Case Index

Title
Date
A ANASURYA Vs. STATION HOUSE OFFICER
January 18, 2001
A BALA KAMESWARA RAO Vs. GOVT OF A P LEGISLATIVE AFFAIRS AND JUSTICE
September 12, 2001
A BALA KAMESWARA RAO Vs. BAR COUNCIL OF THE STATE OF A P HYD
September 21, 2001
A CHANDRA SEKHAR REDDY Vs. UNION OF INDIA
October 12, 2001
A DEVENDRA REDDY Vs. CHITTOOR CO OPERATIVE TOWN BANK LTD
January 25, 2001
A J M PRASADA RAO Vs. CHAIRMAN VISAKHAPATNAM PORT TRUST
April 27, 2001
A JANARDHANA REDDY Vs. GOVERNMENT OF A P
July 4, 2001
A K CHAKRABORTY Vs. COMMANDING OFFICER
June 21, 2001
A M KRISHNA Vs. CHAIRMAN STATE LEVEL POLICE RECRUITMENT BOARD
January 23, 2001
A P GAS POWER CORPORATION LIMITED Vs. APPELLATE COMMITTEE WATER PREVENTION AND CONTROL OF POLLUTION CESS ACT
June 27, 2001
A P GAS POWER CORPORATION LTD Vs. ANDHRA PRADESH STATE ELECTRICITY REGULATORY COMMISSION
June 8, 2001
A P GUNNIES MERCHANTS ASSOCIATION HYDERABAD Vs. GOVERNMENT OF ANDHRA PRADESH
June 21, 2001
A P HOTELS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
June 12, 2001
A P HOUSING BOARD Vs. YEDLA RAMULU
September 19, 2001
A P INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED HYDERABAD Vs. B V RAMANA
April 28, 2001
A P POLICE OFFICERS ASSOCIATION Vs. SECRETARY, HOME
February 27, 2001
A P POLLUTION CONTROL BOARD, HUDA COMPLEX, REP BY Vs. APPELLATE AUTHORITY UNDER WATER (PANDCP), ACT AND
June 28, 2001
A P POWER TRANS CORPN Vs. MOHD KHALEEL PASHA
November 2, 2001
A P PRODUCTS Vs. STATE OF ANDHRA PRADESH
May 8, 2001
A P RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY HYD Vs. J LUCI
October 29, 2001
A P SARPANCHS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
June 27, 2001
A P SOUTHERN POWER DISTRIBUTION COMPANY LIMITED TIRUPATHI CHITTOOR DISTRICT Vs. P SAMBASIVA RAO
April 6, 2001
A P STATE ELECTRICITY BOARD HYDERABAD Vs. P SARVESWARA RAO
October 8, 2001
A P STATE HANDLOOM WEAVERS CO OP SOCIETY LTD Vs. M BUCHAIAH
December 7, 2001
A P STATE WAKF BOARD Vs. SYED SHAH RAHAMATHULLA KHADRI
November 21, 2001
A P TRANSCO Vs. GOWRI SANKAR CABLE INDUSTRIES
November 22, 2001
A P TRANSCO Vs. P VIJAYA KUMAR
March 28, 2001
A R CHANDRIKA Vs. STATE OF ANDHRA PRADESH
October 8, 2001
A RAJI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
July 9, 2001
A RAMESH Vs. CHINTALA PRABHA
August 14, 2001
A RANGA RAO DIED Vs. ASSISTANT COMMISSIONER ENDOWMENTS DEPARTMENT PRAKASH NAGAR RAJAHMUNDRY E G DISTRICT
October 10, 2001
A RATNAM Vs. GOVERNMENT OF ANDHRA PRADESH
September 7, 2001
A S KANNAIYAN Vs. B MUNEMMA
December 24, 2001
A S MEHTA AND CO Vs. YOGENDRANATH SACHDEV
November 17, 2001
A S REDDY Vs. RAM NARSIMHA RAO
October 5, 2001
A S V S N MURTHY Vs. K RAVINDARREDDY
July 2, 2001
A SATYA PHANEENDRA Vs. S H O KODAD
February 12, 2001
A SATYANARAYANA REDDY Vs. GOVERNMENT OF A P
March 20, 2001
A SUDHAKAR Vs. A SARVESWAR RAO
October 13, 2001
A SUDHAKAR Vs. A SARVESWAR RAO
October 30, 2001
A SUSEELA Vs. UNION OF INDIA
November 20, 2001
A SWARAJYALAKSHML Vs. REGISTRAR GENERAL OF INDIA CENSUS
February 8, 2001
A V S RAM MOHAN SASTRY Vs. STATE BANK OF HYDERABAD
September 21, 2001
A V V SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
July 11, 2001
A V Y L NARSIMHA MURTHY Vs. PRL SECY GOVERNMENT OF ANDHRA PRADESH
July 12, 2001
A VEMA REDDY Vs. CONTROLLER GENERAL OF DEFENCE ACCOUNTS
July 20, 2001
A VENKAT REDDY Vs. JOINT COLLECTOR
October 5, 2001
A VENKATANARAYANA Vs. STATE OF ANDHRA PRADESH
April 23, 2001
A VENUGOPAL RAO Vs. EXECUTIVE ENGINEER PANCHAYAT RAJ MACHILIPATNAM KRISHNADIST
October 10, 2001
A YADAIAH GOUD Vs. STATE OF A P
February 22, 2001
ABC ENGINEERING WORKS Vs. SINGARENI COLLIERIES COMPANY LIMITED
August 21, 2001
ABDUL MAJEED Vs. YADRAM SURESH
February 7, 2001
ABDUL NAYEEM KHAN Vs. DIRECTOR OF INSURANCE, MEDICAL SERVICES AND ORS.
June 6, 2001
ABDUL RASHEED DIED Vs. ABDUL LATEEF
August 1, 2001
ABDUL SALAM Vs. MOHANLAL LAXMINARAYANA
November 5, 2001
ABDUL SUBHAN Vs. STATE OF A P
August 1, 2001
ABEDA BEGUM Vs. CHAIRMAN STATE BANK OF INDIA
October 6, 2001
ABHIPRAAY WELFARE SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH
February 15, 2001
ABOTHULA RAJARATNAM NAIDU Vs. NIZAM SUGAR FACTORY LTD
October 3, 2001
AD AQE OUTDOOR ADVERTISING PVT LTD Vs. REGISTRAR O U
April 9, 2001
ADAPAKA ESWARAMMA Vs. N CHANDRA SEKHAR
January 23, 2001
ADARSHA WELFARE ASSOCIATION Vs. A P HOUSING BOARD HYD
October 3, 2001
ADBUTHA RAO M Vs. GOVERNMENT OF ANDHRA PRADESH
June 26, 2001
ADUSUMALLI SIVA NARASIMHA RAO Vs. STATE OF ANDHRA PRADESH
December 28, 2001
AGARAPU NIRMALA Vs. VISAKHAPATNAM MUNICIPAL CORPORATION
April 11, 2001
AGRO TECH FOODS LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES A P HYDERABAD
April 23, 2001
AKHIL Vs. SECRETARY A P POLLUTION CONTROL BOARD
October 3, 2001
AKULA SESHAMMA Vs. P ESWARALAH
February 6, 2001
AKULA VENKATRAO Vs. GRAM PANCHAYAT ATTILI W G DIST
April 20, 2001
ALAVI O R Vs. GOVERNMENT OF ANDHRA PRADESH
November 30, 2001
ALFALA FURNITURE PALACE Vs. STATE BANK OF HYDERABAD
October 3, 2001
ALI BIN ABDU Vs. DEVASENA REVENUE DIVISIONAL OFFICER HYDERABAD
September 28, 2001
ALLADA RADHA KRISHNA TENANT Vs. MOHAMMED ABDUL LATHIFOOR RAHIMAN
November 7, 2001
ALLADI VENKATESWARLU Vs. WARANGAL MUNICIPAL CORPORATION WARANGAL
October 29, 2001
ALLAM ADEMMA Vs. DISTRICT COLLECTOR
April 4, 2001
ALLAUDDIN CHARITIES AND ZAKATH WAKF Vs. HAMEED ALI
October 18, 2001
ALLIED MARKETING AGENCIES Vs. STATE OF A P
October 31, 2001
AMANNAN KHAN Vs. JUDGE FAMILY COURT HYDRABAD
January 19, 2001
AMARARUPU PATHURU Vs. GUNDEBOINA LINGAIAH
October 17, 2001
AMBAM PEDDA SAILU Vs. VISWANATHA TULLA
July 18, 2001
AMBATL ANJAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
February 22, 2001
AMITA SALES CORPORATION Vs. ADITYA FIBRE GLASS PRODUCTS
September 14, 2001
AMRUTHA ESTATES Vs. SAPHIRE RESIDENTIAL WELFARE ASSOCIATION HYD
September 25, 2001
AMTUL QUAY YUM HUMSIRA Vs. MUNAWAR FATHIMA
July 27, 2001
ANAM VENKATA ANISH REDDY Vs. ANAM VENKATA REDDY
April 23, 2001
ANAND R N Vs. GOVERNMENT OF INDIA
March 8, 2001
ANAND SAMRAT CO Vs. COMMISSIONER OF INCOME TAX
June 27, 2001
ANANDA RAMA RAO B Vs. STATE OF ANDHRA PRADESH
April 27, 2001
ANANDI ROLLER FLOUR MILLS LIMITED HYDERABAD Vs. STATE OF A P
August 2, 2001
ANANDL ROLLER FLOUR MILLS LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
February 2, 2001
ANANTHA RAMANA E Vs. STATE BANK OF INDIA
February 23, 2001
ANANTHA REDDY G Vs. A P ADMN TRIBUNAL
November 22, 2001
ANDHRA BANK SCHEDULED TRIBE EMPLOYEES WELFARE ASSON Vs. ANDHRA BANK
April 26, 2001
ANDHRA PETROCHEMICALS LIMITED VENKATARAYAPURAM TANUKU Vs. HINDUSTAN PETROLEUM CORPORATION LTD
November 17, 2001
ANDHRA PRADESH HOUSING DEVELOPMENT AND FINANCE CORPORATION LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
December 7, 2001
ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED HYD Vs. PADMAVATHI CONSTRUCTIONS
March 21, 2001
ANDHRA PRADESH SCHEDULED TRIBES EMPLOYEES ASSOCIATION Vs. ADITYA PRATAP BHANJ DEV
November 2, 2001
ANDHRA PRADESH STATE Vs. TATI VENKATA SHESHAGIRI RAO
August 31, 2001
ANDHRA PRADESH STATE CO OP SOCIETIES SECRETARIES AND EMPLOYEES ASSN Vs. STATE OF ANDHRA PRADESH
October 19, 2001
ANDHRA PRADESH STATE FINANCIAL CORPORATION Vs. L D STEELS HYD LTD
October 16, 2001
ANDHRA PRADESH STATE FINANCIAL CORPORATION RANGAREDDY BRANCH HYDERABAD Vs. L D STEELS HYD LTD
October 6, 2001
ANDHRA PRADESH STATE FINANCIAL CORPORATION REPRESE Vs. DEVI VARAPRASAD STEELS PRIVATE LIMITED REPRESENTED
December 31, 2001
ANDHRA PRADESH STATE ROAD TRANS CORPN Vs. P VENKAT RAO
April 24, 2001
ANDHRA PRADESH STATE ROAD TRANS CORPN Vs. G JANA BAI
June 12, 2001
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. K MANGATHAI
April 16, 2001
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. S T A TRIBUNAL
March 15, 2001
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. S DANANJAYA REDDY
September 7, 2001
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYD Vs. BASSETTY NIRMALA
December 19, 2001
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION RE Vs. EXECUTIVE OFFICER
July 24, 2001
ANDHRA PRADESH TRIBAL GIRIJAN WELFARE ABHYUDAYA UNION Vs. STATE OF ANDHRA PRADESH
March 23, 2001
ANDHRA SALES TAX PRACTITIONERS AND CONSULTANTS ASSOCIATION Vs. COMMISSIONER OF COMMERCIAL TAXES
November 27, 2001
ANDHRA SCIENTIFIC COMPANY LIMITED Vs. UNION OF INDIA UOI
December 14, 2001
ANJANEYACHARL V Vs. SANKA SRIDHAR
July 20, 2001
ANKAMMA CH Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
June 29, 2001
ANLTHA CH Vs. STATE OF ANDHRA PRADESH
March 2, 2001
ANUMILA CHOWDAIAH Vs. MUNDLAMURI NARAYANA
July 4, 2001
ANVESHLNI U Vs. CONVENOR EAMCET 2000 JNTU
October 9, 2001
APPAIL SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
January 31, 2001
APPLE CREDIT CORPORATION LIMITED SECUNDERABAD Vs. STATE OF A P
November 28, 2001
APSEB HYD Vs. P RAMACHANDRA RAO
October 10, 2001
APSRTC HYD Vs. G JANA BAI
June 12, 2001
APSRTC KHAMMAM REGION Vs. P NAGESWARA RAO
April 27, 2001
APSRTC MUSHIRABAD HYD Vs. STATE TRANSPORT APPELLATE TRIBUNAL A P HYD
October 16, 2001
ARAVAPALLI SRIRANGANAYAKULU Vs. GODAVARTHI LEELAVATHI
April 11, 2001
ARETI MARAMMA Vs. STATE BANK OF INDIA SECUNDERABAD
December 21, 2001
ARIF NOORUL HASSAN Vs. STATE OF ANDHRA PRADESH
September 19, 2001
ARNAVAZ RUSTOM PRINTER Vs. N D THADANI
June 8, 2001
ARUN KUMAR SHARMA Vs. BIN AAHA SHARMA
December 10, 2001
ARUN P GALA Vs. MOHD ABDUL REHMAN KHAN
November 2, 2001
ASADUDDIN OWAISE Vs. STATE OF ANDHRA PRADESH
April 25, 2001
ASHISH DEVELOPERS AND BUILDERS P LIMITED Vs. APPROPRIATE AUTHORITY
April 3, 2001
ASHOK ENGINEERING CO Vs. G M S C RAILWAY
February 8, 2001
ASHOK GOUD M Vs. COLLECTOR AND DIST MAGISTRATE NIZAMABAD
December 10, 2001
ASHOK LEYLAND FINANCE LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
February 22, 2001
ASHOK LEYLAND LTD Vs. DEPUTY TAHSILDAR SPECIAL REVENUE INSPECTOR
April 20, 2001
ASIA PACIFIC INVESTMENT TRUST LTD Vs. SHAW WALLACE AND COMPANY LIMITED
December 5, 2001
ASSISTANT COMMISSIONER ENDOWMENTS DEPARTMENT CHITTOOR Vs. ARYA VYSYA HOSTEL MADANAPALLI
November 30, 2001
ASST COMMISSIONER OF CENTRAL EXCISE LEGAL HQRS OFFICE HYDERABAD Vs. SABNIFE POWER SYSTEMS LTD
March 19, 2001
ATAULLAH B Vs. K NISAR AHMED
July 27, 2001
ATKURI SAMMAIAH Vs. STATION HOUSE OFFICER KOTAPALLY
March 8, 2001
ATLURI USHA SWAMY Vs. VIJAY PRESTESSED PRODUCTS P LIMITED
December 28, 2001
ATV PROJECTS INDIA LIMITED MUMBAI Vs. NAGARJUNA FINANCE LIMITED HYDERABAD
December 10, 2001
AUDIT OFFICER LOCAL FUNDS Vs. AHMED HUSSAIN
March 20, 2001
AUTHORISED OFFICER L R Vs. M KONDALA RAO
February 28, 2001
AUTHORISED OFFICER LAND REFORMS KAKINADA Vs. BEESETTI BAPANAYYA DIED
September 28, 2001
AVON INDUSTRIES LTD Vs. INTEGRATED FINANCE COMPANY LTD
January 30, 2001
AVULA SATHAIAH Vs. AVLA LINGAIAH
March 30, 2001
B BABU Vs. VICE CHANCELLOR A P AGRICULTURAL UNIVERSITY
February 12, 2001
B BALAJI Vs. GOVERNMENT OF ANDHRA PRADESH
November 23, 2001
B BHADRAIAH Vs. ADAPA LALITHA
September 14, 2001
B C HARINARAYANAMMA Vs. V NARASIMHA
January 27, 2001
B C HARINARAYANAMMA Vs. V NARASIMHA
April 27, 2001
B JANAKIRAMAIAH CHETTY Vs. A K PARTHASARATHI
November 8, 2001
B KISHTU Vs. HIGH COURT OF ANDHRA PRADESH
March 29, 2001
B KRISHNA REDDY Vs. STATE OF ANDHRA PRADESH
December 18, 2001
B MANGA RAO Vs. STATE OF A P
October 10, 2001
B MEENAKSHI Vs. GOVERNMENT OF ANDHRA PRADESH
December 26, 2001
B NAGAIAH Vs. TIRUMALA TIRUPATI DEVASTHANAMS TIRUPATHI
August 17, 2001
B NARASIMHA RAO Vs. HYDERABAD METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
December 12, 2001
B NARASIMHA REDDY Vs. BHASKARA RAO DOSHI
July 23, 2001
B NARSAIAH and CO Vs. STATE OF ANDHRA PRADESH
July 12, 2001
B PANDURANGA RAO Vs. REGIONAL JOINT DIRECTOR
March 16, 2001
B RAJAN RAM Vs. GOVERNMENT OF ANDHRA PRADESH
August 16, 2001
B RAJESWAR REDDY Vs. K NARASIMHACHARI
November 2, 2001
B RAMGOPAL SING Vs. P V G RAJU (GUIDE)
April 9, 2001
B RAYAPPA Vs. UNION OF INDIA
July 20, 2001
B S B G TILAK Vs. G R V PRASADA RAO
April 24, 2001
B S S SANADHA RAJ Vs. COMMISSIONER OF TRANSPORT HYDERABAD
January 23, 2001
B SATYANARAYANA Vs. KRISHNA MURTHY
October 19, 2001
B SAVARAPPA Vs. STATE OF A P
July 26, 2001
B SAVITHRI Vs. CHIEF EXECUTIVE OFFICER ZILLA PARISHAD MEDAK DISTRICT
March 17, 2001
B SCRTYANARAYANA Vs. DIVISIONAL MANAGER A P FOREST DEVELOPMENT CORPN LTD
February 12, 2001
B SEENAIAH AND CO Vs. COMMERCIAL TAX OFFICER KHAIRATABAD CIRCLE HYDERABAD
June 21, 2001
B SHIVACHARAN SINGH Vs. SHRIRAM CHITS LTD
September 11, 2001
B SRIKANTH BABA Vs. DEPUTY REGISTRAR ADMISSIONS
March 7, 2001
B SRINIVAS Vs. P KRISHNA MALAKONDA REDDY
April 13, 2001
B SULOCHANA Vs. COMMISSIONER AND DIRECTOR OF INTERMEDIATE EDUCATION
December 11, 2001
B SURESH Vs. A P MAHESH CO OPERATIVE URBAN BANK LTD
August 6, 2001
B SURYANARAYANA MURTHY Vs. SR DIVNL MECHANICAL ENGINEER L
October 5, 2001
B UMADEVI Vs. GOVERNMENT OF A P
October 8, 2001
B V RAMANA MURTHY Vs. DIRECTOR OF FISHERIES GOVERNMENT OF A P
September 4, 2001
B VANAJA RANI Vs. GOVERNMENT OF A P
August 9, 2001
B VASANTHA KUMAR Vs. UNION OF INDIA
June 13, 2001
B VENKATA LAKSHMI Vs. EXECUTIVE OFFICER T T D
March 29, 2001
B VENKATAGIRI Vs. STATE OF A P
September 26, 2001
B VIJEYENDER REDDY Vs. MD YOUSUF
January 30, 2001
BABU RAO K Vs. YADAMMA
October 17, 2001
BABU RAO Y Vs. UNION OF INDIA
March 23, 2001
BADDAM PRABHAVATHI Vs. GOVERNMENT OF ANDHRA PRADESH
November 2, 2001
BADRUNNISA BEGUM Vs. MOHAMOODA BEGUM
February 16, 2001
BAJAJ ELECTRLCALS LTD Vs. STATE OF ANDHRA PRADESH
May 21, 2001
BALA KAMASWARA RAO Vs. GOVT OF A P
November 11, 2001
BALAJI TRADERS CHIRALA Vs. PONNURI LAKSHMAIAH
October 19, 2001
BALAJI WINES, REP BY ITS LICENCEE K KRISHNA Vs. PROHIBITION AND EXCISE SUPERINTENDENT
June 28, 2001
BALAKRLSHNA RAO M Vs. JOINT COLLECTOR HYDERABAD DIST
March 31, 2001
BALASUBBA REDDY K Vs. A P ADMINISTRATIVE TRIBUNAL
April 10, 2001
BALDEVRAJ SHARMA AND Vs. STATE OF ANDHRA PRADESH
August 9, 2001
BALU BUILDERS Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY SECUNDERABAD
February 7, 2001
BANDARU DEMUDU Vs. YEDLA ATCHAYYAMMA
December 21, 2001
BANDARU VENKATA SUBBA RAO Vs. GOVERNMENT OF A P
September 26, 2001
BANDELA NARSAIAH Vs. ELECTION OFFICER
July 13, 2001
BANGAR RAO K Vs. DIRECTOR A P POLICE ACADEMY
April 25, 2001
BANGARU CHETTY V Vs. A GOVINDA REDDY
January 25, 2001
BANK OF INDIA VISAKHAPATNAM Vs. JAGANNADARAJU and CO WALTAIR
October 5, 2001
BANKATLAL SATYANARAYANA PARIKH AND CO Vs. COMMISSIONER OF COMMERCIAL TAXES
January 20, 2001
BANSILAL Vs. MOHMOOD AHMED
October 12, 2001
BASHAPAKA LAXMAIAH Vs. STATE OF ANDHRA PRADESH
June 25, 2001
BASHETTI BHAGAWANTHA RAO Vs. NATHIRI YELLAIAH
October 1, 2001
BATHI REDDY K Vs. V CHENCHU REDDY
August 8, 2001
BATHINA RAJYA SHILPA Vs. NTR UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA
November 13, 2001
BATHULA VENKATAMMA Vs. VAGGU MAHENDRA GUPTA
August 9, 2001
BATTU RATNACHANDER Vs. GOVERNMENT OF A P
April 18, 2001
BEEBANU Vs. ABDUL RASHEED
November 17, 2001
BEHARA BHASKARA RAO PROF Vs. VARADA VENKATA GOVLNDA RAJU
July 6, 2001
BEHRA R K Vs. UNION OF INDIA
January 31, 2001
BERNHARD CONSULTANCY PVT LTD Vs. IND AGRO SYNERGY LTD
June 29, 2001
BHADRACHALAM PAPER BOARD LTD Vs. A P S E B HYD
November 19, 2001
BHARAT COCA COLA BOTTLING SOUTH EAST PVT LTD Vs. GOVERMENT OF A P
April 26, 2001
BHARAT HEAVY ELECTRICALS HIGHER SECONDARY SCHOOL STAFF ASSOCIATION BHEL Vs. B H E L
March 30, 2001
BHARAT HEAVY ELECTRICALS LIMITED Vs. COMMISSIONER OF INCOME TAX
August 28, 2001
BHARAT HEAVY ELECTRICALS LIMITED Vs. ADDITIONAL INDUSTRIAL TRIBUNAL CUM ADDITIONAL LABOUR COURT HYDERABAD
December 19, 2001
BHARAT HEAVY ELECTRICALS LIMITED RAMACHANDRAPURAM Vs. STATE ELECTION COMMISSION SECUNDERABAD
July 13, 2001
BHARAT HEAVY ELECTRICALS LTD Vs. PRESIDING OFFICER
November 6, 2001
BHARAT HEAVY PLATES VESSELS LTD Vs. M S SASTRY
December 14, 2001
BHARGAVA P M DR Vs. UNIVERSITY GRANTS COMMISSION
April 27, 2001
BHASKARA RAO Vs. STATE OF A P
October 19, 2001
BHASKARA RAO R Vs. HYDERABAD METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
April 9, 2001
BHAVANI SHANKER TRADING COMPANY RAJAHMUNDRY Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD
November 22, 2001
BHEEMAGIRI BHASKAR Vs. REVENUE DIVISIONAL OFFICER BHONGIR
April 27, 2001
BHEEMAMMA Vs. STATION HOUSE OFFICER P S UPPAL HYDERABAD
July 23, 2001
BHEEMAVARAPU VENKAT REDDY Vs. COMMERCIAL TAX OFFICER INTELLIGENCE GUNTUR
April 16, 2001
BHEL HIGHER SECONDARY SCHOOL NON-TEACHING EMPLOYEES UNION Vs. BHEL RAMACHANDRAPURAM, HYDERABAD
March 13, 2001
BHIMA NAYAK R Vs. GOVERNMENT OF ANDHRA PRADESH
August 18, 2001
BHIMAVARAM CO OPERATIVE URBAN BANK LTD Vs. DISTRICT COLLECTOR W G DISTRICT ELURU
October 17, 2001
BHRARNARAMBA T Vs. DISTRICT EDUCATIONAL OFFICER
January 16, 2001
BHUPAL PRASAD R V Vs. SALEHA BEGUM
August 3, 2001
BHUPATHAMMA V Vs. R KALYANI
April 24, 2001
BHYKYA NARAIA Vs. STATE OF A P
September 28, 2001
BHYKYANARAIA Vs. STATE OF A P
August 28, 2001
BIJJALA SHIVALINGAM Vs. COMMISSIONER OF INCOME TAX
September 13, 2001
BIRUDUVOLU HARANADHA REDDY Vs. STATE BANK OF INDIA
July 13, 2001
BOARD OF DIRECTORS CUM APPELLATE AUTHORITY MANJEERA GRAMEENA BANK SANGAREDDY MEDAK DIST Vs. M ASHOK KUMAR
October 11, 2001
BOARD OF EDUCATION OF SAMAVESHAM OF TELUGU BAPTISH CHURCHES NELLORE Vs. STATE OF ANDHRA PRADESH
March 5, 2001
BODABAND SUNDAR SING Vs. STATE OF A P
September 11, 2001
BODABAND SUNDAR SINGH Vs. STATE OF A P
September 26, 2001
BODAPATI CHINA VENKATA RAO Vs. STATE OF A P
August 29, 2001
BODDU JALAIAH Vs. B PANDURANGA RAO
June 12, 2001
BOGGARAPU SUBBA GURUVAIAH Vs. DOMIPADU PRAHALLADA RAO
December 19, 2001
BOILINA BHASKARA RAO Vs. POST MASTER GENERAL DEPARTMENT OF POSTS VIJAYAWADA
October 30, 2001
BOKKAM RAMAM Vs. DISTRICT COLLECTOR VISAKHAPATNAM DISTRICT VISAKHAPATNAM
September 10, 2001
BOMMANASAREE MANDIR Vs. MANISHA SAREES
July 23, 2001
BONDADA NOOKARATNAM Vs. PENUGONDA MANIKYA GUPTA
October 30, 2001
BONDADA NOOKARATNAM Vs. PENUGONDA MANIKYA GUPTAS
October 13, 2001
BONEAL NAGARAJU ALIAS NAGU Vs. STATE OF A P
September 7, 2001
BOPPALA SIDDAPPA Vs. STATE OF A P
December 14, 2001
BRAHMAJI RAO K Vs. PRABHALA RAJA GOPAL
June 19, 2001
BROOKE BOND INDIA LIMITED Vs. UNION OF INDIA
April 27, 2001
BRUNDAVAN BISOYI Vs. ANNAPURNA BISOYI
July 20, 2001
BUDDANA NAGESWARA RAO Vs. YENDEEVI SRI ANJANEYULU
September 14, 2001
BUDIPUTI PUSHPANALINI Vs. DISTRICT SELECTION COMMITTEE 1989 KRISHNA DIST
November 21, 2001
BUKKA GANGI NAIK Vs. SFATE OF ANDHRA PRADESH
July 6, 2001
BURGULA SUBRAHAMANYA KRISHNA Vs. SLDDLLLNGESWAR SWAMYVARI KOVELA
January 25, 2001
BURUDI JAGABANDU Vs. STATE OF ANDHRA PRADESH
January 25, 2001
BUTCHI REDDY K Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
January 22, 2001
C C H O WELFARE ASSOCN Vs. COMMISSIONER VISAKHAPATNAM MUNICIPAL CORPORATION
October 11, 2001
C INDIRAMMA Vs. DISTRICT COLLECTOR CHAIRMAN DSC 2000 MAHABUBNAGAR DIST
October 9, 2001
C JAYALAKSHMI Vs. JOINT COLLECTOR
July 9, 2001
C KISHAN RAO Vs. STATE OF A P
July 27, 2001
C LAKSHMMARAYANA REDDY Vs. REVENUE DIVISIONAL OFFICER CUM LAND ACQUISITION OFFICER ANANTAPUR
October 18, 2001
C NEHRU BABU Vs. STATE OF A P
August 13, 2001
C PANDURANGA RAO Vs. V SHYAMALA RAO
June 14, 2001
C PRAKASH GOUD Vs. GOVERNMENT OF ANDHRA PRADESH
July 31, 2001
C RAJENDRA PRASAD Vs. G M CORPN
June 6, 2001
C RAMAKRLSHNA Vs. MAQSOOD ALL KHAN
February 6, 2001
C S PRAKASH Vs. HUDA, REP, BY ITS VICE CHAIRMAN, AND M D
October 3, 2001
C SUBBARAYUDU Vs. INSTITUTION OF LOKAYUKTA AND UPA LOKAYUKTA OF ANDHRA PRADESH HYDERABAD
July 25, 2001
C UMA DEVI Vs. GOVERNMENT OF ANDHRA PRADESH
June 21, 2001
C V L NARASIMHA RAO Vs. PRINCIPAL SECRETARY MEDICAL AND HEALTH DEPT
September 21, 2001
C V RAJU Vs. C BALAGOPAI
April 27, 2001
C V RATNAM Vs. UNION OF INDIA
August 18, 2001
C VENKATRAMANA Vs. C PADMAVATHI
August 14, 2001
CANARA BANK Vs. POOJARI LAKSHMAIAH
March 16, 2001
CANARA BANK Vs. C PANDIT RAO
August 21, 2001
CAPT J RAMA RAO Vs. P V RAO
October 9, 2001
CAUVERY IRON AND STEEL PRIVATE LIMITED Vs. PRAKASH EQUIPMENTS PRIVATE LIMITED
December 13, 2001
CENTRAL BOARD OF EXCISE AND CUSTOMS GOVERNMENT OF INDIA NEW DELHI Vs. N MADHAVA RAO
June 6, 2001
CENTRE FOR URBAN AND RURAL ENVIRONMENT (CURE) Vs. MINISTRY OF ENVIRONMENT AND FORESTS AND ORS
August 18, 2001
CH HYMAVATHI Vs. GOVERNMENT OF A P
June 7, 2001
CH PRABHAKAR Vs. STATE OF ANDHRA PRADESH
June 8, 2001
CH RAMA RAO Vs. STATE OF ANDHRA PRADESH
June 29, 2001
CH SEETHARAMAIAH Vs. ANDHRA PRADESH PAPER MILLS LTD
September 5, 2001
CHAIRMAN AND M D HINDUSTAN CABLES LTD Vs. P RAMAN UNNI
March 28, 2001
CHAIRMAN and M D NATIONAL THERMAL POWER CORPN LTD Vs. V SUBBARAO AND CO
June 26, 2001
CHAIRMAN APSEB HYD Vs. M KURMI NAIDU
October 8, 2001
CHAIRMAN, RAILWAY BOARD Vs. T RATNAM
June 7, 2001
CHALAPATHI RAO M V Vs. STATE OF ANDHRA PRADESH
March 16, 2001
CHALAVADI KOTI SURYAM Vs. IMMADI RAMACHANDRA RAO
September 9, 2001
CHALAVADI KOTI SURYAM Vs. IMMADI RAMACHANDRA RAO
September 19, 2001
CHALUGU BASIVI NAIDU Vs. CHALUGU BHEEMI NAIDU
December 21, 2001
CHANDRAMOULESWARA REDDY N Vs. SPECIAL DEPUTY COLLECTOR
April 17, 2001
CHANDRASEKHAR RAO M Vs. FORTIS FINANCIAL SERVICES LTD
April 27, 2001
CHANDRASEKHAR REDDY T Vs. BALAKRISHNA MOORTHV
September 17, 2001
CHANDURI LAKSHMANACHARI Vs. STATE OF A P
September 5, 2001
CHATRATI MALLIKARJUNA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
July 13, 2001
CHAVALI KRISHNA Vs. DEPUTY TRANSPORT COMMISSIONER AND APPELLATE AUTHORITY NELLORE
June 27, 2001
CHAWAKULA SAVITRAMMA Vs. DISTRICT COLLECTOR VISAKHAPATNAM
July 13, 2001
CHEBOLU NOOKA RAJU Vs. KESAM RAMA SWAMY
July 12, 2001
CHEEDARABOYINA YESUDAYAMMA Vs. UNION OF INDIA UOI
December 19, 2001
CHENNAKESAVULU M Vs. CHENNAKESAVULU M V REVENUE DIVISIONAL OFFICER
October 3, 2001
CHENNAMSETTY RAMA MURTHY Vs. GATTU VENKATESWARLU
February 16, 2001
CHEVURU SURYANARAYANA REDDY Vs. SPECIAL TAHSILDAR LAND REFORMS NELLORE
September 19, 2001
CHIEF EXECUTIVE NUCLEAR FUEL COMPLEX Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
February 20, 2001
CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD Vs. T DURGA RAO
October 11, 2001
CHIEF GENERAL MANAGER, STATE BANK OF INDIA Vs. R SAMBAMURTHY
July 1, 2001
CHIEF PROJECT MANAGER RAILWAY ELECTRIFICATION VISAKHAPATNAM Vs. ELECTRICAL CONSTRUCTIONS AND EQUIPMENT COMPANY LIMITED
December 12, 2001
CHIEF SECURITY COMMISSIONER S C R Vs. H SRINLVASA RAO
March 8, 2001
CHILAMKURTHI SUBBULU Vs. KATRAGADDA RADHABAI
November 13, 2001
CHINNAPPA REDDY O Vs. GOVERNMENT OF INDIA
January 24, 2001
CHINNVA RAJU B Vs. B V RAMA RAO
July 17, 2001
CHINTADA DAS Vs. KODURU BODDOJI
March 19, 2001
CHINTAPALLI LAKSHMA RAYUDU Vs. DASARI NARAYANA RAO
August 14, 2001
CHITTIPROLU VENKATESWARLU Vs. SECRETARY, MINISTRY OF ENVIRONMENT AND FORESTS, GO
November 8, 2001
CHITTMALLA KRISHNA MURTHY Vs. STATE OF ANDHRA PRADESH
February 14, 2001
CHITTOOR CO OP TOWN BANK LTD Vs. A DEVENDRA REDDY
April 27, 2001
CHITTUMALLA BHAGYALAXMI Vs. JAFAR ALI
July 5, 2001
CHOADHRY BROTHERS Vs. STATE OF A P
October 18, 2001
CHOWDARY N V Vs. HINDUSTAN STEEL WORKS CONSTRUCTIONS LTD
July 24, 2001
CHRISTU JYOTHL INSTITUTE OF TECHNOLOGY AND SCIENCE Vs. M DAVID
April 10, 2001
CHUKKA YESURATNAM Vs. SHAIK SALDULU
April 24, 2001
CHUNDURL BALAJL Vs. UNION OF INDIA
April 4, 2001
CITY AUTOMOBILES VIJAYAWADA Vs. J K INDUSTRIES LIMITED HYDERABAD
October 30, 2001
CITY AUTOMOBILES VIJAYAWADA Vs. J K INDUSTRIES LIMITED HYDERABAD
October 13, 2001
CO OPERATIVE HOUSING SOCIETY LTD Vs. MUNICIPAL CORPORATION OF HYDERABAD
August 23, 2001
COLLECTOR AND DIST MAGISTRATE Vs. M DEENA RAJU
November 9, 2001
COLLECTOR HYDERABAD DIST Vs. T SHIVALINGAM
July 24, 2001
COLONEL DD PAWAR Vs. COMMANDER HQ
July 3, 2001
COMMANDANT IV BATTALION Vs. JABBAR HUSSAIN
February 12, 2001
COMMERCIAL PLASTICS Vs. STATE OF ANDHRA PRADESH
October 9, 2001
COMMISSIONER AND SPECIAL OFFICER MUNICIPAL CORPORATION OF HYDERABAD Vs. MD IBRAHIM KHAN
March 28, 2001
COMMISSIONER OF ENDOWMENTS Vs. ALL INDIA SAI SEVA SAMAJ
October 19, 2001
COMMISSIONER OF GIFT TAX Vs. E K VENKATESHWAR
September 17, 2001
COMMISSIONER OF GIFT TAXES Vs. E K VENKATESHAM
November 11, 2001
COMMISSIONER OF INCOME TAX Vs. NAVABHARAT ENTERPRISES
September 24, 2001
COMMISSIONER OF INCOME TAX Vs. BHANODAYA INDUSTRIES
September 27, 2001
COMMISSIONER OF INCOME TAX Vs. NIZAM SUGAR FACTORY LIMITED
September 11, 2001
COMMISSIONER OF INCOME TAX Vs. G V RATTAIAH AND CO
September 7, 2001
COMMISSIONER OF INCOME TAX Vs. PALANIAPPA DYEING UNIT
July 9, 2001
COMMISSIONER OF INCOME TAX Vs. HEMSONS INDUSTRIES
July 27, 2001
COMMISSIONER OF INCOME TAX Vs. MARKANDEYA
July 26, 2001
COMMISSIONER OF INCOME TAX Vs. MOGHUL BUILDERS AND PLANNERS
July 26, 2001
COMMISSIONER OF INCOME TAX Vs. VISAKHA INDUSTRIES LIMITED
August 2, 2001
COMMISSIONER OF INCOME TAX Vs. IDEAL ENGINEERS
August 7, 2001
COMMISSIONER OF INCOME TAX Vs. PRAGA TOOLS LIMITED
August 7, 2001
COMMISSIONER OF INCOME TAX Vs. RAMA AGRICULTURAL POULTRY FARM
August 9, 2001
COMMISSIONER OF INCOME TAX Vs. B V R GLUCOSE PRODUCTS LIMITED
March 31, 2001
COMMISSIONER OF INCOME TAX Vs. K PATTABHIRAMA REDDY
March 31, 2001
COMMISSIONER OF INCOME TAX Vs. K C PRIVATE LIMITED
February 13, 2001
COMMISSIONER OF INCOME TAX Vs. SOCIAL SERVICE CENTRE
February 9, 2001
COMMISSIONER OF INCOME TAX Vs. MULLAPUDI VENKATARAYUDU MEMORIAL EDUCATIONAL TRUST
January 24, 2001
COMMISSIONER OF INCOME TAX Vs. M SAROJINI DEVI
February 13, 2001
COMMISSIONER OF INCOME TAX Vs. NIZAMS JEWELLERY FOR FAMILY TRUST
February 19, 2001
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF H E H THE NIZAMS JEWELLERY FOR FAMILY TRUST
February 19, 2001
COMMISSIONER OF INCOME TAX Vs. HYDERABAD RACE CLUB
February 22, 2001
COMMISSIONER OF RURAL DEVELOPMENT DEPARTMENT HYDERABAD Vs. G BANDENNA
June 6, 2001
COMMISSIONER OF SURVEY, SETTLEMENT AND LAND RECORD Vs. PEDDINTI RAJENDRA PRASAD
January 29, 2001
COMMUNIST PARTY OF INDIA MARXIST A P STATE COMMITTEE HYD Vs. GOVT OF A P
November 9, 2001
CONVENOR EAMCET 1998 JNTU Vs. D SATISH
October 19, 2001
CONVENTION OF BAPTIST CHURCHES OF NORTHERN CLRCARS Vs. STATE OF ANDHRA PRADESH
January 24, 2001
CORAMANDAL WINE CORPORATION Vs. STATE OF A P
February 6, 2001
COROMANDAL FINANCE CO LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
February 2, 2001
CORPORATION BANK Vs. GOVERNMENT OF A P
June 8, 2001
CULTOR FOOD SCIENCE INC Vs. NICHOLAS PIRAMAL INDIA LIMITED
December 12, 2001
CYNAMID INDIA LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES
December 4, 2001
D DASHARATHAM Vs. GOVT OF A P
October 5, 2001
D JANAKI RAMA RAO Vs. GOVT OF A P
April 27, 2001
D KOTESWARA BABU Vs. STATE OF A P
November 21, 2001
D L M M SHARMA Vs. C V S K SARMA
December 18, 2001
D L M M SHARMA Vs. SECRETARY TO THE GOVERNMENT OF ANDHRA PRADESH
July 25, 2001
D N R COLLEGE BHIMAVARAM W G DIST Vs. S HYMAVATHY
November 6, 2001
D NAGESWARA RAO Vs. GUNTUR DISTRICT MILK PRODUCERS CO OPERATIVE UNION LTD
June 29, 2001
D PATAIAH Vs. SUPERINTENDENT OF POLICE CUDDAPAH
September 7, 2001
D PRABHAKAR REDDY Vs. RAMACHANDRA REDDY
September 18, 2001
D RAJESHWAR RAO Vs. GOVT OF ANDHRA PRADESH
February 9, 2001
D RAMESH SINHA Vs. CADRE AUTHORITY FOR KEY PERSONNEL OF CO OPERATIVE CENTRAL BANKS APEX BANK HYD
June 19, 2001
D S NARAYANA and CO KAKINADA Vs. KAKINADA MUNICIPALITY
December 31, 2001
D SATYANARAYANA RAO Vs. VASUDEV ASRANI
April 9, 2001
D SRINIVASULU REDDY Vs. EXECUTIVE OFFICER TIRUMALA TIRUPATHI DEVASTHANAMS TIRUPATHI
October 29, 2001
D SUDERSHAN Vs. GOVT OF ANDHRA PRADESH
October 11, 2001
D V R S G DATTATREYULU Vs. EX OFFICIO PRL SECRETARY
October 3, 2001
D V SUBBA REDDY Vs. TIRUPATI MUNICIPALITY
June 15, 2001
D VENKATA SUBBA RAO Vs. STATE INSPECTOR OF POLICE C I D HYDERABAD
August 7, 2001
D VENKATAPATHI RAJU Vs. RECOVERY OFFICER D R T BANGALORE
January 18, 2001
D VIJAYA BHASKAR REDDY Vs. ELECTION OFFICER STAGE II G G P
October 9, 2001
DANDAMUDI SOBHANACHALAPATHI RAO Vs. KAKI VISWESWARA RAO
November 13, 2001
DASARI UMA MAHESWARA RAO Vs. SOMASI VENKATA RAMCHANDRA MURTHY
July 12, 2001
DATHU Vs. JOINT COLLECTOR NIZAMABAD
October 5, 2001
DATLA VENKAT KRISHNAM RAJU Vs. STATE OF A P
September 28, 2001
DAVAULRI PEDA VENKATESWARLU Vs. GOVERNMENT OF A P
September 25, 2001
DAVID WILSON K Vs. SECRETARY TO GOVERNMENT
August 21, 2001
DCL FINANCE LIMITED Vs. UNION OF INDIA
September 4, 2001
DEBTS RECOVERY TRIBUNAL ADVOCATES ASSOCIATION OF ANDHRA PRADESH Vs. DEBTS RECOVERY TRIBUNAL KARNATAKA AND ANDHRA PRADESH BANGALORE
October 5, 2001
DECCAN CEMENTS LTD Vs. ASSTT DIR OF MINES AND GEOLOGY
September 12, 2001
DECCAN STEELS Vs. STATE OF A P
February 13, 2001
DEENDAR ANJUMAN Vs. GOVERNMENT OF INDIA
August 2, 2001
DEEPLHI S Vs. NTR UNIVERSITY OF HEALTH SCIENCES
November 2, 2001
DEGUMATI HAZARATH REDDY Vs. STATE OF ANDHRA PRADESH
August 6, 2001
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. P O LABOUR COURT
August 24, 2001
DEPUTY INSPECTOR GENERAL OF POLICE Vs. R S MADHU BABU
October 3, 2001
DESU ROOPPAILASH SAIBABA Vs. LAND ACQUISITION OFFICER MANDAL REVENUE OFFICER ELURU
November 7, 2001
DEV ACCOUNTANT DREAM VALLEY RESORTS PVT LTD Vs. STATE OF A P
November 9, 2001
DEV S O SHANKAR RAO Vs. STATE OF ANDHRA PRADESH
November 9, 2001
DEVABATHINA PARADESAIAH DIED Vs. STATE BANK OF INDIA
December 18, 2001
DEVAIAH V Vs. SUPERINTENDENT OF POLICE KARIMNAGAR
November 22, 2001
DEVARA BOTLA KAMESWARA RAO Vs. KALLURI BUTCHAYYA
November 17, 2001
DEVARAKONDA MADHUSUDHANA RAO Vs. B MADHUSUDANA RAO
August 18, 2001
DEVAVATHINA PARADESAIAH Vs. STATE BANK OF INDIA KAVALI
December 18, 2001
DEVI CONSTRUCTIONS REP, BY ITS MANAGING PARTNER CH Vs. SUPRINTENDING ENGINEER, IRRIGATION CIRCLE
January 4, 2001
DEVINENI MALLIKARJUNA RAO Vs. SURAPANENI SURAMMA DIED
November 8, 2001
DEVUNIPALLI VIJAYAVANI Vs. DEVUNIPALLI CHANDRA SEKHAR
August 31, 2001
DHANALAKSHMI T Vs. CHIEF COMMERCIAL OFFICER
March 30, 2001
DHANALAXMI P Vs. SPECIAL OFFICER URBAN LAND CEILINGS
March 7, 2001
DHARMA VEERA REDDY G Vs. GOVERNMENT OF ANDHRA PRADESH
June 18, 2001
DHARWADA MADHAVA RAO Vs. DISTRICT AND SESSIONS JUDGE E G DISTRICT
April 11, 2001
DIGAMBAR RAO Vs. GOVERNMENT OF ANDHRA PRADESH
September 28, 2001
DILIP KUMAR NATH Vs. UNION OF INDIA
September 11, 2001
DINESH R MEHTA Vs. UNO BANK
September 13, 2001
DIRECTOR OF INTERMEDIATE EDUCATION Vs. N SUBRAHMANYAM REDDY
June 25, 2001
DIRECTOR OF SCHOOL EDUCATION A P Vs. ABDUL RAZAK
September 7, 2001
DIRECTOR OF SERICULTURE Vs. K NARASAIAH
February 20, 2001
DIRECTOR OF SETTLEMENTS HYD Vs. NEERUPAKA RAMA KRISHNA
September 13, 2001
DISPLACED RYOTHS ASSOCIATION CUDDAPAH DISTRICT Vs. GOVERNMENT OF A P
September 20, 2001
DISTRICT COLLECTOR ANANTAPUR Vs. K SUJATHA
April 13, 2001
DISTRICT COLLECTOR HYDERABAD DIST Vs. THASEEN MAJEED
November 22, 2001
DISTRICT COLLECTOR NIZAMABAD Vs. A GANGA MOHAN
June 29, 2001
DISTRICT COLLECTOR R R DIST Vs. HARIKISHAN AGARWAL
September 20, 2001
DIVISIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION ELURU Vs. STATE TRANSPORT APPELLATE TRIBUNAL
October 16, 2001
DIVISIONAL RAILWAY MANAGER PVT S E RAILWAY VISAKHAPATNAM Vs. K RAMULU
March 16, 2001
DODLA KUMARASWAMI REDDY Vs. DODLA CHINA ABBAYIREDDY
November 6, 2001
DONAVALII SURESH Vs. STATE OF A P
December 21, 2001
DOWLAT RAM VYAS Vs. SUGUNAMANI VYAS
March 5, 2001
DUGGINENI SESHAGIRI RAO Vs. K VENKATESWARA RAO
August 16, 2001
DUGGIREDDY RAMAKRISHNA REDDY Vs. ANDHRA PRADESH STATE CO OPERATIVE SOCIETIES
March 28, 2001
DUNABAINA VENKATA RAO Vs. KAPPISETTI NAGARATNAM
September 6, 2001
DUNLOP INDIA LTD Vs. TRANSPORT CORPORATION OF INDIA
October 31, 2001
DUNTULURI VENKATA RAMA RAJU Vs. STATE OF ANDHRA PRADESH
March 7, 2001
DURGA NAGESWARA SWAMY Vs. ARJA SURYANARAYANA
December 27, 2001
DWARAKA PERSHAD RADHEY RAMANLAL Vs. DEPUTY COMMISSIONER CT SECUNDERABAD DIVISION SECUNDERABAD
August 21, 2001
DWARAKADAS DAMODARLAL Vs. STATE OF ANDHRA PRADESH
March 31, 2001
E ARVIND RAO Vs. STATE OF ANDHRA PRADESH
October 19, 2001
E C I L EMPLOYEES UNION Vs. DEPUTY REGISTRAR OF TRADE UNIONS
February 7, 2001
E I D PARRY LTD Vs. EMPLOYEES STATE INSURANCE CORPN
October 1, 2001
E MADHU Vs. STATE OF A P
November 19, 2001
E RAJU Vs. GOVERNMENT OF ANDHRA PRADESH, REP, BY ITS SECRETAR
July 4, 2001
E S I CORPN Vs. G VENUGOPAL
July 19, 2001
E S I CORPORATION Vs. BHASKARA MOTORS
February 12, 2001
E S I CORPORATION Vs. B L NARASLMHAM
March 16, 2001
E S M DASS Vs. ALFA LAVAL INDIA LTD
March 23, 2001
E SATYAVATHI Vs. REGIONAL TRANSPORT OFFICER ANANTAPUR
August 7, 2001
E SESHAGIRI RAO Vs. E LAXMI TULASI
October 4, 2001
E SHANKAR REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
June 15, 2001
E V JAGANNADHA RAO Vs. L S ESWARA RAO
December 19, 2001
EADI SHANKARAIAH Vs. STATE OF A P
July 2, 2001
EAST GODAVARI VIRGINIA TOBACCO GROWERS ASSOCIATION Vs. GOVT OF INDIA
July 13, 2001
ECIL EMPLOYEES UNION Vs. DEPUTY REGISTAR OF TRADE UNION AND DEPUTY COMMR
February 7, 2001
ECONOMIC ROADWAYS CORPORATION HYDERABAD Vs. NATIONAL INSURANCE COMPANY LTD
September 20, 2001
EDUCATION OFFICER KENDRIYA VIDYALAYA SANGATHAN Vs. S AMMAJAN
December 4, 2001
EENADU A DAILY NEWSPAPER VIJAYAWADA Vs. J SHIVA SHANKER
December 20, 2001
EGALAPATI SAROJANAMMA Vs. STATE OF A P
August 1, 2001
EKHTEDARUDDIN KHAN Vs. REVENUE DIVISIONAL OFFICER CHEVELLA DIVISION R R DISTRICT
June 8, 2001
ELAKOLANU PRIMARY AGRICULTURAL CO OP CREDIT SOCIETY LTD Vs. GOVT OF A P
October 1, 2001
ELAMATL KRISHNA REDDY Vs. MOHAMMAD AHMED
February 15, 2001
ELECTRONICS CORPN OF INDIA LTD Vs. KHAPRA MUNICIPALITY R R DIST
November 16, 2001
ELKAPALLI LATCHAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
August 18, 2001
ELKEM TECHNOLOGY Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 12, 2001
ENDERI LAKSHMIRAM Vs. SHAKI IBRAHIM
September 21, 2001
ENFORCEMENT OFFICER PROVIDENT FUNDS GUNTUR Vs. M RAJA KISHORE
August 17, 2001
ENGLAJ PERSHAD Vs. MUNNALAL
November 27, 2001
ESWARAIAH P Vs. STATE OF ANDHRA PRADESH
August 18, 2001
ESWARDAS AGARWAL Vs. PRAN KUMARI
October 8, 2001
EXECUTIVE DIRECTOR PROPERTY ASSOCIATION OF BAPTIST CHURCH P LTD Vs. L A O R D O
July 30, 2001
EXECUTIVE OFFICER T T D Vs. A VASUDEVAIAH
February 8, 2001
EXECUTIVE OFFICER TIRUMALA TIRUPATHI DEVASTHANAMS TIRUPATHI Vs. TTD CO OP STORES EMPLOYEES UNION
September 7, 2001
EXPLOSIVES CONSULTATION AND APPLICATION PRIVATE LIMITED Vs. IDL INDUSTRIES LIMITED
February 16, 2001
F C I EMPLOYEES UNION Vs. FERTILISER CORPN OF INDIA LTD
April 11, 2001
FAIZUDDIN DIED Vs. MURALIDHAR GUPTA
August 10, 2001
FAKRUNNISA BEGUM Vs. SONDHI GURU SANGATH SABHA
February 28, 2001
FALVAI ROSAIAH Vs. STATE
April 11, 2001
FAREED JEHAN BEGUM Vs. UNION OF INDIA
February 12, 2001
FARIDA A LAKHANI Vs. SOUTH CENTRAL RAILWAY GENERAL MANAGER RAIL NILAYAM SECUNDERABAD
February 12, 2001
FISHERMEN CO OPERATIVE SOCIETY Vs. A P POLLUTION CONTROL BOARD
August 23, 2001
FOOD INSPECTOR CIRCLE V M C H Vs. Y BABJI
September 7, 2001
FORUM FOR A BETTER HYDERABAD Vs. GOVERNMENT OF ANDHRA PRADESH
June 15, 2001
G ADINARAYANA @ ADEPPA Vs. P V SIDDAIAH
August 31, 2001
G ANJANEYULU Vs. ALLA SESHI REDDY
April 4, 2001
G ARJUNA RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD
December 27, 2001
G ARUNA BHIKSHU Vs. M SAMBASIVA RAJU
October 21, 2001
G BAPU NAIDU Vs. REGISTRAR CENTRALADMINISTRATIVE TRIBUNAL HYDERABAD BENCHAT HYD
March 31, 2001
G BHEEMSEN RAO Vs. STATE BANK OF INDIA
November 20, 2001
G CHANDRASCKHARA REDDY Vs. RAYALASEEMA GRAMEENA BANK KURNOOL
September 25, 2001
G GANGI REDDY Vs. DEPOT MANAGER INCHARGE I M L DEPOT
February 13, 2001
G ISSAC DAYARDHANA RAO Vs. ANDHRA EVANGELICAL LUTHERN CHURCH GUNTUR
September 17, 2001
G JOHN SALATHIAL Vs. K RAJYALAKSHMI
August 10, 2001
G KALAVATHI Vs. C ANAND RAO
January 19, 2001
G KESAVA RAO Vs. MANOHAR VARU
September 26, 2001
G KRISHNA RAO Vs. LALIT KUMAR MEHTA
October 15, 2001
G L REDDY Vs. UNIVERSITY OF HYDERABAD HYD
October 19, 2001
G LAKSHMAMMA Vs. NAVATHA ROAD TRANS
October 12, 2001
G LAKSHMANA RAO Vs. DISTRICT COLLECTOR CHAIRMAN SELECTION COMMITTEE
November 2, 2001
G LAKSHMI REDDY Vs. PRL SECY TO GOVERNMENT IRRIGATION AND C A D DEPT
November 23, 2001
G LAXMAIAH Vs. STATE OF A P
November 30, 2001
G LAXMAIAH Vs. STATE OF A P
November 13, 2001
G M ADILABAD DIST C C BANK LTD Vs. K RANGA RAO
October 31, 2001
G MALAKONDA REDDY Vs. ANDHRA BANK OFFICER UNION
October 19, 2001
G MALLIKHARJUNA RAO Vs. DISTRICT SESSIONS JUDGE NELLORE
April 13, 2001
G NAGARAJ Vs. STATE OF ANDHRA PRADESH
November 23, 2001
G NAGARAJA RAO Vs. SIVA REDDY
September 24, 2001
G NANDAKISHORE Vs. GOVERNMENT OF ANDHRA PRADESH
February 6, 2001
G NARASIMHA Vs. REGISTRAR ADMN HIGH COURT OF A P HYD
July 11, 2001
G NARASIMHA REDDY Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT 1982
July 3, 2001
G NARAYANAPPA Vs. GANNE LAKSHMAMMA
November 15, 2001
G P KRISHNA RAO Vs. STATE OF A P
July 25, 2001
G PEDDI REDDY Vs. P GOVINDA RAO
August 2, 2001
G PURUSHOTHAMA RAO Vs. STATE OF A P
October 18, 2001
G R V PRASADA RAO Vs. STATE OF ANDHRA PRADESH
February 16, 2001
G RAJENDRA PRASAD Vs. MUNICIPAL COMMITTIONER GAJUWAKA MUNICIPALITY
November 12, 2001
G S INDUSTRIAL GASES PRIVATE LIMITED Vs. MANAGING DIRECTOR A P STATE FINANCIAL CORPORATION HYDERABAD
July 24, 2001
G S PRASAD Vs. STATE
December 19, 2001
G S R SOMAYAJI Vs. STATE
September 27, 2001
G SANJEEVA REDDY Vs. I LAKSHMAMMA
March 27, 2001
G SANTHAMMA Vs. CANTONMENT BOARD SECUNDERABAD
April 27, 2001
G SATYANARAYANA Vs. PATHALA LAXMANA RAO
July 20, 2001
G SIVA PRASADA REDDY Vs. M THIPPA REDDY
July 9, 2001
G SOMESWARA RAO Vs. IADDL JFCM
June 11, 2001
G SRINIVASA RAO Vs. DEEPAK LAL IDNANI
October 3, 2001
G SURAMMA Vs. UNION OF INDIA
September 20, 2001
G V RAMANA Vs. OIL AND NATURAL GAS COMMISSION
September 25, 2001
G V RANGA RAO Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD ENGINEERS ASSOCIATION
August 31, 2001
G VEERAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
March 16, 2001
G VENKATACHANDRA REDDY Vs. STATE OF ANDHRA PRADESH
February 5, 2001
G VENKATARATNAM KUMAR Vs. STATE OF A P
October 19, 2001
G VENKATESWARA RAO Vs. STATE
September 14, 2001
G VENU GOPAL REDDY Vs. P ANANTHA REDDY
September 28, 2001
G VIDYASAGAR Vs. P VENKATARAMANA REDDY
October 11, 2001
G Y V PRASAD Vs. COLLECTOR CHAIRMAN DISTRICT SCHEDULED CASTE SERVICE COOPERATIVE SOCIETY LIMITED
September 6, 2001
G. ARUNA Vs. CONVENOR/DIST. EDUCATIONAL OFFICER AND OTHERS
July 30, 2001
GADAPA RAMANA Vs. DISTRICT COLLECTOR VISAKHAPATNAM
November 8, 2001
GADDAM BALARAJU Vs. S BALA MANI
November 29, 2001
GADE SUSILA Vs. KARANAM APPA RAO
November 2, 2001
GADEPALLY KAMESHWAR RAO Vs. NARA CHANDRA BABU NAIDU CHIEF MINISTER GOVERNMENT OF ANDHRA PRADESH
March 14, 2001
GADIRAJU NARAYANA RAJU Vs. JOINT COLLECTOR KHAMMAM
August 23, 2001
GADIYARAM LAKSHMLNARAYANA MURTHY Vs. GADIYARAM VENKATA RATHNAM
April 27, 2001
GAJANAND AGARWAL Vs. SHKAMAN TRADERS AND INDUSTIES P LTD
September 14, 2001
GAJANAND AGARWAL Vs. SHARMA TRADERS INDUSTRIES PRIVATE LIMITED
September 14, 2001
GAJJELLI NARAYANA Vs. STATE OF ANDHRA PRADESH
August 17, 2001
GAJULA RAJAIAH Vs. STATE OF ANDHRA PRADESH
March 2, 2001
GALADA POWER AND TELECOMMUNICATION LIMITED, REPRES Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED
August 1, 2001
GANDAIAH DIED PER LRS Vs. GOVERNMENT OF ANDHRA PRADESH
February 9, 2001
GANDAMANI GOWRAMMA Vs. GANDAMANI GOWRAMMA
December 7, 2001
GANDEVALLA JAYARAM REDDY Vs. MOKKALA PADMAVATHAMMA
August 14, 2001
GANDHAM VENKATA SWAMI NALDU Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
March 8, 2001
GANDHI DEMUDAMMA Vs. GANDI JAYALAXMI
December 21, 2001
GANDURI ESWARAIAH Vs. DY COMMERCIAL TAX OFFICER
November 20, 2001
GANESH TRADERS KIRANAAND GENERAL MERCHANTS Vs. DISTRICT COLLECTOR KARIMNAGAR
November 12, 2001
GANGADHARA PALO Vs. R
June 19, 2001
GANGAVATH LALU Vs. GANGAVATHI TULSI
February 13, 2001
GANGONI SAYARAM Vs. GUPTA AND COMPANY
September 6, 2001
GANJI VENKATESWARA RAO Vs. DEPUTY COMMERCIAL TAX OFFICER NO I VIJAYAWADA
June 8, 2001
GANJI VENKTESWARA RAO Vs. DEPUTY COMMERCIAL TAX OFFICER
August 6, 2001
GELLAPUDI SATYAM Vs. STATE
March 29, 2001
GEM PETRO CHEMICALS VIJAYAWADA Vs. STATE OF ANDHRA PRADESH
June 11, 2001
GENERAL MANAGER A P STATE ROAD TRANS CORPN Vs. SANGUM BHAGYAMMA
August 14, 2001
GENERAL MANAGER ENGG HYDERABAD METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD OPERATION AND MAINTENANCE PATANCHERU MEDAK DISTRICT Vs. B MADHUSUDHAN REDDY
November 28, 2001
GENERAL MANAGER ORDNANCE FACTORY Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
March 8, 2001
GENERAL MANAGER S C RAILWAY Vs. RAMA ENGINEERING CONSTRUCTIONS
July 24, 2001
GENERAL MANAGER SOUTH CENTRAL RAILWAY Vs. SYED FAREEDUDDIN
April 18, 2001
GENERAL MANAGER SOUTH CENTRAL RAILWAY SECBAD Vs. KOTAIAH
December 13, 2001
GENERAL MANAGER TELECOM DISTRICT Vs. N LALITHAMMA
December 13, 2001
GOKARAJU SAMBAIAH Vs. NARALASETTY ANASUYAMMA
March 14, 2001
GOLLA AMARAVATHI Vs. GOLLA BHASKARA NAIDU
November 15, 2001
GOLLA KRISHNA MURTHY Vs. GOLLA YELLAIAH
August 16, 2001
GONAPA ATCHUTHARAMAYYA Vs. DISTRICT COLLECTOR SRIKAULAM
August 24, 2001
GONUGUNTA GOPALA KRISHNA MURTHY Vs. UPPALA JWALA NARASIMHAM
August 8, 2001
GOPAL L Vs. DISTRICT and SESSIONS JUDGE MEDAK
September 5, 2001
GOPALAKRISHNA LAKANIDHI Vs. UNION OF INDIA
March 28, 2001
GOPALAKRISHNA REDDY M R Vs. T T D
April 17, 2001
GOPARAJU VENKATA BHARATA RAO Vs. NAGULA RAMAKOTAYYA
March 30, 2001
GOPI BAI Vs. MUNICIPAL CORPORATION OF HYDERABAD
November 7, 2001
GOPI KRISHNA GRANITES INDIA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 12, 2001
GOPINATH Vs. MANMOHAN SHAH
September 4, 2001
GOPINATH PILLAI KM Vs. A P TRANSCO
January 29, 2001
GOPISETTY SHANKARAIAH Vs. RAVI CO
October 16, 2001
GOPU DLAIAH Vs. STATE OF A P
October 11, 2001
GORDI SADASIVAN Vs. STATE OF A P
November 19, 2001
GORIPARTHI BABU RAO Vs. STATE
December 19, 2001
GORRELLA DURGA VARA PRASADA RAO Vs. INDUKURI RAMA RAJU
October 11, 2001
GOTHAMI SOLVENT OILS LIMITED PYDIPARU TANUKU W G DISTRICT Vs. MALLINA BHARATHI RAO
February 26, 2001
GOTTIPATI SUBBA NAIDU Vs. TALLURI MAHALAKSHMAMMA
January 25, 2001
GOVERNMENT OF A P Vs. M LAVA KUMAR
September 7, 2001
GOVERNMENT OF A P Vs. B G AND B K GIRLS HIGH SCHOOL
October 5, 2001
GOVERNMENT OF A P Vs. K LAKSHMI NARASAIAH
November 19, 2001
GOVERNMENT OF ANDHRA PRADESH Vs. OFFICIAL LIQUIDATOR M AND C E INDIA LTD
November 21, 2001
GOVERNMENT OF ANDHRA PRADESH Vs. PUNIPARTHI NARAYANA RAJU
December 4, 2001
GOVERNMENT OF ANDHRA PRADESH Vs. C PURUSHOTHAM
September 19, 2001
GOVERNMENT OF ANDHRA PRADESH Vs. ST MARYS EDUCATIONAL SOCIETY
June 15, 2001
GOVERNMENT OF ANDHRA PRADESH Vs. C PRAKASH GOUD
August 10, 2001
GOVERNMENT OF ANDHRA PRADESH Vs. P SADANANDA MURTHY
February 2, 2001
GOVERNMENT OF ANDHRA PRADESH Vs. N GANGAIAH
February 6, 2001
GOVERNMENT OF ANDHRA PRADESH Vs. D VITTAL RAO
February 20, 2001
GOVERNMENT OF ANDHRA PRADESH Vs. A SUDHAKAR
March 7, 2001
GOVERNMENT OF ANDHRA PRADESH Vs. K C P SUGAR AND INDUSTRIES CORPORATION LIMITED CHENNAI
May 8, 2001
GOVERNMENT OF ANDHRA PRADESH REP, BY ITS SECRETARY Vs. A RAJAIAH
October 16, 2001
GOVINDA RAO U Vs. GOVERNMENT OF ANDHRA PRADESH
November 23, 2001
GOVINDAPPA M V Vs. R C PARVATHAMMA
July 3, 2001
GOVT OF A P Vs. GAYATHRI ENGINEERING COMPANY
September 17, 2001
GOVT OF A P Vs. GOLE VIVEKANANDA
September 26, 2001
GOVT OF A P Vs. P THIRUMALA DEVI
October 3, 2001
GOVT OF A P Vs. D GOPAIAH
October 12, 2001
GOVT OF A P Vs. S YELLAMANDA
October 18, 2001
GOVT OF A P PANCHAYAT RAJ AND RURAL DEVELOPMENT DEPT Vs. KOLLA RAGHAVALAH
February 12, 2001
GRAM PANCHAYAT Vs. YARLAGADDA ANKENEEDU PRASAD
August 31, 2001
GRANDHI PADMANABHAM Vs. RAJESH GOTHI
December 12, 2001
GRANDHI SUBRAMANAYAM Vs. VISSAMSETTI VISWESWARA RAO
August 10, 2001
GRANDHI VEERA VENKATA LAKSHMI Vs. LORRY OWNERS ASSOCIATION KAKINADA E G DIST
September 18, 2001
GRANDHI VEERA VENKATA LAKSHMI DIED Vs. LORRY OWNERS ASSOCIATION
September 8, 2001
GUDAVALLI MURALI KRISHNA Vs. GUDAVALLI MADHAVI
January 30, 2001
GUDAVALLI MURALI KRISHNA Vs. GUDAVALLI MADHAVI
January 13, 2001
GUDIKANDULA NARSAIAH Vs. GUDIKANDULA VEERAIAH
July 16, 2001
GUIMPEX (PRIVATE LIMITED), REPRESENTED BY THEIR EX Vs. DEPUTY DIRECTOR OF MINES AND GEOLOGY
August 24, 2001
GULB CHAND Vs. D NAGAMMA
October 30, 2001
GUNA YERRANNAIDU Vs. GUNA VENKANNA
August 28, 2001
GUNDA POORNACHANDER Vs. YANIGANDLA PUNNAIAH
July 18, 2001
GUNDAPUNENI VANS Vs. VULLI TULSI NARAYANA GUPTA
November 8, 2001
GUNDU PREEMSAGAR Vs. NAGABANDI JAYASHANKAR
November 20, 2001
GUNTUPALLIJANAKIRAM Vs. MRO
April 19, 2001
GUNTURU VENKATESWARARAO Vs. STATE OF AP
February 15, 2001
GURU BHUSHANAM NAIDU V Vs. DURGA FINANCIERS
July 25, 2001
GURU MURTHY S Vs. R LAKSHMANA RAO
September 27, 2001
GURUBILLL SREERAMULU Vs. JOGA VERRODU
January 24, 2001
GURURAJ MINI ROLLER FLOUR MILLS Vs. GOVERNMENT OF INDIA
October 10, 2001
GUTTAKONDA KANAKA DURGA Vs. STATE ELECTION COMMISSIONER GOVERNMENT OF ANDHRA PRADESH
July 11, 2001
H ABDUL AZEEM Vs. DISTRICT JUDGE KURNOOL
April 18, 2001
HAABIA ADVERTISING INDIA PVT LTD Vs. MUNICIPAL CORPORATION OF VISAKHAPATNAM
October 8, 2001
HAJI P BASHEER SAHEB Vs. P RAJANNA
August 21, 2001
HAMEED AH Vs. A P STATE WAKF BOARD
June 13, 2001
HAMPI ENTERPRISES Vs. DIRECTOR OF MINES AND GEOLOGY
August 29, 2001
HANUMANTHU RAMA RAO Vs. STATE OF A P
August 7, 2001
HARI SHANKER SANGHI Vs. G JAISURYA
December 12, 2001
HARIBANDHU KORO Vs. PINNINTI KESAMMA
October 9, 2001
HARIJANA FISHERMEN MUTUALLY AIDED CO OPERATIVE SOCIETY LIMITED Vs. DISTRICT COLLECTOR GUNTUR DISTRICT
March 27, 2001
HARISHCHANDRA VIDYARTHI Vs. MEENAKSHI SHAH
January 30, 2001
HARRY ALIAS HARRY FRANCIS Vs. S NARAYAN RAO
October 1, 2001
HAZARA BIBI Vs. B MANGARAJU
March 2, 2001
HEMANTH FAN COMPONENTS Vs. CENTRAL POWER DISTRIBUTION CO OF ANDHRA PRADESH LTD
April 26, 2001
HINDUSTAN COCA COLA BEVERAGES P LTD Vs. ASSISTANT COMMISSIONER OF LABOUR
March 23, 2001
HINDUSTAN COCA COLA BVERGES P LTD Vs. AUTHORITY UNDER A P SHOPS AND ESTABLISHMENT ACT
June 15, 2001
HINDUSTAN STEEL WORKS CONSTRUCTION LTD Vs. N V CHOWDARY
April 23, 2001
HUSSAIN BIN ABDULLAH DIED Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT HYD
July 6, 2001
HYDER ALL KHAN Vs. REGISTRAR OF COMPANIES
April 11, 2001
HYDERABAD DISTRICT CO OPERATIVE CENTRAL BANK Vs. CO OPERATIVE TRIBUNAL HYDERABAD
September 7, 2001
HYDERABAD INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
September 6, 2001
HYDERABAD POTTERIES PVT LTD Vs. COLLECTOR HYDERABAD DIST
April 25, 2001
I D P L EMPLOYEES CO OP HOUSE BUILDING SOCIETY Vs. HUDA
October 31, 2001
IBRAHIM KHAN Vs. SECY MCPL ADMN AND URBAN
August 21, 2001
IDPL EMPLOYEES CO OPERATIVE HOUSE BUILDING SOCIETY Vs. HYDERABAD URBAN DEVELOPMENT AUTHORITY HYDERABAD
October 31, 2001
III WHEELER IV WHEELER AND LORRY OWNERS WELFARE ASSOCIATION A P Vs. GOVERNMENT OF A P
March 22, 2001
IMMADI LAXMI Vs. SREYABHILASHI CHIT FUNDS
October 8, 2001
IMTIYAZ HUSSAIN Vs. T DURGAMALA
September 20, 2001
IN RE: PENNAR PATERSON LIMITED Vs. STATE
October 30, 2001
INDIA RURAL RECONSTRUCTION AND DISASTER Vs. GOVERNMENT OF INDIA
December 6, 2001
INDIAN EXTRUSION Vs. COMMISSIONER OF COMMERCIAL TAXES HYD A P
July 12, 2001
INDIAN NURSING COUNCIL NEW DELHI Vs. VENKATESWARA SCHOOL OF NURSING CHITTOOR DIST
August 18, 2001
INDIAN OVERSEAS BANK BRANCH RAMAGIRI NALGONDA Vs. BURUGU RAMULU
October 5, 2001
INDIAN RAILWAY CONSTRUCTION COMPANY LIMITED Vs. S GOVINDAIAH
December 7, 2001
INDO NATIONAL LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES A P HYDERABAD
October 18, 2001
INJAMURI JAYAMMA Vs. DIRECTOR GENERAL OF POLICE CID HYD
October 3, 2001
INSTITUTE OF PUBLIC HEALTH and HYGIENE Vs. STATE OF ANDHRA PRADESH
April 16, 2001
IQBAL HYDER Vs. MOHAMMED WAZEERUDDLN
January 19, 2001
IRFAN AHMAD Vs. GOVERNMENT OF A P
October 13, 2001
IRFAN AHMED Vs. GOVT OF A P
October 3, 2001
J BHASKAR RAO Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY RAIL NILAYAM SECUNDERABAD
December 4, 2001
J JAIPAL Vs. GOVT OF A P
July 2, 2001
J JANAKI RAMAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
February 2, 2001
J M BENEDICT Vs. MITHILESWARI JAISWAL
November 19, 2001
J MANIKYAM CHETTY DIED Vs. J PADMANABHA CHETTY
June 4, 2001
J P SUBBAMMA Vs. N RAVI KUMAR REDDY
August 27, 2001
J PARAVATHALU Vs. ANDHRA PRADESH ADMINISTRATIVE TRIBUNAL HYD
November 1, 2001
J PURUSHOTHAM Vs. DISTRICT COLLECTOR PRAKASAM DIST
August 31, 2001
J PUSHPALATHA DEVI DIED PER L RS Vs. SHYAM SUNDAR
June 29, 2001
J RAMA RAO Vs. CHANDANA KHAN
October 9, 2001
J SATYA BABU Vs. BHIMAVARAM CO OPERATIVE URBAN BANK LIMITED BHIMAVARAM
October 10, 2001
J SHADRACK Vs. UNION OF INDIA
February 20, 2001
JAGADISH AGENCIES Vs. STATE OF ANDHRA PRADESH
March 31, 2001
JAGADISH AND KAMALA MITTAL MUSEUM OF INDIAN ARTS Vs. SECRETARY MINISTRY OF HOME AFFAIRS GOVERNMENT OF INDIA NEW DELHI
March 21, 2001
JAGADISH P Vs. REGISTRAR NTR UNIVERSITY OF HEALTH SCIENCES
October 12, 2001
JAHABDURUNNISA BEGUM Vs. S BALAKRISHNA
November 2, 2001
JALAL and SONS Vs. SITA BAL
February 20, 2001
JALEELKHAN Vs. M KAMALAMMA
July 13, 2001
JALUMURU KRUSHNAM RAJU Vs. COMMISSIONER OF TRIBAL WELFARE DEPT
July 25, 2001
JALUMURU KRUSHNAM RAJU Vs. CHAIRMAN UG ADMISSION COMMITTEE UNIVERSITY OF HEALTH SCIENCES
April 9, 2001
JAMMIGUMPULA BALA MASTHANIAH NAIDU Vs. GADAMSETTY RAMA RAO
September 26, 2001
JARNALA SUBBARAYUDU Vs. STATE OF ANDHRA PRADESH
November 29, 2001
JAWAJI INDUSTRIES PARTNERSHIP FIRM, REP BY ITS AUTHORISED SIGNATORY MR. J. RAGHURAM Vs. THE COMMERCIAL TAX OFFICER [FAC]
August 14, 2001
JELTRAN SYSTERMS INDIA PVT LTD Vs. SILVER TECH AUTOMATION PVT LTD
September 3, 2001
JHUMARMAL DUGAR Vs. INSPECTOR GENERA OF POLICE HYD
October 8, 2001
JITENDER ROLLER FLOUR MILLS Vs. COMMERCIAL TAX OFFICER MEHADIPATNAM CIRCLE HYDERABAD
September 25, 2001
JONNA RAMU NAIDU Vs. KANCHERLA SATYAVATAMMA
October 18, 2001
JONNALAGADDA PULLA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
March 30, 2001
JULAKANTI BRAHMA REDDY Vs. STATE OF A P
August 16, 2001
JUPITER CASHEW COMPANY RAJAHMUNDRY Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD
September 17, 2001
JUPITER ROLLING SHUTTERS and ENGINEERING WORKS Vs. STATE OF ANDHRA PRADESH
July 10, 2001
JUSTICE CHALLA KONDAIAH DECD Vs. COMMISSIONER OF INCOME TAX
September 6, 2001
JUTURU SATYANARAYANA Vs. JUTURU LAKSHMI DEVAMMA
December 10, 2001
K ABDUL GAFOOR Vs. DISTRICT AND SESSIONS JUDGE KURNOOL
April 9, 2001
K ANANTHA REDDY Vs. CHUKKA RAMULU
March 2, 2001
K ANJANAYYA Vs. SPECIAL TAHSILDAR LAND REFORMS KURNOOL
November 21, 2001
K APPA RAO Vs. GADE SUSEELA
November 2, 2001
K ATCHUTA RAO Vs. PRINCIPAL SECRETARY GOVERNMENT OF A P HOUSING H B II DEPT HYD
November 20, 2001
K BALAJI GUPTA Vs. AZIZULLAH KHAN
September 21, 2001
K C KUSUMA KUMARI Vs. GOVERNMENT OF ANDHRA PRADESH
November 7, 2001
K C P LIMITED Vs. COMMERCIAL TAX OFFICER MACHERLA GUNTUR DISTRICT
September 18, 2001
K CHANDRASEKHAR Vs. REGIONAL MANAGER APSRTC CUDDAPAH
March 20, 2001
K D KRISHNA Vs. P VENKAT RAO
September 21, 2001
K DAYAKAR REDDY Vs. SECRETARY TO GOVT OF A P SCHOOL EDUCATION DEPT HYD
March 7, 2001
K GANGANNA Vs. HONOURABLE HIGH COURT OF ANDHRA PRADESH, REP, BY I
June 6, 2001
K GNANAMBA Vs. UNION OF INDIA
March 16, 2001
K GOVERDHAN Vs. STATE OF A P
April 26, 2001
K HARINATHA REDDY Vs. B RAMA RAO
January 20, 2001
K JAGANNADHA RAO Vs. GENERAL MANAGER, HYDERABAD TELECOMMUNICATIONS
February 20, 2001
K KESAVA REDDY Vs. K DEEPALAKSHMI
September 6, 2001
K LAXMINARASIMHA CHARY Vs. K SATYANARAYANA
December 24, 2001
K MALAKONDAIAH Vs. GOVERNMENT OF A P
April 6, 2001
K MALINI Vs. SECRETARY H AND F UNIVERSITY
September 21, 2001
K MANASWAMY Vs. P GANGA PAPAMMA
June 11, 2001
K MASTHAN BEE Vs. APPALAGARI VENKATARAMANA
December 20, 2001
K MOHAN BABU Vs. HERITAGE FOODS INDIA LTD
August 24, 2001
K NARASIMHA CHAIR Vs. DISTRICT COLLECTOR HYDERABAD DISTRICT HYDERABAD
September 11, 2001
K NARASIMHA NALDU Vs. ELECTION COMMISSION OF INDIA
February 16, 2001
K O VENKATA REDDY Vs. COMMISSIONER OF INCOME TAX
April 27, 2001
K P BALASWAMY Vs. UNION OF INDIA
April 17, 2001
K PADAMAVATHAMMA Vs. R UMA MAHESWARI
January 25, 2001
K PAMULU Vs. COLLECTOR AND DIST ELECTION AUTHORITY
July 5, 2001
K PAVAN Vs. SPECIAL EXECUTIVE MAGISTRATE
December 7, 2001
K PULLA REDDY Vs. DIRECTOR OF SURVEY SETTLEMENT AND LAND RECORDS GOVT OF A P
March 2, 2001
K PURUSHOTHAM REDDY Vs. STATE OF ANDHRA PRADESH
April 27, 2001
K PURUSHOTHAM REDDY Vs. UNION OF INDIA
June 20, 2001
K R D PRASADA RAO Vs. REGISTRAR ADMINISTRATION HIGH COURT OF A P HYDERABAD
June 14, 2001
K R D PRASADA RAO Vs. REGISTRAR (ADMN), HIGH COURT OF ANDHRA PRADESH
June 15, 2001
K R RAGHAVAN NAIR Vs. UNION OF INDIA
February 14, 2001
K RADHA RAJU Vs. K SEETHARAMA RAJU
September 7, 2001
K RAGHAVENDER REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
April 9, 2001
K RAGHU RAM BABU Vs. DIRECTOR GENERAL OF RAILWAY PROTECTION FORCE NEW DELHI
September 7, 2001
K RAJESWARL Vs. GOVERNMENT OF ANDHRA PRADESH
March 7, 2001
K RAJI REDDY Vs. STATE OF ANDHRA PRADESH
July 24, 2001
K RAMACHANDRA RAO Vs. P NARAYAN
January 29, 2001
K RAMAKANT Vs. GOVERNMENT OF ANDHRA PRADESH
March 16, 2001
K RAMAKRISHNA REDDY Vs. K PADMAVATHI
April 16, 2001
K S N MURTHY Vs. CHAIRMAN CENTRAL BOARD OF DIRECT TAXES
August 20, 2001
K S R MURTHY Vs. S R CHIT FUNDS PVT LTD
October 31, 2001
K S TRIVENI Vs. UNION OF INDIA
November 2, 2001
K SATYANARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH
April 27, 2001
K SESHASAILA PRABHU Vs. GOVERNMENT OF ANDHRA PRADESH
February 28, 2001
K SIRAJUDDIN KHAN Vs. STATE BANK OF INDIA CUDDAPAH
September 19, 2001
K SIVARAJAMMA Vs. STATE OF ANDHRA PRADESH
September 27, 2001
K SLFHORA Vs. DISTRICT EDUCATIONAL OFFICER MEMBER DSC 2000
February 7, 2001
K SOMALAH Vs. A P PUBLIC SERVICE COMMISSION
February 16, 2001
K SRINIVASA RAO Vs. K PADMAJA
April 23, 2001
K SRINIVASA REDDY Vs. SUPERINTENDENT PROHIBITION AND EXCISE
December 11, 2001
K SRINIVASULU Vs. STATE OF A P
November 8, 2001
K SUBBA RAO Vs. SOUTHERN PETROCHEMICALS INDUSTRIES CORPORATION LIMITED
December 10, 2001
K SURAMMA Vs. K RAMAYYAMMA
November 28, 2001
K V K RAJU HUF Vs. COMMISSIONER OF INCOME TAX
October 18, 2001
K V NARASIMHA MURTHY Vs. ANDHRA PRADESH ADMINISTRATIVE TRIBUNAL REP, BY ITS
July 31, 2001
K V R FORGINGS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 18, 2001
K V RAMA SASTRY Vs. GOVERNMENT OF ANDHRA PRADESH
October 8, 2001
K V RAMANA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
June 7, 2001
K V S S SAMBHU PRASAD Vs. EXECUTIVE OFFICER GRAM PANCHAYAT CHINTHAPARRU PALAKOLE MANDAL W G DISTRICT
December 19, 2001
K VARAHA NARASIMHULU Vs. REGISTRAR SRI VENKATESWARA UNIVERSITY
January 18, 2001
K VENKAT RAO Vs. ROCKWOOL INDIA LTD
November 20, 2001
K VENKAT REDDY Vs. G LAKSHMI KANTHAMMA
November 9, 2001
K VENKATA REDDY Vs. COMMISSIONER OF INCOME TAX A P II
April 27, 2001
K VENKATESH Vs. A SUBRAHMANYAM
February 23, 2001
K VENKATESWAR RAO Vs. SECRETARY TO GOVERNMENT HEALTH MEDICAL AND FAMILY WELFARE Q1 DEPARTMENT HYDERABAD
April 10, 2001
K VENKATESWARLU Vs. K PEDDA VENKAIAH
September 11, 2001
K VENKATESWARLU Vs. D RANGA REDDY
November 21, 2001
K VENUGOPAL Vs. ANDHRA PRADESH ADMINISTRATIVE TRIBUNAL HYDERABAD
March 28, 2001
K VENUGOPAL REDDY Vs. C SUBBA RAO VICECHAIRMAN AND MANAGING DIRECTOR A P STATE AGRI INDUSTRIES DEVELOPMENT CORPORATION LIMITED HYDERABAD
July 25, 2001
K VIJAY KUMAR Vs. GOVT OF A P
October 5, 2001
K VIJAYA BHASKAR RAO Vs. CHIEF JUDGE CITY CIVIL COURT HYDERABAD
March 30, 2001
K VIJAYAL Vs. GOVERNMENT OF ANDHRA PRADESH
September 8, 2001
K VISHNUMURTHY Vs. GOVERNMENT OF A P
July 10, 2001
K VISWANATHAM Vs. CHIEF COMMISSIONER OF INCOME TAX HYD
October 30, 2001
K. MANMADHA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
September 10, 2001
KADALI PULLAYYA Vs. KADALI NARASANNA
July 10, 2001
KADLTYALA BHARATHI Vs. T NARSIMHA
March 30, 2001
KAKANI HANUMANTHA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
July 25, 2001
KAKARAPARTHI KRISHNAMURTHY Vs. MADDULA NARAYANA RAO
November 20, 2001
KAKATIA PICTURE 35 MM Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT
April 10, 2001
KAKATIYA OILS AND NUTRITENT PRIVATE LIMITED GOPALAPURAM WARANGAL DISTRICT Vs. APSEB HYDERABAD
March 8, 2001
KALIDINDI RAMA RAJU Vs. VIJAYA BANK NATIONALISED BHIMAVARAM W G DIST
July 9, 2001
KALIGOTLA SURYANARAYANA MURTHY Vs. P V RAMANAIAH
December 4, 2001
KALIVARAPU KAMAYYA Vs. KALIVARAPU VENKATA RAMANAMURTHY
October 10, 2001
KALLURU NAGESWARA RAO Vs. BALAJI MANURES
October 4, 2001
KALUKURI LINGAIAH Vs. STATE
September 25, 2001
KAMAL SILK MILLS Vs. KUNCHAM MOHANA RAO
December 26, 2001
KAMAL THEATRE Vs. KASIREDDY VARLAKSHMI
December 13, 2001
KAMALAKAR RAO Vs. GOVERNMENT OF ANDHRA PRADESH
December 12, 2001
KAMARAJU R Vs. GOVERNMENT OF ANDHRA PRADESH
July 3, 2001
KAMARSU MANIKYALA RAO Vs. KAMARSU NAGABHUSHANAM
June 8, 2001
KAMBAM VIJAYA BHASKARA REDDY Vs. GAJJALA VENKATARAMANA REDDY
October 15, 2001
KANAKA DURGA ELECTRICAL WORKS PEDAPUDI Vs. A P ELECTRICITY LICENSING BOARD HYDERABAD
March 8, 2001
KANAKA DURGA WINES Vs. COMMISSIONER OF COMMERCIAL TAXES
July 9, 2001
KANAKA RAMULAMMA Vs. DISTRICT COLLECTOR AND DIST ELECTION AUTHORITY ONGOLE
June 27, 2001
KANAPALA RAMA RAO Vs. REGIONAL TRANSPORT OFFICER
October 8, 2001
KANTAMANI SRIHARI RAO Vs. STATE OF A P
November 19, 2001
KANTHETI JAGGAIAH Vs. SUB INSPECTOR OF POLICE PATTABHIPURAM POLICE STATION GUNTUR
June 15, 2001
KARAMALAPUTTI KRISHNAMURTHY CHETTY Vs. K. SUBBAIAH CHETTY
December 10, 2001
KARAMPURI LAXMI Vs. KARAMPURI LACHAVVA
November 1, 2001
KARAMSAD INVESTMENTS LIMITED GMM PFANDLER LIMITED KARAMSAD HOLDINGS Vs. NILE LIMITED
August 16, 2001
KARANAM RADHA KRISHNAIAH Vs. MANDAL EXECUTIVE MAGISTRATE AND MANDAL REVENUE OFFICER MUTHUKUR MANDAL
March 12, 2001
KARIDIGURU GOVINDAPPA Vs. STATE
February 8, 2001
KARNATI SURYANARAYANA Vs. SRI RAMA FINANCE CORPORATION (REGD.) MIRYALAGUDA REP. BY ITS PARTNER KALAM PRABHAKAR REDDY
August 23, 2001
KARRI APPALAMMA Vs. BENDALAM SEETARAMA MURTHY
September 17, 2001
KARRI NAGAPADMA SRIDEVI Vs. ORIENTAL FIRE and GENL INS CO LTD
August 14, 2001
KARUCHOLA SATYANARAYANA Vs. STATE OF A P
December 24, 2001
KARUNAKAR M Vs. STATE OF ANDHRA PRADESH
January 17, 2001
KASI SUBBAIAH MUDALI Vs. KASI VEERASWAMY MUDALI
December 28, 2001
KASTURI SUBBARAO Vs. STATE OF ANDHRA PRADESH;REP
October 9, 2001
KATTIKA KOTESWARA RAO Vs. STATE OF ANDHRA PRADESH, REP BY ITS SECRETARY DEPT
March 28, 2001
KATUN MAHALAXMAMMA Vs. SPECIAL COMMISSIONER OF LAND REVENUE AP HYD
October 1, 2001
KATURI NAGESWARAMMA Vs. GOTTUMUKKALA VENKATESWARA RAJU
September 6, 2001
KATURI VENKATESWARA RAO Vs. A P CO-OPERATIVE APPELLATE TRIBUNAL
January 3, 2001
KAYATHI JAYAPAL REDDY Vs. STATE ELECTION COMMISSION
October 9, 2001
KEERTHI SURYANARAYANA Vs. STATE OF A P
August 24, 2001
KENTS FINANCE LTD Vs. STATE OF A P
December 31, 2001
KESHAV JADHAV Vs. ELECTION COMMISSION OF INDIA DELHI
August 16, 2001
KHADER BASHA Vs. STATE OF A P
March 2, 2001
KHADER BEE Vs. MOHAMMAD VAZIR
February 27, 2001
KHAJA MOENUDDIN Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
August 1, 2001
KHAJA ZAFFER ALI Vs. THE ENGINEER IN CHIEF, PUBLIC HEALTH, A.C. GUARDS AND TWO ORS.
December 24, 2001
KHALEEL MOHAMOOD Vs. PADMAVATHI HANDLOOMS VENKATAGIR NELLORE DISTRICT
December 10, 2001
KHODAY INDIA LIMITED BANGALORE Vs. GOVERNMENT OF A P
July 31, 2001
KLAYMAN PORCELAINS LTD Vs. SUPERINTENDING ENGINEER OPERATION
August 31, 2001
KO and IN INDIA Vs. COMMISSIONER OF CUSTOMS AND EXCISE
October 30, 2001
KODANGI SETHU MADHAVA RAO Vs. CHAKKA PRABHAKAR RAO
July 18, 2001
KOGANTI JAYAKRISHNA Vs. STATE OF ANDHRA PRADESH
November 13, 2001
KOKA VENKATESWARULU Vs. ANKALA KANAKAMMA
July 19, 2001
KOLLA SUBBAIAH Vs. NERELLA CHANDRASEKHARA RAO
July 30, 2001
KOLLI PURUSHOTHAM CHOWDARY Vs. BALAJI FINANCE CORPN
November 28, 2001
KOLLIPARA VENKAT RAO Vs. MOTURI LAKSHMI SULOCHANA
October 5, 2001
KOLLL SAL PRATHEEKA Vs. UNIT TRUST OF INDIA
April 16, 2001
KOLLPAKA SUSEELA Vs. PADMANABHA PRASAD
October 19, 2001
KOLLURU GOPAL Vs. GOVERNMENT OF ANDHRA PRADESH
June 29, 2001
KOMARAPU DURGARAO Vs. SEEPANA THRINADHAMMA
August 20, 2001
KOMARIAH S Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT
March 7, 2001
KOMIRISETTY RAMA RAO Vs. COLLECTOR GUNTUR
August 3, 2001
KOMMU CHINA SAIDAIAH Vs. JALLELA GANGAMMA
March 30, 2001
KOMMULA VEERARAGHAVULU Vs. REVENUE DIVISIONAL OFFICER
February 20, 2001
KOMMURI HAZARATHAIAH Vs. T ANANTHALAKSHMI
September 24, 2001
KONA KANTHAMMA Vs. GUNTAMUKKALA SRINIVASA RAO
September 25, 2001
KONDAL REDDY H Vs. CENTRAL BANK OF INDIA
November 22, 2001
KONDAPALLY MUTHYALU Vs. STATE
February 19, 2001
KONDETI MANIKYAM Vs. KODAVALI MUSALI
November 1, 2001
KONERU VENKATA SUBBAIAH Vs. KONERU VENUGOPAL
September 13, 2001
KONERU VENKATARATNAM Vs. UNION OF INDIA
April 28, 2001
KONETI LAKSHMI THULASAMMA Vs. GANGAVARAM VEERA RAGHAVA REDDY
March 12, 2001
KONETI LAKSHMI THULASAMMA Vs. GANGAVARAM VEERA RAGHAVA REDDI
July 3, 2001
KONETI VENKATA RAO Vs. STATE
April 19, 2001
KOPALLE HANUMANTHA RAO Vs. DISTRICT COLLECTOR KRISHNA DIST
January 23, 2001
KOPPATHI VENKAT SUBRAHMANYAM Vs. STATE OF A P
June 27, 2001
KOPPULA SARAMMA Vs. GOVERNMENT OF ANDHRA PRADESH
February 13, 2001
KOSANAPUDI RAJA RAO Vs. VEMANA RAMULU
September 11, 2001
KOTA NAGARATNAMMA Vs. KOPPARRU PRASADA RAO
January 20, 2001
KOTA RAMAKNSHNA REDDY Vs. SALT COMMISSIONER GOVT OF INDIA JAIPUR RAJASTHANAND
October 3, 2001
KOTHAKOTA VAIKUNTA RAO Vs. ZILLA PARISHAD SRIKAKULAM
September 27, 2001
KOTHAPALLI GLADYA JACOB Vs. COMMISSIONER OF TRIBAL WELFARE GOVERNMENT OF ANDHRA PRADESH
December 13, 2001
KOTLA SUDHEER KUMAR Vs. MALLAVARAPU JOJAYYA alias JOJAIAH CHOWDARY
December 5, 2001
KOVVURI RAMACHANDRA REDDY Vs. SUPERINTENDENT ENGINEER A P EASTERN POWER DISTRIBUTION CO LTD
June 27, 2001
KOYI HARI BABU Vs. KANUMURI SUBBARAMAIAH
September 14, 2001
KRISHNA ANJANEYA SWAMY TEMPLE GOLLALADODDI GUDUR KURNOOL DISTRICT Vs. NESE RAMANNA
September 14, 2001
KRISHNA DHARMARAJA SWAMY DEVASTHANAM Vs. P MOHAN RAO
January 18, 2001
KRISHNA FRUIT PRODUCTS NUZVID KRISHNA DISTRICT Vs. STATE OF A P
October 31, 2001
KRISHNA FRUIT PRODUCTS NUZVID KRISHNA DISTRICT UNIT OF MARGADARSI CHIT FUND LIMITED HYD Vs. STATE OF A P
October 21, 2001
KRISHNA MURTHY M Vs. SUPERINTENDENT OF POST OFFICES
January 18, 2001
KRISHNAREDDIGARI PRADEEP REDDY SANDEEP PRADEEP Vs. STATION HOUSE OFFICER PARIGI
September 12, 2001
KRUTAKRUTYA RAMESWARA SWAMYVARI DEVASTHANAM GUDIMULA Vs. KOLLABATHULA SURYA RAO
December 3, 2001
KUDUPUDI SUBBA RAO Vs. KUDUPUDI SATYANARAYANAMMA
September 24, 2001
KUM VIJAYA MARY LEWIS Vs. GENERAL MANAGER, HYDERABAD TELECOM DISTRICT
January 31, 2001
KUMAR B A Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD
January 18, 2001
KUMARS METTALURGICAL CORPN LTD Vs. ASSISTANT COMMERCIAL TAX OFFICER
September 26, 2001
KURRA VARA PRASADA RAO Vs. DEPUTY COMMISSIONER OF PROHIBITION AND EXCISE GUNTUR DIVISION GUNTUR DISTRICT
June 19, 2001
KURUVA SURYA PRAKASH REDDY Vs. STATE OF ANDHRA PRADESH
December 10, 2001
KVAERNER CEMENTATION INDIA LIMITED MUMBAI Vs. BHARAT HEAVY PLATE AND VESSELS LIMITED VISAKHAPATNAM
June 18, 2001
KVR FORGINGS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
July 17, 2001
L C K CEMENT LTD Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH LTD
March 7, 2001
L RAGHURAMAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL TB
September 7, 2001
L SATHYANARAYANA MURTHY Vs. LAND ACQUISITION OFFICER REVENUE DIVISIONAL OFFICER CHITTOOR
November 28, 2001
LAKSHMI FINANCE CO Vs. VANKAYALA VASUDEVARAO
July 11, 2001
LAKSHMI GENERAL FINANCE LIMITED Vs. ANANTHA RAJA RAO
November 2, 2001
LAKSHMI ICE FACTORY Vs. DISTRICT INDUSTRIES CENTRE KRISHNA VIJAYAWADA
October 12, 2001
LAKSHMI MINING INDUSTRIES A PARTNERSHIP FIRM REP, Vs. STATE OF ANDHRA PRADESH, REP, BY ITS SECRETARY IND
February 27, 2001
LAKSHMI SINGA REDDY Vs. SECRETARY A P PUBLIC SERVICE COMMISSION HYD
September 21, 2001
LAKSHMIKANTHA RAO N Vs. GOVERNMENT OF ANDHRA PRADESH
April 24, 2001
LAKSHMINAGAR WELFARE SOCIETY Vs. STATE OF A P
October 10, 2001
LAKSHMINARAYANA M Vs. SUB REGISTRAR
September 3, 2001
LALA RADHASHYAM JAISWAL HEREDITARY TRUSTEE OF LALA TEMPLE Vs. TIGER ROLLING SHUTTERS
July 27, 2001
LAND ACQUISITION OFFICER Vs. T RAJA VITTAL
October 11, 2001
LAND ACQUISITION OFFICER BHONGIR Vs. JADALA ANAND
January 31, 2001
LAVETI KAMALA Vs. STATE OF A P
December 19, 2001
LAXMAN B DOLWANI Vs. B SURENDER GOUD
September 7, 2001
LAXMI D Vs. A P AGRICULTURAL UNIVERSITY
September 3, 2001
LAXMINARAYANA DIED Vs. S CHAKALI BUCHAIAH
October 19, 2001
LAXMINARAYANA M Vs. SECRETARY A P RESIDENTIAL EDUCATIONAL INSTITUTION SOCIETY
January 25, 2001
LEAAP FORWARDERS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
April 11, 2001
LEELASON BREWERIES LIMITED Vs. BEEMIREDDY LAKSHMINARAYANA REDDY
October 5, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. UPA LAKAYUKTA
August 23, 2001
LINGA SITARAMULU DIED Vs. K NIRMALA
November 13, 2001
LINGAIAH Vs. THUNGA SRIHARI
November 20, 2001
LIPIKA NANDA Vs. NIZAMS INSTITUTE OF MEDICAL SCIENCES
January 25, 2001
LLOYDS FINANCE LTD Vs. DY COMMERCIAL TAX OFFICER GOPALAPATNAM VISAKHAPATNAM
June 20, 2001
LOLLA VISWANDAHAM Vs. STATE OF A P
November 17, 2001
M A KHADER Vs. LIFE INSURANCE CORPORATIONENSING OFFICER, O/O REGI
June 27, 2001
M A SULTAN MOHIUDDIN Vs. GOVERNMENT OF ANDHRA PRADESH
November 16, 2001
M ANJANEYULU NAIDU Vs. UMAPATHI NAIDU
April 17, 2001
M BAGA REDDY Vs. SONIA GANDHI
April 27, 2001
M BALAKRISHNA RAO Vs. JOINT COLLECTOR AND ADDL MAGISTRATE HYDERABAD
January 30, 2001
M BALAKRISHNA RAO Vs. JOINT COLLECTOR HYDERABAD CUM ADDITIONAL DISTRICT MAGISTRATE HYDERABAD
March 21, 2001
M BALAKRISHNA REDDY Vs. DIRECTOR CENTRAL BUREAU OF INVESTIGATION
September 27, 2001
M D A P BEVERAGES CORP LTD Vs. M PETER
April 27, 2001
M D SUNDARAM FINANCE LTD Vs. G S NANDAKUMAR
June 28, 2001
M DAVID Vs. CONVENOR EAMCET 2000 AND COMMISSIONER OF TECHNICAL EDUCATION BRKR HYDERABAD
February 27, 2001
M E S EMPLOYEES UNION A P AREA SECUNDERABAD Vs. GOVT OF A P
July 5, 2001
M GOPINATH Vs. STATE OF ANDHRA PRADESH
July 20, 2001
M GURU MURTHY Vs. PRINCIPAL K T S GOVERNMENT DEGREE COLLEGE RAYADURGA ANANTAPUR DISTRICT
September 26, 2001
M H P RAO Vs. ANDHRA PRADESH TRANSMISSION CORPORATION HYDERABAD
September 18, 2001
M HARINDRANATH Vs. UNION OF INDIA
February 22, 2001
M J VEERAMANI Vs. GOVERNMENT OF ANDHRA PRADESH
December 5, 2001
M JAYAMMA Vs. J NADAMUNI REDDY
July 24, 2001
M KAMAKSHAMMA Vs. M SARASWATHI DEVI
November 23, 2001
M LAKSHMI DEVI Vs. DIRECTOR GENERAL OF POLICE HYDERABAD
September 5, 2001
M MADHU and MADHUSUDHAN Vs. AMARNATH HANDLOOMS NALGONDA
June 28, 2001
M MADHU BABU Vs. GOVERNMENT OF ANDHRA PRADESH
June 28, 2001
M MANIK REDDY Vs. M ANASUYA DEVI
August 7, 2001
M MOHAN BABU Vs. HERITAGE FOODS INDIA LTD
April 27, 2001
M MUNEMMA Vs. K BABY
September 25, 2001
M NARASIMHULU Vs. STATE OF ANDHRA PRADESH
February 13, 2001
M NARASLMHULU Vs. STATE OF ANDHRA PRADESH
April 6, 2001
M P RAMACHANDRA REDDY Vs. CHAIRMAN VISAKHAPATNAM PORT TRUST VISAKHAPATNAM
June 8, 2001
M PRATAP CHAND Vs. COMMISSIONER OF POLICE VIJAYAWADA KRISHNA DIST
October 5, 2001
M R GOPALAKRISHNA REDDY Vs. TIRUMALA TIRUPATI DEVASTHANAMS
April 17, 2001
M R K SARMA Vs. STATE OF ANDHRA PRADESH
December 4, 2001
M R S MAHA LAKSHMI Vs. DEPUTY TRANSPORT COMMISSIONER OF SECRETARY
April 17, 2001
M RADHA KRISHNA MURTHY Vs. STATE OF A P
July 18, 2001
M RADHAKRISHNA MOORTHY Vs. DISTRICT EDUCATIONAL OFFICER
July 19, 2001
M RADHAKRISHNA MURTHY Vs. GOVT OF A P
March 16, 2001
M RAJI REDDY Vs. REGIONAL JOINT DIRECTOR OF HIGHER EDUCATION NOW THE REGIONAL JOINT DIRECTOR OF INTERMEDIATE EDUCATION WARANGAL
June 20, 2001
M RAMACHANDRA REDDY Vs. M RAJA REDDY
October 8, 2001
M RAMANAMMA Vs. COMMISSIONER OF INCOME TAX
September 13, 2001
M RAVI NAIDU Vs. G JAYASEKHAR NAIDU
September 18, 2001
M RAVINDER RAJU Vs. S BANSILAL
July 17, 2001
M SANJEEVA REDDY Vs. A P ADMINISTRATIVE TRIBUNAL
March 8, 2001
M SHASHIKALA Vs. STATION HOUSE OFFICER
April 25, 2001
M SHYAM SUNDER Vs. GOVERNMENT OF ANDHRA PRADESH
August 24, 2001
M SRINIVAS Vs. SERILMGAMPALLY MUNICIPALITY R R DIST
October 19, 2001
M SRINIVASULU Vs. STATE OF A P
July 2, 2001
M STALIN Vs. CHAIRPERSON BHIMAVARAM MUNICIPAL COUNCIL BHIMAVARAM EAST GODAVARI DISTRICT
September 7, 2001
M SURYANARAYANA Vs. STILES INDIA LIMITED
December 28, 2001
M V R SHARMA Vs. STATE OF ANDHRA PRADESH
February 8, 2001
M V SUBRAMANYAM Vs. UNION OF INDIA
July 6, 2001
M V V L NARASIMHA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
February 7, 2001
M V VENKATESWARA RAO Vs. SECRETARY CENTRAL BOARD OF DIRECT TAXES
June 12, 2001
M VARALAKSHMI Vs. HINDUSTAN CORPORATION LTD
August 24, 2001
M VEERESDHAM Vs. L H GOPALAKRISHNA RAO
October 19, 2001
M VENKATAMUNI Vs. A ERRABBA MANDADI
October 8, 2001
M VIJAY KUMAR Vs. STATE OF ANDHRA PRADESH
January 17, 2001
M VIJAYA Vs. CHAIRMAN AND MANAGING DIRECTOR SINGARENI COLLIERIES COMPANY LIMITED
August 29, 2001
M VIJAYA BHASKARA REDDY Vs. HIGH COURT OF ANDHRA PRADESH
December 3, 2001
M. GARUDA SEKHARA REDDY Vs. T. NAGIREDDY
August 10, 2001
MACHILIPATNAM Vs. ARJA NARASIMHA RAO
June 11, 2001
MADDALA VENKATESWARA RAO Vs. MADDALA UMA SAI DURGA
July 18, 2001
MADDI SWARNA Vs. COMMERCIAL TAX OFFICER CHILAKALURIPET GUNTUR DISTRICT
June 14, 2001
MADDILETL ALIVELAMMA Vs. SARASWATHAMMA
February 14, 2001
MADDISETTI VENKATA RATHNAMMA Vs. P RADHAKRISHNA MURTHY
August 7, 2001
MADHAVA RAO DESAI Vs. UNION OF INDIA
October 4, 2001
MADIREDDY PADMA RAMBABU Vs. DISTRICT FOREST OFFICER KAKINADA E G DISTRICT
July 26, 2001
MADLKONDA SRLNLVASA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
August 31, 2001
MADRAS CEMENTS LIMITED VIJAYAWADA Vs. STATE OF ANDHRA PRADESH
June 20, 2001
MADRAS CEMENTS LTD. Vs. STATE OF ANDHRA PRADESH
June 2, 2001
MAGULURI RAMA KOTI Vs. MAGULURI SEGGAIAH
November 13, 2001
MAHABOOB BASHA Vs. T PENCHALALAH
April 20, 2001
MAHABOOB BEE Vs. GENERAL MANAGER
June 26, 2001
MAHABOOBIA EDUCATIONAL SOCIETY WARANGAL Vs. SUDHIR PUJARI
April 12, 2001
MAHANKALIYELLAIAH Vs. STATE OF A P
July 5, 2001
MAHARAJAH ALAKH NARAYANA SOCIETY OF ARTS AND SCIENCE MANSAS FORT Vs. RANJANI THEATRE
July 10, 2001
MAHAVIR TIMBER MERCHANT Vs. GOVERNMENT OF ANDHRA PRADESH
August 10, 2001
MAHENDRA C MEHTA Vs. KOUSALYA CO OPERATIVE HOUSING SOCIETY LTD
June 13, 2001
MAHESH CHANDRA SHARMA Vs. COMMANDANT CISF UNIT 6 T VISAKHAPATNAM A P
January 30, 2001
MAHESHWARI 70 MM THEATRE Vs. FILM DIVISION, MINISTRY OF INFORMATION AND BROADCA
August 21, 2001
MAJETI BUTCHI VISWANADHAM Vs. BATHULA SURYANARAYANA MURTHY
July 27, 2001
MAJETI RAVI Vs. MAJETI KAMESWARA RAO
June 29, 2001
MAJETI SIVA VARA KOTI PRASAD Vs. CHALAPATHI CHIT FUND PRIVATE LIMITED
March 23, 2001
MAJOR S RAVI Vs. UNION OF INDIA
August 29, 2001
MAKAM VENKATESH Vs. STATE OF ANDHRA PRADESH
July 9, 2001
MALDI REDDY S Vs. M RAMAKRISHNA REDDY
June 29, 2001
MALLIKARJUNA REDDY P Vs. SECRETARY STATE ELECTION COMMISSION
October 30, 2001
MALYALA VISHWANATHA RAO Vs. STATE OF A P
November 28, 2001
MANAGEMENT OF INDIAN AIRLINES Vs. INDUSTRIAL TRIBUNAL L
March 8, 2001
MANAGEMENT OF NISIET Vs. NISIET EMPLOYEES UNION
August 2, 2001
MANAGER ADMINISTRATION PREMIER COTTON MILLS LTD Vs. STATE OF A P
June 8, 2001
MANAGER NATIONAL INSURANCE CO LTD Vs. KOYA RATNAM
September 17, 2001
MANAGING COMMITTEE BEGUMPET HYD Vs. T SESHA REDDY SELIVAHANAGAR HYD
December 28, 2001
MANAGING COMMITTEE NADE ALI MASQUE BODHAN NIZAMBAD Vs. A P STATE WAKF BOARD
September 12, 2001
MANAGING DIRECTOR A P STATE MEAT AND POULTRY DEVELOPMENT CORPORATION LTD Vs. S YADAIAH
October 19, 2001
MANAGING DIRECTOR A P WOMENS CO OPERATIVE FINANCE CORPORATION LIMITED HYDERABAD Vs. M ASHOK KUMAR
July 26, 2001
MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. INSTITUTION OF ANDHRA PRADESH LOKAYUKTHA AND UPA LOKAYUKTHA
August 23, 2001
MANAGING DIRECTOR APSRTC Vs. M KAMALAKUMARI
December 24, 2001
MANAIR EDUCATIONAL ACADEMY KARIMNAGAR Vs. GOVT OF A P
October 8, 2001
MANCHALA HUSHIKESH Vs. TERALA PRADEEP KUMAR
April 6, 2001
MANDAL REVENUE OFFICER Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT
June 29, 2001
MANDALA MADHAVA RAO Vs. MANDALA YADAGIRI
March 31, 2001
MANGA MADHAVILATHA Vs. RAJAHMUNDRY MUNICIPALITY
February 1, 2001
MANIKESHWARI AGENCIES Vs. JOINT COLLECTOR R R DT
March 29, 2001
MANJIRA GRAMEENA BANK SANGAREDDY MEDAK DIST Vs. M ASHOK KUMAR
October 11, 2001
MANNAVA SEETHAMMA Vs. CHENNAPATI ARUNA DEVI
August 21, 2001
MANOJ DUTT PRASAD Vs. STATE OF A P
March 22, 2001
MANTHENA SURYANARAYANA RAJU Vs. PRESIDENT KOPALLE CO OPERATIVE RURAL BANK LTD
February 5, 2001
MANYAM LAKSHMIKANTHAM Vs. RUNKANA BALAJI
December 7, 2001
MAREPPA G Vs. T PADMAVATHI BAI
February 2, 2001
MARRI YADAMMA Vs. STATE OF ANDHRA PRADESH
October 16, 2001
MARUPURU SUNDARAMMA Vs. STATE OF ANDHRA PRADESH
July 2, 2001
MASARATH JAHAN BEGUM Vs. STATE OF ANDHRA PRADESH
August 9, 2001
MASTAN VALI S Vs. GOVERNMENT OF ANDHRA PRADESH
November 5, 2001
MATHEWS PETER Vs. ASST POLICE INSPECTOR
August 23, 2001
MATTI RAMAKRISHNA RAO Vs. BANDARU YEDUKONDALA VENKATA SATYANARAYANA
November 6, 2001
MD GHOUSE Vs. CORRESPONDENT DAKSHINABHARAT HINDI PRACHARASABHA HYD
August 18, 2001
MD ISMAIL Vs. V SURYANARAYANA RAO
August 23, 2001
MEENA R P Vs. UNION OF INDIA
February 6, 2001
MEERJA HAMEEDULLAH BAIG Vs. R T A
April 10, 2001
MEGHRAJ GAYATRI DEVI Vs. JETLING RAJESHWAR
March 5, 2001
MEHARUNNISSA BEGUM P Vs. P NOORUNNISSA BEGUM
September 17, 2001
MEHRUNNISA BEGUM Vs. SECRETARY TO GOVERNMENT POLITICAL
June 21, 2001
MEKALA RAJI REDDY Vs. STATE OF ANDHRA PRADESH
December 11, 2001
MEKALA SAROJINAMMA Vs. CHIEF SECRETARY TO GOVERNMENT OF ANDHRA PRADESH
September 26, 2001
MEMBER SECRETARY ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. G AMRUTHAIAH
April 26, 2001
MGMT OF INDIA AIRLINES Vs. INDL TRIBUNAL I
March 8, 2001
MIC ELECTRONICS LTD Vs. UNION OF INDIA
November 12, 2001
MIKKILINENI VENKATESHWARI Vs. TUMMULA NIRMALA
November 29, 2001
MILAP CHAND JAIN Vs. MATURI DAMAYANTHI
November 23, 2001
MINI TAXI OWNERS AND DRIVERS ASSOCIATION Vs. STATE OF ANDHRA PRADESH
February 14, 2001
MIR IBRAHIM ALL Vs. INAYATH ALL
July 6, 2001
MIR ZAHED ALI Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
June 6, 2001
MIRZA MUKARAM ALL BALG Vs. GOVERNMENT OF ANDHRA PRADESH
February 22, 2001
MITHI REDDI RAMU Vs. MAJJI SURYANARAYANA
October 12, 2001
MITHRA OXYGEN COMPANY PRIVATE LIMITED Vs. STATE OF A P
September 24, 2001
MOCHIGANTI SUBBA RAO Vs. STATE OF ANDHRA PRADESH
February 23, 2001
MODERN EDUCATIONAL SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH
December 19, 2001
MODERN HIGH SCHOOL Vs. GOVERNMENT OF ANDHRA PRADESH
November 9, 2001
MOGULLA AILAMMA Vs. SAMBA YELLALAH
January 30, 2001
MOGULLA ALIAMMA Vs. SAMBA YELLAIAH
February 13, 2001
MOHAMMAD ABDUL AZEEM ZAKEE Vs. GOVERNMENT OF ANDHRA PRADESH
October 5, 2001
MOHAMMAD ABDUL SHUKOOR Vs. MUNICIPAL COMMISSIONER
January 19, 2001
MOHAMMAD ABDUL WAHAB Vs. STATE OF ANDHRA PRADESH
January 23, 2001
MOHAMMAD AHMED ALI Vs. SECRETARY LEGISLATIVE AFFAIRS
March 28, 2001
MOHAMMAD AMEERUDDIN Vs. OSMANIA UNIVERSITY HYDERABAD
November 16, 2001
MOHAMMAD JAKEER Vs. CH KOTI REDDY
November 30, 2001
MOHAMMAD KHAJA Vs. MOHAMMAD SHOUKAT FAHIM AHMED
December 20, 2001
MOHAMMAD NAYEEM KHAN Vs. UNION LAW SECRETARY
July 10, 2001
MOHAMMED SHAMSUDDIN Vs. AHMED HAFEEZUDDIN FAROOQU
September 18, 2001
MOHAN RAO Y Vs. A P ADMN TRIBUNAL
April 27, 2001
MOHANLAL AGARWAL Vs. S V SATYAPRASAD
April 4, 2001
MOHD AHMED ALI Vs. STATE OF A P
March 28, 2001
MOHD ANKUS ALI Vs. DISTRICT COLLECTOR WARANGAL DIST WARANGAL
October 13, 2001
MOHD HASAN AH Vs. MOHD RIAJUDDIN
September 7, 2001
MOHD HASHAM DIED Vs. DONTARAMONI NARSIMHA
November 13, 2001
MOHD HASNUDDIN Vs. DONTAGANI SATHAMMA
November 26, 2001
MOHD ISHAQ Vs. STATE OF A P
August 2, 2001
MOHD JAMEEL Vs. SHAIK BIKKAN
November 20, 2001
MOHD MAHMOOD ALI Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES HYDERABAD RURAL DIVISION HYD
December 12, 2001
MOHD YOUSUF Vs. DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE ANDHRA PRADESH HYDERABAD
March 13, 2001
MOHD. ANKUS ALI Vs. DIST. COLLECTOR. WARANGAL AND OTHERS
October 30, 2001
MOHD. MADAR SAHEB Vs. STATE OF A.P.
July 10, 2001
MOIDA RAMANA Vs. STATE OF ANDHRA PRADESH;REP
October 29, 2001
MOOSALA RAMARAO Vs. DISTRICT COLLECTOR SRIKAKULAM
January 20, 2001
MOTHIKA MUTYALU Vs. P VENKATA KRISHNA DIVAKAR
November 30, 2001
MUDAVAT SOMLA NAIK Vs. CENTRAL ADMINISTRATIVE TRIBUNAL HYD
October 13, 2001
MUJEEB AHMED KHAN Vs. SADAR ANJUMAN E ISLAMIA HYD
September 25, 2001
MUKTAR AHMED KHAN Vs. MARGADARSHI CHIT FUND LIMITED BRANCH
November 28, 2001
MUNAKKAYALA KONDA REDDY Vs. THALLAM VENKATA REDDY
October 4, 2001
MUNASWAMI Vs. K MALLIKARJUNA
August 29, 2001
MUPPALANENI RAVINDRA BABU Vs. MUPPALANENI VENKAYAMMA
October 18, 2001
MUPPALANENL RAVINDRA BABU Vs. MUPPALANENL VENKAYAMMA
October 8, 2001
MURTHY R S Vs. JOINT COLLECTOR
June 25, 2001
MUSTI VENKATA KRISHNA SURYANARAYANA MURTHY Vs. PRABHALA SATYAVATHI
November 2, 2001
MUSUNURI KANAKADURGAMMA Vs. GUNTUR RAJASEKHAR
September 26, 2001
MUTHU NITYA REDDY Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
April 27, 2001
MUTHYALA ASHOK Vs. SHYAMSUNDER
November 13, 2001
MUZAFFAR ALI SAJJAD Vs. STATE OF ANDHRA PRADESH
November 9, 2001
MYAKLA KONDA REDDY Vs. MYAKLA KESHAVA REDDY
October 4, 2001
MYSTERY GAS SPREADS PANIC Vs. DIRECTOR, A P POLLUTION CONTROL BOARD
July 11, 2001
N DEVAN Vs. V KALA BHARATHI
December 19, 2001
N KARUNA Vs. APPROPRIATE AUTHORITY
July 19, 2001
N PRASAD BABU Vs. DIVISIONAL RAILWAYMANAGER SOUTH CENTRAL RAILWAY VIJAYAWADA
July 25, 2001
N RAM REDDY Vs. UNION OF INDIA
March 13, 2001
N RAMANUJA Vs. P SATYANARAYANA
October 17, 2001
N SATYANARAYANA Vs. DISTRICT CO OPERATIVE OTRICER
September 5, 2001
N SITADEVI Vs. A BERATA
February 8, 2001
N SIVA KUMAR Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
March 12, 2001
N SURYA PRAKASH RAO Vs. STATE OF MAHARASHTRA
August 21, 2001
N SWARNALATHA Vs. MANAGING DIRECTOR APSRTC HYDERABAD
May 8, 2001
N VENKATESA MUDALIYAR Vs. STATE OF ANDHRA PRADESH
April 12, 2001
N VENKATESWAR RAO Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
July 26, 2001
N. VENKATESWAR RAO Vs. A.P. STATE ELECTRICITY BOARD
July 27, 2001
NADHRA KESARI COLLEGE OF EDUCATION ONGOLE Vs. STATE OF ANDHRA PRADESH
November 2, 2001
NAGA LAXMI Vs. BICHAPPA
August 6, 2001
NAGALAKSHMI T Vs. STATE OF ANDHRA PRADESH
March 19, 2001
NAGARAPU VENKATA RAMA RAO Vs. NAGARAPU LAKSHMIPATHI RAO
August 9, 2001
NAGASURI SUBBA RAO Vs. NAGASURI KAMESWARAMMA
November 26, 2001
NAGESWARA RAO R Vs. UNION OF INDIA
February 28, 2001
NAGURVALI TALKIES NARSARAOPET GUNTUR DISTRICT Vs. GOVERNMENT OF ANDHRA PRADESH
July 10, 2001
NAKKA SIDDALAH Vs. STATE OF ANDHRA PRADESH
February 14, 2001
NALAM NAGA VENKATA MARUTHI RAO Vs. TAMMU SATYAVATHI
September 18, 2001
NALLA MALLA REDDY Vs. M MUTYALU GOUD
October 9, 2001
NALLA RAJA REDDY Vs. B SHYAMSUNDER JOSHI
October 19, 2001
NALLAMALA MURAHARI RAO Vs. GOVERNMENT OF INDIA
November 20, 2001
NALLAMOTHU SATYANARAYANA Vs. ASSISTANT COMMISSIONER OF ENDOWMENTS
November 15, 2001
NALLETI ESWARA RAO Vs. STATE OF ANDHRA PRADESH
September 10, 2001
NALLI VENKATA REDDY Vs. LAKSHMI NARASIMHA SWAMY VARI DEVASTHANAM
April 24, 2001
NAME RAMA MURTHY Vs. RAVULA SOMASUNDARAM
December 21, 2001
NAME RANGA RAO Vs. DISTRICT COLLECTOR GUNTUR
October 16, 2001
NAMPALLY PADMA Vs. VASAVI AND COMPANY
October 29, 2001
NANDIMANDALAM ABDUL AZEEZ Vs. JAINAB BEGUM
November 15, 2001
NANDYAL MUNICIPAL COUNCIL NANDYAL Vs. N M D ISMAIL
December 13, 2001
NANKANI KISHAN Vs. M SHANKAR NARAYANA
December 13, 2001
NARENDER GOUD R Vs. A P ADMINISTRATIVE TRIBUNAL
March 8, 2001
NARHAR RAJ Vs. CHENNAMMACHARI DIED
December 10, 2001
NARRAVULA KOTAM RAJU Vs. REGIONAL DEPUTY DIRECTOR OF FISHERIES
April 10, 2001
NARSIMHA WINES Vs. PROHIBITION AND EXCISE SUPERINTENDENT
October 18, 2001
NATIONAL INSURANCE CO LTD Vs. RAJESH HOMANDGE
March 20, 2001
NATIONAL INSURANCE COMPANY NAMAKKAL Vs. ERROLLA CHINNUBAI
January 3, 2001
NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD Vs. PUNJAB AND SIND BANK BHILAI M P
September 25, 2001
NAVAYUGA ENGINEERING COMPANY LTD Vs. SANGHL INDUSTRIES LTD
June 6, 2001
NAYUDU VENKAFARANGA RAO Vs. RAMADASU SATYAVATHI
March 27, 2001
NEELAMSETTI KATAJI RAO Vs. REGATI RAMARAJU
March 23, 2001
NEELIMARLA JUTE MILLS COMPANY LIMITED REP BY ITS P Vs. GOVERNMENT OF ANDHRA PRADESH, DEPARTMENT OF LABOUR
June 12, 2001
NEERUDU JOHN WESLEY Vs. STATE OF A P
February 12, 2001
NEETA BHALLA Vs. S M S PHARMACEUTICALS LIMITED HYDERABAD
December 13, 2001
NEKKANTI GOPALA KRISHNA MURTHY Vs. DARIANKA RAMALAKSHMI
September 25, 2001
NELAPOLU SURIBABU Vs. NELAPOLU PULLARAO
July 18, 2001
NELLORE DISTRICT CO OPERATIVE CENTRAL BANK LTD Vs. PRESIDENT NELLORE DT CO OPERATIVE CENTRAL BANK EMPLOYEES ASSN
February 8, 2001
NEW AMRUTH RESTAURANT Vs. STATE OF ANDHRA PRADESH
June 15, 2001
NEW BHOIGUDA MOSQUE AND GRAVE YARD COMMITTEE Vs. DISTRICT COLLECTOR HYDERABAD
December 5, 2001
NEW INDIA ASSRANCE CO LTD Vs. A SENAPATHI REDDY
June 11, 2001
NEW INDIA ASSURANCE CO LTD Vs. G SARADA PRASAD
February 2, 2001
NEW INDIA ASSURANCE CO LTD Vs. BOLLAM LAXMI
January 23, 2001
NEW INDIA ASSURANCE CO LTD Vs. N VENKATA SUBBAMMA
January 25, 2001
NEW INDIA ASSURANCE CO LTD Vs. M MALLAMMA
January 24, 2001
NEW INDIA ASSURANCE CO LTD Vs. T VENKAIAH
March 20, 2001
NEW INDIA ASSURANCE COMPANY LIMITED Vs. THANICHINTALA VENKAIAH
March 20, 2001
NEW INDIA ASSURANCE COMPNAY LIMITED SANGAREDDY BRANCH MEDAK DISTRICT Vs. R R USHARANI
April 24, 2001
NEW INDIA INSURANCE CO LTD Vs. MAMIDI MALLAMMA
April 24, 2001
NIMMAGADDA KRISHNA HARI Vs. MANEPALLI MANGAMMA
December 11, 2001
NIRMALA V Vs. V SUBBA RAJU
August 27, 2001
NIZAMABAD DISTRICT CENTRAL CO OPERATIVE BANK LTD Vs. K BHIMSEN REDDY
July 9, 2001
NOORUNISSA BEGUM Vs. DISTRICT COLLECTOR KHAMMAM
June 27, 2001
NUCLEAR FUEL COMPLEX HYDERABAD Vs. M ANASUYA
March 22, 2001
NUKALAPATI RADHAKRISHNA REDDY Vs. KADIYALA VENKAIAH
October 5, 2001
NUNNA RAMA KRISHNA NAGESWARA RAO Vs. BOLISETTY LAKSHMI VENKATA NAGA SRINIVASA RAO
October 19, 2001
NUNNA VENKATA RAMA MOHAN RAO Vs. STATE OF A P
January 18, 2001
NUWURU VENKATA SUBBA REDDY Vs. SK MOHAMMED HUSSAIN
November 2, 2001
ODETI RAM REDDY Vs. STATE OF A P
October 11, 2001
OFFICIAL LIQUIDATOR Vs. A P S F CORPN
March 1, 2001
OLETI TIRUPALHAMMA Vs. DISTRICT SUPPLY OFFICER CITY
October 5, 2001
OPTS MARKETING PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
January 25, 2001
ORIENT TRADERS Vs. COMMERCIAL TAX OTFICER I
April 27, 2001
ORIENTAL INSURANCE CO LIMITED KURNOOL Vs. G SESHAMMA
September 19, 2001
OSMANIA UNIVERSITY Vs. AZEEZIA EDUCATIONAL AND WELFARE SOCIETY
August 10, 2001
OSMANIA UNIVERSITY HYD Vs. GOVERNMENT OF ANDHRA PRADESH
October 31, 2001
OSMANIA UNIVERSITY HYDERABAD Vs. ARVINDA MAHA VIDYALAYA
November 6, 2001
OSMANIA UNIVERSITY TEACHERS ASSN Vs. STATE OF ANDHRA PRADESH
September 21, 2001
P ADINARAYANA Vs. GOVERNMENT OF A P
August 8, 2001
P ANDALLU Vs. MURALIDHAR
October 29, 2001
P ANJANEYULU Vs. CHIEF MANAGER A P CIRCLE BHARAT SANCHAR NIGAM LTD
March 27, 2001
P BALA KRISHNA Vs. PROHIBITION AND EXCISE SUPERINTENDENT ONGOLE PRAKASAM DISTRICT
June 6, 2001
P DAMODAR REDDY Vs. SUPERINTENDING ENGINEER, I AND CD
July 20, 2001
P DASHARATHA Vs. COMMISSIONER OF BACKWARD CLASS WELFARE HYD
April 10, 2001
P ESHWARAIAH Vs. P KISTAIAH
August 24, 2001
P GAUTHAM Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES HOUSING HYD
October 5, 2001
P GOWTHAM REDDY Vs. GOVERNMENT OF A P
October 13, 2001
P GUNAVATHA RAO Vs. M MOHAN RAJU
December 11, 2001
P JAYANTHA RAO Vs. V VENKATESWARLU
August 30, 2001
P KAMALA Vs. P MALLIKARJUNA RAO MD A P WOMENS CO OPERATIVE FINANCE CORPORATION HYD
October 5, 2001
P KRISHNA REDDY Vs. DIRECTOR, MEHDI NAWAJ JUNG INSTITUTE OF ONCOLOGY A
August 23, 2001
P LAKSHMANA RAO Vs. UNIION OF INDIA, REPRESENTED BY ITS GENERAL MANAGE
August 16, 2001
P LAXMI DEVI Vs. GOVERNMENT OF ANDHRA PRADESH
May 8, 2001
P M BHARGAVAV DRUGS CONTROLLER Vs. STATE
November 21, 2001
P MANJULA Vs. STATE TRANSPORT APPELLATE TRIBUNAL
November 9, 2001
P MARUTHI DEVI Vs. GOVT OF INDIA
July 19, 2001
P MEHARUNNISSA BEGUM Vs. P NOORUNNISSA BEGUM
September 7, 2001
P N REDDY Vs. MANAGING DIRECTOR APSRTC HYD
January 16, 2001
P NAGABHUSHANA RAO Vs. COMMISSIONER AND DIRECTOR OF MUNICIPAL ADMINISTRATION A P HYDERABAD
June 11, 2001
P NAGAKUMAR Vs. PRINCIPAL GOVT JUNIOR COLLEGE NANDYAL KURNOOL DIST
October 16, 2001
P PREETHA Vs. PANYAM CEMENTS and MINERAL INDUSTRIES LTD
December 18, 2001
P R SUBAS CHANDRAN Vs. GOVERNMENT OF ANDHRA PRADESH
August 24, 2001
P RAJANNA Vs. LABOUR COURT GODAVARIKHANI
November 15, 2001
P RAJENDER Vs. UNION OF INDIA
July 24, 2001
P RAJENDRA BABU Vs. CONVENER ICET 2001
September 13, 2001
P RAMACHANDER CHETTY Vs. ENGINEER IN CHIEF PANCHAYAT RAJ DEPARTMENT GOVT OF A P
April 24, 2001
P RAMACHANDRA REDDY Vs. C DESAMMA
March 16, 2001
P RAMAKRISHNA SASTRY Vs. COMMISSIONER OF POLICE
June 15, 2001
P SAI LAKSHMI Vs. PATRAM VENKATA RAO
November 22, 2001
P SAMBASIVA RAO Vs. REGISTRAR ADMINISTRATION HIGH COURT OF ANDHRA PRADESH
April 10, 2001
P SATHALAH Vs. JAKKALA MALLIAH
April 13, 2001
P SHALKSHAVALL Vs. SUPERINTENDENT OF POLICE
March 23, 2001
P SIVA PRASAD Vs. SOUTH CENTRAL RAILWAYS
November 7, 2001
P SRIHARI Vs. P SUKUNDA
January 24, 2001
P SRINIVASA RAO Vs. P INDIRA
November 22, 2001
P THULASIRAMA RAJU Vs. REGIONAL MANAGER APSRTC TIRUPATHI CHITTOOR DIST
January 22, 2001
P V R BHASKAR RAO Vs. ANDHRA PRADESH ADMINISTRATIVE TRIBUNAL HYDERABAD
December 31, 2001
P V RADHAKRISHNA Vs. DISTRICT AND SESSIONS JUDGE VISAKHAPATNAM
March 28, 2001
P V RANGA RAO Vs. UNION OF INDIA, REP, BY ITS CABINET SECRETARY
April 27, 2001
P V V NARASIMHARAO Vs. JUDGE
December 26, 2001
P VASANTHA Vs. GOVERNMENT OF ANDHRA PRADESH
March 8, 2001
P VASANTHA RAO Vs. GENERAL MANAGER SCR RAIL NILAYAM SECBAD
April 25, 2001
P VASU BABU Vs. CEGAT CHENNAI
March 27, 2001
P VENKAMMA Vs. S VENKATA RATHNAM
April 17, 2001
P VENKATESWARLU Vs. C LAKSHMI NARASIMHA RAO
April 3, 2001
P VENKATESWARLU Vs. GOVT OF A P
October 16, 2001
PABBA LAXMIDEVAMMA Vs. PABBA SEKHARAIAH GOUD
March 23, 2001
PACHIPALA LAXMAIAH Vs. STATE OF A P
June 9, 2001
PACHIPALA LAXMAIAH Vs. STATE OF ANDHRA PRADESH
July 9, 2001
PADMA BAI Vs. HEMANTH KUMAR
October 10, 2001
PAGADALA PEDDA YADAIAH Vs. K ANNAPURNAMMA
August 10, 2001
PAIDI KURMADASU Vs. ATLA SRIRAMULU
December 11, 2001
PAKALAPATI SATYANARAYANA RAJU Vs. GOVERNMENT OF ANDHRA PRADESH
July 19, 2001
PAKAM SRINIVASULU Vs. REGISTER V HIGH COURT OF A P
November 9, 2001
PALA JAGANMOHAN Vs. P KALYANACHAKRAVARTHI
December 20, 2001
PALACHARLA RAMA RAO Vs. STATE OF ANDHRA PRADESH
December 11, 2001
PALANKI NARASIMHA MURTHY Vs. MADDUKURI VEERAJU
September 27, 2001
PALIAPOTU MANIKYAM Vs. SEETHARAMASWAMIVARI TEMPLE MOTURU GUDIVADA TALUK
November 20, 2001
PALLAVA GRANITES INDIA PVT LTD Vs. COMMERCIAL TAX OFFICER NO 1 ONGOLE
June 29, 2001
PALVAI ROSAIAH Vs. STATE OF A P
April 11, 2001
PAMULA NARSAIAH Vs. PAMULA MURALI
August 9, 2001
PAMULAPARTHY NARASIMHA REDDY Vs. GOVERNMENT OF A P
September 21, 2001
PANCHUMARTHI ANURADHA Vs. AVALA NAGARANI
December 7, 2001
PANCHUMARTHI ANURADHA Vs. GOVERNMENT OF ANDHRA PRADESH
December 7, 2001
PANDULURU RAJESWARI Vs. N V MADHUSUDANA GUPTA
October 19, 2001
PANKAJAVALLI Vs. SUPERINTENDENT CENTRAL PRISON CHANCHALGUDA HYDERABAD
March 23, 2001
PARSIN CHEMICALS LIMITED PUNJAGUTTA HYDERABAD Vs. ASSISTANT COMMISSIONER
November 22, 2001
PASARLAPUDI CHOULTRY Vs. KADALI SRINIVASA RAO
October 4, 2001
PATHIVADA APPALA NAIDU DIED Vs. KONDUR ESTATE AND INVESTMENTS MADRAS
November 21, 2001
PATI KESAVA RAO Vs. SECRETARY, HOME DEPARTMENT
February 19, 2001
PAUL JOIN Vs. STATE OF ANDHRA PRADESH
August 17, 2001
PEDADA MADHUSUDANA RAO Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD
November 16, 2001
PEDDA VENKATA SWAMY DIED Vs. LAND ACQUISITION OFFICER SRISAILAM PROJECT WANAPARTHY MAHABOOBNAGAR DISTRICT
February 2, 2001
PEERLA AKBAR BEGH Vs. K CHAND BASHA KHAN
August 13, 2001
PENNAR PATERSON LIMITED Vs. HONBLE COURT OF JUDICIAL MAGISTRATE 1ST CLASS COURT NO 1 NAGPUR
October 30, 2001
PENNAR PATERSON LTD Vs. STATE BANK OF HYDERABAD
April 25, 2001
PERSONAL SECRETARIES TO THE HONBLE JUDGES AND COURT MASTERS ASSOCIATION HIGH COURT BUILDINGS HYDERABAD Vs. SECRETARY FINANCE GOVERNMENT OF A P
August 3, 2001
PEYYALA YESUBABU Vs. STATE
April 16, 2001
PIDIGALA LINGA REDDY Vs. SATLA SRINIVAS
July 31, 2001
PINGILI NARASIMHA REDDY Vs. MUNICIPAL CORPORATION WARANGAL
October 19, 2001
PINIPE MALLAMMA Vs. KUNCHE CHINNA MANGAMMA
September 19, 2001
PINKA DHANARJUNA RAO Vs. STATE OF ANDHRA PRADESH
January 25, 2001
PIRANI AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 28, 2001
POLEPALLE SANKARAYANARAYANA CHETTY Vs. K SUNDARA RAJULU CHETTY
August 2, 2001
POLURU NARASIMHULU Vs. LEELA KRISHNA TEXTILES
November 13, 2001
PONDURI BHUSHAIAH Vs. DEPUTY REGISTRAR OF CO OP SOCIETIES GUNTUR
August 17, 2001
PONNA NARASIMHA REDDY Vs. DEPUTY EXECUTIVE ENGINEER
February 19, 2001
PONNAPU REDDY RAMA SUBBA REDDY Vs. STATE OF A P
February 13, 2001
POORNA WINES Vs. COMMERCIAL TAX OFFICER
September 11, 2001
PORUMAMILLA RAMAKRISHNA Vs. STATE
November 19, 2001
PORUMAMILLA RAMAKRISHNA Vs. STATE
November 9, 2001
POSINA RAMACHANDRAIAH Vs. STATE OF ANDHRA PRADESH
February 2, 2001
POST MASTER HEAD POST OFFICE MADANAPALLI CHITTOOR DIVISION Vs. B VENKATARATHNAM
March 16, 2001
POTHIREDDI SIVAPRASADA RAO Vs. STATE OF ANDHRA PRADESH
January 30, 2001
POTHUGANTI VENKATESHWARULU Vs. YANGALA MALLAIAH
January 18, 2001
POTLURI POORNA CHANDRA PRABHAKARA RAO Vs. STATE OF ANDHRA PRADESH
October 17, 2001
POTNURU LAKSHMANA RAO Vs. POTNURU BABU RAO
March 29, 2001
PRABHAKAR ENCLAVE ECIL EMPLOYEES CO OP HOUSING SOCIETY LTD Vs. GOVERNMENT OF ANDHRA PRADESH
September 28, 2001
PRABHAT TALKIES MVP COLONY VISAKHAPATNAM Vs. APPELLATE DEPUTY COMMISSIONER KAKINADA VISAKHAPATNAM
December 5, 2001
PRAGADA RAJAGANATHI Vs. P GOVERDHAN REDDY
April 27, 2001
PRASAD R L Vs. MANAGING DIRECTOR A P SCHEDULED CASTE SERVICE CO OPERATIVE FINANCE CORPN LTD
December 28, 2001
PRATHI BHOGARAJU Vs. THAMMISETTI VEERARAJU
June 8, 2001
PRATHI SUBBAIAH CHETTY Vs. GOVERNMENT OF ANDHRA PRADESH
February 14, 2001
PREMIER COTTON MILLS LTD. Vs. STATE OF A.P.
June 8, 2001
PRESIDENCY HIGH SCHOOL Vs. UNION OF INDIA
April 25, 2001
PRINCIPAL SECRETARY DEPARTMENT OF HIGHER EDUCATION GOVT OF A P Vs. V SHANKARLAL
June 6, 2001
PRINCIPAL SECRETARY TO GOVERNMENT REVENUE ENDOWMENTS DEPT A P HYD Vs. CHADAVADA KOTESWARA RAO
October 16, 2001
PRINCIPAL SECRETARY TO GOVT Vs. AHMED BEGUM
January 16, 2001
PRITAMA REDDY Vs. CHARMINAR CO OPERATIVE URBAN BANK LIMITED
February 13, 2001
PRIYADARSHINI CEMENTS LIMITED AND Vs. STATE OF ANDHRA PRADESH
December 19, 2001
PRUDENTIAL CO-OPERATIVE BANK LIMITED, REPRESENTED Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
October 16, 2001
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. NAMMI NARAYANA
November 9, 2001
PUBLIC PROSECUTOR Vs. KALLURU BALA THIRUPATHAIAH
November 26, 2001
PUBLIC PROSECUTOR Vs. EDIGA GANGARAM
June 21, 2001
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. SISTU DALIBANDU
April 3, 2001
PUBLIC PROSECUTOR HIGH COURT OF A P HYD Vs. VENDALA SOMAIAH MEDICHERLA SOMAIAH
June 27, 2001
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. SHAIK TAJUNNISA
June 6, 2001
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. POTHARLANKA VENKATESWARLU
November 15, 2001
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH Vs. PENDLI GOPI
July 11, 2001
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. SAKA MAINNODU ALIAS GURAVAIAH
June 19, 2001
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. MOHAMMAD MANSOOR ALIAS ABU KHAFA
March 14, 2001
PUJARI HANMANTHU @ KISTAIAH Vs. STATE OF ANDHRA PRADESH, REP, BY P P
September 18, 2001
PULIPATI ENGINEERS P LIMITED Vs. PRINCIPAL SECRETARY TO GOVERNMENT PANCHAYAT RAJ AND RURAL DEVELOPMENT DEPARTMENT GOVT OF ANDHRA PRADESH
December 13, 2001
PULUSAM KRISHNA MURTHY Vs. T SUJAN KUMAR
November 23, 2001
PURETI MADDULATAMMA DIED Vs. PURETI GURAPPA
November 26, 2001
PUSULURI SRIHARI Vs. SHAKTI A NON PROFIT VOLUNTARY SOCIAL ORGANIZATION
April 27, 2001
PUTTA LAKSHMAIAH Vs. LAND ACQUISITION OFFICER
July 5, 2001
PUWADA BNOSKARA RAO Vs. TAX RECOVERY OFFICER INCOME TAX
April 17, 2001
PUWULA VENKATA SATYANARAYANA MURTHY Vs. GOVT OF A P
April 16, 2001
PYDI HARIYA Vs. R D O
April 27, 2001
R DOMODAR Vs. DIRECTOR TREASURIES AND ACCOUNTS GOVERNMENTOF A P HYDERABAD
August 16, 2001
R LOVA RAJU Vs. CHAIRMAN VISAKHAPATNAM PORT TRUST VISAKHAPATNAM
June 4, 2001
R N ANAND Vs. GOVERNMENT OF INDIA
April 25, 2001
R RAMBABU Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
February 1, 2001
R SRIKANT Vs. GOVERNMENT OF ANDHRA PRADESH
October 16, 2001
R V V SURYANARAYANA RAJU Vs. N G RANGA AGRICULTURAL UNIVERSITY RAJENDRANAGAR
November 15, 2001
RADHA AGENCIES Vs. VIJAYA BANK
September 21, 2001
RAGHUPATHY REDDY Vs. TIRUMALA TIRUPATI DEVASTHANAMS TRUST BOARD TIRUPATI TIRUMALA
December 21, 2001
RAHMAN KHAN P Vs. ASSISTANT GENERAL MANAGER REGION VI
March 7, 2001
RAINBOW CHILDRENS MEDICARE P LTD Vs. DEPUTY COMMERCIAL TAX OFFICER VIGILANCE AND ENFORCEMENT
November 1, 2001
RAJ KISHAN PERSHAD Vs. JOINT COLLECTOR R R DIST
February 15, 2001
RAJAMALLAIAH V Vs. HIGH COURT OF ANDHRA PRADESH
April 12, 2001
RAJANI CHIT FUND PVT LTD Vs. UNION OF INDIA
June 22, 2001
RAJENDRAPAL SACHDEVA Vs. N AVATARAM
August 29, 2001
RAJESH SHAH Vs. STATION HOUSE OFFICER
January 17, 2001
RAJLAXMI TRADING CO Vs. COMMISSIONER OF INCOME TAX
February 2, 2001
RAJNIK AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 18, 2001
RAM KASYYAP CHITS PVT LTD Vs. CHINNAM KRISHNA MURTHY
November 5, 2001
RAMA BHUSHANAM Vs. REGISTRAR OF COMPANIES
December 18, 2001
RAMA KRISHNA Y Vs. GOVERNMENT OF ANDHRA PRADESH
April 27, 2001
RAMAKRISHNA RAO T Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF ANDHRA PRADESH
June 15, 2001
RAMAKRISHNA S V Vs. R SUBBAMMA
April 24, 2001
RAMAKRISHNA SEVA ASHRAMA Vs. COMMISSIONER OF INCOME TAX
August 6, 2001
RAMANA REDDY V V Vs. CHIEF G M BHARATH SANCHAR NIGAM LTD
March 13, 2001
RAMANA THEATRE Vs. ASSTT COMMERCIAL TAX OFFICER I E T TAX ANANTAPUR
July 24, 2001
RAMANA V Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
August 14, 2001
RAMASREE P Vs. SUPERINTENDING ENGINEER GUNTUR
March 16, 2001
RAMDAS MOTOR TRANSPORT LTD Vs. KAREDLA SURYANARAYANA
October 18, 2001
RAMIREDDI VENKATASUBBA REDDY Vs. STATE OF ANDHRA PRADESH
October 3, 2001
RAMJU S K Vs. REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
March 22, 2001
RAMPATI SATYA HARICHANDRA PRASAD Vs. ATKURI VENKATANARAYANA
November 9, 2001
RAMULU V J Vs. LABOUR COURT
April 6, 2001
RANGA VENKATESH Vs. SECRETARY, GOVERNMENT, OF ANDHRA PRADESH, REVENUE
July 9, 2001
RANGAPPA Vs. OBULAMMA AND FIVE ORS.
August 20, 2001
RASHEED MOHAMMAD HUSSAIN Vs. GOVERNMENT OF ANDHRA PRADESH
October 5, 2001
RASHTRIYA ISPAT NIGAM LTD Vs. KAVERI ENGINEERING INDUSTRIES LTD
November 16, 2001
RATNAKAR INDURKAR Vs. INSTITUTION OF LOK AYUKTA AND UPA LOK A YUKTA
April 3, 2001
RAVADA RAMULU Vs. DISTRICT COLLECTOR
September 21, 2001
RAVEENDRA TRADERS Vs. SPECIAL ASSISTANT COMMERCIAL TAX OFFICER CHECK-POST GOOTY
September 25, 2001
RAYALA UMAMAHESWARA RAO Vs. DANTULURI NARASIMHA MURTHY RAJU
December 7, 2001
RAYAPUDI LAKSHMI Vs. SUPERINTENDENT CENTRAL PRISON RAJAHMUNDRY
March 7, 2001
REDDI APPALANAIDU Vs. STATE OF A P
December 20, 2001
REDDLCHERLA BALAJI RAJU Vs. ELECTION OFFICER
October 9, 2001
REFERRING OFFICER THE I ADDITIONAL DISTRICT SESSIONS JUDGE KRISHNA AT MACHILIPATNAM Vs. ARIA NARASIMHA RAO
June 11, 2001
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION HYD Vs. MOHD YOUSUF
July 19, 2001
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPN Vs. MOHAMMAD YOUSUF
July 19, 2001
REGIONAL DY DIRECTOR OF WOMEN AND CHILD WELFARE Vs. K BABY SAROJLNI
March 16, 2001
REGIONAL MANAGER APSRTC NALGONDA Vs. G CHAYA DEVI
October 1, 2001
REGIONAL MANAGER APSRTC SRIKAKULAM REGION SRIKAKULAM DIST Vs. S SATYA RAO
November 16, 2001
REGISTAR VIGILANCE HIGH COURT OF A P Vs. STATION HOUSE OFFICER
August 18, 2001
REGISTRAR OSMANIA UNIVERSITY HYD Vs. D VINAY KUMAR
October 31, 2001
REHANA Vs. G SAI KUMAR
July 9, 2001
REMU PIPES LIMITED Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA
August 31, 2001
RENEWABLE ENERGY SYSTEMS LTD Vs. STATE
September 26, 2001
REPAKA BHYRAVAMURTHY Vs. MUPPIDI VENKATARAJU
August 31, 2001
REPAKA NAGAMANI Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
April 4, 2001
REPLICA AGENCIES HYD Vs. STATE OF A P
October 3, 2001
REPORTS AND APPLICATION OF 113 VILLAGERS OF DIGWAL Vs. MANAGEMENT OF GLOBAL BULK DRUGS AND FINE CHEMICALS
July 19, 2001
REVATHI TRADING CORPORATION Vs. SPECIAL ASSISTANT COMMERCIAL TAX OFFICER ANANTAPUR DISTRICT
April 20, 2001
RICHARDSON CRUDDAS 1972 LIMITED Vs. C T O
June 27, 2001
RICHMAN SILKS LTD Vs. ASSTT COMMR LEGAL CUS AND C EX
September 26, 2001
ROAD METAL INDUSTRY Vs. SECRETARY TO GOVERNMENT OF ANDHRA PRADESH
October 9, 2001
ROSHINL WINES Vs. COMMISSIONER OF PROHIBITION and EXCISE
April 25, 2001
RUPAKULA SARADAMBA Vs. DATLA PUNNA REDDY
December 28, 2001
RUSHIKESHWARA RAO G Vs. VAZIR S T INDUSTRIES LTD
October 3, 2001
S A MUNEER Vs. DIVISIONAL COMMERCIALMANAGER SC RAILWAY VIJAYAWADA DIVISIONVIJAYAWADA
August 18, 2001
S A NAZEER Vs. LAND ACQUISITION OFFICER
August 24, 2001
S ASHOK RAO Vs. STATE OF A P
March 27, 2001
S BALAKATAMAIAH Vs. A MALLANNA
November 17, 2001
S DHANAMMA Vs. DIVISIONAL ENGINEEROPERATION A P TRANSCO LIMITED SURYAPET NALGONDA DISTRICT
September 14, 2001
S KISHAN RAO Vs. STATE OF ANDHRA PRADESH, REP BY ITS SECRETARY, REV
September 21, 2001
S L S TEXTILES LTD Vs. STATE OF A P
November 8, 2001
S LAKSHMINARAYANA Vs. DARGHA HAZARAT GHALIB SAHEED
June 7, 2001
S MOHAMMED GAFFAR Vs. REGIONAL MANAGER AND DISCIPLINARY AUTHORITY REGION V STATE BANK OF INDIA HYD
August 8, 2001
S P SUBRAMANIAM Vs. VASAVI COTTON TRADERS
October 31, 2001
S PRAKASH RAO Vs. S SHYAM RAO
December 28, 2001
S RAJESWARI Vs. YASORAAZ CHIT FUNDS PRIVATE LIMITED HYDERABAD
August 9, 2001
S RAMASWAMY NAIK Vs. COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN NEW DELHI
October 18, 2001
S RATNAMMA ALIAS S RAHEEMA BEE Vs. S SHIVA PRASAD
December 6, 2001
S SABAPATHI Vs. GOVERNMENT OF ANDHRA PRADESH, REP BY ITS PRINCIPAL
December 5, 2001
S SAL RAM Vs. ANANTAPUR MUNICIPALITY
March 8, 2001
S V NARASAIAH Vs. P DHARMA REDDY
July 12, 2001
S V SURENDRA RAO Vs. BHARAT CHANDRA
January 29, 2001
S VENKATA RAMANAMMA Vs. PRINCIPAL SECRETARY TO GOVERNMENT
January 30, 2001
S VENKATA RAO Vs. A P ADMINISTRATIVE TRIBUNAL
January 30, 2001
S VENKATA SUBBAIAH Vs. KODAVALI CHINNAPPA
April 9, 2001
S Y NAWAB Vs. MUNICIPAL CORPORATION OF HYDERABAD
April 26, 2001
S YADAIAH Vs. COMMISSIONER OF ENDOWMENTS GOVERNMENT OF ANDHRA PRADESH
December 19, 2001
SADASHIVA RAO Vs. STATE OF ANDHRA PRADESH
December 20, 2001
SAGGURTHI RAJA RAO Vs. ANUMOTHU SOMA SATYANARAYANA
October 12, 2001
SAIT BHARAT KUMAR Vs. VANKAYALA RATNAMANIKYAM
June 29, 2001
SAJANA GRANITES MADRAS Vs. MANDUVA SRINIVASA RAO
August 3, 2001
SAKALA VENKATACHALAPATHY Vs. MADUMURU SALAMMA
October 10, 2001
SAKALA VISWANATH Vs. COMMISSIONER OF TECHNICAL EDUCATION
March 30, 2001
SALAUDDIN & CO. Vs. STATE BANK OF INDIA AND ORS.
December 18, 2001
SALIVAHANA RURAL EDUCATION SOCIETY Vs. CHAIRMAN STATE LEVEL STANDING COMMITTEE
November 20, 2001
SAMETHA PANDURANGA SWAMY TEMPLE AMARAVATHI VILLAGE GUNTUR DISTRICT Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF ANDHRA PRADESH
November 2, 2001
SAMINDLA RANGA RAO Vs. STATE OF ANDHRA PRADESH, REP BY ITS SPECIAL CHIEF
July 17, 2001
SANGADAN SUBRAHMANYAM Vs. STATE OF ANDHRA PRADESH
July 17, 2001
SANGHI POLYESTERS LTD Vs. COMMR OF C EX
July 24, 2001
SANGHI SPINNERS LIMITED Vs. COMMISSIONER OF C EX
July 10, 2001
SANGHI TEXTILES LIMITED Vs. GOVERNMENT OF A P
October 11, 2001
SANJANA FILMS Vs. COMMISSIONER OF INCOME TAX
April 24, 2001
SANJAY ALLOYS PVT LTD Vs. GOVT OF INDIA
March 15, 2001
SANKURI VENKATESH Vs. SANKURI RAMDAS
November 9, 2001
SAPURAM PEDDA REDDENNA CHETTY Vs. POTTAKULA JAMRU JAN
February 13, 2001
SARASWATHI CHEMICALS VIJAYAWADA Vs. STATE OF A P
October 4, 2001
SARVARAYA TEXTILES LIMITED Vs. COMMISSIONER, EMPLOYEES PROVIDENT FUND COMMISSION, HYDERABAD
November 8, 2001
SARVARAYA TEXTILES LIMITED Vs. COMMISSIONER EMPLOYEES PROVIDENT FUND COMMISSION HYDERABAD
August 14, 2001
SATTI SATYAVATHI Vs. DISTRICT COLLECTOR E G DLST
February 7, 2001
SBI Vs. SBI
March 7, 2001
SCINDIA RUBBER WORKS Vs. STATE OF A P
October 4, 2001
SECRETARY A P SOCIAL WELFARE RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY Vs. P VENKATA KUMARI
April 27, 2001
SECRETARY TO GOVERNMENT FINANCE AND PLANNING FWPC III DEPT GOVT OF A P HYD Vs. ZILLA GRANDHALAYASAMSTHA EMPLOYEES ASSOCIATION CHITTOORDISTRICT
April 27, 2001
SECRETARY, MINISTRY OF DEFENCE, DEPARTMENT OF DEFE Vs. G LAKSHMANA CHARY
August 8, 2001
SECY A P R E INSTITUTIONS SOCIETY Vs. M THIMMAIAH
August 8, 2001
SELVARAJ V Vs. INDIAN OVERSEAS BANK
January 16, 2001
SESSIONS JUDGE SRIKAKULAM Vs. DEVARAJU BISAI
June 18, 2001
SETHU LAXMI TRADERS Vs. STATE OF A P
August 8, 2001
SEVANTHI BAI Vs. MANDODHARI
October 5, 2001
SGT ACHARYA A K Vs. INDIAN AIR FORCE
April 23, 2001
SHAHID KHAN Vs. DIRECTOR OF REVENUE INTELLIGENCE GOVT OF INDIA HYDERABAD
April 26, 2001
SHAIK ABDUL KHADER DIED Vs. ZOHRA
December 20, 2001
SHAIK ABDUL SHUKUR Vs. TUMULURI RAMAVADHANI
March 16, 2001
SHAIK BABA Vs. STATE OF ANDHRA PRADESH
December 20, 2001
SHAIK BASHA Vs. STATE OF A P
December 13, 2001
SHAIK CHINA BUDA Vs. STATE OF ANDHRA PRADESH
June 21, 2001
SHAIK GHOUSE MOHIUDDIN Vs. ANDHRA PRADESH STATE WAKF BOARD
December 28, 2001
SHAIK GULAM RASOOL Vs. GOVERNMENT OF ANDHRA PRADESH
August 21, 2001
SHAIK HUSSAIN Vs. D F O PRODDATUR
August 10, 2001
SHAIK MAHABOOB BASHA Vs. DIVISIONAL RAILWAYS MANAGER S C RAILWAYS
March 16, 2001
SHAIK MEHTAB Vs. STATE OF ANDHRA PRADESH
August 9, 2001
SHAIK OSMAN Vs. SELECTION GRADE MUNICIPALITY WARANGAL
September 14, 2001
SHAIK PEDDA KARIMULLAH Vs. MANAGING DIRECTOR APSRTC MUSHEERABAD HYD
February 28, 2001
SHAIK SATTAR Vs. THOTA VENKATA SUBBAIAH ALIAS VIJAYA KUMAR
October 5, 2001
SHAIK SHAFIULLAH Vs. MOHAMMADIYA EDUCATIONAL SOCIETY
September 13, 2001
SHAIK TAJUDDIN Vs. SUMANTH CHIT FUNDS BANDARUGUDEM VILLAGE KHAMMAM DIST
October 10, 2001
SHAIK YOUSUF Vs. STATE OF ANDHRA PRADESH
July 13, 2001
SHAIK ZAHEER Vs. STATE
December 12, 2001
SHAKEEL AKHTAR Vs. STATE OF ANDHRA PRADESH
April 26, 2001
SHAKTHI SEEDS PVT LTD Vs. DEPUTY COMMISSIONER CT
September 10, 2001
SHALK RAHAMAN Vs. S RAMAYAMMA
July 10, 2001
SHANKARA CHARY V Vs. STATE OF ANDHRA PRADESH
June 12, 2001
SHANMUKHA SWAMY Vs. STATE OF A P
June 19, 2001
SHANTA DEVI Vs. MUNICIPAL COMMISSIONER NIZAMABAD MUNICIPALITY NIZAMABAD
October 15, 2001
SHANTHI RADHAM MAGAZINE Vs. REGISTRAIR OF NEWSPAPERS FOR INDIA
October 11, 2001
SHARADA BAI Vs. JAMUNA BAI
June 8, 2001
SHAW WALLACE and CO LTD Vs. DEPUTY COMMERCIAL TAX OFFICER SECUNDERABAD
July 11, 2001
SHEETAL REFINERIES PVT LTD Vs. COMMERCIAL TAX OFFICER
July 3, 2001
SHERIFF IQBAL HUSSAIN AHMED DIED Vs. GOVT OF A P
June 13, 2001
SHIVABAGH WELFARE ASSOCIATION HYD Vs. COMMISSIONER AND SPECIAL OFFICER MCH HYD
December 26, 2001
SHIVRAJ Vs. ASHOK KUMAR
March 22, 2001
SHIVRAJ REDDY BROTHERS HYD Vs. S RAGHU RAJ REDDY
October 19, 2001
SHOBA RANI Vs. NEW INDIA ASSURANCE CO LTD
March 13, 2001
SHRIMAD SUDHINDRA THIRTH SWAMY Vs. KASIMATH SAMSTHAN
August 7, 2001
SHRIRAM INVESTMENTS LIMITED RAJAHMUNDRY Vs. M V RAMACHANDRA REDDY
September 12, 2001
SHYAM SUNDER Vs. GOVERNMENT OF ANDHRA PRADESH
August 9, 2001
SHYAM SUNDER PRASAD DR Vs. COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD
August 30, 2001
SIDDULA MADHUKAR Vs. GOVERNMENT OF ANDHRA PRADESH
April 6, 2001
SIDHARTHA ACADEMY OF GENERAL AND TECHNICAL EDUCATION SIDHARTHANAGAR VIJAYAWADA Vs. STATE OF A P
July 10, 2001
SIMPLEX CONCRETE PILES INDIA LTD Vs. COMMERCIAL TAX OFFICER KAKINADA
November 26, 2001
SINGAMSETTY CHIKALA RAMANNA Vs. SINGAMSETTY SARASWATHAMMA
August 29, 2001
SINGARENI COLLIERIES CO LTD Vs. REVENUE DIVISIONAL OFFICER AND LAND ACQUISITION OFFICER OF RDO MANCHERIAL
August 17, 2001
SINGARENI COLLIERIES CO LTD Vs. B V S VARA PRASAD
February 9, 2001
SINGARENI COLLIERIES COMPANY LIMITED Vs. P NARASINGA RAO
March 2, 2001
SINGARENI COLLIERIES COMPANY LTD Vs. SPECIAL DEPUTY COLLECTOR
July 19, 2001
SINGARENI COLLIERIES WORKERS UNION Vs. SINGARENI COLLIERIES CO LIMITED
September 20, 2001
SINGAVAR APU SESHASRI Vs. GOVERNMENT OF ANDHRA PRADESH, REP BY SECRETARY, ED
October 5, 2001
SINGAVARAPU SESHASRI Vs. GOVT OF A P
October 8, 2001
SINGUMAHANTHI JAGANNADHA RAO Vs. PUTCHALA SURYA PRAKASA RAO
October 10, 2001
SIPPARTHY CHINA NARASIMHA MURTHY Vs. STATE OF A P
July 12, 2001
SIRAJ QUADRI Vs. ELECTION TRIBUNAL CUM SENIOR CIVIL JUDGE ADILABAD
December 13, 2001
SIROMANI MITTASALA CHAIRMAN PARYAVARANA PARIRAKSHAKA PARISHAD KAVALI NELLORE Vs. PRESIDENT BRINDAVANAM COLONY WELFARE ASSOCIATION KAVALI NELLORE
October 10, 2001
SIRPUR PAPER MILLS LTD Vs. SINGERENI COLLIERIES CO LTD
June 29, 2001
SK ALI Vs. M D BHARAT HEAVY PLATES and VESSELS LTD
March 8, 2001
SLUM DWELLERS WELFARE ASSOCIATION Vs. DISTRICT COLLECTOR R R DIST
November 20, 2001
SMS SCHOLEMANN SIEMAG Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 26, 2001
SNEHALATHA Vs. S RAMAKRISHNA REDDY
October 5, 2001
SOCIETY FOR INTEGRATED DEVELOPMENT IN URBAN AND RURAL AREAS Vs. COMMISSIONER OF INCOME TAX
July 17, 2001
SOGRA BEGUM Vs. STATE OF A P
November 2, 2001
SOMAGUTTA ERAPA REDDY DIED Vs. PALAPANDLA CHINNA GANGAPPA
November 23, 2001
SOMANATHA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
March 23, 2001
SOORAMPALLY VENKATA REDDY Vs. NEW TIRUMALA EMPORIUM
July 6, 2001
SOUTHERN STEEL LIMITED Vs. COMMERCIAL TAX OFFICER MALKAJGIRI R R DISTRICT
September 4, 2001
SPARES CORPORATION Vs. STATE OF ANDHRA PRADESH
February 2, 2001
SPECIAL DEPUTY COLLECTOR KURNOOL Vs. M PEDDA SUNKANNA
October 5, 2001
SPL COMMISSIONER OF LAND REVENUE Vs. K DEVENDRA MOHAN
March 23, 2001
SREE WINES Vs. STATE OF ANDHRA PRADESH
August 18, 2001
SRI BALAJI PARK RESIDENTS WELFARE ASSOCIATION Vs. VICE CHAIRMAN VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY SIRIPURAM JUNCTION VISAKHAPATNAM
September 26, 2001
SRI LAKSHMINARAYANA PANIGRAHI Vs. SRI JAGANNADHASWAMY TEMPLE
August 14, 2001
SRIDEVI WINES Vs. COMMISSIONER OF PROHIBITION AND EXCISE
March 19, 2001
SRINI MINERALS (P) LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
July 3, 2001
SRINIVAS KUMAR MOWLE Vs. CHANDRASEKHAR MOWLE
April 18, 2001
SRINIVASA RAO U Vs. NUCLEAR FUEL COMPLEX
February 9, 2001
SRINIVASA RESORTS LIMITED Vs. STATE OF A P
November 22, 2001
SRINIVASA RESORTS LTD Vs. STATE OF A P
September 12, 2001
SRINIVASA THEATRE Vs. COMMERCIAL TAX OFFICER
July 10, 2001
SRIRAMA ENGINEERS AND CONSTRUCTION Vs. STATE OF ANDHRA PRADESH
June 15, 2001
SRLNLVAS V Vs. SUPERINTENDENT OF POLICE
January 22, 2001
ST JOSEPH EDUCATIONAL SOCIETY KURNOOL Vs. GOVERNMENT OF ANDHRA PRADESH
December 5, 2001
ST MARK NTR GMKN AND MR B ED COLLEGE NARASARAOPET Vs. GOVERNMENT OF ANDHRA PRADESH
March 12, 2001
STATE A C B Vs. P SESHAGIRI RAO
November 23, 2001
STATE BANK OF HYDERABAD Vs. Y VENKAT REDDY
September 17, 2001
STATE BANK OF HYDERABAD KOLLAPUR BRANCH KOLLAPUR MAHABOOBNAGAR Vs. VARDHARAJULU JAGAPATHY RAO
December 14, 2001
STATE MOTOR TRANSPORT OPERATORS ASSOCIATION Vs. COMMISSIONER OF TRANSPORT
April 11, 2001
STATE OF A P Vs. UNIVERSAL ENGINEERING CORPORATION HYD
September 19, 2001
STATE OF A P Vs. CYNAMID INDIA LIMITED
August 3, 2001
STATE OF A P Vs. G VENKAMMA
November 23, 2001
STATE OF A P Vs. G VENKAMMA
November 20, 2001
STATE OF ANDHRA PRADESH Vs. MC DOWELL AND COMPANY LIMITED
November 16, 2001
STATE OF ANDHRA PRADESH Vs. B PRASHANTH
August 8, 2001
STATE OF ANDHRA PRADESH Vs. P RAMASWAMY COMPANY ENGINEERS AND CONTRACTORS VISAKHAPATNAM
August 13, 2001
STATE OF ANDHRA PRADESH Vs. P VENUGOPAL
July 27, 2001
STATE OF ANDHRA PRADESH Vs. K V JAGANNADHA RAO
September 28, 2001
STATE OF ANDHRA PRADESH Vs. REPUTE PLASTIC COLOURS LTD
August 23, 2001
STATE OF ANDHRA PRADESH Vs. MINI TAXI OWNERS AND DRIVERS ASSN
April 27, 2001
STATE OF ANDHRA PRADESH Vs. N KOTESWARA RAO
April 27, 2001
STATE OF ANDHRA PRADESH Vs. BONDAPALLI SANYASI
January 22, 2001
STATE OF ANDHRA PRADESH REP, BY THE MANDAL REVENUE Vs. A SRINIVAS REDDY
November 20, 2001
STEEL PLANT CANTEEN EMPLOYEES UNION Vs. CHAIRMAN CUM MANAGING DIRECTOR
January 17, 2001
STILLBENE CHEMICALS LIMITED SECUNDERABAD Vs. FEDERAL BANK LIMITED HYD
July 31, 2001
SUB COLLECTOR AND L A O Vs. VENKATA KUMARASWAMY
August 2, 2001
SUB COLLECTOR AND LAND ACQUISITION OFFICER GUDUR Vs. VENKATA KUMARASWAMY
January 1, 2001
SUB INSPECTOR OF POLICE KOILKUNTLA Vs. KARNATI SUBRAHMANYAM
November 23, 2001
SUB REGISTRAR VALLABH NAGAR HYD Vs. ANNAPURNA BUILDERS
October 19, 2001
SUBRAMANYESWARA SWAMY TEMPLE Vs. C NARASIMHA RAO
April 27, 2001
SUBRATA DAM Vs. INDIAN RAILWAY CONSRUCTION CO IRCON INTERNATIONAL LTD
July 19, 2001
SUM PRASAD Vs. ANDHRA PRADESH STATE FEDERATION OF CO OPERATIVE SPINNING MILLS LTD
October 12, 2001
SUNDARAPALLI SRINIVAS Vs. STATE OF A P
November 23, 2001
SUNDER ISPAT LIMITED Vs. COMMISSIONER OF CUS AND C EX HYDERABAD
August 16, 2001
SUNIL KUMAR CHHAPERIA Vs. DAKKA ESHWARAIAH
March 22, 2001
SUPDT ENGR HCC I CPWD Vs. T R SEKHAR
September 7, 2001
SUPERINTENDING ENGINEER Vs. INSTITUTION OF LOKAYUKTA AND UPA LOKAYUKTA
August 23, 2001
SUPERINTENDING ENGINEER HCC I CPWD Vs. T RAJ SEKHAR
September 7, 2001
SUPERINTENDING ENGINEER R and B Vs. V KODANDARAMI REDDY
September 28, 2001
SUPERINTENDING ENGINEER R AND B CIRCLE GUNTUR Vs. S VENKATAREDDY and COMPANY
August 9, 2001
SURE GOPAL REDDY Vs. EXECUTIVE OFFICER PRASANNA VENKATESWARASWAMY TEMPLE BITRAGUNTA NELORE DIST
October 8, 2001
SURE GOPAL REDDY Vs. EXECUTIVE OFFICER PRASANNA VENKATESWARASWAMY TEMPLE
October 18, 2001
SURE VENKATESHWARLU Vs. MORE GOVERDHAN
March 30, 2001
SURENDER PAL SINGH Vs. STATE
April 19, 2001
SURESH KUMAR KUNURAMA Vs. T SUSHEELA BAI
December 20, 2001
SURISETTY VENKATESWARA RAO Vs. KONDA PRAVEEN KUMAR
December 14, 2001
SURYADEVARA PULLAYYA Vs. SURYADEVARA SATYANARAYANA
March 31, 2001
SUSHEELA Vs. AHMAD BI
July 19, 2001
SUVARNA CEMENTS LTD Vs. UNION OF INDIA
December 10, 2001
SVERDRUP CIVIL INC Vs. GOVERNMENT OF A P
August 14, 2001
SVERDRUP CIVIL INC BANJARA HILLS HYDERABAD Vs. GOVERNMENT OF A P
June 20, 2001
SYED GHORI KHALEEL BASHA Vs. PODAMEKALA KONDAIAH
September 20, 2001
SYED HABEEBUDDIN Vs. MOHAMMED FAREED KHAN
September 25, 2001
SYED KHAJA Vs. KUMMARI BALAIAH
October 1, 2001
SYED KHAJA AHMADULLA HUSSAIN Vs. STATE OF A P
September 3, 2001
SYED MOHAMMAD GHOUSE Vs. NOORUNNISA BEGUM
May 14, 2001
SYED MOHD GHOUSE Vs. NOORUNNISA BEGUM
March 14, 2001
SYED MUMTAZ HYDER ABEDIN Vs. DILSHAD SIRAJ VIRJI
November 27, 2001
SYED MUNEER Vs. CHIEF EXECUTIVE OFFICER A P STATE WAKF BOARD
June 15, 2001
SYED SHAN ASGHAR HUSSAINI Vs. POLLUTION CONTROL BOARD, REP BY ITS MEMBER SECRETA
June 21, 2001
SYED TAHNIAT HUSSAIN Vs. S HUSSAIN ZAHEER MEMORIAL EDUCATIONAL SOCIETY HYD
November 17, 2001
SYEDULLA Vs. SPECIAL COURT UNDER ANDHRA PRADESH LAND GARBBING PROHIBITION ACT HYDERABAD
November 5, 2001
SYNDICATE BANK Vs. A VIJAYARAMA RAO
August 16, 2001
SYNDICATE BANK Vs. PAMIDI SOMAIAH
September 13, 2001
T D RAJA REDDI AND COMPANY CHLTTOOR Vs. KARURU VYSYA BANK LTD
November 15, 2001
T INDIRA Vs. MUNICIPAL CORPORATION OF HYDERABAD
November 20, 2001
T JAYALAKSHMI Vs. GENERAL MANAGER DEPT OF TELECOMMUNICATION
November 23, 2001
T M BHRAMBIKA Vs. STATE OF A P
November 13, 2001
T MUNIRATNAM DIED Vs. T ASHOK
October 15, 2001
T PATANJALI SASTRY Vs. CHAIRMAN ANDHRA PRADESH POLLUTION CONTROL BOARD
July 30, 2001
T RAGHURAM REDDY Vs. PRINCIPAL JAWAHAR NAVODAYA VIDYALAYA VATTAM MAHABOOBNAGAR DIST
November 13, 2001
T RAJIVE Vs. A P STATE FINANCIAL CORPORATION HYDERABAD
February 1, 2001
T RAMACHANDER RAO Vs. UNION OF INDIA
March 8, 2001
T RAMAKRISHNA RAO Vs. CHAIRMAN HYDERABAD URBAN DEVELOPMENT AUTHORITY HYD
July 20, 2001
T S R ANJANEYULU Vs. JOINT REGISTRAR DISTRICT CO OP OFFICER HYD
October 9, 2001
T SESHA REDDY Vs. MANAGING COMMITTEE JAME MASJID B SAHEBA PANJAGUTTA HYD
December 28, 2001
T SREENIVASULU Vs. GOVERNMENT OF A P
September 27, 2001
T SURESH Vs. ANDHRA PRADESH ADMINISTRATIVE TRIBUNAL REP, BY ITS
August 24, 2001
T T D Vs. T C LAXMINARAYANA
January 20, 2001
T UMA RANI Vs. LICENSING OFFICER KHAMMAM
July 3, 2001
T VENKATARAM REDDY Vs. KIMIDI KALA VENKATA RAO
March 28, 2001
T VENKATARAMANA BABU Vs. JANAKI RANI
September 24, 2001
T VENKATESWARLU NAIDU Vs. SHRIRAM CHITS P LTD
November 2, 2001
T YDDDGIRI REDDY Vs. STATE OF ANDHRA PRADESH
March 20, 2001
TAGORE HOME JUNIOR COLLEGE EAST MAREDPALLY SECUNDERABAD Vs. P P A CHRISTIAN
April 13, 2001
TAHERA BEGUM Vs. GOVERNMENT OF ANDHRA PRADESH, REP BY ITS SECRETARY
June 13, 2001
TAJ ELECTRONICS COMPANY Vs. COMMISSIONER FOR CO OPERATIVE ENQUIRIES AND EX OFFICIO SECRETARY TO GOVERNMENT FOOD AND AGRICULTURE CO OP III DEPARTMENT HYDERABAD
September 25, 2001
TANDRA RAVI Vs. STATE OF ANDHRA PRADESH
February 28, 2001
TANGADU SOMESWARA RAO Vs. STATE OF ANDHRA PRADESH
August 28, 2001
TANGIRALA RAMANA ALIAS VENKATARAMANA Vs. STATE OF A P
August 10, 2001
TASHEEM SULTANA Vs. A P ADVOCATES WELFARE FUND COMMITTEE
January 22, 2001
TATA CELLULAR LTD Vs. COMMERCIAL TAX OFFICER
April 13, 2001
TATINA SUBBALAKSHMI Vs. TATINA VENKATAKRISHNA RAO
February 5, 2001
TATINENI TULASI LAVANYA Vs. GOGINENI SUJATHA
February 2, 2001
TEPPALA ANNAPURNA Vs. T DASARADHL
February 9, 2001
TEXTILA TRADING SYNDICATE SECUNDERABAD Vs. G LAKSHMINARAYANA
October 30, 2001
THE K.C.P. LTD. Vs. COMMERCIAL TAX OFFICER
October 18, 2001
THIMMA REDDY Vs. GOLLA KASHANNA
September 17, 2001
THIMMIAH Vs. ADDL INDL TRIBUNAL CUM ADDL LABOUR COURT
December 6, 2001
THOMAS V M Vs. TATA PROJECTS LTD
February 23, 2001
THOTA KANAKADURGA VARAPRASAD RAO Vs. MADAPATI CHANDRA SEKHARA REDDI
October 12, 2001
THOTA PADMA Vs. HIGH COURT OF ANDHRA PRADESH
August 29, 2001
THUMATI PARIPURNA GOVINDAMMA Vs. THATHA CHINA VENKATA SUBBAIAH
December 3, 2001
TIRUMALA TIRUPATHI DEVASTHANAM TRUST BOARD Vs. RAGHUPATHY REDDY
December 21, 2001
TIRUPATHI ROLLER FLOUR MILL PVT LTD Vs. GOVERNMENT OF ANDHRA PRADESH
September 14, 2001
TODDY CO OP SOCIETY Vs. EXCISE SUPERINTENDENT
February 8, 2001
TODDY TAPPERS CO OP SOCIETY GROUP Vs. PROHIBITION AND EXCISE SUPERINTENDENT
August 31, 2001
TOTAKURI NARAYANA KHAMMAM DISTRICT Vs. TOTAKURI VENKAIAH
January 5, 2001
TOTI BABU Vs. T KRISHNAIAH
August 29, 2001
TRUSTEES OF H E H THE NIZAMS SUPPLEMENTARY JEWELLARY TRUST Vs. COMMISSIONER OF WEALTH TAX
December 20, 2001
TUMMALA RANGA RAO Vs. BACON FACTORY GANNAVARAM KRISHNA DIST
September 27, 2001
TUPAKULA APPA RAO Vs. STATE OF A P
December 10, 2001
U MALREDDY Vs. P A NARAYANA CHANDI
February 22, 2001
U S T INDUSTRIES Vs. COMMERCIAL TAX OFFICER KURUPAM GARDEN VISAKHAPATNAM
July 17, 2001
U SANTOSH KUMAR Vs. STATE OF A P
October 16, 2001
ULLI NAGAIAH Vs. CHEKKA MAHALAKSHMAMMA
September 12, 2001
UMKILI VENKATARAJU Vs. LAND ACQUISITION OFFICER ELURU W G DIST
October 12, 2001
UMMA SALMA PARVEEN Vs. GOVERNMENT OF ANDHRA PRADESH
April 13, 2001
UMMUL QURA EDUCATIONAL SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH
September 26, 2001
UNION OF INDIA Vs. K B JOSEPH
July 4, 2001
UNION OF INDIA Vs. P V SUBBA RAO
August 14, 2001
UNION OF INDIA Vs. VUNGARALA CONSTRUCTIONS HYD
July 19, 2001
UNION OF INDIA Vs. V GAVARRAJU FIRM
July 26, 2001
UNION OF INDIA Vs. M S RAO
April 10, 2001
UNION OF INDIA Vs. S K JOSHI
March 28, 2001
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
March 28, 2001
UNION OF INDIA Vs. VENGAMAMABA ENGINEERING CO
March 27, 2001
UNION OF INDIA Vs. VENGAMAMABA ENGINEERING CO
April 27, 2001
UNION OF INDIA Vs. S GANGAYYA
January 9, 2001
UNION OF INDIA Vs. U SRINLVASA RAO
February 9, 2001
UNION OF INDIA Vs. G BUDDAPPA
October 19, 2001
UNION OF INDIA Vs. VIJAYALAKSHMI ENTERPRISES
December 13, 2001
UNION OF INDIA Vs. R MALAKONDAIAH
December 13, 2001
UNION OF INDIA Vs. SYED GAYAZ CHISTY
November 22, 2001
UNION OF INDIA REP BY ITS SECRETARY, MINISTRY OF D Vs. P JAYAMMA
April 4, 2001
UNION OF INDIA REP, BY SECRETARY, TELECOMMUNICATIO Vs. I SATYANARAYANA
September 24, 2001
UNION PUBLIC SERVICE COMMISSION NEW DELHI Vs. T YOGANAND
October 5, 2001
UNIQUE PLASTICS LIMITED HYDERABAD Vs. STATE OF ANDHRA PRADESH
August 17, 2001
UNITED INDIA INSURANCE CO LTD Vs. GUGULOTH KHANA
January 20, 2001
UNITED INDIA INSURANCE CO LTD Vs. T VENKATA NARASAIAH
November 9, 2001
UNITED INDIA INSURANCE CO LTD Vs. KORE LAXMI
December 5, 2001
UNITED INDIA INSURANCE COMPANY LTD Vs. MEKALA ADVAIAH
September 26, 2001
UPPALAPATI DURGA PRASAD Vs. EXECUTIVE ENGINEER R AND B N H DIVISION SRIKAKULAM
February 22, 2001
UPPARI SUSHEELA Vs. STATE ELECTION COMMISSIONER HYDERABAD
November 21, 2001
USHA MEHTA Vs. GOVERNMENT OF ANDHRA PRADESH
August 27, 2001
USHODAYA ENTERPRISES LIMITED Vs. T V VENUGOPAL
June 15, 2001
USHODAYA PUBLICATIONS Vs. COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD
March 15, 2001
V AMARNATH Vs. BOARD OF INTERMEDIATE EDUCATION HYD
October 18, 2001
V ANJANEYULU Vs. GOVERNMENT OF ANDHRA PRADESH
December 7, 2001
V BHASKARA RAO Vs. SPECIAL OFFICER EXAMINATIONS 1 C NAGARJUNAUNIVERSITY GUNTUR
July 26, 2001
V BRAHMAIAH CHOWDARY Vs. SHO NARSINGI POLICE STATION NARSINGI RANGA REDDY DISTRICT
November 20, 2001
V C VENKATA RAO Vs. GOVERNMENT OF A P
April 6, 2001
V K BAWA Vs. GOVERNMENT OF ANDHRA PRADESH
November 2, 2001
V LOKANADHA REDDY Vs. D NAGARATHANAMMA MUNEMMA
July 19, 2001
V LOKANADHAM Vs. GOVT OF A P
March 2, 2001
V MOHAN RAO Vs. IMPLEMENTATION SECRETARIAT
October 3, 2001
V N JAYARAMAN Vs. P GEORGE VINCENT
November 12, 2001
V N REDDY Vs. INDO BURMAH PETROLEM CORPORATION, REP, BY ITS DIVI
July 9, 2001
V NAGALAKSHMI Vs. SEETHARAMA FINANCE
October 1, 2001
V NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH;REP
September 12, 2001
V NAGESWARA RAO Vs. DEPUTY TRANSPORT COMMISSIONER AND SECRETARY RTA KRISHNA AT VIJAYAWADA
June 13, 2001
V P R CONSTRUCTIONS SULLURPET NELLORE DIST Vs. SUPERINTENDING ENGINEER ROADS AND BUILDINGS DEPARTMENT RANDB CIRCLE CHITTOOR
June 13, 2001
V P THIMMAIAH Vs. COMMISSIONER OF PROHIBITION AND EXCISE GOVERNMENT OF ANDHRA PRADESH HYD
August 29, 2001
V PRASADA RAO Vs. STATE OF ANDHRA PRADESH
August 23, 2001
V PREETHAM Vs. SECRETARY BOARD OF INTERMEDIATE EDUCATION
August 13, 2001
V PUNDARIKAKSHUDU AND SONS REP BY ITS MANAGING PAR Vs. GOVERNMENT OF INDIA, DEPARTMENT OF SPACE, CIVIL EN
August 7, 2001
V PYDI SHETTI Vs. DISTRICT COLLECTOR VIZIANAGARAM
August 13, 2001
V R INDUSTRIES Vs. SUPERINTENDENT OF CENTRAL EXCISE
April 26, 2001
V R MATHUS MASS COMMUNICATION LIMITED HYDERABAD Vs. STATE OF A P
December 10, 2001
V RAJESHWAR RAO Vs. STATE GOVERNMENT OF ANDHRA PRADESH
July 18, 2001
V RAJU Vs. COMMANDER, WORKS ENGINEER
June 22, 2001
V RANGANAYAKI AND Vs. V J SRINATH
February 28, 2001
V SIVARAMAKRISHNA RAO Vs. ELECTION COMMISSION OF INDIA
February 16, 2001
V SIVARAMI REDDY Vs. STATE OF ANDHRA PRADESH
March 29, 2001
V SREENIVASULU Vs. B NARASIMMURTHY
April 3, 2001
V SURYANARAYANA Vs. GOVERNMENT OF A P
October 12, 2001
V V SAI Vs. STATE OF ANDHRA PRADESH REP
September 25, 2001
V VENKATA BHARANI Vs. HIGH COURT OF ANDHRA PRADESH
October 16, 2001
V VENKATA SUBRAHMANYAM Vs. DISTRICT AND SESSIONS JUDGE, NELLORE DISTRICT
July 20, 2001
V VENKATA SUBRAHMANYAM Vs. DISTRICT AND SESSIONS JUDGE
August 18, 2001
V VENKATAMMA Vs. COMMISSIONER NARASARAOPET MUNICIPALITY NARASARAOPET GUNTUR
March 16, 2001
V VINAYAK RAO Vs. ANDHRA PRADESH STATE IRRIGATION DEVELOPMENT CORPN LTD
January 20, 2001
V YESUDASU Vs. N CHINA SURYA RAO
March 27, 2001
V.V. SAI Vs. STATE OF A.P.
September 15, 2001
VADDEPALLI RAJESHAM Vs. ANDHRA PRADESH STATE ROAD TRANS CORPN
October 17, 2001
VAGGU AGAMAIAH Vs. SOUTH CENTRAL RAILWAY SECUNDERABAD
September 18, 2001
VAKADA CHAKRADARA SALYA PRASAD Vs. G PUNDARIKAKSHUDU
November 17, 2001
VALLURI BASAVAIAH CHOWDARY Vs. VIJAYAWADA MUNICIPAL CORPORATION
October 31, 2001
VALLURU HEMALATHA Vs. S PANDURANGA RAO
January 23, 2001
VANAMALA AMARANADH Vs. STATE OF ANDHRA PRADESH
August 1, 2001
VANGAPDLLI SUDHAKAR RAO Vs. STATE OF ANDHRA PRADESH
April 27, 2001
VASAMSETTI KAMESWARA RAO Vs. GOVT OF A P
October 18, 2001
VASAVI INDUSTRIES LIMITED, REP BY ITS DIRECTOR, N Vs. ANDHRA PRADESH TRANSCO, REP BY ITS CHAIRMAN AND M
December 10, 2001
VASAVI OIL MILLS Vs. COMMERCIAL TAX OFFICER
July 9, 2001
VDSDVI ACDDEMY OF EDUCDTION Vs. BDR COUNCIL OF INDIA
August 3, 2001
VEDUGU CHANTI BABU ACCD Vs. STATE OF A P
April 13, 2001
VEERA SWAMY Vs. DRUG INSPECTOR
December 26, 2001
VEERA SWAMY SHANMUGAM SUNDARAM Vs. STATE OF ANDHRA PRADESH
June 22, 2001
VEERABRAHMENDRA JUNIOR COLLEGE COMMITTEE Vs. HONBLE MINISTER FOR HIGHER EDUCATION GOVT OF A P HYD
September 28, 2001
VEERAMALLAYYAGARI V SITARAM Vs. PAYALA CHANDRASEKHAR MINOR GUARDIAN PAYALA SIDDAIAH
March 13, 2001
VEERAMREDDY CHANDRA RAO Vs. STATE BY AUTHORISED OFFICER LAND REFORMS TRIBUNAL
November 26, 2001
VEERAPPA Vs. REVENUE DIVISIONAL OFFICER CHITTOOR
July 17, 2001
VELAGA SATYA VENKATA SEETARAMAM Vs. KUNTAAM NARAYANAMMA
November 15, 2001
VELAGAPUDI RAJYA LAKSHML Vs. LAND ACQUISITION OFFICER
February 1, 2001
VELAMURI VENKAT PARVATHI Vs. KOTHURI KISHORE BABU
November 19, 2001
VELICHETI AUDINARAYANA Vs. UNION OF INDIA
August 2, 2001
VEMANA KUMAR BABU Vs. KODAMATI JAGANMOHAN RAO
November 21, 2001
VEMULA PRABHAKAR Vs. L A O AND R D O
October 19, 2001
VEMULA RAVI Vs. ASSISTANT COMMERCIAL TAX OFFICER INT TIRUPATHI
June 11, 2001
VEMULA SRINIVASA RAO Vs. THUMEPALLI VENKATESWARLU
November 28, 2001
VENKATESWARA CHEMICALS Vs. GOVERNMENT OF ANDHRA PRADESH
July 3, 2001
VENKATESWARA CONSTRUCTION COMPANY Vs. UNION OF INDIA
February 12, 2001
VENKATESWARA ENTERPRISES Vs. ASSISTANT COMMISSIONER OFFICER CT INT O O DEPUTY COMMISSIONER ELURU
September 24, 2001
VENKATESWARA OIL COMPANY TIRUPATHI Vs. GUDURU JALAJA REDDY
November 29, 2001
VENKATESWARA RAO Vs. PRINCIPAL SECRETARY TO GOVT OF A P
October 19, 2001
VENKATESWARA TIMBER DEPOT Vs. GOVERNMENT OF ANDHRA PRADESH
August 10, 2001
VENKAYALA BHADRAM Vs. NONI VENKATA RAO
November 1, 2001
VETSTAR AGROS PVT LTD Vs. COMMERCIAL TAX OFFICER JEEDIMETLA CIRCLE R R DIST HYDERABAD
June 28, 2001
VICE CHDNCELLOR SRI PDDMDVDTHI MAHILD VLSWDVIDYDLDYDM Vs. PROF V N DDS
June 22, 2001
VICTORY PUBLISHERS Vs. GOVERNMENT OF ANDHRA PRADESH
July 23, 2001
VIDYAVANAM PUBLIC TRUST PAMARRU Vs. STATE OF A P
October 15, 2001
VIF AIRWAYS LIMITED HYD Vs. AISHU FINANCE LIMITED
November 9, 2001
VIGNAN EDUCATIONAL DEVELOPMENT SOCIETY, LAWYERPET, ONGOLE, PRAKASAM DIST Vs. GOVT. OF ANDHRA PRADESH
August 10, 2001
VIJAYA BANK GUNTUR BRANCH Vs. KOMMAREDDY JAJI REDDY
November 30, 2001
VIJAYA LAKSHMI AGENCIES Vs. VASIREDDY PRABHAKARA RAO
October 29, 2001
VIJAYA TRADING COMPANY Vs. VALLABH VYAS
September 19, 2001
VIJAYALAKSHMI ENTERPRISES Vs. ASSISTANT GENERAL MANAGER ANDHRA PRADESH FINANCIAL CORPORATION HYDERABAD
April 21, 2001
VINUKONDA VENKATA RAMANA Vs. MOOTHA VENKATESWARA RAO
August 20, 2001
VINUKONDA VENKATA RAMANA Vs. MOOTHA VENKATESWARA RAO
August 8, 2001
VISAKHA GRAMEENA BANK Vs. K JAGANNADHAM
February 12, 2001
VISAKHA RURAL DISTRICT CASUARINA PLANTATION FARMERS AND MERCHANTS DEVELOPMENT WELFARE ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
April 3, 2001
VISAKHAPATMNAM TYPEWRITING INSTITUTES OWNERS WELFARE ASSOCIATION Vs. VISHAKAHA[PATNAM MUNICIPAL CORPORATION
January 24, 2001
VISAKHAPATNAM MUNICIPAL CORPORATION REP BY ITS COM Vs. GOVERNMENT OF INDIA MINISTRY OF ENVIRONMENT AND FO
August 16, 2001
VISAKHAPATNAM POTT TRUST VISAKHAPATNAM Vs. COMMERCIAL TAX OFFICER INTELLIGENCE VISAKHAPATNAM
July 25, 2001
VISHNU CHEMICALS PVT LTD Vs. STATE
October 19, 2001
VISHWANATH Vs. UNION OF INDIA
September 26, 2001
VISHWANATHA RAVI KUMAR Vs. GOVERNMENT OF ANDHRA PRADESH
November 27, 2001
VIVEK VARDHINI EDUCATION SOCIETY HYDERABAD Vs. STATE OF ANDHRA PRADESH
December 7, 2001
VIZAG MEDICAL STORES MAHARANIPET VISAKHAPATNAM Vs. BHARAT HEAVY PLATE AND VESSELS LTD
October 11, 2001
VLNEDDLE DISTILLERIES LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
July 23, 2001
VOLTAS LTD Vs. STATE OF A P INDUSTRIES COMMERCE PE CELL DEPT HYD
June 8, 2001
VONTIMITTA KRISHNAIAH CHETTY Vs. C SUBBARAYAPPA
June 27, 2001
VUKKADALA VENKATA RAVI KUMAR Vs. VUKKADALA KRISHNAVENI
December 13, 2001
VUMMANENI MINERAL WATER PRODUCTS PVT LIMITED Vs. COMMERCIAL TAX OFFICER GAJUWAKA VISAKHAPARNAM
September 17, 2001
VUNNA VISALI Vs. STATE OF A P
April 27, 2001
W HAVALDAR R VENKATESWAR RAO Vs. UNION OF INDIA
March 7, 2001
WASIM AHMED KHAN Vs. GOVERNMENT OF ANDHRA PRADESH
December 10, 2001
WORKMEN REP Vs. P O INDUSTRIAL TRIBUNAL 1
February 5, 2001
XL TELECOM LIMITED Vs. COLLECTOR OF CUSTOMS HYDERABAD COLLECTORATE HYD
June 25, 2001
Y GANDHI Vs. STATE OF ANDHRA PRADESH, DEPARTMENT OF REVENUE, RE
February 16, 2001
Y K SRINIVASA RAO Vs. UNION OF INDIA
June 29, 2001
Y NARASIMHA REDDY Vs. M C NAGARAJU
October 9, 2001
Y R N KUMAR Vs. GOVERNMENT OF A P
April 19, 2001
Y RAMACHANDRA REDDY Vs. SECRETARY, M AND H FAMILY WELFARE DEPARTMENT
April 12, 2001
Y S C BABU Vs. CHAIRMAN AND MANAGING DIRECTOR SYNDICATE BANK
October 4, 2001
Y SEKHAR Vs. GOVT OF A P
March 8, 2001
Y V S S HRISHIKESH Vs. PRINCIPAL A U COLLEGE OF ENGINEERING VISAKHAPATNAM
October 5, 2001
YADALLA PITCHAIAH CHETTY CHARITIES CUDDAPAH Vs. GOVERNMENT OF ANDHRA PRADESH
September 4, 2001
YANKAY DRUGS AND PHARMACEUTICALS LIMITED Vs. CITI BANK
April 20, 2001
YARLAGADDA RADHA Vs. DIRECTOR P G R R CENTRE FOR DISTANCE EDUCATION
January 17, 2001
YARRAMSETTY VENKATA SATYANARAYANA Vs. ELECTION OFFICER MANDAL PARISHAD PEDANA KRISHNA DISTRICT
July 13, 2001
YEDIDA BHASKARA RAO Vs. STATE OF A P
November 19, 2001
YEDURU SREENIVASUL REDDY Vs. STATE
November 27, 2001
YEGGONI CHINNA HUSSAIN REDDY Vs. STATE OF A P
November 6, 2001
YELAMANCHILI MAHESH BABU Vs. STATE OF A P
June 14, 2001
YELLA SLMHACHALAM Vs. SLRIPURAM SOMULU
July 9, 2001
YEMENI VENKATA RATNAM Vs. STATE ELECTION COMMISSIONER
August 27, 2001
YERRAM VENKATA REDDY Vs. COMMISSIONER AND DIRECTOR OF SCHOOL EDUCATION
January 29, 2001
YERUBANDI JIYYANNA Vs. STATE OF ANDHRA PRADESH
November 2, 2001
YETURI PITCHI REDDY Vs. GOVT OF A P
April 6, 2001
ZAKRAIAH T Vs. A P S C CO OPERATIVE FINANCE CORPORATION LIMITED
October 3, 2001
ZILLA PARISHAD WARANGAL Vs. L SHIVA KUMAR
April 6, 2001