Case Index

Title
Date
A M J P ROHILKHAND UNIVERSITY BAREILLY Vs. HARJENDAR SINGH
March 13, 2001
A P SINGH DR Vs. STATE OF U P
January 5, 2001
A R SIRCAR Vs. STATE OF U P
November 27, 2001
A VISHNU DUTT SHARMA Vs. REGIONAL JOINT DIRECTOR OF EDUCATION AGRA
January 10, 2001
ABDUL HAI Vs. IIIRD ADDL DISTRICT JUDGE BASTI
May 18, 2001
ABDUL HALEEM Vs. STATE OF UTTAR PRADESH
August 22, 2001
ABDUL HASAN Vs. UNION OF INDIA
May 25, 2001
ABDUL MUID KHAN Vs. STATE OF U P
July 13, 2001
ABDUL RAHEEM Vs. RENT CONTROL AND EVICTION OFFICER KANPUR
February 6, 2001
ABDUL WAHID KHAN Vs. JABBAR AHMAD AND OTHERS
April 19, 2001
ACHAL SINGH YADAV Vs. STATE OF U P
July 4, 2001
Adanku Vs. State
April 16, 2001
ADITYA PRASAD PANDEY AND ANOTHER Vs. THE COMMISSIONER, BASTI AND OTHERS
July 9, 2001
ADNAM AHSAN Vs. STATE OF U P
August 6, 2001
Ahad Vs. Samad & Ors.
May 31, 2001
AHMED ALI Vs. ADDITIONAL COLLECTOR (FINANCE AND REVENUE), MUZAFFARNAGAR, AND OTHERS
April 10, 2001
AJAI KUMAR Vs. STATE OF U P
March 12, 2001
AJAI MISHRA Vs. STATE OF U P
April 17, 2001
AJAY KUMAR AGRAWAL Vs. ASSTT CIT
January 15, 2001
AJAY KUMAR SRIVASTAVA Vs. ASSTT REGISTRAR FIRMS SOCIETIES AND CHITS
December 6, 2001
AJEET KUMAR SINGH Vs. SANJAY GANDHI POST GRADUATE INSTITUTE OF MEDICAL SCIENCES LUCKNOW
July 11, 2001
AKBAL SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS
May 22, 2001
AKHILESH Vs. DISTRICT MAGISTRATE COLLECTOR SHAHJAHANPUR
July 31, 2001
AKHTARULLAH KHAN Vs. STATE OF U P
December 5, 2001
Akila Begum Vs. Addl. Commissioner
May 10, 2001
ALI HASAN SAIFI Vs. SATISH KUMAR
July 6, 2001
ALI HASAN SAIFI Vs. SATISH KUMAR
June 7, 2001
ALI JOHAD NAQVI Vs. ALLAHABAD DEVELOPMENT AUTHORITY
March 14, 2001
ALL INDIA NEW BANK OF INDIA EMPLOYEES FEDERATION NEW DELHI Vs. UNION OF INDIA
February 28, 2001
ALLAHABAD DEVELOPMENT AUTHORITY Vs. VIDYAWATI CONSTRUCTION CO
September 20, 2001
ALLAHABAD REGIONAL RURAL BANK OFFICER ORGN Vs. ALLAHABAD KSHETRIYA GRAMIN BANK
July 11, 2001
AMALENDU DAS GUPTA ALIAS RAJAT Vs. SHEELA DAS GUPTA
November 8, 2001
AMAR GOND Vs. STATE OF UTTAR PRADESH
August 30, 2001
AMAR JYOTI PICTURE PALACE Vs. DEPUTY LABOUR COMMISSIONER
October 30, 2001
Amar nath Vs. Jagdish
February 2, 2001
AMAR PAL Vs. STATE OF UTTAR PRADESH
August 29, 2001
AMBI BISHT Vs. STATE OF U P
January 17, 2001
AMERIKA Vs. STATE OF UTTAR PRADESH
May 16, 2001
AMIN SONS LTD Vs. SHYAM TRANSPORT AND FORWARDING AGENCY
August 22, 2001
AMIR ALAM KHAN Vs. STATE OF UTTAR PRADESH
July 3, 2001
AMIR CHAND Vs. VI ADDL DISTRICT JUDGE MEERUT
August 30, 2001
AMIT KUMAR AND ANOTHER Vs. DISTRICT MAGISTRATE, GORAKHPUR AND OTHERS
July 13, 2001
AMIT KUMAR CHAUDHARY @ GUDDU Vs. STATE OF U.P.
November 22, 2001
AMRIT LAL Vs. U P PUBLIC SERVICES TRIBUNAL LUCKNOW
January 8, 2001
AMULYA SINGH Vs. NAGAREEYA SAHKARI BANK LTD
April 25, 2001
ANAND AGARWAL Vs. BALRAM DAS
March 17, 2001
ANAND DUPLEX LTD Vs. JAVED AHMAD
October 30, 2001
ANAND KUMAR GUPTA Vs. STATE OF U P
May 23, 2001
ANAND KUMAR TIWARI Vs. SUPERINTENDENT OF POLICE JAUNPUR
July 4, 2001
ANAND MOHAN Vs. UNION OF INDIA
December 5, 2001
ANAND MOHAN DR Vs. BANARAS HINDU UNIVERSITY
July 18, 2001
ANAND NARAIN SINGH Vs. U P SECONDARY EDUCATION SERVICE SELECTION BOARD
February 14, 2001
ANANTHA RAM Vs. ADDI CIVIL JUDGE
May 8, 2001
ANATHA RAM Vs. ADDL CIVIL JUDGE
May 8, 2001
ANIL KUMAR Vs. CHANDRA SHEKHAR AZAD UNIVERSITY KANPUR
March 20, 2001
ANIL KUMAR AZAD Vs. STATE OF U P
January 10, 2001
ANIL SHARMA Vs. STATE OF U P
March 16, 2001
ANIRUDH PRADHAN Vs. CHANCELLOR PURVANCHAL UNIVERSITY JAUNPUR
March 16, 2001
ANJUM ARA Vs. XITH ADDITIONAL DISTRICT JUDGE GORAKHPUR
May 14, 2001
ANOOP KUMAR Vs. STATE OF U P
November 28, 2001
ANOOP KUMAR DUBEY Vs. DIRECTOR OF EDUCATION MADHYAMIK
March 26, 2001
ANOOP KUMAR TIWARI Vs. STATE OF U P
December 5, 2001
ANURAG PATHAK Vs. HIGH COURT OF UTTARANCHAL
October 5, 2001
Aqeel Vs. State of U.P.& Ors.
May 15, 2001
AQEEL JAMIL KHAN Vs. STATE OF UTTAR PRADESH
May 15, 2001
ARCHANA MEHTA Vs. HONBLE THE CHIEF JUSTICE HIGH COURT OF JUDICATURE AT ALLAHABAD
September 6, 2001
ARIF Vs. STATE OF U P
January 1, 2001
ARIF Vs. STATE OF U P
February 1, 2001
ARUN KUMAR Vs. STATE OF U P
April 4, 2001
ARUN KUMAR CHOUBEY Vs. ADMINISTRATOR NAGAR PALIKA MIRZAPUR
August 16, 2001
ARVIND Vs. DISTRICT INSPECTOR OF SCHOOLS AND ANR.
July 25, 2001
Arvind Kumar Vs. Ajudhi
July 3, 2001
ARVIND KUMAR AGRAWAL Vs. STATE OF UTTAR PRADESH
July 30, 2001
ARVIND KUMAR ALIAS GUDDU Vs. STATE OF U P
December 6, 2001
ARVIND KUMAR RAI Vs. STATE OF U P
March 30, 2001
ARVIND MEHROTRA Vs. LABOUR COMMISSIONER KANPUR
August 22, 2001
ASHA DEVI Vs. STATE OF UTTAR PRADESH
July 27, 2001
ASHA NAND SINGH Vs. UNION OF INDIA
May 1, 2001
ASHA RAM Vs. STATE OF UTTAR PRADESH
November 2, 2001
Asharfi Lal Vs. Hari Dass
April 27, 2001
ASHFAQUNNABI KHAN Vs. THE COLLECTOR/DISTRICT MAGISTRATE, MORADABAD AND OTHERS
July 27, 2001
ASHGHAR ALI ALIAS MOHARAAM ALI Vs. STATE OF U P
May 18, 2001
ASHIK ALI Vs. VIIITH ADDL DISTRICT JUDGE
July 17, 2001
Ashiq Ali Vs. Maqsood Ali
June 12, 2001
ASHOK BOHARA Vs. ADDITIONAL CITY MAGISTRATE R C AND E O KANPUR NAGAR
August 29, 2001
ASHOK KESARWANI Vs. LALTA PRASAD
April 10, 2001
ASHOK KUMAR Vs. STATE OF U P
May 3, 2001
Ashok Kumar Vs. L.M.C.
February 2, 2001
Ashok Kumar Vs. Gauri Shankar
June 28, 2001
Ashok Kumar Vs. Director, Local Bodies, 8th Floor, Indira Bhawan, Lucknow and others
August 9, 2001
ASHOK KUMAR BHATIA Vs. XIII ADDL DISTRICT JUDGE KANPUR NAGAR
February 9, 2001
ASHOK KUMAR GOEL Vs. PRESCRIBED AUTHORITY MUZAFFARNAGAR
January 5, 2001
ASHOK KUMAR JAIN Vs. STATE OF U P
February 22, 2001
ASHOK KUMAR SINGH Vs. STATE OF U P
January 12, 2001
ASHOK KUMAR SINGH Vs. STATE OF U P
July 24, 2001
ASHOK KUMAR THARD Vs. HIRDESH KHANDELWAL
May 25, 2001
ASHOK PRATAP SINGH Vs. DEPUTY CANE COMMISSIONER BAREILLY
November 23, 2001
ASHOK YADAV Vs. STATE OF U P
March 26, 2001
ASHUTOSH PANDEY Vs. SECRETARY DURGA NARAIN COLLEGE FATEHGARH
December 3, 2001
ASHWANI KUMAR JAIN Vs. UNION OF INDIA
April 10, 2001
ASHWANI VASHISHT Vs. STATE OF U P
July 11, 2001
ASHWINI KUMAR SHARMA Vs. STATE OF U P
July 24, 2001
ASMA PARVEEN Vs. ALIGARH MUSLIM UNIVERSITY
March 29, 2001
ASTIK KUMAR PANDEY Vs. DIRECTOR CHAIRMAN BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD
January 9, 2001
ATAR SINGH Vs. SAHKARI GANNA VIKAS SAMITI LIMITED
December 19, 2001
Atibal Singh Vs. Hausila Prasad Singh
February 6, 2001
ATIQUE AHMAD Vs. ELECTION COMMISSION OF INDIA
March 28, 2001
ATIQUE AHMED Vs. STATE OF UTTAR PRADESH
August 31, 2001
AVADH BIHARI DIXIT Vs. STATE OF U P
August 23, 2001
AWADH NARAIN Vs. IVTH ADDL DISTRICT JUDGE JAUNPUR
September 10, 2001
AYODHYA PRASAD Vs. UNION OF INDIA
July 2, 2001
AYODHYA PRASAD Vs. UNION OF INDIA
February 7, 2001
BABBU LAL AND SADHU Vs. STATE OF U P
August 30, 2001
BABU Vs. STATE OF UTTAR PRADESH
February 15, 2001
BABU RAM Vs. DY. DIRECTOR OF CONSOLIDATION, SAHARANPUR AND OTHE
April 3, 2001
BABU SINGH Vs. XIIITH ADDL DISTRICT JUDGE KANPUR NAGAR
March 31, 2001
BABY ASHI Vs. STATE OF U P
April 9, 2001
Badan Singh Vs. Ghasi Ram
March 30, 2001
BADAN SINGH ALIAS BADDO Vs. STATE OF UTTAR PRADESH
October 16, 2001
BAGHARA BALAN MUSLIM KARYAKARINI SAMITI AND ANOTHER Vs. RAKESH MITTAL AND THREE OTHERS
December 19, 2001
Bai Vs. Nirmala
January 2, 2001
Baij Nath Vs. State of U.P.
June 21, 2001
BAITHU ALIAS WASIM Vs. STATE
May 16, 2001
BAL CHAND SINGH YADAV Vs. STATE OF U P
July 6, 2001
BAL KRISHNA Vs. RAMANAND DIXIT
March 16, 2001
BALA PRASAD AGNIHOTRI Vs. U P STATE PUBLIC SERVICES TRIBUNAL
May 8, 2001
BALBHADRA PANDEY Vs. VICE CHANCELLOR GORAKHPUR UNIVERSITY
May 25, 2001
BALBIR SINGH Vs. STATE OF U P
August 17, 2001
BALBIR SINGH CONTRACTOR Vs. STATE OF U P
November 27, 2001
BALBIR SINGH SETHI Vs. UNION OF INDIA
April 10, 2001
BALBIRI Vs. STATE OF UTTAR PRADESH
September 26, 2001
BALDEO RAJ Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GAUTAMBUDH NAGAR AND OTHERS
November 24, 2001
BALIRAM SINGH Vs. ADDITIONAL COMMISSIONER (ADMN.), VARANASI AND OTHERS
July 6, 2001
Baljit Vs. Tilak Ram
July 20, 2001
BALKARAN Vs. COLLECTOR/D.M., GHAZIPUR AND OTHERS
February 19, 2001
BALLAM Vs. STATE OF U P
March 15, 2001
BALLOO Vs. STATE OF UTTAR PRADESH
March 28, 2001
BALRAM PRASAD Vs. STATE OF U P
July 17, 2001
BANCHE LAL TRIVEDI Vs. STATE OF U P
November 19, 2001
BANK OF BARODA Vs. SARDAR AWINDER SINGH
April 18, 2001
BANS RAJ SINGH Vs. IST ADDL DISTRICT JUDGE VARANASI
September 17, 2001
BANWARI LAL Vs. DISTRICT MAGISTRATE ALIGARH
October 9, 2001
BANWARI LAL Vs. DISTRICT MAGISTRATE ALIGARH
August 9, 2001
BAR ASSOCIATION GHAZIABAD Vs. REGISTRAR GENERAL HIGH COURT OF JUDICATURE ALLAHABAD
February 6, 2001
BARNAM SINGH Vs. DIRECTOR SAMAJ KALYAN DEPARTMENT
August 9, 2001
BARSATI ALIAS BABU RAM Vs. STATE OF U P
August 17, 2001
BATA INDIA LTD Vs. 3RD ADDL DISTRICT JUDGE MUZAFFARNAGAR
January 12, 2001
BECHAN ALI Vs. DEPUTY DIRECTOR OF CONSOLIDATION ADDALIAS DISTRICT MAGISTRATE SIDDARTHNAGAR
February 1, 2001
BECHAN ALI Vs. DEPUTY DIRECTOR OF CONSOLIDATION/ADDITIONAL DISTRICT MAGISTRATE AND ORS.
February 19, 2001
Bechan and Ors. Vs. Gaon Sabha & Ors.
May 17, 2001
BECHNA Vs. D D C VARANASI
August 3, 2001
BECHOO Vs. UPPER COLLECTOR AND ANOTHER
December 3, 2001
BEKARU Vs. SHIV MURAT
March 20, 2001
BHAGAUTI Vs. SPECIAL JUDGE BASTI
August 8, 2001
BHAGIRATH Vs. GAYATRI DEVI
February 22, 2001
Bhagirath Vs. State
February 13, 2001
BHAGIRATH Vs. STATE OF U.P. AND ORS.
July 18, 2001
BHAGIRATH GRAMIN BANK Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNALCUMLABOUR COURT KANPUR
August 31, 2001
BHAGWAN DIN AND OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION, GYANPUR, DISTRICT S
August 2, 2001
BHAGWAN PANDEY Vs. IIIRD ADDL DISTRICT JUDGE BALLIA
August 7, 2001
BHAGWAN SAHAY Vs. STATE OF U P
July 23, 2001
Bhagwat Vs. Up-Ziladhikari
January 30, 2001
Bhagwati Vs. Babu Ram
January 18, 2001
BHAGWATI PRASAD AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
May 21, 2001
BHAIYA LAL Vs. STATE
February 7, 2001
BHAIYA RAM Vs. DY. DIRECTOR OF CONSOLIDATION AND OTHERS
November 8, 2001
BHANU PRATAP TEWARI Vs. STATE OF UTTAR PRADESH
August 30, 2001
BHANU SHARAN Vs. SUPERINTENDENT CENTRAL JAIL NAINI ALLAHABAD
December 12, 2001
BHARAT STEEL INDUSTRIES Vs. REGIONAL DIRECTOR E S I C
July 4, 2001
BHASKAR Vs. STATE OF UTTAR PRADESH
August 2, 2001
BHASKAR SAHKARI AWAS SAMITI LTD Vs. STATE OF U P
April 26, 2001
BHAVGA SRIVASTAVA Vs. STATE OF U P
April 20, 2001
Bhawani Deen Vs. Jai Hind Singh
January 9, 2001
BHEESHM PAL Vs. VITH ADDL DISTRICT JUDGE MUZAFFARNAGAR
May 8, 2001
BHIRUG REVISIONIST Vs. STATE OF UTTAR PRADESH
July 11, 2001
Bhola Singh Vs. Mulla Khan
May 21, 2001
BHOOP NARAIN TEWARI Vs. UPTRON INDIA LTD
July 3, 2001
BHOORA Vs. GAON SABHA
February 19, 2001
BHUNDA Vs. STATE OF UTTAR PRADESH
May 16, 2001
Bhupat Vs. State
February 1, 2001
BHUREY Vs. STATE OF U P
January 10, 2001
BHUWAN CHANDRA TIWARI Vs. STATE OF U P
September 17, 2001
BIJENDRA SINGH ALIAS PINTOO Vs. STATE OF UTTAR PRADESH
January 25, 2001
BIJJO ALIAS VIJAY SINGH Vs. STATE OF U P
February 16, 2001
BILLA ALIAS BIRLA Vs. SUPERINTENDENT OF DISTRICT JAIL BASTI
April 12, 2001
BINA TRIPATHI SMT Vs. DISTRICT COLLECTOR
March 2, 2001
Binda Prasad Vs. Heera Lal
April 12, 2001
BINDESHWARI Vs. BOARD OF REVENUE
December 21, 2001
BIRBAL SHARMA Vs. CHIEF MEDICAL OFFICER
April 30, 2001
Birendra Prasad Vs. Shushila Devi
March 14, 2001
BISHESHWAR SINGH ALIAS KALLOO Vs. DISTRICT MAGISTRATE COLLECTOR SHAHJAHANPUR
July 31, 2001
BRAHM SINGH Vs. BOARD OF REVENUE
December 21, 2001
BRAHMA DATT Vs. HARIDWAR
July 10, 2001
BRAHMA DEO NARAIN RAI Vs. IST ADDL DISTRICT JUDGE
August 10, 2001
Brahma Nand and Anr. Vs. State of U.P.& Ors.
April 10, 2001
BRAHMA PAL SINGH RANDI Vs. DY DIRECTOR OF EDUCATION MEERUT
August 17, 2001
BRAJESH Vs. STATE OF U P
April 26, 2001
BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD Vs. USHA
November 5, 2001
BRIJ LAL VERMA Vs. S P C B I
April 9, 2001
BRIJ MOHAN PRASAD Vs. STATE OF UTTAR PRADESH
February 8, 2001
BRIJ RAJ SWARUP BHATNAGAR Vs. DISTRICT INSPECTOR OF SCHOOLS GHAZIABAD
August 17, 2001
BRIJESH KUMAR Vs. COLLECTOR DISTRICT MAGISTRATE
July 13, 2001
Budhuwa Vs. Gaon Sabha
March 14, 2001
BUKEYS BATTERIES P LTD Vs. STATE OF ALLAHABAD
December 22, 2001
BUNDI Vs. IIND A D J SAHARANPUR
January 12, 2001
BUNNI LAL CHAURASIA Vs. DEPUTY REGISTRAR COOP SOCIETIES GORAKHPUR
September 5, 2001
C P L VIDYA SAGAR SONKER Vs. UNION OF INDIA
August 7, 2001
CATHOLIC DIOCESE OF GORAKHPUR EDUCATION SOCIETY Vs. STATE OF UTTAR PRADESH
February 7, 2001
CATHOLIC DIOCESE OF GORAKHPUR EDUCATION SOCY Vs. STATE OF U P
July 2, 2001
CHAKRESH KUMAR JAIN Vs. STATE OF UTTAR PRADESH
July 27, 2001
CHAMAN LAL SINGHAL Vs. PRESCRIBED AUTHORITY II ADDITIONAL CIVIL JUDGE ALIASS D ALIAS LUCKNOW
November 20, 2001
Chamkaur Singh Vs. Additional Commissioner Administration, Saharanpur, Division, Saharanpur and others
October 10, 2001
CHANDANIA Vs. STATE OF UTTAR PRADESH
February 7, 2001
CHANDI PRASAD Vs. ADDL DIST AND SESSIONS JUDGE HAPUR
March 30, 2001
CHANDRA BHAN SHUKLA Vs. SECRETARY REGIONAL CANE SERVICE AUTHORITY
May 8, 2001
CHANDRA KANT PATHAK Vs. NIDESHAK RAJYA SHAIKSHIK ANUSANDHAN EVAM PRASHIKSHAN PARISHAD U P LUCKNOW
April 9, 2001
CHANDRA PAL Vs. STATE OF U.P. AND ANOTHER
August 7, 2001
CHANDRA PAL SINGH Vs. BHIKHAM
December 13, 2001
CHANDRA PAL SINGH Vs. U P CO OPERATIVE INSTITUTIONAL SERVICE BOARD
October 30, 2001
CHANDRA PAL SINGH Vs. STATE OF U P
July 26, 2001
CHANDRA PRAKASH GUPTA Vs. ADDL DISTRICT MAGISTRATE
May 18, 2001
CHANDRA PRAKASH MISRA Vs. STATE OF U P
February 9, 2001
CHANDRAMA PRASAD SINGH Vs. FIRST ADDL DISTRICT JUDGE VARANASI
February 16, 2001
Chandrawati Devi Vs. Kallu Ram etc.
July 26, 2001
CHANDRESH PASWAN Vs. STATE OF U P
July 13, 2001
CHANDRIKA Vs. STATE OF UTTAR PRADESH
September 14, 2001
Chandrika Vs. Om Prakash
March 19, 2001
CHET RAM Vs. STATE OF U P
May 22, 2001
CHHANGUR Vs. DY. DIRECTOR OF CONSOLIDATION, BALLIA AND OTHERS
May 8, 2001
CHHEDDA LAL AND ANOTHER Vs. DIRECTOR OF CONSOLIDATION, MATHURA AND OTHERS
May 21, 2001
CHHEDI LAL MAURYA Vs. JOINT DIRECTOR OF EDUCATION
July 3, 2001
CHHEDI PRASAD Vs. KAMRUNNISHA
October 31, 2001
CHHOTA SINGH Vs. ADDITIONAL DISTRICT MAGISTRATE, HAMIRPUR AND OTHER
November 29, 2001
CHHOTEY LAL GUPTA Vs. STATE OF U P
April 18, 2001
CHHOTEY LAL SINGH Vs. DIRECTOR OF EDUCATION
May 21, 2001
Chhunni Lal Vs. State of U.P.
January 8, 2001
CHINTA Vs. STATE OF UTTAR PRADESH
October 10, 2001
COMMISSIONER OF INCOME TAX Vs. SUBHASH CHAND GOYAL
July 13, 2001
COMMISSIONER OF INCOME TAX Vs. YADU RAJ NARAIN SINGH
July 24, 2001
COMMISSIONER OF INCOME TAX Vs. BHAGAT RAM JAI NARAIN
August 29, 2001
COMMISSIONER OF INCOME TAX Vs. SURESH KUMAR AGARWAL
January 22, 2001
COMMISSIONER OF INCOME TAX Vs. USHA TRIPATHI
January 22, 2001
COMMISSIONER OF INCOME TAX Vs. WILLARD INDIA LIMITED
January 23, 2001
COMMISSIONER OF INCOME TAX Vs. SHADI LAL ENTERPRISES
January 11, 2001
COMMISSIONER OF TRADE TAX Vs. PRECISE LABORATORIES LTD
November 26, 2001
COMMITTEE OF MANAGEMENT Vs. DISTRICT INSPECTOR OF SCHOOLS
February 8, 2001
COMMITTEE OF MANAGEMENT ADARSH INTER COLLEGE BASTI Vs. DISTRICT INSPECTOR OF SCHOOLS BASTI
November 21, 2001
COMMITTEE OF MANAGEMENT ADARSH VIDYALAYA SAMITI BULANDSHAHR Vs. PRESCRIBED AUTHORITY UPZILA MAGISTRATE
January 4, 2001
COMMITTEE OF MANAGEMENT ASHRFIA INTERMEDIATE COLLEGE Vs. DEPUTY DIRECTOR OF EDUCATION AZAMGARH REGION
April 25, 2001
COMMITTEE OF MANAGEMENT BAHERI EDUCATION SOCIETY Vs. DIRECTOR OF EDUCATION SECONDARY
February 27, 2001
COMMITTEE OF MANAGEMENT DR SUDAMA PRASAD BAL VIDYA MANDIR KANYA INTER Vs. DISTRICT INSPECTOR OF SCHOOLS SHAHJAHANPUR
November 26, 2001
COMMITTEE OF MANAGEMENT DR SUDAMA PRASAD BALVIDYA MANDIR KANYA INTER Vs. DISTRICT INSPECTOR OF SCHOOLS
November 25, 2001
COMMITTEE OF MANAGEMENT GANDHI SMARAK INTER COLLEGE AGRA Vs. DISTRICT INSPECTOR OF SHCOOLS AGRA
May 4, 2001
COMMITTEE OF MANAGEMENT LAKHORI INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS MORADABAD
August 2, 2001
COMMITTEE OF MANAGEMENT LAL BAHADUR SHASTRI LAGHU MADHYAMIK VIDYALAYA Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS GORAKHPUR
November 9, 2001
COMMITTEE OF MANAGEMENT S D P G COLLEGE MUZAFFARNAGAR Vs. VICECHANCELLOR CHAUDHARY CHARAN SINGH UNIVERSITY MEERUT
October 16, 2001
CONSTABLE C P 117 YAD ALI Vs. SUPERINTENDENT OF POLICE CHANDAULI
January 10, 2001
CORPORAL G S TRIPATHI Vs. UNION OF INDIA
March 16, 2001
D N SHARMA Vs. DIRECTOR OF EDUCATION ALIASHIGHER EDUCATIONALIAS U P ALLAHABAD
January 19, 2001
D S M GROUP OF INDUSTRIES Vs. STATE OF U P
December 21, 2001
DALBIR SINGH Vs. STATE OF U P
May 22, 2001
Damodar Vs. Gaon Sabha
April 12, 2001
DAUJI PATHAK Vs. U P FINANCIAL CORPORATION
December 5, 2001
DAULAT RAM DEAD Vs. YASHPAL
July 6, 2001
Daya Ram Vs. Mahesh Prasad
January 4, 2001
DAYA SHANKAR Vs. STATE OF U P
January 24, 2001
DAYA SHANKER TRIVEDI Vs. LAKHIMPUR CENTRAL CONSUMERS COOPERATIVE STORES LTD
July 27, 2001
DAYALBAGH EDUCATIONAL INSTITUTE AGRA Vs. STATE OF UTTAR PRADESH
May 18, 2001
DAYANAND TYAGI AND OTHERS Vs. ADDITIONAL COLLECTOR (ADM), MU
April 10, 2001
Dayawati Vs. L.M.C.
March 30, 2001
DEEN DAYAL PIPARAIYA Vs. THAKUR MATHILI RAMAN JI MAHARAJ MANDIR
March 16, 2001
Deena Vs. Ram Asray
February 13, 2001
DEENA ALIAS DINAWA Vs. BOARD OF REVENUE AND OTHERS
November 20, 2001
DEOKI NANDAN Vs. THE RENT CONTROL AND EVICTION OFFICER
May 9, 2001
DEOKI NANDAN AND ANOTHER Vs. DY. DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS
August 2, 2001
DESH DEEPAK TRIPATHI Vs. STATE OF UTTAR PRADESH
August 16, 2001
Desh Raj Singh Vs. Gajraj Singh
August 30, 2001
DESHRAJ SINGH Vs. DY. DIRECTOR OF CONSOLIDATION, BULANDSHAHAR AND OT
March 26, 2001
DEV PRAKASH SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS ALIGARH
December 18, 2001
DEVENDRA DEO SHARMA Vs. STATE OF U P
December 6, 2001
DEVENDRA KUMAR Vs. ADDL COMMISSIONER JUDL MEERUT
September 17, 2001
DEVENDRA PRATAP SRIVASTAVA Vs. LIFE INSURANCE CORPORATION OF INDIA
November 5, 2001
DEVENDRA SINGH JEENA Vs. STATE OF U P
January 20, 2001
DEVI Vs. STATE OF U P
January 18, 2001
Devi Din Vs. Mula
March 19, 2001
DEVKI NANDAN PANDEY Vs. MEENA PANDEY
March 22, 2001
DEVKI NANDAN SHARMA DR Vs. DIRECTOR OF EDUCATION HIGHER EDUCATION
January 19, 2001
DHAN JI AHIR Vs. STATE OF UTTAR PRADESH
October 17, 2001
DHAN JI AHIR Vs. STATE OF U P
October 7, 2001
DHANNO Vs. STATE OF UTTAR PRADESH
December 12, 2001
DHARAM NARAIN MISHRA Vs. STATE OF U P
February 13, 2001
DHARAM PAL Vs. DISTRICT JUDGE HAMIRPUR
May 23, 2001
Dharam Pal Singh Vs. State of U.P. and others
January 18, 2001
Dharampal Singh Vs. Kunwar Vijai Singh
May 21, 2001
DHARM VIR Vs. NEMWATI
July 13, 2001
DHEERENDRA KUMAR ALIAS BHANGOO Vs. STATE OF UTTAR PRADESH
March 30, 2001
Dhiraj Singh Vs. Gaon Sabha
January 16, 2001
DHIRENDRA KUMAR Vs. STATE OF U P
April 4, 2001
Diley Ram Singh Vs. Amar Singh
February 5, 2001
DILIP J BHATT Vs. XTH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
February 9, 2001
DILIP KUMAR GOSWAMI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD BENCH
May 16, 2001
DINA NATH AND RAMESH DUTT OJHA Vs. STATE OF U P
April 24, 2001
DINESH CHANDRA SRIVASTAVA Vs. DIRECTOR LOCAL BODIES ALLAHABAD
January 27, 2001
DINESH KUMAR ASTHANA Vs. COLLECTOR AZAMGARH DEPUTY COLLECTOR TAHSIL PHULPUR DISTRICT AZAMGARH AND
January 18, 2001
DINESH KUMAR JAIN Vs. STATE OF U P
March 2, 2001
DISTRICT JUDGE Vs. BHUDEV SHARMA
February 6, 2001
DISTRICT JUDGE BULANDSHAHR Vs. BHUDEV SHARMA
May 23, 2001
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. BUDHIYA
December 3, 2001
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. JAI RAM CHAURASIA & ORS
November 26, 2001
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD Vs. BHAGIRATHI SINGH
November 9, 2001
DOOL CHAND YADAV Vs. CHIEF MEDICAL OFFICER
November 9, 2001
DORI LAL GANGWAR Vs. DIRECTOR STATE EDUCATION RESEARCH AND TRAINING BOARD
November 22, 2001
DUGDH UTPADAK SAHAKARI SAMITI LTD Vs. AYUKT NIBANDHAK DUGDH SAHAKARI SAMITIYAN DUGDHSHALA VIKAS
August 9, 2001
DUKHI Vs. STATE OF UTTAR PRADESH
January 18, 2001
DULIA DEVI Vs. DULIA DEVI
February 19, 2001
Durga Vs. State of U.P.
March 14, 2001
Durga Vs. Mahrania
March 19, 2001
DURGI SINGH Vs. STATE OF UTTAR PRADESH
February 2, 2001
DVIJENDRA SINGH Vs. STATE OF U P
March 27, 2001
E H KHAN Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD BENCH
July 2, 2001
EASTERN ROAD CARRIERSLTD Vs. STATE OF U P
May 14, 2001
EJAZ ALI Vs. AUTAR
July 9, 2001
FAIZAN AHMAD Vs. DISTRICT AND SESSIONS JUDGE
January 10, 2001
FAKIR CHAND Vs. COMMISSIONER MEERUT MANDAL MEERUT
July 3, 2001
FARAH MUSTAFA Vs. SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION ALLAHABAD
September 20, 2001
FARAIM ALIAS DANGAR Vs. STATE OF U P
August 6, 2001
FAROOQ AHMAD Vs. UP ZILADHIKARI/SUB
March 26, 2001
FATHER THOMAS LAL CHAND MAURYA JAS RAM KUSHWAHA MOHD TAHIR AND Vs. STATE OF U P
September 28, 2001
Fatma Praveen and Ors. Vs. State of U.P.& Ors.
May 25, 2001
FAUZDAR Vs. COLLECTOR MAHARAJGANJ
November 2, 2001
FEDERATION OF INDIAN POLYTECHNIC TEACHERS ORGANISATION Vs. DIRECTOR TECHNICAL EDUCATION U P
April 11, 2001
FERRUM STEELS INDIA LTD Vs. STATE OF ALLAHABD
December 12, 2001
FIRM MAHADEO PRASAD MURLIDHAR Vs. PRESCRIBED AUTHORITY MUNSIF KHALILABAD BASTI
October 10, 2001
FRIENDS COLONIZERS Vs. STATE OF U P
July 21, 2001
FULLA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SAHARANPUR AND OTHERS
February 14, 2001
G B MARKETING CORPN Vs. MAYA AGRO PRODUCTS LTD
August 7, 2001
GAJADHAR SINGH; JANARDAN SINGH Vs. STATE
August 29, 2001
GAJE SINGH Vs. UNION OF INDIA
November 2, 2001
GAJEY SINGH Vs. STATE OF UTTAR PRADESH
February 16, 2001
Gajraj Vs. Sri Krishna
May 18, 2001
GAJRAJ PRASAD Vs. STATE OF U.P. AND OTHERS
December 7, 2001
GANESHA Vs. DISTRICT MAGISTRATE MAHOBA
February 12, 2001
GANGA DHAR RAI Vs. DISTT INSPECTOR OF SCHOOLS MAU
April 12, 2001
GANGA RAM DOHREY Vs. STATE OF U P
July 26, 2001
Gaon Sabha Vs. Dhanraj
July 26, 2001
Gaon Sabha and Anr. Vs. Sitaram
July 26, 2001
GAURAV KHANNA Vs. SECRETARY KAMLA NEHRU MEMORIAL HOSPITAL
April 17, 2001
GAURESH AHUJA Vs. PUSHPA SACHDEVA
March 30, 2001
GAYA AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
April 26, 2001
GAYA PRASAD Vs. STATE OF U P
August 29, 2001
GAYA PRASAD UPADHAYAY Vs. STATE OF UTTAR PRADESH
February 2, 2001
Gayadin and Ors. Vs. Ram Chandra & Ors.
May 24, 2001
GEETAM SINGH Vs. STATE OF UTTAR PRADESH
July 6, 2001
GERMAN SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS ALIGARH
January 2, 2001
GHANNU MAL Vs. ADDITIONAL DISTT MAGISTRATE C S R C E O LUCKNOW
July 6, 2001
GHANSHYAM DAS MISRA Vs. IIIRD ADDITIONAL DISTRICT JUDGE ALLAHABAD
May 11, 2001
GHANSHYAM UPADHYAY Vs. U P PUBLIC SERVICE COMMISSION ALLAHABAD
March 16, 2001
GIR RAJ SARAN Vs. VTH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
May 4, 2001
GIRAND SINGH Vs. STATE OF U P
November 8, 2001
GIRDHARI LAL PATHAK Vs. R C AND E O CUM- CITY MAGISTRATE MATHURA
February 14, 2001
GIRIJA RAJDAN Vs. AJEET KUMAR TANDON
February 20, 2001
GIRISH CHAND YADAV Vs. STATE OF U P
May 18, 2001
GIRJA PRASAD RAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIPUR
September 13, 2001
GIRJA SHANKER DWIVEDI Vs. STATE OF U P
February 15, 2001
GITA DEVI & ANR Vs. RAJ KUMAR AGRAWAL & ANR
December 6, 2001
GOKUL DAIRY Vs. STATE OF U P
December 20, 2001
Gokul Prasad Vs. Janki Prasad
May 11, 2001
GOPAL ALIAS KRISHNA GOPAL Vs. STATE OF U P
December 13, 2001
GOPAL KRISHNA Vs. DISTRICT MAGISTRATE PRESIDENT OF GANDHI EYE HOSPITAL TRUST AGLIGAH
March 27, 2001
GOPAL PRASAD AGRAWAL Vs. MADHYAMIK SHIKSHA PARISHAD
February 28, 2001
GOPAL YADAV Vs. SPECIAL JUDGE ANTICORRUPTION
December 5, 2001
Gopalu Vs. State of U.P.
January 9, 2001
GORAKH NATH AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
May 9, 2001
GORAKH PRASAD RAI Vs. 6TH ADDL DISTRICT JUDGE KANPUR NAGAR
May 8, 2001
Govind Prasad Vs. Additional Commissioner
November 28, 2001
GULAB Vs. STATE OF U.P.
July 31, 2001
GULAB SINGH Vs. STATE
December 14, 2001
GULBIR SINGH Vs. VITH ADDL DISTRICT AND SESSIONS JUDGE MUZAFFARNAGAR
May 8, 2001
GULFAM EXPORTER Vs. ABDUL MUJEEB ABDUL WAJID P LTD
September 25, 2001
Gullu Vs. Buddhu
May 31, 2001
GULSHAN MALLIK Vs. STATE OF UTTAR PRADESH
October 12, 2001
GULZARI LAL RAI Vs. COLLECTOR JHANSI LICENSING AUTHORITY ALIASEXCISEALIAS JHANSI
November 9, 2001
GUNJESHWAR PRASAD TRIPATHI Vs. COMMISSIONER CONSOLIDATION, LUCKNOW AND OTHERS
February 14, 2001
GUNNU Vs. DISTRICT OFFICER COLLECTOR BANDA
July 6, 2001
GURU CHARAN LAL SRIVASTAVA Vs. HINDUSTAN AERONAUTICS LTD
August 29, 2001
GURU PAL SINGH Vs. STATE OF UTTAR PRADESH
December 7, 2001
GURUCHARAN SINGH Vs. N P AGARWAL
April 12, 2001
GURVINDER KAUR Vs. VIIITH ADDL DISTRICT JUDGE KANPUR
July 11, 2001
Gyan Chandra Vs. Prem Chandra
July 12, 2001
GYAN SINGH Vs. REGIONAL TRANSPORT AUTHORITY ALIGARH
July 26, 2001
GYAN SINGH PARIHAR Vs. STATE OF U P
November 28, 2001
H S MISHRA Vs. SECRETARY GENERAL MANAGER MAU AIMA SAHKARI KATAI MILLS LIMITED
August 22, 2001
H S RAI Vs. STATE OF U P
March 16, 2001
HAFIZ AFZAL Vs. UNION OF INDIA
August 29, 2001
HAIDER ALI Vs. ADDITIONAL COMMISSIONER (ADMN.), VARANASI AND OTHERS
March 2, 2001
HAKIM SINGH Vs. RAM SANEHI
March 16, 2001
Halkey Vs. State
April 16, 2001
HAMIDA BEGUM Vs. STATE OF U P
January 23, 2001
HANEEF Vs. VIIITH ADJ BULANDSHAHR
February 2, 2001
Hanif Vs. State
February 19, 2001
HAR NARAIN TIWARI Vs. DISTRICT JUDGE MATHURA
June 12, 2001
HAR PRASAD VERMA Vs. VIITH ADDL DISTRICT JUDGE ALIGARHS
May 17, 2001
HARDEO AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS
November 28, 2001
HARI CHAND Vs. ADDITIONAL DISTRICT JUDGE
May 7, 2001
HARI KANT JOSHI Vs. DISTRICT JUDGE UTTARKASHI
May 4, 2001
HARI LAL Vs. STATE OF U P
February 16, 2001
HARI OM SHARMA Vs. SECRETARY TAX AND REGISTRATION U P ANDORS
August 1, 2001
HARI RAM Vs. SPECIAL JUDGE ADDL DISTRICT JUDGE GHAZIABAD
May 24, 2001
HARI SHANKER MISHRA Vs. VICE CHAIRMAN KANPUR DEVELOPMENT AUTHORITY
February 2, 2001
HARIBABU Vs. STATE OF UTTAR PRADESH
December 13, 2001
HARIHAR PRASAD KUSHWAHA Vs. DIRECTOR OF EDUCATION SECONDARY
March 12, 2001
HARISH CHAND BHATIA Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
August 2, 2001
HARISH CHANDRA MISHRA Vs. UTTAR PRADESH COOPERATIVE SPG MILLS FEDERATION LTD
November 23, 2001
HARISH CHANDRA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAREILLY
December 21, 2001
HARISH CHANDRA SRIVASTAVA Vs. HONBLE THE CHIEF JUSTICE ALLAHABAD HIGH COURT
May 10, 2001
Harish Kumar Sahni Vs. State and others
April 16, 2001
HARKESH Vs. STATE OF UTTAR PRADESH
August 31, 2001
HARVINDER Vs. IIND ADDL. DISTRICT JUDGE, MEERUT
May 4, 2001
HASI DEVI YADAV Vs. REGIONAL TRANSPORT OFFICER VARANASI
August 16, 2001
HAUSALA PRASAD DUBEY Vs. STATE OF U P
July 10, 2001
HEERA LAL Vs. STATE OF UTTAR PRADESH
February 23, 2001
HEM LATA GUPTA Vs. STATE OF UTTAR PRADESH
December 1, 2001
HIMANSHU CHAUDHARY Vs. IIND ADDITIONAL DISTRICT JUDGE MORADABAD
July 20, 2001
HINDUSTAN FERRO AND INDUSTRIES LTD Vs. DEBT RECOVERY TRIBUNAL ALLAHABAD
June 2, 2001
HINDUSTAN FERRO AND INDUSTRIES LTD Vs. DEBT RECOVERY TRIBUNAL
February 6, 2001
HIRA ALIAS KHAR PACHCHOO TIWARI Vs. STATE OF U.P. AND OTHERS
July 24, 2001
Hira Lal Vs. Chandra Lal
January 22, 2001
HIRDAI NARAIN MISRA Vs. RAJ NARAIN SHUKLA
January 31, 2001
HULASHI RAM SAGAR Vs. STATE OF U P
May 9, 2001
IBRAHIMPUR GRAM SUDHAR SAMITI AND OTHERS Vs. COLLECTOR/DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHA
July 2, 2001
IDRIS ANSARI Vs. VIII ADDL DISTT JUDGE GORAKHPUR
February 13, 2001
IFTEKHAR Vs. COLLECTOR AND OTHERS
December 20, 2001
ILLAICHI DEVI Vs. DISTRICT MAGISTRATE GORAKHPUR
February 7, 2001
Imtiyaz Ahmad Vs. State of U P
February 19, 2001
IN RE: FERRUM STEELS (INDIA) LIMITED Vs. STATE
December 12, 2001
INAMUL HAQ ENGINEER Vs. SUPERINTENDENT DIVISION DISTRICT JAIL AZAMGARH
May 22, 2001
INDER KUMAR Vs. UNION OF INDIA
November 23, 2001
INDIAN MAIZE AND CHEMICALS LTD Vs. OFFICIAL LIQUIDATOR
November 9, 2001
INDIAN OIL CORPORATION AND OTHERS Vs. DISTRICT JUDGE, GONDA AND OTHERS
December 12, 2001
INDIAN OIL CORPORATION LIMITED MATHURA REFINERY Vs. STATE OF U P
May 21, 2001
INDIAN OIL CORPORATION LTD Vs. ADDL DISTRICT JUDGE
July 5, 2001
INDIAN TOBACCO CO. LTD. Vs. K.S. SINGHAL
February 19, 2001
INDRAPAL Vs. SHANKAR LAL
December 18, 2001
INDRAPAL Vs. SHAM SHANKAR LAL
February 18, 2001
INDRAPRASTHA PLASTICS P LTD Vs. COLLECTOR ALLAHABAD
September 14, 2001
IRFAN Vs. ADDL. DISTRICT JUDGE/SPECIAL JUDGE (E.C. ACT)
May 17, 2001
ISHTIAQ HASAN KHAN Vs. STATE
July 24, 2001
ISHTIYAQ AHMAD Vs. DISTRICT JUDGE JHANSI
August 9, 2001
ISHTIYAQ AHMAD Vs. STATE OF UTTAR PRADESH
July 16, 2001
ISHWAR SARAN SHUKLA Vs. STATE OF UTTAR PRADESH
July 3, 2001
ISLAH UDDIN Vs. DISTRICT JUDGE BULANDSHAHR
September 10, 2001
ISLAM ALIAS ISLAMUDDIN Vs. STATE OF UTTAR PRADESH
March 17, 2001
J H V SUGAR CORPORATION LTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY U P AT ALLAHABAD
February 27, 2001
J P SHARMA Vs. STATE OF UTTAR PRADESH
September 14, 2001
J.K. RAI Vs. RENT CONTROL AND EVICTION OFFICER
May 11, 2001
JADISH SINGH Vs. DISTRICT JUDGE
July 16, 2001
JAG MOHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
November 24, 2001
JAG NARAYAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS
February 20, 2001
JAGANNATH PRASAD; RAMESH CHANDRA Vs. STATE OF U P
July 5, 2001
JAGANNATH SAHAI VERMA Vs. RENT CONTROL AND EVICTION OFFICER II ALLAHABAD
May 9, 2001
JAGAT MACHINERY MANUFACTURERS (P) LTD. Vs. STATE OF U.P. AND ORS.
January 22, 2001
JAGAT NARAIN PANDEY Vs. STATE OF UTTAR PRADESH
August 16, 2001
Jagdeo Vs. Jalama
February 13, 2001
JAGDISH Vs. STATE OF U P
July 24, 2001
JAGDISH CHAND LATHA Vs. STATE OF U P
April 25, 2001
JAGDISH MANI TRIPATHI Vs. STATE OF UTTAR PRADESH
August 17, 2001
JAGDISH PRASAD YADAV Vs. STATE OF U P
January 19, 2001
JAGDISH RAM Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD BENCH
March 16, 2001
JAGDISH SARAN Vs. STATE OF U P
August 30, 2001
JAGPATI Vs. CHIEF REVENUE OFFICER ALLAHABAD
October 6, 2001
JAGPATI Vs. CHIEF REVENUE OFFICER ALLAHABAD
August 6, 2001
JAHID HASAN Vs. DY DIRECTOR CONSOLIDATION SHAHARANPUR
July 4, 2001
JAI JAGDAMBE MALLEABLE P LTD Vs. U P POWER CORPORATION
March 19, 2001
JAI KUMAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS
May 1, 2001
JAI PAL SINGH Vs. STATE OF U P
August 7, 2001
JAI PAL SINGH Vs. STATE OF U P
December 21, 2001
JAI PRAKASH Vs. GANDHI ASHRAM
May 2, 2001
JAI PRAKASH AGRAWAL Vs. ARJUN KUMAR AGRAWAL
February 13, 2001
JAI PRAKASH SINGH TOMAR Vs. STATE OF UTTAR PRADESH
January 23, 2001
JAI SHANKER Vs. STATE OF U P
April 25, 2001
JAI SHANKER MISHRA Vs. STATE OF U P
March 22, 2001
JAI SHANKER MISHRA Vs. STATE OF UTTAR PRADESH
March 22, 2001
JAI SINGH Vs. STATE OF U P
August 29, 2001
JAI SINGH Vs. IIND ADDL DISTRICT JUDGE MUZAFFARNAGAR
September 10, 2001
JAMUNA PRASAD Vs. GIRJA SHANKER
July 27, 2001
JANAB Vs. STATE OF U P
May 21, 2001
JANAK RAJ Vs. BOARD OF REVENUE AND OTHERS
December 7, 2001
Janardan Lal Vs. Indradeo
February 16, 2001
JANESHWAR Vs. STATE OF U P
May 16, 2001
JANG BAHADUR SINGH Vs. STATE OF UTTAR PRADESH
August 30, 2001
JANGI LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
November 24, 2001
Jangl etc. Vs. Gaon Sabha
June 29, 2001
Jas Ram Vs. Bhoja
August 30, 2001
JASWANT KUMAR SINGH Vs. STATE OF U P
May 2, 2001
JASWANT SUGAR MILLS LTD Vs. COMMISSIONER MEERUT
April 27, 2001
JASWANT SUGAR MILLS LTD Vs. COMMISSIONER MEERUT DIVISION MEERUT
July 27, 2001
JATA SHANKAR Vs. STATE OF U.P. AND OTHERS
March 26, 2001
JAWAHIR MALLAH Vs. STATE OF U P
May 14, 2001
JEET BAHADUR Vs. ZONAL MANAGER NORTH FOOD CORPORATION OF INDIA
September 17, 2001
Jhapsi Vs. Dhanju
January 3, 2001
JHINNU PRASAD Vs. STATE OF U P
November 20, 2001
JINTENDRA ALIAS JEETU Vs. DISTRICT MAGISTRATE
March 27, 2001
JITENDRA AND VIRENDRA Vs. 1ST ADDL DISTRICT JUDGE KANPUR NAGAR
May 21, 2001
JITENDRA KUMAR Vs. STATE OF UTTAR PRADESH
February 23, 2001
JITENDRA KUMAR JAIN Vs. STATE OF TRANSPORT AUTHORITY LUCKNOW
February 7, 2001
JITENDRA KUMAR JAIN Vs. STATE OF TRANSPORT AUTHORITY LUCKNOW
July 2, 2001
JITENDRA KUMAR PANDEY Vs. STATE OF U P
February 2, 2001
JOGENDER SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAREILLY
November 7, 2001
JOGENDRA ALIAS RAJU Vs. STATE OF U P
February 27, 2001
JOKHAN PATEL Vs. STATE OF U P
July 25, 2001
JOKHU Vs. DY. DIRECTOR OF CONSOLIDATION AND OTHERS
February 19, 2001
Jukkhan Vs. Ram Kumar
January 12, 2001
JWALA PRASAD SHARMA Vs. DY. REGISTRAR, CO
April 11, 2001
K C SRIVASTAVA Vs. CHANCELLOR LUCKNOW UNIVERSITY
March 23, 2001
K P GIRI Vs. STATE OF U P
March 12, 2001
K S M BASHEER MOHAMMAD AND SONS Vs. RAM BALI SINGH
July 17, 2001
K S SINGHAL Vs. INDIAN TOBACCO CO LTD
February 19, 2001
K.K. Tiwari and Others Vs. Union of India and Others
August 9, 2001
Kabir Ahmad Vs. State
May 3, 2001
KAILASH CHANDRA Vs. STATE OF UTTAR PRADESH
August 22, 2001
KAILASH NATH TIWARI Vs. UNION OF INDIA
November 2, 2001
KAILASH NATH YADAV Vs. STATE OF UTTAR PRADESH
August 17, 2001
KAILASH SINGH Vs. INSPECTOR GENERAL OF POLICE
January 11, 2001
KALAWATI SINGH SMT Vs. DISTRICT MAGISTRATE COLLECTOR
January 17, 2001
KALI PRASAD Vs. BOARD OF REVENUE
July 11, 2001
KALINDI Vs. IIIRD ADDITIONAL DISTRICT JUDGE DEORIA
May 14, 2001
KALLAN Vs. STATE OF UTTAR PRADESH
May 17, 2001
KALLAN NO 1228 Vs. STATE OF U P
May 7, 2001
Kallu and Ors. Vs. State
January 25, 2001
KALPANA JHA Vs. STATE OF UTTAR PRADESH
September 25, 2001
KAMAL UDDIN Vs. RAISA BEGUM ALIAS MUNNI
July 13, 2001
KAMAR Vs. STATE OF U P
February 9, 2001
Kameshwar Singh Vs. Ram Naresh
February 19, 2001
Kamla Vs. State
March 27, 2001
KAMLA DEVI Vs. ADDITIONAL CITY MAGISTRATE R C AND E O KANPUR NAGAR
August 29, 2001
KAMLA PRASAD VERMA Vs. DEPUTY INSPECTOR GENERAL, RPF AND ORS.
July 25, 2001
KAMLA SHARMA DEAD Vs. SHAILENDRA KUMAR DEAD
July 5, 2001
KAMLAKAR TRIPATHI Vs. VICECHANCELLOR BANARAS HINDU UNIVERSITY
March 28, 2001
KAMLESH KUMAR GUPTA Vs. SPECIAL JUDGE
March 22, 2001
KAMLESH KUMAR PANDEY Vs. STATE OF U P
August 16, 2001
KAMLESHWAR NATH SRIVASTAVA Vs. STATE OF U P
November 23, 2001
Kamta Vs. State
May 30, 2001
Kanhaiya Vs. Gaon Sabha
April 12, 2001
KANHAIYA LAL Vs. STATE OF U P
May 4, 2001
KANPUR DEVELOPMENT AUTHORITY Vs. NANKU
December 20, 2001
KANT KRISHAN SHARMA Vs. U P PUBLIC SERVICES TRIBUNALII LUCKNOW
January 22, 2001
KANT KUMAR SINGH Vs. GOMTI GRAMIN BANK
December 19, 2001
KAPIL GOEL Vs. STATE OF U P
July 23, 2001
KAPTAN Vs. STATE OF U P
August 17, 2001
KARADEEN AND RAJENDRA PRASAD Vs. DY. DIRECTOR OF CONSOLIDATION
May 11, 2001
KARAM HUSSAIN Vs. STATE OF U P
October 31, 2001
Karan Singh Vs. Sonpal
October 12, 2001
KARI NAIMUDDIN Vs. COMMISSIONER MEERUT
December 13, 2001
KASHI NATH Vs. BOARD OF REVENUE U P ALLAHABAD
May 17, 2001
KASHI RAM AHIRWAR Vs. STATE OF U P
May 9, 2001
KASHMIRI LAL Vs. RAJIV KUMAR GUPTA
January 19, 2001
KATORI DEVI Vs. STATE OF UTTAR PRADESH
May 21, 2001
KAUSHAL KISHORE Vs. U P PUBLIC SERVICES COMMISSION
May 25, 2001
KAUSHAL KUMAR SHUKLA Vs. CHIEF MANAGER PUNJAB NATIONAL BANK
May 3, 2001
KESH DUTT PANDEY Vs. SENIOR REGIONAL MANAGER F C I
May 3, 2001
KESHAV MOHAN Vs. STATE OF U P
August 29, 2001
KHACHER MAL Vs. STATE OF U P
September 19, 2001
KHAIRUNNISHA Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
May 25, 2001
KHAITAN OVERSEAS AND FINANCE LTD Vs. STATE OF ALLAHABAD
July 30, 2001
KHAITAN OVERSEAS AND FINANCE LTD Vs. STATE OF ALLAHABAD
December 13, 2001
KHATTAR AND COMPANY PVT LIMITED Vs. STATE OF U P
August 30, 2001
KHOKHA RAI Vs. RAJESH BAHADUR JOHARI
May 25, 2001
KHULWANT SINGH Vs. STATE OF U P
July 25, 2001
KHURCHALU NISHAD AND OTHERS Vs. STATE OF U.P.
April 18, 2001
KHUSHI RAM Vs. STATE OF U P
August 31, 2001
Khushi Ram and Ors. Vs. State of U.P.
August 31, 2001
KIRTI OVERSEAS Vs. DEBT RECOVERY APPELLATE TRIBUNAL ALLAHABAD
November 9, 2001
KIRTU SINGH Vs. BHOPAL AND OTHERS
November 22, 2001
Kisan Sahakari Samiti Ltd. Vs. State
August 1, 2001
KISHAN PAL Vs. STATE OF UTTAR PRADESH
January 17, 2001
KISHAN SWAROOP SRIVASTAVA Vs. DIRECTOR OF PANCHAYATIRAJ
August 17, 2001
KISHUN (DECEASED) SUB Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BALLIA AND OTHERS
July 9, 2001
KISSAN PRODUCTS LTD BARELLY Vs. LABOUR COURT BARELLY
July 23, 2001
KM ARCHANA GOEL Vs. JUDGE SCC ALLAHABAD
May 15, 2001
KM ARCHANA MEHTA Vs. HONBLE THE CHIEF JUSTICE HIGH COURT OF JUDICATURE AT ALLAHABAD
May 24, 2001
Kripa Ram Vs. Mohd.Yunus
November 26, 2001
KRISHNA BHAGWAN PANDEY Vs. UP PRABANDHAK WESTERN REGION MEERUT
September 7, 2001
Krishna Gopal Vs. Om Prakash
January 23, 2001
KRISHNA GOPAL Vs. DISTRICT JUDGE, BANDA AND OTHERS
July 10, 2001
KRISHNA KANT AWASTHI Vs. CADRE AUTHORITY
December 1, 2001
KRISHNA KANT PATHAK Vs. KAMLA PRASAD
August 10, 2001
KRISHNA KUMAR NAVMAN Vs. STATE OF U P
May 7, 2001
KRISHNA KUMAR PANDEY Vs. STATE OF U P
July 4, 2001
KRISHNA MOHAN Vs. BAL KRISHNA CHATURVEDI
July 6, 2001
KRISHNA MOHAN Vs. BAL KRISHNA CHATURVEDI
June 7, 2001
KRISHNA MOHAN Vs. BALKRISHNA CHATURVEDI (DEAD) THROUGH L RS
July 6, 2001
KRISHNA MURARI Vs. IIIRD ADDITIONAL DISTRICT AND SESSIONS JUDGE MATHURA
April 19, 2001
KRISHNA SWAROOP BHARGAVA Vs. DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
May 7, 2001
KRISHNAVATAR SHUKLA Vs. STATE OF UTTAR PRADESH
August 17, 2001
KSHATRADHARI SINGH Vs. STATE OF UTTAR PRADESH
August 17, 2001
KSHITIJ SINGH Vs. JOINT SECRETARY CENTRAL BOARD OF SECONDARY EDUCATION ALLAHABAD
July 18, 2001
KULDEEP SHARMA Vs. SATYENDRA KUMAR SHARMA
July 5, 2001
KULDEEP SHARMA Vs. SATYENDRA KUMAR SHARMA
May 7, 2001
KULWANT SINGH Vs. STATE OF UTTAR PRADESH
July 25, 2001
KUNJ BEHARI Vs. BOARD OF REVENUE U P LUCKNOW
January 2, 2001
Kunj Kunwar/Jahar Singh Vs. State
January 19, 2001
KUNWAR PAL SINGH Vs. DIRECTOR OF EDUCATION ALIASSECONDARYALIAS
April 18, 2001
KUNWAR PAL SINGH RATHI Vs. STATE OF UTTAR PRADESH
September 17, 2001
KUNWARPAL SHARMA Vs. STATE OF U.P.
September 4, 2001
KUSHUM DEVI Vs. STATE OF U P
July 23, 2001
KUSUMLATA JAIN Vs. IST ADDL DISTRICT JUDGE JHANSI
August 10, 2001
L M L LIMITED Vs. STATE OF UTTAR PRADESH
April 25, 2001
L.M.C. Vs. Kunni
January 8, 2001
LADY PARASSAN KAUR CHARITABLE EDUCATIONAL TRUST SOCIETY Vs. STATE OF U P
May 10, 2001
Lajja Devi Vs. Ram Kishan
July 11, 2001
LAL BACHAN Vs. BOARD OF REVENUE U P LUCKNOW
October 31, 2001
Lal Chand Vs. Farhatullah
May 8, 2001
LAL CHAND YADAV Vs. STATE OF U P
March 16, 2001
LALA AND ANOTHER Vs. BOARD OF REVENUE, ALLAHABAD AND OTHERS
August 2, 2001
LALA SUMER CHAND GOEL Vs. RAKESH KUMAR
July 6, 2001
LALCHAND YADAV Vs. STATE OF U P
March 18, 2001
LALJEE Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
July 16, 2001
LALJI Vs. DEPUTY DIRECTOR CONSOLIDATION VARANASI
August 16, 2001
LALLAN PRASAD Vs. STATE OF U P
January 17, 2001
LALLAN PRASAD SINGH Vs. STATE OF U P
July 23, 2001
LALLAN SINGH Vs. STATE OF UTTAR PRADESH
November 6, 2001
LALLEY Vs. STATE
February 2, 2001
LALLI DEVI Vs. VIIITH ADDL DISTRICT JUDGE VARANASI
May 15, 2001
LAXMI KANT UPADHYAY Vs. DEV NARAYAN MISHRA
December 5, 2001
LAXMI KANT UPADHYAYA Vs. DEO NARAIN MISRA
February 19, 2001
LAXMI PRASAD Vs. KRISHNA DEVI
March 1, 2001
LAXMI ROLLING MILLS Vs. C E G A T NEW DELHI
December 19, 2001
LAXMI SINGH Vs. UNION OF INDIA
November 1, 2001
Leeladhar Vs. Daya Shankar
July 26, 2001
LEELAWANTI Vs. INCHARGE DISTRICT JUDGE KANPUR NAGAR
May 17, 2001
LEELAWANTI Vs. RENT CONTROL AND EVICTION OFFICER ADDITIONAL CITY MAGISTRATE VI KANPUR NAGAR
April 26, 2001
LEELAWATI Vs. INCHARGE DIST JUDGE KANPUR NAGAR
May 7, 2001
LIKHI RAM ALIAS MOOLA Vs. STATE OF U P
December 20, 2001
LOLARAKH SHARMA Vs. STATE OF U.P.
July 16, 2001
LUCKNOW PUBLIC SCHOOL Vs. DIRECTOR MADHYAMIK SHIKSHA U P ALLAHABAD
May 21, 2001
M A KHAN Vs. STATE
February 16, 2001
M C YADAV Vs. DIRECTOR OF EDUCATION HIGHER EDUCATION ALLAHABAD
March 30, 2001
M D GAUTAM Vs. UNION OF INDIA
May 10, 2001
M M ACCESSORIES Vs. U P FINANCIAL CORPORATION KANPUR
December 13, 2001
M P SINGH Vs. STATE OF U P
January 5, 2001
M Z H KHAN Vs. CHIEF OF ARMY STAFF NEW DELHI
August 29, 2001
M/S. RAKESH & COMPANY AND OTHERS Vs. M/S. HIRA LAL AND SONS
July 9, 2001
M/S. RELIANCE SPINNING MILLS LTD. Vs. UNION OF INDIA AND ANOTHER
November 5, 2001
MADAN LAL Vs. SUSHEEL KUMAR SHARMA
July 5, 2001
MADAN LAL Vs. PRESCRIBED AUTHORITY LST ADDL CIVIL JUDGE
May 11, 2001
MADAN MOHAN SINGH Vs. STATE OF U P
November 21, 2001
MADAN PAL Vs. DIRECTOR OF EDUCATION
May 3, 2001
MADHO PRASAD DEAD Vs. RAM CHANDRA
July 6, 2001
MADHURI Vs. IIIRD ADDL CHIEF JUDICIAL MAGISTRATE
April 24, 2001
MADHUSUDAN MATANHELIA Vs. STATE OF U P
July 26, 2001
MAGAN LAL Vs. IIIRD ADDITIONAL MUNSIF MATHURA
February 1, 2001
MAGNESITE AND MINERALS LTD Vs. STATE OF ALLAHABD
December 12, 2001
MAHABIR Vs. STATE OF U P
May 17, 2001
MAHABIR PRASAD Vs. JAI DAYAL DALMIA
May 24, 2001
MAHABIR SINGH PUNDIR Vs. DISTRICT INSPECTOR OF SCHOOLS
March 27, 2001
Mahadeo Vs. Lalmani & Ors.
May 24, 2001
MAHADEV Vs. VII ADDL. DISTRICT JUDGE, VARANASI AND OTHERS
January 19, 2001
MAHARAM Vs. STATE OF UTTAR PRADESH
August 31, 2001
MAHARANI DEEN SAROJ Vs. STATE OF U P
December 14, 2001
MAHAVIR Vs. BOARD OF REVENUE AND OTHERS
November 19, 2001
MAHAVIR PRASAD Vs. VLLTH ADDL DISTRICT JUDGE KANPUR NAGAR
April 11, 2001
MAHAVIR PRASAD SHARMA Vs. STATE OF U P
April 18, 2001
MAHENDRA KUMAR Vs. COLLECTOR, JALAUN AND OTHERS
March 27, 2001
MAHENDRA KUMAR CHAUDHARY Vs. DIRECTOR GENERAL MEDICAL EDUCATION AND TRAINING U P LUCKNOW
April 10, 2001
MAHENDRA KUMAR RASTOGI Vs. RENT CONTROL AND EVICTION OFFICER A C M II KANPUR NAGAR
April 26, 2001
MAHENDRA NATH VERMA Vs. DISTRICT JUDGE VARANASI
May 22, 2001
MAHESH CHAND Vs. ADDITIONAL DISTRICT JUDGE
January 18, 2001
MAHESH CHAND Vs. AJAI SOOD
December 13, 2001
MAHESH CHANDRA HEAD CONSTABLE Vs. STATE OF U P
March 26, 2001
MAHESH CHANDRA SHUKLA Vs. SECRETARY U P SHASAN NAGAR VIKAS ANUBHAG 4
November 21, 2001
MAHESH CHAUHAN Vs. ANIL
April 17, 2001
MAHESH KUMAR Vs. STATE OF U P
November 23, 2001
MAHESH KUMAR Vs. STATE
August 1, 2001
MAHESH KUMAR VERMA Vs. STATE OF U P
May 7, 2001
MAHESH NARAIN SINGH Vs. STATE OF U.P.
February 26, 2001
MAHESH RATHI Vs. STATE OF UTTAR PRADESH
February 28, 2001
MAKKHAN LAL JAISWAL Vs. EXECUTIVE ENGINEER
January 8, 2001
MALKHAN SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
November 2, 2001
MALTI DEVI Vs. ADDL DISTRICT JUDGE II VARANASI
July 9, 2001
MAMTA MITTAL SMT Vs. STATE OF U P
April 10, 2001
MAN SINGH VERMA Vs. U.P. SECONDARY EDUCATION SERVICE BOARD, ALLAHABAD
December 25, 2001
MANAGING DIRECTOR U P STATE ROAD TRANSPORT CORPORATION Vs. ANJILA DEVI
November 26, 2001
MANBHAWATI DEVI Vs. STATE OF UTTAR PRADESH
July 11, 2001
Mandir Shankar Mahadeo Vs. Ganga Devi
June 12, 2001
Mangal Vs. Prem Lal
July 13, 2001
MANGAL SONI Vs. STATE OF U P
March 12, 2001
MANGALI PRASAD PAL Vs. STATE OF U P
February 15, 2001
MANGNO Vs. 1ST ADDITIONAL DISTRICT JUDGE MUZAFFAR NAGAR
April 10, 2001
MANIK CHANDRA SRIVASTAVA AND OTHERS Vs. STATE OF U.P. AND OTHERS
August 1, 2001
MANNI Vs. STATE OF UTTAR PRADESH
September 14, 2001
MANOHAR SINGH BHANDARI Vs. STATE OF U.P.
July 20, 2001
MANOJ AND ANN Vs. STATE OF U P
July 12, 2001
MANOJ GIRI Vs. STATE OF U P
January 4, 2001
Manoj Kumar Vs. State of U.P.
February 13, 2001
MANOJ KUMAR AZAD Vs. NAGAR PALIKA PARISHAD, BALLIA AND OTHERS
January 5, 2001
MANOJ KUMAR GOSWAMI Vs. STATE OF U.P.
July 23, 2001
MANOJ KUMAR RANA Vs. STATE OF U P
January 10, 2001
MANOJ SINGH Vs. PUBLIC SERVICE COMMISSION UTTAR PRADESH
August 3, 2001
MANSHA RAM Vs. DISTT DEPUTY DIRECTOR OF CONSOLIDATION BAHRAICH
September 5, 2001
MANSHA RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION BULANDSHAHR
September 3, 2001
Maqbool Ahmad Vs. Sundar Lal
July 27, 2001
MASURIYADIN ALIAS NATE Vs. ADDITIONAL SESSIONS JUDGE
December 6, 2001
MATA SUKH DEVI SANSTHAN Vs. VIITH ADDL DISTRICT JUDGE KANPUR NAGAR
December 18, 2001
MAUJI LAL Vs. STATE
October 17, 2001
Maya Shankar Prasad Vs. Kripa Shankar
February 15, 2001
MAYANK BISARIA Vs. STATE OF U.P. TH. C.B.I., LUCKNOW
July 5, 2001
MEENA KUMARI Vs. STATE OF U P
July 23, 2001
MEENAKSHI AGARWAL SMT Vs. JOINT DIRECTOR OF EDUCATION IVTH REGION
May 1, 2001
MEENU Vs. IIIRD ADDITIONAL DISTRICT AND SESSIONS JUDGE KANPUR DEHAT
February 22, 2001
MEENU PALIWAL Vs. INDIAN OIL CORPORATION
July 23, 2001
MEERA TIWARI Vs. CHIEF MEDICAL OFFICER
April 26, 2001
MEGHRAJ SINGH Vs. STATE OF U P
April 26, 2001
MEHBOOB ALAM Vs. STATE OF U P
June 5, 2001
MEHBOOB ALAM Vs. STATE OF UTTAR PRADESH
September 6, 2001
MEHI LAL Vs. DY. DIRECTOR OF CONSOLIDATION AND OTHERS
December 11, 2001
METAL CRAFT Vs. RAJYA KRISHI UTPADAN MANDI PARISHAD
July 6, 2001
MEWA RAM Vs. STATE OF U P
December 6, 2001
MICRO ABRASIVES INDIA LTD Vs. DHANVIR SINGH
February 27, 2001
MILAP CHANDRA JAIN Vs. STATE OF UTTAR PRADESH
September 12, 2001
MIRZA MOHAMMAD HUSAIN Vs. STATE OF U P
September 27, 2001
MITHILESH DIKSHIT Vs. MANAGEMENT COMMITTEE
April 20, 2001
MITHILESH KUMAR SINGH Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD
February 19, 2001
MOHAMMAD ANIS Vs. ADDITIONAL COMMISSIONER ALLAHABAD DIVISION ALLAHABAD
August 30, 2001
MOHAMMAD ARSHAD Vs. STATE OF U P
April 18, 2001
MOHAMMAD AZEEM Vs. STATE OF UTTAR PRADESH
December 6, 2001
MOHAMMAD ISHAQUE Vs. STATE OF U P
May 23, 2001
MOHAMMAD JAMEEL Vs. NOOR AHMAD
October 31, 2001
MOHAMMAD JAMIL Vs. DISTRICT COLLECTOR
March 12, 2001
MOHAMMAD KALAAM AKHTAR Vs. UNION OF INDIA
May 3, 2001
MOHAMMAD MIYAN Vs. STATE OF U P
July 18, 2001
MOHAMMAD WASIM ALIAS SUGGI Vs. DISTRICT MAGISTRATE SULTANPUR
November 22, 2001
Mohammad Yusuf Vs. Islam
July 18, 2001
MOHAMMED AYUB Vs. ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
November 2, 2001
MOHAMMED IRFAN AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE/SPECIAL JUDGE (E.C. ACT), JALAUN AND OTHERS
May 17, 2001
MOHAMMED ISLAM ALIAS FAROOQ Vs. UNION OF INDIA
January 23, 2001
MOHAN LAL Vs. STATE OF UTTAR PRADESH
February 27, 2001
MOHAN LAL AGRAWAL Vs. STATE OF U P
August 10, 2001
MOHAN LAL SHUKLA Vs. NAZIMA BEGUM AND ANTHER
April 26, 2001
Mohanlal and Ors. Vs. State of U.P.& Ors.
February 27, 2001
MOHD ALI Vs. ADDL COMMISSIONER JUDICIAL MORADABAD
July 23, 2001
MOHD AQUIL Vs. STATE OF U P
April 9, 2001
MOHD ASLAM Vs. INSPECTOR ARABIC MADARSAS
April 16, 2001
MOHD ASLAM Vs. STATE OF U P
May 23, 2001
MOHD FARMAN Vs. STATE OF UTTAR PRADESH
February 9, 2001
MOHD ISMAIL Vs. STATE OF U P
March 22, 2001
MOHD MUSHEER Vs. STATE OF U P
March 16, 2001
MOHD SALIM ALIAS SALIM UDDIN Vs. 4TH ADDL DISTRICT JUDGE ALLAHABAD
April 18, 2001
MOHD SHAQIR Vs. ADDL DISTRICT JUDGE SPECIAL JUDGE ALIASE G ACTALIAS ETAWAH
January 20, 2001
MOHD ZAHEER SIDDIQUI Vs. MOHD UMAR
May 21, 2001
MOHD ZAHOORUDDIN Vs. U P S R T C LUCKNOW
September 3, 2001
Mohd. AH Vs. Abdul Rauf
February 8, 2001
Mohd. Aslam and Anr. Vs. State of U.P.
May 23, 2001
Mohd. Sayeed Vs. Arjun Singh
May 16, 2001
MOKHTAR ANSARI Vs. STATE OF U P
December 20, 2001
MOOL CHAND Vs. RAJENDRA KUMAR SAXENA
May 21, 2001
MOOL CHAND Vs. TRILOK CHAND
March 31, 2001
MOOL CHAND Vs. TRILOK CHAND
January 31, 2001
MORESHWAR SAVEY Vs. STATE OF UTTAR PRADESH
February 12, 2001
MORESHWAR SAVEY Vs. STATE OF U P
August 12, 2001
MORNI DEVI Vs. STATE OF UTTAR PRADESH
August 30, 2001
MOTI LAL Vs. CENTRAL BUREAU OF INVESTIGATION NEW DELHI
February 7, 2001
Moti Lal Vs. State
January 12, 2001
MOTI LAL GOEL AND OTHERS Vs. STATE OF U.P. AND OTHERS
November 27, 2001
MOTI LAL NANHOO MAL Vs. UNITED INDIA INSURANCE CO LTD
December 3, 2001
MOTILAL Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL
July 13, 2001
MOVIN AHMAD Vs. FIRST ADDITIONAL JUDICIAL MAGISTRATE PRATAPGARH
July 20, 2001
MST AHMADEEN BEGUM Vs. ABDUL QAYUM KHAN
May 11, 2001
Mujammil Vs. Ali Mohammad
January 30, 2001
MUKESH KUMAR GUPTA Vs. UNION OF INDIA
April 19, 2001
Mukhtar Vs. Momina Khatoon
July 17, 2001
MUKHTAR AHMAD Vs. STATE OF U P
December 1, 2001
MUKUL KUMAR Vs. DY SUPERINTENDENT OF POLICE
April 18, 2001
MULAJIM Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEORIA
July 6, 2001
Mulayam Singh Vs. State
January 30, 2001
MULE Vs. STATE OF U P
April 11, 2001
MUMTAZ BEGUN Vs. DISTRICT JUDGE
May 25, 2001
MUNICIPAL BOARD AMROHA Vs. U P PUBLIC SERVICES TRIBUNAL NO 1
May 23, 2001
Munna Vs. State
February 7, 2001
MUNNEY Vs. STATE OF UTTAR PRADESH
November 23, 2001
MUNNI DEVI Vs. XITH ADDL DISTRICT JUDGE KANPUR NAGAR
July 6, 2001
MUNNI DEVI Vs. SATISH KUMAR THAKUR AND OTHERS
November 23, 2001
MUNNI LAL SRIVASTAVA Vs. UNION OF INDIA
July 6, 2001
Munshi Lal Vs. Gaon Sabha
February 3, 2001
MURARI LAL Vs. STATE OF UTTAR PRADESH
January 16, 2001
MURLIDHAR SIGH Vs. STATE OF U P
January 10, 2001
MUSAFIR YADAV Vs. COMMANDANT 47 BN C R P F GANDHINAGAR GUJARAT
September 7, 2001
MUSTAKEEM Vs. STATE OF UTTAR PRADESH
August 7, 2001
MUTAHIR MIAN Vs. STATE OF U P
September 7, 2001
N A TRADERS Vs. COMMISSIONER OF TRADE TAX
May 16, 2001
N C JAIN Vs. CHIEF SECRETARY GOVERNMENT OF U P
March 15, 2001
N KUMAR Vs. UNION OF INDIA
February 6, 2001
N P AGARWAL Vs. PRESCRIBED AUTHORITY ADDL JUDGE SMALL CAUSE COURT ALIASIALIAS KANPUR NAGAR AND ANOTHER
February 19, 2001
NABBU Vs. STATE OF U P
April 4, 2001
NAGAR PALIKA PARISHAD MATHURA Vs. RENT CONTROL AND EVICTION OFFICER
July 10, 2001
NAGENDRA KUMAR JAIN Vs. DISTRICT JUDGE MORADABAD
May 24, 2001
NAGENDRA SINGH YADAV Vs. DISTRICT JUDGE
July 9, 2001
NAGINA PALACE CINEMA HALL Vs. STATE OF UTTAR PRADESH
November 8, 2001
Nagriwali Vs. Janak Dulari
March 22, 2001
NAIM KHAN Vs. ALI SHER
February 19, 2001
NAIMULLAH Vs. STATE OF UTTAR PRADESH
April 12, 2001
NAND LAL SINGH YADAV Vs. VIMLA DEVI
May 9, 2001
NANHA PAHALWAN Vs. UNION OF INDIA
February 20, 2001
NARENDRA KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS AGRA
May 18, 2001
NARENDRA KUMAR Vs. STATE OF U P
July 6, 2001
NARENDRA KUMAR JAIN Vs. FOOD CORPORATION OF INDIA
July 9, 2001
NARENDRA KUMAR JAIN Vs. DISTRICT JUDGE MORDABAD
May 24, 2001
NARENDRA KUMAR RAI Vs. STATE OF U P
December 14, 2001
NARENDRA KUMAR ROONGTA Vs. CIVIL JUDGE J D
November 28, 2001
NARENDRA PAL SINGH Vs. UNION OF INDIA
July 9, 2001
NARENDRA TANDON Vs. U.P. STATE ROAD TRANSPORT CORPORATION
November 29, 2001
NARESH Vs. STATE OF U P
January 19, 2001
NARESH CHANDER SHARMA Vs. CHANCELLOR M J P ROHILKHAND UNIVERSITY BAREILLY
May 2, 2001
NARESH CHANDRA RAJVANSHI Vs. JALAGAM VENGAL RAO FORMER CHIEF MINISTER OF A P
December 7, 2001
NASIM AHMAD Vs. IVTH ADDL DISTRICT JUDGE MERRUT
July 10, 2001
NASIRUDDIN Vs. NAGAR NIGAM GAZIABAD
March 22, 2001
NASIRULLAH ALIAS CHIKHURI Vs. MOHD MURTAZA
July 6, 2001
NATHU LAL Vs. BOARD OF REVENUE
April 24, 2001
NATHULAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MORADABAD CAMP, AND ANOTHER
August 8, 2001
NATIONAL INDUSTRIES CORPORATION MUZAFFARNAGAR Vs. DEVENDRA KUMAR
March 19, 2001
NATIONAL INSURANCE CO LTD Vs. MAHFOOZA BEGUM
August 13, 2001
NATIONAL INSURANCE CO LTD Vs. MANNI SINGH
November 28, 2001
NATIONAL INSURANCE CO LTD Vs. JAGAN NATH
November 7, 2001
NATIONAL INSURANCE COMPANY Vs. KAMAL SINGH
November 29, 2001
NATIONAL INSURANCE COMPANY LIMITED Vs. CHINTA DEVI
November 5, 2001
NAUMI RAM Vs. DY COLLECTOR
January 4, 2001
NAUSHAD Vs. STATE OF UTTAR PRADESH
December 12, 2001
NAVEEN KUMAR Vs. DY. DIRECTOR OF CONSOLIDATION AND OTHERS
November 8, 2001
NAWAB SINGH ALIAS RAM SINGH Vs. STATE OF U P
May 15, 2001
NAYAN TARA RAI Vs. STATE OF U P
March 22, 2001
Nazir Khan Vs. State
January 16, 2001
NEERAJ KAMBOJ Vs. STATE OF U P
July 12, 2001
NEERAJ TRIVEDI Vs. STATE OF U P
December 1, 2001
NET BHARTI Vs. BOARD OF REVENUE
July 6, 2001
NET SINGHRAMESH KUMAR SINGH SANJAYA KUMAR VERMA Vs. LABOUR SECRETARY U P SHASAN STATE OF U P RAJYA KRISHI
February 5, 2001
NEW INDIA ASSURANCE CO LTD Vs. LEKH RAJ
March 20, 2001
NEW INDIA ASSURANCE CO LTD Vs. INDER DEO OJHA
November 5, 2001
NEW INDIA ASSURANCE CO. LTD Vs. SHYAMA DEVI
November 29, 2001
NEW INDIA ASSURANCE COMPANY LTD Vs. VIBHA DEVI
January 4, 2001
NEW INDIA ASSURANCE COMPANY LTD Vs. VIBHA DEVI
April 1, 2001
Nihal Singh Vs. L.M.C.
May 23, 2001
NIKHIL KUMAR YADAV Vs. SECRETARY U P PUBLIC SERVICE COMMISSION U P ALLAHABAD
July 11, 2001
NIRAJ KUMAR TRIPATHI Vs. SCHOOL MANAGEMENT COMMITTEE
May 18, 2001
Nirbhai Singh Vs. L.M.C.
July 12, 2001
NIRMAL KUMAR DWIVEDI Vs. STATE OF UTTAR PRADESH
April 27, 2001
NIRMALA DEVI Vs. REGIONAL TRANSPORT AUTHORITY KANPUR
January 12, 2001
NITYA NAND PANDEY Vs. LIFE INSURANCE CORPORATION OF INDIA
May 25, 2001
O P JOSHI Vs. STATE OF U P
April 12, 2001
Oil and Natural Gas Corporation Limited, Dehradun Vs. Virendra Singh and another
March 24, 2001
Oil and Natural Gas Corporation Ltd. Vs. Shri Ram Singh
July 26, 2001
OKHLA SAND SUPPLY CO Vs. STATE OF U P
January 15, 2001
OM PRAKASH Vs. ASSISTANT LABOUR COMMISSIONER
January 8, 2001
OM PRAKASH Vs. STATE OF UTTAR PRADESH
February 15, 2001
OM PRAKASH Vs. STATE OF UTTAR PRADESH
May 23, 2001
OM PRAKASH BAJPAI Vs. VTH A D J
August 20, 2001
OM PRAKASH GUPTA Vs. UPPER NIBANDHAK PRASHASON COOPERATIVE SOCIETIES
August 9, 2001
OM PRAKASH RAI Vs. JOINT DIRECTOR OF EDUCATION VARANASI REGION VARANASI
April 13, 2001
OM PRAKASH SHARMA AND ORS. Vs. U.P. AWAS AVAM VIKAS PARISHAD AND ORS.
January 8, 2001
OM PRAKASH SINGH YADAV Vs. DIRECTOR STATE COUNCIL FOR EDUCATION RESEARCH AND TRAINING
November 8, 2001
ONKAR DUTTA SHARMA Vs. STATE OF U P
April 13, 2001
ORIENTAL INSURANCE CO LTD Vs. MANJU GUPTA
February 1, 2001
ORIENTAL INSURANCE CO LTD Vs. PRADEEP KUMAR
November 6, 2001
ORIENTAL INSURANCE CO LTD Vs. WHITE ROSE
November 11, 2001
ORIENTAL INSURANCE CO LTD Vs. NATHUNI PRADESH
November 29, 2001
ORIENTAL INSURANCE CO LTD Vs. SABAI
November 29, 2001
ORIENTAL INSURANCE CO LTD Vs. UPENDRA BABU DUBEY
December 5, 2001
ORIENTAL INSURANCE CO LTD Vs. PRAMILA
November 1, 2001
Oriental Insurance Co. Ltd. Vs. Upendra Babu Dubey & Ors.
December 15, 2001
ORIENTAL INSURANCE COMPANY LIMITED Vs. WHITE ROSE
November 7, 2001
ORIENTAL INSURANCE COMPANY LIMITED Vs. MANJU GUPTA
January 2, 2001
ORIENTAL INSURANCE COMPANY LTD Vs. KAMLESH & ORS
November 27, 2001
ORIENTAL INSURANCE COMPANY LTD Vs. SHASHI BALA
November 29, 2001
ORIENTAL INSURANCE COMPANY LTD Vs. SUBHASH CHANDRA VERMA
December 5, 2001
ORIENTAL INSURANCE COMPANY LTD Vs. SAROJ DEVI
November 7, 2001
ORIENTAL INSURANCE COMPANY LTD Vs. ANARKALI
November 27, 2001
ORIENTAL INSURANCEW CO LTD Vs. SOHAN LAL
November 26, 2001
OSWAL FATS AND OIL LTD Vs. ADDITIONAL COMMISSIONER ADMN BAREILLY
July 16, 2001
P C CHATURVEDI Vs. UTTAR PRADESH STATE TEXTILE CORPORATION LTD
October 10, 2001
P D HAJELA Vs. CHANCELLOR GOVERNOR
May 25, 2001
PADAM SINGH SHARMA Vs. STATE OF UTTAR PRADESH
August 29, 2001
PAHARPUR COOLING TOWERS LTD Vs. OWNERS AND PARTIES INTERESTED IN THE VESSEL M V LIMA-I
June 26, 2001
PAKHANDU Vs. STATE OF UTTAR PRADESH
September 13, 2001
Pan Singh Negi and others Vs. State of U.P. and others
August 24, 2001
PANCHAM Vs. STATE OF U P
August 9, 2001
PAPPU ALIAS FAREED UDDIN Vs. STATE OF U P
April 12, 2001
PAPPU ALIAS SALEM JAVED Vs. STATE OF U P
November 19, 2001
PAPPU SINGH Vs. STATE OF UTTAR PRADESH
November 6, 2001
Paras Nath Vs. Mahabir Prasad
February 8, 2001
PARAS NATH SINGH Vs. ADDITIONAL COMMISSIONER ADMN TRADE TAX LUCKNOW
August 29, 2001
PARASURAM SAHU Vs. AKHILESH KUMAR JAIN
December 11, 2001
Parmanand Vs. State
March 14, 2001
PARMANAND DEAD Vs. PRESCRIBED AUTHORITY MUNSIF CITY MEERUT
July 19, 2001
PARMESHWARI DAYAL SAXENA Vs. THE BASIC SHIKSHA PARISHAD, U.P., ALLAHABAD AND OTHERS
January 11, 2001
PATRAM SINGH Vs. STATE OF U P
December 18, 2001
PAWAN KUMAR GUPTA Vs. UNION OF INDIA
April 10, 2001
PAYAL SHARMA Vs. SUPERINTENDENT NARI NIKETAN KALINDRI VIHAR AGRA
May 17, 2001
PEMI Vs. STATE OF UTTAR PRADESH
February 14, 2001
PERVEZ ALAM ALIAS IMRAN Vs. DISTRICT JUDGE
June 5, 2001
PHENKOO Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
November 8, 2001
Pheru Vs. Sursati
July 24, 2001
PHOOL CHAND YADAV Vs. STATE OF U P
March 16, 2001
Phool Singh Vs. Jai Singh
May 2, 2001
PHULAN SHAH ALIAS PHULLU Vs. STATE OF UTTAR PRADESH
December 6, 2001
PHULBASI DEVI Vs. NATIONAL INSURANCE CO LTD
November 28, 2001
PINDARI VARNISH UDHYOG LAU BANJ DISTRICT BAGESHWAR Vs. DISTRICT MAGISTRATE BAGESHWAR
October 3, 2001
POONAM DEVI Vs. STATE OF U P
December 6, 2001
POPULAR CYCLE MANUFACTURING COMPANY PVT LTD Vs. COMMISSIONER TRADE TAX
April 17, 2001
POSHWAL CHEMICAL INDUSTRIES Vs. COMMISSIONER OF TRADE TAX
August 31, 2001
POWER GRID CORPN Vs. INDIA LTD
July 18, 2001
Prabhawati Vs. Mangaldeo Singh
July 13, 2001
PRABHAWATI DEVI DECD Vs. IST ADDL DISTRICT JUDGE AZAMGARH
April 9, 2001
PRABHU DAYAL YADAV Vs. STATE OF U P
July 26, 2001
PRABHU NATH MISRA Vs. UNION OF INDIA
April 10, 2001
PRABHUNATH DIXIT Vs. IIIRD ADDITIONAL DISTRICT JUDGE DEORIA
June 7, 2001
PRABHUNATH DIXIT Vs. IIIRD ADDITIONAL DISTRICT JUDGE DEORIA
July 6, 2001
PRADEEP KUMAR Vs. KENDRIYA VIDYALAYA SANGATHAN NEW DELHI
November 30, 2001
PRADEEP KUMAR Vs. STATE OF U P
January 18, 2001
Pradeep Kumar Vs. Kendriya Vidyalaya Sangathan,New Delhi
November 20, 2001
PRADEEP KUMAR DIXIT Vs. URBAN COOPERATIVE BANK LTD
December 21, 2001
PRADEEP KUMAR RAI Vs. DEPUTY INSPECTOR GENERAL OF POLICE
February 16, 2001
PRADEEP KUMAR RASTOGI Vs. XVITH ADDL DISTRICT JUDGE MEERUT
January 10, 2001
PRADEEP KUMAR SINGH Vs. UTTAR PRADESH STATE SUGAR CORPORATION
October 6, 2001
PRADEEP KUMAR SRIVASTAVA Vs. STATE OF U P
July 3, 2001
PRADEEP SINGH YADAV Vs. STATE OF U P
May 25, 2001
PRADEEP TANDON Vs. R C AND E O MORADABAD
January 5, 2001
Prag Agarwal Vs. Kunwar Iswar Dayal Yog
May 31, 2001
PRAHLAD CHAND Vs. DINESH KUMAR GUPTA
November 1, 2001
Prakash Vs. State
April 27, 2001
PRAKASH CHANDRA KUSHWAHA Vs. DISTRICT DEVELOPMENT OFFICER, JAUNPUR AND OTHERS
July 25, 2001
PRAKASH SINGH Vs. DISTRICT JUDGE MIRZAPUR
January 3, 2001
PRAKASH SINGH Vs. DISTRICT JUDGE MIRZAPUR
March 1, 2001
PRAKASH SINGH Vs. STATE OF UTTAR PRADESH
April 9, 2001
PRAKASHAK MADHU PRAKASHAN Vs. DISTRICT JUDGE
May 24, 2001
PRAMOD ALIAS BILLA Vs. STATE OF UTTAR PRADESH
February 1, 2001
PRAMOD KUMAR BADAL Vs. STATE OF U P
November 21, 2001
PRAMOD KUMAR GUPTA Vs. 1ST ADDITIONAL DISTRICT JUDGE, MEERUT AND ANOTHER
July 30, 2001
PRATAP NARAIN GUPTA ADVOCATE Vs. STATE PUBLIC SERVICES TRIBUNAL
August 29, 2001
PRATHMIK SHIKSHA VETAN BHOGI SAHKARI RIN SAMITI LTD. Vs. STATE OF U.P. AND ORS.
April 26, 2001
PRAVEEN CHANDRA PARIKH Vs. XIV ADDL DISTRICT JUDGE AGRA
April 30, 2001
PRAVINA SOLANKI Vs. STATE OF U P
May 2, 2001
PREM Vs. STATE OF U.P.
November 23, 2001
PREM CHAND Vs. WORKMEN COMPENSATION COMMISSIONER AGRA
February 13, 2001
PREM CHANDRA SINGH Vs. STATE OF U P
November 22, 2001
PREM KUMARI SHARMA Vs. RAJ MANI DUBEY
December 5, 2001
PREM NARAIN SHARMA Vs. UNION OF INDIA
January 19, 2001
PREM NARAIN SINGH ADVOCATE Vs. STATE OF UTTAR PRADESH
August 1, 2001
PREM NARAYAN SHARMA Vs. STATE OF U P
November 20, 2001
PREM PRAKASH GUPTA Vs. STATE OF U P
July 26, 2001
PREMLATA PANDEY Vs. STATE OF U P
February 23, 2001
PRITHVI NATH Vs. STATE OF U P
December 4, 2001
PRITHVI SINGH Vs. STATE OF UTTAR PRADESH
July 18, 2001
PROF RAM VIR SINGH Vs. CHAIRMAN KENDRIYA HINDI SHIKSHAN MANDAL MINISTRY OF H R D
August 16, 2001
PUNJAB NATIONAL BANK AND ORS. Vs. M/S LACHMAN DAS HANS KUMAR AND ANOTHER
July 23, 2001
Purshottam Prasad Vs. Chandra Shekhar
March 16, 2001
PYAREY LAL Vs. STATE OF U P
September 24, 2001
QAMER ALI Vs. U P PUBLIC SERVICE TRIBUNAL NO 2 LUCKNOW
August 30, 2001
Qasimuddin Vs. Ejaz Ahmad
March 2, 2001
QUALITY EXPORTS AND CHEMICALS Vs. CEGAT NEW DELHI
November 29, 2001
QUALITY EXPORTS AND CHEMICALS Vs. CEGAT
May 17, 2001
R C SHUKLA Vs. STATE OF U P
May 14, 2001
R D GUPTA Vs. STATE OF UTTAR PRADESH
August 29, 2001
R K MEHTA Vs. YAGYA VEER SINGH
December 10, 2001
R K PAL Vs. STATE OF U P
May 1, 2001
R K SINGH Vs. DIRECTOR APPOINTING AUTHORITY
May 1, 2001
R SAINI Vs. UNION OF INDIA
September 26, 2001
R T INDUSTRIES Vs. U P COOPERATIVE FEDERATION LTD
February 23, 2001
RADHA DEVI Vs. STATE OF U P
September 3, 2001
RADHA GOVIND Vs. DISTRICT JUDGE MATHURA
July 31, 2001
RADHA KANT DUBEY Vs. VTH ADJ KANPUR NAGAR
February 26, 2001
RADHEY SHYAM Vs. STATE OF UTTAR PRADESH
May 21, 2001
RADHEY SHYAM Vs. STATE OF UTTAR PRADESH
September 6, 2001
RADHEY SHYAM PANDEY Vs. CHIEF SECRETARY U P
May 25, 2001
RAFAT UMAR Vs. VIKAS KHURANA
August 29, 2001
RAFIQ AHMAD Vs. VTH ADDL DISTRICT JUDGE SHAHJAHANPUR
May 24, 2001
RAGHUBANSH BEHARI LAL Vs. U P PUBLIC SERVICES TRIBUNAL NO 1 LUCKNOW
November 21, 2001
RAGHUNATH SINGH Vs. STATE OF U P
March 14, 2001
RAGHURAJ SHARAN SHARMA Vs. URMILA DEVI
May 7, 2001
RAGHUVIR SINGH BHATTY Vs. RAM CHANDRA WAMAN SUBHEDAR
September 27, 2001
RAHMAT ALI Vs. STATE OF UTTAR PRADESH
February 13, 2001
RAHMAT KHAN Vs. DISTRICT JUDGE BAREILLY
May 24, 2001
Rahmullah Vs. Noor Hasan
May 8, 2001
RAHUL KUMAR Vs. STATE OF U P
April 18, 2001
RAIL INDIA TECHNICAL AND ECONOMIC SERVICES LIMITED Vs. VIDYAWATI CONSTRUCTION COMPANY
May 24, 2001
RAJ BAHADUR SINGH Vs. STATE OF U P
January 31, 2001
RAJ DEV Vs. U P SAHKARI GRAM VIKAS BANK LTD
June 6, 2001
RAJ KAPOOR Vs. VIITH ADJ FATEHPUR
April 20, 2001
Raj Karan Vs. Raja Ram
April 16, 2001
RAJ KISHORE Vs. COMMISSIONER GORAKHPUR DIVISION
March 22, 2001
Raj Kumar Vs. Dashrath
March 14, 2001
RAJ KUMAR ALIAS RAJU Vs. STATE OF U P
May 7, 2001
Raj Narain Vs. Luxman & Ors.
March 14, 2001
RAJ NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS
December 5, 2001
RAJ RANI Vs. CIVIL JUDGE ALIASJ D ALIAS SAHASWAN DISTRICT BUDAUN
July 3, 2001
RAJA MAHESH CHAND Vs. KUNWAR BAHADUR
May 24, 2001
RAJA RAM Vs. ASSISTANT DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS
December 12, 2001
RAJA RAM DECD Vs. RAM SABAD
May 10, 2001
RAJA RAM S O RAMPATI Vs. STATE OF UTTAR PRADESH
February 23, 2001
RAJA RAM SONI Vs. KANPUR DEVELOPMENT AUTHORITY
December 13, 2001
RAJBEER Vs. ADDL. COMMISSIONER, SAHARANPUR DIVISION AND OTHERS
February 5, 2001
RAJENDRA KUMAR NIGAM Vs. DISTRICT JUDGE KANPUR NAGAR
April 18, 2001
RAJENDRA KUMAR SRIVASTAVA Vs. SAMYUKT KSHETRIYA GRAMIN BANK
July 4, 2001
RAJENDRA PRASAD Vs. STATE OF U P
May 10, 2001
RAJENDRA PRASAD Vs. ENGINEER-IN-CHIEF PUBLIC WORKS DEPARTMENT U P
March 2, 2001
RAJENDRA SINGH Vs. IIND ADDL. DISTRICT JUDGE, MUZAFFARNAGAR AND OTHERS
April 16, 2001
RAJENDRA SINGH NIRANJAN Vs. STATE OF U P
November 21, 2001
RAJESH CHAWLA Vs. PRESCRIBED AUTHORITY CIVIL JUDGE MEERUT
July 19, 2001
RAJESH SHARMA Vs. ADVOCATE GENERAL UTTAR PRADESH
August 20, 2001
RAJESHWAR Vs. STATE OF U P
December 21, 2001
RAJIV GOGTE Vs. ADDL DISTRICT MAGISTRATE CIVIL SUPPLIES R C E P KANPUR NAGAR
July 11, 2001
RAJIV LOCHAN Vs. CHIEF MEDICAL OFFICER ALIGARH
August 31, 2001
RAJIV LOCHAN SHARMA Vs. IST ADDITIONAL DISTRICT JUDGE
May 24, 2001
RAJMANI DEVI Vs. DISTRICT INSPECTOR OF SCHOOL GHAZIPUR
November 28, 2001
RAJNI CHAUDHARY Vs. STATE OF UTTAR PRADESH
August 1, 2001
RAJNI JAIN Vs. PUNJAB AND SIND BANK NEW DELHI
March 2, 2001
RAJU SINGH Vs. STATE OF UTTAR PRADESH
July 25, 2001
Raju Singh and Ors. Vs. State of U.P.& Ors.
July 25, 2001
RAJU V JOHN SMT Vs. REGIONAL JOINT DIRECTOR OF EDUCATION AGRA REGION
February 7, 2001
RAJVEER SINGH AND OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION AND ANOTHER
May 2, 2001
RAJVIR SINGH Vs. COLLECTOR DISTRICT MAGISTRATE MUZAFFARNAGAR
January 30, 2001
RAJWATI Vs. COMMISSIONER AGRA DIVISION AGRA
November 27, 2001
RAKESH DEVI Vs. STATE OF UTTAR PRADESH
December 6, 2001
RAKESH KUMAR Vs. U P STATE PUBLIC SERVICE TRIBUNAL LUCKNOW
December 14, 2001
RAKESH KUMAR CONTRACTOR Vs. SUPERINTENDING ENGINEER IRRIGATION WORKS
February 15, 2001
RAKESH KUMAR MISHRA Vs. STATE OF U P
July 23, 2001
RAKESH KUMAR SAINI Vs. STATE OF UTTAR PRADESH
July 4, 2001
RAKESH TIWARI ALIAS SHASHI BHUSHAN TIWARI Vs. STATE OF U P
September 19, 2001
RAKESH VERMA Vs. HONBLE CHIEF JUSTICE HIGH COURT OF JUDICATURE AT ALLAHABAD
September 21, 2001
RAM ADHAR LAL SRIVASTAVA Vs. STATE OF U P
February 6, 2001
RAM AGYA Vs. STATE OF U P
December 6, 2001
RAM ANURAG VERMA Vs. STATE OF U P
December 21, 2001
Ram Asrey Vs. Shiv Kumar
May 15, 2001
Ram Asrey Vs. Sita Ram
February 23, 2001
RAM AVADH PRASAD Vs. UTTAR PRADESH PUBLIC SERVICES TRIBUNAL
October 30, 2001
RAM AVTAR GOEL Vs. JAGANNATH GUPTA
October 19, 2001
RAM AWADH Vs. ADDITIONAL COMMISSIONER, ALLAHABAD AND OTHERS
March 2, 2001
RAM BABU GUPTA Vs. STATE OF UTTAR PRADESH
April 27, 2001
RAM BABU JAIN Vs. VIRENDRA KUMAR GUPTA
April 9, 2001
RAM BACHAN AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BALLIA AND OTHERS
February 14, 2001
RAM BAHADUR Vs. STATE OF UTTAR PRADESH
April 30, 2001
RAM BAHADUR SINGH Vs. STATE OF UTTAR PRADESH
August 10, 2001
RAM BAKAS NATHMAL Vs. THAKUR NARAIN SINGH
July 18, 2001
RAM BAKAS NATHMAL Vs. THAKUR NARAIN SINGH MAHARAJ VIRAJMAN MANDIR
July 17, 2001
RAM BALI SINGH AND ANOTHER Vs. THE DEPUTY DIRECTOR CONSOLIDATION, FATEHPUR AND OTHERS
July 24, 2001
RAM BALLABH SHARMA Vs. MANDIR SHREE RADHAKRISHNA JI MAHARAJ
May 4, 2001
RAM BHAJAN Vs. CHIEF REVENUE OFFICER PRESCRIBED AUTHORITY MIRZAPUR
May 25, 2001
RAM BHAJAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
March 29, 2001
Ram Chabiley Vs. Hafizul Rahman
November 28, 2001
RAM CHANDER Vs. STATE OF UTTAR PRADESH
December 6, 2001
Ram Chandra Vs. State of U.P.
May 15, 2001
RAM CHANDRA Vs. DY DIRECTOR OF CONSOLIDATION GHAZIABAD
May 18, 2001
RAM CHANDRA MISSION SAHAHJAHANPUR Vs. PARTHASARTHY RAJ GOPALACHARI
November 26, 2001
RAM CHANDRA SHUKLA Vs. STATE OF UTTAR PRADESH
September 6, 2001
RAM DAS Vs. FIRST ADDL DISTRICT JUDGE AZAMGARH
February 19, 2001
RAM DAS AND OTHERS Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS
July 4, 2001
RAM DAS GUPTA DEAD Vs. IIIRD ADDL DISTRICT JUDGE GORAKHPUR
August 22, 2001
RAM DAS YADAV Vs. SENA NAYAK 45TH BATTALION P A C
March 22, 2001
RAM DEEN Vs. STATE OF U P
August 3, 2001
RAM DEV Vs. STATE OF U.P. AND OTHERS
April 4, 2001
Ram Dhani and Ors. Vs. Nek Ram Singh & Ors.
October 19, 2001
Ram Dhari Vs. Gaon Sabha
April 12, 2001
RAM DULARE Vs. STATE OF U P
May 4, 2001
RAM DULARI Vs. MORADABAD DEVELOPMENT AUTHORITY MORADABAD
February 28, 2001
Ram Gopal Vs. Vijai Kumar Singh
May 28, 2001
Ram Gopal Vs. L.M.C.
July 24, 2001
RAM JANAM AND ANR. Vs. JOINT DIRECTOR OF CONSOLIDATION, FAIZABAD AND ANR.
July 31, 2001
RAM KALI Vs. STATE OF U P
February 15, 2001
RAM KARAN SHUKLA Vs. D D C FATEHPUR
August 9, 2001
RAM KAWAL TIWARI Vs. STATE OF UTTAR PRADESH
December 7, 2001
Ram Kawal Tiwari and Ors. Vs. State of U.P.& Ors.
December 7, 2001
RAM KEWAL Vs. MANAGER FOOD CORPORATION OF INDIA
November 20, 2001
Ram Khelawan Vs. Sheo Murat
July 18, 2001
RAM KISHAN Vs. UNION OF INDIA UOI
January 4, 2001
Ram Kishan Singh Vs. Kunwar Vijai Kumar
September 12, 2001
RAM KISHUN Vs. STATE OF UTTAR PRADESH
October 11, 2001
RAM KRISHAN DUBEY Vs. INSPECTOR GENERAL REGISTRATION
January 2, 2001
RAM KUMAR Vs. STATE OF U P
February 28, 2001
RAM KUMAR Vs. STATE OF UTTAR PRADESH
September 25, 2001
Ram Kumar Singh Vs. Gaon Sabha
August 24, 2001
RAM KUMAR VERMA Vs. STATE OF U P
April 13, 2001
RAM LACHHAN AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS
August 8, 2001
Ram Lakhan Vs. Sheo Balak
January 31, 2001
Ram Lal Vs. Ravi
December 4, 2001
RAM LAL AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS
August 10, 2001
RAM LOCHAN Vs. STATE OF U P
July 17, 2001
RAM MILAN Vs. STATE OF U P
May 18, 2001
RAM NARAIN Vs. STATE OF U P
July 25, 2001
Ram Narain Vs. State
February 10, 2001
RAM NARESH YADAV Vs. STATE OF UTTAR PRADESH
March 22, 2001
RAM NATH GUPTA Vs. SPECIAL JUDGE E C ACT ADDL DISTRICT JUDGE AGRA
May 23, 2001
RAM NIHOR SINGH Vs. STATE OF U P
May 18, 2001
RAM NIHOR SINGH Vs. STATE OF U P AND OTHERS
April 20, 2001
RAM PAITA KANNAUJIA Vs. STATE OF UTTAR PRADESH
April 4, 2001
RAM PANDEY Vs. SENIOR SUPERINTENDENT OF POLICE, VARANASI AND OTHERS
May 21, 2001
RAM PIYAREY Vs. STATE BANK OF INDIA
January 31, 2001
RAM PRASAD ALIAS BHANGAD Vs. STATE OF U P
May 17, 2001
RAM PRASAD BHAGAT Vs. STATE OF U P
August 10, 2001
RAM PYARE PATEL Vs. MANAGING DIRECTOR U P STATE AGRO INDUSTRIAL CORPORATIONLTD
November 24, 2001
Ram Sajiwan Vs. Gaon Sabha
January 9, 2001
RAM SAJIWAN Vs. DY. DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
May 22, 2001
Ram Sakhi Vs. State
June 12, 2001
RAM SAMUJH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SIDHARTH NAGAR AND OTHERS
December 4, 2001
Ram Saran Vs. Budha
November 27, 2001
RAM SARAN NAR SINGH PRASAD Vs. COMMISSIONER OF INCOME TAX
January 11, 2001
Ram Saran Singh Vs. Shiromani
February 13, 2001
RAM SEVAK GUPTA STATE OF U P Vs. STATE OF U P
November 27, 2001
RAM SEWAK Vs. STATE OF U P
July 5, 2001
RAM SEWAK GUPTA Vs. STATE OF U P
January 15, 2001
RAM SHANKAR RATHORE Vs. STATE OF U P
August 10, 2001
RAM SUBHAG PANDEY Vs. STATE OF UTTAR PRADESH
February 22, 2001
RAM SURAT Vs. U P PUBLIC SERVICE COMMISSION ALLAHABAD
January 10, 2001
RAM SURAT RAM Vs. GENERAL MANAGER FEEDER BALANCING DAIRY VARANASI
December 6, 2001
Ram Swaroop Vs. Gajram
June 29, 2001
Ram Swaroop Vs. State
June 6, 2001
RAM SWAROOP Vs. STATE OF U P
May 4, 2001
Ram Swaroop Ahirwar and others Vs. State of U.P. and others
January 1, 2001
RAM VIKAS Vs. STATE OF U P
August 9, 2001
RAM VISHAL ALIAS FAUJI Vs. STATE OF U P
July 30, 2001
Ram Viyas etc. Vs. Chandra Shekher etc.
June 18, 2001
RAM VYAS AND OTHERS Vs. BOARD OF REVENUE, U.P. ALLAHABAD AND OTHERS
November 6, 2001
RAMA DEVI GUPTA Vs. 12TH ADDL DISTRICT JUDGE KANPUR NAGAR
May 8, 2001
RAMA KANT Vs. STATE OF UTTAR PRADESH
March 1, 2001
RAMA SHANKAR TEWARI Vs. DISTRICT JUDGE VARANASI
November 5, 2001
RAMA SHANKER MISHRA Vs. JOINT DIRECTOR OF EDUCATION VARANASI
March 20, 2001
RAMADIN SHAKYA Vs. STATE OF U P
November 28, 2001
Ramanand Vs. Sita Ram
January 31, 2001
Ramanuj Tripathi Vs. Sheo Murti
February 13, 2001
RAMESH Vs. STATE OF U P
March 21, 2001
RAMESH CHANDRA Vs. VICE CHANCELLOR UNIVERSITY OF ALLAHABAD
December 20, 2001
RAMESH CHANDRA TRIPATHI Vs. STATE OF U P
November 2, 2001
RAMESH KUMAR Vs. STATE OF U P
July 3, 2001
RAMESHAWAR NATH SINHA Vs. RAJENDRA PRASAD DWIVEDI
May 25, 2001
RAMESHWAR NATH SINHA Vs. NARSINGH SAHAI
May 25, 2001
RAMESHWAR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BALLIA AND OTHERS
May 22, 2001
RAMHIT Vs. COMMISSIONER AND OTHERS
December 3, 2001
RAMJI AGARWAL Vs. STATE OF U P
April 25, 2001
RAMJI LAL Vs. IXTH ADDL DISTRICT JUDGE KANPUR NAGAR
May 18, 2001
RAMPAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BULANDSHAHAR AND OTHERS
November 19, 2001
Ramphal Vs. Musabbir Hussain
February 2, 2001
RAMWATI Vs. IIND ADDITIONAL DISTRICT JUDGE JHANSI
May 7, 2001
RAMWATI Vs. STATE OF U P
February 28, 2001
RAMWATI Vs. STATE OF U P
February 1, 2001
RANA RANJEET SINGH Vs. VICECHANCELLOR BANARAS HINDU UNIVERSITY
August 9, 2001
RANG NATH RAI Vs. NEW INDIA ASSURANCE CO LTD
July 19, 2001
RANNA LAL Vs. ALOK TANDON
April 26, 2001
RANVIR SINGH Vs. DISTRICT MAGISTRATE SHRAWASTI
June 27, 2001
RASHEED AHMED Vs. KARIMA KHATOON
August 14, 2001
RATAN PAL SINGH Vs. KUNWAR PAL SINGH
October 4, 2001
RATAN PAL SINGH Vs. KUNWAR PAL SINGH
April 10, 2001
RATI RAM Vs. ADDL. COMMISSIONER (J), SAHA
February 5, 2001
RAUF Vs. IIIRD ADDITIONAL DISTRICT JUDGE DEORIA
May 16, 2001
RAVAL PAPERS LTD Vs. STATE OF ALLAHABD
December 12, 2001
RAVI B JADEJA Vs. STATE OF UTTAR PRADESH
February 2, 2001
Ravi B.Jadeja and Ors. Vs. State of U.P.& Anr.
February 2, 2001
RAVI DUTT SHARMA Vs. STATE OF UTTAR PRADESH
May 11, 2001
RAVI PRAKASH Vs. IVTH ADDL DISTRICT JUDGE SAHARANPUR
July 10, 2001
RAVI SARAN PRASAD Vs. RASHMI SINGH
March 30, 2001
RAVI SHANKAR SHARMA Vs. SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD
July 23, 2001
RAVINDRA KUMAR GUPTA Vs. KRISHAN LAL KHANNA
May 15, 2001
RAVINDRA KUMAR SHARMA Vs. STATE
January 12, 2001
RAVINDRA NATH CHAUBEY Vs. DISTRICT JUDGE BALLIA
January 10, 2001
RAVINDRA NATH YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS
May 21, 2001
RAVINDRA SINGH Vs. SUPT DISTRICT JAIL BULANDSHAHR
February 12, 2001
REAGAL HOSPITAL LTD Vs. UNION OF INDIA UOI
February 5, 2001
REGIONAL MANAGER, U.P.S.R.T.C. Vs. NOOR JAHAN BEGUM
November 9, 2001
REGIONAL MANAGER, U.P.S.R.T.C. Vs. SAROJ UPADHYAYA
November 8, 2001
Rekha Devi Vs. Kamla Devi
July 9, 2001
RENUSAGAR POWER COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
July 17, 2001
RIAZ ALI Vs. STATE OF U P
July 19, 2001
RIYAZUDDIN Vs. STATE OF U P
July 16, 2001
Rohan Vs. Shiv Kaur
May 29, 2001
ROHITAS SHARMA Vs. STATE OF U P
January 12, 2001
ROOP LAL AND SHRIPAL Vs. BRIJNATH SINGH
March 16, 2001
Roop Singh Vs. Mahipal Singh
May 10, 2001
ROSHAN LAL Vs. STATE OF U P
November 19, 2001
RUDRAPAL SINGH ALIAS LALLEY Vs. STATE OF U P
February 6, 2001
RUSTAM AND MERAJ Vs. STATE OF U. P.
February 27, 2001
S K AGARWAL Vs. MANOJ DALMIA
May 3, 2001
S P JINDAL Vs. STATE OF U P
November 29, 2001
SABARMATI STEELS AND ALLOYS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 4, 2001
SABRA Vs. STATE OF U P
February 1, 2001
SADHURAM Vs. STATE OF U P
July 18, 2001
SADIQ ALI Vs. STATE OF UTTAR PRADESH
August 29, 2001
SAHDEV SINGH Vs. U P PUBLIC SERVICE TRIBUNAL
February 19, 2001
SAHNGOO RAM Vs. STATE OF U P
March 16, 2001
SAIYADA Vs. DIRECTOR GENERAL OF POLICE U P
December 10, 2001
SAJIDA BEGUM Vs. IST ADDL DISTRICT JUDGE FARRUKHABAD
November 23, 2001
SAKET BRICKS TRADERS, RAMWAPUR, KUSHMI BAZAR, GORAKHPUR Vs. ADDITIONAL COMMISSIONER (LEGAL) TRADE TAX & OTHERS
January 4, 2001
SALAM Vs. STATE OF U P
May 14, 2001
SALIK AND SEEAYE Vs. ASSTT DIRECTOR OF CONSOLIDATION VARANASI
November 7, 2001
SALIK RAM TEWARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS
July 6, 2001
Saltan Vs. Ganesh
March 16, 2001
SAMAR PAL Vs. STATE OF U P
August 9, 2001
SAMAYDIN Vs. STATE OF UTTAR PRADESH
January 4, 2001
SAMEER SINHA Vs. STATE OF U P
July 4, 2001
SAMODI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
August 8, 2001
SANDEEP CHAUHAN Vs. STATE OF U P
July 11, 2001
SANDEEP PODDAR Vs. STATE OF U P
August 28, 2001
SANGAM LAL Vs. STATE OF U P
September 6, 2001
SANJAI Vs. STATE OF U P
November 23, 2001
SANJAI Vs. STATE OF U P
November 26, 2001
SANJAY GOEL Vs. STATE OF UTTAR PRADESH
September 11, 2001
SANJAY SHANKER MANWAL Vs. STATE OF U P
July 17, 2001
SANJAY SINGH Vs. STATE OF U P
February 23, 2001
SANJEEV KUMAR Vs. STATE OF U P
August 3, 2001
SANJEEV KUMAR GANGWAR Vs. SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD AND
February 5, 2001
Sanjya Devi Vs. Pradeep Singh
June 28, 2001
SANT SARAN SINHA Vs. UNION OF INDIA
August 29, 2001
SANTOSH KUMAR Vs. STATE OF UTTAR PRADESH
August 29, 2001
SANTOSH KUMAR Vs. STATE OF UTTAR PRADESH
July 19, 2001
SANTOSH KUMAR Vs. SENA NAYAK 28 WAHANI P A C ETAWAH
April 12, 2001
SANTOSH KUMAR AGARWAL Vs. SPECIAL JUDGE ADDL DISTRICT JUDGE ALLAHABAD
May 11, 2001
SANTOSH KUMAR MISHRA Vs. STATE OF U P
March 31, 2001
SANTOSH KUMAR MISHRA Vs. STATE OF U P
July 17, 2001
SANTOSH KUMAR SAHU Vs. OFFICIAL LIQUIDATOR
February 1, 2001
SANTOSH KUMAR SONKAR Vs. STATE OF U P
March 17, 2001
SARAB DEV Vs. XII ADDL. DISTRICT JUDGE
January 19, 2001
SARAN ENGINEERING COMPANY LTD Vs. STATE OF ALLAHABAD
July 25, 2001
SARDAR HARPAL SINGH Vs. STATE OF U P
May 10, 2001
SARDAR SINGH Vs. DISTRICT MAGISTRATE MEERUT
November 24, 2001
SARNAM SINGH Vs. DEPUTY REGISTRAR COOP SOCIETIES JHANSI
January 17, 2001
SAROJANA DEVI Vs. STATE OF UTTAR PRADESH
August 8, 2001
SAROJANI NAIDU MEDICAL COLLEGE TEACHERS ASSOCIATION AGRA Vs. STATE OF U P
December 12, 2001
SARTAJ MOHAMMAD Vs. STATE OF UTTAR PRADESH
February 16, 2001
SATGURU SHARNANAND Vs. SHIV KAILASH PANDEY
May 11, 2001
SATISH CHANDRA SHARMA Vs. KISAN SAHAKARI CHINI MILLS LIMITED
November 26, 2001
SATISH KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
November 7, 2001
SATISH KUMAR Vs. R C AND E O ALIASIALIAS ALLAHABAD
March 13, 2001
SATISH KUMAR SHUKLA Vs. UNION OF INDIA
May 21, 2001
SATYA NARAIN Vs. STATE OF U P
July 21, 2001
SATYA NARAIN PROPRIETOR KAMAL Vs. SPECIAL JUDGE ALIASJUDGE ALIASE C ACTALIAS BANDA
November 20, 2001
SATYA NARAIN SINGH Vs. UNION OF INDIA
January 31, 2001
SATYA PAL SINGH Vs. U P PUBLIC SERVICES TRIBUNAL III
November 29, 2001
SATYA PRAKASH Vs. FIRST ADDITIONAL DISTRICT JUDGE ETAH
March 13, 2001
SATYA PRAKASH BANSAL Vs. CHIEF GENERAL MANAGER
March 31, 2001
SATYENDRA KUMAR Vs. U P JAL NIGAM
September 17, 2001
SATYENDRA KUMAR Vs. STATE OF U P
June 28, 2001
SAURABH KUMAR Vs. STATE OF U P
May 3, 2001
SAYED BILAYATUI HASAN Vs. MOHAMMAD INAM KHAN
June 7, 2001
SAYED BILAYATUI HASAN Vs. MOHAMMAD INAM KHAN
July 6, 2001
SETHAN AND OTHERS Vs. SUB
March 27, 2001
SEVA SON OF PARAM LAL CHAMAR (IN JAIL) Vs. STATE OF UTTAR PRADESH
November 8, 2001
SEWA ; RADHA CHARAN AND ANR.; RAVI DAS; NARAIN Vs. STATE OF U.P.
November 8, 2001
SHABBIR Vs. STATE OF UTTAR PRADESH
November 9, 2001
SHABBIR AHMAD Vs. ASSTT DIRECTOR OF CONSOLIDATION AZAMGARH
December 5, 2001
SHABBIR KHAN Vs. STATE OF U P
July 11, 2001
SHAH MOHAMMAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS
April 25, 2001
Shah Mohd.@ Jhuri Vs. Aijaz Ahmad
March 16, 2001
SHAHBUDDIN Vs. IVTH ADDL DISTRICT JUDGE BULANDSHAHR
May 22, 2001
SHAHEEN PARVEEN Vs. IVTH ADDITIONAL DISTRICT JUDGE MEERUT
July 10, 2001
SHAHEEN PARVEEN Vs. IVTH ADDITIONAL DISTRICT JUDGE MEERUT
October 7, 2001
SHAHJAHAN BEGUM Vs. XVIIITH ADJ MEERUT
April 10, 2001
Shahroz and Anr. Vs. State of U.P.
February 1, 2001
SHAILENDRA Vs. STATE OF U P
August 9, 2001
SHAILENDRA KUMAR Vs. STATE OF U P
December 4, 2001
SHAILENDRA KUMAR ARORA Vs. STATE OF U P
April 22, 2001
SHAILENDRA KUMAR ARORA AND ANOTHER Vs. STATE OF U.P. AND OTHERS
April 24, 2001
SHAKIRA KHATOON KAZMI Vs. STATE OF UTTAR PRADESH
December 7, 2001
SHAKUNTALA DEVI Vs. EXECUTIVE ENGINEER ELECTRICITY TRANSMISSION DIVISION FIRST U P ELECTRICITY
January 25, 2001
SHAKUNTALA DEVI Vs. ADDL DISTRICT JUDGE RAMPUR
December 1, 2001
SHAKUNTALA GOSWAMI Vs. SAROJ CHAUDHARY
May 3, 2001
SHALABH KHANNA Vs. STATE OF U P
July 10, 2001
SHAMIM AHMAD Vs. RASHIDA BEGUM
April 13, 2001
SHAMSHUL HAQ MUKHTAR AHMAD Vs. SUPERINTENDENT DIVISION DISTRICT JAIL AZAMGARH
December 14, 2001
SHAMSHUL ZAMA Vs. DISTRICT INSPECTOR OF SCHOOLS
May 25, 2001
SHAMSHUL ZAMA Vs. DISTRICT INSPECTOR OF SCHOOLS CHANDAULI
September 14, 2001
Shankar Singh Vs. Sri Nam
January 12, 2001
SHANKER Vs. STATE OF UTTAR PRADESH
March 1, 2001
Shanker Lal Vs. State of U.P.
February 13, 2001
SHANTI DEVI Vs. STATE OF U P
April 30, 2001
SHANTI DEVI SMT Vs. STATE OF U P
April 20, 2001
SHANTI JAIN Vs. ADDITIONAL DISTRICT JUDGE SECOND ALLAHABAD
September 3, 2001
SHARDA DEVI Vs. STATE OF UTTAR PRADESH
August 27, 2001
SHARVAN KUMAR MITTAL Vs. XVIIITH ADJ MEERUT
February 14, 2001
SHASHI BALA SINHA Vs. STATE OF U P
April 10, 2001
SHASHI GUPTA Vs. VTH ADDITIONAL DISTRICT JUDGE BULANDSHAHR
July 4, 2001
SHASHI PRATAP SINGH Vs. STATE OF UTTAR PRADESH
May 16, 2001
SHATRUGHNA TRIPATHI Vs. HONBLE THE CHIEF JUSTICE OF HIGH COURT OF JUDICATURE AT ALLAHABAD
February 15, 2001
Shauqat Vs. Anis Beg
January 3, 2001
Sheela Arvind (Smt.) and others Vs. State of U.P. and others
August 9, 2001
SHEETAL Vs. STATE OF U P
February 16, 2001
SHEFALIKA AGARWAL Vs. VIKAS AGARWAL
February 9, 2001
SHEO AUTAR Vs. DEO KANYA
February 15, 2001
SHEO DHARI Vs. IVTH ADDL DISTRICT JUDGE MIRZAPUR
February 16, 2001
SHEO KUMAR SINGH Vs. PRESCRIBED AUTHORITY CEILING/ ADDL COLLECTOR EXECUTIVE LUCKNOW
July 26, 2001
SHEO KUMAR SINGH Vs. THE PRESCRIBED AUTHORITY (CEILING)/ADDL. COLLECTOR (EXECUTIVE). LUCKNOW AND OTHERS
June 27, 2001
Sheo Narayan Vs. Phool Chand
January 23, 2001
SHEO PRAKASH RAI Vs. STATE OF U P
July 4, 2001
Sheo Prasad Vs. Raja
February 15, 2001
SHEO PRASAD VINOD KUMAR Vs. UNION OF INDIA
January 4, 2001
SHEO PYARI Vs. SHIAM SUNDAR SUNAR
April 19, 2001
Sheo Shanker Vs. Sita Ram
February 16, 2001
SHEO YATAN CHAKRAWARTY Vs. ZILA BASIC SHIKSHA ADHIKARI MIRZAPUR
May 8, 2001
SHER BAHADUR Vs. UNION OF INDIA
May 16, 2001
SHER SINGH Vs. STATE OF U P
February 26, 2001
Sher Singh Vs. L.M.C.
January 10, 2001
SHESHMANI YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD
April 25, 2001
SHITAL PRASAD Vs. XITH ADDL DISTT JUDGE KANPUR NAGAR
May 25, 2001
SHITAL SINGH Vs. STATE OF U P
May 17, 2001
SHITLA PRASAD Vs. DY. DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHER
November 20, 2001
SHIV DULAREY GUPTA Vs. DIRECTOR OF LOCAL BODIES
September 28, 2001
SHIV KUMAR DUBEY DWIVEDI Vs. PRABHARI ADHIKARI SHIKSHA NAGAR KSHETRA MAHOBA
August 8, 2001
SHIV KUMAR SINGH YADAV Vs. STATE OF U P
May 25, 2001
SHIV MOHAN Vs. COMMISSIONER, AZAMGARH DIVISION, AZAMGARH AND OTHERS
December 20, 2001
SHIV NATHI Vs. RAJ DEO AND ORS.
September 17, 2001
SHIV PRASAD Vs. XIITH ADDL DISTRICT JUDGE VARANASI
May 15, 2001
SHIV PRASAD Vs. STATE OF UTTAR PRADESH
September 19, 2001
Shiv Prasad and Ors. Vs. State of U.P.
September 19, 2001
SHIV SAHAI GUPTA Vs. IXTH ADDL DISTT JUDGE VARANASI
January 22, 2001
SHIV SHANKAR VERMA Vs. STATE OF U.P. AND ORS.
January 21, 2001
SHIV SHANKER Vs. ADDL DISTRICT JUDGE AGRA
December 1, 2001
SHIVA KANT DUBEY Vs. VTH ADDITIONAL DISTRICT AND SESSIONS JUDGE KANPUR NAGAR
April 16, 2001
SHIVA SHAGAR SHUKLA AND ANOTHER Vs. BOARD OF REVENUE U.P., ALLAHABAD AND OTHERS
July 9, 2001
SHORAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION SAHARANPUR
July 11, 2001
SHOT `N POT Vs. DISTRICT MAGISTRATE MEERUT
April 3, 2001
SHREEPAL SINGH Vs. STATE OF U P
January 31, 2001
SHRI NATH PANDEY Vs. VTH UPPER DISTT JUDGE ALLAHABAD
March 12, 2001
SHRI RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
November 20, 2001
SHRI RAM AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
December 12, 2001
SHRI RAM PANDEY Vs. SENIOR SUPERINTENDENT OF POLICE
May 21, 2001
SHRI RAM SINGH CHANDEL Vs. UNION OF INDIA
May 9, 2001
SHUBH NARAIN SINGH Vs. STATE OF UTTAR PRADESH
September 7, 2001
SHUBHA KARAN DWIVEDI Vs. DISTRICT MAGISTRATE SULTANPUR
March 15, 2001
SHYAM BIHARI Vs. DY. DIRECTOR OF CONSOLIDATION, BAREILLY AND OTHERS
April 11, 2001
Shyam Lal Vs. LM.C.
July 9, 2001
SHYAM LAL Vs. D D C
August 9, 2001
SHYAM NARAIN AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
August 31, 2001
SHYAM SUNDER Vs. FIRM NARAIN DAS BAL KRISHNA DAS
March 16, 2001
SIDDHESHWAR SHUKLA Vs. VICECHANCELLOR BANARAS HINDU UNIVERSITY
February 27, 2001
SIDH GOPAL Vs. STATE
May 25, 2001
SIEL LTD Vs. CANE COMMISSIONER
December 1, 2001
SIHASAN RAI Vs. RAM NARAIN
May 22, 2001
SINGARI DEVI Vs. STATE OF UTTAR PRADESH
September 7, 2001
SINGH RAJ Vs. STATE OF UTTAR PRADESH
July 30, 2001
SITA RAM Vs. BASIC EDUCATION BOARD ALLAHABAD
November 21, 2001
SITA RAM AND ANOTHER Vs. XTH ADDITIONAL DISTRICT JUDGE, ALLAHABAD AND ANOTHER
November 26, 2001
SITARAM PAHARIYA Vs. DISTRICT JUDGE JHANSI
May 23, 2001
SMT. BAI (DEAD) THROUGH LRS. Vs. SMT. NIRMALA AND OTHERS
September 26, 2001
SMT. GANGA DEVI Vs. ADDL. DISTRICT MAGISTRATE (ADM.)/D.D.C. AND OTHERS
November 8, 2001
SMT. GYAN MATI Vs. ADDITIONAL COMMISSIONER (ADMN.), BASTI DIVISION AND OTHERS
March 26, 2001
SMT. INDRA BATRA Vs. DISTRICT JUDGE, SHAHJAHANPUR AND OTHERS
July 23, 2001
SMT. JAGWANTA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MAU AND OTHERS
March 21, 2001
SMT. KAMLA DEVI Vs. VITH ADDL. DISTRICT JUDGE, JHANSI AND OTHERS
August 3, 2001
SMT. KHATOON AND OTHERS Vs. ADDL. COMMISSIONER, MEERUT DIVISION, MEERUT AND OTHERS
February 28, 2001
SMT. MEERA GUPTA Vs. RENT CONTROL AND EVICTION OFFICER, SECOND ADDITIONAL PARGANA MAGISTRATE, ETAH AND ORS.
May 11, 2001
SMT. PUSHPA DEVI Vs. ADDL. DISTRICT MAGISTRATE (A&R)/DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
March 28, 2001
SMT. RAMPATIA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
July 6, 2001
SMT. TARA DEVI Vs. COLLECTOR/ZILA UP SANCHALAK CHAKBANDI, JAUNPUR AND OTHERS
November 29, 2001
SMT. UTTAMA DEVI @ DAYAMATI Vs. DEPUTY DIRECTOR OF CONSTRUCTION, BASTI AND OTHERS
December 5, 2001
SNEHLATA Vs. IV ADDL DISTT JUDGE AGRA
January 17, 2001
SONA DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
July 9, 2001
SONALI TRADING CO Vs. SALES TAX TRIBUNAL
August 10, 2001
SRI RAM Vs. DY. DIRECTOR OF CONSOLIDATION AND OTHERS
November 23, 2001
State Vs. Badri Prasad
February 16, 2001
State Vs. Nathua & Ors.
January 12, 2001
State Vs. Nathoo Raja
March 20, 2001
State Vs. Karan Singh
March 19, 2001
State Vs. Rajdhar
January 19, 2001
State Vs. Dhani Ram
May 17, 2001
State Vs. Shankar Singh
February 23, 2001
STATE Vs. RAM SWAROOP
July 20, 2001
State Vs. Bharosey
January 12, 2001
STATE Vs. A C AGRAWAL
September 25, 2001
STATE BANK OF INDIA Vs. RAM PIYAREY
April 17, 2001
STATE OF U P Vs. U P PUBLIC SERVICE TRIBUNAL III LUCKNOW
April 25, 2001
STATE OF U P Vs. BADAN SINGH
April 10, 2001
STATE OF U P Vs. RENT CONTROL AND EVICTION OFFICER MATHURA
April 10, 2001
STATE OF U P Vs. PARAM HANSH SINGH
May 23, 2001
STATE OF U P Vs. INDRA SINGH
May 11, 2001
STATE OF U P Vs. 14TH ADDL DISTRICT JUDGE AGRA
May 11, 2001
STATE OF U P Vs. ALI ABBAS ABDI
January 11, 2001
STATE OF U P Vs. BAUDAM
March 13, 2001
STATE OF U P Vs. MOHAN LAL
October 6, 2001
STATE OF U P Vs. MOHAN LAL
October 16, 2001
STATE OF U P Vs. DEV KARAN
October 31, 2001
STATE OF U P Vs. JAI PRAKASH SINGH
December 4, 2001
STATE OF U P Vs. DAMODAR DUTT SHARMA
November 28, 2001
STATE OF U P Vs. UMESH CHANDRA JOSHI
November 22, 2001
STATE OF U P Vs. PREETAM
November 27, 2001
STATE OF U P Vs. SADA NAND MISHRA
July 9, 2001
STATE OF U P Vs. A S I M RAM PRATAP MISHRA
July 6, 2001
STATE OF U P Vs. SHASHI BHAN SHUKLA
July 27, 2001
STATE OF U P Vs. RAM BHARAT
August 2, 2001
STATE OF U P Vs. ASGAR ALI
July 24, 2001
State of U.P. Vs. Har Prasad
April 16, 2001
STATE OF U.P. Vs. DISTRICT JUDGE, MIRZAPUR AND ANOTHER
July 13, 2001
STATE OF U.P. Vs. ATIQ AHMAD
April 11, 2001
STATE OF U.P. Vs. DHARAM RAJ PANDEY AND ANOTHER
May 24, 2001
STATE OF U.P. Vs. RAM SHAKAL TIWARI
December 7, 2001
STATE OF U.P. Vs. ADDITIONAL COMMISSIONER
November 24, 2001
STATE OF U.P. Vs. ADDL. COMMISSIONER, MORADABAD AND OTHERS
August 9, 2001
STATE OF U.P. Vs. MANI PAL AND OTHERS
July 2, 2001
STATE OF U.P. AND ANOTHER Vs. DISTRICT JUDGE, MEERUT AND OTHERS
November 20, 2001
State of U.P.and Others IN Jagat Machinery Manufacturers (P) Ltd.,Ghaziabad Vs. State of U.P.and Others
January 22, 2001
STATE OF UTTAR PRADESH Vs. SATENDRA SINGH TOMAR
March 2, 2001
SUBEDAR SINGH Vs. STATE OF U P
April 10, 2001
SUBHASH CHAND Vs. STATE OF U P
January 3, 2001
SUBHASH CHANDRA JAISWAL Vs. STATE OF UTTAR PRADESH
December 6, 2001
SUBHASH CHANDRA PANDEY Vs. COMMITTEE OF MANAGEMENT GANNA KISAN DEGREE COLLEGE SHAHJAHANPUR
November 26, 2001
SUBHASH CHANDRA SAXENA Vs. VIITH ADDL DISTRICT JUDGE BAREILLY
May 14, 2001
SUBHASH CHANDRA SHARMA Vs. U P COOPERATIVE SPINNING MILLS
May 8, 2001
SUBHASH KIRANA STORES Vs. COMMISSIONER OF INCOME TAX
January 30, 2001
SUBODH KUMAR Vs. UNION OF INDIA
July 9, 2001
Sudama Vs. Barsati
April 12, 2001
SUDARSH AWASTHI Vs. BANK OF INDIA
May 25, 2001
SUDARSHAN TIWARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
November 29, 2001
SUDEEP PODDAR Vs. STATE OF UTTAR PRADESH
August 28, 2001
SUDHA SHANKAR AND PREM SHANKAR Vs. JAGDISH LAL
April 18, 2001
SUDHAKAR GAUR Vs. IST ADDL. DISTRICT AND SESSIONS JUDGE
May 15, 2001
SUDHAMAYEE SINGH Vs. IVTH ADDL DISTRICT JUDGE FAIZABAD
April 25, 2001
SUDHARSHAN TIWARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
December 4, 2001
SUJEET KUMAR BISWAS Vs. STATE OF UTTAR PRADESH
July 11, 2001
SUKH DEVI Vs. IV THE ADDITIONAL DISTRICT JUDGE ETAH
May 24, 2001
Sukhai Vs. Gaon Sabha
April 17, 2001
SUKHAL Vs. STATE OF UTTAR PRADESH
November 28, 2001
Sukhdei Vs. Ghasita
August 21, 2001
SUKHDIYAL SINGH MAJOR Vs. STATE OF U P
September 27, 2001
SUMAN VERMA Vs. SPECIAL SECRETARY NAGAR VIKAS
December 19, 2001
Sumera Vs. Lataura
February 13, 2001
SUMIT KUMAR Vs. UTTAR PRADESH PUBLIC SERVICE COMMISSION ALLAHABAD
August 16, 2001
SUMITRA DEVI Vs. DISTRICT JUDGE CHITRAKOOT
February 6, 2001
Sunder Lal Vs. Ram Charan Ors.
December 28, 2001
SUNDER LAL Vs. RAM CHARAN
September 4, 2001
SUNIL KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS GHAZIPUR
August 9, 2001
SUNIL KUMAR PATHAK Vs. CHAIRMAN I O C
April 27, 2001
SUNIL KUMAR SHARMA Vs. STATE OF UTTAR PRADESH
July 11, 2001
SUNIL KUMAR SINGH Vs. STATE OF U P
September 17, 2001
Surajdeen Vs. Ashok Kumar
May 15, 2001
SURENDRA BAHADUR Vs. SUB
July 21, 2001
SURENDRA KUMAR SINGH Vs. STATE OF U P
March 15, 2001
SURENDRA LAL Vs. SUPERINTENDING ENGINEER
May 7, 2001
SURENDRA MOHAN Vs. REGISTRAR DEPARTMENTAL EXAMINATION
November 1, 2001
SURENDRA NATH BHARGAVA Vs. IXTH ADDITIONAL DISTRICT JUDGE BULANDSHAHR
August 3, 2001
SURENDRA NATH SINGH ALIAS BHARAT SINGH Vs. STATE OF UTTAR PRADESH
January 17, 2001
SURENDRA SINGH Vs. STATE OF U P
February 15, 2001
SURESH Vs. STATE OF U P
August 24, 2001
SURESH ALIAS DAHAREY Vs. STATE OF U P
August 21, 2001
SURESH CHAND Vs. PRESIDING OFFICER LABOUR COURT AGRA
November 28, 2001
SURESH CHANDRA GAUTAM Vs. STATE OF UTTAR PRADESH
April 3, 2001
SURESH CHANDRA GOEL Vs. JUDGE SCC ALLAHABAD
May 15, 2001
SURESH CHANDRA KATARE Vs. STATE OF UTTAR PRADESH
July 25, 2001
SURESH CHANDRA SHARMA Vs. STATE OF U P
November 26, 2001
SURESH KUMAR TIWARI Vs. D I G P A C KANPUR
August 1, 2001
SURESH KUMAR UPADHAYAY Vs. STATE OF UTTAR PRADESH
December 10, 2001
SURINDER KUMAR MEHNDIRATTA Vs. SWARAJ BANDHU
May 9, 2001
Surjeet Kumar Vs. Har Prasad
May 21, 2001
SURSATI Vs. STATE OF U P
February 22, 2001
SURSTI ALIAS VIDYA DEVI (SMT.) AND OTHERS Vs. AVADH NARESH TEWARI AND OTHERS
September 11, 2001
SURVESH CHAND GUPTA Vs. STATE OF U P
July 23, 2001
SURVESH KUMAR GUPTA Vs. IIIRD ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
February 10, 2001
SURYA BALI BAJPAI Vs. XIVTH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
April 11, 2001
SURYA PRAKASH OJHA Vs. DISTRICT MAGISTRATE BALLIA
May 17, 2001
SURYABHAN YADAV Vs. VICECHANCELLOR CHAIRMAN ACADEMIC COUNSEL BANARAS HINDU UNIVERSITY AND
March 22, 2001
SUSHIL CHANDRA DUBEY Vs. STATE OF U P
May 23, 2001
SUSHIL KUMAR Vs. STATE OF U P
June 21, 2001
SUSHIL KUMAR BAJPAI Vs. ADDITIONAL DISTRICT JUDGE
September 17, 2001
SUSHIL KUMAR DUBEY Vs. STATE OF U P
March 31, 2001
SUSHIL KUMAR YADAV Vs. STATE OF UTTAR PRADESH
June 1, 2001
SUSHILA MISHRA Vs. XVIII ADDL DISTRICT JUDGE MEERUT
January 5, 2001
SWADESHI PRODUCTS PROTECTION FORUM Vs. UNION OF INDIA
March 15, 2001
SYED WILAYATUL HASAN DEAD Vs. MOHAMMED INAM KHAN
July 6, 2001
T.P. MEHTA Vs. CHIEF ENGINEER, IRRIGATION DEPARTMENT, LUCKNOW AND OTHERS
August 7, 2001
TANDA TEXTILES AND PROCESSING MILLS P LTD Vs. UNION OF INDIA
August 22, 2001
Tansukh Ram Vs. Hira Lal
May 16, 2001
TARA CHAND Vs. IIND ADDL DISTT JUDGE
September 10, 2001
TARA DEVI Vs. STATE OF U P
February 6, 2001
TAREEF SINGH AND ORS. Vs. COMMISSIONER, AGRA DIVISION AND ORS.
May 2, 2001
TARIQUE ARAFAT Vs. ALIGARH MUSLIM UNIVERSITY
December 21, 2001
TARUN KUMAR AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
July 25, 2001
Taukir Ahmad Vs. Jameel Uddin
January 23, 2001
TAUKIR HUSAIN Vs. CENTRAL GOVERNMENT
February 1, 2001
TEJ SINGH Vs. THE BOARD OF REVENUE U P
March 27, 2001
Tejai (dead) by LRs. and Ors. Vs. Gaon Sabha
November 16, 2001
Tetari Vs. Abdul Hasmat
May 30, 2001
THADANI LEASING Vs. ALLAHABAD PATRIKA PVT. LTD.
November 22, 2001
THAKUR SINGH Vs. STATE OF UTTAR PRADESH
July 17, 2001
THE ORIENTAL INSURANCE COMPANY Vs. KISHORE KAPOOR
December 19, 2001
THEPAR SINGH Vs. STATE OF UTTAR PRADESH
September 13, 2001
TILAK HINDI PUSTKALAYA HATHRAS Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS AGRA
April 16, 2001
TRIBHUWAN DHAR MISHRA AND OTHERS Vs. STATE OF U.P. AND OTHERS
September 16, 2001
TRIBHUWAN NARAIN SINGH Vs. VARANASI DEVELOPMENT AUTHORITY
February 27, 2001
TRILOKI NATH MAINI Vs. STATE OF U.P. AND OTHERS
January 3, 2001
TRILOKI NATH PRASHAR Vs. RAJESHWAR DAYAL SAXENA
March 13, 2001
TRISHMA SINGH Vs. U P INTERMEDIATE EDUCATION BOARD ALLAHABAD
March 1, 2001
TRISHMA SINGH Vs. U P INTERMEDIATE EDUCATION BOARD ALLAHABAD
January 3, 2001
U P AVAS EVAM VIKAS PARISHAD Vs. NAVIN CHANDRA BANSAL
May 14, 2001
U P AVAS EVAM VIKAS PARISHAD LUCKNOW Vs. STATE OF U P
February 12, 2001
U P CO OPERATIVE BANK LTD Vs. RAMESHWAR HAVELIA
February 16, 2001
U P CO OPERATIVE BANK LTD Vs. STATE OF U P
September 17, 2001
U P FINANCIAL CORPORATION Vs. DISTRICT JUDGE BAREILLY
July 3, 2001
U P FINANCIAL CORPORATION Vs. GARLON POLYFEB INDUSTRIES
May 24, 2001
U P SHIA CENTRAL WAKFS BOARD LUCKNOW Vs. PRESCRIBED AUTHORITY MORADABAD
March 13, 2001
U P STATE Vs. JAGPATI SINGH
November 28, 2001
U P STATE ELECTRICITY BOARD Vs. P O INDUSTRIAL TRIBUNAL IV
September 18, 2001
U P STATE ROAD TRANS CORPN Vs. NANKI
October 31, 2001
U P STATE ROAD TRANS CORPN Vs. RAJ KUMAR GUPTA
October 30, 2001
U P URDU DEVELOPMENT ORGANISATION Vs. SANJAY BHOSH REDDY
September 11, 2001
U.P. Financial Corporation Vs. M/s. Garlon Polyfeb Industries and others
May 24, 2001
U.P. State Industrial Development Corporation, A-1/A Lakhanpur, Kanpur-4 Vs. Babu Lal Jain
October 19, 2001
U.P. STATE ROAD TRANSPORT CORPORATION Vs. VIMLESH
October 31, 2001
U.P. STATE ROAD TRANSPORT CORPORATION Vs. CHANDRAWATI
November 27, 2001
UDAI NARAIN Vs. STATE OF UP
December 10, 2001
UDAIBIR S O VIDHYA NATH Vs. STATE OF UTTAR PRADESH
December 6, 2001
UDHAM SINGH AND OTHERS Vs. FIRST ADDL. DISTRICT JUDGE, RAMPUR AND OTHERS
November 21, 2001
UMA NATH Vs. STATE OF U P
July 19, 2001
UMA SHANKER Vs. STATE OF U P
August 24, 2001
UMA SHANKER Vs. STATE OF UTTAR PRADESH
November 9, 2001
UMA SHANKER SINGH Vs. U P POWER CORPORATION
December 20, 2001
UMESH KUMAR Vs. DEPUTY REGISTRAR COOPERATIVE SOCIETIES
July 26, 2001
UMESH SINGH Vs. SECRETARY MEDICAL AND HEALTH UTTAR PRADESH
November 24, 2001
Umrao Singh Vs. Malkhan
February 7, 2001
UNICAST P LTD Vs. COMMISSIONER OF C EX
December 4, 2001
UNION OF INDIA Vs. NIWAS SINGH
July 27, 2001
UNION OF INDIA Vs. BISHWAMBHAR NATH MISHRA
February 26, 2001
UNION OF INDIA Vs. BISHWAMBHAR NATH MISHRA
January 26, 2001
UNION OF INDIA Vs. SIR SHADI LAL ENTERISES LTD
January 25, 2001
UNION OF INDIA Vs. JAI PRAKASH
January 18, 2001
UNION OF INDIA Vs. CHIEF JUSTICE OF HIGH COURT OF JUDICATURE AT ALLAHABAD
May 24, 2001
UNION OF INDIA Vs. IVTH A C M M KANPUR NAGAR
March 31, 2001
UNIPLAS INDIA LIMITED Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
August 14, 2001
UNITED INDIA INSURANCE CO LTD Vs. HEERA SINGH
July 26, 2001
UNITED INDIA INSURANCE CO LTD Vs. SHADMA BEGUM
November 29, 2001
UNITED INDIA INSURANCE CO LTD Vs. BUNDU ALI
November 26, 2001
UNITED INDIA INSURANCE CO LTD Vs. RAJESH KUMAR GUPTA
October 31, 2001
UNITED INDIA INSURANCE CO LTD Vs. VIDYA YADAV
May 18, 2001
UNITED INDIA INSURANCE CO LTD Vs. SARVATI DEVI
May 21, 2001
UNITED INDIA INSURANCE CO. LTD Vs. RAMAWATI
May 24, 2001
UNITED INDIA INSURANCE COMPANY LIMITED Vs. TASMIN
November 7, 2001
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SAYEEDA
November 7, 2001
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ALWAR SINGH
November 7, 2001
UNITED INDIA INSURANCE COMPANY LIMITED Vs. AWADH KISHORE
November 9, 2001
UNITED INDIA INSURANCE COMPANY LTD Vs. HARKU
November 5, 2001
UNITED INDIA INSURANCE COMPANY LTD Vs. VIVEK KUMAR
November 29, 2001
UNITED INDIA INSURANCE COMPANY LTD Vs. PRATIMA & ORS
November 7, 2001
UPENDRA NATH Vs. STATE OF U P
August 9, 2001
URMAN SINGH Vs. SUB-DIVISIONAL OFFICER, MORADABAD AND OTHERS
January 25, 2001
URMILA SRIVASTAVA Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
March 22, 2001
USHA PANDEY Vs. A C J M II BASTI
February 22, 2001
USMAN GANI Vs. STATE OF U P
July 3, 2001
UTTAR PRADESH CO OPERATIVE BANK LTD Vs. STATE OF UTTAR PRADESH
September 17, 2001
UTTAR PRADESH LEKHPAL SANGH ALLAHABAD Vs. STATE OF UTTAR PRADESH
August 13, 2001
UTTAR PRADESH STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL IV UTTAR PRADESH AGRA
September 18, 2001
V S AUTO PARTS PVT LTD Vs. CEGAT NEW DELHI
November 9, 2001
VANTI DEVI Vs. CHIEF CONTROLLING REVENUE AUTHORITY/BOARD OF REVENUE
August 16, 2001
VASHISHTHA NARAIN PANDEY Vs. CHANCELLOR DEAN DAYAL UPADHYAYA UNIVERSITY
November 21, 2001
Ved Prakash Agrawal Vs. Chairman, U.P. State Sugar Corporation Ltd., Lucknow and others
February 7, 2001
VED PRAKASH GUPTA Vs. STATE OF U P
May 25, 2001
VED VRAT ARYA Vs. DIRECTOR OF EDUCATION ALIASSECONDARYALIAS CAMP OFFICE LUCKNOW
May 7, 2001
VEENA GUPTA Vs. U P CENTRAL SUNNI WAQF BOARD
January 12, 2001
VEER SINGH Vs. STATE OF U.P. AND OTHERS
January 14, 2001
VICE CHANCELLOR UNIVERSITY OF ALLAHABAD Vs. SOM PRAKASH RATNAKAR
August 2, 2001
VICE-CHANCELLOR UNIVERSITY OF ALLAHABAD Vs. S P RATNAKAR
February 8, 2001
VIDIANI ENGINEERS LTD Vs. STATE OF ALLAHABAD
November 28, 2001
VIDYA SINGH Vs. PROGRAMME SUPPORT UNIT FOUNDATION
September 12, 2001
Vidyawati Devi Vs. Lalita & Ors.
March 14, 2001
VIJAY BAHADUR PAL AND OTHERS Vs. DISTRICT MAGISTRATE, ALLAHABAD AND OTHERS
March 21, 2001
VIJAY KUMAR Vs. ADDITIONAL DISTRICT JUDGE BIJNOR
May 25, 2001
VIJAY LAKSHMI JAIN Vs. RAMESHWAR DAYAL GUPTA
March 14, 2001
VIJAY NARAYAN OJHA Vs. BANARAS STATE BANK LTD
March 2, 2001
VIJAY PAL GOEL; PRAVEEN GUPTA Vs. VITH ADJ MUZAFFARNAGAR
March 20, 2001
VIJENDRA PAL SINGH Vs. STATE OF UTTAR PRADESH
August 31, 2001
VIKRAM PRASAD Vs. D D C
July 9, 2001
Vikram Singh/Govinda Vs. Ramwati
March 16, 2001
VIKRAMA SINGH Vs. UNION OF INDIA
January 10, 2001
VINAY KUMAR AGARWAL Vs. 17TH ADDL DISTRICT JUDGE ALLAHABAD
April 18, 2001
VINAY KUMAR CHOWDHARY Vs. GHANSHYAM NARAIN KOHLI
February 1, 2001
VINAY KUMAR GUPTA Vs. RENT CONTROL AND EVICTION OFFICER KANPUR NAGAR
July 18, 2001
VINDHYACHAL AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS
April 26, 2001
VIRENDRA KUMAR CHOPRA Vs. XITH ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND ANOTHER
December 18, 2001
VIRENDRA KUMAR SHARMA Vs. STATE OF U P
September 18, 2001
VIRENDRA SINGH YADAVA Vs. SHARDA DEVI AND OTHERS
July 20, 2001
VISHAL TANDON Vs. PRIYANKA TANDON
April 27, 2001
VISHAMBHAR DAYAL Vs. 8TH ADDL DISTRICT JUDGE BULANDSHAHR
April 10, 2001
VISHESH KUMAR Vs. SHANTI DEVI
November 29, 2001
VISHNU CHANDRA AGRAWAL Vs. INCHARGE DISTRICT JUDGE ETAH
July 12, 2001
Vishnu Prasad Vs. Pancha
January 12, 2001
VISHWA NATH AGARWAL Vs. ASSTT. COMMISSIONER OF INCOME TAX
January 31, 2001
VTAN Vs. BOARD OF REVENUE, U.P. AT LUCKNOW AND OTHERS
July 25, 2001
WASIF AKHTAR Vs. STATE OF U P
September 4, 2001
WEST U P SUGAR MILLS ASSOCIATION Vs. STATE OF U P
July 4, 2001
WEST U P SUGAR MILLS ASSOCIATION Vs. UNION OF INDIA
March 28, 2001
Y C SIMHADRI VICE CHANCELLOR B H U Vs. DEEN BANDHU PATHAK
August 24, 2001
YAAR MOHD ALIAS PAHALWAN Vs. MEHMOOD KHAN
May 15, 2001
YATENDRA Vs. UP
April 3, 2001
YOG SANSTHAN Vs. COLLECTOR MORADABAD
December 3, 2001
YOGENDRA PAL SINGH Vs. PREM SINGH
May 17, 2001
YOGENDRA PAL SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS
March 1, 2001
YOGENDRA PRATAP SINGH Vs. STATE OF U P
January 31, 2001
YOGESH KUMAR BHARGAVA Vs. STATE OF UTTAR PRADESH
February 27, 2001
YOOTHIKA BHADORIA Vs. UPPER NAGAR MAGISTRATE V PRESCRIBED AUTHORITY R C E O KANPUR NAGAR AND
May 17, 2001
Zafar Hussain Vs. Anwar Hussain
March 19, 2001
ZILA NIRVACHAN ADHIKARI PANCHAYAT AND NAGAR NIGAM BULANDSHAHR Vs. DISTRICT JUDGE BULANDSHAHR
February 19, 2001
ZONAL CHIEF ENGINEER U P JAL NIGAM GORAKHPUR Vs. PRESIDING OFFICER LABOUR COURT GORAKHPUR
June 12, 2001
Zubeda Vs. Nathu
February 22, 2001