEEN Vs. STATE OF U.P. THR. SECY. URBAN LAND CEILING & 4 ORS.
December 23, 2011
BASANT KUMAR Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
November 22, 2011
BASANT KUMAR MATA NEHLIYA Vs. CHOWDHARY UJJAIR
August 4, 2011
BASANT KUMAR TYAGI AND ORS. Vs. STATE OF U.P. AND ORS.
November 1, 2011
BASANT LAL GUPTA Vs. U P CO OPERATIVE UNION
November 17, 2011
BASANT SINGH Vs. BOARD OF REVENUE AND ORS.
August 25, 2011
BASDEO Vs. STATE
October 10, 2011
BASIC SHIKSHA ADHIKARI Vs. U.P.P.S.T. AND ORS.
February 2, 2011
BASIC SHIKSHA ADHIKARI AMBEDKAR NAGAR Vs. PARAS NATH GUPTA
February 14, 2011
BASUDEO Vs. ADDITIONAL DISTRICT MAGISTRATE
September 19, 2011
BATA INDIA LIMITED Vs. PRESCRIBED AUTHORITY JHANSI
December 9, 2011
BATA INDIA LTD. AND ANR. Vs. STATE OF U.P. AND ORS.
July 18, 2011
BECHAN AND ORS. Vs. DISTT. JUDGE AND ANR.
April 4, 2011
BEENA RANI GARG Vs. DEPUTY DIRECTOR OF EDUCATION MEERUT
April 6, 2011
BEER SINGH Vs. PURAN CHAND JAIN AND ORS.
March 31, 2011
Beg Raj Vs. State of U.P.
August 2, 2011
BEGJ RAJ Vs. STATE OF U P
August 2, 2011
BENI PRASAD Vs. STATE OF U P
February 17, 2011
BHAGGI Vs. STATE OF U P
November 28, 2011
BHAGMANI DEVI Vs. VIII A D J
August 26, 2011
Bhagwan Das & Sons Arms & Ammunition and Another Vs. State of U.P.and Others
December 13, 2011
BHAGWAN DAS AND SONS ARMS AND AMMUNITION Vs. STATE OF U P
December 13, 2011
BHAGWAN GUPTA Vs. MOTOR ACCIDENT CLAIM TRIBUNAL
January 20, 2011
BHAGWAN SAHAI Vs. STTAE OF U P
August 5, 2011
BHAGWAN SHARMA Vs. STATE OF U P
November 21, 2011
BHAGWAN SINGH Vs. DISTRICT BASIC EDUCATION OFFICER, AGRA
July 19, 2011
BHAGWAN SRI RAM LALA VIRAJMAN Vs. RAJENDRA SINGH
April 28, 2011
BHAGWAN SWAROOP TRIPATHI Vs. GAUSHALA COMMITTEE SHIKOHABAD
August 3, 2011
BHAGWANT KAUR Vs. TRILOK NATH NANDA
September 19, 2011
BHAGWAT DAYAL Vs. DISTRICT JUDGE SHAHJAHANPUR
August 24, 2011
BHAGWAT GOND Vs. STATE OF U P
May 23, 2011
BHAGWAT KUMAR SETH Vs. CHARAN JIT KAUR
November 23, 2011
BHAGWAT PRASAD Vs. SWAMINATH AND OTHERS
April 1, 2011
BHAGWAT PRASAD SHARMA Vs. DISTRICT JUDGE G B NAGAR
October 21, 2011
BHAGWATI DEVI Vs. ANGOORI DEVI
July 26, 2011
BHAGWATI PANDEY Vs. SHYAM NARAYAN PANDEY
November 14, 2011
BHAGWATI RAWAT Vs. NATIONAL INSURANCE CO LTD
July 28, 2011
BHAGWATIYA Vs. STATE OF U P
November 14, 2011
BHAI LAL Vs. THE ADDL. COMMISSIONER (ADMN.) AND ORS.
July 26, 2011
BHAIRO Vs. STATE OF U P
September 6, 2011
BHAIRO PRASAD Vs. NARAIN KRISHNA BHAGWAT
March 1, 2011
BHAIRO PRASAD Vs. ADDITIONAL DISTRICT JUDGE COURT NO 8 VARANASI
March 1, 2011
BHAIYA LAL AND ANR. Vs. HEERA LAL AND ANR.
February 22, 2011
BHANU PRATAP Vs. DIRECTOR AYURVED AND UNANI SEWA U P LUCKNOW
March 8, 2011
BHANU PRATAP MEHRA Vs. BRIJ LEASING P LTD
March 18, 2011
BHANU PRATAP MISHRA Vs. RAKESH NIGAM
March 3, 2011
BHANU PRATAP SRIVASTAVA Vs. STATE OF U.P. AND OTHERS
December 1, 2011
BHARAT BHUSHAN CHAWADA Vs. ADJ COURT NO. 3 JHANSI
May 4, 2011
BHARAT CHANDRA S/O. RAM KHELAWAN Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
November 14, 2011
BHARAT INSECTICIDES LTD Vs. STATE OF U P
September 2, 2011
BHARAT LAL GUPTA Vs. STATE OF U P
December 20, 2011
BHARAT NAGAR SAHKARI GRAH NIRMAN SAMITI Vs. STATE OF U.P. AND ORS.
January 21, 2011
BHARAT PETROLEUM CORPORATION LTD Vs. KHAYBAR TRANSPORT PVT LTD
April 11, 2011
BHARAT PRASAD SINGH Vs. STATE
February 18, 2011
BHARAT SINGH Vs. STATE OF U P
December 21, 2011
BHARAT SINGH Vs. SUNDER AND ORS.
January 3, 2011
BHAROSA Vs. STATE
May 19, 2011
BHARTENDU PRATAP SINGH Vs. STATE OF U P
April 11, 2011
BHARTENDU SINGH Vs. STATE OF U.P. THRU. SECR. HOME & ORS.
November 1, 2011
BHARTI Vs. ADDITIONAL DISTRICT MAGISTRATE/PRESCRIBED AUTHORITY CEILING MATHURA
May 3, 2011
BHARTI KASHYAP Vs. STATE OF U P
March 18, 2011
BHAWNA Vs. STATE
December 22, 2011
BHOBHAL THROUGH L R Vs. SHAH NATH
December 20, 2011
BHOJVEER SINGH Vs. STATE OF U.P. AND ORS.
April 5, 2011
BHOLE RAM Vs. STATE
May 23, 2011
BHRAM DEO Vs. STATE OF U P
August 10, 2011
BHUDEVI Vs. STATE OF U P
July 7, 2011
BHULAN Vs. STATE OF U P AND OTHERS
July 18, 2011
Bhupendra and Another Vs. State of U.P.and Others
November 3, 2011
BHUPENDRA JOSHI Vs. ALLAHABAD BANK CENTRALISED RETAIL BANKING
March 14, 2011
BHUPENDRA KUMAR TALWAR Vs. STATE OF U P
June 29, 2011
BHUPENDRA PATI MISHRA Vs. STATE OF U.P. AND ORS.
September 14, 2011
BHUPENDRA PRATAP SINGH AND ORS Vs. STATE OF U P AND ORS
November 1, 2011
BHUPENDRA SINGH Vs. COMMISSIONER DEVI PATAN MANDAL GONDA
July 15, 2011
BHUPENDRA SINGH Vs. STATE OF U P
November 3, 2011
BHUPENDRA SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS, FIROZABAD
February 28, 2011
BHUPENDRA SINGH Vs. U P STATE ROAD TRANSPORT CORPORATION
December 8, 2011
BHUPENDRA SINGH AND OTHERS Vs. STATE OF U P AND ANOTHER
September 7, 2011
BHUPENDRA SINGH VISEN Vs. THE STATE OF U.P. THROUGH PRIN. SECY. NAGAR VIKAS
September 22, 2011
BHUSHAN STEEL AND STRIPS LTD. Vs. UNION OF INDIA (UOI)
January 24, 2011
BHUWAN BHASKAR Vs. ADDL DISTRICT JUDGE AMBEDKAR NAGAR
March 30, 2011
BIFR Vs. JYOTI EXTRACTIONS P LTD
April 19, 2011
BIHARIJI PACKAGING Vs. UNION OF INDIA
September 1, 2011
BINDA PRASAD Vs. A.K. GUPTA, CHIEF ENGG. ALLAHABAD ZONE P.W.D. AND ORS.
March 11, 2011
BINDHESHWARI PRASAD DWIVEDI Vs. SANJAY MOHAN
March 31, 2011
BINDU CHAURASIA W/O PABHU NATH CHAURASIA Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
November 25, 2011
BINOD KUMAR Vs. SUDAMA PANDEY AND ORS.
February 11, 2011
BIRENDRA KUMAR TRIPATHI Vs. STATE OF U.P. AND ORS.
September 2, 2011
BIRENDRA SINGH YADAV Vs. STATE OF U.P. AND ORS.
April 11, 2011
BIRJU Vs. STATE OF U P
August 8, 2011
BISHESHWAR PANDIT Vs. STATE OF U.P. AND ORS.
November 3, 2011
BISMILLAH KHAN Vs. COLLECTOR DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION
April 7, 2011
BISMILLAH SIDDIQUI Vs. STATE OF U P
December 20, 2011
BOARD OF DIRECTOR EWING CHRISTIAN COLLEGE SOCIETY Vs. UNION OF INDIA
August 12, 2011
BRAHAM PAL SINGH AND ANR. Vs. SMT. ZAINAB ALIAS ZAINAM AND OTHERS
November 17, 2011
BRAHMANAND Vs. DEPUTY DIRECTOR OF CONSOLIDATION
October 11, 2011
BRAJ BHAUSHAN SHUKLA Vs. UCO BANK
September 23, 2011
BRAJ BHUSHAN LAL SRIVASTAVA Vs. DY DIRECTOR OF CONSOLIDATION FATEHPUR
May 26, 2011
BRAJ BHUSHAN SHUKLA Vs. GENERAL MANAGER OPERATION I
September 23, 2011
BRAJ MOHAN Vs. STATE OF U P
August 24, 2011
BRAJESH CHANDRA AWASTHI Vs. STATE OF U P
November 16, 2011
BRAJESH KUMAR Vs. SHRI PRABHAKAR SHARMA
September 23, 2011
BRAJESH SINGH Vs. STATE OF U P
August 1, 2011
BRAMHA DEO CHAUDHARI Vs. STATE OF U.P. THRU SECY. MEDICAL & 4 ORS.
November 25, 2011
BRIJ BHUSHAN RAI Vs. UNION OF INDIA
February 21, 2011
BRIJ BHUSHAN SHARMA Vs. KAMLA PRASAD
July 18, 2011
BRIJ BHUSHAN SHARMA Vs. ANAND
December 23, 2011
BRIJ KISHAN AGARWAL Vs. SURAJ PRAKASH JAIN
April 13, 2011
BRIJ KISHORE Vs. RANI
August 25, 2011
BRIJ KISHORE JAISWAL Vs. STATE OF U P
March 9, 2011
BRIJ KISHORE VERMA Vs. STATE OF UTTAR PRADESH AND ORS.
March 25, 2011
BRIJ LAL @ BIRJU Vs. UNION OF INDIA
October 17, 2011
BRIJ LAL CHAURASIYA Vs. STATE
April 27, 2011
BRIJ MOHAN AND OTHERS Vs. STATE OF U P AND ANOTHER
September 9, 2011
BRIJ NANDAN SINGH Vs. STATE OF U P
August 11, 2011
BRIJ NANDAN SINGH Vs. STATE OF U P
November 18, 2011
BRIJ NATH YADAV Vs. STATE
July 12, 2011
BRIJ PAL SINGH Vs. STATE OF U P
May 12, 2011
BRIJ RAJ MISHRA Vs. COMMISSIONER, DEVI PATAN DIVISION GONDA AND ANR.
September 28, 2011
BRIJ RAJ SINGH Vs. IST A.D.J
January 20, 2011
BRIJANAND PANDEY AND OTHERS Vs. BOARD OF REVENUE AND OTHERS
July 5, 2011
BRIJENDRA KUMAR Vs. STATE OF U.P. AND ORS.
May 2, 2011
BRIJENDRA SWAROOP SACHAN Vs. DISTRICT INSPECTOR OF SCHOOLS KANPUR DEHAT
July 4, 2011
BRIJESH KUMAR Vs. STATE OF U.P. AND ORS.
March 4, 2011
BRIJESH KUMAR Vs. CHAIRMAN BOARD OF REVENUE AND ORS.
April 8, 2011
BRIJESH KUMAR BHARTI Vs. STATE OF U P
December 15, 2011
BRIJESH KUMAR SHARMA Vs. STATE OF U.P. AND ORS.
September 6, 2011
BRIJESH KUMAR UPADHYAY Vs. STATE OF U P
May 12, 2011
BRIJMANI DEVI Vs. STATE OF U P
December 22, 2011
BRITISH INDIA CORPORATION LTD Vs. STATE OF U P
April 5, 2011
BROOK BOND LIPTON INDIA LTD. Vs. C.E.R.
August 17, 2011
BUDDHOO Vs. DEPUTY DIRECTOR OF CONSOLIDATION
April 21, 2011
BUDHDAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
March 30, 2011
BUDHIRAM YADAV Vs. D D C
July 7, 2011
BUDHPAL Vs. STATE OF U P
July 1, 2011
BUDHSEN Vs. DEPUTY DIRECTOR OF CONSOLIDATION MEERUT
April 18, 2011
BUREAU CHIEF RASTRIYA SAHARA Vs. PRESIDING OFFICER
July 18, 2011
C B J SETH Vs. CHAIR PERSON DRAT ALLAHABAD
September 16, 2011
C P SINGH Vs. STATE OF U P
March 3, 2011
C.C. & C.E., MEERUT-II Vs. MUZAFFARNAGAR PIPE INDUSTRIES (P) LTD.
January 19, 2011
C.P. LALLAN SINGH AND ANR. Vs. STATE OF U.P. AND ORS.
September 15, 2011
C.P. RAMAKANT TRIPATHI Vs. STATE OF U.P. AND ANR.
January 4, 2011
C.P. UDAI VEER SINGH AND OTHERS Vs. THE STATE OF U.P. AND OTHERS
November 14, 2011
C/M ASHOK BALIKA VIDYALAYA AND ANR. Vs. STATE OF U.P. AND ORS.
June 24, 2011
C/M BAPU POORVA MADHYAMIK VID. AND ANR. Vs. SHRI ANOOP CHANDRA PANDEY, PRIN. SEC. BASIC EDU. AND ORS.
April 6, 2011
C/M C.L. JAIN POST GRADUATE COLLEGE AND ANOTHER Vs. STATE OF U.P. AND OTHERS
December 13, 2011
C/M DR. ASHOK RAJPOOT SMARAK UCHCHATAR MADHYAMIK AND ANR. Vs. STATE OF U.P. AND ORS.
February 15, 2011
C/M FIELD MARSHAL GENERAL MANIK SHAH INTERMEDIATE COLLEGE Vs. ARUN KUMAR MISHRA, PRINCIPAL SECRETARY (SEC.EDU.) & ANR.
December 16, 2011
C/M GANGA PRASAD SEWA SANSTHAN AND ANR. Vs. STATE OF U.P. AND ORS.
June 7, 2011
C/M IMAMUL MADARIS INTER COLLEGE AND ANR. Vs. STATE OF U.P. AND ORS.
May 9, 2011
C/M INTERMEDIATE COLLEGE GAURA THROUGH ITS MANAGER Vs. STATE OF U.P. THROUGH ITS SECY. SECONDARY EDU.
September 12, 2011
C/M KASHIRAJ MAHAVIDYALAYA INTER COLLEGE Vs. STATE OF U.P.
September 29, 2011
C/M KISAN SAHYOGI POORAV MADHYAMIK VIDYALAYA Vs. STATE OF U.P. AND ORS.
September 12, 2011
C/M MAHATMA SHIV KUMAR INTER COLLEGE AND ORS. Vs. STATE OF U.P. THRU. PRICNIPAL SECRETARY SEC. EDUCATION AND ORS.
June 3, 2011
C/M OF DWARIKA PRASAD INTER COLLEGE Vs. STATE OF U.P.
November 21, 2011
C/M PRAKASH INTER COLLEGE AND ANR. Vs. STATE OF U.P. AND ORS.
April 15, 2011
C/M RAJA TEJ SINGH UCHCHATTAR MADHY AMIK VIDYALAYA MAINPURI Vs. STATE
February 14, 2011
C/M SALTNAT BAHADUR POST GRADUATE COLLEGE AND ANOTHER Vs. STATE OF U.P. THRU. SECY. AND OTHERS
December 22, 2011
C/M SARVJANIK KISAN UCHCHATAR MADHYAMIK VIDYALAYA AND ORS. Vs. STATE OF U.P. AND ORS.
March 30, 2011
C/M SHISHU EVAM NARI KALYAN KENDRA JR. HIGH SCHOOL & ANR. Vs. THE STATE OF U.P. AND ANOTHER
November 14, 2011
C/M SHRI BHRIGUNATH SINGH BALIKA JUNIOR HIGH SCHOOL Vs. SMT. RANJNA DEVI ASSTT. TEACHER AND ORS.
January 6, 2011
C/M, DEVARSHI DEVAL PURVA MADHYAMIK VIDYALAYA AND ORS. Vs. STATE OF U.P. AND ORS.
September 15, 2011
C/M, MAA SHARDA INTER COLLEGE AND ANR. Vs. STATE OF U.P. THRU. SECRETARY (SECONDARY EDUCATION) AND ORS.
March 3, 2011
C/M, MADARSA ARBIYA-MADHINATUL ULOOM THRU ITS MANAGER Vs. MOHINUDDIN AND ORS.
February 11, 2011
C/M, Raja Tej Singh Uchchattar Madhy amik Vidyalaya, Mainpuri Vs. State of U.P & Ors.
February 14, 2011
CANTT DRY CLEANERS Vs. UNION OF INDIA
March 31, 2011
CAWNPORE TEXTILES LTD. Vs. RAM BARAN AND ANR.
February 10, 2011
CELEX TECHNOLOGIES PVT. LTD., CALCUTTA & OTHERS Vs. STATE OF U.P., THRU. SECRETARY, TRANSPORT DEPTT. & OTHERS
December 12, 2011
CENTRAL BANK OF INDIA THROUGH ITS BRANCH MANAGER Vs. JANAK KALRA
December 22, 2011
CENTRAL DISTILLERY AND BREWERIES LIMITED Vs. COMMISSIONER OF TRADE TAX, U.P., LUCKNOW
November 29, 2011
CENTRAL NDUSTRIAL SECURITY FORCE Vs. BEDI RAM
March 16, 2011
CENTURY TEXTILE AND INDUSTRIES LTD. Vs. UNION OF INDIA (UOI) AND ORS.
May 2, 2011
CHAIRMAN U P JAL NIGAM Vs. GOVIND JHA AND ANR
August 2, 2011
CHAIRMAN U.P. JAL NIGAM Vs. AWADH BIHARI SINGH AND ORS.
January 11, 2011
CHAIRMAN, NAGAR PANCHAYAT AND ANOTHER Vs. SRI GUDDU AND OTHER
January 13, 2011
CHAITANYA KUMAR AGRAWAL Vs. STATE OF U P
April 21, 2011
CHAITNYA KUMAR SHUKLA Vs. STATE OF U.P. THROUGH ITS PRIN. SECY. REVENUE LKO. AND ORS.
November 3, 2011
CHAMAN KUMAR GAUR Vs. STATE
May 19, 2011
CHAMAN LAL Vs. ADDITIONAL COMMISSIONER
May 4, 2011
CHAMAN LAL ALIAS CHUNNI LAL Vs. STATE
March 7, 2011
CHAMELI BAI Vs. PUSHPENDRA LAKHKARA
September 5, 2011
CHAMPA DEVI Vs. STATE
June 23, 2011
CHAND KHAN Vs. STATE OF U.P. AND ANOTHER
July 21, 2011
CHAND KHAN Vs. BHUNESH KUMAR, COLLECTOR
September 12, 2011
CHANDA DEVI Vs. SANTOSH KUMAR
January 3, 2011
CHANDA DEVI AND OTHERS Vs. STATE OF U P AND ANOTHER
September 22, 2011
CHANDAN Vs. STATE OF U.P.
February 4, 2011
CHANDAN SINGH MEHRA Vs. STATE
August 3, 2011
CHANDER PRAKASH PANDEY AND OTHERS Vs. STATE OF UTTAR PRADESH AND OTHERS
November 28, 2011
CHANDI PARSAD Vs. D D C
September 22, 2011
CHANDPUR ENTERPRISES LTD. Vs. STATE OF U.P. AND ANOTHER
March 7, 2011
CHANDPUR SUGAR CO. LTD. Vs. COMMISSIONER OF TRADE TAX
March 1, 2011
CHANDRA BABU ALIAS CHANDRA SHEKHAR Vs. COMMISSIONER CHITRAKOOT DHAM MANDAL BANDA
October 19, 2011
CHANDRA BHAN SINGH Vs. XITH ADJ
March 14, 2011
CHANDRA BHAN TEWARI Vs. STATE OF U.P. THROUGH SECY. MEDICAL HEALTH AND ORS.
September 22, 2011
CHANDRA BHAN YADAV Vs. STATE OF U P
December 15, 2011
CHANDRA BHUSAN AND OTHERS Vs. STATE OF U P AND OTHERS
September 16, 2011
CHANDRA BHUSHAN MISHRA Vs. STATE OF U.P. THRU SECY. AND ANR.
September 22, 2011
CHANDRA BHUSHAN PANDEY Vs. NARAIN SINGH
December 19, 2011
CHANDRA BHUSHAN PANDEY Vs. SRI NARAIN SINGH
August 30, 2011
CHANDRA KANT DUBEY Vs. STATE OF U P
December 7, 2011
CHANDRA KANTA AGARWAL Vs. SPECIAL JUDGE/ADDITIONAL DISTRICT JUDGE LUCKNOW
March 9, 2011
CHANDRA KISHORE AND ANR. Vs. DHARMENDRA MOHAN CHAUDHRI
January 24, 2011
CHANDRA MAN ALIAS CHANDRA MANI Vs. DEPUTY DIRECTOR OF CONSOLIDATION CHITRAKOOT
April 28, 2011
CHANDRA NARAIN TRIPATHI Vs. KAPIL MUNI KARWARIYA
May 5, 2011
CHANDRA NARAYAN TRIPATHI Vs. KAPIL MUNI KARWARIYA
August 16, 2011
CHANDRA PAL Vs. UNION OF INDIA
August 16, 2011
CHANDRA PAL Vs. STATE OF U P
January 5, 2011
CHANDRA PAL Vs. STATE
July 13, 2011
CHANDRA PAL AND ORS. Vs. STATE OF U.P.
May 2, 2011
CHANDRA PRABHA SINGH Vs. STATE OF U P
November 11, 2011
CHANDRA PRAKASH Vs. STATE
October 12, 2011
CHANDRA PRAKASH Vs. STATE BANK OF INDIA
August 17, 2011
CHANDRA PRAKASH AGRAWAL Vs. URBAN COOPERATIVE BANK LTD
April 5, 2011
CHANDRA PRAKASH BHARTI Vs. STATE OF U.P. AND ORS.
February 11, 2011
CHANDRA PRAKASH JAIN AND ANR. Vs. MANISH PRATAP AND ORS.
May 12, 2011
CHANDRA PRAKASH RAI AND ORS. Vs. STATE OF U.P. AND ANR.
February 11, 2011
CHANDRA PRAKASH SINGH Vs. IVTH ADDITIONAL DISTRICT JUDGE
April 25, 2011
CHANDRA PRAKASH TRIPATHI, S/O. LATE PURENDRA NATH TRIPATHI Vs. STATE OF U.P. THRU PRIN. SECY. TAX AND REGISTRATION AND ORS.
April 29, 2011
CHANDRA SHEKHAR BAJPAYEE Vs. RENT CONTROL & EVICTION OFFICER/A C M III KANPUR
August 24, 2011
CHANDRA SHEKHAR TIWARI Vs. SAURABH SINGH AND ORS.
February 1, 2011
CHANDRABALI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
December 9, 2011
CHANDRAMA SINGH Vs. MIRZA ANIS AHMAD
March 25, 2011
CHANDRAPAL Vs. STATE OF U P
January 24, 2011
CHANDRAPAL SINGH Vs. JOINT DIRECTOR OF EDUCATION AND ORS.
August 17, 2011
CHANDRE BHAN SINGH GAUR AND OTHERS Vs. THE STATE OF U.P. AND OTHERS
November 14, 2011
CHANDRIKA PRASAD Vs. STATE OF U P
October 11, 2011
CHANDRIKA PRASAD Vs. STATE
March 15, 2011
CHANDRIKA PRASAD YADAV Vs. STATE OF U.P. AND ORS.
March 30, 2011
CHANDRIKA SINGH YADAV AND ORS. Vs. D.I.O.S.AND ORS.
February 9, 2011
CHANDRMA Vs. STATE OF U P
April 27, 2011
CHANGA SINGH Vs. STATE OF U P
September 2, 2011
CHARAN SINGH Vs. STATE OF U P
February 10, 2011
CHARAN SINGH Vs. VIITH ADJ
January 24, 2011
CHARAN SINGH Vs. BOARD OF REVENUE U.P. AT ALLD. AND OTHERS
November 2, 2011
CHARANJEET SETH Vs. PRABHAKAR
January 24, 2011
CHAUDHARY CHARAN SINGH UNIVERSITY AND ANR. Vs. BINDESHWARI VERMA AND ORS.
April 20, 2011
CHAUHAN ROAD LINES Vs. UNION OF INDIA
May 10, 2011
CHETRAM Vs. UNION OF INDIA
July 6, 2011
CHHABINATH SINGH Vs. STATE OF U P
July 5, 2011
CHHAKI LAL AND ANR Vs. STATE OF U P AND OTHERS
October 17, 2011
CHHAMMEE DEVI Vs. STATE OF U P
February 4, 2011
CHHATE LAL Vs. STATE OF U.P. AND ORS.
September 21, 2011
CHHATRA SHAKTI CONSTRUCTION CO Vs. STATE OF U P
May 19, 2011
CHHATRAPAL SINGH Vs. COMMISSIONER
September 29, 2011
CHHATTHU NARAIN VISHWAKARMA Vs. STATE OF U.P. THROUGH SECY. REVENUE DEPT. AND ANOTHER
September 22, 2011
CHHEDA SINGH Vs. STATE OF U P
September 27, 2011
CHHEDI LAL YADAV Vs. ADDL. DISTRICT JUDGE/SPECIAL JUDGE (SC/ST ACT), MIRZAPUR AND ANOTHER
July 20, 2011
CHHIDDA Vs. STATE OF U.P. AND ORS.
January 31, 2011
CHHITANI AND ANR. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
March 16, 2011
CHHOTE LAL Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
March 25, 2011
CHHOTE LAL Vs. STATE
December 9, 2011
CHHOTE LAL Vs. STATE OF U P
July 8, 2011
CHHOTE LAL AND ANR. Vs. STATE OF U.P. AND ORS.
February 17, 2011
CHHOTEY Vs. STATE OF U.P.
November 25, 2011
CHHOTEY LAL Vs. STATE OF U P
July 25, 2011
CHHOTEY LAL Vs. STATE
May 31, 2011
CHHOTEY LAL Vs. AMINA SHAFI
September 12, 2011
CHHOTEY LAL Vs. STATE
November 2, 2011
CHHOTEY LAL Vs. INDIAN TELEPHONE INDUSTRIES LIMITED AND ORS.
January 4, 2011
CHHOTEY LAL AND ORS. Vs. STATE OF U.P. THROUGH ITS SECY. AGRICULTURE DEPTT. LKO.& ORS.
December 22, 2011
CHHOTEY LAL DUBEY Vs. STATE OF U P
December 7, 2011
CHHOTEY LAL NAGBANSHI Vs. STATE OF U.P. THROUGH AGRICULUTURE AND 2 ORS.
September 22, 2011
CHHOTEY SINGH Vs. STATE OF U P
December 14, 2011
CHHOTU GUPTA ALIAS LUVKESH KUMAR GUPTA Vs. STATE OF U P
May 30, 2011
CHHOTU YADAV AND ORS. Vs. STATE OF U.P. AND ORS.
August 24, 2011
CHHUNNA ALIAS BRIJESH Vs. STATE
September 22, 2011
CHIEF COMMISSIONER CENTRAL EXCISE AND CUSTOMS Vs. PRABHAT SINGH
August 9, 2011
CHIEF ENGINEER & HEAD OF THE DEPARTMENT IRRIGATION Vs. RAJENDRA PRASAD TAYAL
June 30, 2011
CHIEF ENGINEER DISTRIBUTION Vs. PRESIDING OFFICER
April 16, 2011
CHINTA SINGH Vs. STATE OF U.P. AND ORS.
March 31, 2011
CHITRANJAN SINGH Vs. SAMARPAL SINGH
December 20, 2011
CHODHARY JAMNA DAS UCHCHTTAR MADHYAMIK VIDYALAYA Vs. STATE OF U P
September 29, 2011
CHOTEY LAL COLD STORAGE Vs. STATE OF U P
December 21, 2011
CHUNNA ALIAS BRIJESH Vs. STATE
March 31, 2011
CIT Vs. SONALI JAIN
July 29, 2011
CIT Vs. HENNA ZEBRAAT
July 13, 2011
CITY BOOKING AGENCY Vs. STATE OF U P
September 21, 2011
CIVIL AVIATION TRANING COLLEGE BAMRAULI THRU PRINCIPAL Vs. STATE OF U.P. & OTHERS
November 21, 2011
CLARK HOTEL LIMITED Vs. STAE OF U P
January 24, 2011
CLASS IV EMPLOYEES ASSOCIATION Vs. STATE OF U P
March 9, 2011
COAL CONSUMERS ASSOCIATION Vs. T K LAHIRI
March 4, 2011
COMM. OF MANAGEMENT, R.N. CHILDREN ACADEMY Vs. P.O., LABOUR COURT AND ANR.
April 27, 2011
COMMISSIOANER OF INCOME TAX Vs. DHUNNAR DEVI
December 15, 2011
COMMISSIONER OF C. EX., MEERUT Vs. VERSATILE ENTERPRISES LTD.
February 18, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. ASIAN FERTILIZERS LTD.
August 1, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. SUDARSHAN CABLES INDUSTRIES
August 1, 2011
COMMISSIONER OF CENTRAL EXCISE, KANPUR Vs. RAM SHREE STEELS PVT. LTD.
July 25, 2011
COMMISSIONER OF COMMERCIAL TAX Vs. GAUTAM PANDEY
April 20, 2011
COMMISSIONER OF INCOME TAX Vs. JAY DEE SECURITIES AND FINANCE LTD.
August 11, 2011
COMMISSIONER OF INCOME TAX Vs. ABHYUDAYA BUILDERS (P) LTD
September 30, 2011
COMMISSIONER OF INCOME TAX Vs. SHAILA AGARWAL
November 25, 2011
COMMISSIONER OF INCOME TAX Vs. LUCKNOW EDUCATIONAL & SOCIAL WELFARE SOCIETY
February 14, 2011
COMMISSIONER OF INCOME TAX Vs. LUCKNOW PUBLIC EDUCATIONAL SOCIETY
March 17, 2011
COMMISSIONER OF INCOME TAX Vs. D.S. BATRA
January 7, 2011
COMMISSIONER OF INCOME TAX Vs. BRITISH INDIA CORPORATION LTD
January 7, 2011
COMMISSIONER OF INCOME TAX Vs. JUGAL KISHORE AND SONS
January 8, 2011
COMMISSIONER OF INCOME TAX Vs. DIKSHA SINGH
August 24, 2011
COMMISSIONER OF INCOME TAX Vs. S.P. GLASS WORKS
May 18, 2011
COMMISSIONER OF INCOME TAX Vs. SAHARA INDIA
July 22, 2011
COMMISSIONER OF INCOME TAX Vs. USHA OMER
July 26, 2011
COMMISSIONER OF INCOME TAX Vs. U.P. JAL NIGAM
September 22, 2011
COMMISSIONER OF INCOME TAX Vs. UTTARANCHAL TRANSPORT
February 4, 2011
COMMISSIONER OF INCOME TAX Vs. AUDH EDUCATIONAL SOCIETY
August 17, 2011
COMMISSIONER OF INCOME TAX Vs. RAGHURAJI AGRO INDUSTRIES PVT. LTD.
September 6, 2011
COMMISSIONER OF INCOME TAX Vs. DISTRICT EXCISE OFFICER
March 31, 2011
COMMISSIONER OF INCOME TAX Vs. TRILOCHAN PRATAP SINGH
August 29, 2011
COMMISSIONER OF INCOME TAX Vs. DR. INDRA SWAROOP BHATNAGAR
September 29, 2011
COMMISSIONER OF INCOME TAX Vs. VIJETA EDUCATIONAL SOCIETY
August 17, 2011
COMMISSIONER OF INCOME TAX Vs. SMT. RAM DEVI
August 23, 2011
COMMISSIONER OF INCOME TAX Vs. AVADH EDUCATIONAL SOCIETY
September 13, 2011
COMMISSIONER OF INCOME TAX Vs. MAHAVIR SAHKARI AWAS SAMITI LTD.
September 23, 2011
COMMISSIONER OF INCOME TAX ALLAHABAD Vs. UNAD CATH EXPORTS P LTD BHADOHI
October 21, 2011
COMMISSIONER OF INCOME TAX AND ANOTHER Vs. SHRI ANKUR GOEL
December 2, 2011
COMMISSIONER OF INCOME TAX I LKO. Vs. INDO GULF FERTILIZERS LTD.
September 15, 2011
COMMISSIONER OF INCOME TAX, KANPUR Vs. SMT. MADHU CHAWLA
August 23, 2011
COMMISSIONER OF INCOME TAX, KANPUR Vs. U.P. TEXTILES CORPN. LTD.
January 7, 2011
COMMISSIONER OF INCOME TAX-I Vs. M/S. U.P. JAL NIGAM
November 29, 2011
COMMISSIONER OF INCOME TAX-I Vs. VIKRAM COTTON MILLS LTD
August 17, 2011
COMMISSIONER OF INCOME TAX-I Vs. A H KHAN
August 17, 2011
COMMISSIONER OF INCOME TAX-II Vs. GARG LOTTERY AGENCY
August 17, 2011
COMMISSIONER OF INCOME TAX-II, KANPUR Vs. M/S DEEP AWADH HOTELS (P.) LTD., KANPUR
August 3, 2011
COMMISSIONER OF INCOME-TAX Vs. JUGAL KISHOR & SONS AMINABAD LUCKNOW
January 28, 2011
COMMISSIONER OF INCOME-TAX AAYAKAR BHAWAN FAIZABAD Vs. KRISHI UTPADAN MANDI SAMITI BANSI SIDDHARTH NAGAR
February 18, 2011
COMMISSIONER OF TRADE TAX Vs. CHAKRAWATI CONSTRUCTION CO.
February 24, 2011
COMMISSIONER TRADE TAX Vs. M/S KYAL TEXTILES
November 18, 2011
COMMISSIONER, COMMERCIAL TAX Vs. R.B.B.R.L., CONTRACTOR
September 20, 2011
COMMISSIONER, COMMERCIAL TAX Vs. SHARAD SAHU
April 7, 2011
COMMISSIONER, COMMERCIAL TAX Vs. JEEWAN MAYA ROAD LINES
April 29, 2011
COMMISSIONER, TRADE TAX Vs. BALVIR AUTO AGENCY
February 28, 2011
COMMISSIONER, TRADE TAX Vs. GODREJ & WIRES MANUFACTURING & CO. LTD.
May 17, 2011
COMMISSIONER, TRADE TAX, U. P. Vs. PARAGAON INDUSTRIES
January 10, 2011
COMMISSIONER, TRADE TAX, U. P., LUCKNOW Vs. PIONEER INDIA
August 19, 2011
COMMISSIONER, TRADE TAX, U.P., LUCKNOW Vs. SARASWATI TRADING COMPANY
January 13, 2011
COMMISSIONER, TRADE TAX, U.P., LUCKNOW Vs. SHAKTI TUBES
May 16, 2011
COMMITTEE OF BLOOMING BUDS DEGREE COLLEGE AND ANR. Vs. STATE OF U.P. AND ORS.
September 2, 2011
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
September 14, 2011
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
December 2, 2011
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
November 30, 2011
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
January 11, 2011
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
February 9, 2011
COMMITTEE OF MANAGEMENT Vs. SECRETARY SECONDARY EDUCATION
August 2, 2011
COMMITTEE OF MANAGEMENT ADARSH KISAN INTER COLLEGE Vs. STATE OF U P
January 20, 2011
COMMITTEE OF MANAGEMENT ADITYA BIRLA INTERMEDIATE COLLEGE Vs. STATE OF U P
July 21, 2011
COMMITTEE OF MANAGEMENT ADITYA BIRLA INTERMEDIATE COLLEGE RENUKOOT Vs. STATE OF U P
January 19, 2011
Committee of Management Afzalul Uloom, Azamgarh through.its Manager and others Vs. State of U.P.through Secretary Ministry of Institutional Finance and Registration Govt.of U.P., Lucknow and others
December 22, 2011
COMMITTEE OF MANAGEMENT ALEY AHMAD GIRLS INTER COLLEGE Vs. STATE OF U P
March 4, 2011
COMMITTEE OF MANAGEMENT ALEY AHMAD GIRLS INTER COLLEGE Vs. STATE OF U P
May 2, 2011
COMMITTEE OF MANAGEMENT BABA LAKSHESHWAR NATH DHAM MAHAVIDYALAYA Vs. STATE OF U P
February 14, 2011
COMMITTEE OF MANAGEMENT BHAGWATI PD PANDEY UCHTTAR MADHYAMIK VIDYALAYA Vs. STATE OF U P
January 31, 2011
COMMITTEE OF MANAGEMENT DEVIJI MADHYAMIK VIDHYALAYA NARI SEMRI MATHURA Vs. STATE OF U P
March 18, 2011
COMMITTEE OF MANAGEMENT GAON SEVA SAMITI KATHARA Vs. STATE OF U P
November 2, 2011
COMMITTEE OF MANAGEMENT GAURI SHANKER SANSKRIT MAHAVIDYALAYA Vs. STATE OF U P
May 20, 2011
COMMITTEE OF MANAGEMENT HALDHAR VIDYA MANDIR SHIKSHA SAMITI BHAIRAMPUR PARAI KHAGAL SIRATHU Vs. PRESCRIBED AUTHORITY UP ZILA ADHIKARI
March 1, 2011
COMMITTEE OF MANAGEMENT HINDU BALIKA UCHCHATTAR MADHYAMIK VIDYALAYA MIRZAPUR Vs. STATE
September 16, 2011
COMMITTEE OF MANAGEMENT JAGANNATH PRASAD SMARAK COLLEGE OF EDUCATION Vs. UNION OF INDIA
January 12, 2011
COMMITTEE OF MANAGEMENT JAGJEEVAN RAM INTER COLLEGE ASAV Vs. STATE OF U P
February 15, 2011
COMMITTEE OF MANAGEMENT KASHIRAJ MAHAVIDYALAYA INTER COLLEGE Vs. STATE OF U P
September 29, 2011
COMMITTEE OF MANAGEMENT KISAN SAHYOGI POORAV MADHYAMIK VIDYALAYA Vs. STATE OF U P
September 12, 2011
COMMITTEE OF MANAGEMENT MADARSA ARABIA ATAURRASOOL Vs. STATE OF U P
February 1, 2011
COMMITTEE OF MANAGEMENT MADARSA JAME UL ULOOM Vs. PRESCRIBED AUTHORITY SUB DIVISIONAL MAGISTRATE
March 4, 2011
COMMITTEE OF MANAGEMENT MADARSA KADIRIA ANWARUL-OLOOM Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS
February 1, 2011
COMMITTEE OF MANAGEMENT MATHUR VAISH SHIKSHA PRACHARINI SABHA Vs. STATE OF U P
January 21, 2011
COMMITTEE OF MANAGEMENT OF DWARIKA PRASAD Vs. STATE OF U P
November 21, 2011
COMMITTEE OF MANAGEMENT P G SRI GANDHI DEGREE COLLEGE Vs. STATE
September 26, 2011
COMMITTEE OF MANAGEMENT PATEL SMARAK INTER COLLEGE Vs. STATE OF U P
February 28, 2011
COMMITTEE OF MANAGEMENT RAM DEO HARDEO INTERMEDIATE COLLEGE SILHATA SARAY BHARTI BALLIA THROUGH ITS MANAGER Vs. STATE
February 15, 2011
COMMITTEE OF MANAGEMENT SALTNAT BAHADUR POST GRADUATE COLLEGE JAUNPUR THROUGH ITS MANAGER Vs. STATE
December 22, 2011
COMMITTEE OF MANAGEMENT SARSWATI INTER COLLAGE PIPALHERA Vs. STATE OF U P
December 12, 2011
COMMITTEE OF MANAGEMENT SARVODAYA INTER COLLEGE DINARI MORADABAD Vs. DISTRICT INSPECTOR OF SCHOOL MORADABAD
February 14, 2011
COMMITTEE OF MANAGEMENT SHRI JAWAHAR INTER COLLEGE BAMNAULI AND ANR. Vs. STATE OF U.P. AND ORS.
August 26, 2011
COMMITTEE OF MANAGEMENT SHRI RAM DEV SANSKRIT MAHAVIDYALAYA Vs. STATE OF U P
January 12, 2011
COMMITTEE OF MANAGEMENT SHRI SHAKTI VIDYAPEETH JUNIOR HIGH SCHOOL Vs. STATE OF U P
January 10, 2011
COMMITTEE OF MANAGEMENT SHRI SHANKER PARWATI HANUMAN JI MANDIR SAMITI Vs. STATE OF U P
February 23, 2011
COMMITTEE OF MANAGEMENT SRI LAL BAHADUR SHASTRI PURVA MADHYAMIC VIDYALAYA DURGI PATTI BALLIA Vs. STATE OF U P
January 28, 2011
COMMITTEE OF MANAGEMENT SRI MANAS SHIKSHA PRASAR SAMITI Vs. STATE
July 14, 2011
COMMITTEE OF MANAGEMENT SRI SURAJ SINGH Vs. STATE OF U P
December 16, 2011
COMMITTEE OF MANAGEMENT SRI YADVESH INTER COLLEGE Vs. STATE OF U P
May 18, 2011
COMMITTEE OF MANAGEMENT VAIDIC INTER COLLEGE Vs. STATE OF U P
February 17, 2011
COMMITTEE OF MANAGEMENT VAIDIK KANYA INTER COLLEGE Vs. STATE OF U P
October 14, 2011
COMMITTEE OF MANAGEMENT VIJAYA VIDYALAYA SAMITI Vs. STATE OF U P
February 7, 2011
COMMITTEE OF MANAGEMENT VISHESHWAR UCHCHATAR MADHYAMIK VIDYALAYA Vs. STATE OF U P
March 3, 2011
COMMITTEE OF MANAGEMENT ZIAUL ULOOM INTER COLLEGE Vs. STATE OF U P
March 1, 2011
Committee of Management, Gauri Shanker Sanskrit Mahavidyalaya and Others Vs. State of U.P.and Others
August 20, 2011
Committee of Management, Ghorath Shankarpur, Kisan Uchchatar Madhyamik Vidyalaya, Ghorath, District Kushinagar and Another Vs. State of U.P. and Others
February 9, 2011
COMMITTEE OF MANAGEMENT, GRAMIN VIKAS INTER COLLEGE Vs. STATE OF U.P.
January 20, 2011
COMMITTEE OF MANAGEMENT, MADERSA URBIYA ULOOM AND ANOTHER Vs. STATE OF U.P. AND OTHERS
November 25, 2011
Committee of Management, Seth Basudeo Sahai Inter College, Kannauj Vs. State of U.P.and others
September 14, 2011
Committee of Management, Shri Ganesh Inter College.Kasganj, K.R.Nagar and Another Vs. State of U.P.and Others
December 2, 2011
COMMITTEE OF MANAGEMENT, THROUGH ITS MANAGER NAUBAT AND ANR. Vs. STATE OF U.P. AND ORS.
February 24, 2011
Committee of Management, Vikram Singh Ram Swaroop Memorial Uchchtar and Another Vs. State of U.P.and Others
September 14, 2011
COMMR. OF CUS. & CENTRAL EXCISE Vs. J.K. DRUGS & PHARMACEUTICALS
November 16, 2011
CONST. 571 (C.P.) NAGENDRA SINGH Vs. STATE OF U.P. AND ORS.
February 23, 2011
CONST. C.P. 709 SURESH KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
March 3, 2011
CONST. DRIVER P.N.O. NO. 802110408 ISLAMUDDIN S/O LATE BAKRI Vs. STATE OF U.P. THROUGH PRIN. SECY. HOME DEPTT. LKO. & ORS.
December 1, 2011
CONST. NO. 123 (C.P.) SUNIL KUMAR Vs. STATE OF U.P. AND ORS.
February 23, 2011
CONST. SHYAM SINGH AND ANR. Vs. THE STATE OF U.P. AND ORS.
November 2, 2011
CONST309/1161 CP UDAY VEER SINGH Vs. STATE OF U.P. AND ORS.
February 23, 2011
CONSTABLE 2154 RAJESH KUMAR PANDEY S/O RAM ACHHAIBAR P.N.O. Vs. STATE OF U.P. THROUGH PRIN. SECY. HOME LKO. & ORS.
November 28, 2011
CONSTABLE 276 C.P. SIDDH NATH MISHRA Vs. THE STATE OF UTTAR AND ORS.
May 12, 2011
CONSTABLE 549 C.P. MAN SINGH PAL AND ORS. Vs. STATE OF UTTAR PRADESH AND ORS.
September 21, 2011
CONSTABLE BABBAN RAI AND ANR. Vs. STATE OF UTTAR PRADESH AND ORS.
May 4, 2011
CONSTABLE DRIVER PRAMOD KUMAR Vs. THE STATE OF U.P. THROUGH SECY. HOME DEPTT. LKO. AND ORS.
December 23, 2011
CONSTABLE HARI SHANKER YADAV Vs. STATE OF UTTAR PRADESH AND ORS.
May 4, 2011
CONSTABLE NEETU SRIVASTAVA Vs. THE STATE OF U.P.THROUGH PRIN. SECY. HOME DEPTT. LKO. AND ORS.
December 23, 2011
CONSTABLE NO. 56/892250200 LALTA PRASAD YADAV Vs. STATE OF U.P. THROUGH PRIN. SECY. DEPTT. OF HOME LKO. AND ORS.
December 21, 2011
CONSTABLE NO. 669 CIVIL POLICE SURESH KUMAR S/O T.R. YADAV 8 Vs. DIRECTOR GENERAL POLICE U.P. LKO. & ORS.
December 1, 2011
CONSTABLE NO. 980600812 VIPIN KUMAR SINGH AND ORS. Vs. STATE OF U.P. THRU PRIN. SECY. HOME DEPTT. CIVIL SECTT.
May 18, 2011
CONSTABLE PARASU RAM RAVAT AND ANOTHER Vs. THE STATE OF U.P. AND ANOTHER
November 14, 2011
CONSTABLE ZILLURRHMAN AND ANR. Vs. STATE OF UTTAR PRADESH AND ORS.
May 4, 2011
CONSTABLE/DRIVER PAWAN KUMAR TRIPATHI Vs. STATE OF U.P. THROUGH PRINCIPAL SECY. DEPT. OF HOME
May 16, 2011
D P S BHATI Vs. STATE OF U P
August 25, 2011
D.P. SINGH Vs. STATE OF U.P. THROUGH PRIN. SECY. WOMEN AND CHILD DEVP. DEPTT.
September 22, 2011
DABUR INDIA LIMITED Vs. STATE OF U P
October 31, 2011
DAINIK JAGARAN Vs. PRESIDING OFFICER/LABOUR COURT AND ANR.
August 23, 2011
DAIZY ESTHER LAL Vs. STATE OF U.P. THROUGH PRIN. SECY. MEDICAL AND HEALTH
April 22, 2011
DAL BAHADUR Vs. STATE OF U P AND OTHERS
November 1, 2011
DAL CHAND Vs. STATE OF U P
November 2, 2011
DAMODAR DAS AND ANR. Vs. THE BOARD OF REVENUE AND ORS.
September 5, 2011
DAMODAR SHUKLA Vs. COMMITTEE OF MANAGEMENT ADITYA BIRLA PUBLIC SCHOOL AND ORS.
September 5, 2011
DARBARI ENGINEERING INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF TRADE TAX, U.P., LUCKNOW
July 28, 2011
DARPI Vs. A D M GORAKHPUR
April 25, 2011
DASA MANAGEMENT Vs. PROJECT DIRECTOR NATIONAL HIGHWAYS AUTHORITY OF INDIA
May 23, 2011
DASHA Vs. DY DIRECTOR OF CONSOLIDATION MAU
April 1, 2011
DASHRATH Vs. STATE OF U P
October 12, 2011
DASHRATH SINGH Vs. UNION OF INDIA
May 23, 2011
DAYA NAND Vs. STATE
May 19, 2011
DAYA NAND PATHAK Vs. STATE OF U.P. THRU. SECRY., NAGAR VIKASH ANUBAG AND ORS.
April 26, 2011
DAYA RAM Vs. STATE OF U.P.
September 29, 2011
DAYA RAM Vs. STATE OF U.P. AND ORS.
April 29, 2011
DAYA RAM Vs. STATE OF U.P. AND ORS.
April 1, 2011
DAYA RAM AND ORS. Vs. HIGH COURT OF JUDICATURE THRU ITS R.G. AND ORS.
February 10, 2011
DAYA RAM PAL S/O SALIK RAM PAL & 2 ORS. Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
November 9, 2011
Daya Ram Tripathi Vs. State of U.P.Through Principal Secretary Govt.Revenue and Others
October 20, 2011
DAYA SHANKAR TRIPATHI Vs. STATE OF U P
December 1, 2011
DAYA SHANKER Vs. ADDITIONAL COMMISSIONER
March 14, 2011
DAYALJI INDUSTRIES Vs. COMMISSIONER, COMMERCIAL TAX, U.P., LUCKNOW (AND OTHER CASES)
December 16, 2011
DAYANAND YADAV AND ORS. Vs. STATE OF U.P. AND ORS.
February 11, 2011
DAYARAM Vs. INDRAWATI
July 15, 2011
DAYAWATI Vs. D D C BAGHPAT
March 23, 2011
DEBASHISH DHAR Vs. STATE OF U P
December 22, 2011
DEBNATH ENTERPRISES JHANSI Vs. ORIENTAL BANK OF COMMERCE
May 13, 2011
DEBOBROTO DUTTA Vs. SUNANDA GHOSH
September 15, 2011
DEEKSHA GANGWAR Vs. STATE OF U P
October 20, 2011
DEEN MOHAMMAD AND OTHERS Vs. STATE OF UTTAR PRADESH AND ANOTHER
December 7, 2011
DEENA NATH PANDEY Vs. STATE OF U P
July 19, 2011
DEENA NATH SHUKLA Vs. INSPECTOR GENERAL PAC WESTERN ZONE MORADABAD
December 12, 2011
DEENA NATH SINGH Vs. STATE OF U.P. THROUGH ITS PRIN. SECY. MEDICAL HEALTH CIVIL
September 22, 2011
DEEP CHAND Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS
September 21, 2011
DEEP IRON WORKS Vs. AUTHORIZED OFFICER SYNDICATE BANK AND ANR.
September 16, 2011
DEEPA RAM Vs. STATE OF U P
July 4, 2011
DEEPAK AND OTHERS Vs. STATE OF U P AND ANOTHER
September 16, 2011
DEEPAK CHAKKI AATA Vs. STATE OF U.P. AND ORS.
September 5, 2011
DEEPAK JAISWAL Vs. STATE OF U.P. AND ANR.
April 21, 2011
DEEPAK KUMAR AGRAWAL Vs. SASTA SAHITYA MANDAL
October 17, 2011
DEFENCE ESTATE OFFICER Vs. IIIRD A D J
September 19, 2011
DENSO INDIA LTD. Vs. STATE OF U.P.
July 11, 2011
DEO NARAIN AWASTHI Vs. CHANDRA SHEKHAR AWASTHI AND OTHERS
September 8, 2011
DEO NATH YADAV Vs. REGISTRAR GENERAL
November 25, 2011
DEO PRATAP SINGH AND ORS. Vs. STATE OF U.P. THROUGH PRINCIPAL SECY. DEPT. OF MEDICAL LKO
May 4, 2011
DEPUTY DIRECTOR ADMIN R K U M P Vs. PRESIDING OFFICER
April 13, 2011
DEPUTY GENERAL MANAGER Vs. RAM KUMAR SHARMA
October 17, 2011
DESH RAJ Vs. STATE OF U.P. AND OTHERS
November 22, 2011
DESH RAJ SINGH Vs. ADDITIONAL COMMISSIONER
September 1, 2011
DESRAJ Vs. THE STATE OF U.P.
September 19, 2011
DEV KUMAR SONI AND OTHERS Vs. STATE OF UTTAR PRADESH AND ANOTHER
November 30, 2011
DEV NARAIN AND ORS. Vs. KANHAIYA LAL AND ORS.
April 8, 2011
DEV SHARAN YADAV Vs. STATE
April 22, 2011
DEV SHARMA Vs. BOARD OF REVENUE
August 29, 2011
DEVENDRA IN JAIL Vs. STATE
October 31, 2011
DEVENDRA JOSHI Vs. UNION OF INDIA
January 4, 2011
DEVENDRA KUMAR Vs. STATE OF U P
May 31, 2011
DEVENDRA KUMAR Vs. STATE OF U P
May 12, 2011
DEVENDRA KUMAR AGNIHOTRI Vs. RAJEEV BHARTI AND OTHERS
December 23, 2011
DEVENDRA KUMAR MISHRA AND OTHERS Vs. STATE OF U P
September 12, 2011
DEVENDRA KUMAR MISRA Vs. STATE OF U.P.
September 19, 2011
DEVENDRA KUMAR SUB INSPECTOR Vs. STATE OF U.P. AND OTHERS
December 21, 2011
DEVENDRA KUMAR VERMA Vs. ADDITIONAL SESSIONS JUDGE
February 3, 2011
DEVENDRA MOHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
March 23, 2011
DEVENDRA NAYAK Vs. STATE OF U P
February 24, 2011
DEVENDRA PRATAP SINGH Vs. UNION OF INDIA
July 8, 2011
DEVENDRA SHARMA Vs. STATE OF U P
July 14, 2011
DEVENDRA SINGH Vs. STATE OF U P
July 6, 2011
DEVENDRA SINGH Vs. PRESIDING OFFICER
July 28, 2011
Devendra Singh Vs. State of U.P.and another
August 17, 2011
DEVENDRA SINGH BHATIA Vs. STATE OF U P
April 6, 2011
DEVENDRA SINGH YADAV Vs. STATE
May 24, 2011
DEVENDRA YADAV Vs. DISTRICT ELECTION OFFICER DISTRICT MAGISTRATE MAU
September 29, 2011
DEVENDRA YADAV Vs. JOINT DIRECTOR OF EDUCATION AND ORS.
May 2, 2011
DEVI CHARAN PANDEY Vs. STATE OF U P AND OTHERS
July 19, 2011
DEVI DAS Vs. TEJ BAHADUR SAXENA
March 24, 2011
DEVI GULAM Vs. MAYA GUPTA
December 2, 2011
DEVI PRASAD Vs. D D C
May 26, 2011
DEVI PRASAD GUPTA Vs. STATE OF U.P. AND ORS.
April 6, 2011
DEVI PRASAD KHEMKA Vs. RENT CONTROL AND EVICTION OFFICER/CITY MAGISTRATE
April 21, 2011
DEVI RAM MAVI Vs. STATE OF U P AND OTHERS
October 31, 2011
DHAMPUR SUGAR MILLS LTD. DHAMPUR BIJNORE Vs. SANJEEV KUMAR SINGH CIRCLE INSPECTOR DHAMPUR AND ORS.
December 21, 2011
DHAN DEVI Vs. STATE
February 22, 2011
DHAN RAJ AND ORS Vs. STATE OF U P AND ORS
August 5, 2011
DHANANJAY KUMAR SINGH Vs. DISTRICT JUDGE GORAKHPUR
January 25, 2011
DHANAWAT MARKETING Vs. STATE OF U P & OTHERS
January 13, 2011
DHANGU YADAV AND ORS. Vs. REGIONAL MANAGER, STATE BANK OF INDIA AND ANR.
May 3, 2011
Dhani Ram (D) through L.Rs. Vs. D.D.C., Ghaziabad and others
April 26, 2011
DHANI RAM D THROUGH L RS Vs. D D C GHAZIABAD
April 26, 2011
DHANRAJ Vs. UNION OF INDIA AND OTHERS
November 22, 2011
DHANUSH DHARI SINGH Vs. STATE OF U.P. AND ORS.
September 21, 2011
DHARAM BIR SINGH Vs. STATE OF U P
March 16, 2011
DHARAM PAL SINGH Vs. STATE OF U.P. AND ORS.
April 7, 2011
DHARAM PAL SINGH CHAUHAN Vs. STATE OF U P
January 21, 2011
DHARAM RAJ Vs. STATE OF U.P.
September 5, 2011
DHARAM RAJ SINGH Vs. STATE OF U P
January 25, 2011
DHARAM SINGH Vs. STATE OF U P
May 18, 2011
DHARAM VIR SINGH Vs. STATE OF U P
March 31, 2011
DHARAMBIR Vs. STATE
July 14, 2011
DHARAMVIR ALIAS MASTER ALIAS DAN SINGH Vs. STATE OF U P
December 16, 2011
DHARM VIR SINGH Vs. STATE OF U.P. AND ORS.
February 9, 2011
DHARMENDRA Vs. STATE
September 14, 2011
Dharmendra Vs. State of U.P.and another
March 25, 2011
DHARMENDRA ALIAS SEEPU Vs. BHOLA NATH
May 10, 2011
DHARMENDRA KUMAR Vs. U.P. RAJYA SAHKARI KRISHI AND GRAMYA VIKASH BANK, BALIA THROUGH ITS BRANCH MANAGER AND ORS.
February 14, 2011
DHARMENDRA KUMAR SHARMA AND ORS. Vs. SHRI. UDAI RAJ
March 30, 2011
DHARMENDRA PAL SINGH Vs. STATE OF U P
May 26, 2011
DHARMENDRA PRATAP SINGH Vs. STATE OF U.P.
December 21, 2011
DHARMENDRA SINGH Vs. JAGDISH KUMAR
September 29, 2011
DHARMENDRA SINGH TRADERS Vs. STATE OF U P
April 27, 2011
DHARMVEER SINGH Vs. STATE
March 25, 2011
DHARMVEER SINGH Vs. STATE OF U P
December 20, 2011
DHARMVEER SINGH Vs. STATE OF UTTAR PRADESH AND ANOTHER
December 7, 2011
DHIRENDRA AND ANR. Vs. ADDITIONAL COMMISSIONER, (ADMINISTRATION) AND ORS.
April 18, 2011
DHIRENDRA SINGH CHAUHAN Vs. STATE
June 14, 2011
Dhirendra Singh Chauhan Vs. State of U.P.and others
September 5, 2011
DHIRPUR MULTI CENTRE Vs. INDIAN OIL CORPORATION LTD
September 21, 2011
DHOOP NARAYAN Vs. STATE OF U.P.
September 9, 2011
DHRUV KUMAR DUBEY Vs. STATE OF U P
March 16, 2011
DHRUV NATH TEWARI Vs. GULDESH KUMAR
July 20, 2011
DIGVIJAY NATH PATHAK Vs. STATE OF U.P. AND ORS.
January 25, 2011
DILDAR Vs. STATE OF U P
December 8, 2011
DILEEP KUMAR Vs. PRADESHIK COOPERATIVE DAIRY FED. LTD. AND ORS.
April 1, 2011
DILEEP SHARMA Vs. STATE OF U.P.
September 29, 2011
DILEEP SHARMA AND ORS. Vs. STATE OF U.P. AND ORS.
January 17, 2011
DILIP Vs. STATE
January 27, 2011
DILIP Vs. THE STATE OF U.P. AND ANR.
April 16, 2011
DILIP KUMAR Vs. STATE OF U P
April 5, 2011
DILIP KUMAR AND ORS. Vs. BOARD OF REVENUE AND ORS.
September 23, 2011
DILIP KUMAR GUPTA Vs. STATE OF U.P.
June 9, 2011
DILIP KUMAR NISHAD ALIAS KALOO Vs. STATE
October 12, 2011
DILIP KUMAR SINGH Vs. STATE OF U.P. AND OTHERS
December 7, 2011
DILIP KUMAR SINGH @ PINTU AND OTHERS Vs. STATE OF U P
December 2, 2011
DILIP SRIVASTAVA Vs. PRESIDING OFFICER
May 13, 2011
DILSHAD (SINCE DECEASED) & ORS. Vs. JAMA MASJID, WAQF AWAGARH, THROUGH ITS SECRETARY, DISTRICT ETAH
December 12, 2011
DINA NATH CHAUBE Vs. CENTRAL BANK OF INDIA
April 19, 2011
DINA NATH NIRANKARI AND ANR. Vs. ALLAHABAD BANK
September 20, 2011
DINESH Vs. STATE OF U.P.
December 20, 2011
DINESH ALIAS SADHU GUPTA AND OTHERS Vs. STATE OF UTTAR PRADESH AND ANOTHER
December 7, 2011
DINESH CHAND GUPTA Vs. COLLECTOR KUSHINAGAR
August 24, 2011
DINESH CHANDRA Vs. STATE OF U P
March 7, 2011
DINESH CHANDRA Vs. STATE OF U P
December 14, 2011
DINESH CHANDRA Vs. STATE OF U.P.
November 25, 2011
DINESH CHANDRA SRIVASTAVA Vs. STATE OF U P
March 25, 2011
DINESH CHANDRA SRIVASTAVA Vs. STATE OF U.P. THROUGH SECY MEDICAL HEALTH AND 4 ORS.
September 9, 2011
DINESH CHAUDHRI Vs. IXTH ADJ KANPUR NAGAR
April 20, 2011
DINESH HANDLOOM FACTORY AND ANR. Vs. STATE BANK OF INDIA AND ANR.
September 14, 2011
DINESH HARIJAN Vs. STATE
March 31, 2011
DINESH KUMAR Vs. D D C BARABANKI
August 4, 2011
DINESH KUMAR Vs. ADDITIONAL DISTRICT JUDGE COURT NO.2 GORAKHPUR
March 1, 2011
DINESH KUMAR MAHESHWARI Vs. LAXMI NARAYAN GOEL
April 20, 2011
DINESH KUMAR MISHRA Vs. THE STATE OF U.P. THRU PRINCIPAL SECY., SECONDARY EDU. AND ORS.
June 24, 2011
DINESH KUMAR SHARMA Vs. RENUKA SHARMA
November 15, 2011
DINESH KUMAR SHARMA Vs. DISTRICT MAGISTRATE/COLLECTOR BULANDSHAHR
March 1, 2011
DINESH KUMAR SRIVASTAVA Vs. STATE OF U P
February 14, 2011
DINESH KUMAR TRIPATHI S/O. P.R. TRIPATHI & 4 ORS. Vs. STATE OF U.P. THROUGH PRIN. SECY. HOME LKO. & ORS.
November 15, 2011
DINESH KUMAR YADAV Vs. STATE OF U.P. AND ORS.
January 7, 2011
DINESH MISRA Vs. CIVIL JUDGE (S D ) AND ANOTHER
September 9, 2011
DINESH PAL SINGH Vs. CHAIRMAN, POWER CORPORATION AND ORS.
April 15, 2011
DINESH RAI Vs. STATE
December 9, 2011
DINESH SINGH Vs. STATE
October 12, 2011
DINESH SINGH Vs. STATE OF U.P. THROUGH SECY. BASIC EDU.
February 23, 2011
DINESH TEWARI Vs. COMMISSIONER GORAKHPUR DIVISION GORAKHPUR
October 14, 2011
DINESH TREHAN Vs. STATE OF U P
December 9, 2011
DINESH TRIPATHI Vs. SAIF AHMAD
October 21, 2011
DINESH YADAV Vs. STATE
October 12, 2011
DIPA KUMARI Vs. STATE OF U.P. & ORS.
November 9, 2011
DIPLOMA ENGINEERS SANGH PWD Vs. STATE OF U P
September 8, 2011
DIPTI KHAN Vs. STATE
May 16, 2011
DISTRICT JUDGE GAUTAMBUDH NAGAR Vs. JANAK SINGH TOMAR
January 25, 2011
DISTRICT SHRAVASTI Vs. GUDDU
January 13, 2011
DIVISIONAL ENGINEER TELECOM Vs. PRESIDING OFFICER
March 17, 2011
DIVISIONAL LOGGING MANAGER Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANR.
August 2, 2011
DIVISIONAL LOGGING MANAGER Vs. PRESIDING OFFICER AND ANR.
July 7, 2011
DOODH NATH SAROJ Vs. STATE OF U.P. AND ORS.
April 29, 2011
DOOP RAJ SINGH Vs. STATE OF U.P. AND OTHERS
November 9, 2011
DORI LAL IN JAIL Vs. STATE
August 30, 2011
DR. (MS.) SUJATA Vs. STATE OF U.P. AND ORS.
May 20, 2011
DR. (SMT.) NEETA PANDEY AND ANR. Vs. STATE OF U.P. THRU PRIN. SECY. MEDICAL EDUCATION DEPTT.
April 1, 2011
DR. ANIL KUMAR YADAV Vs. STATE OF U.P. AND ORS.
May 20, 2011
DR. ASHUTOSH DUBEY Vs. STATE OF U.P.
March 11, 2011
DR. BRAHMANAND PATHAK Vs. STATE OF U.P. THORUGH SECY. HIGHER EDU. AND ORS.
March 30, 2011
DR. DEO PRAKASH AND ANR. Vs. STATE OF U.P. AND ORS.
January 11, 2011
DR. DHANPAL SHARMA Vs. STATE OF U.P. AND OTHERS
October 17, 2011
DR. GORAKHNATH Vs. U.P. HIGHER EDUCATION SERVICES AND OTHERS
November 2, 2011
DR. HIMANSHU SHEKHAR TRIPATHI Vs. STATE OF U.P. AND OTHERS
September 26, 2011
DR. KAILASH NATH PANDEY Vs. STATE OF U.P. THROUGH THE SECY. HIGHER EDUCATION AND ORS.
February 9, 2011
DR. KAUSHAL PATI TIWARI Vs. STATE OF U.P. AND ANR.
September 27, 2011
DR. KULDEEP KUMAR Vs. STATE OF U.P. AND ORS.
February 4, 2011
DR. LAL SINGH Vs. STATE OF U.P. AND ORS.
May 20, 2011
DR. MAHENDRA PAL TYAGI Vs. STATE OF U.P. AND ORS.
May 20, 2011
DR. MAHESH CHANDRA SHARMA Vs. SECTY. MEDICAL HEALTH AND ORS.
April 21, 2011
DR. MAHI PAL SINGH TOMAR Vs. STATE OF U.P. AND ORS.
May 20, 2011
DR. MAN PAL SINGH Vs. STATE OF U.P. AND ORS.
May 20, 2011
DR. MUKESH KUMAR GAUR Vs. STATE OF U.P. AND ORS.
February 1, 2011
DR. NAND LAL SHUKLA Vs. DIRECTOR OF EDUCATION (HIGHER) AND ORS.
May 20, 2011
DR. NAUMI PRIYA Vs. STATE OF U.P. AND ORS.
September 30, 2011
DR. OM PRAKASH GUPTA Vs. THE COMMISSIONER OF INCOME TAX, ALLAHABAD
December 15, 2011
DR. PANKAJ GARG Vs. YADURAJ NARAIN AND OTHERS
November 17, 2011
DR. PARAS NATH SINGH Vs. STATE OF U.P. AND ORS.
April 6, 2011
DR. PRADEEP MEHTA Vs. STATE OF U.P.
September 12, 2011
DR. RAJ KUMAR Vs. THE STATE OF U.P. AND OTHERS
November 8, 2011
DR. RAM GANESH Vs. DIRECTOR OF EDUCATION (HIGHER) U.P. ALLAHABAD AND ORS.
May 20, 2011
DR. RICHA MISHRA W/O DR. ASHWANI MISHRA Vs. VICE CHANCELLOR, LUCKNOW UNIVERSITY AND ORS.
March 30, 2011
DR. ROOPALI TANDON Vs. STATE OF U.P. AND ORS.
February 1, 2011
DR. SUKHBIR SINGH Vs. STATE OF U.P. AND ORS.
May 20, 2011
DR. SUNIL DUTT SHARMA Vs. DIRECTOR OF EDUCATION (HIGHER) AND ORS.
May 20, 2011
DR. UDAI PRATAP SINGH Vs. STATE OF U.P. AND ORS.
April 4, 2011
DR. VIBHA MISHRA Vs. STATE OF U.P. AND ORS.
September 22, 2011
DR. VIJENDRA KUMAR TOMAR Vs. STATE OF U.P. AND ORS.
May 20, 2011
DR. VIKRAMAJEET TIWARI (P.C.S.) Vs. STATE OF U.P. AND ORS.
May 17, 2011
DR. YESHVEER SINGH TOMAR Vs. STATE OF U.P. AND ORS.
May 20, 2011
DR. ZAKIR ABDUL KARIM NAIK Vs. STATE OF U.P. AND ANR.
June 6, 2011
DSCL SUGAR HARIYAWAN Vs. CIVIL JUDGE
November 21, 2011
DUGDH UTPADAK SAHKARI SANGH LTD. THROUGH ITS MANAGER Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
February 17, 2011
DULESHWARI DEVI Vs. STATE OF U P
December 12, 2011
DULI CHAND Vs. STATE
August 12, 2011
DULLU TEXTILES AND ANR. Vs. THE COLLECTOR AND ORS.
January 21, 2011
DUNCANS INDUSTRIES LIMITED Vs. PRESEDING, OFFIDER
July 7, 2011
DURGA ENTERPRISES PRIVATE LTD Vs. PRINCIPAL SECRETARY GOVT OF UP
March 15, 2011
DURGA PRASAD Vs. SHIV NARESH
January 18, 2011
DURGA PRASAD AND ORS. Vs. SMT. TULSA DEVI
April 27, 2011
DURGA PRASAD CHATURVEDI Vs. STATE OF U P
April 5, 2011
DURGA TRADING COMPANY THROUGH ITS PROP. Vs. COMMISSIONER OF COMMERCIAL TAX U.P. COMMERCIAL
May 25, 2011
DURGESH KUMAR SHARMA Vs. STATE OF U.P.
April 17, 2011
DURGESH KUMAR SHARMA Vs. STATE
April 27, 2011
DURGESH KUMAR TRIPATHI Vs. STATE OF U.P.
April 6, 2011
DURJAN LAL Vs. STATE OF U.P. THROUGH THE PRIN. SECY. PUBLIC WORKS DEPTT.
February 2, 2011
DUSHYANT Vs. STATE OF U P
March 1, 2011
DUSHYANT KUMAR Vs. STATE OF U P
January 7, 2011
DWARIKA LALWANI Vs. ADDL DISTRICT JUDGE VARANASI
March 23, 2011
DWARKA PRASAD AGARWAL AND BROTHERS AND ANR. Vs. REGISTRAR FIRMS SOCIETIES AND CHITS, U.P. AND ORS.
September 21, 2011
DYA RAM TRIPATHI Vs. STATE OF U P
October 20, 2011
EHSAN Vs. STATE
March 28, 2011
EICHER FARM MACHINERY LTD. Vs. COMMISSIONER OF TRADE TAX, U. P., LUCKNOW
July 21, 2011
EKHLAQUE AHMAD Vs. STATE OF U P AND ORS
August 9, 2011
EKTA ENTERPRISES Vs. STATE OF U.P. AND ORS.
February 14, 2011
ELECTRICAL MECHANICAL PWD Vs. ANWARI BEGUM
February 7, 2011
ELIN ELECTRONICS LTD. THRU AUTH. SIGNATORY S.N. AWASTHI Vs. STATE OF U.P. AND ORS.
September 13, 2011
ENSEMBLE FURNITURE SOLUTIONS PVT LTD Vs. STATE OF U P
December 22, 2011
ESCOTEL MOBILE COMMUNICATIONS LTD Vs. STATE OF U P
May 18, 2011
ETAWAH DUGDH UTPADAK SAHKARI SANGH LTD Vs. LABOUR COURT KANPUR
September 6, 2011
EXECUTIVE BOARD OF METHODIST CHURCH IN INDIA Vs. EXECUTIVE BOARD OF METHODIST EPISCOPAL CHURSH IN SOUTH ASIA
March 25, 2011
EXECUTIVE ENGINEER DAKSHINANCHAL VIDYUT VITRAN NIGAM Vs. ELECTRICITY OMBUDSMEN AND ANR.
September 21, 2011
EXECUTIVE ENGINEER GROUND WATER SURVEY ORGANIZATION Vs. RAM NARESH
July 22, 2011
FAKHREY AALAM KHAN & ORS. Vs. SMT. SALMA WAHEED & ORS.
December 19, 2011
FAKIR CHAND TYAGI Vs. STATE OF U P AND ANOTHER
September 8, 2011
FAREED MAHFOOZ QIDWAI Vs. SPEAKER U P
September 15, 2011
FARID AHMAD Vs. STATE OF U P
May 25, 2011
FARJULLI Vs. DEPUTY DIRECTOR OF CONSOLIDATION MUZAFFAR NAGAR
March 10, 2011
FARM SUPERINTENDENT UTTARAKHAND SAINIK PUNARVAS SANSTHAN PATTHARCHATTA UDHAM SINGH NAGAR Vs. GYANWATI
February 14, 2011
FARRUKHABAD DUGDH Vs. PRESIDING OFFICER LABOUR COURT U P
August 4, 2011
FATIMA Vs. STATE OF U P
August 8, 2011
FAZLEY HUSSAIN Vs. STATE OF U.P. AND ANOTHER
November 18, 2011
FAZLURR RAHMAN @ VIKKI @ SAMEER Vs. STATE OF U.P.
April 11, 2011
FIDA MOHD KHAN Vs. CIVIL JUDGE GONDA
October 18, 2011
FIRM KANHAIYA SINGH Vs. IST A D J BIJNOR
March 31, 2011
FIROZ AHMAD AND ANR. Vs. STATE OF U.P.
April 7, 2011
FLEX INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 7, 2011
FOOD CORPORATION OF INDIA Vs. H N SRIVASTAVA
April 7, 2011
FOOD CORPORATION OF INDIA Vs. COMMISSIONER OF COMMERCIAL TAX, U.P., LUCKNOW AND OTHERS
August 17, 2011
FORAN SINGH Vs. EXECUTIVE ENGINEER DAKSHIRANCHAL VIDYUT VITARAN DISTRIBUTION DIVISION FIROZABAD
April 11, 2011
G S SINGH Vs. COMMISSIONER
May 2, 2011
G.S.Singh and Another Vs. Commissioner
February 2, 2011
GAJENDRA PAL SINGH Vs. D.D.C. AND ORS.
April 6, 2011
GAJRAJ Vs. STATE OF U P
October 21, 2011
GAJRAJ AND ORS. Vs. STATE OF U.P. AND ORS.
July 11, 2011
GAJRAJ AND ORS. Vs. STATE OF U.P. AND ORS.
September 14, 2011
GAJRAJ AND ORS. Vs. STATE OF U.P. AND ORS.
September 15, 2011
GAJRAJ AND ORS. Vs. STATE OF U.P. AND ORS.
September 16, 2011
GAJRAJ AND ORS. Vs. STATE OF U.P. AND ORS.
August 29, 2011
GAJRAJ AND ORS. Vs. STATE OF U.P. AND ORS.
July 26, 2011
GANESH KAPIL Vs. JAYANTI PRAKASH AGRAWAL
July 7, 2011
GANESH MISHRA Vs. STATE OF U.P. AND ORS.
July 29, 2011
GANESH PAL SINGH Vs. STATE OF U P
January 25, 2011
GANESH PRASAD Vs. L D A LUCKNOW
October 21, 2011
GANESH PRASAD AND ORS. Vs. STATE OF U.P.
April 20, 2011
GANESH YADAV Vs. STATE OF U.P. AND ORS.
May 23, 2011
GANGA CHAUHAN ALIAS GUGA CHAUHAN Vs. STATE OF U P
March 3, 2011
GANGA POLLUTION Vs. STATE OF U.P. AND ORS.
January 4, 2011
GANGA PRASAD Vs. STATE OF U.P. THROUGH SECRETARY FINANCE AND REVENUE DEPARTMENT LKO. AND ANR.
September 21, 2011
GANGA RAM Vs. STATE OF UTTAR PRADESH
December 7, 2011
GANGA SARAN SAINI Vs. DROPDI DEVI
April 22, 2011
GANGA SINGH Vs. STATE OF U.P. AND ORS.
March 1, 2011
GANGA THERMOWARES PRIVATE LIMITED Vs. COMMISSIONER, COMMERCIAL TAX, U.P., LUCKNOW
March 1, 2011
GANSHYAM DAS JAISWAL Vs. STATE OF U P
September 26, 2011
GAON SABHA MUDHIYARI Vs. CONSOLIDATION COMMISSIONER U P
March 11, 2011
GAS AUTHORITY OF INDIA LIMITED Vs. STATE OF U P
April 18, 2011
GAURAV AGARWAL Vs. INDIAN OIL CORPORATION LTD
May 23, 2011
GAURAV KAKKAR Vs. GOVT ADVOCATE
October 31, 2011
GAURAV KUMAR TRIPATHI Vs. BANK OF BARODA
September 2, 2011
GAURAV PACHAURY Vs. STATE OF U P
September 9, 2011
GAURAV SHARMA Vs. STATE OF U P
September 14, 2011
GAUTAM SINGH Vs. STATE OF U.P.
November 30, 2011
GAYA LAL Vs. JOINT DIRECTOR, CONSOLIDATION AND ORS.
February 3, 2011
GAYA PRASAD Vs. STATE OF U.P.
July 19, 2011
GAYATRI DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
April 16, 2011
GAYYUR AHMAD Vs. STATE OF U.P. AND ORS.
March 30, 2011
GEETA Vs. STATE OF U P
September 13, 2011
GEETA DEVI GUPTA Vs. STATE
September 27, 2011
GEETA PANDEY Vs. STATE OF U P
October 17, 2011
GEETA RANI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
November 29, 2011
GENERAL MANAGER B S N L Vs. STATE OF U P
November 2, 2011
Ghanshyam Das Jaiswal And Another Vs. State of U.P.And Another
September 26, 2011
GHANSHYAM GUPTA Vs. UNITED INDIA INSURANCE CO LTD
September 14, 2011
GHANSHYAM SINGH Vs. STATE OF U.P. THRU SECY. AND OTHERS
November 21, 2011
GHASITA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MUZAFFARNAGAR
April 27, 2011
GHASITEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION GONDA CAMP BAHRAICH
March 11, 2011
GHAZIABAD DEVELOPMENT AUTHORITY Vs. R C SAXENA
April 13, 2011
GHAZIABAD DEVELOPMENT AUTHORITY Vs. COMMISSIONER OF INCOME TAX
July 25, 2011
GHAZIABAD INDUCTION FURNACE ASSOCIATION Vs. STATE OF U P
April 1, 2011
GHOORE AND ORS. Vs. MOTI LAL
April 13, 2011
GINNI FILAMENTS LTD Vs. COMMISSIONER OF INCOME TAX
March 31, 2011
GIRDHARI LAL Vs. STATE OF U P
August 1, 2011
GIRDHARI LAL AND COMPANY Vs. MEERA RANI GUPTA
March 18, 2011
GIRISH CHANDRA Vs. RAJ NARAIN (DECEASED) AND ORS.
April 1, 2011
GIRISH CHANDRA AGRAWAL Vs. STATE
July 13, 2011
GIRISH KUMAR SHANDILYA Vs. D I O S AND ANOTHER
October 14, 2011
GIRISH PRASAD SRIVASTAVA Vs. STATE BANK OF INDIA AND ANR.
November 2, 2011
GIRJA PRASAD Vs. THE STATE OF U.P. AND ORS.
November 3, 2011
GIRJA SHANKAR DIXIT, S/O. R.L. DIXIT Vs. STATE OF U.P. THROUGH PRIN. SECY. HOME U.P. GOVT. LKO. AND ORS.
September 30, 2011
GIRJA SHANKER Vs. KRISHNA KUMAR JAISWAL
January 27, 2011
GLYPH INTERNATIONAL Vs. UNION OF INDIA
December 16, 2011
GODREJ SARALEE LIMITED Vs. COMMISSIONER OF COMMERCIAL TAX
September 1, 2011
GOKARAN LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
November 29, 2011
GOKARAN NATH YADAV [P.I.L.] CIVIL Vs. STATE OF U.P. THROUGH PRIN. SECY. HOUSING AND URBAN DEVP. LKO
March 17, 2011
GOKULESH FUEL POINT AND ANR. Vs. BHARAT PETROLEUM CORPN. LTD. AND ORS.
March 3, 2011
GOPAL DAS PESHWANI Vs. STATE
April 28, 2011
GOPAL DASS Vs. SRI BAL KISHAN DASS
May 31, 2011
GOPAL DHARMSHALA TRUST Vs. RAMA SHANKAR
November 25, 2011
GOPAL JI DWIVEDI Vs. STATE OF U.P. AND ANR.
April 20, 2011
GOPAL KRISHNA MAHESHWARI Vs. SATISH MAHESHWARI
April 19, 2011
GOPAL LAL BHALLA Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE LUCKNOW
March 9, 2011
GOPAL PURI Vs. STATE OF UTTARAKHAND
March 4, 2011
GOPAL SINGH Vs. STATE
March 22, 2011
GOPAL SINGH VISHARAD Vs. JAHOOR AHMAD
April 28, 2011
GOPAL TIWARI Vs. STATE OF U P AND ANOTHER
September 22, 2011
GOPALPUR CO OPERATIVE FARMING SOCIETY LTD Vs. STATE OF U P
December 1, 2011
GOPI CHAND SONI Vs. CUSTOMS EXCISE
August 25, 2011
GOPI JAISWAL Vs. STATE OF U P
November 8, 2011
Gopi Krishna Vs. Ram Prakash Agarwal and Others
December 20, 2011
GORAKH NATH YADAV Vs. MANGLESH KUMAR SRIVASTAVA
April 29, 2011
GOVIND Vs. STATE OF U P & OTHERS
November 15, 2011
GOVIND @ DURGESH Vs. STATE OF U.P.
March 11, 2011
GOVIND HARI SWAMY Vs. STATE OF U P
May 25, 2011
GOVIND KUMAR DIXIT Vs. STATE OF U P
December 14, 2011
GOVIND PRASAD Vs. ADDITIONAL DISTRICT JUDGE AGRA
July 13, 2011
GOVIND PRASAD Vs. RAM NARAIN PATEL
September 27, 2011
GPOI KRISHNA Vs. RAM PRAKASH AGARWAL
October 20, 2011
GRAM PANCHAYAT ADHIKARI SANGH,THRU PRESIDENT Vs. STATE OF U.P. THRU PRINCIPAL SECRETARY PANCHAYAT RAJ AND ORS.
June 6, 2011
GREESH KUMAR YADAV AND ANR. Vs. STATE OF U.P. AND ORS.
March 1, 2011
GUDDI AND OTHERS Vs. STATE OF U P AND OTHERS
July 13, 2011
GUDDI DEVI Vs. STATE
January 17, 2011
GUDDI DEVI Vs. STATE OF U P
April 16, 2011
GUDDI W/O VISHWANATH & 2 ORS Vs. DISTRICT MAGISTRATE UNNAO & ORS
November 8, 2011
GUDDU Vs. SATE OF U.P.
September 19, 2011
GUDDU YADAV Vs. STATE OF U P AND ANOTHER
July 14, 2011
GUFRAN AHMAD Vs. STATE OF U P
February 24, 2011
GUJRATI ALIAS SEEMA Vs. STATE
March 3, 2011
GUL MOHAMMAD Vs. STATE OF UTTAR PRADESH
December 5, 2011
GULAB CHAND VERMA Vs. MANOJ SINGH
November 29, 2011
GULAB SINGH BHATI Vs. STATE OF U P
September 23, 2011
GULAB YADAV Vs. STATE
October 13, 2011
GULABI Vs. STATE
October 11, 2011
GULABI DEVI Vs. KAMLESH KUMAR PAL
December 19, 2011
GULAM HUSSAIN Vs. ADDL DISTRICT JUDGE COURT NO 13 LUCKNOW
February 11, 2011
Gulam Hussain and others Vs. Addl.District Judge Court No.13, Lucknow and others
February 11, 2011
GULFAM Vs. RAJESH GOYAL
December 8, 2011
GULSHAN JAHAN Vs. OM PRAKASH
January 7, 2011
GULSHAN KUMAR Vs. DIRECTOR RAJYA KRISHI UTPADAN MANDI PARISHAD
February 21, 2011
GULSHAN RAI JAIN Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
September 28, 2011
GULSHEHRA KHANAM Vs. IXTH ADDITIONAL DISTRICT JUDGE ALIGARH
February 18, 2011
GUN NIDHI DALMIA Vs. ARUP KUMAR DUA
August 24, 2011
GUNJAN AGRAWAL Vs. STATE OF U P AND ANOTHER
July 25, 2011
GUNJAN BHARDWAJ Vs. INDIAN OIL CORPORATION LIMITED
May 23, 2011
GUPTA ENTERPRISES Vs. STATE OF U P
May 31, 2011
GUPTA SUPPLIERS COMPANY Vs. COMMISSIONER COMMERCIAL TAX U.P. VIBHUTI KHAN
September 30, 2011
GURU CHARAN Vs. STATE OF U.P. AND ORS.
May 3, 2011
GURU DAYAL Vs. BOARD OF REVENUE U P
October 11, 2011
GURU GRAM UDYOG SAMITI Vs. GOPAL KRISHNA
April 1, 2011
GURU PRATAP SINGH Vs. SARDAR SARDUL SINGH
November 17, 2011
GYAN KISHORE Vs. THAKUR SHREE RANGJI MAHARAJ VIRAJMAN
October 20, 2011
GYAN PRAKASH MISHRA Vs. DISTRICT JUDGE KANPUR NAGAR
April 22, 2011
GYAN PRATAP PANDEY Vs. STATE OF U.P. THROUGH SECY. HOUSING AND 3 ORS.
September 22, 2011
GYAN SINGH Vs. STATE OF U P
October 14, 2011
GYANCHAND Vs. SHASHIRANI VERMA
April 8, 2011
GYANENDRA BAHADUR SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
November 30, 2011
GYANENDRA KUMAR Vs. STATE OF U.P. AND ORS.
February 11, 2011
GYANENDRA KUMAR Vs. THE STATE OF U.P. THRU. SECY., SECONDARY EDU. AND ORS.
June 24, 2011
GYANENDRA PAL TYAGI Vs. STATE OF U P
November 24, 2011
GYANENDRA PRATAP SINGH Vs. YOGENDRA PRATAP SINGH
September 12, 2011
GYANENDRA PRATAP SINGH @ GYANU SINGH Vs. STATE OF U.P. THRU. SECY. HOME AND 3 ORS.
April 6, 2011
GYANENDRA SINGH ADVOCATE Vs. STATE OF ALLAHABAD
May 25, 2011
GYANESH KUMAR Vs. RAVINDRA SINGH
April 21, 2011
GYANESH KUMAR Vs. STATE OF U P
April 1, 2011
GYANESH KUMAR GUPTA Vs. VIITH A.D.J. AND ORS.
February 17, 2011
GYANESHWAR PRASAD SRIVASTAVA Vs. STATE
May 24, 2011
GYANI Vs. STATE OF U P
November 30, 2011
H.Major Anil Kumar Vs. Union of India & Ors.
January 20, 2011
HABIB AHAMAD AND ORS. Vs. CENTRAL BANK OF INDIA AND ANR.
May 27, 2011
HABIB AHMAD KHAN Vs. U P SUNNI CENTRAL OF WAQFS
January 6, 2011
HAIDER ALI Vs. STATE OF U P
November 30, 2011
HAJI ANSAR AHMAD Vs. KUNWAR KHUSRO IRSHAD
April 1, 2011
HAJI BARKAULLAH AND SONS Vs. KARNATAKA STATE SILK CO-OPERATIVE MARKETING FEDE
August 25, 2011
HAJI ISMAIL DEGREE COLLEGE Vs. STATE OF U P
May 18, 2011
HAKEEM AHMAD Vs. HAJI BUNDU HASAN DEAD
September 30, 2011
HAKIM Vs. STATE OF U P
January 17, 2011
HAKIMUDDIN ALIAS HAKIM Vs. STATE
May 13, 2011
HALIMAN Vs. IIND ADDL DISTRICT JUDGE UNNAO
November 9, 2011
HAMAM SINGH Vs. STATE
November 14, 2011
HAMDARD (WAKF) LABORATORIES Vs. STATE OF U.P.
September 13, 2011
HAMEED Vs. ALLAUDDIN
May 31, 2011
HANEEF BEG AND ORS. Vs. JULEKHA BEGAM AND ORS.
April 1, 2011
HANS KUMAR Vs. MADAN GOPAL RASTOGI
March 16, 2011
HANSRAJ Vs. STATE OF U.P. AND ANR.
September 14, 2011
HANUMAN PRASAD PANDEY @ GENDE Vs. STATE OF U.P.
November 25, 2011
HANUMANT SINGH Vs. STATE
September 23, 2011
HAR GOVIND DAS Vs. REGISTRAR GENERAL
February 7, 2011
HAR GOVIND SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BULANDSHAHIR
December 13, 2011
HAR GOVIND SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BULANDSHAHR
November 13, 2011
HAR KARAN SINGH Vs. STATE OF U P
July 19, 2011
HAR NARAIN SINGH CHAUHAN Vs. DISTRICT LEGAL SERVICES AUTHORITY
February 22, 2011
HAR PAL SINGH Vs. STATE OF U P
May 27, 2011
HAR SUKH S/O SIBBA Vs. STATE OF U P
December 19, 2011
HARASSMENT OR TORTURE OF VILLAGERS Vs. STATE OF U P
January 25, 2011
HARBILASH Vs. STATE OF U.P. AND ANR.
July 14, 2011
HARDAM SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
January 19, 2011
HARDAS SINGH Vs. STATE OF U.P. AND ORS.
January 18, 2011
HARDWARI LAL Vs. STATE OF U.P.
February 24, 2011
HARDWARI LAL VERMA Vs. STATE OF U.P. AND ORS.
April 20, 2011
HARENDRA BAHADUR SINGH Vs. UPSRTC., LUCKNOW
May 18, 2011
HARENDRA SINGH Vs. STATE OF U P
December 8, 2011
HARESHWAR DUBE Vs. STATE OF U.P. AND OTHERS
December 13, 2011
Hargen Vs. State of U.P.and others
August 4, 2011
HARGYAN Vs. STATE OF U P
October 11, 2011
HARI BABU SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS AND ANR.
September 1, 2011
HARI BHAGWAN AGARWAL Vs. NAGAR PALIKA
April 5, 2011
HARI CHAND Vs. STATE OF U P
February 17, 2011
HARI DATT SHARMA Vs. STATE OF U P AND ANOTHER
September 9, 2011
HARI KRISHAN TIWARI Vs. DISTRICT INSPECTOR OF SCHOOLS
August 3, 2011
HARI KRISHNA UPADHYAY Vs. UNION OF INDIA
November 30, 2011
HARI MOHAN Vs. STATE OF U P
December 16, 2011
HARI NATH Vs. SHANTI DEVI
May 19, 2011
HARI OM AND ORS. Vs. K.K. SHARMA PRINCIPAL SECY., LAW/LEGAL REMEMBRANCE AND ANR.
November 14, 2011
HARI OM RASTOGI Vs. STATE OF U P THROUGH ITS SECRETORY HOME LUCKNOW
November 21, 2011
HARI OM SRIVASTAVA Vs. SRI RAM LAXMAN JANKI
January 27, 2011
HARI PATI Vs. STATE OF U P
July 8, 2011
HARI PRAKASH SINGH Vs. A. SATISH GANESH, S.S.P.
December 7, 2011
HARI PRASAD AND ORS Vs. COMMISSIONER OF INCOME TAX
October 11, 2011
HARI RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION
March 9, 2011
HARI RAM GUPTA Vs. STATE OF U P
May 31, 2011
HARI RAM YADAV S/O PALTU RAM YADAV & 3 ORS. Vs. STATE OF U P THR. ITS PRIN. SECY. SECOND EDUCATION & 5 ORS.
December 13, 2011
HARI SHANKAR Vs. COURT OF ADDITIONAL HOUSING COMMISSIONER
February 28, 2011
HARI SHANKAR PANDEY Vs. STATE OF U P
January 7, 2011
HARI SHANKAR SHARMA Vs. STATE OF U P
May 18, 2011
HARI SHANKER PATEL Vs. MANDI DIRECTOR
March 3, 2011
HARI SINGH Vs. STATE OF U P
December 8, 2011
HARI YADAV AND ANR. Vs. STATE OF U.P. AND ORS.
April 29, 2011
HARIHAR BHOLE NATH MISRA Vs. STATE PUBLIC SERVICES
December 15, 2011
HARIHAR COLD STORAGE Vs. PURVANCHAL VIDYUT VITARAN NIGAM LTD BHIKARIPUR DLW VARANASI
December 22, 2011
HARIHAR PRASAD GUPTA Vs. STATE OF U.P.
September 21, 2011
HARIKESH SHARMA AND OTHERS Vs. STATE OF UTTAR PRADESH AND OTHERS
December 13, 2011
HARIOM Vs. STATE OF U.P. AND ORS.
April 26, 2011
HARIPAL SINGH Vs. STATE OF U P
December 2, 2011
HARIPAL SINGH Vs. STATE OF U P
February 4, 2011
HARISH CHANDRA Vs. U P SAHKARI GRAM VIKAS BANK LTD
March 4, 2011
HARISH CHANDRA Vs. STATE OF U P
August 3, 2011
HARISH CHANDRA Vs. STATE OF U.P. AND ORS.
July 19, 2011
HARISH DAULAT RAM Vs. A D J ROOM NO 10 KANPUR NAGAR
September 5, 2011
HARJINDAR KAUR Vs. STATE OF U P
April 25, 2011
HARJINDER SINGH Vs. STATE
January 12, 2011
HARJINDER SINGH Vs. STATE OF U P
December 19, 2011
HAROON AHMAD Vs. STATE OF U P
August 30, 2011
HARPAL AND ORS. Vs. STATE OF U.P.
April 1, 2011
HARPAL SINGH Vs. STATE OF U.P. THROUGH PRIN. SECY. IRRIGATION AND 3 ORS.
September 22, 2011
HARVEER Vs. STATE OF U.P.
April 21, 2011
HASAN KAN ALIAS HASAN MOHAMMAD Vs. SMT TRIVENI DEVI
April 16, 2011
HASEEB AHMED ALIAS RASSU Vs. COMMISSIONER
December 15, 2011
HASEENA Vs. VIITH ADDL DISTRICT JUDGE LUCKNOW
February 11, 2011
HASHIM Vs. STATE OF U.P.
April 1, 2011
HASHMUDDIN Vs. LIFE INSURANCE CORPORATION OF INDIA
January 13, 2011
HAYAT HUSAIN KHAN Vs. STATE OF U.P. THROUGH ITS SECY. PRINCIPAL SECY.
April 25, 2011
HAZARI LAL Vs. STATE
April 29, 2011
HAZI MOHD YASEEN Vs. PASCHIMANCHAL VIDYUT VITRAN NIGAM LIMITED
August 20, 2011
HAZI NURUL HASAN Vs. STATE OF U.P. THRU SECY. AND ORS.
November 1, 2011
HAZRA BEGUM Vs. SPECIAL C J M
March 15, 2011
HEERA BRICK FIELD Vs. BANK OF BARODA
May 26, 2011
HEERA LAL Vs. STATE OF U P
August 30, 2011
HEMANT JOSHI Vs. COMMISSIONER OF INCOME TAX MUZAFFARNAGAR
October 13, 2011
HEMANT KUMAR Vs. BHIM RAO AMBEDKAR
January 11, 2011
HEMANT KUMAR MISHRA Vs. COLLECTOR DISTRICT FATEHPUR
April 22, 2011
HEMANT KUMAR SHARMA Vs. ASHISH KUMAR GOEL, MANAGING DIRECTOR, P.V.V. NIGAM LTD.
February 9, 2011
HEMENDRA KUMAR Vs. STATE OF U P
November 30, 2011
HIMACHAL MARKETING COMPANY Vs. SATE OF U.P.
January 13, 2011
HIND INDUSTRIES LIMITED Vs. STATE OF U P
October 19, 2011
HINDALCO INDUSTRIES LIMITED Vs. BRIJESH KUMAR AGARWAL
July 8, 2011
HINDALCO INDUSTRIES LTD Vs. BHUVNESH KUMAR DWIVEDI & ANOTHER
March 10, 2011
HINDON RIVER SAHKARI AWAS SAMITI LTD Vs. STATE OF U P
July 4, 2011
HINDUSTAN AERONAUTICS LIMITED Vs. STATE OF U P
July 15, 2011
HINDUSTAN AERONAUTICS LIMITED Vs. COMMISSIONER COMMERCITAL TAX LKO
October 14, 2011
HINDUSTAN LEVER LTD. Vs. STATE OF U.P. AND ORS.
April 27, 2011
HINDUSTAN TIN WORKS LTD. Vs. COMMISSIONER OF TRADE TAX
December 13, 2011
HIRA DEVI Vs. STATE OF U.P. AND ORS.
February 21, 2011
HIRA LAL Vs. STATE OF U P
September 30, 2011
HIRAI Vs. D J GORAKHPUR
September 29, 2011
HIRAMANI PANDEY Vs. STATE OF U P
February 22, 2011
HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD Vs. DEVENDRA KUMAR PANDEY
September 20, 2011
HONDA SIEL CARS INDIA LTD Vs. INCOME-TAX OFFICER INTERNATIONAL TAXATION NOIDA
May 30, 2011
HOORAN Vs. ADDL. COMMISSIONER (PRASHAR) MEERUT DIVISION AND O
February 14, 2011
HORI LAL Vs. STATE OF U.P. AND ANR.
February 11, 2011
HORILAL Vs. ADDITIONAL DISTRICT JUDGE AGRA
April 27, 2011
HOSHILA AND ORS. Vs. STATE OF U.P.
April 7, 2011
HOTEL PRADEEP Vs. AIRPORTS AUTHORITY OF INDIA AND ANR.
July 11, 2011
HOTEL SHIV SHAKTI Vs. U.P. FINANCIAL CORPORATION
April 1, 2011
HUKUM CHAND Vs. UNION OF INDIA (UOI) AND ORS.
April 27, 2011
HUSSAIN ARIF Vs. STATE OF U P
November 2, 2011
I E L SUPERVISORS ASSOCIATION Vs. UNION OF INDIA
May 27, 2011
IBRAHIM CONSTABLE NO. 402 & ANOTHER Vs. STATE OF U.P. & ANOTHER
December 22, 2011
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
March 29, 2011
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. DEEP CHAND
August 8, 2011
IDEA CELLULAR LIMITED AND ANOTHER Vs. STATE OF U P AND OTHERS
November 3, 2011
IFETEKHAR Vs. STATE OF U.P.
August 12, 2011
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. KAMAL SINGH
September 29, 2011
IFFCO-TOKIO GENERAL INSURANCE COMPANY LTD Vs. BHAGIRATHI TIWARI
August 19, 2011
IKRAM HUSAIN Vs. STATE OF U P
February 25, 2011
ILIYAS Vs. STATE OF U.P.
September 6, 2011
ILMAS Vs. STATE OF U P
September 21, 2011
IMRAN Vs. STATE OF U P
November 23, 2011
IMRAT Vs. STATE
September 14, 2011
IMTIAZ AHMAD Vs. U P S R T C AND ORS
August 10, 2011
IMTIYAZ HUSAIN Vs. STATE
April 16, 2011
IMTIYAZ HUSSAIN Vs. STATE OF U P AND ANOTHER
September 13, 2011
IMTIYAZUL HASSAN @ SALIM Vs. STATE OF UTTAR PRADESH AND ANOTHER
November 30, 2011
IN RE SANT PRASAD MISRA Vs. STATE
September 13, 2011
IN RE: MOHIT KUMAR Vs. STATE
January 20, 2011
IN RE: TRIVENI ENGINEERING AND INDUSTRIES AND ANR. Vs. STATE
April 19, 2011
IN THE MATTER OF MATRIMONIAL DISPUTES Vs. STATE OF U P
September 30, 2011
IN THE MATTER OF TANNARY AND FOOTWEAR CORPORATION OF INDIA LTD Vs. OFFICIAL LIQUIDATOR UTTAR PRADESH
August 29, 2011
IN THE MATTER OF TRIVENI ENGINEERING AND INDUSTRIES Vs. STATE
February 18, 2011
INAMULLAH AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
March 30, 2011
INDAL SINGH Vs. STATE OF U.P. THROUGH PRINCIPAL SECY. HOME DEPT. LUCKNOW
March 18, 2011
INDCOAT SHOE COMPONENTS LTD Vs. JAGAN KASHYAP
December 23, 2011
INDIA BONI FACTORY Vs. STATE OF U.P.
November 16, 2011
INDIA EXPORTS Vs. STATE OF U.P.
February 11, 2011
INDIAN FARMERS FERTILIZER CO-OPERATIVE LTD. Vs. STATE OF UTTAR PRADESH
September 29, 2011
INDIAN OIL CORPORATION LTD Vs. THE COMMISSIONER OF TRADE TAX
March 31, 2011
INDIAN OIL CORPORATION LTD Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
March 14, 2011
INDIAN SOCIETY OF LAWYERS Vs. STATE OF U P
July 21, 2011
INDIAN SOCIETY OF LAWYERS Vs. PRESIDENT OF INDIA
July 21, 2011
INDIAN SOCIETY OF LAWYERS Vs. UNION OF INDIA AND OTHERS
July 21, 2011
INDIAN TELEPHONE INDUSTRIES LIMITED Vs. RAJ ENTERPRISES
July 13, 2011
INDIAN TRADING AND CHEMICALS Vs. COMMISSIONER OF TRADE TAX, U.P., LUCKNOW
January 24, 2011
INDOPOL FLOUR MILLS Vs. STATE OF U P
May 31, 2011
INDRA BHAN SINGH CONSTABLE 2020 C.P. AND OTHERS Vs. STATE OF U.P. AND OTHERS
December 21, 2011
INDRA DUTT SHARMA Vs. VIJAY KUMAR, MANAGER, C/M, SRI SHOBHA RAM INTER COLLEGE
April 8, 2011
INDRA JEET Vs. BOARD OF REVENUE U.P. AND ORS.
March 29, 2011
INDRA MANI MISRA Vs. STATE OF U.P. THR. SECY. SECONDARY EDUCATION U.P. AND 3 ORS.
June 24, 2011
INDRA PAL Vs. STATE OF U P
March 7, 2011
INDRA PAL SINGH Vs. D D C FATEHPUR
April 15, 2011
Indra Pal Singh and Another Vs. D.D.C., Fatehpur and Others
April 15, 2011
INDRA PAL YADAV Vs. STATE OF U P
September 20, 2011
INDRAJEET Vs. STATE OF U.P. AND ORS.
September 1, 2011
INDRAJEET SINGH YADAV Vs. STATE OF U.P. THRU SECY. AND OTHERS
November 23, 2011
INDRAWATI DEVI Vs. STATE OF U P AND OTHERS
October 13, 2011
INDU BHUSAN OJHA Vs. STATE OF U.P.
July 11, 2011
INDU SINGH Vs. STATE OF U.P.
September 28, 2011
INTEGRATED CAPS PVT LTD Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
July 7, 2011
INTEZAR KHAN AND OTHERS Vs. STATE OF U P AND ANOTHER
July 22, 2011
IQBAL Vs. SAMIR VERMA COLLECTOR
March 29, 2011
IQBAL Vs. STATE OF U.P.
September 5, 2011
IQBAL AHMAD Vs. STATE OF U.P. AND ORS.
September 14, 2011
IQBAL AHMAD Vs. STATE OF U.P. AND OTHERS
November 16, 2011
IQBAL AHMAD Vs. D.D.C. AND OTHERS
December 14, 2011
IQBAL AHMAD KHAN Vs. MASTER MAHMOOD RAZA KHAN SHERWANI
April 29, 2011
IQBAL MAHMOOD Vs. STATE OF U P
July 26, 2011
IQRA INTERNATIONAL MARIGAHAN Vs. STATE OF U.P.
September 26, 2011
IRFAN AHMAD Vs. STATE
February 21, 2011
IRFAN ALI Vs. AKHIL BHARAT MANAV SANSTHAN MANDAL ANAND NIKETAN
February 1, 2011
IRFAN ALIAS SADDAM Vs. STATE OF U P
August 3, 2011
IRFAN SHAFI Vs. STATE
September 26, 2011
IRSHAD MOHD KHAN Vs. ADDITIONAL LABOUR COMMISSIONER
December 16, 2011
ISHA AND ANOTHER Vs. STATE OF U P AND ANOTHER
September 16, 2011
Ishaq and Others Vs. State of UP.and Another
September 1, 2011
ISHAQ MOHAMMAD Vs. COMMISSISONER BAREILLY MANDAL BAREILLY
November 30, 2011
ISHTIKHAR Vs. STATE OF U.P.
August 9, 2011
ISHTIYAQ Vs. STATE OF UTTAR PRADESH AND ANR.
February 9, 2011
ISHTIYAQ Vs. STATE OF U.P
February 21, 2011
ISHTIYAQ KHAN Vs. COMMISSIONER LUCKNOW DIVISION
May 25, 2011
ISHWAR CHANDRA GUPTA Vs. STATE OF U P
February 22, 2011
ISLAMUDDIN Vs. STATE OF U.P.
February 11, 2011
ISMA ALAM Vs. SRI IRSHAD ALAM
January 25, 2011
ISWARWATI Vs. SUPERINTENDENT OF POLICE SHAHJAHANPUR AND OTHERS
July 15, 2011
ITC LIMITED Vs. STATE OF U P
December 23, 2011
IZMMA CONSTRUCTIONS Vs. STATE OF U P
March 3, 2011
J K CEMENT WORKS Vs. UNION OF INDIA
April 21, 2011
J S D COLONIZERS P LTD Vs. UNION OF INDIA
February 10, 2011
J.M.C PROJECTS (INDIA) LTD. Vs. STATE OF U.P., THROUGH SECRETAR FOREST DEPARTMENT AND ORS.
April 28, 2011
J.P. ENGINEERING WORKS THRU. ITS PROPRIETOR Vs. MANOJ JAIN
March 28, 2011
J.S.L. STAINLESS LIMITED AND ANOTHER Vs. COMMISSIONER OF COMMERCIAL TAXES
February 21, 2011
JAAN MOHAMMAD AND OTHERS Vs. STATE OF U P AND OTHERS
September 15, 2011
JADAWATI DEVI Vs. STATE OF U.P. AND ORS.
February 15, 2011
JADUNATH SINGH AND ORS. Vs. STATE OF U.P.
April 1, 2011
Jaduwan Vs. Additional Distirct And Session Judge, Duddhi and others
February 24, 2011
JAG NARAYAN Vs. GOVT ADVOCATE
October 31, 2011
JAG PRASAD Vs. DEPUTY DISTRICT MAGISTRATE MILKIPUR FAIZABAD
September 16, 2011
JAGANNATH ARORA Vs. DISTRICT JUDGE BULANDSHAHAR
November 30, 2011
JAGANNATH MISHRA Vs. STATE OF U.P. THRU. SECY. SECONDARY EDUCATION AND ORS.
June 24, 2011
JAGAT MNARAIN VERMA S/O. LATE MEWA LAL AND ORS. Vs. STATE OF U.P. THRU. PRICIPAL SECY. MEDECIAL AND HEALTH AND ORS.
January 18, 2011
JAGAT NARAIN AND ANR. Vs. COMMISSIONER, GORAKHPUR DIVISION AND ORS.
May 2, 2011
JAGAT RAJ PATEL Vs. STATE
August 2, 2011
JAGDAMBA PRASAD Vs. VTH A D J
July 25, 2011
JAGDAMBA SINGH S/O. LATE RAM BUX SINGH Vs. STATE OF U.P. THR. PRIN. SECY. INSTITUTIONAL FANANCE
September 21, 2011
JAGDEESH PRASAD AND ORS. Vs. STATE OF U.P. AND ORS.
April 11, 2011
JAGDISH Vs. STATE OF U.P.
February 1, 2011
JAGDISH Vs. ADDL. COLLECTOR
February 11, 2011
JAGDISH @ LADLEY AND OTHERS Vs. STATE OF U P AND ANOTHER
September 5, 2011
JAGDISH AND ORS. Vs. STATE OF U.P.
September 12, 2011
JAGDISH DWIVEDI Vs. MUNSHI RAM BHARADWAJ
February 15, 2011
JAGDISH NARAIN Vs. UNION OF INDIA
July 14, 2011
JAGDISH PAL SINGH Vs. STATE OF U.P. AND ORS.
April 16, 2011
JAGDISH PANDEY Vs. ADDL COLLECTOR CITY
August 3, 2011
JAGDISH PRASAD Vs. STATE OF U P
May 23, 2011
JAGDISH PRASAD GAUR Vs. STATE OF U P
January 6, 2011
JAGDISH PRASAD PANDEY Vs. STATE OF U P
August 16, 2011
JAGDISH SARAN Vs. THE VIIITH A.D.J. AND ANR.
May 31, 2011
JAGDISH SEN Vs. SPECIAL JUDGE E C ACT JHANSI
October 20, 2011
JAGDISH SHARAN Vs. COMMISSIONER, COMMERCIAL TAXES
May 25, 2011
JAGGO Vs. STATE OF U P
April 19, 2011
JAGIR LAL Vs. STATE OF U P
September 2, 2011
JAGMER SINGH AND ANR. Vs. STATE OF U.P.
September 2, 2011
JAGNNATH Vs. STATE OF U P
May 27, 2011
JAGPAL SINGH Vs. STATE OF U.P. AND ORS.
February 23, 2011
JAGRAM Vs. STATE OF U.P. AND ORS.
May 3, 2011
JAGRAN LIMITED Vs. LABOUR COURT II UP
May 31, 2011
JAGRAN PRAKASH LTD Vs. PRINCIPAL SECRETARY LABOUR DEPTT
October 14, 2011
JAGRITI SANSTHAN AND ORS. Vs. STATE OF U.P. AND ORS.
May 3, 2011
JAGTA DEVI Vs. STATE
September 28, 2011
JAHAN SINGH Vs. D D C BULANDSHAHR
May 16, 2011
JAHIRUNNISHA Vs. U P SANCHALAK CHAKBANDI BASTI
December 15, 2011
JAHURAN Vs. ADJ
August 8, 2011
JAI BAHADUR SINGH Vs. UNION OF INDIA
April 6, 2011
JAI BAHADUR VERMA S/O RAM ANJOR VERMA Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
November 24, 2011
JAI BHAGWAN Vs. STATE
August 23, 2011
JAI BHAGWAN SHARMA Vs. STATE OF U P
March 1, 2011
JAI BHARAT GLASS HOUSE Vs. REGIONAL MANAGER ALLAHABAD BANK
March 24, 2011
JAI GOPAL S/O TULA RAM Vs. STATE OF U.P. THROUGH SECY. FOREST DEPTT. LKO. & ORS.
November 25, 2011
JAI JEET SINGH Vs. MAHAMAYATECHNICAL UNIVERSITY NOIDA GAUTAM BUDHA NAGAR U P
September 20, 2011
JAI NATH RAI Vs. REGISTRAR BANARAS HINDU UNIVERSITY
January 7, 2011
JAI PAL SINGH Vs. STATE OF U.P. AND ORS.
May 6, 2011
JAI PRAKASH Vs. STATE OF U P
May 2, 2011
JAI PRAKASH Vs. PRESCRIBED AUTHORITY
July 7, 2011
JAI PRAKASH (MINOR) S/O RAJENDRA PRASAD & ANOTHER Vs. STATE OF U P
July 28, 2011
JAI PRAKASH AND ANR. Vs. BASIC SHIKSHA ADHIKARI AND ORS.
February 10, 2011
Jai Prakash Associates Limited Vs. State of U.P.and Others
July 18, 2011
JAI PRAKASH RAI Vs. STATE
February 23, 2011
JAI PRAKASH SHASHTRI Vs. STATE OF UTTAR PRADESH
December 2, 2011
JAI PRAKASH SHUKLA Vs. STATE OF U P
December 9, 2011
JAI RAM PAL Vs. STATE OF U.P.
November 22, 2011
JAI SINGH Vs. CIVIL JUDGE (J D ) AND ANOTHER
December 1, 2011
JAILESH KUSHWAHA Vs. STATE OF U.P. AND ANR.
April 7, 2011
JAIN CONSTRUCTION CO Vs. MORADABAD DEVELOPMENT AUTHORITY
April 9, 2011
JAIN CONSTRUCTION COMP Vs. MORADABAD DEVELOPMENT AUTHORITY
April 19, 2011
JAINUL @ JANNU Vs. STATE OF U P & OTHERS
November 15, 2011
JAIPAL SINGH PHUGAT Vs. D.I.O.S. AND ORS.
April 20, 2011
JAIPRAKASH ASSOCIATES LIMITED Vs. STATE OF U P
July 18, 2011
JAIVEER PRASAD GAUTAM Vs. STATE OF U P
February 11, 2011
JAIVEER SINGH YADAV Vs. STATE OF U.P.
July 7, 2011
JAKIR ALI CONTRACTOR Vs. STATE OF U P
August 1, 2011
JALIS AHMAD Vs. UNION OF INDIA (UOI) AND ANR.
January 6, 2011
JAMALUDDIN KHAN Vs. STATE OF U P
February 18, 2011
JAMIL ALIAS BHOORA Vs. STATE
January 28, 2011
JAMSHED Vs. RAJENDRA PRASAD TYAGI
January 20, 2011
JAMUNA PRASAD Vs. CIVIL JUDGE (J.D) WEST, HARDOI
July 7, 2011
JAMUNA PRASAD SHARMA Vs. STATE OF U.P.
January 10, 2011
JANAK SUTA Vs. STATE OF U.P. THROUGH ITS SECRETARY GRAM VIKAS DEPTT. AND ORS.
September 22, 2011
JANARDAN @ OMKAR NATH UPADHYAY Vs. THE STATE OF U.P. AND OTHERS
November 1, 2011
JANARDAN PRASAD PANDEY Vs. UNION OF INDIA
May 24, 2011
JANARDAN PRASAD SRIVASTAVA Vs. STATE OF U P
January 19, 2011
JANARDAN SINGH Vs. DISTRICT MAGISTRATE DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION
March 25, 2011
JANKI DEVI Vs. STATE
February 22, 2011
JANKI PRASAD Vs. STATE OF U.P. AND ORS.
May 3, 2011
JARNAIL Vs. STATE
January 31, 2011
JASBEER SINGH Vs. STATE
April 20, 2011
JASPAL SINGH Vs. GURU SINGH SABHA GURUDWARA NAKA HINDOLA LUCKNOW
July 4, 2011
JASVEER Vs. STATE OF U P
May 23, 2011
JASVEER @ YASHVEER SINGH Vs. STATE OF U P
July 26, 2011
JASVIR SINGH Vs. HAMEER SINGH AND OTHERS
November 12, 2011
JASWANT SINGH Vs. STATE OF U P
October 21, 2011
JAVED AHMAD Vs. STATE OF U P
December 9, 2011
Jawahar Lal Vs. State of U.P.and Others
July 13, 2011
JAWAHAR LAL SHUKLA Vs. CHIEF MEDICAL SUPERINTENDENT
January 31, 2011
JAWAHAR PRASAD Vs. STATE OF U.P. THROUGH ITS PRIN. SECY. NAGAR VIKAS AND ORS.
December 15, 2011
JAY BAHADUR SINGH Vs. SRI AJAY KUMAR SINGH
March 15, 2011
JAY PAL GUPTA Vs. STATE
February 22, 2011
JAYPAL AND ANR. Vs. STATE OF U.P.
May 2, 2011
JAYVEER SINGH Vs. SHER PAL
March 17, 2011
JEET SINGH Vs. STATE OF U P AND ANOTHER
September 7, 2011
JEET SINGH AND ANR Vs. STATE OF U.P. AND ORS.
March 16, 2011
JEET SINGH AND ORS Vs. D D C AND ORS
October 10, 2011
JHAGAROO Vs. KEWALI
January 21, 2011
JHANJHAN SINGH Vs. HAJI MOHD ANWAR FARSHORI
March 9, 2011
JHULLUR BHARTIYA Vs. STATE OF U.P.
January 19, 2011
JILE SINGH Vs. ADDL COMMISSIONER ADMIN MEERUT
September 19, 2011
JILE SINGH Vs. STATE OF U P
March 10, 2011
Jile Singh and others Vs. Addl.Commissioner (Admin.).Meerut and others
September 19, 2011
JILEY SINGH Vs. STATE OF U P
April 28, 2011
JITENDER DHAWAN Vs. STATE
August 30, 2011
Jitendra and another Vs. State of U.P.and others
July 27, 2011
JITENDRA AND ANOTHER Vs. THE STATE OF U.P.
December 21, 2011
JITENDRA GUPTA Vs. STATE OF U.P.
August 29, 2011
JITENDRA KUMAR Vs. SMT. USHA KIRAN TYAGI AND ORS.
April 28, 2011
Jitendra Kumar Vs. State of U.P.and others
February 4, 2011
JITENDRA KUMAR Vs. VIKRAM PARMAR
March 24, 2011
JITENDRA KUMAR DWIVEDI Vs. MUNNI DEVI
November 8, 2011
JITENDRA KUMAR SHUKLA Vs. STATE OF U P
November 4, 2011
JITENDRA KUMAR SHUKLA Vs. ARMED FORCES TRIBUNAL & OTHERS
December 2, 2011
JITENDRA KUMAR YADAV AND ORS. Vs. STATE OF U.P. AND ORS.
May 2, 2011
JITENDRA MOHAN SINGH YADAV Vs. INDIAN OIL CORPORATION LTD
September 27, 2011
JITENDRA PRASAD Vs. COLLECTOR DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION
April 7, 2011
JITENDRA PRASAD YADAV ALIAS JITENDRA Vs. STATE OF U.P. AND OTHERS
July 11, 2011
JITENDRA SINGH Vs. STATE OF U.P. THRU ITS SECY. AND OTHERS
November 21, 2011
JITENDRA TANK AND ANOTHER Vs. STATE OF UTTAR PRADESH
November 25, 2011
JITIN PRASAD AND OTHERS Vs. STATE OF U.P. AND OTHERS
November 24, 2011
JIYA RAM Vs. STATE OF U P
December 16, 2011
JODHPAL SINGH Vs. STATE
February 15, 2011
JOGENDRA @ JOGI Vs. STATE OF U P AND OTHERS
July 29, 2011
JOGENDRA PRASAD Vs. KUNWAR FATEH BAHADUR SINGH
September 9, 2011
JOGENDRA SINGH Vs. SUNIL KUMAR
August 8, 2011
JOGENDRA SINGH Vs. UPPER DISTRICTT JUDGE COURT NO.4 BIJNOR
February 23, 2011
JOINT COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN Vs. BRIJ RANI PANDEY
March 15, 2011
JOKHAI RAM AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
November 23, 2011
JOKHAN AND OTHERS Vs. STATE OF U P AND OTHERS
November 1, 2011
JOKHU Vs. STATE OF U P
November 30, 2011
JUDAWAN Vs. ADDITIONAL DISTRICT AND SESSION JUDGE DUDDHI
February 24, 2011
JUDGES COLONY RESIDENTS WELFARE ASSOCIATION AND ANOTHER Vs. STATE OF U.P. AND OTHERS
December 16, 2011
JUGGAN ALIAS SHIFIQUE AHMAD Vs. SACHCHIDA NAND SWARUP PANDEY
July 28, 2011
JUMEYDEEN AND ORS. Vs. STATE OF U.P.
July 20, 2011
JUMMA Vs. STATE OF U P
November 25, 2011
Justice R.N.Mishra (Retd.) Vs. State of U.P.through S.P., C.B.I., Ghaziabad
January 28, 2011
JYOTI AGRAWAL Vs. INDIAN OIL CORPORATION LTD
November 2, 2011
K L MALHOTRA Vs. STATE OF U P
September 3, 2011
K.K. BISNOI Vs. SRI SHIV SEWAK SINGH DIOS AND ORS.
March 23, 2011
K.V. VIKRAM REDDY AND ORS. Vs. R. SREENIVASULU REDDI AND ORS.
September 2, 2011
KABIR MOOL CHANDANI Vs. STATE OF U.P.
September 21, 2011
KADRI GRAMYA VIKAS SANSTHAN Vs. TAHSILDAR BAREILLY
May 23, 2011
KAFIL AHMAD Vs. JUDGE SMALL CAUSES COURT BIJNOR
March 7, 2011
KAILASH Vs. SHREE HANUMAN JI VIRAJMAN MANDIR
April 7, 2011
KAILASH Vs. STATE OF U P AND OTHERS
October 19, 2011
KAILASH AND ORS. Vs. STATE OF U.P. AND ORS.
April 29, 2011
KAILASH BABU Vs. COMMISSIONER KANPUR DIVISION KANPUR
November 8, 2011
KAILASH CHANDRA Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
May 12, 2011
KAILASH CHANDRA GUPTA Vs. STATE OF U.P. AND ORS.
March 3, 2011
KAILASH KUMARI Vs. U P S R T C
April 27, 2011
Kailash Nath Vs. State of U.P.and others
January 10, 2011
KAILASH NATH Vs. STATE
April 6, 2011
KAILASH NATH AND ORS. Vs. SATISH CHANDRA AND ORS.
January 24, 2011
KAILASH NATH UPADHYAYA Vs. SHASHI KANT UPADHYAYA
March 10, 2011
KAILASH PATI ASTHANA Vs. AUTHORIZED OFFICER STATE BANK OF INDIA
August 9, 2011
KAILASH RAM ALIAS KALUA Vs. STATE
March 22, 2011
KAINASH RAM KOCHAR Vs. STATE OF U P
July 29, 2011
KALAPANA AGRAHARI Vs. STATE OF U P
October 17, 2011
KALAWATI Vs. STATE OF U P
July 26, 2011
KALI CHARAN Vs. STATE OF U P AND OTHERS
September 9, 2011
KALLA ALIAS JITENDRA Vs. STATE
September 15, 2011
KALLOO Vs. SATTI DIN
January 29, 2011
KALLOO Vs. DY DIRECTOR OF CONSOLIDATION MAHOBA
March 23, 2011
KALLOO KHAN ALIAS RAHMAT KHAN Vs. RACHCHA BABU KHAN
July 13, 2011
KALLU KACHHI Vs. STATE OF U.P.
April 27, 2011
KALLU SHAH AND OTHERS Vs. STATE OF UTTAR PRADESH AND ANOTHER
December 13, 2011
KALOO Vs. U.P. POWER CORPORATION LTD. THROUGH ITS M.D. LKO. AND 3 ORS.
September 9, 2011
KALOO RAM AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
February 25, 2011
KALOO RAM GUPTA Vs. STATE OF U P
August 4, 2011
KALPANA NATH Vs. STATE
January 12, 2011
Kaluwa and Others Vs. State of U.P.and Others
March 31, 2011
KALYAN SANSTHAN Vs. STATE OF U P
April 26, 2011
KALYAN SANSTHAN UTTAR PRADESH Vs. STATE OF U P
March 8, 2011
KALYAN SANSTHAN UTTAR PRADESH Vs. STATE OF U.P. AND ORS.
June 6, 2011
KALYAN SINGH Vs. ORIENTAL INSURANCE CO LTD THROUGH BRANCH MANAGER
November 22, 2011
KAMAL KAUSHAL TIWARI Vs. STATE OF U P
July 28, 2011
KAMAL KISHOR Vs. STATE OF UTTAR PRADESH
December 21, 2011
KAMAL KISHORE PAL Vs. STATE OF U P
November 11, 2011
KAMAL KUMAR ADHIKARI Vs. BISHAN KUAMR S/O LATE JAGANNATH HINDU
February 14, 2011
KAMAL KUMAR SRIVASTAVA Vs. BOARD OF REVENUE
August 18, 2011
KAMAL NAYAN SINGH Vs. STATE OF U P
March 18, 2011
KAMALAWATI DEVI AND OTHERS Vs. STATE OF U P AND ANOTHER
September 27, 2011
KAMENDRA SINGH Vs. STATE OF U.P. AND ORS.
April 29, 2011
KAMESHWAR PANDEY Vs. THE STATE OF U.P. AND ORS.
November 3, 2011
KAMLA Vs. TEJPAL
March 11, 2011
KAMLA PRASAD Vs. KUSUM RANI
February 21, 2011
KAMLA SHUKLA Vs. STATE
April 15, 2011
KAMLA TIWARI Vs. JUDGE KHAFIFA/CIVIL JUDGE S D
September 12, 2011
Kamla Tiwari (Smt.)(Since Deceased) Vs. Judge Khafifa/Civil Judge (S.D.) and others
September 12, 2011
KAMLESH Vs. ADDL COMMISSIONER
August 19, 2011
Kamlesh Vs. State of U.P.and another
February 17, 2011
KAMLESH ALIAS KULVEER Vs. STATE
October 21, 2011
KAMLESH AND ORS. Vs. STATE OF U.P. AND ANR.
September 22, 2011
KAMLESH AND ORS. Vs. STATE OF U.P.
April 22, 2011
KAMLESH KUMAR Vs. ABHISHEK PRAKASH
December 15, 2011
KAMLESH KUMAR Vs. UNION OF INDIA AND OTHERS
August 30, 2011
KAMLESH KUMAR AND ORS. Vs. STATE OF U.P.
September 2, 2011
KAMLESH KUMAR MISHRA Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS
February 9, 2011
KAMLESH KUMAR S/O KASHIRAM PATEL Vs. STATE OF U.P. THR. SECY. SECON. EDUCATION AND 3 ORS.
June 24, 2011
KAMLESH KUMAR S/O SUDAMA Vs. STATE OF U.P. THROUGH SECY. EDU. LKO. & ORS.
November 22, 2011
KAMLESH SHAHI Vs. STATE OF U.P. THROUGH SECY. AND ORS.
April 19, 2011
KAMLESH SINGH Vs. STATE OF U.P. & OTHERS
December 15, 2011
Kamruddin alias Guddu Vs. State
October 18, 2011
KANDHAI LAL AND ORS. Vs. STATE OF U.P.
April 26, 2011
KANHAIYA GAUR Vs. UNION BANK OF INDIA
December 13, 2011
KANHAIYA LAL Vs. STATE OF U P
December 14, 2011
KANHAIYA LAL Vs. STATE OF U P
November 16, 2011
KANHAIYA LAL Vs. 1ST ADDL DISTRICT JUDGE MATHURA
July 4, 2011
KANHAIYA LAL Vs. A.D.J.
August 25, 2011
Kanhaiya lal (D) through L.Rs.and others Vs. D.D.C., Allahabad and others
March 29, 2011
KANHAIYA LAL D THROUGH L RS Vs. D D C ALLAHABAD
March 29, 2011
KANHAIYA PRASAD PANDEY Vs. STATE OF U.P. THROUGH THE SECY. SECONDARY EDUCATION GOVT.
June 23, 2011
KANHAIYA SINGH Vs. STATE OF U P
December 2, 2011
KANORIA CHEMICALS & INDUSTRIES LTD. Vs. NORTHERN COALFIELD LTD. AND OTHERS
October 11, 2011
KANPUR DEVELOPMENT AUTHORITY Vs. SRI AAYURVEDIC VIDYALAYA
September 21, 2011
KANPUR DEVELOPMENT AUTHORITY KANPUR Vs. U P BUILDERS
March 3, 2011
Kanpur Electricity Supply Co.Ltd.and Anr. Vs. Uttar Pradesh Electricity Regulatory Commission, Lucknow and Ors.
November 22, 2011
KANPUR ELECTRICITY SUPPLY COMPANY LTD Vs. UTTAR PRADESH ELECTRICITY REGULATORY COMMISSION LUCKNOW
November 23, 2011
KANPUR ELECTRICITY SUPPLY COMPANY LTD Vs. U P ELECTRICITY REGULATORY COMMISSION LUCKNOW
September 22, 2011
KANPUR ELECTRICITY SUPPLY COMPNY LTD Vs. STATE OF U P
November 22, 2011
KANSHI SINGH Vs. STATE
September 9, 2011
KANT PRASAD GUPTA Vs. JOINT DIRECTOR OF EDUCATION
July 4, 2011
KANTI Vs. STATE OF U.P.
September 13, 2011
KANTI DEVI Vs. STATE OF U P
September 16, 2011
KANTI DEVI AND ANOTHER Vs. STATE OF U.P. THROUGH SECY. BASIC EDUCATION LKO. AND ORS.
December 23, 2011
KANTI PRAKASH MITTAL Vs. STATE OF U P
August 16, 2011
KANWARPAL SINGH Vs. STATE OF U P
December 7, 2011
KAPIL DEO PRASAD Vs. STATE OF U P
March 16, 2011
KAPIL DEO YADAV Vs. STATE OF U P
July 20, 2011
KAPIL GARG Vs. STATE OF U.P.
September 15, 2011
KAPIL MUNI Vs. STATE
September 29, 2011
KAPILDEO AND OTHERS Vs. STATE OF U P AND ANOTHER
September 7, 2011
KARAN ARORA Vs. QAISER MIRZA
December 5, 2011
KARAN LODHI Vs. STATE OF U.P.
December 13, 2011
KARAN SINGH AND ANR. Vs. STATE OF U.P. AND ORS.
September 3, 2011
Kareshan @ Krishnapal Singh Vs. State of U.P.and others
April 25, 2011
KARESHAN ALIAS KRISHNAPAL SINGH Vs. STATE
April 25, 2011
KARMCHARI SANGH H.A.L. AND ANR. Vs. THE REGISTRAR, TRADE UNION AND ORS.
April 8, 2011
Karmveer Vs. State of U.P.
October 14, 2011
KARUN KUMAR TRIPATHI Vs. UNION OF INDIA (UOI) AND ORS.
April 7, 2011
KARUNA Vs. STATE OF U.P. AND ORS.
May 12, 2011
KARUNA DEVI W/O SHYAM LAL Vs. STATE OF U.P. THR. PRIN. SECY. BASIC EDUCATION AND 3 ORS.
September 15, 2011
KASHI Vs. D.D.C.
December 7, 2011
KASHI NATH PATHAK Vs. D D C CHANDAULI
March 24, 2011
Kashi Nath Pathak and others Vs. D.D.C., Chandauli and others
March 24, 2011
KASHI PRASAD Vs. STATE OF U P
July 21, 2011
KASHI SHARMA Vs. P B SRI AMBALAL PATEL
February 17, 2011
Kashi Sharma and others Vs. P.B.Sri Ambalal Patel and others
February 17, 2011
KASTOORI DEVI Vs. STATE OF UTTAR PRADESH AND OTHERS
December 5, 2011
KATARI SINGH Vs. STATE OF U P
March 23, 2011
KAUSHAL KISHOR TRIPATHI Vs. NAINSI TRIPATHI
September 22, 2011
KAUSHAL KISHORE VERMA Vs. STATE
January 17, 2011
KAUSHAL KUMAR Vs. STATE OF U.P. AND OTHERS
December 12, 2011
KAUSHAL KUMAR AND ORS. Vs. BANK OF BARODA AND ANR.
September 5, 2011
KAUSHALYA NANDAN AND ANR. Vs. STATE OF U.P. AND ORS.
March 30, 2011
KAUSHAR ARA Vs. I C I C I BANK MEERUT BRANCH
April 7, 2011
KAVITA DEVI AND OTHERS Vs. STATE OF UTTAR PRADESH AND ANOTHER
December 13, 2011
KAYEES FLOUR MILLS PVT LTD Vs. STATE OF U P
July 5, 2011
KEDAR NATH PANDEY S/O LATE BHAGWAN DEEN PANDEY Vs. UNITED INDIA INSURANCE COMPANY LTD. AND ORS.
January 4, 2011
KEDAR NATH VERMA Vs. STATE OF U P
July 20, 2011
KEDAR SIGH Vs. STATE OF UTTARAKHAND
December 7, 2011
KEDAR SINGH Vs. STATE OF U.P. AND ORS.
May 2, 2011
KEDARI Vs. RAJ DEVI
November 30, 2011
KESAR KHATOON @ KESAR KHAN AND OTHERS Vs. STATE OF U P AND ANOTHER
September 27, 2011
KESHAR RAI Vs. STATE OF U.P. THRU HOME SECY. U.P. AND ORS.
May 2, 2011
KESHARI KUMAR YADAV Vs. STATE OF U.P. THRU PRIN. SECY. R.E.S. & 5 ORS.
November 25, 2011
KESHAV DEO Vs. BOARD OF REVENUE U P
July 12, 2011
KESHAV SHUKLA Vs. STATE OF U P
January 7, 2011
KEWAL Vs. RAM NAYAN AND ORS.
April 6, 2011
KHACHCHAN SINGH Vs. STATE OF U P
February 28, 2011
KHALI BEG Vs. DEPUTY DIRECTOR OF CONSOLIDATION SHAHJAHANPUR
March 29, 2011
KHALIL Vs. SMT. NISAR BEGUM AND ORS.
May 6, 2011
KHARPATTU RAM SHASTRI Vs. STATE OF U P
July 4, 2011
KHATOON BIBI Vs. RAMNATH
December 5, 2011
KHEM CHAND Vs. STATE OF U P
November 4, 2011
KHEM CHAND KHURANA AND OTHERS Vs. STATE OF UTTAR PRADESH AND ANOTHER
December 15, 2011
KHEM SINGH PACHHARA Vs. STATE OF U P
April 21, 2011
KHEMCHAND AND OTHERS Vs. STATE OF U P AND ANOTHER
December 16, 2011
KHETAL SINGH Vs. STATE OF U P
November 24, 2011
KHUNNI ALIAS RAM PRASAD Vs. STATE
October 14, 2011
KHURSHID ALAM KHAN S/O LATE ABUL HASAN Vs. STATE OF U.P. THROUGH POWER SECY. LKO. & ORS.
November 25, 2011
KHURSHIDUR RAHMAN Vs. UNION OF INDIA
April 15, 2011
KHUSHBOO AND ORS. Vs. DR. RAM MANOHAR LOHIA AVADH UNIVERSITY
March 8, 2011
KHUSHI LAL Vs. FOOD CORPORATION OF INDIA
February 24, 2011
KHUSHI RAM Vs. BOARD OF REVENUE AND OTHERS
November 25, 2011
KIRAN MISHRA AND OTHERS Vs. STATE OF U P AND ANOTHER
October 11, 2011
KIRAN VERMA Vs. STATE OF U P AND ANOTHER
July 22, 2011
KIRPAL SON OF LATE SHRI PYARE LAL Vs. THE APPELLATE AUTHORITY (LABOUR COMMISSIOER) AND ANR.
April 29, 2011
KISAN NATIONAL EDUCATION TRUST AND ANR. Vs. ASSTT. REGISTRAR, FIRM, SOCIETIES AND CHITS AND ORS.
February 14, 2011
KISHAN DWIVEDI Vs. STATE OF U P
December 21, 2011
KISHAN LAL Vs. KRISHNA
March 1, 2011
KISHAN LAL CHAWALA Vs. UNION OF INDIA (UOI)
April 13, 2011
KISHAN SHARMA Vs. STATE OF U P
April 4, 2011
KISHAN SHIVHARE Vs. MOHD KAMIL
December 1, 2011
KISHAN SINGH AND ANOTHER Vs. STATE OF UTTAR PRADESH AND ANOTHER
November 25, 2011
KISHNU Vs. SHEESH PAL
July 4, 2011
KISHORE Vs. ADDITIONAL DISTRICT JUDGE
February 25, 2011
KISHORE BANDHU PVT. LTD. Vs. STATE OF U.P.
May 25, 2011
KISHORE KUMAR ARORA Vs. HARVINDAR SINGH
December 16, 2011
KISHORI Vs. STATE
August 8, 2011
KISHORI LAL Vs. CHAIRMAN BOARD OF DIRECTORS ALIGARH GRAMIN BANK ALIGARH
January 13, 2011
KM. ANJU SAXENA Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION (MADHYAMIK) AND ORS.
February 9, 2011
KM. KRANTI GUPTA Vs. STATE OF U.P. THROUGH SECY. BASIC EDUCATION LKO. AND ORS.
December 23, 2011
KM. NISHA YADAV Vs. STATE OF U.P. AND ORS.
March 1, 2011
KM. PRATIKSHA Vs. STATE OF U.P. AND ORS.
February 10, 2011
KM. RAJMATI RANA D/O PAHARI LAL RANA & ANOTHER Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
November 8, 2011
KM. RENU THRU LAXMINARAYAN Vs. GURU PRASAD, VIDYA PRASAD AND RAMDAS
April 7, 2011
KM. SAUMYA CHANDEL (MINOR) Vs. STATE OF U.P. AND OTHERS
November 28, 2011
KM. SHALINI SINGH Vs. STATE OF U.P. AND OTHERS
November 18, 2011
KM. SHASHI SAXENA Vs. STATE OF U.P. POWER CORPORATION AND ORS.
February 2, 2011
KM. SUNEETA KUMAR D/O. SUMER PRASAD Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
November 14, 2011
KM. SUSHMA DEVI D/O. VIRENDRA PRATAP SINGH Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
November 15, 2011
KOMAL AND ANR. Vs. THE CHIEF REVENUE OFFICER AND ANR.
February 4, 2011
KOMAL TIWARI Vs. STATE
September 23, 2011
KOTAK MAHINDRA BANK LIMITED Vs. ELGIN MILLS COMPANY LTD.
September 26, 2011
KRIBHCO SHYAM FERTILIZERS LIMITED Vs. STATE OF U P
January 24, 2011
KRIPAL AND ORS. Vs. STATE OF U.P.
September 21, 2011
KRIPANAND PANDEY Vs. SENIOR SUPERINTENDENT CENTRAL JAIL NANI
September 16, 2011
KRIPANAND PANDEY Vs. VARISHTHA ADHEEKSHAK KENDRIYA KARAGAR
September 16, 2011
KRISHAN MURARISAXENA Vs. STATE
June 14, 2011
KRISHI UTPADAN MANDI SAMITI Vs. U P INDUSTRIAL FACILITATION COUNCIL
March 9, 2011
KRISHNA AJWANI Vs. AJIT DHAWAN
December 23, 2011
KRISHNA DEVI Vs. STATE BANK OF THROUGH ITS CHAIRMAN
February 3, 2011
KRISHNA GOPAL AND ANR. Vs. STATE OF U.P. AND ORS.
February 9, 2011
KRISHNA GOPAL SHARMA Vs. PADAM GUPTA
July 4, 2011
KRISHNA GOPAL SINGH Vs. STATE OF U P
September 30, 2011
KRISHNA GOPAL SRIVASTAVA Vs. THE STATE OF U.P. THROUGH THE PRINCIPAL SECY. P.W.D. LKO.
November 21, 2011
KRISHNA JEE MISHRA Vs. STATE OF U.P. & OTHERS
November 24, 2011
KRISHNA KANT BINDAL Vs. STATE OF U P
August 20, 2011
KRISHNA KANT PANDEY Vs. STATE
July 13, 2011
KRISHNA KANT PATEL Vs. STATE OF U.P. AND ORS.
September 14, 2011
KRISHNA KATYAL Vs. KAMLESH GUPTA
January 25, 2011
KRISHNA KISHORE KHANNA Vs. STATE OF U P
May 26, 2011
KRISHNA KUMAR Vs. MEERA YADAV
September 2, 2011
KRISHNA KUMAR BHASIN Vs. STATE OF U.P.
September 5, 2011
KRISHNA KUMAR BHASIN Vs. STATE OF U P
June 14, 2011
KRISHNA KUMAR GUPTA Vs. STATE OF U P AND ANOTHER
September 26, 2011
KRISHNA KUMAR JAISWAL Vs. STATE OF U.P. AND ORS.
September 1, 2011
KRISHNA KUMAR SINGH Vs. STATE OF U P
April 22, 2011
KRISHNA KUMAR SINGH Vs. DISTRICT JUDGE CHANDAULI
February 23, 2011
KRISHNA MURARI TRIPATHI Vs. DISTRICT INSPECTOR OF SCHOOLS
April 19, 2011
KRISHNA MURARI TRIPATHI Vs. DISTRICT INSPECTOR OF SCHOOL
July 5, 2011
KRISHNA MURARI YADAV Vs. STATE OF U P
January 17, 2011
KRISHNA NAND GUPTA Vs. ADDITIONAL DISTRICT JUDGE RAE BARELI
January 28, 2011
KRISHNA NAND PANDEY Vs. DIRECTOR NORTH CENTRAL ZONE CULTURAL CENTRE
July 21, 2011
KRISHNA PAL Vs. STATE OF U.P. THROUGH PRIN. SECY. BASIC EDUCATION AND ORS.
September 15, 2011
KRISHNA PRASAD Vs. STATE OF U P
August 3, 2011
KRISHNA SWAROOP ANANDI Vs. STATE OF U P
March 10, 2011
KRISHNA SWAROOP ANANDI Vs. STATE OF U P
May 10, 2011
KRISHNA UPADHYAY Vs. STATE OF U P
May 2, 2011
KRISHNA VEER SINGH AND OTHERS Vs. STATE OF U.P. AND ANOTHER
November 2, 2011
KSHETRAPAL Vs. CENTRAL RECRUTMENT AND PROMOTION DEPT
April 28, 2011
KULDEEP Vs. STATE OF U P
July 1, 2011
KULDEEP KUMAR Vs. STATE OF U P
July 27, 2011
KULDEEP KUMAR Vs. STATE OF U P AND ORS
February 4, 2011
KULDEEP SHARMA Vs. MAHESH PRASAD RASTOGI
July 4, 2011
KULDEEP SINGH AND ORS. Vs. STATE OF U.P. AND ANR.
February 11, 2011
KULJIT KAUR (SMT.) Vs. MAHESH CHANDRA KULSHRESTH
December 9, 2011
KULWANT SINGH Vs. STATE OF U P
April 1, 2011
KULWANT SINGH Vs. BOARD OF REVENUE U P
January 5, 2011
KUMARI RUHI Vs. STATE OF U P AND ANOTHER
July 19, 2011
KUMBHI CHINI MILL Vs. STATE OF U P
January 3, 2011
KUNDAN LAL Vs. STATE OF U P
November 28, 2011
KUNWAR AWADHESH PRATAP Vs. STATE OF U.P. THRU. SECTION DEPT OF BASIC EDU. AND ORS.
May 5, 2011
KUNWAR JITENDRA SINGH Vs. STATE OF U.P. THROUGH ITS SECY. BHOOMI VIKAS AVAM JAL SANSADH
September 22, 2011
KUNWAR KRISHNA MANOCHA Vs. CIVIL JUDGE SADAR J D FAIZABAD
October 11, 2011
KUNWAR PAL Vs. STATE OF U P
April 1, 2011
KUNWAR PAL AND ANR. Vs. STATE OF U.P.
June 23, 2011
KUNWAR SARVESH KUMAR SINGH Vs. PASCHIMANCHAL VIDYUT VITRAN NIGAM LTD
November 18, 2011
KUSHAGRA MOKHRIWALE Vs. STATE OF U P
July 18, 2011
KUSHAL K RANA Vs. STATE OF U P
July 13, 2011
KUSHAL PAL SINGH CHAHAL Vs. THE STATE OF U.P. AND ORS.
April 27, 2011
KUSHI RAM RETD. SENIOR STATION INCHARGE Vs. U.P. STATE ROAD TRANSPORT CORPORATION AND OTHERS
November 22, 2011
KUSHUM DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, CHITRAKOOT AND OTHERS
June 16, 2011
Kusum Devi Vs. State of U.P.
February 22, 2011
KUSUM LATA Vs. PRESCRIBED AUTHORITY (JUDGE SMALL CAUSE)
July 12, 2011
KUSUM SHUKLA AND ORS Vs. STATE OF U P AND ANR
March 29, 2011
L N MISHRA Vs. UNION OF INDIA
July 21, 2011
L. G. ELECTRONICS INDIA PVT. LTD. Vs. COMMISSIONER OF TRADE TAX
February 21, 2011
L.M. KHANNA Vs. STATE OF U.P.
November 21, 2011
L.M.L. LIMITED AND ANR. Vs. UNION OF INDIA (UOI) THROUGH DIRECTOR OF ENFORCEMENT AND ORS.
August 26, 2011
LAIK AHMAD Vs. STATE OF U P
November 3, 2011
LAIQ AHMAD Vs. STATE
February 4, 2011
LAKHAN LAL Vs. STATE OF U P
April 28, 2011
LAKHAN SINGH Vs. STATE OF U P
January 31, 2011
LAKHIMPUR FINVEST COMPANY LTD Vs. STATE OF U P
August 4, 2011
LAKHMI SINGH Vs. STATE OF U P
October 17, 2011
LAKSHMAN Vs. STATE OF U.P.
July 19, 2011
LAKSHMI DEVI Vs. STATE
September 3, 2011
LAL Vs. STATE OF U P
July 26, 2011
LAL BABOO Vs. STATE
March 18, 2011
LAL BAHADUR Vs. DHAN DEI
May 17, 2011
LAL BAHADUR Vs. STATE OF U P
June 30, 2011
LAL BAHADUR Vs. STATE
March 17, 2011
LAL BAHADUR Vs. D.I.O.S. AND ANR.
February 18, 2011
LAL BAHADUR SINGH Vs. U P STATE ROADWAYS TRANSPORT CORPORATION
December 9, 2011
LAL BAHADUR SINGH S/O BAIJNATH SINGH (BEFORE CRIMINAL MATTER) Vs. STATE OF U.P. THRU PRINCIPAL SECRETARY AGRICULTURE FOREIGN
February 14, 2011
LAL CHAND Vs. D D C VARANASI
March 15, 2011
LAL CHANDRA Vs. DISTRICT D D C /ADDL COLLECTOR CS ALLAHABAD
April 15, 2011
LAL CHANDRA Vs. STATE OF U.P. AND ORS.
April 6, 2011
LAL JI RAM TRIPATHI Vs. STATE OF U P
December 9, 2011
LAL MAN Vs. STATE OF U.P.
November 18, 2011
LAL MANI MISHRA Vs. STATE OF U P
July 12, 2011
LAL SHARAN Vs. STATE OF U P
August 4, 2011
LALA @ BAL KISHAN Vs. STATE OF U.P.
September 12, 2011
LALA MANGAT RAM MAHAVIDYALAYA Vs. STATE OF U.P. THROUGH ITS PRINCIPAL SECY. HIGHER EDU.
May 5, 2011
LALA RAM Vs. COMMISSIONER AGRA
July 18, 2011
LALA RAM Vs. BOARD OF REVENUE U P AT ALLAHABAD
September 26, 2011
LALI DEVI Vs. DY DIRECTOR OF CONSOLIDATION AZAMGARH
March 24, 2011
LALIT KUMAR KAPOOR Vs. KANPUR ELECTRICITY
September 22, 2011
LALIT MOHAN SINGH Vs. STATE OF U P
December 16, 2011
LALITA PRASAD SINGH @ LALATA PRASAD SINGH Vs. STATE OF U P
September 20, 2011
LALJI Vs. DDC
August 12, 2011
LALJI AND ORS. Vs. BOARD OF REVENUE AND ORS.
September 23, 2011
LALLAN Vs. STATE OF U P
September 23, 2011
LALLAN AND OTHERS Vs. D.D.C. AND OTHERS
September 20, 2011
LALLAN PRASAD Vs. STATE OF U P
May 13, 2011
LALLAN RAM Vs. VINOD KUMAR MISHRA DISTRICT/SESSION JUDGE BALLIA
November 3, 2011
LALLU PRASAD SINGH AND ORS. Vs. STATE OF U.P. THROUGH THE PRINCIPAL SECY. TRANSPORT LKO.
April 29, 2011
LALMAN MISTRI Vs. SHIVJI MAHARAJ VIRAJMAN SHRI SHIV MANDIR LONI
April 4, 2011
LALTI DEVI Vs. STATE OF U P
December 8, 2011
LALU YADAV Vs. STATE OF U P
August 11, 2011
LAND MANAGEMENT COMMITTEE Vs. STATE OF U P
August 25, 2011
LATA PRASAD SWARNKAR Vs. ADDITIONAL DISTRICT JUDGE PRATAPGARH
January 18, 2011
LAV KUSH PANDEY Vs. STATE OF U P
October 14, 2011
LAVKESH CHANDRA Vs. ASHA RAM
December 2, 2011
LAWAT JEWELLERS Vs. COMMISSIONER, COMMERCIAL TAX, U.P., LUCKNOW
January 18, 2011
LAXMAN PRASAD Vs. CHHOTE LAL
September 8, 2011
LAXMAN SINGH Vs. GAJRAJ SINGH D THROUGH L R
April 11, 2011
LAXMAN SINGH Vs. STATE OF U P
December 22, 2011
Laxman Singh and Others Vs. Gajraj Singh (D) through L.R.and Others
April 11, 2011
LAXMI AND OTHERS Vs. D D C AND OTHERS
October 10, 2011
LAXMI DEVI Vs. STATE OF U P
April 6, 2011
LAXMI DEVI Vs. SENIOR MANAGER PUNJAB NATIONAL BANK
September 15, 2011
LAXMI DEVI & OTHERS Vs. STATE OF U P & OTHERS
December 2, 2011
LAXMI KANT CHAUBEY Vs. D.D.C. AND OTHERS
August 1, 2011
LAXMI MOHAN AGARWAL Vs. PRAKASH NARAIN
March 8, 2011
LAXMI NARAIN Vs. RAM ANJORE
April 13, 2011
LAXMI NARAIN PANDEY Vs. STATE OF U P
March 25, 2011
LAXMI NARAYAN Vs. ADDITIONAL DISTRICT JUDGE COURT NO 6 KANPUR NAGAR
December 13, 2011
LAXMI NARAYAN KHARE S/O CHUNNI LAL Vs. STATE OF U.P. THRU. SECRETARY PANCHAYATI RAJ ANUBHAG AND ORS.
March 28, 2011
LAXMI PRASAD YADAV Vs. STATE OF U.P. THR. SECY RURAL DEVELOPMENT AND 3 ORS.
November 8, 2011
LAXMI SHANKER Vs. COLLECTOR VARANASI
July 6, 2011
Laxmi Shanker and others Vs. Collector, Varanasi and others
July 6, 2011
LAXMI SHANKER GUPTA Vs. STATE OF U P
October 26, 2011
LAXMI SHARMA (DR) AND ORS. Vs. STATE OF U.P. AND ORS.
January 10, 2011
LAXMI SUGAR MILLS CO LTD Vs. STATE
March 16, 2011
LCL JEWELLERY LTD Vs. DEBTS RECOVERY TRIBUNAL
August 2, 2011
LEELA DHAR GERA Vs. SPECIAL JUDGE SC ST ACT
May 11, 2011
LEELA DHAR SAGAR Vs. STATE OF U.P. & OTHERS
December 7, 2011
LEELAJAY TECHNOLOGIES PVT LTD Vs. BHIMRAO AMBEDKAR UNIVERSITY
September 5, 2011
LEKH RAM Vs. STATE OF U.P. THROUGH SECY. FOREST DEPTT. LKO. AND ORS.
December 14, 2011
LEKHRAJ Vs. STATE OF U P
December 9, 2011
LIFE INSURANCE CORPORATION OF INDIA Vs. MUNICIPAL COMMISSIONER ADDTIONAL CHIEF CENSUS OFFICER
March 4, 2011
LIYAQAT AND ORS. Vs. STATE OF U.P.
April 21, 2011
LOCHAN SINGH Vs. STATE OF U.P. AND ORS.
September 27, 2011
LOK PAL SINGH Vs. STATE
September 9, 2011
LOKENDRA Vs. STATE OF U.P.
April 27, 2011
LOKENDRA SINGH Vs. COMMISSIONER MORADABAD
August 8, 2011
LOKESH KUMAR JAIN Vs. VIJAY KUMAR JAIN AND OTHERS
September 8, 2011
LOKESH KUMAR SHUKLA Vs. D.I.O.S. AND ORS.
March 31, 2011
LOP PAL SINGH Vs. STATE OF U P
September 9, 2011
LORD KRISHNA SUGAR MILLS LTD Vs. STATE OF U P
July 5, 2011
LT COL RANJODH SINGH Vs. UNION OF INDIA
July 5, 2011
LT. COL RANJODH SINGH Vs. UNION OF INDIA (UOI) THROUGH SECY. MINISTRY OF DEFENCE
May 25, 2011
LUHETA URJA KENDRA Vs. UNION OF INDIA
May 13, 2011
LUKHMI CHAND Vs. STATE OF U P
November 24, 2011
LUMBA AUTO TRADERS Vs. VIJAY KUMAR JAIN
February 9, 2011
M D OVERSEAS LIMITED Vs. DIRECTOR GENERAL OF INCOME TAX
February 4, 2011
M ISMAIL FARUQUI Vs. NIRMOHI AKHARA AYODHYA DISTRICT FAIZABAD
March 11, 2011
M L DAR Vs. VIKRAM SINGH
January 20, 2011
M S HASAN Vs. STATE OF U P
March 8, 2011
M. TIWARI Vs. P. AUTHORITY AND ORS.
February 25, 2011
M.D.U.P.S.I.D.C. LTD. Vs. VIDYA SAGAR AND ORS.
April 4, 2011
M.Ismail Faruqui. Vs. Nirmohi Akhara, Ayodhya, District Faizabad
March 11, 2011
M.M. KHURANA Vs. ESTATE OFFICER CANTONMENT BOARD AND ORS.
April 8, 2011
M.R. ASSOCIATES Vs. INCOME TAX APPELLATE TRIBUNAL
August 17, 2011
M/S ADITYA BIRLA CHEMICALS (INDIA) LIMITED Vs. STATE OF U.P. & OTHERS
December 22, 2011
M/S AMAN TRADERS SINGH DHARAM KANTA DURGAPUR ROAD Vs. STATE OF U.P. THR.PRIN.SECY.FOREST BHAWAN LKO.THR ITS CHIEF
November 25, 2011
M/S DISTRICT COOPERATIVE BANK LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 11, 2011
M/S GHAZIPUR KISAN GHAR Vs. COMMISSIONER OF INCOME TAX & ANOTHER
December 7, 2011
M/S INDIA PAINT HOUSE AND ANR. Vs. ADDITIONAL DISTRICT MAGISTRATE AND OTHERS
December 23, 2011
M/S KHANNA COIR PRODUCTS LIMITED AND ANOTHER Vs. PUNJAB NATIONAL BANK AND OTHERS
October 21, 2011
M/S POWER GRID CORPORATION OF INDIA LTD. Vs. STATE OF U.P. THRO.COLLECTOR AND OTHERS
November 22, 2011
M/S PRADISE PLASTICS ENTERPRISES, M.K. GOEL Vs. DY. LABOUR COMMISSIONER, LOHIYA NAGAR, GHAZIABAD AND ORS.
November 21, 2011
M/S R.S. TRANSPORT AND SUPPLIERS Vs. STATE OF U.P. AND OTHERS
December 20, 2011
M/S RANA GIRDERS LTD THROUGH ITS DIRECTOR ZAKIR ALI RANA Vs. UNION OF INDIA AND OTHERS
November 25, 2011
M/S RICOH INDIA LTD. THRU. ITS SENIOR FINANCE EXECUTIVE Vs. COMMERCIAL TAX TRIBUNAL BENCH-2 COMMERCIAL TAX AND 3 ORS.
November 3, 2011
M/S SHYAM TRADERS THRU. ITS PROPRIETOR SANJEEV MISRA Vs. COMMISSIONER OF COMMERCIAL TAX U.P. & 3 ORS.
November 4, 2011
M/S UNITED TRADERS 34/78, BLOCK-4, GOVIND NAGAR, KANPUR THROUGH ITS AUTHORIZED SIGNATORY Vs. COMMISSIONER OF COMMERCIAL TAXES, U.P. LUCKNOW
December 8, 2011
M/S. BATA INDIA LTD. Vs. A.D.M. (CIVIL SUPPLIES)/R.C. AND E.O. AND ANR.
July 20, 2011
M/S. SECURITY PRINTERS OF INDIA Vs. EMPLOYEES STATE INSURANCE CORPORATION
November 19, 2011
MAA DURGA ENTERPRISES THROUGH ITS PARTNER Vs. U P POWER CORPORATION LTD THROUGH ITS CHAIRMAN LUCKNOW
April 7, 2011
MAA SHAKUM BHARI SYNTHETIC LTD Vs. CANARA BANK
June 14, 2011
MAAN SINGH Vs. STATE OF U.P.
August 3, 2011
MADAN GOPAL Vs. STATE OF U P AND ANOTHER
September 9, 2011
MADAN LAL (SINCE DECEASED) THROUGH HIS HEIRS AND LRS. Vs. STATE OF U.P. AND OTHERS
September 12, 2011
MADAN LAL SAHU Vs. STATE OF U P
July 18, 2011
MADAN MOHAN CHAUDHARY Vs. STATE
June 6, 2011
MADAN MOHAN SHARMA Vs. S.D.M. JASRANA AND ORS.
February 15, 2011
MADAN UPADHYAY AND ORS. Vs. STATE OF U.P. AND ANR.
September 13, 2011
MADARSA RIJVIYA AND ANR. Vs. STATE OF U.P. AND ORS.
February 15, 2011
MADHU Vs. COLLECTOR/DISTRICT D D C GAUTAM BUDDH NAGAR
March 23, 2011
MADHU Vs. DEPUTY DIRECTOR OF CONSOLIDATION
July 8, 2011
Madhu and another Vs. Collector/District D.D.C., Gautam Buddh Nagar and others
March 23, 2011
MADHU SHANKAR Vs. STATE OF U P
March 1, 2011
MADHUBALA AGRAWAL Vs. STATE
December 9, 2011
MADHUKAR SARAN Vs. STATE OF U.P. AND ORS.
September 23, 2011
MADHULIKA PATHAK Vs. STATE OF U P
January 29, 2011
MADHURI DEVI Vs. BOARD OF REVENUE
August 4, 2011
MADHURI SINGH Vs. UNION OF INDIA
January 3, 2011
MADHURI TIWARI AND ANR. Vs. STATE OF U.P. AND OTHERS
October 17, 2011
MADHUSUDAN KANODIA Vs. NEEL MANI KANODIA
January 10, 2011
MADHVENDRA SINGH Vs. STATE OF U P
August 2, 2011
MAFATLAL INDUSTRIES LIMITED Vs. COMMISSIONER OF TRADE TAX, U.P. LUCKNOW
April 8, 2011
MAHABIR Vs. STATE OF U P
July 7, 2011
MAHABIR RICE MILLS Vs. STATE OF U.P. AND ORS.
March 30, 2011
MAHABIR SINGH Vs. STATE OF U P
November 17, 2011
MAHADEV Vs. STATE
February 17, 2011
MAHADEV Vs. STATE OF U.P., THRU. PRIN. SECY., REVENUE AND OTHERS
December 20, 2011
MAHAJEET Vs. STATE
April 18, 2011
MAHANT UMA SHANKAR DAS CHELA LATE MAHANT JAGAT NARAIN DAS Vs. ADDITIONAL DISTRICT JUDGE, COURT NO. 4 AND ANR.
April 29, 2011
Maharaj Kumar Mohammad Amir Ali Khan Vs. State of U.P.and another
February 7, 2011
MAHARANI DEEN BIND Vs. STATE OF U P
November 30, 2011
MAHARANI LAKSHMI BAI MEDICAL COLLEGE Vs. INDRA PAL SHUKLA
March 31, 2011
MAHARSHI DAYANAND HIGH SCHOOL JAUNPUR Vs. COLLECTOR/DISTRICT D D C JAUNPUR
April 7, 2011
MAHAVEER SINGH S/O LATE KHEM KARAN SINGH Vs. STATE OF U.P. THROUGH PRIN. SECY. NAGAR VIKAS LKO. & ORS.
November 25, 2011
MAHBULLAH Vs. STATE OF U P THROUGH COLLECTOR MAHARAJGANJ
December 14, 2011
MAHENDRA Vs. STATE OF U.P.
April 8, 2011
MAHENDRA Vs. STATE OF U.P. AND ORS.
January 28, 2011
MAHENDRA GAUTAM Vs. STATE OF U P AND ORS
April 21, 2011
MAHENDRA KUMAR Vs. STATE OF U.P. AND OTHERS
December 23, 2011
MAHENDRA NATH SINGH Vs. JOINT DIRECTOR CHILD DISEASE MEDICAL HEALTH AND FAMILY WELFARE U P
February 2, 2011
MAHENDRA PAL SHARMA Vs. IXTH ADDL DISTRICT JUDGE
April 5, 2011
MAHENDRA PAL SINGH Vs. STATE OF UTTAR PRADESH
April 11, 2011
MAHENDRA PAL SINGH Vs. STATE OF U.P. THROUGH SECY. DEPT. OF COOPERATIVE
January 21, 2011
MAHENDRA PRAKASH DAGA AND OTHERS Vs. CHAIRPERSON DEBTS RECOVERY APPELLATE TRIBUNAL AND OTHERS
September 29, 2011
MAHENDRA PRATAP SINGH Vs. STATE OF U P
May 9, 2011
MAHENDRA PRATAP SINGH Vs. STATE
March 28, 2011
MAHENDRA PRATAP SINGH Vs. STATE OF U.P. AND OTHERS
December 23, 2011
MAHENDRA PRATAP SINGH AND 7 ORS. Vs. STATE OF U.P. THROUGH SECY. GOVT. OF U.P. PANCHAYAT RAJ GOVT.
September 22, 2011
MAHENDRA SINGH Vs. SENIOR CITIZEN HOME COMPLEX WELFARE SOCIETY
November 14, 2011
MAHENDRA SINGH Vs. PUSHPA DEVI
March 17, 2011
Mahendra Singh and another Vs. State of U.P.and another
April 11, 2011
MAHENDRA VERMA Vs. STATE OF U P
February 9, 2011
MAHENDRA VERMA Vs. STATE
September 9, 2011
MAHENDRA YADAV Vs. STATE OF U P
November 17, 2011
MAHESH Vs. STATE OF U.P.
September 22, 2011
MAHESH BABU Vs. STATE OF U P
July 8, 2011
MAHESH CHAND GUPTA & OTHERS Vs. CHAIRPERSON, DEBTS RECOVERY APPELLATE TRIBUNAL & OTHERS
November 2, 2011
MAHESH CHANDRA Vs. PIYUSH KUMAR AGRAWAL
December 14, 2011
MAHESH CHANDRA Vs. CHHADAMI LAL JAIN TRUST FIROZABAD
May 4, 2011
MAHESH CHANDRA AGARWAL Vs. ADDITIONAL DISTRICT JUDGE FAIZABAD
February 2, 2011
MAHESH CHANDRA GAUTAM Vs. STATE
February 7, 2011
MAHESH CHANDRA MAHAJAN Vs. HARISH CHANDRA NAGARIA
July 25, 2011
MAHESH CHANDRA SHARMA Vs. STATE OF U.P. AND ORS.
January 3, 2011
MAHESH CHANDRA TIWARI Vs. K S DIXIT
April 20, 2011
MAHESH KUMAR Vs. STATE OF U P
August 30, 2011
MAHESH KUMAR Vs. U P POWER CORPORATION LTD
July 22, 2011
MAHESH KUMAR Vs. STATE OF U.P. AND ORS.
May 13, 2011
MAHESH KUMAR BIDUWA AND OTHERS Vs. STATE OF U P AND ANOTHER
July 14, 2011
MAHESH KUMAR GUPTA Vs. STATE OF UTTAR PRADESH THROUGH CBI SCB DELHI
December 21, 2011
MAHESH KUMAR GUPTA Vs. LABOUR COURT
January 19, 2011
MAHESH KUMAR VERMA Vs. STATE
February 1, 2011
MAHESH NARAIN GUPTA Vs. STATE OF U P
April 21, 2011
MAHESH PAL SINGH Vs. STATE OF U P
August 10, 2011
MAHESH PRASAD GUPTA Vs. ARUN KUMAR JAISWAL
March 8, 2011
MAHESH PRASAD VERMA Vs. HARE KRISHNA
April 15, 2011
MAHIPAL SINGH Vs. COMMISSIONER CHITRAKOOT DHAM MANDAL BANDA
March 10, 2011
MAHIPAL SINGH, PRESIDENT AKHIL BHARTIYA GURJAR V.P. SABHA Vs. MOHAKAN SINGH AND ORS.
February 10, 2011
MAHMOOD Vs. STATE OF U P
February 14, 2011
MAHMOOD ALAM Vs. KAMTA
March 24, 2011
MAHRUNNISHA Vs. DISTRICT JUDGE
November 15, 2011
MAHTU NISHA Vs. DEPUTY DIRECTOR OF CONSOLIDATION SIDDHARTH NAGAR
May 5, 2011
MAIDAN SINGH Vs. STATE PUBLIC SERVICES TRIBUNAL AND OTHERS
November 14, 2011
MAITHALI SHARAN SINGH Vs. STATE OF U P
December 13, 2011
MAJOR ANIL KUMAR I.C. Vs. UNION OF INDIA AND ORS.
January 20, 2011
MAJOR JAI RAM SINGH (RETD.) Vs. STATE OF U.P. THRU PRIN. SECY. FINANCE AND 2 ORS.
May 18, 2011
MAJOR SINGH Vs. STATE
December 15, 2011
MAKHAN KANT SHARMA Vs. UNION OF INDIA
January 10, 2011
MAKHAN LAL Vs. STATE OF U.P.
April 11, 2011
MAKIDUNNISHA Vs. STATE
April 22, 2011
MALA DEVI Vs. ADDITIONAL DISTRICT JUDGE LUCKNOW BENCH
May 30, 2011
MALAVIKA SINGH AND ORS. Vs. DR. RAM MANOHAR LOHIA AVADH UNIVERSITY
March 1, 2011
MALIKHAN SINGH Vs. STATE OF U P
December 2, 2011
MALKHAN SINGH Vs. STATE OF U.P.
September 15, 2011
MALLAN Vs. STATE OF UTTAR PRADESH AND ANOTHER
December 7, 2011
MALTI DEVI Vs. ADDITIONAL DISTRICT JUDGE CT. NO. 7 AND ORS.
September 2, 2011
MALVIKA SHEKHAR Vs. DIRECTOR HIGHER EDUCATION ALLAHABAD
April 11, 2011
MAMTA BHARTI Vs. STATE OF U.P. AND ORS.
April 27, 2011
MAMTA MISHRA Vs. VICE CHANCELLOR CH CHARAN SINGH
January 27, 2011
MAMTA MISHRA AND ANR. Vs. STATE OF U.P. AND ORS.
January 19, 2011
MAN ALI Vs. AKHIL BHARAT MANAV SANSTHAN MANDAL ANAND NIKETAN
February 1, 2011
MAN MOHAN SINGH JAGGI Vs. FOOD CORPORATION OF INDIA
July 15, 2011
MAN SINGH Vs. STATE OF U.P. AND ORS.
April 20, 2011
MANAGER A.A. RAINI Vs. STATE OF U.P. THRU' PRIN. MIN. OF WELFARE
February 1, 2011
MANAGING DIRECTOR Vs. HAR PRASAD PATHAK
March 3, 2011
MANAGING DIRECTOR PRADESHIK COOPERATIVE DAIRY FEDERATION LTD Vs. PRESIDING OFFICER
April 6, 2011
MANAGING DIRECTOR U P S R T C Vs. HAR PRASAD PATHAK
May 3, 2011
MANAGING DIRECTOR U P STATE HANDLOOM CORPORATION LTD Vs. ASHOK KUMAR PANDEY
January 29, 2011
MANAGING DIRECTOR U.P. STATE INDUSTRIAL DEVELOPMENT AND ORS. Vs. DARSHAN SINGH
April 6, 2011
MANAGING DIRECTOR, U.P.S.I.D.C. LTD. Vs. KALLU
March 30, 2011
MANDHATA SHARM Vs. STATE OF U P
September 14, 2011
MANGAL DAS Vs. STATE OF U.P. AND ORS.
April 21, 2011
MANGAL SEN AND ORS. Vs. STATE OF U.P. THRU D.M. AND ORS.
May 27, 2011
MANGALSEN Vs. STATE OF U P
February 15, 2011
MANGAROO Vs. DEPUTY DIRECTOR OF CONSOLIDATION
April 8, 2011
MANGROO AND OTHERS Vs. STATE OF U P AND OTHERS
September 13, 2011
MANGROO RAM CHAMAAR Vs. STATE OF U P
May 16, 2011
MANISH Vs. STATE OF U.P.
September 21, 2011
MANISH GUPTA Vs. STATE OF U P
November 21, 2011
MANISH JAIN Vs. STATE OF U P
April 25, 2011
MANISH KUMAR Vs. STATE OF U.P. THRU. PRIN. SECY. HOME AND ORS.
February 10, 2011
MANISH KUMAR MUSADDI Vs. STATE OF U P
February 14, 2011
MANISH KUMAR RAI Vs. VIVEK KUMAR RAI
September 27, 2011
MANISH KUMAR SINGH Vs. UNION OF INDIA AND ORS
October 13, 2011
MANISH KUMAR SRIVASTAVA Vs. STATE OF U P
July 19, 2011
MANISH KUMAR SRIVASTAVA AND ORS. Vs. STATE OF U.P. AND ORS.
January 10, 2011
MANISH PRAKASH GUPTA Vs. CIT
December 15, 2011
MANISH SHUKLA Vs. STATE OF U P
December 13, 2011
MANISH SINGH Vs. STATE
September 14, 2011
MANISH SINHA Vs. THE STATE OF U.P THRU PRINCIPAL SECY., HOME DEPTT., AND ORS.
December 21, 2011
MANISH TYAGI Vs. STATE OF U P
September 12, 2011
MANJU DEVI Vs. STATE OF U P
August 24, 2011
MANJU DEVI Vs. STATE OF U P
January 18, 2011
MANJU SINGH D/O. VIJAY SINGH W/O. SANJAY SINGH Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
November 15, 2011
MANMOHAN SHARMA Vs. DISTRICT MAGISTRATE GHAZIABAD
July 21, 2011
MANOHAR AND ORS. Vs. STATE OF U.P.
April 11, 2011
MANOHAR LAL HIRA LAL LTD. THRU' M.D. MANVENDRA GOEL Vs. STATE OF U.P.
January 18, 2011
MANOJ AND ANOTHER Vs. STATE OF U P
July 20, 2011
MANOJ DALMIA Vs. STATE OF U P
September 27, 2011
MANOJ KUMAR Vs. STATE OF U P
September 2, 2011
MANOJ KUMAR Vs. DISTRICT JUDGE JAUNPUR
July 26, 2011
MANOJ KUMAR ALIAS BHIM Vs. STATE OF U P
August 4, 2011
MANOJ KUMAR GUPTA Vs. UNION OF INDIA
November 25, 2011
MANOJ KUMAR GUPTA Vs. ADDL AND DISTRICT & SESSION JUDGE COURT NO 9 LUCKNOW
October 17, 2011
MANOJ KUMAR PANDEY Vs. STATE
February 4, 2011
MANOJ KUMAR PANDEY Vs. STATE OF U P
January 18, 2011
MANOJ KUMAR PANDEY Vs. THE STATE OF U.P. THRU. SECY., SECONDARY EDU. AND ORS.
June 24, 2011
MANOJ KUMAR PATHAK AND ORS. Vs. STATE OF U.P. AND ORS.
February 10, 2011
MANOJ KUMAR RAI Vs. STATE OF U.P. AND OTHERS
November 25, 2011
MANOJ KUMAR SHARMA Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOL
October 20, 2011
MANOJ KUMAR SHUKLA Vs. USMAN NAQVI
July 11, 2011
MANOJ KUMAR TIWARI Vs. UNITED INDIA INSURANCE CO LTD
July 27, 2011
MANOJ KUMAR TIWARI Vs. STATE OF U.P. AND ANR.
February 11, 2011
MANOJ PATEL AND ANOTHER Vs. STATE OF U P AND ANOTHER
July 15, 2011
MANORMA TIWARI Vs. STATE
May 24, 2011
MANSA TEWARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
March 8, 2011
MANSHA DEVI MISHRA Vs. STATE OF U P
December 9, 2011
MANVENDRA KUMAR CHATTERJEE Vs. SHAILENDRA KUMAR JAIN
May 27, 2011
MAQSOODAN Vs. COLLECTOR/DISTRICT D D C JAUNPUR
April 7, 2011
MARBLE ART Vs. UNION OF INDIA (UOI)
February 28, 2011
MARGOOB AHMAD LARI Vs. STATE OF U P
September 30, 2011
MARWA CEMENT INDIA (P) LTD. Vs. CESTAT
April 8, 2011
MASCOT FOOTCARE Vs. COMMISSIONER OF TRADE TAX, U.P., LUCKNOW
September 8, 2011
MASTER SHOBHIT Vs. STATE OF U P
September 9, 2011
MATADIN ALIAS MATA PRASAD Vs. STATE OF U P
December 2, 2011
MATSYA JEEVI SAHKARI SAMITI LTD Vs. STATE
January 14, 2011
MAUJOOD AHMAD SIDDIQUI AND ORS. Vs. STATE OF U.P. AND ORS.
February 18, 2011
MAULANA AZAD DEGREE COLLEGE Vs. THE STATE OF U.P THRU PRINCIPAL SECY. AND ORS.
September 30, 2011
MAWANA SUGAR WORKS Vs. COMMISSIONER, COMMERCIAL TAX U.P.
January 21, 2011
MAYA DEVI Vs. KAILASH NARAYAN SAXENA
August 25, 2011
MAYA SHARMA Vs. PRADEEP KUMAR GUPTA
February 9, 2011
MAYANK GAUTAM Vs. STATE OF U P
November 9, 2011
MAYANK LAL GOSWAMI Vs. DISTRICT JUDGE AND ORS.
April 22, 2011
MAYAWATI EX CHIEF MINISTER Vs. STATE OF U P
March 4, 2011
MAYFAIR LEATHER EXPORT PVT LTD Vs. UNION OF INDIA
May 23, 2011
MAZHAR @ SONU Vs. STATE OF U.P.
April 22, 2011
MC DOWELL COMPANY L T D Vs. STATE OF U P
October 14, 2011
MEENA Vs. STATE OF U P
September 28, 2011
MEENA Vs. STATE
December 22, 2011
MEENA & ANOTHER Vs. STATE OF U P & ANOTHER
October 12, 2011
MEENA GROVER Vs. RAJ KUMAR MEHROTRA
April 29, 2011
MEERA DEVI AND ORS. Vs. ASHA DEVI AND ORS.
April 21, 2011
MEERA SHUKLA, W/O. NAAK CHED AND ANR. Vs. STATE OF U.P. THROUGH PRIN. SECY. BASIC EDU. LKO. AND ORS.
September 27, 2011
MEERA TRIPATHI Vs. STATE OF U P
February 24, 2011
MEERAJ BEG Vs. STATE OF U P
February 28, 2011
MEERUT DEVELOPMENT AUTHORITY Vs. LABOUR COURT SAHARANPUR
July 20, 2011
MEHARWAN SINGH Vs. PAURI GARHWAL
March 1, 2011
MEHDI UL HASAN ABADI Vs. STATE OF U P
February 1, 2011
Mehdi-Ul-Hasan Abadi and Others Vs. State of U.P. and Others
February 1, 2011
MEHI LAL Vs. STATE OF U P
January 5, 2011
MEHRAJ UDDIN Vs. STATE OF U P
May 26, 2011
Meraj Beg and Others Vs. State of U.P.and Another
February 28, 2011
MERAJ UDDIN Vs. STATE OF U.P. AND OTHERS
April 18, 2011
METRO CASH AND CARRY INDIA PRIVATE LTD Vs. STATE OF U P
February 21, 2011
MEWA LAL AND ORS. Vs. STATE OF U.P. AND ANR.
March 31, 2011
MEWALAL Vs. STATE OF U P
April 7, 2011
MEYDHA MERITORIOUS EDUCATION FOR YOUTHS DEVELOPMENT AND HUMANE ACTIVITIES Vs. STATE OF U P
August 29, 2011
MIRZA AHTAR BEG Vs. SHRI NARENDRA BHUSHAN AND ANR.
March 1, 2011
MISBAHUL NAZAR Vs. STATE OF U P AND ORS
October 21, 2011
MITHAI LAL Vs. STATE OF U P
November 11, 2011
MITHAL LAL YADAV Vs. STATE OF U.P. AND ANR.
April 6, 2011
MITHILESH KUMAR SRIVASTAVA Vs. STATE OF U.P. AND ORS.
April 4, 2011
MITHLESH KUMARI Vs. STATE OF U P
November 16, 2011
MITSUI KENSETSU INDIA PVT. LTD. Vs. COMMISSIONER OF TRADE TAX U.P. LUCKNOW
September 7, 2011
MITTHOO YADAV Vs. DURJAN YADAV
April 21, 2011
MOBEEN AHMAD Vs. SMT. SARWARI BEGAM
December 23, 2011
MODEL INTERMEDIATE COLLAGE Vs. PRESCRIBED AUTHORITY
August 19, 2011
MODERN RICE MILL Vs. MVVNL AND ANR.
September 15, 2011
MODERN RICE MILLS Vs. MADHYANCHAL VIDYUT VITRAN NIGAM LTD
October 19, 2011
MODERN TIMES INDUSTRIES Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
August 2, 2011
MODI INDUSTRIES LTD. Vs. STATE OF U.P. AND OTHERS
February 11, 2011
MODIPON FIBRE CO A DIVISION OF MODIPON LTD MODINAGAR GHAZIABAD Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
July 12, 2011
MOH IBRAHIM Vs. STATE
May 6, 2011
MOH. IDRIESH Vs. STATE OF U.P. AND ORS.
September 14, 2011
Moh.Ibrahim and another Vs. State of U.P.
May 6, 2011
MOHAMMAD AAVED Vs. STATE
February 25, 2011
MOHAMMAD ABDUL Vs. STATE OF U.P. & OTHERS
December 22, 2011
MOHAMMAD ANISH Vs. ABDUL ZABBAR
July 12, 2011
MOHAMMAD ASHRAF KHAN Vs. U P SUNNI CENTRAL WAQF BOARD LUCKNOW
February 22, 2011
MOHAMMAD ASLAM KHAN S/O MOHAMMAD ALI AND ORS. Vs. STATE OF U.P. THRU. PRINCIPAL SECRETARY HOME AND ORS.
June 15, 2011
MOHAMMAD ATEEQUE SIDDIQUI Vs. STATE OF U P
May 5, 2011
MOHAMMAD FIROZ KHAN Vs. STATE OF U.P. THRU SECRETARY AND ORS.
January 24, 2011
MOHAMMAD GUFRAN Vs. RUKAIYA BANO
November 8, 2011
MOHAMMAD HANIF Vs. STATE OF UTTAR PRADESH AND OTHERS
December 14, 2011
MOHAMMAD HANIF @ CHEEM Vs. MOHAMMAD IDRIS
October 17, 2011
MOHAMMAD HARUN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
October 13, 2011
MOHAMMAD IDRISH Vs. STATE
April 27, 2011
MOHAMMAD IQBAL Vs. STATE OF U.P.
September 1, 2011
MOHAMMAD KAMARAN AHAMAD Vs. STATE OF U P
September 30, 2011
MOHAMMAD MAROOF Vs. STATE OF U P
May 26, 2011
MOHAMMAD MUSHID Vs. STATE
December 23, 2011
MOHAMMAD QAMAR Vs. SHAMSHADI BEGUM
November 1, 2011
MOHAMMAD QASIM Vs. STATE OF U P
January 28, 2011
MOHAMMAD QASIM Vs. UNION OF INDIA
December 1, 2011
MOHAMMAD RAFI Vs. STATE OF U P
January 19, 2011
MOHAMMAD RAFIQ Vs. BOARD OF REVENUE
December 19, 2011
MOHAMMAD RAMJAN ANSARI Vs. STATE OF U P
April 27, 2011
MOHAMMAD RASHEED Vs. STATE
January 25, 2011
MOHAMMAD SALEEM AND ORS. Vs. STATE OF U.P.
April 15, 2011
MOHAMMAD SHAMSHUL HASAN KHAN Vs. STATE OF U.P.
March 8, 2011
MOHAMMAD SHARIF Vs. SATE OF U P
September 22, 2011
MOHAMMAD SHUJAUDDIN Vs. STATE OF U.P. AND ORS.
January 20, 2011
MOHAMMAD WAKI KHAN Vs. LAXMI NARAIN GUPTA
November 14, 2011
MOHAMMAD WAKI KHAN Vs. LAXMI NARAIN GUPTA
July 14, 2011
MOHAMMAD YASEEN Vs. BOARD OF REVENUE U P
September 30, 2011
MOHAMMAD YASHIN ALIAS JAGDISH Vs. STATE
September 28, 2011
MOHAMMAD YUSUF Vs. STATE OF U P
October 21, 2011
MOHAN AND OTHERS Vs. STATE OF U P AND OTHERS
December 12, 2011
MOHAN BABU SONI S/O HARI OM SONI Vs. STATE OF U.P. THROUGH PRIN. SECY. GRAM VIKAS LKO. & ORS.
November 25, 2011
MOHAN KUSHWAHA Vs. GHANSHYAM
September 22, 2011
MOHAN LAL Vs. STATE
April 1, 2011
MOHAN LAL AGRAWAL Vs. ADDITIONAL DISTRICT JUDGE SITAPUR
April 26, 2011
MOHAN LAL SHUKLA Vs. STATE OF U.P. THR. PRIN SECY SECOND EDUCATION SHASAN LKO.
November 1, 2011
MOHAN PRASAD PATHAK Vs. BANARAS HINDU UNIVERSITY
January 24, 2011
MOHAR SINGH Vs. STATE OF U.P.
September 6, 2011
MOHD ABBAS Vs. EJAZAN
July 15, 2011
MOHD ACHCHEY KHAN Vs. DISTRICT MAGISTRATE/UPPER SURVEY COMMISSIONER WAKF
May 31, 2011
MOHD ANIS Vs. MOHD YUNUS
April 29, 2011
MOHD ARIF Vs. STATE OF U P
February 22, 2011
MOHD ASHRAF ALI AND OTHERS Vs. STATE OF U P & ANOTHER
December 5, 2011
MOHD ASLAM Vs. IVTH A D J BARABANKI
March 15, 2011
MOHD FAROOKH AND OTHERS Vs. STATE OF U P AND ANOTHER
July 21, 2011
MOHD HAROON AND ANR Vs. STATE OF U P AND ORS
August 1, 2011
MOHD HUSAIN BEG ALIAS RAJJAN Vs. PRESCRIBED AUTHORITY RAEBARELI/ADDL CIVIL JUDGE J D
May 25, 2011
MOHD IRFAN Vs. MOHD GULFAM MANSOORI
November 25, 2011
MOHD IRFAN Vs. STATE OF U P
October 21, 2011
MOHD ISHAHAQ KHAN Vs. SAFAT HUSSAIN ALIAS CHHANGU
September 9, 2011
MOHD JAVED KHAN Vs. STATE OF U P
November 1, 2011
MOHD JAVED KHAN Vs. STATE OF U P AND ANOTHER
October 19, 2011
MOHD JUMAI Vs. STATE OF U P
April 16, 2011
MOHD KAUSAR JAH Vs. UNION OF INDIA
April 29, 2011
MOHD KAYUM Vs. STATE
August 4, 2011
MOHD NAIME Vs. KAMLA DEVI
April 20, 2011
MOHD NAIME Vs. MOHD TALIB
January 3, 2011
MOHD NAVI Vs. STATE OF U P
April 8, 2011
MOHD RAFIQUE Vs. ADDL COMMISSIONER
July 28, 2011
MOHD RAGHIB Vs. MAHMOOD ALAM
March 9, 2011
MOHD RAPHEEQ Vs. DY DIRECTOR OF CONSOLIDATION SIDDHARTH NAGAR
March 15, 2011
MOHD RASHID Vs. STATE OF U P AND OTHERS
October 21, 2011
MOHD RIYAZ Vs. STATE
August 16, 2011
MOHD SAHEEM Vs. DISTRICT MAGISTRATE KUSHI NAGAR
May 24, 2011
MOHD SALIM SIDDIQUI Vs. STATE OF U P
February 25, 2011
MOHD SALMAN Vs. STATE BANK OF INDIA
April 5, 2011
MOHD SAYEED Vs. STATE
March 24, 2011
MOHD SHABBIR Vs. UNION OF INDIA
March 9, 2011
MOHD SHAFIQ Vs. ASSTT DIRECTOR OF CONSOLIDATION
September 23, 2011
MOHD SHAMIM Vs. STATE OF U P
January 27, 2011
MOHD UMAR Vs. STATE OF U P
January 24, 2011
MOHD USMAN Vs. SATYAWAN
February 25, 2011
MOHD ZAFAR KHAN Vs. DISTRICT JUDGE HARDOI
May 5, 2011
MOHD ZAKIR HUSAIN ANSARI Vs. STATE OF U P
January 12, 2011
MOHD. AKRAM Vs. PRESCRIBED AUTHORITY/ADDITIONAL CIVIL JUDGE, RAEBAREILLY
January 28, 2011
MOHD. ARIF AND ANOTHER Vs. ALLAHABAD BANK THRU ITS G.M. AND ANOTHER
October 31, 2011
MOHD. ATHAR KHAN Vs. STATE BANK OF INDIA AND ANOTHER
November 9, 2011
MOHD. FAROOQ Vs. STATE OF U.P.
December 19, 2011
MOHD. JAMEEL KHAN Vs. STATE OF UTTAR PRADESH AND ORS.
April 22, 2011
MOHD. MAJEED ANSARI Vs. THE STATE OF U.P. AND ANOTHER
November 24, 2011
MOHD. NAEEM Vs. STATE OF U.P.
October 17, 2011
MOHD. NASEEM KHAN Vs. STATE OF U.P. & OTHERS
November 8, 2011
MOHD. RAIS Vs. STATE OF U.P.
April 29, 2011
MOHD. RASHID AND OTHERS Vs. STATE OF U.P. AND OTHERS
September 16, 2011
MOHD. SHABBIR CHOUDHRI Vs. STATE OF U.P. THROUGH SECY. HOME LKO. AND ORS.
December 5, 2011
MOHD. SHAKIR ALI Vs. STATE OF U.P. THROUGH PRN. SECY. REGISTRATION AND 3 ORS.
September 28, 2011
MOHD. TAHA Vs. STATE OF U.P.
February 10, 2011
MOHD. TAIYAB AND ORS. Vs. STATE OF U.P. AND ORS.
August 26, 2011
MOHD. UMAR Vs. STATE OF U.P.
October 31, 2011
MOHD. YAMIN Vs. STATE OF U.P. AND ORS.
June 10, 2011
MOHD. YASIR Vs. STATE OF U.P. & ANOTHER
October 18, 2011
Mohd.Irfan Vs. Mohd.Gulfam Mansoori and another
November 25, 2011
Mohd.Kayum Vs. State of U.P.and Others
August 4, 2011
Mohd.Raghib Vs. Mahmood Alam and others
March 9, 2011
Mohd.Riyaz and another Vs. State of U.P.and others
August 16, 2011
Mohd.Salman Vs. State Bank of India and Another
April 5, 2011
Mohd.Sayeed Vs. State of U.P.and others
March 24, 2011
MOHISIN ALI S/O MAZID ALI Vs. STATE OF U.P. THROUGH PRIN. SECY. BASIC EDU. LKO. & ORS.
November 28, 2011
MOHIT Vs. STATE
September 21, 2011
MOHIT PAPER MILLS LTD Vs. P V V N L
October 14, 2011
MOHIT PAPER MILLS LTD. AND ANR. Vs. PVVNL AND ORS.
September 15, 2011
MOHSIN AND OTHERS Vs. STATE OF UTTAR PRADESH AND ANOTHER
December 14, 2011
MOKARRAM ALI Vs. ALIGARH MUSLIM UNIVERSITY AND ORS.
September 16, 2011
MONU ALIAS MONI ALIAS RAHUL ALIAS ROHIT Vs. STATE OF U P
May 24, 2011
MOOL CHAND Vs. COMMISSIONER MEERUT DIVISION
March 15, 2011
MOOL CHANDRA SHARMA AND ANR. Vs. STATE OF U.P.
September 6, 2011
MOOLCHAND PRAKASH CHANDRA BIDIWALE Vs. ALAKH KUMAR GHOSH
April 19, 2011
MORADABAD DEVELOPMENT AUTHORITY THR. ITS VICE CHAIRMAN Vs. SHRI ARIVIND KUMAR AND ANOTHER
October 31, 2011
MOTI LAL YADAV Vs. STATE OF U.P. AND ORS.
March 31, 2011
MOTI RAM GUPTA Vs. SRI NIRMAL KUMAR PATNI
April 28, 2011
MOTILAL GOEL Vs. CENTRAL BUREAU OF INVESTIGATION
April 25, 2011
MOTIM JAHAN ALIAS MOSIM BEGUM Vs. STATE OF U P AND OTHERS
June 17, 2011
MRITYUNJAI SINGH Vs. STATE OF U P AND ANOTHER
July 20, 2011
MRS. AJMER KAUR AND ORS. Vs. ASSTT. COLLECTOR/SUB-DIVISIONAL OFFICER AND ORS.
May 31, 2011
MRS. KANAK SINGH Vs. ADDITIONAL DISTRICT JUDGE
February 23, 2011
MUKEEM AHMAD Vs. THE STATE OF U.P. THROUGH THE PRINCIPAL SECY. HOME DEPT. AND ORS.
January 5, 2011
MUKESH Vs. STATE OF UTTAR PRADESH
October 14, 2011
MUKESH KUMAR Vs. UPPER COLLECTORAND ORS.
September 6, 2011
MUKESH KUMAR SHARMA Vs. D J GHAZIABAD
February 24, 2011
MUKESH KUMAR SINGH Vs. STATE OF U P
August 11, 2011
MUKESH NUT Vs. STATE OF U P
May 13, 2011
MUKESH SINGH Vs. RAMESH CHAND SOLANKI
September 22, 2011
MUKHIYA Vs. STATE
July 6, 2011
MUKHRAM SINGH AND ANR. Vs. STATE OF U.P.
April 7, 2011
MUKHTIYAR Vs. STATE OF U.P.
September 30, 2011
MUKTESHWAR Vs. PITAMBAR SINGH
August 23, 2011
MUKTI NATH TIWARI Vs. STATE OF U P
September 1, 2011
MUMTAZ AHMAD Vs. STATE
May 25, 2011
MUMTAZ ALI AND ORS. Vs. STATE OF U.P. AND ORS.
February 23, 2011
MUMTYAJ AHMED Vs. COLLECTOR
April 4, 2011
MUNEER AHMAD ALIA MARRU Vs. SMT. ZAREENA BEGUM
December 7, 2011
MUNEJ AND ORS. Vs. COMMSSIONER AND ORS.
April 8, 2011
MUNENDRA PAL SINGH Vs. DIRECTOR ADDL DIRECTOR OF EDUCATION
May 12, 2011
MUNESH KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
February 10, 2011
MUNESHAR (DEAD BY LRS) AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
March 18, 2011
MUNI RAJ S/O JAGRAM Vs. STATE OF U.P. THRO. COLLECTOR BIJNORE
November 22, 2011
MUNISH KOHLI Vs. UNION OF INDIA
May 27, 2011
MUNNA Vs. STATE
May 13, 2011
MUNNA Vs. STATE OF U P
January 29, 2011
MUNNA Vs. P.O. AND ORS.
March 1, 2011
MUNNA SINGH ALIAS SHIVAJI SINGH Vs. STATE OF U P
October 11, 2011
MUNNE S/O ABDUL KAREEM Vs. STATE
December 1, 2011
MUNNI BEGUM Vs. CIVIL JUDGE [J D ] SOUTH SULTANPUR
May 17, 2011
MUNNI BEGUM Vs. STATE OF U P AND ANOTHER
July 20, 2011
MUNNI DEVI AND OTHERS Vs. STATE OF U P AND OTHERS
July 13, 2011
MUNNI LAL Vs. STATE OF U P
May 19, 2011
MUNNI LAL Vs. STATE OF U.P.
November 16, 2011
MUNNILAL Vs. COMMISSIONER, AZAMGARH DIVISION, AZAMGARH
July 4, 2011
MUNNU Vs. STATE OF U P
December 15, 2011
MUNSHI @ RAJESH TIWARI Vs. SHRI MOHAN LAL VISHWAKARMA AND ORS.
December 21, 2011
MUNSHI LAL VERMA Vs. STATE OF U P
May 23, 2011
MUNUWA Vs. STATE OF U P
February 18, 2011
MUNZIR HUSAIN AND ANR. Vs. BANK OF BARAUDA AND ANR.
September 19, 2011
MURARI DUSHADH Vs. DY DIRECTOR OF CONSOLIDATION
March 8, 2011
MURARI LAL AND ANOTHER Vs. STATE OF U P AND OTHERS
November 2, 2011
MURARI LAL AND ORS. Vs. STATE OF U.P. AND ORS.
September 15, 2011
MUSAFIR YADAV Vs. STATE OF U P
July 8, 2011
MUSHARRAF Vs. STATE OF U P
March 24, 2011
Musharraf Vs. State of U.P.and Others
March 25, 2011
MUSLIM ASSOCIATION THROUGH FINANCE SECRETARY Vs. ANJUMAN ISLAMIYA MUSLIM YATIM KHANA THROUGH SECRETARY
December 19, 2011
MUST RAM Vs. RAM ABHILAKH
January 31, 2011
MUSTAQ QURESHI Vs. THE STATE OF U.P. THRU SECY. AND OTHERS
November 11, 2011
N A ENTERPRISES Vs. UNION OF INDIA
February 4, 2011
N T P C LTD Vs. DISTRICT JUDGE
April 25, 2011
N.K.G. INFRASTRUCTURE LTD. Vs. UNION OF INDIA AND OTHERS
August 25, 2011
NABI AHMAD Vs. STATE OF U P
February 4, 2011
NAEEM AND ANR. Vs. SRI. BISHAN SWAROOP GARG
April 29, 2011
NAFEES Vs. STATE OF U P
May 17, 2011
NAFEES ALIAS BHUREY Vs. STATE OF U P
July 6, 2011
NAFEESA Vs. STATE OF U P
September 16, 2011
NAFISUL HASAN NAQVI Vs. STATE OF U P
August 5, 2011
NAGAR NIGAM Vs. SRI RAJESH KUMAR RAWAT AND ORS.
September 23, 2011
NAGAR NIGAM AND ANR. Vs. STATE OF U.P. AND ORS.
September 21, 2011
NAGAR NIGAM AND ANR. Vs. ADDL. DISTRICT AND SESSION JUDGE AND ORS.
April 4, 2011
NAGAR NIGAM GHAZIABAD Vs. STATE OF U P
September 22, 2011
NAGAR PALIKA PARISHAD Vs. ZAKIR HASAN
May 24, 2011
NAGAR PALIKA PARISHAD Vs. COMMISSIONER MORADABAD DIVISION
April 11, 2011
NAGAR PALIKA PARISHAD Vs. TEHSILDAR, THAKURDWAR, MORADABAD
September 21, 2011
NAGAR PALIKA PARISHAD TEHSILDAR Vs. KHALIL AHMAD
September 21, 2011
NAGAR PALIKA PARISHAD, SWAR, RAMPUR & ANR. Vs. STATE OF U.P. & ORS.
November 14, 2011
NAGAR PALIKA, MAWANA Vs. LABOUR COURT
February 24, 2011
NAGAR PANCHAYAT SAHABAD RAMPUR Vs. CHUNNU KHAN
February 22, 2011
NAGAR SWASHTHYA ADHIKARI NAGAR NIGAM VARANASI Vs. SANJAY KUMAR & OTHERS
September 8, 2011
NAGAR VIKAS SAHKARI BANK LTD Vs. CO OPERATIVE TRIBUNAL U P
December 21, 2011
NAGENDRA BAHADUR SINGH AND ORS. Vs. STATE OF U.P. THRU. PRIN. SECY., HOME (POLICE SERVICES) AND ORS.
June 2, 2011
NAGENDRA KUMAR Vs. STATE OF U P
February 11, 2011
NAGENDRA PAL SINGH Vs. STATE OF U P & OTHERS
November 15, 2011
NAGENDRA SINGH Vs. STATE OF U P AND ORS
February 23, 2011
NAGESH CHANDRA Vs. CHIEF ENGINEER, VIVASTHAN GA WARG AND ORS.
January 7, 2011
NAGESHWAR Vs. STATE
February 3, 2011
NAGINA Vs. STATE OF U P
March 15, 2011
NAGROO RAM Vs. STATE OF U P
December 16, 2011
NAHAR SINGH Vs. STATE OF U.P. AND ANR.
April 21, 2011
NAHAR SINGH AND ANR. Vs. STATE OF U.P.
September 23, 2011
NAINAPATI Vs. STATE OF U P
September 26, 2011
NAJAR AHMED AND OTHERS Vs. STATE OF U P AND ANOTHER
July 18, 2011
NAKSHATRA PAL Vs. STATE
September 30, 2011
NAMO NARAYAN UPADHYAYA Vs. STATE OF U.P.
February 4, 2011
NANAK CHAND Vs. STATE
July 19, 2011
NANAK CHANDRA Vs. STATE
September 16, 2011
NAND KISHOR Vs. D.D.C. AND ORS.
February 25, 2011
NAND KISHORE MISHRA Vs. UNION OF INDIA
December 20, 2011
NAND LAL Vs. STATE
November 2, 2011
NAND LAL KESHARI Vs. SHASHI BHUSHAN AGRAWAL & ORS.
December 9, 2011
NAND LAL PATHAK Vs. DISTRICT JUDGE
May 24, 2011
NANDITA AGRAWAL PROPRIETOR Vs. INDIAN OIL CORPORATION LTD
July 7, 2011
NANDLAL Vs. STATE OF UTTAR PRADESH
November 2, 2011
NANDLAL CHANDANI Vs. STATE OF U P
February 4, 2011
NANGEY ANSARI Vs. STATE
February 7, 2011
NANHE LAL Vs. STATE OF U P
July 6, 2011
NANHEY LAL Vs. STATE OF U P & OTHERS
September 2, 2011
NANHU PRASAD YADAV S/O. BUDHRAM YADAV Vs. DISTRICT MAGISTRATE GONDA AND ORS.
February 23, 2011
NANHU SINGH Vs. STATE OF U P
March 14, 2011
NANWA AND ORS. Vs. STATE OF U.P.
May 25, 2011
NAR SINGH Vs. STATE
March 3, 2011
NARAYAN SINGH Vs. STATE
January 4, 2011
NARAYAN SINGH Vs. DY DIRECTOR OF CONSOLIDATION ALIGARH
March 17, 2011
NARAYAN SWAROOP Vs. THE BOARD OF REVENUE, U.P. CAMP AT AGRA & ORS.
November 14, 2011
NARENDRA AGRAWAL Vs. STATE
April 4, 2011
NARENDRA KUMAR PANDEY Vs. STATE BANK OF INDIA
September 22, 2011
NARENDRA MISHRA Vs. STATE OF U.P. AND ORS.
May 6, 2011
NARENDRA PAL SINGH AND ORS. Vs. STATE OF U.P. THRU SECY. AND ORS.
September 5, 2011
NARENDRA PRATAP SINGH Vs. BOARD OF REVENUE
February 15, 2011
NARENDRA SHARMA Vs. CHANCELLOR SARDAR V B PATEL AND UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
March 28, 2011
NARENDRA SINGH Vs. VII A D J MEERUT
February 11, 2011
NARENDRA SINGH CHAUHAN Vs. BANK OF BARODA
April 29, 2011
NARENDRA SINGH CHAUHAN Vs. STATE OF U.P.
August 24, 2011
NARENDRA SINGH CHAUHAN Vs. STATE OF U.P. & OTHER.
March 28, 2011
NARENDRA SINGH YADAV & OTHERS Vs. STATE OF U P & OTHERS
November 15, 2011
NARESH Vs. STATE OF U P
August 26, 2011
NARESH @ RAJESH AGRAWAL Vs. STATE OF U P AND ANOTHER
July 29, 2011
NARESH CHAND AGRAWAL Vs. ADDITIONAL DISTRICT JUDGE
April 20, 2011
NARESH CHANDRA Vs. UNION OF INDIA
February 15, 2011
NARESH CHANDRA MAHESHWARI Vs. MOHD WASI
December 1, 2011
NARESH GROVER Vs. STATE OF U P
August 16, 2011
NARESH KUMAR Vs. VICE CHANCELLOR CHARAN SINGH
December 7, 2011
NARESH KUMAR AND ANOTHER Vs. STATE OF U P AND ANOTHER
July 22, 2011
NARESH KUMAR BABBAR Vs. STATE
January 21, 2011
NARESH KUMAR SOLANKI Vs. I O C LTD
February 24, 2011
Naresh; Dev Sharma and others Vs. State of U.P.and others
August 26, 2011
NARSINGH Vs. STATE
February 22, 2011
NARSINGH Vs. STATE OF U.P.
March 8, 2011
NARSINGH Vs. STATE OF U.P.
March 3, 2011
NARSINGH NARAYAN SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
March 4, 2011
NARSINGH RAI AND OTHERS Vs. STATE OF U P
September 9, 2011
NASEEM AND ANR Vs. STATE OF U P AND OTHERS
November 2, 2011
NASEEM FATMA Vs. STATE OF U P
February 10, 2011
NASEEMULLAH Vs. STATE OF U.P.
July 5, 2011
NASEER AND ORS. Vs. SMT. NOORAN AND ANR.
February 25, 2011
NASIR Vs. STATE OF U.P. AND ORS.
April 6, 2011
Natho Ram @ Nathoo Vs. State of U.P
October 17, 2011
NATHO RAM ALIAS NATHOO Vs. STATE
October 18, 2011
NATHU RAM Vs. STATE OF U P
October 17, 2011
NATHU SINGH Vs. STATE
May 23, 2011
NATHUNI SINGH Vs. BOARD OF REVENUE AND OTHERS
November 9, 2011
NATHURAM IRON MERCHANT Vs. VINAY KUMAR GUPTA
February 7, 2011
NATIONAL HIGHWAY AUTHORITY OF INDIA PROJECT IMPLEMENTATION UNIT THROUGH ITS PROJECT DIRECTOR Vs. STATE
March 10, 2011
NATIONAL INSURANCE CO LTD Vs. SEEMA
November 30, 2011
NATIONAL INSURANCE CO LTD Vs. SAVITRI DEVI
August 8, 2011
NATIONAL INSURANCE CO LTD Vs. SAROJ AHARWAL
October 17, 2011
NATIONAL INSURANCE CO LTD Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
December 22, 2011
NATIONAL INSURANCE CO LTD Vs. SEEMA DHAL
May 17, 2011
NATIONAL INSURANCE CO LTD Vs. URMILA DEVI
April 25, 2011
NATIONAL INSURANCE CO LTD Vs. MANJU DEVI
April 20, 2011
NATIONAL INSURANCE CO LTD THROUGH BRANCH MANAGER MEERUT Vs. HARVEER SINGH
December 23, 2011
NATIONAL INSURANCE CO. LTD. Vs. NAAZ FATIMA
April 6, 2011
NATIONAL INSURANCE CO. LTD. THROUGH BRANCH MANAGER Vs. MASTER AMAN
November 30, 2011
NATIONAL INSURANCE CO. LTD. THROUGH ITS REGIONAL MANAGER Vs. SMT. ZAKIA KHATOON
May 13, 2011
National Insurance Co.Ltd. Vs. Savitri Devi and others
August 8, 2011
National Insurance Co.Ltd. Vs. Seema and others
November 30, 2011
National Insurance Co.Ltd.Through Branch Manager, Meerut Vs. Harveer Singh and Others
December 23, 2011
NATIONAL INSURANCE COMPANY LIMITED Vs. RAM NIWAS
September 29, 2011
NATIONAL INSURANCE COMPANY LTD Vs. SUNITA
September 29, 2011
NATIONAL INSURANCE COMPANY LTD Vs. RADHEY SHYAM
May 25, 2011
NATIONAL INSURANCE COMPANY LTD Vs. OM PRAKASH YADAV
May 25, 2011
NATIONAL INSURANCE COMPANY LTD Vs. BIHARI LAL
May 25, 2011
NATIONAL INSURANCE COMPANY LTD Vs. NATHU RAM SHARMA
May 25, 2011
NATIONAL INSURANCE COMPANY LTD Vs. RAMA DEVI
August 26, 2011
NATIONAL INSURANCE COMPANY LTD Vs. SITA RAM
February 24, 2011
NATIONAL INSURANCE COMPANY LTD. Vs. NAND RANI
August 2, 2011
NATIONAL INSURANCE COR. LTD Vs. KANHIYALAL AWASTHI
January 5, 2011
NATRAJ PICTURE PALACE Vs. PRESCRIBED AUTHORITY
April 11, 2011
NATTHU LAL RAYAKWAR Vs. MAJEED KHAN
January 10, 2011
NATTHU SINGH Vs. ADDITIONAL COLLECTOR BIJNOR
December 9, 2011
NATURAL LAB PRIVATE LIMITED Vs. STATE OF U.P.
August 23, 2011
NAUBAHAR SINGH AND OTHERS Vs. STATE OF U P AND ANOTHER
September 7, 2011
NAUBAT SINGH Vs. BOARD OF REVENUE AND ORS.
April 7, 2011
NAUSHAD ALAM Vs. STATE OF U P
April 11, 2011
NAUSHAD ALI RANA Vs. ALIGARH MUSLIM UNIVERSITY
March 1, 2011
NAUSHAD ALIAS TANVECR Vs. STATE
August 2, 2011
NAUSHAD AND ANR. Vs. STATE OF U.P.
May 2, 2011
NAUSHAD AND OTHERS Vs. STATE OF U P & ANOTHER
September 23, 2011
NAV KUMAR NATH Vs. STATE OF U P
October 10, 2011
NAVEEN Vs. VIBHU KUMAR
January 4, 2011
NAVEEN KUMAR SRIVASTAVA Vs. STATE OF U.P. THRU ITS SECRETARY AND ORS.
April 6, 2011
NAVNEESH Vs. STATE OF U P
December 16, 2011
NAVNEET KUMAR Vs. STATE OF U P
November 2, 2011
NAVON ENTERPRISES Vs. DIRECTORATE OF ANTI DUMPING
October 17, 2011
NAWAB Vs. STATE OF U.P.
January 7, 2011
NAWAB ALI Vs. STATE OF U P
November 22, 2011
NAWAB DULLA KHAN Vs. AJIZ KHAN
March 11, 2011
NAWAL KISHOR TIWARI Vs. STATE OF U P
April 1, 2011
NAYAK INDUSTRIES LTD Vs. CHAIRMAN BANK OF BARODA
February 25, 2011
NAZIR Vs. BUNDU KHAN
December 22, 2011
NAZMA Vs. ABDUL WAHAB
November 24, 2011
NEEL KAMAL ALIAS RAJOO Vs. CIVIL JUDGE GHAZIPUR
November 14, 2011
NEELAM Vs. STATE OF U P
March 9, 2011
NEELAM DEVI Vs. STATE OF U P AND ORS
August 5, 2011
NEELAM JAIN Vs. THE CO-OPERATIVE TRIBUNAL AND ORS.
April 22, 2011
NEELAM SONKAR Vs. BALI RAM
October 14, 2011
NEELENDRA KUMAR SRIVASTAVA Vs. STATE OF U.P. THROUGH SECY. PASHUDHAN EVAM MATSYA
September 22, 2011
NEERAJ Vs. STATE OF U P
November 18, 2011
NEERAJ GOSWAMI Vs. STATE
July 25, 2011
NEERAJ GUPTA Vs. STATE OF U P AND ANOTHER
November 23, 2011
NEERAJ KUMAR Vs. STATE OF U.P. AND ORS.
March 4, 2011
NEERESH SHARMA Vs. BOARD OF REVENUE U P LUCKNOW
April 6, 2011
NEETI GUPTA D/O PRATAP NARAIN GUPTA Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
November 9, 2011
NEETU Vs. STATE OF U P
September 30, 2011
NEETU MAURYA Vs. STATE OF U P
March 14, 2011
NEETU SINGH Vs. STATE OF U.P. AND OTHERS
October 31, 2011
NEHA BEE Vs. STATE
May 17, 2011
NEHA DEVI Vs. RAM DATT RAM
December 22, 2011
NEHA SINGH Vs. DR. RAM MANOHAR LOHIA AVADH UNIVERSITY AND ORS.
March 8, 2011
NEM SINGH Vs. STATE OF U.P. AND ANR.
May 17, 2011
NEM SINGH & ANOTHER. Vs. ADDL. COMMISSIONER & OTHERS.
November 9, 2011
NEPAL SINGH Vs. STATE OF U.P. AND ORS.
May 3, 2011
NETRA PAL SINGH SISODIA Vs. SRI. DINESH CHANDRA KANNAUJIA, DIRECTOR S.C.E.R. JBTC LKO.
May 25, 2011
NETRA PAL SINGH SISODIA Vs. SRI DINESH CHANDRA KANNAUJIA, DIRECTOR S.C.E.R. JBTC. LKO.
September 13, 2011
NEW INDIA ASSURANCE CO LTD Vs. MAHENDRA PRATAP SINGH
October 18, 2011
NEW INDIA ASSURANCE CO LTD Vs. PAWAN KOTHIWAL
March 24, 2011
NEW INDIA ASSURANCE CO LTD Vs. BIJAUTA DEVI
May 4, 2011
NEW INDIA ASSURANCE CO LTD Vs. SUNEETA
February 22, 2011
NEW INDIA ASSURANCE CO LTD Vs. SHARDA DEVI
November 9, 2011
NEW INDIA ASSURANCE CO LTD Vs. TASLIM AHMED
October 21, 2011
NEW INDIA ASSURANCE CO LTD Vs. KIRAN MISRA & 2 ORS
May 23, 2011
NEW INDIA ASSURANCE CO LTD THROUGH ITS ADMN OFFICER LEGAL CELL ALLAHABAD Vs. DHARMWATI
December 23, 2011
NEW INDIA ASSURANCE CO LTD THROUGH MANAGER Vs. MANOJ KUMAR
November 15, 2011
New India Assurance Co.Ltd. Vs. Mahendra Pratap Singh and Others
October 18, 2011
New India Assurance Co.Ltd.Through Its Admn.Officer (Legal Cell), Allahabad Vs. Dharmwati and Others
December 23, 2011
New India Assurance Co.Ltd.through Manager and another Vs. Manoj Kumar and others
November 15, 2011
NEW INDIA ASSURANCE COMP LTD Vs. MAIKIN
September 27, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MAMTA
December 23, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MAMINA KHATUN
November 30, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DEEN DAYAL AND ANOTHER
December 23, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MEWA LAL
December 23, 2011
NEW INDIA ASSURANCE COMPANY LIMITED GORAKHPUR Vs. UMA DEVI
March 24, 2011
NEW INDIA ASSURANCE COMPANY LTD Vs. RANNI
April 7, 2011
NEW INDIA ASSURANCE COMPANY LTD Vs. SHARDA DEVI
May 25, 2011
NEW INDIA ASSURANCE COMPANY LTD Vs. OMWATI DEVI
August 8, 2011
NEW INDIA ASSURANCE COMPANY LTD Vs. D.S. PUNIA AND ORS.
September 5, 2011
NEW INDIA ASSURANCE COMPANY LTD., GHAZIABAD Vs. SMT. BABITA AND ORS.
May 25, 2011
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. HARGULAL
May 2, 2011
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. SMT. RAJO DEVI
February 7, 2011
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. CHIEF COMMISSIONER OF INCOME TAX & OTHERS
February 28, 2011
NIDHI EXPORT THRU. ITS PARTNER NEHA OHRI, MOROADABAD(M/S) Vs. SPECIAL JUDGE, MORADABAD AND ANOTHER
July 21, 2011
NIRDOSH W/O SRI VED PRAKASH Vs. STATE
February 17, 2011
NIRMAL CHAND SRIVASTAVA Vs. LABOUR COURT AT VARANASI
February 24, 2011
NIRMAL JAIN Vs. PRADESHIYA INDUSTRIAL AND INVESTMENT CORPORATION OF U P
March 18, 2011
NIRMAL KUMAR SETH Vs. COMMISSIONER OF INCOME TAX LUCKNOW
October 14, 2011
NIRMAL KUMAR TRIPATHI Vs. STATE OF U P
July 18, 2011
NIRMAL SINGH Vs. STATE OF U P
November 3, 2011
NIRMALA DEVI Vs. UPPER COMMISSIONER NAGAR NIGAM
August 3, 2011
NIRMOHI AKHARA Vs. BABU PRIYA DUTTA RAM
April 28, 2011
NISAR AHMAD Vs. ATARU
July 25, 2011
NISAR AHMAD Vs. COLLECTOR AND ORS.
January 19, 2011
NISHA DEVI Vs. STATE
April 19, 2011
NISHA DEVI Vs. U P ZILADHIKARI JEWAR
November 16, 2011
NISHA SOLANKI D/O BHANU PRATAP SINGH SOLANKI Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
November 28, 2011
NISHA YADAV Vs. STATE OF U P AND ORS
March 1, 2011
NISHANT INDUSTRIES Vs. STATE OF U P
November 2, 2011
NISHANT MISHRA Vs. STATE
April 6, 2011
NISHAR Vs. STATE
May 3, 2011
NISHITH VERMA Vs. REGISTRAR GENERAL HIGH COURT OF JUDICATURE AT ALLAHABAD
July 5, 2011
NITIN GURJAR Vs. STATE OF U P
November 2, 2011
NITIN KUMAR AGARWAL Vs. STATE OF U P
November 16, 2011
NITIN KUMAR AGARWAL Vs. GOVT ADVOCATE
October 31, 2011
NITIN SAHAGAL AND OTHERS Vs. STATE OF U P AND ANOTHER
October 21, 2011
NITIN SHARMA Vs. STATE
July 11, 2011
NITYANAND PANDEY Vs. STATE BANK OF INDIA AND OTHERS
November 11, 2011
NIYAMAT ALI AND ORS. Vs. STATE OF U.P. AND ORS.
January 12, 2011
NIZAM TILES INDUSTRY Vs. AUTHORIZED OFFICER BANK OF BARODA AND ORS.
May 4, 2011
NIZAM UDDIN Vs. D J AZAMGARH
May 2, 2011
NIZAMUDDIN KHAN Vs. ADDITIONAL DISTRICT
November 1, 2011
NIZAMUDDIN KHAN DEAD THROUGH LRS Vs. IIIRD ADDITIONAL DISTRICT JUDGE BAHRAICH
March 18, 2011
NOMAN AHAMAD Vs. DISTRICT CONSUMER FORUM
October 19, 2011
NOOR JAHAN BEGUM Vs. UMA DEVI
November 18, 2011
NOOR MOHAMMAD AND ANOTHER Vs. STATE OF U P AND ANOTHER
September 27, 2011
NORTHERN INDIA CYCO PARTS PVT. LTD Vs. COMMISSIONER OF TRADE TAX, U.P., LUCKNOW
February 28, 2011
NTPC LIMITED Vs. STATE
November 11, 2011
NTPC LIMITED & ANOTHER Vs. STATE OF U.P. & OTHERS
November 21, 2011
NUPUR SINGH Vs. STATE OF U P
May 13, 2011
NUPUR SINGH Vs. STATE OF U.P.
May 13, 2011
NUPUR TALWAR Vs. C B I DELHI
March 18, 2011
NUTECH PAKCAGING LIMITED Vs. STATE OF U P
February 18, 2011
NUZHAT KHATOON Vs. STATE OF U P AND ANOTHER
September 27, 2011
O.P. KASHYAP S/O BABU LAL KASHYAP AND ORS. Vs. STATE OF U.P. THROU PRIN. SECY. SECRETARIAT ADMIN. AND ORS.
January 17, 2011
OBEETEE TEXTILES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 1, 2011
Old World Hospitality (P) Ltd. Vs. State of U.P.and Others
May 5, 2011
OLD WORLD HOSPITALITY LTD Vs. STATE OF U P
May 5, 2011
OM KATTHA UDYOG Vs. STATE OF U P
January 20, 2011
OM PRAKASH Vs. STATE OF U P
February 21, 2011
OM PRAKASH Vs. JAGAT PRAKASH
February 10, 2011
OM PRAKASH Vs. STATE OF U P
April 4, 2011
OM PRAKASH Vs. STATE OF U P
May 31, 2011
OM PRAKASH Vs. STATE
November 15, 2011
OM PRAKASH Vs. POORAN CHAND
October 18, 2011
OM PRAKASH Vs. STATE OF U P
November 17, 2011
OM PRAKASH Vs. STATE OF U P AND OTHERS
July 15, 2011
OM PRAKASH AGARWAL Vs. BANK OF BARODA MORADABAD
March 24, 2011
OM PRAKASH AND ORS. Vs. STATE OF U.P. AND ORS.
May 10, 2011
OM PRAKASH AND ORS. Vs. MOTIA DEVI AND ORS.
April 15, 2011
Om Prakash and others Vs. State of U.P.and others
August 3, 2011
OM PRAKASH DWIVEDI Vs. STATE OF U P
July 21, 2011
OM PRAKASH MISHRA Vs. UNION OF INDIA
July 26, 2011
OM PRAKASH MISHRA & ANR. Vs. UNION OF INDIA & ORS.
November 9, 2011
OM PRAKASH PANDEY Vs. STATE OF U P
January 5, 2011
OM PRAKASH PANDEY Vs. STATE OF U P AND OTHERS
October 19, 2011
OM PRAKASH SHARMA Vs. STATE OF U.P. THRU SECY. AGRICULTURE DEPTT. LKO. & ORS.
December 23, 2011
OM PRAKASH SINGH Vs. STATE OF U P
December 21, 2011
OM PRAKASH SINGH Vs. STATE OF U P AND ANOTHER
December 21, 2011
OM PRAKASH SINGH Vs. BASIC SHIKSHA ADHIKARI AND ORS.
April 29, 2011
OM PRAKASH SINGH AND ORS Vs. STATE OF U P
September 2, 2011
OM PRAKASH SRIVASTAVA Vs. STATE
January 18, 2011
OM PRAKASH YADAV Vs. BAL DEO DASS YADAV
April 22, 2011
OM PRAKASH, S/O. LATE SRI RAM SUNDER SINGH Vs. IXTH ADDITIONAL DISTRICT JUDGE
September 21, 2011
OM SHRI GURU SAKSHI RAM CHANDRA INSTITUTE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
March 11, 2011
OM TIWARI Vs. STATE OF U P AND OTHERS
June 22, 2011
OMAR VAISHYA VIDHYALAYA COMITTEE Vs. P A AND ORS
May 3, 2011
OMAR VAISHYA VIDHYALAYA COMMITTEE Vs. P.A. AND ORS.
May 3, 2011
OMBEER Vs. STATE OF U.P.
September 3, 2011
OMEGA BIOTECH LIMITED Vs. PRINCIPAL SECRETARY MEDICAL HEALTH
December 21, 2011
OMKAR AND OTHERS Vs. STATE OF U P
July 20, 2011
OMKAR SHARAN BAJPAI Vs. THE DISTRICT JUDGE BARABANKI
November 18, 2011
OMKAR SINGH Vs. UP ZILADHIKARI
December 15, 2011
OMKAR SINGH Vs. STATE OF U P
August 25, 2011
OMPAL Vs. STATE
July 8, 2011
OMWATI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
March 14, 2011
ONKAR NATH KESARWANI Vs. KUSUM SINGH
November 25, 2011
ONKAR NATH KESARWANI SINCE DECEASED Vs. KUSUM SINGH
March 25, 2011
ONKAR NATH SARIN Vs. SARDAR SINGH MAGGU
November 4, 2011
ONKAR NATH SRIVASTAVA Vs. ADDITIONAL DISTRICT JUDGE BARABANKI
April 8, 2011
OPTHO REMEDIES (P) LTD. Vs. UNION OF INDIA
October 11, 2011
OPTHO REMEDIES (P.) LTD. Vs. UNION OF INDIA
July 11, 2011
ORIENTAL INSURANCE CO L T D Vs. VINOD KUMAR JOSHI
April 27, 2011
ORIENTAL INSURANCE CO LTD Vs. SATENDRA KUMAR
May 31, 2011
ORIENTAL INSURANCE CO LTD Vs. SHIVPURI DEVI
May 31, 2011
ORIENTAL INSURANCE CO LTD Vs. MANGARE
January 11, 2011
ORIENTAL INSURANCE CO LTD Vs. BILAL
February 28, 2011
ORIENTAL INSURANCE CO LTD Vs. PREM LATA VERMA
November 4, 2011
ORIENTAL INSURANCE CO. LTD. Vs. VINOD KUMAR GUPTA
August 8, 2011
ORIENTAL INSURANCE CO. LTD. THROUGH REGIONAL MANAGER THROUGH ITS LEGAL CELL Vs. RAFIQUE AHMAD AND ORS.
October 12, 2011
ORIENTAL INSURANCE CO.LTD. Vs. NAIMA
November 9, 2011
ORIENTAL INSURANCE CO.LTD. Vs. SONKALI
April 21, 2011
Oriental Insurance Co.Ltd. Vs. Prem Lata Verma and others
November 4, 2011
ORIENTAL INSURANCE COMPANY LIMITED Vs. FATMA MALIK
August 8, 2011
ORIENTAL INSURANCE COMPANY LIMITED Vs. ANITA YADAV
August 8, 2011
ORIENTAL INSURANCE COMPANY LIMITED Vs. POOJA
August 8, 2011
ORIENTAL INSURANCE COMPANY LIMITED Vs. PANKAJ SINGH JANTWAL
March 31, 2011
ORIENTAL INSURANCE COMPANY LTD Vs. SALAMAT ALI
May 10, 2011
ORIENTAL INSURANCE COMPANY LTD Vs. DILSHAD MALIK
February 28, 2011
ORIENTAL INSURANCE COMPANY LTD Vs. LALJI YADAVA
September 29, 2011
ORIENTAL INSURANCE COMPANY LTD Vs. HANUMAN YADAV
September 29, 2011
ORIGINS ADVERTISING PRIVATE LIMITED Vs. STATE OF U.P. AND ORS.
April 4, 2011
OUDH GYMKHANA CLUB LUCKNOW Vs. STATE
June 7, 2011
OUDH SUGAR MILLS LTD Vs. STATE OF U P
October 14, 2011
P R NARANG DEAD THROUGH LRS Vs. IIIRD ADDL DISTRICT JUDGE DEHRADUN
January 5, 2011
P.N. SINGH Vs. THE IVTH A.D.J.
April 4, 2011
PACE MARKETING SPECIALITIES Vs. COMMISSIONER OF CENTRAL EXCISE
August 12, 2011
PADAM SHREE GAS SERVICE PROPRIETOR ASHISHA AGARWAL Vs. INDIAN OIL CORPORATION
December 21, 2011
PADAM SINGH Vs. STATE OF U P
February 4, 2011
PADMAKAR DWIVEDI Vs. THE STATE OF U.P. AND OTHERS
December 23, 2011
PALAK MODI Vs. STATE BANK OF INDIA & OTHERS
November 17, 2011
PALAKDHARI Vs. GAON SABHA DEVARA TRIPURARPUR
February 4, 2011
PALTOO PRASAD Vs. STATE
December 22, 2011
PALTU Vs. STATE OF U P THROUGH PRINCIPAL SECRETARY
November 8, 2011
PAN PARAG INDIAN LIMITED Vs. COMMISSIONER, COMMERCIAL TAX
May 2, 2011
PANCHAM LAL AND ANR. Vs. ADDL. DISTRICT JUDGE AND ORS.
February 23, 2011
PANCHAYAT UDYOG JHANJHARI Vs. STATE OF U.P. AND ORS.
May 2, 2011
PANCHSHEEL INTER COLLEGE AND ANR. Vs. STATE OF U.P. AND ORS.
January 10, 2011
PANDAV SARKAR Vs. STATE OF U P
August 16, 2011
PANJAB RICE MILLS Vs. COMMISSIONER OF INCOME TAX AND ANR BAREILLY
October 11, 2011
PANKAJ BHOLA AND ANOTHER Vs. STATE OF U P AND ANOTHER
July 25, 2011
PANKAJ GUPTA Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE S D RISHIKESH
May 11, 2011
PANKAJ KUMAR Vs. STATE OF U P
April 26, 2011
PANKAJ KUMAR Vs. STATE OF U P
January 3, 2011
PANKAJ KUMAR Vs. STATE OF U.P. AND ORS.
January 19, 2011
PANKAJ KUMAR AND ANR. Vs. KAMAL KANT GOEL
May 9, 2011
PANKAJ KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
May 13, 2011
PANKAJ KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
April 24, 2011
PANKAJ KUMAR DUBEY Vs. STATE OF U.P. AND ORS.
September 22, 2011
PANKAJ KUMAR JAISWAL Vs. STATE OF U.P.
July 11, 2011
PANKAJ KUMAR SINGH Vs. THE STATE OF U.P. THRU. SECY., SECONDARY EDU. AND ORS.
June 24, 2011
PANKAJ KUSHWAHA Vs. ADDITIONAL SESSION JUDGE COURT NO. 6 UNNAO AND ORS.
January 5, 2011
PANKAJ PANDEY Vs. S B I CENTRAL RECRUITMENT AND PROMOTION DEPARTMENT
December 1, 2011
PANKAJ PATHAK Vs. STATE OF U P
February 15, 2011
PANKAJ RAI Vs. STATE OF U.P. AND ORS.
September 14, 2011
PANKAJ SAROJ AND ANR. Vs. STATE OF U.P. THRU. SECY. BASIC EDUCATION AND 2 ORS.
September 27, 2011
PANKAJ SHARMA Vs. STATE
August 23, 2011
PANKAJ SHRIVASTAVA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
June 3, 2011
PANKAJ SHUKLA Vs. ANIRUDH SINGH
January 25, 2011
PANKAJ TYAGI Vs. STATE OF U.P. AND ANR.
September 14, 2011
PAPPTI KHAN S/O NAFEEZ KHAN Vs. STATE
January 3, 2011
PAPPU Vs. STATE OF U P
September 28, 2011
PAPPU @ SURESH Vs. STATE OF U.P.
September 21, 2011
PAPPU MISHRA @ SURENDRA KUMAR MISHRA AND OTHERS Vs. STATE OF U P AND ANOTHER
October 31, 2011
PARAS Vs. DY DIRECTOR OF CONSOLIDATION GHAZIPUR
March 14, 2011
PARAS NATH GUPTA Vs. STATE OF U P
February 17, 2011
PARAS NATH YADAV Vs. NAGAR AAYUKTA NAGAR NIGAM ALLAHABAD
August 1, 2011
PARASHU RAM Vs. STATE OF U.P. THRU DIRECTOR OF EDUCATION AND ORS.
April 29, 2011
PARASMAL G NAHATA Vs. STATE OF U P & OTHERS
November 17, 2011
PARASU RAM TIWARI AND ORS. Vs. STATE OF U.P. THROUGH PRINCIPAL SECY. IRRIGATION DEPT. LKO.
December 14, 2011
PARMANAND Vs. STATE OF U P
May 3, 2011
PARMARTH IRON PVT. LTD. Vs. CHIEF COMMISSIONER OF CUS. & C. EX.
March 29, 2011
PARMENDRA Vs. STATE OF U P AND ANOTHER
October 31, 2011
PARMESHWAR Vs. STATE
April 27, 2011
PARMESHWAR DAYAL Vs. STATE OF U.P. THROUGH SECY. CANE DEVELOPMENT AND 4 ORS.
September 22, 2011
PARSHU RAM PANDEY Vs. STATE OF U P
April 6, 2011
PARSHURAM Vs. D D C
July 18, 2011
PARSVNATH DEVELOPERS LTD Vs. GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY
September 6, 2011
PARVEJ Vs. STATE
August 2, 2011
PARWATI DEVI Vs. KESARWANI AND COMPANY
May 5, 2011
PARWATI DEVI AND ORS Vs. STATE OF U P AND ORS
November 17, 2011
PARWATI GUPTA Vs. ADDL. DISTRICT MAGISTRATE CITY, KANPUR NAGAR
August 29, 2011
PASHUPATI CASTINGS LIMITED Vs. COMMISSIONER OF COMMERCIAL TAX
September 27, 2011
PASHUPATI NATH UPADHYAY Vs. STATE OF U P
February 18, 2011
PASONDIA STEEL PROFILES LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
April 20, 2011
PASSWAN GAS AGENCY DISTRUBUTOR BHARAT GAS Vs. UNION OF INDIA
February 18, 2011
Pati Ram Vs. State of U.P.and Others
November 3, 2011
Pati Ram Vs. State of U.P.
March 29, 2011
PATIRAM Vs. STATE OF U P
November 3, 2011
PAWAN JAIN Vs. THE CHAIRPERSON THE DEBT RECOVERY APPELLATE TRIBUNAL AND OT
August 24, 2011
PAWAN JHA ALIAS PRIYA JHA Vs. STATE OF U P
May 26, 2011
PAWAN KUMAR Vs. UNION OF INDIA
January 6, 2011
PAWAN KUMAR Vs. STATE OF U P
September 30, 2011
PAWAN KUMAR AGARWAL Vs. STATE OF U.P. & OTHERS
December 21, 2011
PAWAN KUMAR AND ANR. Vs. STATE OF U.P. AND ANR.
May 27, 2011
PAWAN KUMAR LAUR Vs. STATE OF U P
November 30, 2011
PAWAN KUMAR MISHRA Vs. JOINT DIRECTOR OF EDUCATION
May 25, 2011
PAWAN KUMAR SINGH Vs. STATE OF U P
November 23, 2011
Pawan Kumar Singh Vs. State of U.P.and Another
December 23, 2011
PAWAN SINGH AND ANR. Vs. STATE OF U.P.
April 6, 2011
PAWAN VARSHNEY Vs. STATE
April 21, 2011
PAYAREY MIRZA Vs. STATE OF U.P. AND ORS.
February 9, 2011
PEER BAKSHA Vs. REGIONAL MANAGER U P S R T C
May 27, 2011
PEEYUSH KUMAR Vs. STATE OF U P
May 19, 2011
PELICON BONE CHINA PVT. LTD. Vs. COMMISSIONER OF TRADE TAX, U.P., LUCKNOW
July 28, 2011
People's Union For Civil Liberties Vs. State of U.P.
May 5, 2011
PEOPLES UNION FOR CIVIL LIBERTIES Vs. STATE OF U P
May 5, 2011
PERSONAL ASSISTANTS BROTHERHOOD Vs. STATE OF U P
May 23, 2011
PERSONAL ASSISTANTS BROTHERHOOD AND ANR. Vs. STATE OF U.P. AND ORS.
April 28, 2011
PHEKNI Vs. BOARD OF REVENUE U P
August 30, 2011
PHOOL CHAND SINGH Vs. CENTRAL DEFENCE ACCOUNT CC
January 5, 2011
PHOOL CHANDRA AND OTHERS Vs. STATE OF U P AND ANOTHER
September 7, 2011
PHOOL PATI Vs. DISTRICT MAGISTRATE/COLLECTOR AND ORS.
January 21, 2011
PHOOLAN SINGH Vs. STATE OF U P
October 14, 2011
Phoolan Singh (In Jail) Vs. State of U.P.
October 14, 2011
PHUL CHAND YADAV Vs. KEDAR YADAV
July 7, 2011
PICASSO DIGITAL MEDIA PRIVATE LTD Vs. ARUN SRIVASTAVA
May 20, 2011
PICASSO DIGITAL MEDIA PRIVATE LTD. Vs. VAS KNOWLEDGE GROWTH INTITIATIVES PRIVATE LTD.
April 7, 2011
PILANIA INDANE GAS SERVICE Vs. UNION OF INDIA
September 28, 2011
PINTU JHA ALIAS UMA SHANKER Vs. STATE OF U P
October 13, 2011
PIYUSH PURWAR Vs. ADDL CHIEF JUDICIAL MAGISTRATE
April 22, 2011
Piyush Purwar Vs. Addl.Chief Judicial Magistrate and others
April 22, 2011
POKHPAL Vs. STATE OF U P
September 20, 2011
POOJA Vs. STATE OF U P
November 21, 2011
POOJA JAISWAL Vs. STATE
March 24, 2011
POOJA SINGH D/O. KUSUM KUMAR SINGH & ANOTHER Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
November 14, 2011
POWER GRID CORPORATION OF INDIA LIMITED Vs. AJAY KUMAR GUPTA
December 7, 2011
PRABHAKAR MISHRA Vs. AVDHESH KUMAR MISHRA
December 22, 2011
PRABHAKAR SHUKLA ALIAS DISCO Vs. STATE
January 21, 2011
PRABHAKAR SINGH Vs. STATE OF U P
May 6, 2011
PRABHAT Vs. STATE OF U P AND ANOTHER
September 12, 2011
PRABHAT CHANDRA JAIN Vs. NAVNEET SEHGAL
March 3, 2011
PRABHAWATI Vs. CHAMPA DEVI
November 2, 2011
PRABHU AND ORS. Vs. ADDITIONAL COMMISSIONER-II AND ORS.
August 17, 2011
PRABHU NARAIN SINGH Vs. STATE OF U.P. AND ORS.
April 1, 2011
PRADEEP Vs. STATE OF U P
September 26, 2011
PRADEEP GIRI AND ANR. Vs. STATE OF U.P. AND ANR.
April 7, 2011
PRADEEP JAIN Vs. HARI SHANKER JIJAURIYA
November 11, 2011
PRADEEP JAIN Vs. SWADESH KUMAR JAIN
April 29, 2011
PRADEEP KAPOOR Vs. LAXMI NARAIN KAPOOR
April 27, 2011
PRADEEP KAPOOR Vs. C B I
September 13, 2011
PRADEEP KUMAR Vs. SHRI KRISHNA RAM NAGAR
January 28, 2011
PRADEEP KUMAR Vs. STATE OF U P
September 27, 2011
PRADEEP KUMAR Vs. STATE OF U P
November 15, 2011
PRADEEP KUMAR Vs. STATE OF U.P.
May 30, 2011
PRADEEP KUMAR GUPTA Vs. MEENA RANI
July 28, 2011
PRADEEP KUMAR PANDEY S/O RAMESH P. PANDEY Vs. STATE OF U.P. THR. SECY. SECON. EDUCATION AND 3 ORS.
June 24, 2011
PRADEEP KUMAR RAI AND OTHERS Vs. STATE OF U.P. AND OTHERS
November 25, 2011
PRADEEP KUMAR S/O LAXMI NARAYAN Vs. CIVIL JUDGE (S.D.), HARDOI
November 15, 2011
PRADEEP KUMAR TEWARI Vs. STATE OF U P
November 18, 2011
PRADEEP KUMAR VISHWAKARMA Vs. STATE
May 23, 2011
PRADEEP PANDEY Vs. STATE OF U P
November 14, 2011
PRADEEP PHARMA Vs. COMMISSIONER OF COMMERCIAL TAX
July 15, 2011
PRADEEP SHUKLA Vs. STATE OF U.P.
September 5, 2011
PRADEEP SINGH, SUNIL SINGH Vs. STATE OF U.P.
February 1, 2011
PRADEEP YADAV Vs. STATE OF U.P. AND ORS.
February 23, 2011
PRADIP KUMAR ABHI Vs. STATE OF U.P. AND ANR.
January 4, 2011
PRADYUMNA SINGH Vs. COLLECTOR
May 31, 2011
PRADYYMNA SINGH Vs. CHANCELLOR
May 31, 2011
PRAFULLA CHANDRA MISHRA Vs. STATE OF U P
July 8, 2011
PRAGYESH MISHRA Vs. STATE
March 14, 2011
PRAHLAD Vs. STATE OF U.P. THRU SECRETARY, APPOINTMENTS AND ORS.
May 3, 2011
PRAHLAD KUMAR Vs. DISTRICT MAGISTRATE ALLAHABAD
April 22, 2011
PRAHLAD LAL SRIVASTAVA Vs. STATE OF U.P.
April 22, 2011
PRAHLAD PRASAD AND ORS. Vs. THE 2ND A.D.J. AND ORS.
January 21, 2011
PRAHLAD SINGH Vs. STATE
November 28, 2011
PRAKASH AND ORS. Vs. STATE OF U.P.
April 28, 2011
PRAKASH BAJAJ Vs. PNB HOUSING FINANCE LTD. AND ANR.
September 16, 2011
PRAKASH FILLING STATION AND ANR. Vs. M/S INDIAN OIL CORPORATION LIMITED AND ORS.
January 19, 2011
PRAKASH ISPAT UDYOG LTD. Vs. COMMISSIONER OF C. EX., GHAZIABAD
May 10, 2011
PRAKASH KAUR Vs. PRESCRIBED AUTHORITY/ADDL CIVIL JUDGE S D RAMPUR
March 1, 2011
PRAMILA SINGH AND ORS Vs. STATE OF U P AND ORS
August 4, 2011
PRAMOD Vs. STATE OF U.P.
September 26, 2011
Pramod Kumar Vs. Additional District Judge, Court No.1, Bijnor and others
April 26, 2011
PRAMOD KUMAR Vs. ADDITIONAL DISTRICT JUDGE COURT NO.1 BIJNOR
November 26, 2011
PRAMOD KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION MEERUT
December 15, 2011
PRAMOD KUMAR Vs. STATE OF U P
July 22, 2011
PRAMOD KUMAR Vs. STATE OF U.P. AND ORS.
April 11, 2011
PRAMOD KUMAR Vs. STATE OF U P AND ORS
August 10, 2011
PRAMOD KUMAR Vs. SRI. D.C MISHRA. SENA NAYAK
March 31, 2011
PRAMOD KUMAR & ANOTHER Vs. MAHENDRA KUMAR BAJAJ
December 15, 2011
PRAMOD KUMAR AGARWAL Vs. JAMUNA DEVI
March 8, 2011
PRAMOD KUMAR RAJAK Vs. REGISTRAR GENERAL HIGH COURT, ALLAHABAD AND ORS.
September 23, 2011
PRAMOD KUMAR SHROTRIYA Vs. STATE OF U P
April 5, 2011
PRAMOD KUMAR SHUKLA Vs. STATE OF U.P. AND ORS.
April 21, 2011
PRAMOD KUMAR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
December 16, 2011
PRASANT KUMAR TRIPATHI Vs. STATE OF UTTAR PRADESH AND OTHERS
December 13, 2011
PRASHANT GLASS WORKS PVT LIMITED Vs. BANK OF BARODA
March 11, 2011
PRASHANT KHANDELWAL AND OTHERS Vs. STATE OF U.P. AND OTHERS
November 21, 2011
PRASHANT KUMAR KATIYAR Vs. STATE OF U P
April 7, 2011
PRASHANT KUMAR KATIYAR Vs. STATE OF U P
September 12, 2011
PRASHANT KUMAR SINGH Vs. UNION OF INDIA AND OTHERS
November 18, 2011
PRATAP CHAND Vs. IIND A D J LAKHIMPUR KHERI
April 25, 2011
PRATAP SINGH Vs. RAM CHARAN
December 13, 2011
PRATI PAL SINGH AND OTHERS Vs. STATE OF U P AND ANOTHER
September 27, 2011
PRAVEEN BANSAL Vs. STATE OF U.P. & OTHERS
December 9, 2011
PRAVEEN JUNEJA AND OTHERS Vs. STATE OF UTTAR PRADESH AND ANOTHER
November 28, 2011
PRAVEEN KUMAR Vs. COLLECTOR
September 21, 2011
PRAVEEN KUMAR Vs. STATE OF U P
February 11, 2011
PRAVEEN KUMAR Vs. STATE OF U P
September 26, 2011
PRAVEEN KUMAR Vs. STATE OF U.P.
September 6, 2011
PRAVEEN KUMAR Vs. STATE OF U.P. AND ORS.
January 20, 2011
PRAVEEN KUMAR GARG Vs. MEENA RANI
July 28, 2011
PRAVEEN KUMAR S/O SRI RAVI SHANKAR Vs. MUSSORRIE DEHRADUN DEVELOPMENT AUTHORITY
January 5, 2011
PRAVEENA YADAV Vs. STATE OF U P
August 8, 2011
PRAVIN KUMAR MISRA ALIAS GOLDEN Vs. STATE
January 6, 2011
PREET KUMAR SRIVASTAVA Vs. STATE OF U P
September 2, 2011
PREETAM SINGH BIHNOI Vs. VIMAL KUMAR MAHARSHI
March 18, 2011
PREETI SHARMA Vs. STATE OF U P
January 27, 2011
PREETI SRIVASTAVA D/O RAMPRASAD SRIVASTAVA AND ORS. Vs. DIRECTOR, STATE COUNCIL FOR EDUCATION RESEARCH AND TRAINING
February 11, 2011
PREM Vs. SMT. SHAKUNTALA AND ANOTHER
November 22, 2011
Prem Chand Dubey Vs. State of U.P.and others
September 9, 2011
PREM CHANDRA Vs. STATE OF U P
February 22, 2011
PREM CHANDRA DUBEY Vs. STATE OF U P
September 9, 2011
PREM DAS TRIPATHI Vs. STATE
August 30, 2011
PREM KUMAR RAI Vs. STATE OF U P
August 24, 2011
PREM KUMAR SINGH Vs. STATE OF U P
January 4, 2011
PREM KUMAR SRIVASTAVA Vs. STATE OF U P AND ANR
July 14, 2011
PREM KUMARI Vs. BOARD OF REVENUE U P AT LUCKNOW
September 13, 2011
PREM LATA Vs. JOGINDER LAL JAIN
March 24, 2011
PREM NARAIAN GUPTA Vs. STATE OF U.P. THROUGH ITS PRIN. SECY. DEPTT. OF AGRICULTURE
September 15, 2011
PREM NARAIN SHUKLA Vs. STATE OF U P
October 11, 2011
PREM NARAYAN TIWARI Vs. STATE OF U P
March 7, 2011
PREM NATH Vs. STATE OF U P
February 10, 2011
PREM PAL Vs. STATE OF U P
March 3, 2011
PREM PRAKASH Vs. STATE OF U P
January 13, 2011
PREM SINGH AND ORS. Vs. THE STATE OF U.P. AND ORS.
February 15, 2011
PREM TEWARI Vs. STATE OF U.P. AND ANR.
January 18, 2011
PREMA DEVI Vs. STATE
September 19, 2011
PREMVEER SINGH Vs. STATE OF U.P. AND ORS.
February 10, 2011
PREMWATI Vs. SHIV SHANKER
March 24, 2011
PRESTIGE LIGHTS LTD Vs. STATE BANK OF INDIA
July 27, 2011
PRINCIPAL SECRETARY, FOOD AND CIVIL SUPPLIES AND ORS. Vs. RAJ KUMAR KANAUJIA AND ORS.
April 18, 2011
PRINCIPAL ST ANTHONY CONVENT GIRLS INTERMEDIATE COLLEGE Vs. STATE OF U P
January 18, 2011
Principal St.Anthony Convent Girls Intermediate College, Allahabad Vs. State of U.P. and Others
January 18, 2011
PRITI JAISWAL Vs. STATE OF U.P. THRU ITS SECRY AND ORS.
September 30, 2011
PRITI NANDAN SINGH Vs. STATE OF U P & ANOTHER
October 31, 2011
PRIYAMBADA Vs. DEPUTY DIRECTOR OF CONSOLIDATION CHANDAULI
August 9, 2011
PRIYAMBADA Vs. D.D.C. AND OTHERS
September 13, 2011
PROF RAM MANOHAR MISRA Vs. CHANCELLOR SAMPURNANAND SANSKRIT VISHWAVIDYALAYA
January 3, 2011
PROFESSOR AJAY KUMAR SRIVASTAVA Vs. STATE OF U P
January 21, 2011
PT RAMA SHANKER MISHRA TRUST Vs. UNION OF INDIA
September 29, 2011
PT. JAWAHAR LAL NEHRU INTER COLLEGE AND ANR. Vs. THE STATE OF U.P. AND ORS.
January 3, 2011
PUBLIC WELFARE HOSPITAL Vs. STATE OF U P
May 19, 2011
PUNEET KUMAR JINDAL Vs. ICICI LOMBARD GENERAL INSURANCE CO LTD
November 23, 2011
PUNJAB DIESEL ENGINEERING Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES AND OTHERS
September 21, 2011
PUNJAB NATIONAL BANK Vs. STATE OF U P
May 25, 2011
PUNJAB NATIONAL BANK Vs. IIND A D J SAHARANPUR
March 17, 2011
PUNJAB NATIONAL BANK THROUGH ITS CHIEF MANAGER Vs. SANJEEV KUMAR KHANDELWAL
January 17, 2011
PUNVASI Vs. DY DIRECTOR OF CONSOLIDATION AZAMGARH
March 14, 2011
PURAN LAL Vs. EXECUTIVE ENGINEER TUBEWELL DIVISION
July 26, 2011
PURAN LAL AND ORS Vs. STATE
December 14, 2011
PURAN SINGH Vs. STATE OF U P
December 19, 2011
PURAN SINGH BISHT Vs. STATE
January 5, 2011
PURANWASI Vs. IIIRD ADDITIONAL DISTRICT JUDGE GHAZIAPUR
August 2, 2011
PURENDRA SHEKHAR BHATTACHARYA Vs. RAJENDRA KUMAR YADAV
April 29, 2011
PURSHOTTAM DAS GUPTA AND ORS. Vs. SHRI MANISH KUMAR MISHRA AND ORS.
May 3, 2011
PURSHOTTAM LAL Vs. STATE OF U P
October 14, 2011
Purshottam Lal (In Jail) Vs. State of U.P.
October 14, 2011
PURSHOTTAM PRASAD MURYA Vs. U.P.POWER CORPORATION LIMITED
February 21, 2011
PURUSHOTTAM DUTTA Vs. STATE OF U P AND ANOTHER
September 14, 2011
PURVANCHAL VIDYUT VITRAN NIGAM LTD Vs. STATE OF U P
February 17, 2011
PUSHPA DEVI Vs. ADDL DISTRICT JUDGE ALLAHABAD
July 5, 2011
PUSHPA DEVI Vs. STATE OF U P
November 22, 2011
PUSHPA KUMARI Vs. THE STATE OF U.P. THROUGH SECY. BASIC EDUCATION LKO. AND ORS.
November 23, 2011
PUSHPENDRA ALIAS BRIJ BIHARI ALIAS PAPPI Vs. STATE OF U P
July 18, 2011
PUSHPENDRA KUMAR SHARMA Vs. STATE OF U.P. AND ORS.
February 23, 2011
PUSPA DEVI Vs. STATE OF U P
August 10, 2011
PUTTAN SHARMA @ RAJ KUMAR SHARMA AND ANOTHER Vs. STATE BANK OF INDIA THRU A.G.M. KANPUR
December 23, 2011
PUTTI LAL Vs. STATE OF U.P. AND ORS.
September 15, 2011
PYARE LAL AND ORS. Vs. BOARD OF REVENUE AND ORS.
September 29, 2011
PYARE LAL VISHWAKARMA Vs. STATE
December 5, 2011
PYARI DEVI Vs. RADHEY SHYAM
March 24, 2011
QAISER Vs. ADDITIONAL DISTRICT JUDGE
January 7, 2011
QAVI Vs. STATE OF M P
October 14, 2011
QAYYUM KHAN AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
November 17, 2011
QUTUBUL ABIDEEN AND ORS. Vs. PRABHU DAYAL AND ANR.
September 30, 2011
R N MISHRA RETD JUSTICE Vs. STATE OF U P
January 28, 2011
R N SINGH Vs. BANARAS HINDU UNIVERSITY
September 23, 2011
R P ELECTRONICS Vs. STATE OF U P
May 13, 2011
R P SRIVASTAVA Vs. GOVT ADVOCATE
November 3, 2011
R.K. PANDEY Vs. S.D.O.
July 18, 2011
R.P. PRODUCTS THROUGH ITS PROPRIETOR Vs. COMMISSIONER OF COMMERCIAL TAX U.P. AND ORS.
September 6, 2011
RACHNA AGRAWAL Vs. INDIAN OIL CORPORATION LIMITED
November 3, 2011
RACHNA BAJAL Vs. RENT CONTORL AND EVICTION OFFICER/CITY MAGISTRATE LKO
February 7, 2011
RADHA Vs. ANIL KUMAR
March 7, 2011
RADHA DEVI @ PUSPAMATI AND ANR Vs. STATE OF U P & ANR
July 21, 2011
RADHA KRISHNA Vs. STATE
May 3, 2011
RADHA KRISHNA PANDEY Vs. SUB-DIVISIONAL OFFICER KANPUR DEHAT
July 18, 2011
RADHA RATHAUR Vs. STATE
August 11, 2011
RADHEY LAL Vs. SPECIAL JUDGE S C /S T ACT LUCKNOW
March 24, 2011
RADHEY MOHAN SRIVASTAVA AND OTHERS Vs. STATE OF U.P. AND OTHERS
December 14, 2011
RADHEY SHYAM Vs. ADDITIONAL DISTRICT JUDGE
April 8, 2011
RADHEY SHYAM @ CHANDRAM UPADHYAY Vs. STATE OF U P
September 27, 2011
RADHEY SHYAM AND OTHERS Vs. STATE OF U.P.
December 25, 2011
RADHEY SHYAM KAPOOR Vs. ALLAHABAD BANK
September 21, 2011
RADHEY SHYAM MAURYA Vs. STATE OF U.P. AND OTHERS
December 21, 2011
RADHEY SHYAM S/O NARAIN Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
November 22, 2011
RADHEY SHYAM SINGH Vs. STATE OF U.P. AND ORS.
May 27, 2011
RADHIKA DEVI Vs. SANJAY KUMAR
November 9, 2011
RAFAT NAGHMI Vs. ANJUMAN LSLAMIA MUSLIM YATEEM KHANA
April 8, 2011
RAFI ULLAH Vs. ASLAM
May 25, 2011
RAFIQ Vs. STATE OF U P
November 9, 2011
RAFIQUNNISSA Vs. COLLECTOR D M
July 7, 2011
RAGHAV SARAN RAI Vs. STATE OF U P
March 14, 2011
RAGHBIR SINGH Vs. STATE OF U P
September 27, 2011
RAGHU NATH SINGH Vs. PRESIDIANG OFFICER LABOUR COURT U.P. VARANASI AND ORS.
February 11, 2011
RAGHU RAJ PRATAP SINGH ALIAS RAJA BHAIYA Vs. STATE
April 8, 2011
RAGHUBEER SAHAI Vs. JAI PRAKASH AND ORS.
February 11, 2011
RAGHUNATH Vs. BHAI LAL
April 16, 2011
Raghunath Harijan Vs. State of U.P. and Others
January 5, 2011
RAGHUNATH INTERNATIONAL LTD Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
February 25, 2011
RAGHUNATH RAM Vs. STATE OF U.P. & OTHERS
December 13, 2011
RAGHUNATH RAM Vs. THE STATE OF U.P. AND OTHERS
November 11, 2011
RAGHURAJ AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
February 17, 2011
RAGHUVEER KUMAR Vs. DISTRICT BASIC EDUCATION OFFICER
January 10, 2011
RAGHUVEER PRASAD Vs. VISHNU DUTT
January 25, 2011
RAGHUVEER SHARAN SHARMA Vs. STATE
September 3, 2011
RAGHUVENDRA MISHRA Vs. UNION OF INDIA
March 14, 2011
RAGHVENDRA NAYAK Vs. STATE OF U P
April 15, 2011
RAGHVENDRA PRATAP SINGH Vs. LAHOORI
September 29, 2011
RAGHVENDRA SINGH Vs. STATE OF U P
March 3, 2011
RAGHVENDRA SINGH ALIAS BABUA Vs. STATE OF U P
January 3, 2011
Ragini Yadav Vs. State of U.P.& Ors.
February 4, 2011
RAGUNATH HARIJAN Vs. STATE OF U P
January 5, 2011
RAGUVEER BAHADUR SINHA Vs. DISTRICT MAGISTRATE FAIZABAD
January 13, 2011
RAHDEY SHYAM SHUKLA AND ORS. Vs. STATE OF U.P. AND ORS.
May 27, 2011
RAHMAN EXPORTS PVT LTD Vs. STATE OF U P
February 9, 2011
Rahmat Bux Rahmani Vs. Sarla Malhotra
November 4, 2011
RAHUL KUMAR Vs. STATE OF U P
March 29, 2011
RAI SHAHAB Vs. D D C BIJNOR
March 7, 2011
Rai Shahab and others Vs. D.D.C., Bijnor and others
March 7, 2011
RAIS KHAN Vs. RAM KISHAN SHARMA
January 28, 2011
RAISA BEGAM Vs. DISTRICT REGISTRAR SAHARANPUR
July 25, 2011
RAISA BEGUM Vs. DEPUTY DIRECTOR OF CONSOLIDATION
November 30, 2011
RAJ BAHADUR Vs. STATE
June 30, 2011
RAJ BAHADUR Vs. BABU LAL
January 21, 2011
RAJ BAHADUR AND ORS. Vs. THE STATE OF U.P. AND ORS.
November 2, 2011
RAJ BAHADUR PATEL Vs. STATE OF U P
March 25, 2011
RAJ BAHADUR SINGH Vs. STATE OF U P
October 20, 2011
RAJ BAHADUR YADAV AND OTHERS Vs. STATE OF U P AND ANOTHER
September 19, 2011
RAJ BALA Vs. STATE OF U P THROUGH SECRETARY REVENUE U P LUCKNOW
June 28, 2011
RAJ KAMAL SHUKLA Vs. CIVIL JUDGE, (S.D.) MOHAMMDI KHERI
May 11, 2011
RAJ KARAN LODH AND ANR. Vs. STATE OF U.P.
April 11, 2011
RAJ KISHOR AWASTHI Vs. STATE OF U P
January 18, 2011
RAJ KISHORE Vs. STATE OF U.P.
September 26, 2011
RAJ KISHORE PANDEY Vs. STATE OF U.P. AND ORS.
April 29, 2011
RAJ KISHORE VAISH Vs. STATE OF U P
September 22, 2011
RAJ KUMAR Vs. STATE OF U P
September 3, 2011
RAJ KUMAR Vs. STATE OF U P
December 7, 2011
RAJ KUMAR Vs. THE STATE OF U.P. AND ORS.
May 16, 2011
RAJ KUMAR Vs. STATE OF UTTAR PRADESH AND ORS.
May 4, 2011
RAJ KUMAR ALIAS RAJJO Vs. VINOD KUMAR CHATURVEDI
March 1, 2011
RAJ KUMAR AND ANR. Vs. STATE OF U.P. AND ANR.
September 5, 2011
RAJ KUMAR AND ORS. Vs. STATE OF U.P
January 31, 2011
RAJ KUMAR CHATURVEDI Vs. THE AUTHORIZED OFFICER AND ANOTHER
October 17, 2011
RAJ KUMAR CHAUDHARY Vs. STATE
May 27, 2011
RAJ KUMAR GABA Vs. STATE OF U.P. AND OTHERS
July 21, 2011
RAJ KUMAR GAUTAM Vs. STATE OF U P
November 24, 2011
RAJ KUMAR GUPTA Vs. STATE
January 6, 2011
RAJ KUMAR MAKHIJA Vs. S K S AND CO
September 30, 2011
Raj Kumar Makhija and others Vs. S.K.S.and Co.and others
September 30, 2011
RAJ KUMAR PUNDIR Vs. STATE OF U P
October 17, 2011
RAJ KUMAR SAHU Vs. SMT. RAM RATI SAHU
June 24, 2011
RAJ KUMAR SAXENA Vs. STATE OF U.P. AND ORS.
July 6, 2011
RAJ KUMAR SHUKLA Vs. STATE OF U P
December 16, 2011
RAJ KUMAR SINGH Vs. CANTONMENT BOARD
November 2, 2011
RAJ KUMAR SINGH Vs. RANVIR SINGH
March 31, 2011
RAJ KUMAR SINGH Vs. STATE OF U P
April 1, 2011
RAJ KUMARI Vs. STATE OF U P
March 3, 2011
RAJ KUMARI Vs. RAJEEV KUMAR SINGH
December 12, 2011
RAJ NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION & OTHERS
October 21, 2011
RAJ NARAIN SHUKLA S/O LATE BRINDAVAN SHUKLA Vs. STATE OF U.P. THRU PRINCIPAL SECRETARY REVENUE AND ORS.
April 5, 2011
RAJ NARAIN TIWARI Vs. STATE OF U.P.
September 2, 2011
RAJ NARAYAN Vs. STATE OF U P
July 11, 2011
RAJ NATH TRIPATHI Vs. STATE OF U.P. THRU. PRIN SECY. AURVED AND UNANI (AYUSH) AND ORS.
September 28, 2011
RAJ PATI Vs. UPPAR ZILADHIKARI F AND R
April 6, 2011
RAJ PRAKASH Vs. STATE OF U P
October 14, 2011
RAJ RAM Vs. DY. DIRECTOR OF CONSOLIDATION BARABANKI AND 5 ORS.
September 15, 2011
RAJ RANI Vs. VTH ADDL DISTRICT JUDGE AGRA
July 13, 2011
RAJ RANI GULATI Vs. CIT CENTRAL TILAK
October 19, 2011
RAJ VEER Vs. STATE OF U P
November 9, 2011
RAJA BHAIYA PATSARIA Vs. ADDL. D.J. AND ORS.
February 21, 2011
RAJA RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION KAUSHAMBI
April 27, 2011
RAJA RAM SINGH Vs. STATE OF UTTAR PRADESH AND OTHERS
December 15, 2011
RAJAN SINGH @ DHARMENDRA SINGH Vs. STATE OF U.P.
June 2, 2011
RAJANI CHAUHAN Vs. SAROJ SINGH
November 9, 2011
RAJAT LAL Vs. COMMISSIONER SAHARANPUR DIVISION
April 16, 2011
RAJBALI Vs. STATE OF U P
November 17, 2011
RAJDEV AND ORS. Vs. DISTRICT DIRECTOR OF CONSOLIDATON AND ORS.
April 28, 2011
RAJEEV ABROAL Vs. STATE OF U P
December 23, 2011
RAJEEV AGRAWAL Vs. BANGALIMAL AGRAWAL
October 18, 2011
RAJEEV AGRAWAL Vs. BANGALI MAI AGRAWAL
August 18, 2011
RAJEEV KUMAR Vs. STATE OF U P
January 24, 2011
RAJEEV KUMAR S/O RADHEY SHYAM Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
November 24, 2011
RAJEEV KUMAR SAINI Vs. GOVT ADVOCATE
October 19, 2011
RAJEEV KUMAR SHARMA Vs. ADDITIONAL CIVIL JUDGE J.D. AND OTHERS
November 24, 2011
RAJEEV KUMAR UPADHYAY Vs. STATE OF U P
March 8, 2011
RAJEEV MISHRA Vs. SANJAY SRIVASTAVA
May 6, 2011
RAJEEV MOHAN Vs. UNION OF INDIA AND OTHERS
December 22, 2011
RAJEEV SINGH Vs. STATE OF U.P. THROUGH ITS SECY. SECONDARY EDUCATION GOVT.
June 24, 2011
RAJENDRA Vs. STATE OF U P
August 19, 2011
RAJENDRA Vs. STATE OF U P
March 31, 2011
RAJENDRA Vs. STATE
March 18, 2011
RAJENDRA AND ORS. Vs. DEPUTY DIRECTOR, CONSOLIDATION AND ORS.
April 13, 2011
RAJENDRA ISPAT PVT LTD Vs. STATE OF U P
December 21, 2011
RAJENDRA KUMAR Vs. STATE OF U P
December 7, 2011
RAJENDRA KUMAR Vs. STATE OF U P
March 11, 2011
RAJENDRA KUMAR SHARMA Vs. ALLAHABAD BANK
July 7, 2011
RAJENDRA KUMAR SHARMA AND OTHERS Vs. STATE OF U P AND ANOTHER
September 26, 2011
RAJENDRA KUMAR SINGH Vs. STATE OF U.P. AND ORS.
June 23, 2011
RAJENDRA PRASAD Vs. INDIAN OIL CORPORATION LTD
September 15, 2011
RAJENDRA PRASAD DUBEY Vs. STATE OF U.P. AND ORS.
September 16, 2011
RAJENDRA PRASAD DUBEY Vs. S.D.O.
February 10, 2011
RAJENDRA PRASAD GAUTAM Vs. THE STATE OF U.P. AND OTHERS
November 14, 2011
RAJENDRA PRASAD GUPTA Vs. STATE OF U P
August 9, 2011
RAJENDRA PRASAD KURIL Vs. STATE OF U.P. THROUGH SECY VIKLANG KALYAN
September 9, 2011
RAJENDRA PRASAD PANDEY Vs. DINESH GUPTA
May 31, 2011
RAJENDRA PRASAD PANDEY AND ORS. Vs. BOARD OF REVENUE AND ORS.
May 31, 2011
RAJENDRA PRASAD RUHELA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, ALLAHABAD & OTHERS
December 8, 2011
RAJENDRA PRASAD S/O VIDYA NATH Vs. STATE OF U.P. THR. SECY. BASIC EDUCATION & 4 ORS.
November 22, 2011
RAJENDRA PRASAD SHARMA Vs. PRATIBHA RANI SHARMA
July 4, 2011
RAJENDRA PRASAD VISHWAKARAMA Vs. UNION OF INDIA
February 11, 2011
RAJENDRA PRATAP SINGH & COMPANY Vs. STATE OF U.P.
December 14, 2011
RAJENDRA RAI AND ORS. Vs. STATE OF U.P. AND ANR.
February 23, 2011
RAJENDRA SHANKER TRIPATHI Vs. AJAY KUMAR GUPTA
March 4, 2011
RAJENDRA SHANKER TRIPATHI Vs. AJAY KUMAR GUPTA
April 4, 2011
RAJENDRA SINGH Vs. COMMISSIONER LUCKNOW DIVISION LUCKNOW
March 10, 2011
RAJENDRA SINGH Vs. STATE OF U.P.THROUGH SECY.HOME
May 31, 2011
RAJENDRA SINGH Vs. STATE OF U P
April 22, 2011
RAJENDRA SINGH Vs. ADDITIONAL DISTRICT MAGISTRATE FINANCE AND REVENUE/ZILA NIBANDHAK BAREILLY
August 29, 2011
RAJENDRA SINGH Vs. SHIV DHARI
October 10, 2011
RAJENDRA SINGH Vs. SRI SUSHIL KUMAR, PRINCIPAL SECY. MINOR IRRIGATION DEPTT.
February 17, 2011
RAJENDRA SINGH TYAGI Vs. PREM SINGH AND ORS.
May 2, 2011
RAJENDRA YADAV Vs. STATE
March 3, 2011
RAJESH ARORA Vs. STATE OF U.P.
July 13, 2011
RAJESH CHAUDHARY Vs. STATE OF U P
March 25, 2011
RAJESH DOGRA Vs. STATE
November 29, 2011
RAJESH GUPTA Vs. HAZI JAMILLUDDIN KHAN
May 31, 2011
RAJESH KUAMR VERMA S/O BAIJ NATH VERMA Vs. STATE OF U.P. THRU PRINCIPAL SECRETARY HOME
January 5, 2011
RAJESH KUMAR Vs. STATE
August 16, 2011
RAJESH KUMAR ALIAS RAJU Vs. RECEIVE SRI HARPAL SINGH
July 11, 2011
RAJESH KUMAR AND ORS Vs. STATE OF U P AND ANR
September 7, 2011
RAJESH KUMAR MALHOTRA Vs. ASHOK KUMAR MEHROTRA
March 31, 2011
RAJESH KUMAR MISHRA Vs. STATE OF U.P. AND ORS.
January 17, 2011
RAJESH KUMAR NIRANJAN Vs. STATE OF U.P. AND OTHERS
August 23, 2011
RAJESH KUMAR PATEL AND OTHERS Vs. STATE OF U P AND ANOTHER
July 18, 2011
RAJESH KUMAR SAXENA S/O JAGDISH BAHADUR SAXRENA AND ORS. Vs. STATE OF U.P. THRU SECRETARY LOK NIRMAN AND ORS.
November 3, 2011
RAJESH KUMAR SINGH Vs. SRI INDRAJEET PRATAP SHAHI
March 8, 2011
RAJESH KUMAR SINGH Vs. STATE OF U P
August 8, 2011
RAJESH KUMAR SINGH SECY RAILWAY EMPLOYEES Vs. STATE
May 3, 2011
RAJESH KUMAR SRIVASTAVA Vs. D.M. AND ORS.
March 31, 2011
RAJESH KUMAR YADAV Vs. STATE OF U P
September 29, 2011
RAJESH PAL Vs. CHIEF MANAGER/AUTHORIZED OFFICER ALLAHABAD BANK ZONAL OFFICE KANPUR NAGAR
April 11, 2011
RAJESH PANDEY Vs. STATE OF U P
April 19, 2011
RAJESH PATHAK Vs. STATE OF UTTAR PRADESH
December 5, 2011
RAJESH RATHORE Vs. STATE
August 18, 2011
RAJESH SHARMA Vs. STATE OF U P AND ANOTHER
September 12, 2011
RAJESH SHUKLA Vs. STATE
April 28, 2011
RAJESH SINGH Vs. BHISM SHANKAR ALIAS KUSHAL TIWARI
August 12, 2011
RAJESH TALWAR Vs. CBI DELHI
March 18, 2011
RAJESHWARI DEVI Vs. STATE OF U P
January 7, 2011
RAJESHWARI PRASAD SINGH Vs. SWAMI SHARAN SINGH
July 8, 2011
RAJHANS INFRATECH PVT LTD Vs. STATE OF U P
May 10, 2011
RAJIV KUMAR Vs. STATE
April 18, 2011
RAJJAB ALIANSARI Vs. STATE
February 10, 2011
RAJJAN Vs. STATE
October 18, 2011
RAJJAN SINGH Vs. STATE OF U P
November 2, 2011
RAJKALI DEVI Vs. XITH A D J ALLAHABAD
March 28, 2011
RAJKUMAR AND ORS. Vs. STATE OF U.P.
April 6, 2011
RAJMATI Vs. STATE OF U P
February 21, 2011
RAJNEESH Vs. STATE OF U P
July 12, 2011
RAJNI Vs. STATE OF U P
May 30, 2011
RAJNI KANT Vs. STATE OF U P
October 14, 2011
RAJNIKANT CHAUBEY Vs. STATE OF U.P. AND OTHERS
October 31, 2011
RAJPAL Vs. STATE OF U P
November 15, 2011
RAJPAL SINGH Vs. STATE OF U P
May 25, 2011
RAJSHREE JEWELLERS Vs. COMMISSIONER, COMMERCIAL TAX
July 14, 2011
RAJU Vs. DIVISIONAL COMMISSIONER
November 21, 2011
RAJU AHIRWAR Vs. STATE OF U P
August 4, 2011
RAJU DUBEY AND OTHERS Vs. STATE OF U.P. AND ANOTHER
November 18, 2011
RAJU SINGH Vs. STATE OF UTTAR PRADESH AND OTHERS
December 7, 2011
RAJU SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
February 4, 2011
RAJVEER SINGH AND ORS. Vs. STATE OF U.P.
May 11, 2011
RAJVINDER SINGH AND OTHERS Vs. STATE OF U P AND ANOTHER
November 23, 2011
RAJVIR Vs. STATE OF U P
March 3, 2011
RAKESH Vs. STATE OF U P
September 8, 2011
RAKESH Vs. STATE
January 3, 2011
RAKESH AND ORS. Vs. STATE OF U.P.
April 27, 2011
RAKESH AND OTHERS Vs. STATE OF UTTAR PRADESH AND ANOTHER
November 25, 2011
RAKESH AND OTHERS Vs. STATE OF U P AND ANOTHER
September 9, 2011
RAKESH BALA ANEJA Vs. SUSHIL BAJAJ
December 16, 2011
RAKESH BHUSHAN MISHRA Vs. STATE OF U.P.
September 27, 2011
RAKESH CHAND PANDEY Vs. STATE
January 4, 2011
RAKESH JAIN Vs. WELLWON BUILDERS INDIA PVT LTD
February 18, 2011
RAKESH JEWELLERS & VASTRALAY Vs. STATE
May 25, 2011
RAKESH KUMAR Vs. STATE OF U P
December 13, 2011
RAKESH KUMAR & OTHERS Vs. STATE OF U P & ANOTHER
November 1, 2011
RAKESH KUMAR DIXIT Vs. STATE OF U.P. AND OTHERS
December 23, 2011
RAKESH KUMAR GOEL Vs. STATE OF U P
December 22, 2011
RAKESH KUMAR MEHRA Vs. STATE OF U.P. AND ORS.
August 24, 2011
RAKESH KUMAR MISHRA Vs. STATE OF U P
December 2, 2011
RAKESH KUMAR PANDEY AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
November 4, 2011
RAKESH KUMAR PATHAK AND ANR. Vs. THE STATE OF U.P. THRU. PRINCIPAL SECY., SECONDARY EDU. AND ORS.
June 24, 2011
RAKESH KUMAR SHUKLA Vs. STATE OF UP
October 17, 2011
RAKESH KUMAR SHUKLA Vs. STATE OF U.P. THRU. SECRETARY, SECONDARY EDUCATION AND ORS.
June 24, 2011
RAKESH KUMAR SONI Vs. STATE OF U.P. AND OTHERS
December 8, 2011
RAKESH KUMAR SRIVASTAVA Vs. STATE OF U P
March 1, 2011
RAKESH PANDEY Vs. STATE OF U.P.
February 15, 2011
RAKESH SHARMA Vs. BOARD OF REVENUE
November 24, 2011
RAKESH SINGH Vs. STATE OF U P
February 24, 2011
RAKESH SINGH Vs. STATE OF U P
February 7, 2011
RAKESH SINGH Vs. SONIA GANDHI
February 14, 2011
RAKESH VEER SINGH Vs. STATE
April 19, 2011
RAKESH YADAV Vs. STATE OF U.P.
November 8, 2011
RAKSHA PAL SINGH Vs. POKHI SINGH
July 5, 2011
Rakshapal Singh Vs. State of U.P.and Others
July 13, 2011
RAKSHPAL Vs. STATE OF U P
June 29, 2011
RAKSHPAL SINGH Vs. STATE OF U P
July 13, 2011
RAM ABHILAKH Vs. SUB-DIVISIONAL OFFICER, BHINGA SHRAWASTI AND ANOTHER
June 29, 2011
RAM ACHAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
May 13, 2011
RAM ACHAL RAWAT Vs. STATE OF U.P.
November 11, 2011
RAM ADHAR Vs. BOARD OF REVENUE U P AT ALLAHABAD THROUGHT ITS REGISTRAR
October 31, 2011
RAM AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
March 10, 2011
RAM ASHRAYA Vs. STATE
January 13, 2011
RAM AUTAR VERMA Vs. STATE OF U.P. THRU PRIN. SECY. SOCIAL WELFARE & 3 ORS.
November 28, 2011
RAM AUTAR YADAV Vs. DAYA NAND SWARUP PANDEY
July 28, 2011
RAM AWADH Vs. COLLECTOR/DISTRICT D D C JAUNPUR
April 7, 2011
RAM AWADH Vs. STATE OF U P
July 19, 2011
RAM AWADH RAM Vs. STATE OF U.P.
October 21, 2011
RAM AWADH SINGH (SINCE DECEASED) THRU L.R. Vs. KAMATA (SINCE DECEASED) AND ORS.
March 29, 2011
RAM AYODHYA Vs. STATE OF U P
September 27, 2011
RAM BABU YADAV Vs. STATE OF U P
August 19, 2011
RAM BADAN CHAUHAN Vs. REGIONAL ADMISTRATIVE
September 16, 2011
RAM BAHADUR DHOBI Vs. STATE OF U P
January 4, 2011
RAM BAHADUR SAXENA Vs. STATE OF U.P.
March 31, 2011
RAM BARAN SINGH Vs. STATE OF U.P.
December 1, 2011
RAM BETI Vs. STATE OF U P
January 19, 2011
RAM BHAN Vs. STATE OF U.P.
April 20, 2011
RAM BHAROSA TRIPATHI Vs. STATE OF U.P. AND ORS.
April 29, 2011
RAM BIHARI RAI Vs. STATE OF U P AND ANOTHER
July 22, 2011
RAM BIHARI SRIVASTAVA Vs. STATE OF U.P. & OTHERS
December 16, 2011
RAM BRIKSHA Vs. VIII - DISTRICT JUDGE AND ORS.
February 21, 2011
RAM CHANDRA Vs. BOARD OF REVENUE
December 5, 2011
Ram Chandra Vs. Radhey Shyam
March 25, 2011
RAM CHANDRA Vs. RADHEY SHVAM
November 25, 2011
RAM CHANDRA & ANOTHER Vs. ATUL KUMAR GUPTA & OTHERS
December 1, 2011
RAM CHANDRA GUPTA Vs. UNION OF INDIA
January 13, 2011
RAM CHANDRA GUPTA Vs. COURT OF ADDITIONAL JUDGE SMALL CAUSE
December 5, 2011
RAM CHANDRA SINGH Vs. STATE
May 18, 2011
RAM CHANDRA SINGH YADAV Vs. STATE
April 21, 2011
RAM CHANDRA SRIVASTAVA Vs. VIITH ADDL DISTRICT JUDGE BARABANKI
February 9, 2011
RAM CHANDRA YADAV Vs. DISTRICT JUDGE ALLAHABAD
May 25, 2011
RAM CHANDRA YADAV Vs. STATE OF U P
December 20, 2011
RAM CHARAN PAL Vs. STATE OF U P
July 5, 2011
RAM CHARAN SINGH Vs. COMMISSIONER
September 29, 2011
RAM DARASH SINGH Vs. GANGA PRASAD YADAV AND ORS.
June 23, 2011
RAM DAS Vs. MUNNA LAL
January 28, 2011
Ram Das and another Vs. State of U.P.and others
October 31, 2011
RAM DAYAL Vs. STATE OF U P
January 12, 2011
RAM DAYAL & 2 ORS. Vs. DISTRICT JUDGE SULTANPUR & 3 ORS.
October 17, 2011
RAM DHANI Vs. RAJA RAM
May 5, 2011
RAM DHYAN SINGH Vs. STATE OF U P
April 27, 2011
RAM DIXIT Vs. DISTRICT JUDGE RAE BARELI
May 5, 2011
RAM DULAREY Vs. A C M II/RENT CONTROL & EVICTION OFFICER LUCKNOW
March 24, 2011
RAM DULAREY PRASAD Vs. STATE OF U P
January 27, 2011
RAM GANESH SINGH Vs. STATE OF U P
November 17, 2011
RAM GENERAL INSURANCE COMPANY LTD Vs. TEJENDRA PAL SINGH
June 27, 2011
RAM GOPAL Vs. STATE OF U P
March 7, 2011
RAM GOPAL & ANOTHER Vs. STATE OF U.P.
November 25, 2011
RAM GOPAL @ GOPAL Vs. MANIK CHAND
April 28, 2011
RAM GOPAL S/O HAZARI LAL Vs. STATE OF U.P. THROUGH SECRY. FOREST DEPTT. LKO. AND ORS.
November 3, 2011
RAM GOPAL SINGH Vs. STATE OF UTTAR PRADESH AND ANOTHER
December 14, 2011
RAM GOVIND Vs. RAM PYARE SINGH
January 4, 2011
RAM HARSH TEWARI AND ANR Vs. REX, THROUGH RANG RAMANUJ PRASAD NARAIN SINGH
March 30, 2011
RAM JANAM PANDEY Vs. UNION OF INDIA (UOI) THROUGH SRI KAPIL SIBAL AND ORS.
April 4, 2011
RAM JANAM VERMA Vs. UNION OF INDIA
May 26, 2011
RAM JANKI TIWARI Vs. STATE OF U.P. AND ORS.
September 28, 2011
RAM JI AND ORS. Vs. ADDL. DISTRICT AND SESSIONS JUDGE AND ORS.
February 28, 2011
RAM JI LAL AGARWAL Vs. UNION OF INDIA
November 3, 2011
Ram Ji Tiwari and another Vs. State of U.P.
November 14, 2011
RAM KARAN ALIAS RAMAYAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
April 19, 2011
RAM KHELAWAN Vs. STATE OF U.P. THRU URBAN CEILING LAND CEILING AND ORS.
May 25, 2011
RAM KHELAWAN & ANOTHER Vs. STATE OF U.P.
December 23, 2011
RAM KISHAN Vs. THE STATE OF U.P. AND ORS.
May 13, 2011
RAM KISHORE Vs. STATE OF U P
December 13, 2011
RAM KISHORE KUSHWAHA Vs. ADDL. DISTRICT MAGISTRATE
May 3, 2011
RAM KRIPAL ALIAS CHIRKUT Vs. DEPUTY DIRECTOR OF CONSOLIDATION
November 25, 2011
RAM KRIPAL MISHRA AND ORS. Vs. THE STATE OF U.P. THROUGH PRIN. SECY. IRRIGATION LKO. AND ORS.
December 20, 2011
RAM KRIPAL S/O. RAM ACHAL Vs. STATE OF U.P. THROUGH PRIN. SECY. BASIC EDU. LKO. & ORS.
November 14, 2011
RAM KRIPAL SINGH Vs. STATE OF U.P.
February 2, 2011
RAM KRIPAL SRIVASTAVA Vs. U.P.P.S.T. LUCKNOW
September 23, 2011
RAM KRIPAL TRIPATHI Vs. REGISTRAR GENERAL
January 29, 2011
RAM KRIPAL YADAVA Vs. STATE
May 5, 2011
RAM KRISHNA SHARMA Vs. NANHI DEVI ALIAS INDRA DEVI
April 21, 2011
RAM KRIT PATHAK Vs. KISHUN SINGH
April 11, 2011
RAM KUMAR Vs. STATE OF U P
May 30, 2011
RAM KUMAR Vs. STATE OF U P
December 23, 2011
RAM KUMAR GUPTA Vs. BOARD OF REVENUE
August 23, 2011
RAM KUMAR GUPTA Vs. USHA GUPTA
December 22, 2011
RAM KUMAR GUPTA AND ORS Vs. STATE OF U P AND ANR
August 4, 2011
RAM LAKHAN GUPTA Vs. STATE OF U.P. AND 2 ORS.
January 12, 2011
RAM LAKHAN SINGH Vs. STATE OF U.P. AND ORS.
February 23, 2011
RAM LAKHAN TIWARI Vs. SUPERINTENDENT OF POLICE KANPUR
May 13, 2011
RAM LAKSHMAN & ORS. Vs. YASHODA NANDAN & ORS.
November 4, 2011
RAM LAL Vs. ADDL COMMISSIONER CHITRAKOOT DHAM MANDAL BANDA
September 19, 2011
RAM LAL AGRAHARI Vs. STATE OF U P AND ANOTHER
July 22, 2011
Ram Lal and others Vs. Addl.Commissioner, Chitrakoot Dham, Mandal, Banda and others
September 19, 2011
RAM LALLAN Vs. STATE OF UP
December 20, 2011
RAM LAUT Vs. STATE OF U P
April 29, 2011
RAM MANI MISHRA Vs. STATE OF U P
November 25, 2011
RAM MANOHAR Vs. JAGGOO
November 11, 2011
RAM MANOHAR AND OTHERS Vs. STATE OF U P AND ANOTHER
August 29, 2011
RAM MILAN Vs. STATE OF U.P.
October 17, 2011
RAM MILAN DUBEY S/O LATE K.N. DUBEY Vs. STATE OF U.P. THROUGH SECY. REVENUE LKO. AND ORS.
November 1, 2011
RAM MILAN NISHAD Vs. THE STATE OF U.P. AND ANR.
April 16, 2011
RAM MISHRA Vs. SANTOSH KUMAR AGRAHRI
July 13, 2011
RAM MOHAN DAYAL Vs. STATE OF U.P. THRU PRIN. SECY
April 28, 2011
RAM MOHAN TIWARI Vs. THE STATE OF U.P THRU PRINCIPAL SECY., HOME SECY., AND ORS.
November 11, 2011
RAM MURAT Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION COLLECTOR GORAKHPUR
April 8, 2011
RAM NARAIN Vs. DISTRICT JUDGE UNNAO
April 8, 2011
RAM NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
January 10, 2011
RAM NARAIN GOSAN Vs. STATE OF U P
July 4, 2011
RAM NARAIN HARIJAN Vs. STATE OF U P
February 4, 2011
RAM NARAYAN Vs. PHOOLMATI
September 12, 2011
RAM NARAYAN Vs. ADDL DISTRICT JUDGE
December 20, 2011
RAM NARESH Vs. STATE OF U P
April 18, 2011
RAM NARESH Vs. STATE OF U.P., THRU. PRIN. SECY., FOOD AND CIVIL SUPPLIES AND ORS.
September 15, 2011
Ram Naresh and others Vs. State of U.P.and others
April 13, 2011
Ram Naumee Vs. State of U.P.and Others
April 1, 2011
RAM NAUMEE Vs. STATE OF U P
April 21, 2011
RAM NAYAK TIWARI AND ORS. Vs. STATE OF U.P. AND ORS.
July 25, 2011
RAM NEVAJ Vs. STATE
July 8, 2011
RAM NIHORE Vs. STATE
May 9, 2011
RAM NIWAS AWASTHI Vs. STATE
March 3, 2011
RAM PAL Vs. STATE OF U P
November 8, 2011
RAM PAL Vs. STATE OF U P
September 26, 2011
RAM PAL Vs. STATE OF U.P.
February 3, 2011
RAM PAL Vs. STATE OF U.P. AND 2 OTHERS
November 11, 2011
RAM PAL SINGH Vs. STATE
September 28, 2011
RAM PAL SINGH Vs. VIVEK NARAYAN
May 9, 2011
RAM PHERAN YADAV Vs. COMMISSIONER, DEVI PATAN DIVISION, GONDA
April 1, 2011
RAM PIARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
March 10, 2011
RAM PRAKASH Vs. SHRI ARUN KUMAR, ENGINEER-IN-CHIEF, DEPTT. OF IRRIGATION
May 3, 2011
RAM PRAKASH AND ORS. Vs. GAUMAN SINGH AND ORS.
March 8, 2011
RAM PRAKASH JAISWAL Vs. ADDITIONAL DISTRICT JUDGE LUCKNOW
November 2, 2011
RAM PRAKASH PAL Vs. STATE
September 12, 2011
RAM PRAKASH SHARMA Vs. STATE OF U.P. & ORS.
November 11, 2011
RAM PRAKASH SINGH AND OTHERS Vs. STATE OF UTTAR PRADESH AND ANOTHER
December 14, 2011
RAM PRAKASH TEWARI Vs. DY. INSPECTOR GENRAL OF POLICE DEVI PATNA MANDAL GONDA & ORS.
November 25, 2011
RAM PRAKASH YADAV Vs. STATE OF UP
July 26, 2011
RAM PRASAD GUPTA Vs. STATE OF U.P. AND ORS.
September 14, 2011
RAM PRASAD VERMA Vs. STATE OF U.P. & OTHERS
December 23, 2011
RAM PRASTHA ISPAT Vs. STATE OF U P
December 19, 2011
RAM PRATAP JAISWAL Vs. UNION OF INDIA
December 19, 2011
RAM PRATAP SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
May 26, 2011
RAM PRATAP YADAV AND ANR. Vs. ASSTT. REGISTRAR FIRMS SOCIETIES AND CHITS AND ORS.
February 9, 2011
RAM PRAVESH Vs. CHIEF MEDICAL OFFICER GHAZIPUR
February 28, 2011
RAM PREET Vs. ADDITIONAL COMMISSIONER GORAKHPUR DIVISION
May 30, 2011
RAM PYARE Vs. STATE OF U P
November 14, 2011
RAM PYARE Vs. KAMLA DEVI
December 13, 2011
RAM PYARE Vs. PURVANCHAL GRAMIN BANK, GKP. THRU ITS CHAIRMAN AND ORS.
November 1, 2011
Ram Pyare (In Jail) Vs. State of U.P.
November 14, 2011
RAM PYARE GUPTA Vs. STATE OF U P
January 4, 2011
RAM PYAREY PRASAD Vs. STATE OF U P AND OTHERS
October 19, 2011
RAM PYARI Vs. ADDITIONAL DISTRICT JUDGE COURT NO 2 KANPUR NAGAR
February 11, 2011
RAM PYARI COLD STORAGE AND ICE FACTORY Vs. STATE OF U.P.
March 10, 2011
RAM RATAN SANKHWAR Vs. STATE OF U.P. AND OTHERS
December 20, 2011
RAM RATI Vs. STATE
January 12, 2011
RAM SAGAR ALIAS RAM KRISHNA Vs. COMMISSIONER LUCKNOW DIVISION LUKCNOW AND ANR.
April 28, 2011
RAM SAGAR SINGH Vs. STATE OF U P
March 28, 2011
RAM SAJIVAN Vs. STATE OF U P
January 3, 2011
RAM SAMUJH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
May 2, 2011
RAM SARAN Vs. DEPUTY DIRECTOR CONSOLIDATION
December 23, 2011
RAM SEWAK Vs. AUTHORIZED OFFICER BANK OF BARODA AND ANOTHER
October 21, 2011
RAM SHANKER AND ORS. Vs. KAILASH NATH AND ORS.
September 16, 2011
RAM SHANKER SHUKLA Vs. STATE PUBLIC SERVICE TRIBUNAL U.P. LKO
March 11, 2011
RAM SHANKER SHUKLA Vs. ZILA BASIC SHIKSHA ADHIKARI
April 11, 2011
RAM SHANKER SHUKLA Vs. STATE OF U.P. THROUGH PRIN. SECY. REVENUE DEPTT. LKO. AND ORS.
November 24, 2011
RAM SHANKER SINGH Vs. STATE OF U P
July 8, 2011
RAM SHIROMANI PANDEY Vs. STATE OF U P
August 19, 2011
RAM SINGH Vs. DEPUTY GENRAL MANAGER AND ANR.
March 31, 2011
RAM SINGH Vs. ABDUL SATTAR
February 10, 2011
RAM SINGH Vs. STATE OF U P AND OTHERS
October 31, 2011
RAM SINGH YADAV AND ANOTHER Vs. STATE OF U P AND OTHERS
April 29, 2011
RAM SRINGAR DWIVEDI Vs. STATE OF U.P. AND ORS.
July 19, 2011
RAM SUDHAR TIWARI Vs. STATE OF U P
December 1, 2011
RAM SUKH SHARMA Vs. KANPUR DEVELOPMENT AUTHORITY
February 25, 2011
RAM SUMER YADAV Vs. THE STATE OF U.P. AND OTHERS
November 14, 2011
RAM SUMERI Vs. ORIENTAL INSURANCE CO REGD
May 10, 2011
RAM SUMRANI Vs. SUBHASH VAISHYA
May 2, 2011
RAM SUNDER Vs. STATE
October 31, 2011
RAM SURAT PANDEY Vs. THE ASSISTANT REGISTRAR, FIRMS AND ORS.
March 18, 2011
RAM SURESH AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
November 4, 2011
RAM SWAROOP Vs. COLLECTOR
July 15, 2011
RAM SWAROOP AND ORS. Vs. STATE OF U.P. AND ORS.
September 22, 2011
RAM SWAROOP SINGH Vs. STATE OF U P
August 11, 2011
RAM SWAROOP YADAV Vs. STATE OF U P
July 25, 2011
RAM SWARUP Vs. KADAM SINGH & OTHERS
November 9, 2011
RAM TIRATH SINGH Vs. STATE OF U.P. AND ORS.
May 11, 2011
RAM UJAGAR Vs. KAILASHA
April 26, 2011
RAM VILAS Vs. STATE OF U P
July 11, 2011
RAM VILAS Vs. BOARD OF REVENUE AND ANOTHER
September 3, 2011
RAM VILASH CHAUHAN Vs. STATE OF U P
February 25, 2011
RAM VISHAL Vs. D D C FATEHPUR
May 26, 2011
Ram Vishal and Others Vs. D.D.C., Fatehpur and Another
May 26, 2011
RAM VYAS RAI Vs. REGISTRAR CO OPERATIVE SOCIETIES U P
May 2, 2011
Ram Was Rai and Others Vs. Registrar, Co-Operative Societies, U.P.
February 2, 2011
RAM YASH SINGH Vs. STATE OF U P
March 7, 2011
RAMA ALIAS RAMESH Vs. STATE
April 29, 2011
RAMA BRICK FIELD Vs. STATE
March 3, 2011
RAMA DENTAL HOSPITAL AND RESEARCH CENTRE Vs. UNION OF INDIA (UOI) AND ORS.
May 30, 2011
RAMA KUSHWAHA Vs. STATE
February 1, 2011
RAMA NANDSHARMA Vs. COMMISSIONER BAREILLY DIVISION BARIELLY
September 21, 2011
RAMA SAHNKER VERMA S/O LATE SRI RAM NAYAN VERMA Vs. STATE OF U.P. THR. SECY. SECON. EDUCATION AND 3 ORS.
June 24, 2011
RAMA SHANKAR Vs. STATE OF U P
December 7, 2011
RAMA SHANKAR Vs. STATE OF U P THROUGH PRINCIPAL SECRETARY REVENUE OF U P LUCKNOW
November 4, 2011
RAMA SHANKAR Vs. ADDL COMMISSIONER
November 24, 2011
RAMA SHANKAR AND ORS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS
August 12, 2011
RAMA SHANKAR TRIVEDI Vs. COMMISSIONER JHANSI DIVISION
January 17, 2011
RAMA SHANKAR VAISH Vs. PRESIDING OFFICER LABOUR COURT
July 4, 2011
RAMA SHANKER PANDEY (DECEASED) AND OTHERS Vs. CHANDAN PANDEY AND ANOTHER
November 21, 2011
RAMA SHANKER PASWAN AND OTHERS Vs. STATE OF UTTAR PRADESH AND ANOTHER
November 25, 2011
RAMADHAR Vs. STATE OF U P
August 2, 2011
RAMADHAR Vs. COLLECTOR JAUNPUR
March 10, 2011
RAMAI Vs. STATE OF U P
May 30, 2011
RAMAKANT PATHAK Vs. STATE OF U P
August 17, 2011
RAMAKANT SINGH Vs. STATE OF U P
April 18, 2011
RAMALA SAHKARI CHINI MILLS LTD Vs. AUTHORITY UNDER THE PAYMENT OF WAGES ACT
May 27, 2011
RAMANAND GUPTA Vs. STATE OF U P AND ORS
October 10, 2011
RAMAWATI DEVI AND OTHERS Vs. STATE OF U P AND ANOTHER
September 7, 2011
RAMBAHADUR PATEL Vs. STATE OF U.P. AND ORS.
September 26, 2011
RAMCHANDRA CHAND Vs. RAVINDRA SINGH D I O S GORAKHPUR
April 18, 2011
RAMDAS AND OTHERS Vs. STATE OF U.P.
November 25, 2011
RAMDHAN Vs. STATE OF U.P. & ANOTHER
November 14, 2011
RAMDHEERAJ AND ORS. Vs. STATE OF U.P.
January 3, 2011
RAMESH Vs. STATE OF U P
May 3, 2011
RAMESH BAHADUR SINGH Vs. STATE OF U.P. AND ORS.
September 22, 2011
RAMESH CHAND Vs. VINAYAK BUILDWELL PVT LTD
August 24, 2011
RAMESH CHAND Vs. EXECUTIVE ENGINEER
November 15, 2011
RAMESH CHAND AND OTHERS Vs. STATE OF U P AND ANOTHER
September 23, 2011
RAMESH CHANDRA Vs. DISTRICT JUDGE UNNAO
April 4, 2011
RAMESH CHANDRA Vs. THAKUR PRASAD
May 16, 2011
RAMESH CHANDRA Vs. TUFAIL AHMAD
March 25, 2011
RAMESH CHANDRA AND ORS. Vs. STATE OF U.P.
July 19, 2011
RAMESH CHANDRA AND OTHERS Vs. STATE OF U.P.
December 20, 2011
RAMESH CHANDRA AND OTHERS Vs. STATE OF U.P. AND ANOTHER
November 21, 2011
RAMESH CHANDRA BAJPAI Vs. STATE
November 9, 2011
RAMESH CHANDRA DOHRE AND ANR. Vs. VIRESH KUMAR AND ORS.
April 8, 2011
RAMESH CHANDRA MAURYA Vs. STATE OF U P
May 2, 2011
RAMESH CHANDRA PATAORIA Vs. STATE OF U.P.
May 31, 2011
RAMESH CHANDRA RAI Vs. DISTRICT INSPECTOR OF SCHOOLS MAU
February 9, 2011
RAMESH CHANDRA TIWARI Vs. DIRECTOR OF EDUCATION
January 6, 2011
RAMESH CHANDRA YAGIK Vs. STATE OF U P
December 9, 2011
RAMESH DUTT AND ANR. Vs. VIIITH ADDL. DISTRICT JUDGE AND ORS.
March 3, 2011
RAMESH KAPOOR, S/O LATE GANESH KAPOOR Vs. STATE OF U P THR. PRIN. SECY. NAGAR VIKAS & 4 ORS.
November 11, 2011
RAMESH KUMAR Vs. STATE OF U.P. AND ANR.
January 21, 2011
RAMESH KUMAR SHARMA Vs. STATE OF U P
February 4, 2011
RAMESH KUMAR SINGH Vs. STATE OF U P
February 2, 2011
RAMESH PRASAD SHARMA S/O YAD RAM SHARMA & ANOTHER Vs. STATE OF U.P. THROUGH SECY. AGRICULTURE DEPTT. LKO. & ORS.
November 16, 2011
RAMESH SINGH Vs. STATE OF U P
July 20, 2011
RAMESH SINGH Vs. AGRAGAMI KASHETRA VIKAS AGENCY
September 9, 2011
RAMESH YADAV Vs. STATE OF U.P.
November 8, 2011
RAMESHWAR DAYAL Vs. MOHD SHAMSHUL LAKA
December 12, 2011
RAMESHWAR MAHTO Vs. COMMANDING OFFICER
April 16, 2011
RAMESHWAR SINGH Vs. DISTRICT JUDGE FAIZABAD
January 3, 2011
RAMHIT Vs. STATE OF U P
August 11, 2011
RAMHIT ALIAS HITTU Vs. STATE OF U P
February 23, 2011
RAMIVR SINGH {N-STATE} Vs. STATE OF U.P. THR. SECY HEALTH AND 3 ORS.
November 8, 2011
RAMJANAM PANDEY Vs. STATE OF U.P. THROUGH PRINCIPAL SECRETARY AND ORS.
April 4, 2011
RAMJEE RAMAN Vs. BANARAS HINDU UNIVERSITY
August 30, 2011
RAMJEET UPADHYAYA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
November 18, 2011
RAMJI Vs. ADDL DISTRICT AND SESSIONS JUDGE ANPARA AT OBRA
February 8, 2011
RAMJI Vs. SMT. CHANDRAWATI
February 18, 2011
RAMJI PANDEY Vs. PRESIDING OFFICER LABOUR COURT
August 17, 2011
RAMJI TIWARI Vs. STATE OF U P
November 14, 2011
RAMJI YADAV Vs. STATE OF U P
September 16, 2011
RAMJIT YADAV AND ORS. Vs. STATE OF U.P. AND ORS.
February 21, 2011
RAMLAUT AND ANR. Vs. UPPER COMMISISONER, BASTI DIVISION, BASTI AND ORS.
February 23, 2011
RAMPAL SINGH Vs. STATE OF U P
March 18, 2011
RAMRAJ Vs. D D C BALLIA
May 26, 2011
RAMU ALIAS SANJAY SRIVASTAVA Vs. STATE
January 18, 2011
RAMU MISHRA Vs. STATE OF U P
July 11, 2011
RAMU SINGH AND ORS. Vs. RAMPAL SINGH AND ORS.
September 28, 2011
Ramwati (Widow) and others Vs. Sri.C.L.Saparia
March 9, 2011
RAMWATI WIDOW Vs. C L SAPARIA
March 9, 2011
RAMZANI Vs. STATE OF U P
March 25, 2011
RANA PRATAP SINGH Vs. K K SINHA
August 17, 2011
RANA PRATAP VINAYAK Vs. VIIITH A D J
May 16, 2011
RANBIR Vs. STATE
March 31, 2011
RANDHIR MAHAR AND OTHERS Vs. STATE OF U P AND OTHERS
September 9, 2011
RANI DEVI Vs. JAGDISH SARAN GUPTA
July 21, 2011
RANI SINGH Vs. STATE
March 28, 2011
RANI SUMITRA RAJE Vs. KEWAL SANON SINCE DECEASED SUBSTITUTED THROUGH HIS L RS
May 18, 2011
RANI SUMITRA RAJE Vs. KEWAL SENON DEAD BY L RS
May 1, 2011
RANJANA TRIPATHI Vs. THE STATE OF U.P. THRU. PRINCIPAL SECY., SECONDARY EDU. AND ORS.
June 24, 2011
RANJU YADAV Vs. STATE OF U.P. AND ORS.
September 1, 2011
RANVEER SINGH Vs. ADDL COMMISSIONER
July 5, 2011
RANVEER SINGH Vs. AKHELESHWAR RAM MISHRA AND ANOTHER
December 19, 2011
RASHEED AHMAD AND ORS. Vs. D.D.C. AND ORS.
November 24, 2011
RASHID Vs. STATE OF U.P.
July 20, 2011
RASHID Vs. STATE OF U.P.
September 30, 2011
RASHID ALI Vs. STATE OF U P AND ANOTHER
September 23, 2011
RASHID MOHAMMAD Vs. VIDAYA DEVI
March 29, 2011
RASHMI KAPOOR Vs. STATE
April 21, 2011
RASHMI RANA D/O ANAND KISHORE RANA & 11 ORS. Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
December 2, 2011
RATAN SINGH YADAV Vs. STATE OF U P
February 24, 2011
RATAN SINGH YADAV Vs. STATE OF U.P. AND ORS.
January 13, 2011
RAVENDRA SINGH Vs. STATE OF U P
July 20, 2011
RAVI KANT Vs. STATE OF U P
August 9, 2011
RAVI KANT GUPTA Vs. UNION OF INDIA
May 27, 2011
RAVI KASHYAP @ PINKU Vs. STATE OF U.P.
September 21, 2011
RAVI NANDINI Vs. ADDITIONAL DISTRICT JUDGE COURT NO 6 FAIZABAD
September 19, 2011
RAVI PRAKASH Vs. STATE OF U P
November 11, 2011
RAVI PRATAP VERMA Vs. STATE OF U P
May 20, 2011
RAVI RAMAN SRIVASTAVA Vs. STATE OF U P
January 29, 2011
RAVIKANT MISHRA Vs. STATE OF U.P.
March 23, 2011
RAVINDRA GIRI GOSWAMI Vs. DARAGANJ RAM LEELA COMMITTEE
April 5, 2011
RAVINDRA KUMAR Vs. STATE OF U.P. AND ORS.
April 21, 2011
RAVINDRA KUMAR ALIAS BABBU AND OTHERS Vs. STATE OF U P
December 15, 2011
RAVINDRA KUMAR AND ANR. Vs. STATE OF U.P. THORUGH ITS PRINCIPAL SECY. P.W.D. LUCKNOW
November 3, 2011
RAVINDRA KUMAR SAINI Vs. STATE OF U P
December 20, 2011
RAVINDRA KUMAR SRIVASTAVA Vs. CIVIL JUDGE (JUNIOR DIVISION) LAKHIMPUR
May 26, 2011
RAVINDRA LAL Vs. COLLECTOR/D M AZAMGARH AND OTHERS
October 21, 2011
RAVINDRA NATH CHATURVEDI Vs. STATE OF UTTAR PRADESH AND ANOTHER
December 14, 2011
RAVINDRA NATH S/O. LATE BADRI PRASAD & 3 ORS. Vs. STATE OF U.P. THROUGH SECY. REVENUE LKO. & ORS.
November 8, 2011
RAVINDRA NATH VERMA Vs. PRAVIN MANI TRIPATHI
February 15, 2011
RAVINDRA SINGH Vs. D.M. MAINPURI AND ORS.
March 29, 2011
RAVINDRA YADAV Vs. STATE OF U.P. AND OTHERS
December 2, 2011
RBBRL CONTRACTORS AND ANOTHER Vs. COMMISSIONER OF COMMERCIAL TAX
April 26, 2011
RE: IN THE MATTER OF CONTEMPT BY THE WEEKLY MAGAZINE OUTLOOK Vs. VINOD MEHTA, EDITOR IN CHIEF OUTLOOK AND ORS.
April 4, 2011
RED ROSE SENIOR SECONDARY SCHOOL RAJAJIPURAM Vs. AMAR KUMAR VERMA
January 12, 2011
REENA Vs. STATE
March 3, 2011
REET RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAREILLY
April 25, 2011
REETA AGARWAL Vs. LUCKNOW DEVELOPMENT AUTHORITY THROUGH ITS CHAIRMAN
December 9, 2011
REETA DEVI Vs. KUNWAR FATEH BAHAUDR, PRINCIPAL SECRY., HOME AND OTHERS
November 14, 2011
REGIONAL MANAGER JHANSI REGION, U.P.S.R.T.C. AND ORS. Vs. KANDHI PRASAD SHARMA AND ANR.
May 3, 2011
REKHA RANI Vs. SURAT SINGH PONIA
September 13, 2011
RELIANCE GENERAL INSURANCE COMPANY L T D Vs. GEETA
July 20, 2011
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. RAM SARAN SHEKHAWAT
December 23, 2011
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. SRI RAKESH KUMAR SHARMA & ANOTHER
November 2, 2011
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. DEVENDRA SINGH BHADAURIYA AND ANR.
September 3, 2011
RELIANCE INFOCOMM LIMITED Vs. STATE OF U.P. AND OTHERS
August 29, 2011
RENU Vs. STATE OF U P AND ANOTHER
September 23, 2011
RENU DIXIT Vs. STATE OF U.P. AND ORS.
May 2, 2011
RENU KUREEL AND OTHERS Vs. STATE OF U P AND ANOTHER
October 17, 2011
RENU SURI Vs. STATE
December 2, 2011
RENUBALA Vs. CIVIL JUDGE SENIOR DIVISION COURT NO 1 MUZAFFARNAGAR
April 27, 2011
RENUKA SINGH Vs. STATE OF U.P. & OTHERS
December 9, 2011
RESERVE BANK OF INDIA Vs. KRISHI EXPORT COMPANY CORPORATION LTD
July 8, 2011
RESHMA BAND Vs. STATE
May 11, 2011
RIFAQAT Vs. SATYA NARAIN
December 22, 2011
RIKHVED Vs. A D M
October 10, 2011
RINKLE @ ANIL BHARDWAJ AND OTHERS Vs. STATE OF U P
July 22, 2011
RISHI KANT SHARMA Vs. STATE OF U P
May 26, 2011
RISHI KUMAR Vs. DAYA SHANKER DAUNESIA
July 4, 2011
RISHI PAL Vs. STATE OF U P
March 3, 2011
RISHIKESH VERMA Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE JR DIV
April 20, 2011
RISHIPAL @ SRIPAL Vs. STATE OF U.P.
September 3, 2011
RITA SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
May 11, 2011
RITESH KUMAR RAI Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL/ADDL DISTRICT JUDGE BALLIA
November 11, 2011
RITWICK PANDEY Vs. THE STATE OF U.P. AND ORS.
September 2, 2011
RIYA SINGH Vs. STATE
October 20, 2011
Riya Singh Vs. State of U.P.
May 25, 2011
RIYASAT Vs. STATE
March 14, 2011
RIYASAT Vs. STATE OF U.P.
March 1, 2011
RIYASAT ALI AND ORS Vs. STATE OF UTTAR PRADESH AND ORS
December 21, 2011
RIYAZUL Vs. STATE OF U.P.
July 28, 2011
RIZWAN AND OTHERS Vs. STATE OF U P AND ANOTHER
November 23, 2011
ROBIN LAL Vs. ADDL COMMISSIONER GORAKHPUR DIVISION
July 11, 2011
ROHIT MALIK Vs. STATE OF U P
March 15, 2011
ROJU Vs. STATE
January 7, 2011
ROOP CHANDRA Vs. STATE OF U.P. & OTHERS
December 1, 2011
ROOP LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAREILLY
December 15, 2011
ROOPCHAND Vs. MEMBER, BOARD OF REVENUE, CIRCUIT COURT AND ORS.
February 17, 2011
ROSHAN LAL ARYA Vs. UTTAR PRADESH AWAS EVAM VIKAS PARISHAD AND ORS.
January 4, 2011
ROSHAN LAL YADAV Vs. STATE OF U P
May 16, 2011
ROTOMAC PENS PVT. LIMITED Vs. STATE LEVEL COMMITTEE, LUCKNOW AND ANOTHER
March 31, 2011
RUCHI SHARMA Vs. STATE OF U P
April 6, 2011
RUCHI SRIVASTAVA Vs. PRINCIPAL FAMILY COURT AND ANR.
September 6, 2011
RUDRA NARAIN PANDEY Vs. STATE OF U P
July 4, 2011
RUDRA NATH MISHRA Vs. STATE OF U.P. AND ORS.
April 6, 2011
RUNGTA IRRIGATION LTD. Vs. COMMISSIONER OF TRADE TAX, U.P. LUCKNOW
August 10, 2011
RUP SINGH Vs. GOPAL PRASAD
April 4, 2011
RUPALI DEVI Vs. STATE OF U P
August 3, 2011
RUPESH KUMAR Vs. STATE OF U P
August 2, 2011
Rurali Devi Vs. State of U.P.and Another
August 3, 2011
S K CONSTRUCTION Vs. STATE
April 19, 2011
S K MATHUR Vs. UNION OF INDIA
February 24, 2011
S P GOPAL Vs. MUKUND TRIPATHI
July 29, 2011
S P MITTAL Vs. STATE OF U P
March 23, 2011
S S KANSAL Vs. XVTH ADJ MEERUT
March 9, 2011
S. TEWARI Vs. THE COMMISSIONER
April 5, 2011
S.C. SHUKLA Vs. OFFICIAL LIQUIDATOR, UTTAR PRADESH AND UTTARAKHAND
August 29, 2011
S.G.S. CONSTRUCTION & DEVELOPERS PVT. LTD. Vs. UP AWAS AVEM VIKAS PARISHAD & 4 ORS.
November 22, 2011
SABARI AND OTHERS Vs. STATE OF U P AND ANOTHER
July 26, 2011
SABBIR AHMAD Vs. ADDITIONAL DISTRICT JUDGE KAUSHAMBI
February 4, 2011
SABHAJEET MISHRA Vs. STATE OF UTTAR PRADESH AND ORS.
February 17, 2011
SABIR HUSSAIN Vs. STATE
April 11, 2011
SABIR HUSSAIN Vs. SMT. INDRAWATI AND ORS.
February 10, 2011
SABJI VIKRETA KALYAN SAMITI BASTI THROUGH ITS SECRETARY Vs. STATE
June 30, 2011
SABU Vs. STATE OF U P
August 29, 2011
SACHCHIDANAND Vs. STATE OF U P
November 15, 2011
SACHCHIDANAND SACHCHEY Vs. STATE OF U P
July 14, 2011
SACHIDANAND SHARMA Vs. SAT DEVI
March 30, 2011
SACHIN AGARWAL Vs. STATE OF U P
September 22, 2011
SACHIN ARORA Vs. STATE OF U P
January 31, 2011
SACHIN ARORA Vs. STATE OF U.P
May 30, 2011
SACHIN RANA Vs. STATE OF U P
October 11, 2011
SACHIN RANA AND ANOTHER Vs. STATE OF U.P. AND OTHERS
November 15, 2011
SADAR BAZAR VYAPAR SAMITI REGISTERED Vs. SABITRI DEVI
October 17, 2011
SADDAM Vs. STATE OF U.P.
September 22, 2011
SADDAM @ SONU Vs. STATE OF U P
November 25, 2011
SADHANA Vs. STATE OF U P
November 1, 2011
SADHANA SINGH Vs. STATE OF U P
March 28, 2011
SADHARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION CAMP AT HAMIRPUR AND ORS.
April 13, 2011
SADHU Vs. UPPER AAYUKT (PRASHASAN) VARANASI AND ORS.
May 23, 2011
SADHU RAM S/O BHAGWAT PRASAD & ANOTHER. Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
November 9, 2011
SAEEDUDDIN Vs. STATE
March 3, 2011
SAGHIR AHMAD Vs. JUDGE SMALL CAUSESS COURT BIJNOR
April 29, 2011
SAGITTRAIOUS BUILDERS & COLONISERS Vs. COMMISSIONER OF INCOME TAX
December 1, 2011
SAHARA INDIA REAL ESTATE CORPORATION LIMITED AND ANOTHER Vs. UNION OF INDIA AND OTHERS
March 4, 2011
SAHDEV AND OTHERS Vs. STATE OF U P AND ANOTHER
December 2, 2011
SAHDEV SINGH Vs. STATE OF U P
March 3, 2011
SAHID ISLAM KHAN AND ORS. Vs. ADDL. COMMISSIONER AND ORS.
September 15, 2011
SAHU STONE CRUSHING INDUSTRIES Vs. DIVISIONAL LEVEL COMMITTEE AND ANOTHER
November 24, 2011
SAI MAHAVIDYALAYA Vs. STATE OF U P
November 29, 2011
SAI SONS INTERNATIONAL THROUGH PROPRIETOR Vs. JAGDEO SINGH
August 23, 2011
SAI TRADERS Vs. COMMISSIONER OF COMMERCIAL TAXES
May 19, 2011
SAIDUL REHMAN KHAN Vs. ADDITIOINAL COLLECTOR AND ORS.
May 16, 2011
SAIFI GRAMODYOG SEWA NIKETAN SORON GATE KASGANJ ETAH THROUGH ITS SECRETARY Vs. UNION OF INDIA
March 24, 2011
SAIFUDDIN Vs. ADDITIONAL COMMISSIONER (J), LUCKNOW DIVISION, LUCKNOW
May 23, 2011
SAIFUL ISLAM JAFRI Vs. UNION OF INDIA
October 18, 2011
SAIYAD NASIR MIYAN AND ANR. Vs. SAULAT ALI KHAN
March 16, 2011
SAJJAN SINGH YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS
May 2, 2011
SAKHRAJ RAM Vs. STATE OF U.P. THRU HOME SECY. UP AND ORS.
May 2, 2011
SAKIRA Vs. COLLECTOR DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR
April 7, 2011
SALAMAT ULLAH Vs. RAM AUTAR KHANDELWAL
November 2, 2011
SALEEM Vs. STATE OF U.P.
January 6, 2011
SALEEM Vs. STATE OF U P AND ANOTHER
October 31, 2011
SALEEM ALIAS KARIA Vs. STATE OF U P
July 22, 2011
SALEEM MOHD Vs. SANGEETA AGARWAL
April 25, 2011
SALEEMUDDIN KHAN Vs. STATE
March 8, 2011
SALIG RAM RATNAKAR Vs. STATE OF U P
May 12, 2011
SALIK RAM Vs. STATE OF U.P.
September 12, 2011
SALIM AHMAD Vs. COMMISSIONER
December 8, 2011
SALIM KHAN @ GUDDU Vs. UNION OF INDIA (UOI) AND ANR.
July 25, 2011
SALIM MOHAMMAD Vs. STATE OF U P
October 12, 2011
SALIM O LALLE Vs. STATE
January 4, 2011
SALIMUDDIN Vs. HAJJAN MISROZ BEGUM
December 22, 2011
SALIMUDDIN Vs. AUTHORISED OFFICER, ORIENTAL BANK OF COMMERCE AND ANOTHER
October 31, 2011
SALIMUDDIN Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
February 4, 2011
SALMA SYYED ABDUL QADIR Vs. STATE OF U P
November 1, 2011
SALMA SYYED ABDUL QUADIR Vs. STATE OF U P
November 11, 2011
SAMAR SINGH Vs. STATE OF U.P. THROUGH SECY.
December 14, 2011
SAMBHOO NARAYAN SINGH AND OTHERS Vs. STATE OF U P AND OTHERS
September 12, 2011
SAMEEKSHA SRIVASTAVA THROUGH SAMRAT SRIVASTAVA AND NANDINI SRIVASTAVA Vs. STATE
March 28, 2011
SAMI BRICK FIELD Vs. COMMISSIONER, TRADE TAX, U.P., LUCKNOW
April 16, 2011
SAMIULLAH Vs. STATE OF U P
May 31, 2011
SAMMA Vs. BOARD OF REVENUE U P
March 31, 2011
SAMPATTI KUMAR DIXIT AND ANR. Vs. STATE OF U.P. AND ORS.
July 4, 2011
SAMRAT CARPET Vs. COMMISSIONER OF TRADE TAX, U. P., LUCKNOW
January 27, 2011
SAMSUDDIN Vs. SHAMIM AHMAD
March 9, 2011
SAMU RAM Vs. STATE OF U.P. THRU SECY. AND ORS.
September 6, 2011
SAMUNDRA Vs. STATE
August 4, 2011
SANA ULLAH SIDDIQUI Vs. STATE OF U.P.
September 8, 2011
SANAUWAR ALAM Vs. STATE
February 18, 2011
SANDEEP Vs. STATE
February 17, 2011
SANDEEP @ BOBY Vs. STATE OF U.P.
November 2, 2011
SANDEEP ALIAS SANDEEP MEHROTRA Vs. STATE
December 5, 2011
SANDEEP KUMAR Vs. STATE
July 18, 2011
SANDEEP KUMAR SINGH AND ORS. Vs. STATE OF U.P. THROUGH THE SECY. SECONDARY EDUCATION LKO.
June 23, 2011
SANDEEP SINGH Vs. COMMISSIONER OF INCOME TAX
February 1, 2011
SANGAM LAL SHUKLA Vs. SMT. REKHA MANI AND ANR.
August 23, 2011
SANGAM NISHAD ALIAS SAHANI Vs. STATE
August 30, 2011
SANGAM VIKRAM PARTS Vs. COMMISSIONER, TRADE TAX, U.P., LUCKNOW
August 1, 2011
SANJAI SINGH @ JITENDRA SINGH @ MONU Vs. STATE OF U.P.
February 23, 2011
SANJAY Vs. STATE OF U P
August 4, 2011
SANJAY DUTT Vs. STATE
January 20, 2011
SANJAY GUPTA Vs. STATE OF U P
August 25, 2011
SANJAY KHATRI Vs. STATE
February 18, 2011
SANJAY KHERA Vs. STATE OF U P
December 23, 2011
SANJAY KUMAR Vs. COLLECTOR
September 6, 2011
SANJAY KUMAR Vs. COLLECTOR BIJNOR
July 21, 2011
SANJAY KUMAR Vs. STATE OF U.P. AND ORS.
January 12, 2011
SANJAY KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
February 10, 2011
SANJAY KUMAR Vs. STATE OF U.P. THROUGH ITS SECY. SERICULTURE DEVELOPMENT
November 25, 2011
SANJAY KUMAR GUPTA Vs. ADDITIONAL DISTRICT JUDGE LUCKNOW
January 25, 2011
SANJAY KUMAR SHUKLA AND ORS. Vs. STATE OF U.P. AND ORS.
February 18, 2011
SANJAY KUMAR YADAV Vs. STATE
May 19, 2011
SANJAY KUMAR, GANESHI LODH Vs. STATE OF U P
August 3, 2011
SANJAY RASTOGI Vs. A.D.J.,ROOM NO. 10,KANPUR NAGAR
September 5, 2011
SANJAY VERMA Vs. STATE
August 3, 2011
SANJAY YADAV & OTHERS Vs. STATE OF U P & ANOTHER
November 1, 2011
SANJEEV AGRAWAL Vs. STATE OF U P
August 25, 2011
SANJEEV ALIAS SANJU Vs. STATE OF U P
January 24, 2011
SANJEEV AWASTHI Vs. STATE
February 15, 2011
SANJEEV AWASTHI AND ANR. Vs. STATE OF U.P.
February 12, 2011
SANJEEV DIKSHIT Vs. STATE OF U.P. AND ANR.
March 31, 2011
SANJEEV KUMAR Vs. STATE
March 29, 2011
SANJEEV KUMAR Vs. VIRENDRA KUMAR MEHROTRA
April 27, 2011
SANJEEV KUMAR Vs. STATE OF UTTAR PRADESH AND ANOTHER
December 19, 2011
SANJEEV KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
March 9, 2011
SANJEEV KUMAR CHAWLA Vs. STATE OF U P
January 29, 2011
SANJEEV KUMAR DWIVEDI Vs. STATE OF U P
November 30, 2011
SANJEEV KUMAR TYAGI Vs. KAMLESH KUMARI
December 15, 2011
SANJEEV SHIVANIA @ SANJEEVAN LAL & ORS Vs. STATE OF U P & ORS
August 1, 2011
SANJEEVA Vs. STATE OF U.P.
May 18, 2011
SANJIV BALIYAN Vs. STATE OF U P
August 11, 2011
SANJU DEVI Vs. STATE OF U P
November 3, 2011
SANKATHA PRASAD Vs. STATE
September 8, 2011
SANT ISHWAR SINGH MEMORIAL JUNIOR HIGH SCHOOL Vs. STATE OF U P
March 30, 2011
SANT LAL Vs. KAMLESH GUPTA
April 25, 2011
SANT RAJ PATI TRIPATHI AND ORS. Vs. STATE OF U.P. AND ORS.
March 4, 2011
SANT RAM Vs. STATE OF U P
September 20, 2011
SANT RAM SINGH Vs. UNION OF INDIA
September 26, 2011
SANTOSH Vs. STATE
January 31, 2011
SANTOSH CHAUHAN Vs. STATE
March 24, 2011
SANTOSH CHAUHAN Vs. STATE OF U.P.
March 2, 2011
SANTOSH KUMAR Vs. STATE OF U.P.
July 12, 2011
SANTOSH KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
December 2, 2011
SANTOSH KUMAR Vs. ADDITIONAL DISTRICT MAGISTRATE FINANCE AND REVENUE
April 8, 2011
SANTOSH KUMAR Vs. A D J AND ORS
August 19, 2011
SANTOSH KUMAR Vs. STATE OF U.P. AND OTHERS
December 14, 2011
SANTOSH KUMAR GUPTA Vs. UNION OF INDIA THROUGH NARCOTIC CONTROL BUREAU LUCKNOW
September 13, 2011
SANTOSH KUMAR MISHRA S/O K.K.MISHRA Vs. STATE OF U.P. THROUGH SECY. TRANSPORT LKO. & ORS.
November 9, 2011
SANTOSH KUMAR NAVMAN Vs. RAJA AMAR PRATAP SINGH
May 18, 2011
SANTOSH KUMAR SINGH Vs. STATE OF U P
May 20, 2011
SANTOSH KUMAR SINGH Vs. STATE
August 3, 2011
SANTOSH KUMAR SINGH Vs. STATE OF U.P. AND ORS.
February 23, 2011
SANTOSH KUMAR SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
May 13, 2011
SANTOSH KUMAR SINGH S/O. DEVI BUX SINGH Vs. STATE OF U.P. THR. PRIN SECY. SECON. EDUCATION AND 3 ORS.
June 24, 2011
SANTOSH KUMAR YADAV Vs. STATE
January 21, 2011
SANTOSH KUMARI Vs. RENT CONTROL AND EVICTION OFFICER KANPUR
November 17, 2011
SANTOSH SHARMA Vs. CANTOMENT BOARD MEERUT
April 13, 2011
SANTOSH SINGH Vs. STATE OF U P
September 9, 2011
SANTOSH SINGH Vs. STATE OF U.P. AND ANR.
January 13, 2011
SANYAM DUDEJA AND OTHERS Vs. STATE OF U P AND ANOTHER
September 27, 2011
SAPANA MISHRA Vs. RANI DEVI
February 22, 2011
SAPRI AND ORS. Vs. RAGHULAL AND ORS.
April 15, 2011
SAQIR HUSSAIN Vs. STATE OF U.P. AND ORS.
February 23, 2011
SARASWATI DEVI WIFE OF MAHADEO SINGH AND ANR. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
August 8, 2011
SARASWATI SHISHU MANDIR Vs. STATE OF U P
March 7, 2011
SARAYA INDUSTRIES LTD. Vs. STATE OF UTTAR PRADESH AND OTHERS
July 26, 2011
SARDAR GURTAHAL SINGH Vs. ANAND SINGH JAGDHARI
March 15, 2011
SARDAR JAVED KHAN Vs. STATE OF U P
September 2, 2011
SARDAR MINI RICE MILL Vs. COMMISSIONER, TRADE TAX, U.P., LUCKNOW
April 20, 2011
SARDAR SURJEET SINGH Vs. OM PRAKASH
January 12, 2011
SARDOOL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION KHERI AND ORS.
February 3, 2011
SARFARAZ AND ORS. Vs. STATE OF U.P. AND ANR.
September 13, 2011
SARFARAZ RASHEED AND OTHERS Vs. A.D.J., COURT NO. 5, MEERUT AND OTHERS
October 30, 2011
SARFRAJ @ KALLU PAHALWAN Vs. STATE OF U.P. AND ORS.
February 10, 2011
SARITA GOEL Vs. STATE OF U P
August 30, 2011
SARITA GUPTA Vs. OM PRAKASH AND OTHERS
October 31, 2011
SARITA SHUKLA Vs. STATE OF U P
December 12, 2011
SARITA SINGH Vs. STATE OF U P
December 9, 2011
SARLA Vs. RAILWAYS CLAIMS TRIBUNAL LUCKNOW
September 20, 2011
SARLA JAUHARI Vs. UCO BANK
September 16, 2011
SAROJ Vs. BOARD OF REVENUE
September 27, 2011
SAROJ SHRMA Vs. LEARNED SPECIAL JUDGE (ECONOMIC OFFENCE ACT)
July 12, 2011
SAROJ SINGH Vs. STATE OF U P AND ANOTHER
July 14, 2011
SAROJ TRIPATHI Vs. GURU PRASAD
December 1, 2011
SAROJNI AGARWAL Vs. BANK OF BARODA MORADABAD
March 24, 2011
SARPANCH Vs. STATE OF U.P.
September 19, 2011
SARRAFA COMMITTEE Vs. STATE OF U P
January 13, 2011
SARVAJEET SINGH Vs. STATE
July 15, 2011
SARVAN KUMAR Vs. STATE
May 24, 2011
SARVASHRI RAMESH CHAND SANTOSH KUMAR Vs. COMMISSIONER OF TRADE TAX, U. P. LUCKNOW
July 23, 2011
SARVASRI GULAB ZARDA FACTORY Vs. COMMISSIONER OF COMMERCIAL TAX, U. P., LUCKNOW AND OTHERS
January 24, 2011
SARVESH CHANDRA AND ANOTHER Vs. STATE OF U.P. THROUGH PRIN. SECY. VOCATIONAL & TECHNICAL EDU.
December 23, 2011
SARVESH KUMAR TYAGI Vs. STATE OF U.P. AND ORS.
May 10, 2011
SARVINDRA & ANOTHER Vs. STATE OF U.P.
November 22, 2011
SARVJANIK KISAN UCHCHATAR MADHYAMIK VIDYALAYA AND Vs. STATE OF U P AND ORS
March 30, 2011
Sarvjeet Singh and others Vs. State of U.P.and another
August 5, 2011
SARVODAYA NAGAR KALYAN SAMITI GHAZIABAD THROUGH ITS SANRAKSHAK Vs. GHAZIABAD DEVELOPMENT AUTHORITY THROUGH ITS CHAIRMAN
September 8, 2011
SARWAN SINGH Vs. DISTRICT JUDGE
July 7, 2011
SATENDRA PRAKASH Vs. STATE OF UTTAR PRADESH AND ANOTHER
November 25, 2011
SATENDRA SINGH Vs. STATE OF U P
January 13, 2011
SATISH CHANDRA AND ORS. Vs. THE ADDL. COMMISSIONER AND ORS.
May 3, 2011
SATISH CHANDRA GUPTA Vs. THE STATE OF U.P. THRU PRINCIPAL SECRETARY AND ORS.
September 5, 2011
SATISH CHANDRA KANSAL Vs. STATE
October 21, 2011
SATISH CHANDRA RASTOGI Vs. STATE
May 20, 2011
SATISH CHATURVEDI Vs. STATE OF U.P. & ORS
December 16, 2011
SATISH KUMAR Vs. STATE
March 29, 2011
SATISH KUMAR Vs. STATE OF U P
August 10, 2011
SATISH KUMAR CHATURVEDI Vs. STATE OF U P
December 13, 2011
SATISH KUMAR PANDEY Vs. STATE OF U.P. AND ORS.
June 23, 2011
SATISH KUMAR SHARMA Vs. COMMITTEE OF MANAGEMENT
June 22, 2011
SATISH KUMAR SRIVASTAVA Vs. STATE OF U.P. AND ORS.
April 8, 2011
SATISH KUMAR TYAGI Vs. STATE OF UTTAR PRADESH AND ORS.
May 13, 2011
SATISH KUMAR YADAV ALIAS RAM YADAV Vs. STATE OF UTTAR PRADESH
November 24, 2011
SATISH MISHRA Vs. STATE OF U.P.
September 28, 2011
SATNAM SINGH Vs. RAKESH KUMAR
May 5, 2011
SATNAM SINGH Vs. D.D.C. AND ORS.
April 22, 2011
SATPAL Vs. STATE
September 22, 2011
SATROJ KUMAR SINGH Vs. STATE OF U P
September 14, 2011
SATTAR Vs. RAVINDRA KUMAR
March 8, 2011
SATYA DEO PRASAD Vs. SPL JUDGE/A D J
October 17, 2011
SATYA NARAYAN Vs. STATE
May 30, 2011
SATYA PAL SINGH Vs. UNION OF INDIA (UOI) AND ORS.
January 21, 2011
SATYA PANDEY Vs. DIRECTOR OF EDUCATION HIGHER U P
May 20, 2011
SATYA PRAKASH Vs. PRESIDING OFFICER LABOUR COURT KANPUR
July 7, 2011
SATYA PRAKASH Vs. SHEELA DEVI AND ORS
March 30, 2011
SATYA PRAKASH PANDEY Vs. DEV BRAT MISHRA
February 2, 2011
SATYA PRAKASH PANDEY AND ORS Vs. DEV BRAT MISHRA
February 1, 2011
SATYA PRAKASH SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS FATEHPUR
December 1, 2011
SATYA RAM Vs. STATE OF U P
July 12, 2011
SATYADEO BAGHELE Vs. STATE OF U P
September 14, 2011
SATYAWATI Vs. STATE OF U P
July 19, 2011
SATYENDRA KUMAR PANDEY Vs. UNION OF INDIA
July 28, 2011
SATYENDRA KUMAR PANDEY Vs. UNION OF INDIA
August 23, 2011
SATYENDRA MANI TRIPATHI Vs. STATE OF U.P. AND OTHERS
December 12, 2011
SAUD ALI KHAN Vs. MANORANJAN AGARWAL
February 21, 2011
SAUDAN SINGH Vs. D D C
April 19, 2011
SAUDAN SINGH Vs. STATE
January 25, 2011
SAUDAN SINGH AND ORS. Vs. STATE OF U.P. AND ANR.
September 13, 2011
SAUMYA CO OPERATIVE HOUSING SOCIETY Vs. STATE OF U P
November 24, 2011
SAUMYA COOPERATIVE HOUSING SOCIETY Vs. STATE OF U.P. & ORS.
November 15, 2011
SAURABH CHAUHAN Vs. STATE OF U.P. AND OTHERS
December 15, 2011
SAURABH MISRA Vs. STATE OF U.P.
March 3, 2011
SAVESH KUMAR AGARWAL Vs. UNION OF INDIA
November 25, 2011
SAVETRI DEVI AND OTHERS Vs. STATE OF U P & ANOTHER
September 9, 2011
SAVITA RANI Vs. DIRECTOR OF EDUCATION SECONDARY U P
April 4, 2011
SAVITRI DEVI Vs. BOARD OF REVENUE U P AT ALLAHABAD
September 6, 2011
SAVITRI DEVI AND ANR. Vs. 6TH A.D.J. AND ORS.
July 11, 2011
SAVY HOMES P LTD Vs. NIKHIL INDUS INFRASTRUCTURE LTD
November 15, 2011
SAYAD GULAM ZILANI Vs. V C ALIGARH MUSLIM UNIVERSITY
May 3, 2011
SAYED HABIB ALI KHAN Vs. STATE OF U.P. THROUGH ITS SECY. MINORITY WELFARE AND WAQF
December 12, 2011
SAZID Vs. STATE OF U P
July 11, 2011
SCIENTIFIC INSTRUMENT CO. LTD Vs. COMMISSIONER OF INCOME TAX
August 12, 2011
SECRETARY KRISHI UTPADAN MANDI SAMITI Vs. PRESIDING OFFICER
May 13, 2011
SECURITY PRINTERS OF INDIA Vs. EMPLOYEES STATE INSURANCE CORPORATION
October 19, 2011
SEEMA AZAD Vs. STATE OF UTTAR PRADESH
May 26, 2011
SEETA RAM Vs. STATE OF UTTAR PRADESH AND OTHERS
December 12, 2011
SEIKH BARIK ALI Vs. IXTH A D J KANPUR
November 9, 2011
SEJWAR TRADERS Vs. COMMISSIONER OF COMMERCIAL TAX
January 24, 2011
SELAK Vs. COLLECTOR BAGHPAT
September 12, 2011
SENIOR DIVISIONAL MANAGER, NAIONAL INSURANCE CO.LTD Vs. PRESIDING OFFICER,INDUSTRIAL TRIBUNAKL-CUM-LABOUR
December 22, 2011
Senior Divisional Manager, National Insurance Co.Ltd. Vs. Presiding Officer, Central Government Industrial Tribunal-Cum-Labour Court and Another
December 22, 2011
SEWA RAM PATHAK ABHAY Vs. STATE
December 13, 2011
SH. NAIPAL SINGH Vs. STATE OF U.P. THRU CHIEF SECY. AND ORS.
February 15, 2011
SHABANA ALIAS VANDANA Vs. S S P FAIZABAD
March 28, 2011
SHAFI AHMAD Vs. STATE
August 17, 2011
SHAFI AHMAD AND ORS. Vs. STATE OF U.P. AND ANR.
February 11, 2011
SHAFIQ Vs. STATE OF U.P.
September 2, 2011
SHAFIQU AND ANR. Vs. STATE OF U.P.
September 19, 2011
SHAGUFTA KHAN Vs. STATE
May 23, 2011
SHAGUPTA MOIN Vs. ALIGARH MUSLIM UNIVERSITY
January 21, 2011
SHAH NAWAJ Vs. STATE OF U.P. AND ANR.
April 22, 2011
SHAH SYED NEYAZ ASHRAF Vs. LAND MANAGEMENT COMMITTEE
August 11, 2011
SHAHANA BEGUM AND ANR. Vs. SADDAM HUSSAIN AND ORS.
May 10, 2011
SHAHID HASAN Vs. AQUEEL AHMAD
January 31, 2011
SHAHID KHAN Vs. DY DIRECTOR OF CONSOLIDATION
May 23, 2011
SHAHISTA Vs. STATE OF U P
March 17, 2011
SHAHJAHAN Vs. ORIENTAL INSURANCE CO LTD
September 6, 2011
SHAHNAZ BANO Vs. AABITA KHATOON
December 1, 2011
SHAHZAD ZAFAR ALI Vs. BHARAT PETROLEUM CORPORATION LTD. THRU CHAIRMAN AND M.D.
February 23, 2011
SHAIL KAPOOR Vs. STATE OF U P
May 27, 2011
SHAIL KUMAR JAIN Vs. CHIEF CONTROLLING REVENUE AUTHORITY ALLAHABAD
August 12, 2011
SHAILA Vs. STATE OF U P
March 16, 2011
SHAILENDRA BHARDWAJ AND OTHERS Vs. CHANDRA PAL AND ANOTHER
December 15, 2011
SHAILENDRA KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
November 28, 2011
SHAILENDRA KUMAR SINGH Vs. UNION OF INDIA (UOI) AND ORS.
May 27, 2011
SHAILENDRA KUMAR YADAV Vs. STATE OF U P
November 14, 2011
SHAILENDRA KUMAR YADAV AND OTHERS Vs. STATE OF U P
September 12, 2011
SHAILENDRA PAL @ PINTO Vs. STATE OF U P AND ANOTHER
September 13, 2011
SHAILENDRA PRATAP SINGH Vs. STATE OF U.P.
July 29, 2011
SHAILENDRA SINGH Vs. DISTRICT MAGISTRATE MIRZAPUR
July 6, 2011
SHAIRA Vs. U.P. STATE ROAD TRANSPORT CORPORATION THORUGH ITS M.D. LKO.
March 30, 2011
SHAJAD ALI Vs. STATE OF U.P.
January 3, 2011
SHAKEEL Vs. STATE OF U.P.
February 2, 2011
SHAKIL AHMAD AND ORS. Vs. ANURAG VERMA AND ORS.
May 3, 2011
SHAKOOR BEG Vs. STATE OF U.P. AND ORS.
February 9, 2011
SHAKUNTALA Vs. BOARD OF REVENUE
July 19, 2011
SHAKUNTALA DEVI Vs. SPECIAL JUDGE E C ACT
March 29, 2011
SHAKUNTALA DEVI Vs. STATE OF U P
December 14, 2011
SHAM SHEEDA BEGUM Vs. STATE
September 26, 2011
SHAMA ALI Vs. STATE OF U P
November 4, 2011
SHAMBHU Vs. STATE
August 16, 2011
SHAMBHU DAYAL Vs. JOINT DIRECTOR OF CONSOLIDATION & OTHERS
October 17, 2011
SHAMBHU RAI AND ORS. Vs. STATE OF U.P.
September 14, 2011
SHAMBHU SHARAN SINGH Vs. RAEBARELI
January 12, 2011
SHAMSHAD ALI Vs. STATE
August 23, 2011
SHAMSHER BAHADUR SINGH (STATE) Vs. STATE OF U.P. THROUGH SECRETARY REVENUE AND 2 ORS.
May 3, 2011
SHANKAR & OTHERS Vs. RICHPAL & OTHERS
November 2, 2011
SHANKAR LAL Vs. SOHAL LAL AND ANR.
January 24, 2011
SHANKER Vs. DEPUTY DIRECTOR OF CONSOLIDATION
December 22, 2011
SHANKER LAL ALIAS MUNNA Vs. STATE OF U P
August 2, 2011
SHANKER PAL Vs. STATE OF U P
August 2, 2011
SHANOO Vs. STATE OF U.P.
September 9, 2011
SHANT DEO TRIPATHI Vs. GENERAL MANAGER
September 16, 2011
SHANTI DEVI Vs. PANKAJ KUMAR
December 5, 2011
SHANTI DEVI Vs. STATE OF U P
February 25, 2011
SHANTI KUMAR TIWARI Vs. STATE OF U P
January 20, 2011
SHARAD CARRIERS PRIVATE LIMITED Vs. COMMISSIONER OF TRADE TAX, U.P., LUCKNOW
March 31, 2011
SHARAD KUMAR BIND Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD
May 16, 2011
SHARAD TRADERS Vs. STATE
October 21, 2011
SHARAD TRIPATHI Vs. BHISHMA SHANKAR ALIAS KUSHAL TIWARI
September 21, 2011
SHARDA PRASAD PANDEY Vs. BOARD OF REVENUE U P ALLAHABAD
March 28, 2011
SHARDA PRASAD TRIPATHI Vs. SELECTION COMMITTEE
July 8, 2011
SHAREEF HUSSAIN Vs. STATE OF U.P. THRU SECY. MINISTRY OF FOOD AND ORS.
May 12, 2011
SHARFUDDIN Vs. JAFAR ALI AND ANR.
May 3, 2011
SHARIFUNNISA Vs. STATE OF U.P. AND OTHERS
December 15, 2011
SHARIFUNNISSA Vs. KAVIULLAH
February 1, 2011
SHASHANK KUMAR GUPTA Vs. STATE OF U P
May 4, 2011
SHASHI AGARWAL Vs. STATE OF U P
September 23, 2011
SHASHI KALA Vs. STATE OF U P
February 14, 2011
SHASHI KANT SINGH Vs. STATE
March 16, 2011
SHASHI KANT TIWARI Vs. UNION OF INDIA (UOI) AND ORS.
January 21, 2011
SHASHI KUMAR TRIPATHI Vs. STATE
May 31, 2011
SHATROHAN SINGH Vs. THE STATE OF U.P THRU SECY., SECONDARY EDU. AND ORS.
June 24, 2011
SHAUKAT Vs. STATE OF U P
September 9, 2011
SHAUKAT ALI Vs. STATE OF U.P.
September 21, 2011
SHAUKIN Vs. STATE OF U P
September 15, 2011
SHAUKIN Vs. STATE OF UP
October 11, 2011
SHAUKIN Vs. STATE OF U P
December 14, 2011
SHAURABH AGRAWAL Vs. ADDL COMMISSIONER JUDICIAL AGRA
May 12, 2011
SHAYAM LAL Vs. STATE OF U P
August 29, 2011
SHEELA DEVI Vs. STATE
July 22, 2011
SHEELA DEVI Vs. PATANJALI MOCATE
September 22, 2011
SHEELU NISHAD Vs. STATE OF U P
January 15, 2011
SHEIKH AIJAZ ALI MEENAI Vs. WAQF TRIBUNAL
March 3, 2011
SHEIKH CHHOTEY MANSOORI Vs. RAVIKUL BANSAL AND ORS.
April 6, 2011
SHEIKH SUBHAN Vs. ADDITIONAL DISTRICT JUDGE LALITPUR
September 30, 2011
SHEKHAR TEWARI Vs. STATE OF U P
February 2, 2011
SHEKHAR TEWARI Vs. VIRENDRA KUMAR II. SPL. JUDGE. AYODHYA PRAKARAN AND ORS.
April 21, 2011
SHEKHU Vs. STATE OF U P AND ANOTHER
July 26, 2011
SHEO BRAT Vs. STATE OF U P
December 7, 2011
Sheo Brat Vs. State of U.P.and Another
July 7, 2011
Sheo Dhani (D) through L.Rs.and others Vs. D.D.C., Varanasi and others
March 23, 2011
SHEO DHANI D THROUGH L RS Vs. D D C VARANASI
March 23, 2011
SHEO KUMAR Vs. THE STATE OF U.P. AND ANR.
September 30, 2011
SHEO KUMAR & OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION
November 21, 2011
SHEO NARAIN DUBEY Vs. STATE OF U P
September 29, 2011
SHEO RAJ SINGH Vs. ADDL COMMISSIONER AND ORS
August 8, 2011
SHEORAJ Vs. ACCORD INFRASTRUCTRUE PVT LTD
February 11, 2011
SHER BAHADUR AND ANR. Vs. STATE OF U.P.
September 5, 2011
SHERBAZ KHAN Vs. STATE
September 19, 2011
SHESH MANI BHUTT Vs. STATE OF U.P. AND ORS.
September 14, 2011
SHESH MANI DUBEY AND OTHERS Vs. SMT. KANTI DEVI AND OTHERS
November 21, 2011
SHESH MANI SHUKLA Vs. UNION OF INDIA
September 9, 2011
SHESH NARAIN AND SONS Vs. DISTRICT MAGISTRATE
April 28, 2011
SHIA CENTRAL BOARD OF WAQFS Vs. VIITH ADDL DISTRICT JUDGE MEERUT
January 28, 2011
SHIA CENTRAL BOARD OF WAQFS Vs. DARGAH HAZRAT ABBAS
October 20, 2011
Shia Central Board of Waqfs and Another Vs. Dargah Hazrat Abbas (AS) and Others
November 20, 2011
SHIKSHA PRASAR SAMITI Vs. STATE OF U P
February 9, 2011
SHIRAJUDDIN Vs. STATE OF U P AND ANOTHER
September 19, 2011
SHIV ADHAR MISHRA Vs. STATE OF U.P. AND ANR.
January 3, 2011
SHIV BADAN PANDEY AND OTHERS Vs. STATE OF U.P. AND OTHERS
November 29, 2011
SHIV BAHADUR Vs. STATE
January 3, 2011
SHIV CHANDRA MAURYA Vs. THE STATE OF U.P. THRU. PRINCIPAL SECY., SECONDARY EDU. AND ORS.
June 24, 2011
SHIV CHARAN LAL SHARMA Vs. STATE OF U.P. AND ORS.
April 29, 2011
SHIV DEVI Vs. SHARDA DEVI
September 14, 2011
SHIV JI SINGH AND ORS. Vs. ADDL. COLLECTOR (FINANCE AND REVENUE) AND ANR.
February 17, 2011
SHIV KUMAR DUBEDI AND ORS. Vs. STATE OF U.P. AND ORS.
April 6, 2011
SHIV KUMAR DWIVEDI Vs. STATE OF U P
February 23, 2011
SHIV KUMAR SINGH Vs. STATE OF U P
July 19, 2011
SHIV KUMAR SINGH AND ORS Vs. STATE OF U P AND ANR
July 14, 2011
SHIV LAL VERMA Vs. GOVERNMENT OF INDIA THRU INSPECTOR N.C.B.
March 31, 2011
SHIV MANGAL MAURYA AND ANR. Vs. STATE OF U.P. AND ORS.
June 28, 2011
SHIV MOHAN Vs. SUSHIL KUMAR
January 4, 2011
SHIV MURTI VERMA Vs. STATE OF U P
February 4, 2011
SHIV NARAIN SHARMA Vs. STATE
April 6, 2011
SHIV NARAIN YADAV Vs. STATE OF U.P. THRU ITS COLLECTOR AND ORS.
January 18, 2011
SHIV NARAYAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION BALLIA
March 24, 2011
SHIV NARAYAN SHARMA Vs. STATE OF U.P. AND ORS.
April 27, 2011
SHIV NATH KAPOOR Vs. COMMITTEE ARYA ANATHALAYA
March 24, 2011
SHIV OM Vs. DISTRICT JUDGE, FARRUKHABAD
March 11, 2011
SHIV PAL SINGH Vs. STATE OF U P
July 12, 2011
SHIV PRAKASH Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
May 18, 2011
SHIV PRAKASH Vs. KRISHNA KUMAR VERMA
September 19, 2011
SHIV PRAKASH GUPTA Vs. STATE
February 3, 2011
SHIV PRAKASH TIWARI Vs. STATE OF U P
July 4, 2011
SHIV PRASAD Vs. STATE OF U P
May 10, 2011
SHIV PRASAD Vs. UNION OF INDIA (UOI) AND ORS.
January 4, 2011
SHIV PRASAD AND OTHERS Vs. STATE OF UTTAR PRADESH AND ANOTHER
November 25, 2011
SHIV RAJ SINGH YADAV Vs. STATE OF U P
May 27, 2011
SHIV RAJ TOBACCO CO P LTD Vs. COMMISSIONER OF INCOME TAX
September 20, 2011
SHIV RAM ALIAS SHIV RAJ RAM Vs. STATE
March 25, 2011
SHIV RAM VERMA Vs. U.P.COOPERATIVE UNION LTD
May 30, 2011
SHIV RAM VERMA S/O LATE SITA RAM VERMA Vs. UNION OF INDIA (UOI) THROUGH SECRETARY MINISTRY OF HOME AFFAIRS
January 17, 2011
SHIV SAGAR Vs. ADDITIONAL COMMISSIONER (JUDICIAL)
August 25, 2011
SHIV SHAKTI TRADING COMPANY HANUMAN GANJ Vs. STATE
May 24, 2011
SHIV SHANKAR GIRI Vs. PURVANCHAL VIDYUT VITRAN NIGAM LTD
May 30, 2011
SHIV SHANKAR GUPTA Vs. STATE
October 21, 2011
SHIV SHANKAR LAL GUPTA Vs. STATE OF U P AND OTHERS
December 23, 2011
SHIV SHANKAR VERMA Vs. STATE OF U P
February 24, 2011
SHIV SHANKER Vs. COMMISSIONER ALLAHABAD DIVISION AND ORS.
February 18, 2011
SHIV SWAROOP TRIPATHI Vs. STATE
July 21, 2011
SHIVA ALIAS SURYAKANT Vs. STATE OF U P
July 18, 2011
SHIVA ENT UDYOG Vs. NATIONAL HUMAN RIGHTS COMMISSION
January 21, 2011
SHIVA KANT MISHRA Vs. STATE OF U P
November 8, 2011
SHIVALIK GHOSH Vs. STATE OF U P
May 19, 2011
SHIVAM GENERAL STORE Vs. STATE OF U.P. AND ORS.
May 3, 2011
SHIVIKA GARG Vs. YASH GARG MAJOR
November 4, 2011
SHIVRAJ SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
September 13, 2011
SHIVRATI RAM Vs. K.K. TRIPATHI, DY., INSPECTOR GENERAL OF POLICE AND ANR.
February 9, 2011
SHOABA Vs. DIRECTOR OF CONSOLIDATION MUZAFFARNAGAR
November 29, 2011
SHOBHIT KUMAR MALLIK Vs. STATE OF U P
December 8, 2011
SHRAVAN KUMAR Vs. STATE OF U. P. & OTHERS
December 23, 2011
SHREE AGRO POLYFORM PVT. LTD. Vs. COMMISSIONER, COMMERCIAL TAXES, U.P. LUCKNOW
November 3, 2011
SHREE CHANDRA VISHWAKARMA Vs. STATE OF U.P.
September 21, 2011
SHREE GANESH INDUSTRIES Vs. AUTHORIZED OFFICER, SYNDICATE BANK AND ANR.
September 16, 2011
SHREE PAL Vs. STATE OF U P
November 29, 2011
SHREE RABHUBIR SARAN DEGREE COLLEGE Vs. STATE OF U P
November 1, 2011
SHRI ADITYA LAL JANTA YOGESH UCHCHATAR MAD. VID. AND ORS. Vs. STATE OF U.P. AND ORS.
April 13, 2011
SHRI BANSH NARAIN PANDEY Vs. PRAFULL KUMAR SINGHANIA
September 3, 2011
SHRI DHANAI AND ORS. Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
January 28, 2011
SHRI GANDHI ASHRAM DAS BHAWAN Vs. DINESH DAS
July 15, 2011
SHRI PRADEEP KUMAR MALL (ADVOCATE) Vs. STATE OF U.P. THRU SECY. AND OTHERS
October 17, 2011
SHRI PURSHOTTAM PRASAD MAURYA Vs. U P POWER CORPOATION LTD
February 21, 2011
SHRI RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
March 10, 2011
Shri Ram Dixit Vs. District Judge, Rae Bareli and others
May 5, 2011
SHRI RAM DIXIT Vs. DISTRICT JUDGE, RAEBARELI AND OTHERS
July 5, 2011
SHRI RAM JANM Vs. BANSH RAJ AND ANOTHER
October 31, 2011
SHRI SHAKTI VIDYAPEETH JUNIOR HIGHSCHOOL AND ANR. Vs. STATE OF U.P. AND ORS.
January 10, 2011
SHRI SHANKER JI MAHARAJ VIRAJMAN BHUMI NO. 1325 Vs. NATHHI SINGH
February 15, 2011
SHRI TRILOKESHWAR MAHADEV MANDIR Vs. THE CIVIL JUDGE (J.D.) HAWALI
May 10, 2011
SHRIKANT MISHRA AND ANOTHER Vs. STATE OF U P
November 16, 2011
SHRINIWAS RAM Vs. U P POWER CORPORATION LIMITED
March 15, 2011
SHRIPAL CHAUDHARY AND OTHERS Vs. STATE OF U P AND OTHERS
July 19, 2011
SHRIPAT Vs. ADDL COMMISSIONER-1 ALLAHABAD
May 13, 2011
SHRIRAM GENERAL INSURANCE COMPANY LTD. Vs. SATYA VEER AND ANOTHER
December 23, 2011
Shriram Piston and Rings Ltd. Vs. State of U.P.and others
August 16, 2011
SHUBAN KHAN Vs. STATE OF U P
August 30, 2011
SHUKDEO PRASAD TRIPATHI MAHAVIDYALAYA BHATAHI KHURD KUSHINAGAR THROUGH ITS PRINCIPAL Vs. STATE
February 25, 2011
SHYAM BABU Vs. STATE
March 8, 2011
SHYAM BABU VISHWAKARMA ALIAS RAMBANU ALIAS SHYAM BABU Vs. STATE OF U P
October 14, 2011
SHYAM BIHARI SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
February 15, 2011
SHYAM BIHARI YADAV AND ANR. Vs. STATE OF U.P. AND ORS.
November 2, 2011
SHYAM BIRI WORKS LTD. Vs. COMMISSIONER OF TRADE TAX
August 29, 2011
SHYAM COLD STORAGE AND ICE FACTORY Vs. STATE OF U P
August 19, 2011
SHYAM ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
August 4, 2011
SHYAM KALI Vs. STATE
October 31, 2011
SHYAM KISHORE MISHRA Vs. STATE OF U P
August 17, 2011
SHYAM KUMAR Vs. STATE OF U P
July 21, 2011
SHYAM LAL Vs. STATE OF U P
January 17, 2011
SHYAM LAL Vs. D D C SIDDHARTH NAGAR
March 23, 2011
Shyam lal (D) through L.Rs. Vs. D.D.C., Siddharth Nagar and another
March 23, 2011
SHYAM LAL TIWARI Vs. STATE OF U.P. AND ORS.
May 27, 2011
SHYAM NARAIN PANDEY Vs. STATE OF U P
February 18, 2011
SHYAM NARAYAN SINGH AND OTHERS Vs. STATE OF U P AND ANOTHER
September 26, 2011
SHYAM SINGH Vs. STATE
March 11, 2011
SHYAM SINGH AND ANR. Vs. STATE OF U.P.
April 20, 2011
SHYAM SINGH S/O LATE HARI PRASAD SINGH Vs. CHIEF COMMISSIONER RAILWAY SECURITY FORCE HEAD OFFICE NORTHE
November 25, 2011
SHYAM SUNDAR CHAUDHARY Vs. GAON SABHA SONBARSA
December 15, 2011
SHYAM TRADERS AND ORS Vs. COMMISSIONER OF COMMERCIAL TAX U P AND 3 ORS
November 4, 2011
SHYAMA CHARAN GUPTA Vs. COMMISSIONER OF INCOME TAX
April 1, 2011
SHYAMA DEVI Vs. STATE
November 1, 2011
SHYAMA DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
May 9, 2011
SHYAMA RAM Vs. BOARD OF REVENUE
August 18, 2011
SHYAMDHAR Vs. STATE OF U P AND ANOTHER
October 31, 2011
SHYAMU Vs. ADDL. COLLECTOR (FINANCE AND REVENUE) AND ANR.
April 5, 2011
SHYAMU AND ORS. Vs. STATE OF U.P.
April 1, 2011
SIDDHAN LAL SON OF SRI BASU DEO @ CHOKHE Vs. STATE OF U.P. THROUGH SECRETARY REVENUE U.P. LUCKNOW AND ORS.
April 1, 2011
SIDDIQ Vs. STATE OF U P
December 23, 2011
SIDHESHWARI Vs. STATE
September 19, 2011
SIGHT SOUND ELECTRONICS PVT LTD Vs. GENERAL MANAGER
November 17, 2011
SIHAQ Vs. STATE OF U P
September 1, 2011
SIMLA GOMTI PAN PRODUCTS Vs. COMMISSIONER OF COMMERCIAL TAX
June 2, 2011
SIMON DUNOLZ Vs. STATE
February 28, 2011
SINGH ENGINEERING WORKS P LTD Vs. LABOUR COURT VTH KANPUR
February 11, 2011
SINGHASAN PRASAD Vs. COLLECTOR KUSHINAGAR
September 20, 2011
SINGLA REALTERS LTD Vs. MUNICIPAL BOARD PARISHAD NAINITAL
March 10, 2011
SIR SHADI LAL ENTERPRISES LTD. Vs. COMMISSIONER OF TRADE TAX U.P.
January 24, 2011
SIRAJUL HAQUE Vs. CIVIL JUDGE (SENIOR DIVISION) PRESCRIBED AUTHORITY
April 13, 2011
SIRAZUDDIN Vs. STATE OF U P
August 4, 2011
SISTER LILY MATHEW Vs. STATE OF U P
July 14, 2011
SISTER M NOREEN A C Vs. STATE OF U P
November 14, 2011
SITA DEVI Vs. BOARD OF REVENUE U P AT ALLAHABAD
September 9, 2011
SITA DEVI AND OTHERS Vs. STATE OF U P AND ANOTHER
September 16, 2011
SITA RAM Vs. GOPAL
February 28, 2011
SITARAM Vs. DY DIRECTOR OF CONSOLIDATION VARANASI
March 10, 2011
SITAWATI Vs. STATE
May 16, 2011
SIYA DEVI Vs. 1ST A D J
July 5, 2011
SIYA RAM Vs. STATE
July 28, 2011
SIYA RAM Vs. DISTRICT JUDGE (INCHARGE) BARABANKI
April 8, 2011
SKYLINE ENGINEERING CONTRACTS (INDIA) PVT. LTD. Vs. COMMISSIONER, COMMERCIAL TAX
March 1, 2011
SMRITI SETHI Vs. KUMARI LILI DUTTA
September 13, 2011
SMT. ABHA PURI Vs. STATE OF U.P.
December 14, 2011
SMT. ANITA SHARMA AND ANR. Vs. B.S.A. AND ORS.
February 17, 2011
SMT. ANITA SINGH Vs. STATE OF U.P. THROUGH PRIN. SECY. BASIC EDU. LKO. AND ORS.
October 18, 2011
SMT. ARTI DEVI Vs. THE STATE OF U.P THRU. SECY., SECONDARY EDU. AND ORS.
June 24, 2011
SMT. ASHA Vs. STATE OF U.P. AND ORS.
April 27, 2011
SMT. ASHA SINGH Vs. STATE OF U.P. THROUGH PRIN. SECY. BASIC EDUCATION LKO. AND ORS.
September 15, 2011
SMT. BABITA Vs. STATE OF U.P. AND ORS.
September 15, 2011
SMT. BADAMA DEVI Vs. STATE OF U.P. AND ORS.
May 23, 2011
SMT. BADRUN NISHA AND ORS. Vs. PURVANCHAL GRAMIN BANK (SPON. BY S.B.I.)
May 3, 2011
SMT. BASANTI Vs. RAM KRISHAN AND ORS.
August 25, 2011
SMT. BHRIGURASINI DEVI Vs. UNION BANK OF INDIA THRU. R.M. AND ANR.
May 3, 2011
SMT. BRAHMO AND ANR. Vs. PUSAN AND ORS.
September 5, 2011
SMT. DHARMA DEVI Vs. SARJOO AND OTHERS
December 23, 2011
SMT. FAIQA KHATOON Vs. RIYAZUR RAHMAN KHAN SHERWANI AND ORS.
January 21, 2011
SMT. GAYATRI TIWARI Vs. STATE OF U.P. AND ORS.
September 6, 2011
SMT. GAYITRI DEVI Vs. THE ADDL. COMMISSIONER, DIVISION AND ORS.
February 24, 2011
SMT. GEETA CHAUHAN AND OTHERS Vs. STATE OF U.P. AND OTHERS
November 22, 2011
SMT. GUDDI W/O. VISHWANATH & 2 ORS. Vs. DISTRICT MAGISTRATE UNNAO & ORS.
November 8, 2011
SMT. HASEENA BEGAUM Vs. MOTOR ACCIDENT CLAIM TRIBUNAL/ADDITIONAL DISTRICT JUDGE, COURT NO. 1 AND ORS.
May 4, 2011
SMT. HASHMAT ARA Vs. ADDL. COMMISSIONER ADMN. DEVI PATAN DIVISION GONDA AND ORS.
November 4, 2011
SMT. HEERA DEVI Vs. ADDITIONAL DISTRICT AND ORS.
January 3, 2011
SMT. HEERAMANI JAIN AND ORS. Vs. STATE OF U.P. AND ORS.
March 29, 2011
SMT. JAI RAJI Vs. STATE OF U.P. AND ANR.
January 7, 2011
SMT. JAI RANI BHATNAGAR Vs. STATE OF U.P. AND ORS.
February 17, 2011
SMT. JAL DEVI Vs. STATE OF U.P. AND ORS.
September 22, 2011
SMT. KANTI DEVI Vs. STATE OF U.P. AND ORS.
May 23, 2011
SMT. KARMAWATI W/O DHARMRAJ AND ANR. Vs. CIVIL JUDGE SOUTH J.D., COURT NO. 24 AND ORS.
January 13, 2011
SMT. KAVITA ALIAS MAMTA Vs. STATE OF U.P. AND ORS.
April 22, 2011
SMT. KESHAV DEVI Vs. C.J.M.
May 23, 2011
SMT. KUSUM SHARMA Vs. D.I.O.S. AND ANR.
April 20, 2011
SMT. KUSUM SHUKLA AND ORS. Vs. STATE OF U.P. AND ANR.
March 29, 2011
SMT. MADHURI PANDEY Vs. STATE OF U.P. AND ANR.
September 2, 2011
SMT. MAMTA MISHRA Vs. VIRENDRA KUMAR SHARMA AND ANR.
February 23, 2011
SMT. MAYA GUPTA Vs. THE COMMISSIONER OF INCOME TAX, ALLAHABAD
December 15, 2011
SMT. MEENAKSHI SHARMA Vs. REGIONAL DY. DIRECTOR OF EDUCATION AND ORS.
May 9, 2011
SMT. MEERA DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
September 6, 2011
SMT. MITHILESH DEVI AND ORS. Vs. STATE OF U.P. AND ORS.
April 5, 2011
SMT. MITHLESH KUMARI Vs. STATE OF U.P. AND ANR.
January 19, 2011
SMT. MITHLESH KUMARI SRIVASTAVA Vs. STATE OF U.P. THROUGH SECY. MEDICAL AND HEALTH
April 21, 2011
SMT. MRIDULA DWIVEDI Vs. BANK OF MAHARASHTRA AND ANOTHER
November 14, 2011
SMT. MUGISHA BEGUM Vs. STATE OF U.P. AND ANR.
September 28, 2011
SMT. NAUMI MATHEWS Vs. BOARD OF REVENUE AND ORS.
April 4, 2011
SMT. NEELAM TRIPATHI Vs. STATE OF U.P. AND ORS.
March 3, 2011
SMT. NEETU Vs. STATE OF U.P. AND ANOTHER
November 22, 2011
SMT. NIRMALA PATHAK Vs. DEBTS RECOVERY APPELLATE TRIBUNAL AND ORS.
February 2, 2011
SMT. NISHA AND OTHERS Vs. STATE OF U.P. AND OTHERS
November 1, 2011
SMT. POORNIMA ASTHANA Vs. DEVENDRA KUMAR SRIVASTAVA @ RAJESH
November 3, 2011
SMT. PRABHAWATI Vs. STATE OF U.P. AND ORS.
May 6, 2011
SMT. PRAYGA SRIVASTAVA, W/O. SANJAY KUMAR Vs. STATE OF U.P. THR. SECY. SECON. EDUCATION CIVIL SECTT. AND ORS.
June 24, 2011
SMT. PUSHPA DEVI Vs. STATE OF U.P.
January 3, 2011
SMT. PUSHPA KATOCH Vs. DISTRICT JUDGE AND ORS.
May 2, 2011
SMT. RAJKUMARI MITTAL AND ORS. Vs. STATE OF U.P. AND ANR.
January 18, 2011
SMT. RAKESH BALA ANEJA Vs. SMT. SUSHIL BAJAJ & OTHERS
November 23, 2011
SMT. RAM KUMARI @ BITAN DEVI Vs. STATE OF U.P.
September 26, 2011
SMT. RAM KUMARI DEVI Vs. STATE OF U.P. AND ORS.
September 5, 2011
SMT. RAM SANEHI AND OTHERS Vs. RAVENDRA SINGH AND OTHERS
December 23, 2011
SMT. REKHA MISHRA Vs. STATE OF U.P. THROUGH ITS PRIN. SECY. NAGAR VIKAS LKO. AND ORS.
December 15, 2011
SMT. REKHA YADAV Vs. STATE OF U.P. AND ORS.
February 11, 2011
SMT. RITA KUMARI W/O KUSHLESH JAISWAL Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
November 9, 2011
SMT. RITU W/O. LATE RAKESH AGRAWAL AND ORS. Vs. STATE OF U.P. THRU PRINCIPAL SECRETARY HOME AND ORS.
February 25, 2011
SMT. SADHANA SINGH Vs. STATE OF U.P., THRU. PRIN. SECY., FOOD AND CIVIL SUPPLIES AND ORS.
September 15, 2011
SMT. SANDLI DEVI AND ANR. Vs. STATE OF U.P. AND ANR.
March 30, 2011
SMT. SANGEETA SINGH Vs. ADARSH KUMAR SINGH
January 7, 2011
SMT. SANTOSH MISHRA Vs. STATE OF U.P. THRU THE SECY. AND ORS.
September 22, 2011
SMT. SAROJ DEVI Vs. CHIEF EXECUTIVE OFFICER, CANTONMENT BOARD AND ORS.
April 4, 2011
SMT. SAVITRI DEVI Vs. BOARD OF REVENUE AND ORS.
April 28, 2011
SMT. SHAHIDA BANO Vs. STATE OF U.P. THROUGH SECY. DEPTT. FOOD AND CIVIL SUPPLIES
March 3, 2011
SMT. SHANKUNTALA Vs. B.R.
February 24, 2011
SMT. SHARDA SHARMA Vs. STATE OF U.P. AND ORS.
February 1, 2011
SMT. SHOBHAN (MAJOR) Vs. VISHKARAN SINGH (MAJOR)
November 14, 2011
SMT. SNEHLATA Vs. STATE OF U.P. AND ORS.
February 11, 2011
SMT. SOHANVEERI Vs. STATE OF U.P. & OTHERS
February 10, 2011
SMT. SONAGI DEVI Vs. DISTRICT MAGISTRATE AND ORS.
April 28, 2011
SMT. SONIYA SRIVASTAVA Vs. UNION OF INDIA THROUGH SECY. MINISTRY OF PETROLEUM AND ORS.
November 3, 2011
SMT. SUDHA SINGH AND ANR. Vs. THE STATE OF U.P. THRU PRINCIPAL SECY., HOME CIVIL. AND ANR.
July 19, 2011
SMT. SUJATA SINGH AND ANR. Vs. STATE BANK OF INDIA AND OTHERS
October 21, 2011
SMT. SUMAN DWIVEDI Vs. STATE OF U.P. THRU SECY. SECONDARY EDUCATION AND ORS.
June 24, 2011
SMT. SUMAN PANDEY Vs. STATE OF U.P., THRU. PRIN. SECY., FOOD AND CIVIL SUPPLIES AND ORS.
September 15, 2011
SMT. SUMITRA DEVI Vs. ALOK KUMAR GUPTA
November 2, 2011
SMT. SUNITA DEVI Vs. STATE OF U.P. AND ANOTHER
November 11, 2011
SMT. SUNITA DEVI Vs. STATE OF U.P. AND OTHERS
December 14, 2011
SMT. SUSHILA SINGH, W/O LATE AMAR SINGH Vs. STATE OF U.P. THRU. PRIN. SECY. REVENUE AND OTHERS
December 20, 2011
SMT. SWARNA KANTI DIXIT Vs. STATE OF U.P. AND ORS.
April 7, 2011
SMT. USHA DEVI Vs. STATE OF U.P. THROUGH SECRETARY (REVENUE), GOVERNMENT OF U.P., LUCKNOW AND OTHERS
July 11, 2011
SMT. USHA DEVI AND ORS. Vs. AUTHORIZED OFFICER, P.N.B. HOUSING FINANCE LTD. AND ANR.
September 20, 2011
SMT. VANDANA UPADHYAY Vs. STATE OF U.P. AND ORS.
September 12, 2011
SMT. VEENA KESHAO RAO MESHRAM Vs. UNION OF INDIA (UOI) THRU. GENERAL MANAGER N.E.R. AND ORS.
January 3, 2011
SMT. VINITA MEHROTRA AND ANR. Vs. ROOPRANI SUKHNANDAN SINGH MAHAVIDYALAYA AND ORS.
June 22, 2011
SNEH LATA Vs. RAJA BAHADUR RAYAKWAD
July 21, 2011
SNEHALATA PRABHAKAR Vs. STATE OF U P
April 22, 2011
SOADHEY Vs. STATE OF U.P.
May 24, 2011
SOBH NATH Vs. STATE OF U P
November 2, 2011
SOCIETY FOR EDUCATION AND WELFARE AWARENESS SEWA Vs. UNION OF INDIA
May 31, 2011
SOHANVEERI Vs. STATE OF U P
February 10, 2011
SOHRAT Vs. STATE OF U.P.
January 21, 2011
SOM NATH Vs. VITH A D J BAREILLY
January 31, 2011
SOMATI Vs. STATE OF U P
April 6, 2011
SOMPAL GUPTA Vs. CIT
December 13, 2011
SOMWATI AND ANR. Vs. ADDL. COMMISSIONER, KANPUR DIVISION, KANPUR AND OR
February 11, 2011
SON PAL AND ORS. Vs. STATE OF U.P.
February 10, 2011
SONA DEVI Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. GOVT. OF U.P. AND ORS.
November 22, 2011
SONAM PANDEY Vs. STATE OF U P
September 27, 2011
SONE LAL Vs. STATE OF U P
March 4, 2011
SONEY LAL AND ORS Vs. STATE OF U P AND ORS
September 22, 2011
SONIA JINDAL Vs. STATE OF U P
April 7, 2011
SONKALI Vs. GAON SABHA
November 3, 2011
SONU Vs. STATE OF U P
September 1, 2011
SONU KUMAR AND OTHERS Vs. STATE OF U P AND ANOTHER
July 15, 2011
SONU MOHD @ SONU AND OTHERS Vs. STATE OF U P AND ANOTHER
September 27, 2011
SONU PRAJAPATI Vs. STATE OF U P
February 25, 2011
SORAN SINGH AND ANR. Vs. STATE OF U.P.
April 20, 2011
SPARSH COLD STORAGE PVT. LTD. AND ANR. Vs. STATE OF U.P. AND ORS.
April 16, 2011
SRAWAN KUMAR Vs. RAJAT VERMA
December 12, 2011
SRI BANKEY LAL Vs. STATE OF U.P. AND ORS.
July 20, 2011
SRI BRIJESH KUMAR Vs. STATE OF U.P. & OTHERS
November 4, 2011
SRI KANT MISHRA Vs. STATE OF U P
November 16, 2011
SRI KRISHNA RAI Vs. BANARAS HINDU UNIVERSITY
August 26, 2011
Sri Nath Tiwari Vs. State of U.P.Through Principal Secretary, Department of Basic Education, Government of U.P., Lucknow and Others
November 23, 2011
SRI PAL VERMA Vs. STATE OF U P
July 13, 2011
SRI PRITAM SINGH Vs. STATE OF U.P. AND OTHERS
November 23, 2011
SRI RAM (REAL NAME SHIV PRATAP) AND OTHERS Vs. STATE OF UTTAR PRADESH AND ANOTHER
December 7, 2011
SRI RAM RESPONDENT Vs. STATE OF U.P.
November 8, 2011
SRI SOBARAN LAL KATIYAR Vs. STATE OF U.P. THROUGH PRIN. SECY. ANIMAL HUSBANDRY DEPTT.
September 6, 2011
SRI. HAMVIR SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
June 3, 2011
SRIMATI NEELAM TRIPATHI Vs. STATE OF U.P.
February 7, 2011
STATE Vs. SHAMIM BEG
January 21, 2011
STATE Vs. HAR PRASAD
November 1, 2011
STATE BANK OF INDIA Vs. OM NARAIN AGRAWAL
July 7, 2011
STATE BANK OF INDIA Vs. RAJRANI
April 22, 2011
STATE BANK OF PATIALA Vs. CHAIR PERSON DEBT RECOVERY APPELLATE TRIBUNAL ALLAHABAD
September 21, 2011
STATE BANK OF PATIALA Vs. UNION OF INDIA
March 4, 2011
STATE BANK OF PATIALA Vs. SERVANT OF CHILDREN SOCIETY
December 5, 2011
STATE OF U P Vs. RANJIT RAM ALIAS KHURPANCHI
June 7, 2011
STATE OF U P Vs. ASHISH NIRANJAN
July 22, 2011
STATE OF U P Vs. GANESH KUMAR`
January 31, 2011
STATE OF U P Vs. RAM ABHILASH MAURYA
March 1, 2011
STATE OF U P Vs. GAYA RAM
March 15, 2011
STATE OF U P Vs. SRI PRAKASH CHANDRA
March 15, 2011
STATE OF U P Vs. PRESIDING OFFICER
April 16, 2011
STATE OF U P Vs. DESHRAJ
April 13, 2011
STATE OF U P Vs. CHHABI NATH YADAV
April 6, 2011
STATE OF U P Vs. PRESIDING OFFICER
January 24, 2011
STATE OF U P Vs. SHIV MANORATH SHUKLA
January 31, 2011
STATE OF U P Vs. MULAYAM SINGH
January 27, 2011
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT
January 13, 2011
STATE OF U P Vs. R K SONWANI
February 15, 2011
STATE OF U P Vs. RESIDENT EDITOR TIMES OF INDIA
February 3, 2011
STATE OF U P Vs. C P RAVINDRA SINGH
February 1, 2011
STATE OF U P Vs. ANWARI BEGUM
February 7, 2011
STATE OF U P Vs. RAJVIR SINGH
August 24, 2011
STATE OF U P Vs. CHANDRAWATI
August 5, 2011
STATE OF U P Vs. SURENDRA NATH MISHRA
May 31, 2011
STATE OF U P Vs. RAJVIR
May 27, 2011
STATE OF U P Vs. RAGHU RAJ SINGH
July 4, 2011
STATE OF U P Vs. RAM SAHAI
May 25, 2011
STATE OF U P Vs. HIND MAJDOOR SABHA
May 13, 2011
STATE OF U P Vs. DEPUTY LABOUR COMMISSIONER
May 2, 2011
STATE OF U P Vs. SURESH KUMAR
September 22, 2011
STATE OF U P Vs. THAKUR SRI RADHA RAMANJI MAHARAJ
September 20, 2011
STATE OF U P Vs. SUNIL KUMAR SHARMA
September 7, 2011
STATE OF U P Vs. RAM LAGAN SINGH YADAV
September 30, 2011
STATE OF U P Vs. DEV RAJ VISHWAKARMA
December 5, 2011
STATE OF U P Vs. N B SINGH
December 22, 2011
STATE OF U P Vs. DHRUV CHANDRA KURMI
September 16, 2011
STATE OF U P Vs. SHAHID
August 2, 2011
STATE OF U P Vs. RAEES AHMAD
May 20, 2011
STATE OF U P Vs. RAM SAKAL YADAV
May 26, 2011
STATE OF U P Vs. ISHTYAK
May 3, 2011
STATE OF U P Vs. SHYAM KALI
January 11, 2011
STATE OF U P Vs. RAM LAL UPADHYAYA
January 13, 2011
STATE OF U P Vs. P O LABOUR COURT 1ST KANPUR
April 15, 2011
STATE OF U P Vs. ANAND GUPTA AND ORS
August 4, 2011
STATE OF U P Vs. MOHD JAKARIA AND 9 ORS
August 5, 2011
STATE OF U P Vs. UDAI BHAN SINGH
April 28, 2011
STATE OF U P Vs. BALWANTA AND OTHERS
December 19, 2011
STATE OF U P & ANR Vs. FEDERATION OF INDIAN POLYTECHNIC TEACHERS ORGANISATION & ANR
March 23, 2011
STATE OF U P EXECUTIVE ENGINEER Vs. MAHENDRA PAL SINGH
November 18, 2011
STATE OF U P THROUGH COLLECTOR AGRA Vs. S M SAGAR
September 3, 2011
STATE OF U P THROUGH COLLECTOR ALLAHABAD Vs. GAURI BANERJI
July 19, 2011
STATE OF U.P Vs. BHAGAUTI SHARMA AND 6 ORS.
January 3, 2011
State of U.P. Vs. P.O.Labour Court (1st) Kanpur & Anr.
April 15, 2011
STATE OF U.P. Vs. ARJUN SINGH
March 14, 2011
STATE OF U.P. Vs. VINAY KUMAR MAURYA
January 24, 2011
STATE OF U.P. Vs. RAJVEER AND ORS.
January 6, 2011
STATE OF U.P. Vs. SMT. MAYA @ PUSHPA
May 16, 2011
STATE OF U.P. Vs. SABIR AND ORS.
May 5, 2011
STATE OF U.P. Vs. VICHITTRA SINGH & ORS
November 11, 2011
STATE OF U.P. Vs. VINAY KUMAR & ORS.
November 11, 2011
STATE OF U.P. Vs. HIRI SINGH AND ORS.
March 31, 2011
STATE OF U.P. Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL U.P. AND ANR.
March 3, 2011
STATE OF U.P. Vs. SURYA BALI
September 21, 2011
STATE OF U.P. Vs. CHANDAN URF SATISH AND ANR.
September 2, 2011
STATE OF U.P. Vs. BALLEY AND ORS.
April 28, 2011
STATE OF U.P. Vs. THE LABOUR COURT AND ANR.
September 3, 2011
STATE OF U.P. Vs. YOGESH VERMA & ORS.
November 14, 2011
STATE OF U.P. Vs. LAIMOOD KHAN
July 20, 2011
STATE OF U.P. Vs. JAMAAT ALI AND ORS.
September 30, 2011
STATE OF U.P. Vs. RAMAKANT PANDEY
July 19, 2011
STATE OF U.P. Vs. MEDI LAL AND ORS.
July 20, 2011
STATE OF U.P. Vs. ALOK KUMAR SINGH @ MANTU SINGH AND ANR.
July 19, 2011
STATE OF U.P. Vs. JAIVEER SINGH GOSWAMI
October 31, 2011
STATE OF U.P. Vs. AVADHESH KUMAR TIWARI AND 2 ORS.
August 26, 2011
STATE OF U.P. Vs. ANURUDDHA SINGH
September 21, 2011
STATE OF U.P. & OTHERS Vs. USUF
December 13, 2011
STATE OF U.P. AND ANR. Vs. BOARD OF REVENUE AND ORS.
February 15, 2011
STATE OF U.P. AND ANR. Vs. LAXMI PRASAD
February 15, 2011
STATE OF U.P. AND ORS. Vs. RAJENDRA PRASAD
April 13, 2011
STATE OF U.P. THROUGH PRINCIPAL SECY. Vs. RAMESH CHANDRA SHARMA
July 11, 2011
STATE OF U.P. THROUGH SECRY, SECONDARY EDUCATION AND ORS. Vs. C/M, VEDIC PUTRI PATHSHALA INTER COLLEGE AND ANR.
February 15, 2011
STATE OF U.P. THROUGH SECY. MINOR IRRIGATION DEPTT. Vs. RAM NARESH SINGH
October 31, 2011
STATE OF U.P. THRU COLLECTOR Vs. ROSHAN SINGH
January 17, 2011
STATE OF U.P. THRU PRINCIPAL SECRETARY HOME AND ORS. Vs. STATE PUBLIC SERVICE TRIBUNAL AND ANR.
July 11, 2011
STATE OF U.P. THRU SECRETARY ANIMAL HUSBANDRY AND ORS. Vs. SUNIL KUMAR SONI, S/O. CHHOTEY LAL AND ANR.
September 16, 2011
State of U.P.and Others Vs. 1155/379 C.P.Ravindra Singh and Others
February 1, 2011
State of U.P.through Collector, Agra and another Vs. S.M.Sagar and another
September 3, 2011
STATE OF UTTAR PRADESH Vs. PREM PAL JATAV
December 23, 2011
STATE THORUGH COMPETENT AUTHORITY U.L.C. KANPUR (N) Vs. SHEO HARI DALMIA AND ANR.
March 30, 2011
STEEL AUTHORITY OF INDIA LTD Vs. STATE OF U P
February 21, 2011
STEEL FABRICATORS Vs. COMMISSIONER OF TRADE TAX
July 14, 2011
STRAW BOARD MFG. CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT
September 5, 2011
STUTI VERMA Vs. C C S UNIVERSITY MEERUT
January 12, 2011
Subahsh Tiwari Vs. State of U.P.and Others
February 23, 2011
SUBAIYYAN SHADAB KHAN Vs. STATE OF U.P. THRU SECY. AND ORS.
September 20, 2011
SUBEDAR Vs. THE STATE OF U.P. AND ANR.
April 16, 2011
SUBEDAR RAM Vs. U.P.S.R.T.C. THRU MANAGING DIRECTOR ANDORS.
April 6, 2011
SUBHADRA PATHAK Vs. STATE OF U P
February 25, 2011
SUBHAG Vs. BOARD OF REVENUE U P
August 12, 2011
SUBHANK PRAKASH Vs. STATE OF U.P.
May 27, 2011
SUBHASH AND ANR. Vs. STATE OF U.P.
February 10, 2011
SUBHASH CHANDRA Vs. STATE OF U P
December 12, 2011
SUBHASH CHANDRA Vs. KHAIR KRAYA VIKRAY SAHKARI SAMITI
March 23, 2011
SUBHASH CHANDRA ASTHANA (STATE) Vs. STATE OF U.P. THROUGH SECRETARY REVENUE AND 2 ORS.
April 4, 2011
SUBHASH CHANDRA GUPTA Vs. STATE OF U P
August 4, 2011
SUBHASH SHAHI Vs. STATE OF U P AND ANOTHER
November 3, 2011
SUBHASH SINGH Vs. STATE
May 11, 2011
SUBHASH TIWARI Vs. STATE OF U P
February 23, 2011
SUBHASHIS CHATTERJEE Vs. U P POWER CORPORATION LTD LUCKNOW
April 6, 2011
SUBHODH NATH GUPTA Vs. CHAIRMAN ADMINISTRATIVE COMMITTEE U P
October 10, 2011
SUDAMA Vs. STATE OF U.P
February 21, 2011
SUDAMA PRASAD Vs. U.P. JAL NIGAM & OTHERS
December 1, 2011
SUDARSHAN Vs. TAPESAR
May 3, 2011
SUDEEP KUMAR SAHU Vs. RAM CHANDRA JAISWAL
October 18, 2011
SUDESH Vs. STATE OF U P
October 18, 2011
SUDESH AHLUWALIA Vs. A D J COURT NO 16 MEERUT
September 26, 2011
Sudesh Ahluwalia (Smt.) and others Vs. A.D.J., Court No.16, Meerut and others
September 26, 2011
SUDESH CHANDRA Vs. COLLECTOR/DISTRICT MAGISTRATE
June 7, 2011
SUDHA Vs. STATE OF U.P.
April 25, 2011
SUDHA GOEL Vs. MAHENDRA
April 15, 2011
SUDHA JAIN Vs. STATE OF U P
April 29, 2011
SUDHA SINGH Vs. KASHI GOMATI SAMYAT GRAMIN BANK
May 12, 2011
SUDHA TIWARI Vs. UNION OF INDIA
February 11, 2011
SUDHEER KUMAR Vs. STATE OF U P
August 11, 2011
SUDHIR KUMAR Vs. STATE OF U P
December 9, 2011
SUDHIR KUMAR GOSWAMI Vs. DISTRICT DIRECTOR OF CONSOLIDATION
August 23, 2011
SUDHIR KUMAR GUPTA AND OTHERS Vs. STATE OF U P AND ANOTHER
September 9, 2011
SUGHARA Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI
March 30, 2011
SUGREEV Vs. STATE OF U P
March 30, 2011
SUHAGA DEVI Vs. STATE OF U P
May 19, 2011
SUHAIL FASIH Vs. STATE OF U P
November 11, 2011
SUHAIL KHAN AND ORS. Vs. STATE OF U.P. AND ANR.
January 3, 2011
SUJATA Vs. STATE OF U P AND ORS
May 20, 2011
SUJEET KUMAR DUBEY Vs. THE STATE OF U.P THRU. SECY., SECONDARY EDU. AND ORS.
June 24, 2011
SUJHAL AND OTHERS Vs. STATE OF U.P.
November 22, 2011
SUKANYA DEVI Vs. STATE
March 7, 2011
SUKDEV PANDEY Vs. STATE OF U.P. AND OTHERS
November 21, 2011
SUKH LAL Vs. STATE OF U P
January 5, 2011
SUKH NANDAN Vs. ADDL DISTRICT JUDGE PIPRI
February 28, 2011
SUKHAI Vs. STATE OF U P
September 8, 2011
Sukhai Vs. Commissioner, Basti Division and others
September 8, 2011
SUKHBIR SINGH Vs. STATE OF U.P.
May 12, 2011
SUKHDEO SINGH Vs. COMMISSIONER OF CUS., EX. & SERVICE TAX
April 15, 2011
SUKHLAL @ JHALLAR YADAV Vs. STATE OF U.P.
September 12, 2011
SUKHPAL SINGH Vs. STATE OF U.P. THROUGH SECRETARY REVENUE, GOVERNMENT OF U.P. LUCKNOW AND OTHERS
April 25, 2011
SUKHVEER YADAV Vs. STATE OF UTTAR PRADESH
December 2, 2011
SUKHVINDER KAUR Vs. STATE OF U P AND OTHERS
September 9, 2011
SUKHVIR SINGH KOHALI Vs. STATE OF U P
July 21, 2011
SULEMAN Vs. STATE OF U P
August 16, 2011
SUMAN Vs. STATE OF U P
July 14, 2011
SUMAN CHAUHAN Vs. UNION OF INDIA
February 28, 2011
SUMAN GUPTA Vs. STATE
August 23, 2011
SUMAN GUPTA Vs. STATE
May 2, 2011
SUMAN LATA SAXENA Vs. PRINCIPAL ARYA MAHLA DEGREE COLLEGE
April 19, 2011
SUMEET KUMAR Vs. UNION BANK OF INDIA AND ANR.
September 16, 2011
SUMER KUMAR SINGH AND ANR. Vs. STATE OF U.P.
September 2, 2011
SUMER SINGH Vs. JAMUNI DEVI
September 29, 2011
SUMER SINGH Vs. BRIJ MOHAN
September 29, 2011
SUMESHAR AND ANR. Vs. STATE OF U.P.
September 19, 2011
SUMIT BHALOTIA Vs. STATE OF U.P.
September 26, 2011
Sumit Gupta Vs. State of U.P. and Others
March 8, 2011
SUMIT RAJENDRA BHALOTIA Vs. STATE OF U P
September 26, 2011
SUMIT SHUKLA Vs. STATE OF U.P.
September 6, 2011
SUMITA SAMANTA Vs. NAND KISHORE JAISWAL
July 21, 2011
SUMITRA DEVI Vs. SUSHILA DEVI
February 14, 2011
SUMITRA DEVI Vs. STATE OF U P AND OTHERS
October 11, 2011
SUNAHARI Vs. STATE
January 13, 2011
SUNDARA DEVI ALIAS ROOPRANI Vs. MOHAMMAD ZHEER
October 14, 2011
SUNDER KAUR Vs. RAM KALI
March 3, 2011
SUNDER LAL Vs. CIVIL JUDGE WEST DISTRICT HARDOI
November 3, 2011
SUNDER LAL VERMA Vs. STATE OF U P
November 16, 2011
SUNEEL BAJPAI Vs. ALLAHABAD JAL SANSTHAN
December 16, 2011
SUNIL Vs. STATE OF U P
March 31, 2011
SUNIL ALIAS SEWAK Vs. STATE OF U.P.
February 1, 2011
SUNIL KUMAR Vs. STATE OF U P
November 30, 2011
SUNIL KUMAR Vs. DY DIRECTOR OF CONSOLIDATION FATEHPUR
March 11, 2011
SUNIL KUMAR JAISWAL Vs. VED PRAKASH DWIVEDI
September 14, 2011
SUNIL KUMAR PANDEY Vs. STATE OF U P
June 24, 2011
SUNIL KUMAR RAI AND ORS. Vs. STATE OF U.P. AND ORS.
April 7, 2011
SUNIL KUMAR SINGH Vs. STATE OF U P AND ANOTHERS
December 19, 2011
SUNIL KUMAR SRIVASTAVA Vs. UNION OF INDIA
March 18, 2011
SUNIL KUMAR TRIPATHI Vs. DISTRICT ASSISTANT REGISTRAR
December 2, 2011
SUNIL KUMAR TRIPATHI AND ORS. Vs. STATE OF U.P. THRU. SECY. SECONDARY EDUCATION AND ORS.
June 24, 2011
SUNIL PATHAK Vs. STATE OF U P
November 28, 2011
SUNITA GUPTA Vs. STATE
June 24, 2011
SUNITA PANDEY Vs. U P STATE ROAD TRANSPORT CORPORATION
June 3, 2011
SUNITA SINGH Vs. HINDUSTAN PETROLEUM CORPORATION LTD
May 11, 2011
SUNITA YADAV Vs. STATE
September 27, 2011
SUNNIL CENTRAL BOARD OF WAQFS U P Vs. GOPAL SINGH VISHARAD
March 11, 2011
SUPER POLYPLAST PVT LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE KANPUR
February 22, 2011
SUPERINTENDENT OF POSTS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
January 6, 2011
SURABHI TEWARI Vs. STATE OF UTTAR PRADESH AND ANOTHER
December 14, 2011
SURAJ BHAN Vs. ADDL COMMISSIONER SAHARANPUR DIVISION
August 19, 2011
SURAJ BHAN Vs. CONSOLIDATION OFFICER CHITRKOOT
September 30, 2011
SURAJ PAL SINGH Vs. STATE OF U.P.
September 2, 2011
SURAJBALI ALIAS RAM PRATAP ALIAS PRATAP Vs. STATE OF U P
December 16, 2011
SURAJBHAN SHARMA Vs. STATE OF U P
October 21, 2011
SURAJPAL AND ORS. Vs. STATE OF U.P.
April 21, 2011
SURAT NISHAD Vs. STATE OF U P
January 4, 2011
SURENDER KUMAR Vs. U P POWER CORPORATION LIMITED
March 24, 2011
SURENDRA AND OTHERS Vs. STATE OF U P AND ANOTHER
September 27, 2011
SURENDRA BABU SHAKYA AND ORS. Vs. THE STATE OF U.P. AND ORS.
November 2, 2011
SURENDRA BAHADUR SINGH Vs. STATE OF U.P.
January 13, 2011
SURENDRA BAHADUR SINGH Vs. UNION BANK OF INDIA AND OTHERS
October 17, 2011
SURENDRA DEO AGARWAL Vs. UNION OF INDIA
August 8, 2011
SURENDRA KUMAR Vs. STATE OF U P
July 12, 2011
SURENDRA KUMAR Vs. ORIENAL INSRUANCE CO LTD
September 8, 2011
SURENDRA KUMAR Vs. SMT. SUNITA RASTOGI
April 13, 2011
SURENDRA KUMAR SHARMA Vs. STATE
April 2, 2011
SURENDRA KUMAR VERMA Vs. RAM BHAJAN
April 21, 2011
SURENDRA KUMAR YADAV Vs. STATE OF U P
April 5, 2011
SURENDRA NARAIN SINGH ALIAS BABU Vs. STATE OF U P
March 18, 2011
SURENDRA NATH Vs. CHANDRAWATI
August 23, 2011
SURENDRA NATH RAI Vs. DISTRICT EDUCATION OFFICER NAINITAL
June 13, 2011
SURENDRA NATH SINGH AND ORS. Vs. STATE OF U.P.
September 23, 2011
SURENDRA PANDEY Vs. STATE OF U P
April 20, 2011
SURENDRA SINGH Vs. STATE OF U P
October 21, 2011
SURENDRA SINGH Vs. STATE OF U P
March 23, 2011
SURENDRA SINGH Vs. STATE OF U P
December 12, 2011
SURENDRA SINGH Vs. STATE OF U.P. AND ORS.
January 24, 2011
SURENDRA SINGH Vs. B.R.
March 28, 2011
SURENDRA SINGH Vs. STATE OF U.P. AND OTHERS
November 3, 2011
SURENDRA SINGH Vs. PUNJAB AND SINDH BANK AND ANR.
September 15, 2011
SURENDRA SINGH Vs. B.R.
March 29, 2011
SURENDRA VIKRAM SINGH Vs. STATE OF U.P.THROUGH PRIN. SECY. APPOINTMENT DEPTT. LKO. AND OTHER
December 5, 2011
SURENDRA YADAV AND ORS. Vs. STATE OF U.P. AND ORS.
April 20, 2011
SURESH Vs. STATE OF U P
July 19, 2011
SURESH CHAND Vs. STATE OF U P
September 2, 2011
SURESH CHANDRA Vs. STATE
May 18, 2011
SURESH CHANDRA & OTHERS Vs. ADDITIONAL COMMISSIONER KANPUR DIVISION KANPUR & O
July 19, 2011
SURESH CHANDRA KATIYAR Vs. ADDITIONAL CITY MAGISTRATE-V/R.C.E.O, KANPUR NAGAR
December 1, 2011
SURESH CHANDRA SHARMA Vs. NAND KISHORE KAMAL
September 2, 2011
SURESH KUMAR Vs. STATE OF U P
August 5, 2011
SURESH KUMAR Vs. U P POWER CORPORATION SHAKTI BHAWAN LUCKNOW THROUGH ITS CHAIRMAN
May 12, 2011
SURESH KUMAR Vs. STATE OF U P AND ORS
October 10, 2011
SURESH KUMAR GADI Vs. STATE OF U P
November 25, 2011
SURESH KUMAR JAISWAL Vs. STATE OF U.P. AND ANR.
January 3, 2011
SURESH KUMAR PAL Vs. STATE OF U.P. AND ORS.
February 23, 2011
SURESH PAL Vs. TEK CHAND
July 22, 2011
SURESH PAL Vs. STATE OF U.P. & OTHERS
December 15, 2011
SURESH PAL AND ORS. Vs. STATE OF U.P.
April 27, 2011
SURESH PRASAD CHAUBEY Vs. D.I.O.S. AND ORS.
April 25, 2011
SURESH PRASAD CHAUBEY Vs. D.I.O.S. AND ORS.
July 15, 2011
SURESH PRASAD CHAUBEY Vs. D.I.O.S. AND ORS.
July 8, 2011
SURESH PRASAD GAUTAM AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
September 30, 2011
SURESH SINGH KUSHWAHA Vs. STATE OF U P
May 30, 2011
SURESH TEWARI Vs. COMMISSIONER VARANASI DIVISION
April 5, 2011
SURESHWATI Vs. STATE OF U P
November 11, 2011
SURJEET SINGH Vs. ADDITIONAL DISTRICT JUDGE SITAPUR
March 29, 2011
SURJEET SINGH Vs. STATE OF U P
March 20, 2011
SURJEET SINGH Vs. STATE OF U.P.
July 25, 2011
SURJEET SINGH Vs. STATE OF U.P. AND ORS.
March 30, 2011
SURJEET SINGH Vs. JYOTI PRASAD AND ORS.
April 4, 2011
SURYA BAHADUR SINGH Vs. STATE OF U.P. THROUGH ITS COLLECTOR/DISTRICT MAGISTRATE AND ORS.
September 22, 2011
SURYA BALI Vs. D D C AZAMGARH
April 8, 2011
Surya Bali and Another Vs. D.D.C., Azamgarh and Others
April 8, 2011
SURYA BHAN SINGH Vs. STATE
May 25, 2011
SURYA BHANU PANDEY Vs. STATE OF U.P.
February 4, 2011
SURYA NARAIN SINGH Vs. STATE
January 12, 2011
SURYA NATH Vs. STATE OF U P
December 1, 2011
SURYA PRAKASH GUPTA Vs. SANTOSH KUMARI
December 1, 2011
SUSHEEL KUMAR Vs. DISTRICT JUDGE SULTANPUR
December 1, 2011
SUSHEEL KUMAR PACHAURI Vs. STATE OF U.P.THROUGH ITS SECY. HOME U.P. GOVT. LKO. AND ORS.
November 25, 2011
SUSHEEL TIWARI Vs. STATE
February 7, 2011
SUSHIL KUMAR Vs. BHARAT PETROLEUM CORPORATION LTD
April 11, 2011
SUSHIL KUMAR Vs. GANGA SHARAN GARG
November 28, 2011
SUSHIL KUMAR Vs. THE STATE OF U.P. THRU. SECY., EDU. BASIC AND ORS.
June 24, 2011
SUSHIL KUMAR CHAUDHARY Vs. STATE OF U.P. THROUGH SECY. BASIC EDUCATION LKO. AND ORS.
September 27, 2011
SUSHIL KUMAR MISHRA Vs. STATE OF U P
December 2, 2011
SUSHIL KUMAR MISHRA Vs. D I O S , & OTHERS
September 15, 2011
SUSHIL UPADHYAYA Vs. STATE OF U P AND OTHERS
July 13, 2011
SUSHILA Vs. SYNDICATE BANK
May 12, 2011
SUSHILA KHOKHER Vs. STATE OF U P
October 18, 2011
SUSHMA DEVI D/O V.P.DWIVEDI Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
November 9, 2011
SWADESH KUMAR KATIYAR Vs. STATE OF U.P. AND OTHERS
September 2, 2011
SWADESHI POLYTEX LIMITED Vs. COMMISSIONER OF TRADE TAX, U. P., LUCKNOW
July 7, 2011
SWAMI DAYAL Vs. D.M. LAKHIMPUR KHERI AND ANR.
May 25, 2011
SWAMI DAYAL Vs. STATE OF U P
July 19, 2011
SWAMI NATH Vs. IIND ADDL DISTRICT JUDGE
February 24, 2011
SWAMI PRASAD YADAV Vs. STATE OF U.P.
September 21, 2011
SWAMI SHARAN SINGH Vs. REGISTRAR, FIRMS SOCIETIES & CHITS, LUCKNOW & ORS
June 9, 2011
SWASTIK FRAGRANCES LIMITED Vs. STATE OF U.P. AND OTHERS
November 14, 2011
SWAYAM PRABHA Vs. STATE OF U P
September 12, 2011
SYED AZIZUL HASAN RIZVI Vs. UNION OF INDIA THRU. ITS SECY. MINISTRY OF MINES DEPTT. & ORS.
December 23, 2011
SYED HASEEN ASHRAF SAJJADA NASHEEN Vs. DISTRICT JUDGE AMBEDKAR NAGAR
November 16, 2011
SYED MOHD ARIZ Vs. STATE OF U P
April 8, 2011
T N BHARGAV Vs. RAJEEV SAREEN
March 28, 2011
TABREZ AHMAD CIVIL JUDGE Vs. STATE OF U P
May 17, 2011
TAIRUNNISHA Vs. 1ST ADDITIONAL DISTRICT JUDGE BASTI
July 4, 2011
TANKS AND TUBE WELLS CLASS A CATEGORY Vs. COLLECTOR
April 18, 2011
TANNERY AND FOOTWEAR CORPORATION OF INDIA LTD Vs. IQBAL HUSAI
August 29, 2011
TANSIR KHAN Vs. STATE OF U P
April 8, 2011
TARA AND ORS. Vs. STATE OF U.P.
May 3, 2011
TARA CHAND Vs. STATE OF U P
March 18, 2011
TARA CHANDRA GHILDIYAL Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION AYOG BHAWAN GURUKUL KANGRI KANKHAL HARIDWAR DISTRICT HARIDWAR
April 27, 2011
TARA CHARAN AGARWAL Vs. VEENA AGARWAL
July 5, 2011
Tara Devi Vs. State of U.P.
March 30, 2011
TARA DEVI Vs. STATE OF U P
September 14, 2011
TARA SINGH Vs. STATE
February 28, 2011
TARANNUM KHATOON Vs. BRANCH MANAGER LIC OF INDIA
August 20, 2011
TARKESHWAR THAKUR Vs. STATE OF U P
July 12, 2011
TARUN KUMAR Vs. STATE OF U P
September 9, 2011
TASLEEM AHMAD Vs. SUSHILA DEVI
February 24, 2011
TATA CHEMICALS LIMITED, BABRALA, DISTT. BADAUN Vs. ASSISTANT COMMISSIONER (ASSESSMENT) TRADE TAX, BADAUN AND ANR.
February 24, 2011
TATA MOTORS LIMITED Vs. COMMISSIONER, COMMERCIAL TAXES, U.P., LUCKNOW
March 8, 2011
TATA MOTORS LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES, LUCKNOW
April 27, 2011
TATA MOTORS LTD. Vs. COMMISSIONER, COMMERCIAL TAXES
October 19, 2011
TAUQIR AHMAD KHAN Vs. NAGAR PALIKA PARISHAD
September 29, 2011
TAUQIR ALAM Vs. STATE OF U.P. AND OTHERS
July 11, 2011
TAVREJ Vs. STATE OF U P
February 1, 2011
Tavrej Ahmad Vs. State of U.P. and Others
February 1, 2011
TECHMAN BUILDWELL PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAX
September 19, 2011
TEERATH PRAKASH JAIN Vs. VEENA DHAWAN
September 3, 2011
TEJ BAHADUR YADAV, S/O. BHAGWAN DEEN YADAV Vs. STATE OF U.P. THRU. PRINCIPAL SECRETARY HOME AND ORS.
June 14, 2011
TEJ BALI Vs. BOARD OF REVENUE
August 26, 2011
TEJ NARAYAN SINGH Vs. JOINT ASSISTANT DIRECTOR (ACCOUNTS), PAY AND ACCOUNTS OFFICE, CRPF AND ANR.
February 9, 2011
TEJ PAL AND OTHERS Vs. STATE OF U P AND ANOTHER
September 16, 2011
TEJENDRA PAL SINGH Vs. CONSOLIDATION COMMISSIONER
April 20, 2011
TEJPAL SINGH Vs. JOINT DIRECTOR OF EDUCATION
March 15, 2011
TEJVEER SINGH Vs. STATE OF U P
January 6, 2011
TEJVEER SINGH Vs. STATE OF U P
August 1, 2011
TEK CHANDRA AND ORS. Vs. STATE OF U.P.
July 18, 2011
TEKCHAND AND OTHERS Vs. STATE OF U.P. AND ANOTHER
October 31, 2011
THAKUR PRASAD MADHESIYA Vs. STATE OF U P
January 5, 2011
THAKUR PRASAD SINGH Vs. STATE OF U P
November 11, 2011
THAN SINGH Vs. PUNJAB NATIONAL BANK
September 2, 2011
THE COMMISSIONER OF INCOME TAX Vs. ADARSH TRAVEL BUS SERVICE
August 17, 2011
THE COMMISSIONER OF INCOME TAX Vs. HIND LAMPS LTD.
April 20, 2011
THE COMMISSIONER OF INCOME TAX ALLD AND ANR. Vs. SH. MUKESH KUMAR AGRAWAL
November 23, 2011
THE COMMISSIONER OF INCOME TAX AND ANR. Vs. VIROLA INTERNATIONAL
November 1, 2011
THE COMMISSIONER TRADE TAX U.P. LKO. Vs. S/S BALAJI UDYOG
August 2, 2011
THE COMMISSIONER, TRADE TAX, U.P. Vs. S/S KHEMKA PAPER TRADERS
January 11, 2011
THE GORAKHPUR DEVELOPMENT AUTHORITY THRU. ITS SECY. Vs. THE ADDITIONAL DISTRICT JUDGE, CT. NO. 10 AND ORS.
April 25, 2011
THE KISAN COOPERATIVE SUGAR FACTORY LTD. Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
March 30, 2011
THE NEW INDIA ASSURANCE CO. LTD. Vs. DEEP CHNDRA RAJPOOT AND ANOTHER
December 1, 2011
THE NEW INDIA ASSURANCE CO. LTD. Vs. SURESH KUMAR AND ANOTHER
December 1, 2011
THE NEW INDIA ASSURANCE CO. LTD. Vs. SMT. MUNNI DEVI AND OTHERS
December 15, 2011
THE NEW INDIA ASSURANCE CO. LTD. Vs. DEVENDRA KUMAR AND OTHERS
December 15, 2011
THE NEW INDIA ASSURANCE CO.LTD. Vs. SMT.BABITA
May 25, 2011
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. JAGDISH KUSHWAHA AND ANOTHER
December 23, 2011
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAJESHWARI DEVI AND OTHERS
December 23, 2011
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. SMT. VIMLESH AND OTHERS
December 23, 2011
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. SMT. SEEMA RANI AND OTHERS
December 23, 2011
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. TEJ SINGH AND OTHERS
December 23, 2011
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. BENI MADHAV SHUKLA AND 3 ORS.
April 4, 2011
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. PRABHA AND OTHERS
December