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Case Index
Title
Date
ABDUL HAFEEZ Vs. SHRIKANT AUTO
September 7, 2001
ANANDRAJ MANAKCHAND JAIN Vs. UNITED INDIA INSURANCE CO.LTD.
October 9, 2001
ARUN M.RAOOT Vs. DISTRICT MANAGER, M/S.MAHATMA PHULE MAGASWARGA VIKAS MAHAMANDAL
August 30, 2001
BABANRAO NARAYAN DESHMUKH Vs. ASHOK GANGARAM SAPKAL
December 12, 2001
BHARAT MACHINES Vs. SKIANDARKHA GULABKHA PATHAN
January 8, 2001
BRAJO SUNDER BANERJEE Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED
November 6, 2001
CENTRAL BANK OF INDIA Vs. PRAVIN JAGJIVAN GOSALIA
June 28, 2001
CEREBRA INTEGRATED TECHNOLOGIES LTD. Vs. VIJAY HARIKRISHNA VARMA
October 16, 2001
CHAUDHARY YATRA COMPANY PVT.LTD. Vs. LILAWATI EKNATH ADHAV
December 28, 2001
DIRECTOR/MANAGER, SHRI DHANLAXMI FINANCE & INVESTMENT CO. Vs. DARSHAN CHANDULAL JAISWAL
March 24, 2001
EVERGREEN COOP.HSG.SOCIETY Vs. VINAYAK ENTERPRISE
April 23, 2001
GULAB GOVIND KARALE Vs. CIDCO
November 7, 2001
KETAN CONSULTANTS PVT.LTD. Vs. MUKESH SHRINARAYAN SHARMA
September 10, 2001
KRUSHNAKUMAR M.SHARMA Vs. SIPANY AUTOMOBILES LTD.
September 25, 2001
MAHINDRA AND MAHINDRA LTD. Vs. MAHESH KUMAR JUGAL KISHOR MUNDHADA
December 24, 2001
MAMA ROAD CARRIER Vs. GODAVARI DRUGS PVT. LTD.
December 28, 2001
MAMA ROAD CARRIER Vs. GODAVARI DRUGS PVT.LTD.
April 28, 2001
ORIENTAL INSURANCE CO.LTD. Vs. CHANDRABHAN GANPATI WANJARI
February 28, 2001
POST MASTER Vs. GAJANAN PUNJABRAO DESHMUKH
December 26, 2001
PRABHU AGRO INDUSTRIES Vs. DATTA SONBA MADAVI
January 5, 2001
SHIVAJI TATYABA SANAP Vs. JIJABAI SHIVARAM SAGALE
November 20, 2001
SHIVRAJ C.SHALASKAR Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE CO.LTD.
September 27, 2001
SOW.SHANTABAI PRALHADRAO JAGATKAR Vs. TELECOM DISTRICT ENGINEER
May 29, 2001
SURAJ NIKAM Vs. DEEPAK ASHTANKAR
December 18, 2001
SURTISEN SAMPAT VAIDYA Vs. SUB-DIVISIONAL ENGINEER, MAHARASHTRA JEEVAN PRADHIKARAN PANI PURAVATHA YOJNA
August 29, 2001
UCO BANK Vs. GAJANAN NAMDEORAO MISALKAR
September 24, 2001
URMILA UDAY KAMATH Vs. LODHA ESTATE PVT.LTD.
January 11, 2001
V.G.KODGIRE Vs. DIVISIONAL CONTROLLER, M.S.R.T.C.
January 16, 2001
VISHNUKUMAR VARSHNEY Vs. DYNAMATIC FORGINGS INDIA LTD.
October 23, 2001