Case Index

Title
Date
A C ARULAPPAN Vs. AHALYA NAIK
August 10, 2001
A I I M S STUDENTS UNION Vs. A I I M S
August 24, 2001
A K DOSHI Vs. UNION OF INDIA
March 2, 2001
A MARIA ANGELENA D Vs. A G BALKIS BEE
September 11, 2001
A ONE GRANITES Vs. STATE OF UTTAR PRADESH
February 16, 2001
A P BANKERS AND PAWN BROKERS ASSOCIATION Vs. MUNICIPAL CORPORATION OF HYDERABAD
March 2, 2001
A.K. JOSHI Vs. UNION OF INDIA
October 15, 2001
ABDUL RASHID Vs. STATE OF BIHAR
January 11, 2001
ABHINAV AGGARWAL Vs. UNION OF INDIA
February 8, 2001
ACHINT NAVINBHAI PATEL ALIAS MAHESH SHAH Vs. STATE OF GUJARAT
September 24, 2001
ACTION COMM FOR IMP OF SRIKRISHNA R Vs. UNION OF INDIA
April 23, 2001
ADCON ELECTRONIC PRIVATE LIMITED Vs. DAULAT
September 12, 2001
ADHHA Vs. STATE OF MADHYA PRADESH
September 28, 2001
ADHYATMA BHATTAR ALWAR Vs. ADHYATMA BHATTAR SRI DEVI
November 6, 2001
AELTEMESH REIN Vs. SUPREME COURT OF INDIA
September 3, 2001
AGRA DEVELOPMENT AUTHORITY Vs. SPECIAL LAND ACQUISITION OFFICER
February 7, 2001
AGRA DISTRICT COOPERATIVE BANK LIMITED Vs. PRESCRIBED AUTHORITY LABOUR COURT U P
February 27, 2001
AHMEDNAGAR ZILLA SHETMAJOOR UNION Vs. SHRI DINKAR RAO KALYANRAO JAGDALE
July 24, 2001
AJAY Vs. STATE OF HARYANA
January 15, 2001
AJAY DUGGAL Vs. PREETI DUGGAL
February 7, 2001
AJAY MEHRA Vs. DURGESH BABU
February 16, 2001
AJIT KUMAR BARAT Vs. SECRETARY INDIAN TEA ASSOCIATION
May 2, 2001
AKANKSHA SHARMA Vs. STATE OF PUNJAB
January 4, 2001
AKHOURY DADAN PRASAD Vs. VISHWANATH JHA
December 4, 2001
AKHTARI BI Vs. STATE OF MADHYA PRADESH
March 22, 2001
ALI HUSSAIN Vs. PARANGIPETTAI S ALI MOSQUE alias VATHIYAPALLI
August 10, 2001
ALL INDIA ANNA DRAVIDA MUNNETRA KAZHAGAM Vs. CHIEF ELECTION COMMISSIONER
April 23, 2001
ALL INDIA FOOD AND ALLIED WORKERS UNION Vs. STATE OF HARYANA
March 20, 2001
ALL INDIA IMAM ORGANISATION Vs. UNION OF INDIA
August 16, 2001
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
July 24, 2001
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
February 8, 2001
ALL INDIA NON SC ST EMPLOYEES ASSOCIATION RAILWAY Vs. V K AGARWAL
January 31, 2001
ALL INDIA SC AND ST EMPLOYEES ASSN Vs. A ARTHUR JEEN
April 12, 2001
ALPIC FINANCE LIMITED Vs. P SADASIVAN
February 16, 2001
AMARJEET SINGH Vs. STATE OF MAHARASHTRA
October 4, 2001
AMBA BAI Vs. GOPAL BAI
May 8, 2001
AMBALAL SARABHAI ENTERPRISES LIMITED Vs. AMRIT LAL AND CO
August 27, 2001
AMEER HASSAN MAKAN WELFARE TRUST Vs. KARNATAKA BOARD OF WAKFS
April 10, 2001
AMERY PHARMACEUTICALS Vs. STATE OF RAJASTHAN
March 16, 2001
AMINA AHMED DOSSA Vs. STATE OF MAHARASHTRA
January 15, 2001
AMITA Vs. UNION OF INDIA
January 5, 2001
AMITA SHAH Vs. VIRENDRA LAL SHAH
April 16, 2001
AMITABHA GHOSH Vs. MANORATH PANDEY
January 8, 2001
AMRIT SINGH Vs. STATE OF HIMACHAL PRADESH
April 27, 2001
AMRITLAL SHALIKARAN GUPTA Vs. NARESH M KANTHARIA
January 12, 2001
ANAND PRASAD AGARWALLA Vs. TARKESHWAR PRASAD
May 9, 2001
ANAND S BIJI Vs. STATE OF KERALA
July 27, 2001
ANANGA UDAY SINGH DEO Vs. RANGA NATH MISHRA
October 12, 2001
ANANT RAJ INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE NEW DELHI
May 1, 2001
ANDHRA BANK OFFICERS UNION, HYDERABAD Vs. ANDHRA BANK
March 15, 2001
ANDHRA PRADESH STATE FED OF COOP SPINNING MILLS LIMITED Vs. P V SWAMINATHAN
January 31, 2001
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION CUDDAPATH Vs. K BAJJANNA
September 6, 2001
ANIL K SHARMA Vs. STATE INSURANCE AND G P F DEPARTMENT
March 13, 2001
ANIL RAI Vs. STATE OF BIHAR
August 6, 2001
ANIL RATAN SARKAR Vs. STATE OF WEST BENGAL
April 20, 2001
ANIL SRIVASTAVA Vs. UNION OF INDIA
April 26, 2001
ANJALI JAIN Vs. HARISH JAIN
April 16, 2001
ANJANA KISHORE Vs. PUNEET KISHORE
August 3, 2001
ANJUMAN E ISLAM Vs. STATE OF KARNATAKA
September 4, 2001
ANKIT CARPETS Vs. BANK OF INDIA
March 30, 2001
ANOTONYSAMI Vs. ARULANANDAM PILLAI D
October 30, 2001
ANURADHA A KELKAR Vs. AVDHOOT G KELKAR
February 15, 2001
ANWAR HASAN KHAN Vs. MOHAMMAD SHAFI
October 19, 2001
APE BELLISS INDIA LIMITED Vs. UNION OF INDIA
July 31, 2001
APEX ENGG PRIVATE LIMITED Vs. FAIRGROWTH FINANCIAL SERVICES LIMITED
September 12, 2001
APPROPRIATE AUTHORITY Vs. SHASHI SEHGAL
May 10, 2001
APPROPRIATE AUTHORITY Vs. R C CHAWLA
May 10, 2001
APPROPRIATE AUTHORITY Vs. KAILASH SUNEJA
August 7, 2001
APPROPRIATE AUTHORITY AHMEDABAD Vs. HINDUMAL BALMUKAND INVESTMENT COMPANY PRIVATE LIMITED
July 19, 2001
APPROPRIATE AUTHORITY AND COMMISSIONER INCOME TAX Vs. VARSHABEN BHARATBHAI SHAH
March 13, 2001
APS STAR INDUSTRIES LTD. Vs. CC, MUMBAI
August 9, 2001
ARMY WELFARE EDUCATION SOCIETY Vs. ALL INDIA COUNCIL OF TECHNICAL EDU
August 1, 2001
ARNIT DAS Vs. STATE OF BIHAR
August 28, 2001
ARULMIGHU DEVANATHA SWAMY TEMPLE Vs. NEELAMEGA BHATTACHARIAR
September 3, 2001
ARUN DEVENDRA OZA Vs. STATE OF GUJARAT
November 5, 2001
ARUN SINHA Vs. STATE OF UTTAR PRADESH
September 7, 2001
ARVIND KUMAR KANKANE Vs. STATE OF UTTAR PRADESH
August 3, 2001
ARVIND SINGH Vs. STATE OF BIHAR
April 26, 2001
ASHA DEVI Vs. CHATURDAS
March 30, 2001
ASHOK CHINTAMAN JUKER Vs. KISHORE PANDURANG MANTRI
May 9, 2001
ASHOK KUMAR Vs. SITA RAM
April 19, 2001
ASHOK NAGAR WELFARE ASSOCIATION Vs. R K SHARMA
December 14, 2001
ASHOK YESHWANT BADAVE Vs. SURENDRA MADHAVRAO NIGHOJAKAR
March 14, 2001
ASHOK YESHWANT BADAVE Vs. SURENDRA MADHAVRAO NIGHOJAKAR
January 14, 2001
ASHUTOSH KUMAR MANOJ Vs. STATE OF BIHAR
August 24, 2001
ASIA RESORTS LIMITED Vs. USHA BRECO LIMITED
October 30, 2001
ASPINWALL AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX ERNAKULAM
September 5, 2001
ASSAM COMPANY LIMITED Vs. STATE OF ASSAM
March 21, 2001
ASSISTANT COMMISSIONER OF INCOME TAX MADRAS Vs. THANTHI TRUST
January 31, 2001
ASSISTANT EXECUTIVE ENGINEER KARNATAKA Vs. SHIVALINGA
October 5, 2001
ASSOCIATED CEMENT COMPANY LIMITED Vs. COMMISSIONER OD CUSTOMS
January 25, 2001
ASSTT COMMNR OF INCOME TAX NEW DELHI Vs. J K SYNTHETICS LIMITED
February 21, 2001
ATUL CASTINGS LIMITED Vs. BAWA GURVACHAN SINGH
April 20, 2001
AVATAR SINGH Vs. CHAUDHARY CHARAN S AGRI UNIVERSITY
September 13, 2001
AWADESH YADAV Vs. SURESH THAKUR
August 2, 2001
AYODHYA PATHAK Vs. STATE OF BIHAR
August 14, 2001
AYYAPPALLY MOHAMMAD HAJI Vs. M M ABDULSALAM
January 17, 2001
AZMA TOLLA Vs. FURNIONICS
January 2, 2001
B D SHETTY Vs. CEAT LIMITED
October 30, 2001
B K GUPTA Vs. DAMODAR H BAJAJ
January 10, 2001
B KANDASAMY REDDIAR Vs. O GOMATHI AMMAL
March 27, 2001
B KRISHNA BHAT Vs. STATE OF KARNATAKA
March 30, 2001
B L SATISH Vs. STATE OF KARNATAKA
February 21, 2001
B P L LIMITED Vs. STATE OF ANDHRA PRADESH
January 9, 2001
B R KAPUR Vs. STATE OF TAMIL NADU
September 21, 2001
B RAM MOHAN Vs. UNION OF INDIA
April 25, 2001
B S E BROKERS FORUM BOMBAY Vs. SECURITIES AND EXCHANG BOARD OF INDIA
February 1, 2001
B S SUNDARI Vs. STATE OF TAMIL NADU
February 13, 2001
B S YADIYURAPPA Vs. MAHALINGAPPA
October 10, 2001
B. MANMAD RAO Vs. REGIONAL ENGINEERING COLLEGE, A.P.
February 20, 2001
BABU KHAN Vs. NAZIM KHAN
April 16, 2001
BABU LAL Vs. STATE (NCT OF DELHI)
February 28, 2001
BABUA ALIAS TAZMUL HOSSAIN Vs. STATE OF ORISSA
January 31, 2001
BABUA TAZMUL HOSSAIN Vs. STATE OF ORISSA
January 30, 2001
BACH RAJ SONI Vs. STATE OF RAJASTHAN
July 26, 2001
BACHAN SINGH Vs. KARTAR SINGH
July 31, 2001
BAHADUR S SOLANKI Vs. L I C OF INDIA
March 27, 2001
BAHADUR SINGH Vs. STATE OF MADHYA PRADESH
December 4, 2001
BAIJU Vs. STATE OF KERALA
January 11, 2001
BAL KRISHNA PANDEY VIDUR Vs. STATE OF UTTAR PRADESH
August 20, 2001
BAL MUKUND DEWANGAN Vs. PRATIMA CHANDRAKAR
August 16, 2001
BALACHANDRA ANANTRAO RAKVI Vs. RAMCHANDRA TUKARAM
October 3, 2001
BALASUBRAMANIAM Vs. STATE
September 6, 2001
BALBIR KAUR Vs. RANDHIR SINGH
April 23, 2001
BALCO EMPLOYEES UNION REGD Vs. UNION OF INDIA
December 10, 2001
BALDEV RAJ TANEJA Vs. BIMAL KUMAR KEJRIWAL HUF
September 14, 2001
BALKRISHAN Vs. STATE OF MADHYA PRADESH
April 25, 2001
BALKRISHAN Vs. SATYAPRAKASH
January 22, 2001
BALMIK Vs. RAMNARESH SINGH
July 19, 2001
BALWINDER SINGH Vs. STATE OF PUNJAB
February 21, 2001
BANK OF INDIA Vs. SECRETARY BANK OF INDIA STAFF UNION
April 9, 2001
BANSAL MECHANICAL WORKS LTD Vs. COMMERCIAL TAX OFFICER ASSESSMENT WING
July 17, 2001
BANSILAL Vs. MOHAMMAD ISRAIL
October 19, 2001
BANTU NARESH GIRI Vs. STATE OF MADHYA PRADESH
October 17, 2001
BARAT FRITZ WERNER LIMITED Vs. STATE OF KARNATAKA
February 2, 2001
BARNES INVESTMENTS LIMITED Vs. RAJ K GUPTA
August 6, 2001
BASANT KUMAR Vs. STATE OF RAJASTHAN
August 31, 2001
BASHISHTH SINGH Vs. STATE OF BIHAR
February 26, 2001
BHAGAT RAM D Vs. TEJA SINGH D
November 6, 2001
BHAGMAL Vs. M P COOPERATIVE MARKETING AND CONSUMER FED LIMITED
November 7, 2001
BHAGWAN Vs. STATE OF RAJASTHAN
May 10, 2001
BHAGWAN RAMBHAU KARANKAL Vs. CHANDRAKANT BATESINGH RAGHUWANSHI
April 25, 2001
BHANU PRASAD PANDA Vs. CHANCELLOR SAMBALPUR UNIVERSITY
September 12, 2001
BHARAT BHAWAN TRUST Vs. BHARAT BHAWAN ARTISTS ASSOCIATION
August 22, 2001
BHARAT COKING COAL LIMITED Vs. L K AHUJA AND CO
February 21, 2001
BHARAT INTERNATIONAL Vs. STATE BANK OF TRAVANCORE
August 17, 2001
BHARAT PETROLEUM CORPORATION LIMITED Vs. MUMBAI SHRAMIK SANGHA
April 25, 2001
BHARATHIDASAN UNIVESITY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
September 24, 2001
BHARTI TELECOME LIMITED Vs. COMMISSIONER OF CUSTOMS
November 7, 2001
BHASKAR INDUSTRIES LIMITED Vs. BHIWANI DENIM AND APPARELS LIMITED
August 27, 2001
BHAUSAHEB NAGU DHAVARE Vs. STATE OF MAHARASHTRA
March 16, 2001
BHEL Vs. KAMAL KAR MATAR
February 13, 2001
BHIWANI CENTRAL CO OP BANKLTD Vs. REGISTRAR CO OP SOCIETIES HARYANA
February 20, 2001
BHOODEV SINGH Vs. CHAIRMAN U P S E BD
March 14, 2001
BHOPAL GAS PEEDITH MAHILA UDY SANG Vs. UNION OF INDIA
March 2, 2001
BHUPINDER KUMAR SHARMA Vs. BAR ASSOCIATION PATHANKOT
October 31, 2001
BHUPINDER SINGH SAINI Vs. STATE OF PUNJAB
February 20, 2001
BIBHACHHA Vs. STATE OF ORISSA
May 8, 2001
BIBI SALMA KHATOON Vs. STATE OF BIHAR
August 21, 2001
BIHAR STATE ELECTRICITY BOARD Vs. CHITRANJAN KR BIRNAVAY
February 5, 2001
BIMAN KRISHNA BOSE Vs. UNITED INDIA INSURANCE COMPANY LIMITED
August 2, 2001
BIMLEDU KUMAR CHATTERJEE Vs. DIPA CHETTERJEE
September 19, 2001
BINEET KUMAR SINGH Vs. GOVERNMENT OF MAHARASHTRA
May 3, 2001
BINNY ENGINEERING LIMITED Vs. SIDDHI STORES AND GRANITES LIMITED
April 27, 2001
BIPIN BIHARI SHUKLA Vs. BACHA SHUKLA
April 27, 2001
BIPIN KUMAR RAI & ANR. Vs. STATE OF BIHAR
September 27, 2001
BIPIN SHANTILAL PANCHAL Vs. STATE OF GUJARAT
February 22, 2001
BIRENDER KUMAR DUBEY Vs. GIRJA NANDAN DUBEY
August 31, 2001
BIRLA CEMENT WORKS Vs. CENTRAL BOARD OF DIRECT TAXES
February 28, 2001
BISHWANATH JHA Vs. STATE OF BIHAR
September 6, 2001
BISWANATH PODDAR Vs. ARCHANA PODDAR
September 25, 2001
BOARD OF DIRECTORS Vs. HRUSIKESH SENAPATI
July 25, 2001
BOMBAY ENVIRONMENTAL ACTION GROUP Vs. STATE OF MAHARASHTRA
April 30, 2001
BOMMAKA NAGABHUSHAN REDDY Vs. W SRINIVASA RAO
March 28, 2001
BONGAIGAON REFINARY AND PATROCHEMICALS LIMITED Vs. COMMISSIONER OF INCOME TAX
July 24, 2001
BONGAIGAON REFINERY AND PETROCHEMICALS LIMITED Vs. SAMIJUDDIN AHMED
September 4, 2001
BOSE ABRAHAM Vs. STATE OF KERALA
February 1, 2001
BOYA T VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
March 1, 2001
BRAHMA VART SANATAN DHARMA MAHAMANDAL Vs. KANHYALAL BAGLA
September 25, 2001
BRIJ LAL Vs. STATE OF HARYANA
December 4, 2001
BRIJ MOHAN SINGH Vs. UNION OF INDIA
January 24, 2001
BRIJ MOHAN SINGH AND CO Vs. COMMISSIONER OF INCOME TAX JALLANDHAR
November 14, 2001
BRITISH AIRWAYS PLC Vs. UNION OF INDIA
November 6, 2001
BUDDHI NATH CHAUDHARY Vs. ABAHI KUMAR
February 21, 2001
C B I A H D PATNA Vs. BRIJ BHUSHAN PRASHAD
October 5, 2001
C BALA SUBBA REDDY Vs. LAKSHMI NARASAMMA
March 13, 2001
C E TUTICORIN THERMAL POWER STATION Vs. INSPECTOR OF LABOUR TUTICORIN
September 12, 2001
C K ABDUL REHMAN Vs. B C PUTTA THAYAMMA
November 6, 2001
C S H A UNIVERSITY Vs. B D GOYAL
March 22, 2001
C.C. Vs. INTERARCH BUILDING PRODUCTS LTD.
May 3, 2001
C/M. ST. JOHN INTER COLLEGE Vs. GIRDHARI SINGH
March 30, 2001
CADILA HEALTH CARE LIMITED Vs. CADILA PHARMACEUTICALS LIMITED
March 26, 2001
CAMLIN LTD. Vs. CCE, MUMBAI
January 5, 2001
CANARA BANK Vs. STANDERED CHARTERED BANK
October 30, 2001
CANARA BANK Vs. M RAJU RAO
March 22, 2001
CANARA BANK FINANCIAL SERVICES LIMITED Vs. CUSTODIAN
February 6, 2001
CANBANK FIN SERVICES Vs. PALLAV SHETH
April 19, 2001
CANTONMENT BOARD JABALPUR Vs. MOHAMMAD SAQDIQ HYDER
August 16, 2001
CC, COCHIN Vs. PUSHPIT STEELS PVT. LTD. AND ANR.
March 19, 2001
CCE, AURANGABAD Vs. BENZO CHEM. INDIA P. LTD.
April 19, 2001
CCE, CHENNAI Vs. BORAX INDIA LIMITED AND ORS.
October 9, 2001
CCE, GUNTUR Vs. NATIONAL PROJECTS CONST. CORPN. LTD.
April 25, 2001
CEHAT Vs. UNION OF INDIA
November 7, 2001
CEMENT CORPORATION OF INDIA LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT
March 21, 2001
CEMENT CORPORATION OF INDIA LIMITED Vs. RAGHBIR SINGH
March 1, 2001
CENTRAL BANK Vs. STANDARD CHARTERED BANK
October 30, 2001
CENTRAL BANK OF INDIA Vs. RAVINDRA
October 18, 2001
CENTRAL BANK OF INDIA Vs. RAVINDRA
August 18, 2001
CENTRAL BUREAU OF INVESTIGATION Vs. STATE OF RAJASTHAN
January 19, 2001
CENTRAL BUREAU OF INVESTIGATION Vs. MOTILAL
May 12, 2001
CENTRAL BUREAU OF INVESTIGATION Vs. SUKH RAM
December 13, 2001
CENTRAL COUNCIL FOR RESEARCH IN AYURVEDA AND SIDDHA Vs. K SANTHAKUMARI
May 4, 2001
CENTRAL FOR INQUIRY INTO HEALTH AND ALLIED THEMES CEHAT Vs. UNION OF INDIA
May 4, 2001
CENTROTRADE MINERALS & METALS INC. Vs. HINDUSTAN COPPER LTD. & ORS.
February 8, 2001
CHAIRMAN AND MANAGING DIRECTOR INDIAN AIRLINES Vs. BINOD KUMAR SINHA
October 4, 2001
CHAITANYA AMBALAL SOMANI Vs. PRAVINCHANDRA D RANA
May 3, 2001
CHAMPA SANTRA Vs. CHINTA SANTRA POREL
March 2, 2001
CHAND KUMARI Vs. KANTILAL
October 31, 2001
CHANDESHWAR YADAV Vs. RADHA DEVI
March 28, 2001
CHANDRA KANTA SINHA Vs. ORIENTAL INSURANCE COMPANY LIMITED
May 12, 2001
CHANDRA PRAKASH JAIN Vs. PRINCIPAL/DIG
December 7, 2001
CHANDRA SHEKHAR BIND Vs. STATE OF BIHAR
October 9, 2001
CHANDRA VILASH RAI Vs. STATE OF BIHAR
February 1, 2001
CHANDRIKA PRASHAD D THR LRS Vs. UMESH KUMAR VERMA
November 7, 2001
CHANDU Vs. STATE OF MAHARASHTRA
March 22, 2001
CHANGDEO SUGAR MILLS Vs. UNION OF INDIA
January 9, 2001
CHANNU Vs. STATE OF PUNJAB
April 3, 2001
CHARANJIT SINGH CHADHA Vs. SUDHIR MEHRA
August 31, 2001
CHARNAJIT SINGH Vs. HARINDER SHARMA
September 26, 2001
CHAVDA JIVANJI CHELAJI Vs. STATE OF GUJARAT
January 18, 2001
CHAYANA DAS Vs. TARUN KUMAR DAS
April 23, 2001
CHEEMA ENTERPRISES Vs. MAYUR ENTERPRISES
March 29, 2001
CHETAN DASS Vs. KAMLA DEVI
April 17, 2001
CHHIDAMILAL Vs. STATE OF MADHYA PRADESH
September 4, 2001
CHHOTU RAM Vs. URVASHI GULATI
August 24, 2001
CHIEF ENGINEER AHPC AND MHPC Vs. ANAND PUR SAHIB HYDEL MAZDOOR UNION
March 16, 2001
CHIEF GENERAL MANAGER R B I Vs. GEN SECY RESERVE BANK WORKERS ORGANISATION
February 5, 2001
CHILAKURI GANGULAPPA Vs. REVENUE DIVISIONAL OFFICER MADANAPALLE
March 14, 2001
CHITRA KUMARI Vs. UNION OF INDIA
February 14, 2001
CHITRANJAN BURMAN Vs. OM PRAKASH BAJORIA
October 4, 2001
CHOKINATH MADHAO TABHANE Vs. RAMDAS UDARAM GEDAM
October 16, 2001
CHOTANAGPUR SMALL SCALE INDUS ASSON Vs. BIHAR STATE ELECTRICITY BOARD
April 27, 2001
CHRIST THE KING CATHEDRAL Vs. JOHN ANCHERIL
July 24, 2001
CIPLA LIMITED Vs. MAHARASHTRA GENERAL KAMGAR UNION
February 21, 2001
CITIZEN INTEREST AGENCY Vs. COCHIN PORT TRUST
November 20, 2001
CLARENCE PAIS Vs. UNION OF INDIA
February 22, 2001
COAL INDIA LIMITED Vs. BIBHU RANJAN KUMAR
February 5, 2001
COLLECTOR OF CENTRAL EXCISE AHMEDABAD Vs. CADILA LABORATORIES PRIVATE LIMITED
November 22, 2001
COLLECTOR OF CENTRAL EXCISE BOMBAY Vs. SHALIMAR CHEMICAL INDUSTRIES PRIVATE LIMITED
January 11, 2001
COLLECTOR OF CENTRAL EXCISE JAIPUR Vs. MAN STRUCTURALS LIMITED
April 19, 2001
COLLECTOR OF CENTRAL EXCISE MEERUT Vs. MODI RUBBER LIMITED
October 9, 2001
COLLECTOR OF CENTRAL EXCISE VADODARA Vs. GUJARAT STATE FERTILIZERS CO
January 18, 2001
COLLECTOR OF CENTRAL EXCISE VADODRA Vs. DHIREN CHEMICAL INDUSTRIES
December 12, 2001
COLLECTOR OF CUSTOMS Vs. PRESTO INDUSTRIES
February 15, 2001
COLLECTOR OF CUSTOMS BOMBAY Vs. M J EXPORTS LIMITED
August 14, 2001
COMMANDANT 20 BN ITB POLICE Vs. SANJAY BINJOLA
May 2, 2001
COMMERCIAL TAXES OFFICER Vs. DERBY TEXTILES LTD
April 20, 2001
COMMISIONER OF INCOME TAX Vs. M L MAHAJAN
March 21, 2001
COMMISSIONER Vs. GRIHA YAJAMANULA SAMKHYA
May 2, 2001
COMMISSIONER OF AGRL INCOMETAX TRIVANDRUM Vs. EMERALD VALLEY ESTATES
February 21, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. USHA UDYOG
October 19, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOM GOA Vs. DEMPO ENGINEERING SERVICES
April 30, 2001
COMMISSIONER OF CENTRAL EXCISE BANGLORE Vs. TETRAGON CHEMIE PRIVATE LIMITED
July 24, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. ELGI EQUIPMENTS LIMITED
January 8, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBTORE Vs. KRISHNA ALLOYS
February 12, 2001
COMMISSIONER OF CENTRAL EXCISE MEERUT Vs. KISAN SAHKARICHINNI MILLS LIMITED
August 21, 2001
COMMISSIONER OF CENTRAL EXCISE MEERUT Vs. HINDUSTAN LEVER LIMITED
April 26, 2001
COMMISSIONER OF CENTRAL EXCISE MEERUT Vs. T C HEALTH CARE PRIVATE LIMITED
October 31, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI Vs. FISHER ROSEMOUNT INDIA LIMITED
November 6, 2001
COMMISSIONER OF CUSTOM CULCUTTA Vs. TATA YODOGAWA LIMITED
March 14, 2001
COMMISSIONER OF CUSTOMS Vs. CANDID ENTERPRISES
March 13, 2001
COMMISSIONER OF CUSTOMS CHENNAI Vs. YESES INTERNATIONAL
October 8, 2001
COMMISSIONER OF CUSTOMS IMPORT MUMBAI Vs. JAGDISH CANCER AND RESEARCH CENTRE
August 2, 2001
COMMISSIONER OF CUSTOMS MADRAS Vs. A ONE ELECTRONICS
September 13, 2001
COMMISSIONER OF CUSTOMS NEW DELHI Vs. PARASRAMPURIA SYNTHETICS LIMITED
August 30, 2001
COMMISSIONER OF CUSTOMS NEW DELHI Vs. PUNJAB STAINLESS STEEL INDUSTRIES
July 31, 2001
COMMISSIONER OF CUSTOMS SEA CHENNAI Vs. BALLARPUR INDUSTRIES LIMITED
September 11, 2001
COMMISSIONER OF CUSTOMS VISAKHAPATNAM Vs. JAYA SATYA MARINE EXPORTS PRIVATE LIMITED
May 1, 2001
COMMISSIONER OF INCOME TAX Vs. KALA CARTOONS PRIVATE LIMITED
July 24, 2001
COMMISSIONER OF INCOME TAX Vs. SURESH CHANDRA MITTAL
July 26, 2001
COMMISSIONER OF INCOME TAX Vs. NARENDRA DOSHI
July 26, 2001
COMMISSIONER OF INCOME TAX Vs. EXPRESS TOWERS PRIVATE LIMITED
May 10, 2001
COMMISSIONER OF INCOME TAX Vs. ALPINE SOLVEX LIMITED
May 9, 2001
COMMISSIONER OF INCOME TAX Vs. KARNATAKA STATE CO OPERATIVE APEX BANK
July 12, 2001
COMMISSIONER OF INCOME TAX Vs. PUNJAB BONE MILLS
July 19, 2001
COMMISSIONER OF INCOME TAX Vs. ABAD HOTELS INDIA PRIVATE LIMITED
August 10, 2001
COMMISSIONER OF INCOME TAX Vs. AMRIT BANASPATI COMPANY LIMITED
August 16, 2001
COMMISSIONER OF INCOME TAX Vs. NOVELTY JEWELLERS
March 12, 2001
COMMISSIONER OF INCOME TAX Vs. ROAD MASTER INDUSTRIES OF INDIA
February 27, 2001
COMMISSIONER OF INCOME TAX Vs. HIRALAL MITTAL DEAD
January 5, 2001
COMMISSIONER OF INCOME TAX Vs. ABHIJIT IRON PROCESSORS P LTD
January 3, 2001
COMMISSIONER OF INCOME TAX Vs. AJAY VIJAY TRADERS
January 25, 2001
COMMISSIONER OF INCOME TAX Vs. MAHARASHTRA APEX CORPORATION LIMITED
September 27, 2001
COMMISSIONER OF INCOME TAX Vs. KODAK INDIA LIMITED
October 17, 2001
COMMISSIONER OF INCOME TAX Vs. GUJARAT HEAVY CHEMICALS LIMITED
October 18, 2001
COMMISSIONER OF INCOME TAX Vs. RAMANATHAPURAM DISTT CO OP CENTRAL BANK LIMITED
October 30, 2001
COMMISSIONER OF INCOME TAX Vs. ABHISHEK CORPORATION
November 29, 2001
COMMISSIONER OF INCOME TAX Vs. GURJIT SINGH MANSAHIA
December 6, 2001
COMMISSIONER OF INCOME TAX Vs. AMBUR CO-OP. SUGAR MILLS LTD.
August 28, 2001
COMMISSIONER OF INCOME TAX BHOPAL Vs. DOONGAJI AND CO DISTILLERY UJJAIN
March 27, 2001
COMMISSIONER OF INCOME TAX BIHAR II RANCHI Vs. SANDHYA RANI DUTTA
February 22, 2001
COMMISSIONER OF INCOME TAX BOMBAY Vs. BRITISH BANK OF MIDDLE EAST
August 30, 2001
COMMISSIONER OF INCOME TAX COCHIN Vs. GRACE COLLIS
February 23, 2001
COMMISSIONER OF INCOME TAX COCHIN Vs. PALGHAT SHADI MAHAL TRUST
July 19, 2001
COMMISSIONER OF INCOME TAX JABALPUR Vs. RAJARAM MAIZE PRODUCTS
August 23, 2001
COMMISSIONER OF INCOME TAX JAIPUR Vs. SIREHMAL NAWALAKHA
August 16, 2001
COMMISSIONER OF INCOME TAX KARNATAKA III Vs. KARNATAKA STATE CO OPERATIVE APEX BANK
August 22, 2001
COMMISSIONER OF INCOME TAX MADRAS Vs. RAMDAS MOTOR TRANSPORT LIMITED
August 23, 2001
COMMISSIONER OF INCOME TAX MUMBAI Vs. BHUPEN CHAMPAK LAL DALAL
February 27, 2001
COMMISSIONER OF INCOME TAX MUMBAI Vs. ANJUM M H GHASWALA
October 18, 2001
COMMISSIONER OF INCOME TAX NORTH EAST REGION SHILLONG Vs. ASSAM FRONTIER TEA LIMITED
October 16, 2001
COMMISSIONER OF INCOME TAX PATIALA Vs. ROADMASTER INDS OF INDIA
February 22, 2001
COMMISSIONER OF INCOME TAX PUNE Vs. ASHOK G KARIA HUF
February 22, 2001
COMMISSIONER OF INCOME TAX TAMIL NADU V Vs. BALAJI ENTERPRISES
July 20, 2001
COMMISSIONER OF INCOME TAX TRIVANDRAM Vs. RAIBAN AND SONS ALLEPPEY
July 17, 2001
COMMISSIONER OF INCOME TAX VISAKHAPATNAM Vs. ATTILI N RAO
October 11, 2001
COMMISSIONER OF INCOME TAX VOSAKHAPATANAM Vs. ATTILI N RAO
April 11, 2001
COMMISSIONER OF INCOMETAX COCHIN Vs. V P GOPINATHAN
February 27, 2001
COMMISSIONER OF SALES TAX U P Vs. ALODEAL CHEMICALS MANUFACTURING COMPANY PRIVATE LIMITED
March 21, 2001
COMMISSIONER OF SALES TAX, U. P. Vs. KUMAON TRACTORS
July 25, 2001
COMMISSIONER OF WEALTH TAX Vs. LATE LOKENDRA SINGH
February 8, 2001
COMMISSIONER OF WEALTH TAX Vs. T S SANTHANAM HUF
January 31, 2001
COMMISSIONER OF WEALTH TAX Vs. BOMBAY CRICKET ASSOCIATION
January 30, 2001
COMMISSIONER OF WEALTH TAX Vs. TRUSTEES OF H E H THE NIZAMS W G TRUST
August 23, 2001
COMMISSIONER OF WEALTH TAX Vs. A A PATEL DECD
August 9, 2001
COMMISSIONER OF WEALTH TAX BHOPAL Vs. LATE LOKENDRA SINGH THR TEHSILDAR RATLAM
February 22, 2001
COMMISSSIONER OF CENTRAL EXCISE COIMBATORE Vs. JAWAHAR MILLS LIMITED
July 27, 2001
COMMON CAUSE A REGISTERED SOCIETY Vs. UNION OF INDIA
November 22, 2001
COMMR OF CENTRAL EXCISE NEW DELHI Vs. VIKRAM DETERGENT LIMITED
January 16, 2001
CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. AHMEDABAD MUNICIPAL CORPORATION
September 20, 2001
COOPERATIVE COMPANY LIMITED Vs. STATE OF UTTAR PRADESH
April 10, 2001
D PAUL Vs. NAWAB ALI AKHTAR
January 15, 2001
DADI JAGANNADHAM Vs. JAMMULU RAMULU
August 23, 2001
DAKSHYANI AMMA Vs. VASUDEVAN NAMBOODHIRI
March 22, 2001
DALBIR KAUR DHILLON Vs. PUNJAB URBAN PLANNING AND DEV AUTHORITY
January 23, 2001
DALMIA CEMENT BHARAT LIMITED Vs. GALAXY TRADERS AND AGENCIES LIMITED
January 19, 2001
DAMODAR MANGALJI AND COMPANY Vs. REGIONAL DIRECTOR
February 27, 2001
DAMODAR ROPEWAYS AND COMPANYNSTRUCTION CO PRIVATE LIMITED Vs. KRISHNA ENGINEERING WORKS
March 16, 2001
DANIAL LATIFI Vs. UNION OF INDIA
September 28, 2001
DARSHAN Vs. STATE OF HARYANA
September 19, 2001
DATTUGIR Vs. STATE OF MAHARASHTRA
March 29, 2001
DAVINDER PAL SEHGAL Vs. PARTAP STEEL ROLLING MILLS PRIVATE LIMITED
December 13, 2001
DAYA RAM Vs. DIVISIONAL ENGINEER CANDM M P ELECTRICITY BOARD
April 30, 2001
DAYA SINGH Vs. STATE OF HARYANA
February 20, 2001
DAYA SINGH LAHORIA Vs. UNION OF INDIA
April 17, 2001
DAYASHANKAR Vs. O T ALDONS
July 17, 2001
DEAN GOA MEDICAL COLLEGE BAMBOLIM GOA Vs. SUDHIR KUMAR SOLANKI
September 3, 2001
DEENA NATH Vs. POORAN LAL
July 11, 2001
DELHI BAR ASSOCIATION Vs. UNION OF INDIA
May 1, 2001
DELHI BAR ASSOCIATION Vs. UNION OF INDIA
January 3, 2001
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION
February 23, 2001
DELHI DEVELOPMENT AUTHORITY Vs. RAJINDER SHARMA
May 2, 2001
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION
March 30, 2001
DELHI DEVELOPMENT AUTHORITY Vs. OFFICIAL LIQUIDATOR HIGH COURT CALCUTTA
April 4, 2001
DELHI DEVELOPMENT AUTHORITY Vs. BAL KRISHAN GARG
August 9, 2001
DELHI GOLF CLUB LIMITED Vs. N D M C
January 15, 2001
DELHI HIGH COURT Vs. ATUL KUMAR SHARMA
July 20, 2001
DELHI JUDICIAL SERVICES ASSN Vs. DELHI HIGH COURT
May 1, 2001
DENA BANK Vs. KARTIK DAS BANDOPADHYAY
November 7, 2001
DENTAL COUNCIL OF INDIA Vs. HARI PRAKASH
August 29, 2001
DENTAL COUNCIL OF INDIA Vs. SUBHARTI KKB CHARITABLE TRUST
April 25, 2001
DEOKINANDAN SHARMA Vs. UNION OF INDIA
April 11, 2001
DEPUTY SECRETARY TO GOVT Vs. A ROSE
March 27, 2001
DEVENDRA SWAMY Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
October 5, 2001
DEVI JAIN DEAD Vs. STATE OF HARYANA
March 29, 2001
DEVI SINGH Vs. STATE OF MADHYA PRADESH
April 3, 2001
DHANANJAYA REDDY Vs. STATE OF KARNATAKA
March 14, 2001
DHANGADHRA CHEMICAL WORKS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
August 1, 2001
DHARAM KAUR Vs. MUKHTIAR SINGH
January 31, 2001
DHARAMPAL DEAD Vs. NATIONAL ENGINEERING INDUSTRIES LIMITED
February 22, 2001
DHARM PAUL JASAL Vs. RAJ KAPOOR
November 6, 2001
DHARMENDRA CHANDULAL PATEL Vs. STATE OF GUJARAT
February 16, 2001
DHENKANAL SUB-DIVISIONAL HOUSE BUILDING COOPERATIVE SOCIETY LIMITED Vs. SIBARAM SATAPATHY
August 8, 2001
DHURANDHAR PRASAD SINGH Vs. JAI PRAKASH UNIVERSITY
July 24, 2001
DHYAN INVESTMENTS AND TRADING COMPANY LIMITED Vs. CENTRAL BUREAU OF INVESTIGATION
July 31, 2001
DILIP Vs. STATE OF MADHYA PRADESH
October 9, 2001
DILIP K BASU Vs. STATE OF WEST BENGAL
February 23, 2001
DILIP K BASU Vs. STATE OF WEST BENGAL
March 23, 2001
DILIP K. BASU Vs. STATE OF W.B.
September 19, 2001
DINESH Vs. STATE OF HARYANA
October 10, 2001
DINESH DUTT JOSHI Vs. STATE OF RAJASTHAN
October 1, 2001
DINESH KUMAR Vs. STATE OF MADHYA PRADESH
April 20, 2001
DIRECTOR GENERAL CIVIL AVIATION Vs. MANVIRSINGH DEAD THR LR
September 6, 2001
DIRECTOR OF ENTRY TAX Vs. MAHINDRA AND MAHINDRA
May 2, 2001
DIRECTOR OF INCOME TAX Vs. GOPAL SRINIVASAN TRUST
October 17, 2001
DIRECTOR OF SETTLEMENT Vs. D RAM PRAKASH
August 16, 2001
DISTRICT COLLECTOR Vs. SHAIK HASAMATH BEEBI
April 23, 2001
DISTRICT JUDGE BAHRAICH Vs. MUNIJAR PRASHAD
August 24, 2001
DISTRICT MAGISTRATE ALLAHABAD Vs. HARMINDER PAL SINGH
March 2, 2001
DISTRICT MINING OFFICER Vs. TATA IRON AND STEEL CO
July 31, 2001
DIVISIONAL FOREST OFFICER Vs. TATA FINLAY LIMITED
July 10, 2001
DIVISIONAL MANAGER A P STATE ROAD TRANSPORT CORPORATION Vs. K RADHA KRISHNA
February 16, 2001
DONDAPATI NARAYANA REDDY Vs. DUGGIREDDY VENKATANARAYANA REDDY
August 29, 2001
DR. T.V. JOSE Vs. CHACKO P.M. @ THANKACHAN
September 27, 2001
DRAUPADI DEVI DHARMADA TRUST Vs. DAYA SHANKAR
March 13, 2001
DRUG ACTION FORUM Vs. UNION OF INDIA
February 23, 2001
DTC RETIRED EMPLOYEES ASSOCIATION Vs. DELHI TRANSPORT CORPORATION
May 8, 2001
DURGA DOMAR Vs. STATE OF MADHYA PRADESH
October 31, 2001
DWARKA PRASAD TIWARI Vs. M P STATE ROAD TRANSPORT CORPORATION
September 13, 2001
E I D PARRY I LIMITED Vs. G OMKAR MURTHY
March 27, 2001
E S P RAJARAM Vs. UNION OF INDIA
January 10, 2001
EAST INDIA HOTELS LIMITED Vs. AGRA DEVELOPMENT AUTHORITY
March 21, 2001
ELECTRONICS CORPORATION OF INDIA Vs. G MURALIDHAR
January 17, 2001
EMP MGMT OF RAMKANALI COLLIERY OF BCCL Vs. WORKMEN
March 27, 2001
EMPLOYER IN RELATION TO MANAGEMENT OF CENTRAL MINE PLANNING AND DESIGN INSTITUTE LIMITED Vs. UNION OF INDIA
January 25, 2001
EMPLOYER IN RELATION TO THE MANAGEMENT OF G C OF BCCL Vs. THEIR WORKMEN REP
March 30, 2001
ENGINEER IN CHIEF Vs. RATAN SINGH
August 13, 2001
EQUIPMENT CONDUCTORS AND CABLES LIMITED Vs. HARYANA STATE OF ELECTRICITY BOARD
February 20, 2001
ESTRALLA RUBBER Vs. DASS ESTATE PRIVATE LIMITED
September 12, 2001
ETHIOPIAN AIRLINES Vs. STIC TRAVELS PRIVATE LIMITED
July 11, 2001
EXECUTIVE ENGINEER AND ADMN OF FICER Vs. UGRANAPPA
August 1, 2001
EXECUTIVE ENGINEER DHENKANAL MINOR IRRIGATION DIVISION ORISSA Vs. N C BUDHARAJ
January 10, 2001
FAKIR MOHD Vs. SITA RAM
December 10, 2001
FATHER THOMAS SHINGARE Vs. STATE OF MAHARASHTRA
December 14, 2001
FIROZUDDIN BASHEERUDDIN Vs. STATE OF KERALA
August 20, 2001
FIRST LAND ACQUISITION COLLECTOR CALCUTTA Vs. DAULAT SINGH SURANA
March 26, 2001
FOOD CORPORATION OF INDIA WORKERS UNION Vs. FOOD CORPORATION OF INDIA
February 2, 2001
FUERST DAY LAWSON LIMITED Vs. JINDAL EXPORT LIMITED
May 4, 2001
G C KAPOOR Vs. NAND KUMAR BHASIN
November 20, 2001
G GIRIDHAR PRABHU Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
March 2, 2001
G KUMAR Vs. STATE OF ANDHRA PRADESH
March 19, 2001
G MALLIKARJINAPPA Vs. SHAMANUR SHIVASHANKARAPPA
April 4, 2001
G R MEHTA Vs. M D DHONDUSA
March 12, 2001
GADE LAKSHMI MANGRAJU ALIAS RAMESH Vs. STATE OF ANDHRA PRADESH
July 10, 2001
GAGANDEEP PRATISHTHAN PRIVATE LIMITED Vs. MECHANO
November 20, 2001
GAJRAJ SINGH Vs. STATE OF UTTAR PRADESH
May 1, 2001
GANESH LAL Vs. STATE OF RAJASTHAN
October 31, 2001
GANGA RAM MOOLCHANDANI Vs. STATE OF RAJASTHAN
July 17, 2001
GANGABAI CHARITIES Vs. COMMISSIONER OF WEALTH TAX
February 22, 2001
GANGAJAL KUNWAR Vs. SARJU PANDEY
February 15, 2001
GAYA PRASAD Vs. PRADEEP SRIVASTAVA
February 7, 2001
GENERAL TIMBER MART Vs. CHIEF CONSERVATOR OF FORESTS
October 12, 2001
GHAN SHAM SUNDER Vs. STATE OF PUNJAB
February 1, 2001
GHASI MANDI Vs. STATE OF ORISSA
May 1, 2001
GHULAM QADIR Vs. SPECIAL TRIBUNAL
October 3, 2001
GIRISH CHANDRA GOYAL Vs. BIMALA DEVI
February 8, 2001
GOBIND PATHAK Vs. UNION OF INDIA
February 16, 2001
GODAVARI SUGAR MILLS LIMITED Vs. UNION OF INDIA
July 24, 2001
GOODYEAR INDIA LIMITED Vs. STATE OF HARYANA
July 20, 2001
GOPAL Vs. STATE OF UTTAR PRADESH
February 8, 2001
GOPAL Vs. STATE OF MADHYA PRADESH
September 18, 2001
GOPAL CHANDRA DAS ALIAS GOPAL CHANDRA Vs. STATE OF BIHAR
February 2, 2001
GOPI NATH ALIAS JHALLAR Vs. STATE OF UTTAR PRADESH
July 31, 2001
GOPIKISHAN S DAMANI Vs. A K MENON
September 25, 2001
GORAKHAPUR UNIVERSITY Vs. SHITLA PRASHAD NAGENDRA
August 7, 2001
GORDHAN DAS Vs. PIRKHAN
November 27, 2001
GOVERNMENT OF ANDHRA PRADESH Vs. V S R MURTHY
September 18, 2001
GOVERNMENT OF ANDHRA PRADESH Vs. MCDOWELL AND COMPANY LIMITED
September 19, 2001
GOVERNMENT OF ANDHRA PRADESH Vs. MOHAMMAD GHOUSE MOHINUDDIN
August 27, 2001
GOVERNMENT OF NATIONAL CAPITAL TERRITORY DELHI Vs. INDER PAL SINGH CHANDHA
August 20, 2001
GOVERNMENT OF NCT DELHI Vs. NAGESH TYAGI
April 17, 2001
GOVERNMENT OF NCT DELHI Vs. ALL INDIA CEMENT CIVIL ACCOUNTS JAOS ASSOCIATION
October 3, 2001
GOVERNMENT TPT SERVICE Vs. S L MISHRA
March 21, 2001
GRAMOPHONE CO OF INDIA LIMITED Vs. MARS RECORDING PRIVATE LIMITED
September 3, 2001
GREEN PARK THEATRES ASSOCIATION PRIVATE LIMITED Vs. ASSOCIATION OF VICTIMS OF UPHAAR TRAGEDY
August 17, 2001
GREEN VIEW TEA AND INDUSTRIES Vs. COLLECTOR GOLAGHAT
November 9, 2001
GROSONS PHARMACEUTICALS PRIVATE LIMITED Vs. STATE OF UTTAR PRADESH
September 5, 2001
GUJARAT AGRICULTURAL UNIVERSITY Vs. RATHOD LADHU BECHAR
January 18, 2001
GUJARAT NARMADA VALLEY FERTILIZERS CO Vs. COLECTOR OF CENTRAL EXCISE VADODARA
January 18, 2001
GUJARAT STATE CO OPERATIVE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
August 30, 2001
GULAM HUSSAIN SHAIKH CHOUGULE Vs. S REYNOLDS SUPTD OF CUSTOMS MARMGOA
October 19, 2001
GUMMADI CHINA PEDDAPURAM MANNIYA Vs. STATE SHO ANNAVARAM POLICE STATION A P
July 26, 2001
GURBAX SINGH Vs. STATE OF HARYANA
February 6, 2001
GURDEV SINGH Vs. UNION OF INDIA
November 5, 2001
GURDIAL SINGH Vs. UNION OF INDIA
September 25, 2001
GURMIT SINGH Vs. STATE OF PUNJAB
October 19, 2001
GURPRIT SINGH ALIAS BITTU Vs. STATE OF PUNJAB
September 20, 2001
GURUDEVDATTA VKSSS MARYADIT Vs. STATE OF MAHARASHTRA
March 22, 2001
GYAN CHAND Vs. SUMAN RANI
September 6, 2001
H C L LIMITED Vs. COLLECTOR OF CUSTOMS NEW DELHI
March 14, 2001
H F SANGATI Vs. R G HIGH COURT OF KARNATAKA
February 23, 2001
H P GUPTA Vs. UNION OF INDIA
August 23, 2001
HABBALAPPA DUNDAPPA KATTI Vs. STATE OF KARNATAKA
February 14, 2001
HAFZAT HUSSAIN S O MUBARAK HUSSAIN Vs. ABDUL MAJEED S O WALI MOHAMMAD SHEIKH BALLAN
August 8, 2001
HAJI ABDUL SHAKOOR AND COMPANY Vs. UNION OF INDIA
October 12, 2001
HAMEED JOHARAN D Vs. ABDUL SALAM D
August 13, 2001
HAMIDA Vs. MOHAMMAD KAHLIL
May 8, 2001
HANS RAJ ALIAS HANSU SHANKAR GAUD Vs. STATE OF MAHARASHTRA
February 15, 2001
HANUMAN PRASAD BAGRI Vs. BEGRESS CEREALS PRIVATE LIMITED
March 27, 2001
HARI PRASAD BHATTACHARJEE Vs. CHITTARANJAN ROY
March 27, 2001
HARI SHANKAR SHARMA Vs. ARTIFICIAL LIMBS MANUFACTURING CORPORATION
November 26, 2001
HARI SHANKER JAIN Vs. SONIA GANDHI
September 12, 2001
HARIJAN DEVABHAI JIVABHAI Vs. BECHARBHAI VALABHAI VENIYA
August 28, 2001
HARIJAN MOHAN BHAI NATHABHAI Vs. STATE OF GUJARAT
May 2, 2001
HARIJINDER KAUR Vs. STATE OF JHARKHAND
August 28, 2001
HARJEET SINGH ALIAS SEETA Vs. STATE OF PUNJAB
December 6, 2001
HARMOHINDER SINGH Vs. KHARGA CANTEEN AMBALA CANTT
July 9, 2001
HARNAM KAUR ALIAS SUKHWANT KAUR Vs. STATE OF PUNJAB
March 2, 2001
HARSH DHINGRA Vs. STATE OF HARYANA
September 28, 2001
HARSHAD S MEHTA Vs. STATE OF MAHARASHTRA
September 6, 2001
HARYANA STATE ELECTRICITY BOARD Vs. UNIVERSAL FASTENERS PRIVATE LIMITED
September 28, 2001
HEEMANSHU TRADERS AND ORS. Vs. CCE, SURAT
September 7, 2001
HEM CHAND Vs. HARI KISHAN ROHTAGI
September 25, 2001
HEMANT DHASMANA Vs. CENTRAL BUREAU OF INVESTIGATION
August 17, 2001
HER HIGHNESS MAHARANI SHANTIDEVI P GAIKWAD Vs. SAVJIBHAI HARIBHAI PATEL
March 21, 2001
HIGH COURT OF MADHYA PRADESH THRU REGISTRAR Vs. SATYA NARAYAN JHAVAR
August 14, 2001
HIGH COURT OF PUNJAB AND HARYANA Vs. BAHADUR SINGH BATTA
April 25, 2001
HIMACHAL PRADESH TRANSPORT CORPORATION CONDUCTORS UNION Vs. HIMACHAL ROAD TRANSPORT CORPORATION
April 26, 2001
HIMACHAL ROAD TRANS CORPORATION Vs. BHUPINDER PAUL SINGH
July 13, 2001
HINCH LAL TIWARI Vs. KAMALA DEVI
July 25, 2001
HINDI SEVA MANDAL BHUSAWAL Vs. TEACHERS ASSO FOR NON AIDED POLY
March 28, 2001
HINDUSTAN LEVER LIMITED Vs. S M JADHAV
March 21, 2001
HINDUSTAN LEVER LIMITED Vs. DIRECTOR GENERAL INVESTIGATION AND REGISTRATION NEW DELHI
January 10, 2001
HIRACHAND SRINIVAS MANAGAONKAR Vs. SUNANDA
March 20, 2001
HITEN P DALAL Vs. BRATINDRANATH BANERJEE
July 11, 2001
HONBLE CHIEF JUSTICE HIGH COURT OF BOMBAY Vs. B S NAYAK
May 1, 2001
HOSHIAR SINGH KANWAR D Vs. UNION OF INDIA
April 11, 2001
HOSPITAL EMPLOYEES UNION Vs. UNION OF INDIA
August 2, 2001
HRIDAY NARAIN CHOUDHARY Vs. SHYAM KISHORE SINGH
March 1, 2001
HUBLI DHARWAR MUNICIPAL CORPORATION Vs. H S MOHAMMAD KHAN
December 14, 2001
HUSSAN MITHU MHASVADKAR Vs. BOMBAY IRON AND STEEL LABOUR BOARD
September 7, 2001
I T C AGRO TECH LIMITED EIC Vs. COMMERCIAL TAX OFFICER
July 25, 2001
IMTIAZ Vs. NATIONAL INSURANCE CORPORATION LIMITED
February 12, 2001
IN RE : THE JAMMU AND KASHMIR GRANT OF PERMIT FOR RESETTLEMENT IN (OR PERMANENT RETURN TO) THE STATE BILL Vs. STATE
November 6, 2001
INACIO MANUEL MIRANDA Vs. STATE OF GOA
January 24, 2001
INCOME TAX OFFICER NEW DELHI Vs. DELHI DEVELOPMENT AUTHORITY
November 29, 2001
INDAMAR CO Vs. UNION OF INDIA
August 14, 2001
INDER JIT GUPTA Vs. UNION OF INDIA
August 14, 2001
INDIAN ALUMINIUM COMPANY LIMITED Vs. ASSTT COMMISSIONER OF COMMERCIAL TAXES APPEALS
January 17, 2001
INDIAN BANKS ASSOCIATION Vs. WORKMEN OF SYNDICATE BANK
February 13, 2001
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION Vs. UNION OF INDIA
February 6, 2001
INDIAN OIL CORPORATION LIMITED PANIPAT Vs. RAM NATH KUNDU
April 30, 2001
INDIAN OVERSEAS BANK Vs. INDIAN OVERSEAS BANK OFFICERS ASSOCIATION
October 4, 2001
INDIAN PETROCHEMICALS CORPORATION LIMITED Vs. SHARAMIK SENA
September 5, 2001
INDIAN PETROCHEMICALS CORPORATION LIMITED ANR Vs. SHRAMIC SENA
January 29, 2001
INDIAN POULTRY Vs. COMMISSIONER OF INCOME TAX
February 22, 2001
INDIAN VEGETABLE PRODUCTS LTD. Vs. UNION OF INDIA (UOI) AND ORS.
July 25, 2001
INDO ASAHI GLASS COMPANY LIMITED Vs. INCOME TAX OFFICER
September 11, 2001
INDSEAM SERVICES LIMITED Vs. BIMAL KUMAR KEJRIWAL HUF
September 14, 2001
INDU ENGINEERING AND TEXTILES LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
July 11, 2001
INDUSTRIAL ASSISTANCE GROUP GOVERNMENT OF HARYANA Vs. ASHUTOSH AHLUWALIYA
March 21, 2001
INLAND STEAM NAVIGATION WORKS UNION Vs. UNION OF INDIA
February 1, 2001
INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU Vs. SAMBHU SONKAR
February 2, 2001
INTERNATIONAL AIRPORTS AUTHORITY OF INDIA ENGINEERS ASSN Vs. INTERNATIONAL AIRPORTS AUTHORITY OF INDIA
August 9, 2001
INTERNATIONAL CONSTRUCTION COMPANY Vs. STATE OF ANDHRA PRADESH
February 1, 2001
INTERNATIONAL WOOLLEN MILLS Vs. STANDARD WOOL UK LIMITED
April 25, 2001
IRCON INTERNATIONAL LIMITED Vs. DAYA SHANKAR
September 10, 2001
ISHAR ALLOY STEELS LIMITED Vs. JAYASWALS NECO LIMITED
February 22, 2001
ISHWAR CHAND JAIN Vs. HIGH COURT OF PUNJAB AND HARYANA
January 10, 2001
ISPAT ENGINEERING AND FOUNDRY WORKS Vs. STEEL AUTHORITY OF INDIA LIMITED
July 25, 2001
ITC BHADRACHALAM PAPER BOARDS LIMITED Vs. STATE OF ANDHRA PRADESH
March 21, 2001
J J ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
September 14, 2001
J K BOMBAY LIMITED Vs. BHARTI MATHA MISHRA
January 18, 2001
J KALAIVANI Vs. K SIVASHANKAR
August 16, 2001
J KALAIVANI Vs. K SIVASHANKAR
October 16, 2001
J N MEDICAL COLLEGE BELGAUM Vs. MEDICAL COUNCIL OF INDIA
April 19, 2001
J P ANAND Vs. D C BAFFNA
October 30, 2001
J P SINGH Vs. STATE OF UTTAR PRADESH
April 18, 2001
J R PARASHAR ADVOCATE Vs. PRASANT BHUSHAN ADVOCATE
August 28, 2001
J. KALAIVANI AND ORS. Vs. K. SIVASHANKAR AND ANR.
August 31, 2001
JADHAVRAO ANANDRAO PAWAR Vs. DILIP BALVANTRAO PAWAR
September 10, 2001
JAG LAL SINGH Vs. STATE OF BIHAR
July 1, 2001
JAG LAL SINGH Vs. STATE OF BIHAR
July 31, 2001
JAGAN M SESHADRI Vs. STATE OF TAMIL NADU
September 25, 2001
JAGAT RAM Vs. HAWA SINGH
March 1, 2001
JAGAT RAM TREHAN AND SONS Vs. UNION OF INDIA
March 28, 2001
JAGBIR SHARMA Vs. BABLI
February 22, 2001
JAGDEEP SINGH Vs. SWAPNA SINGH
April 17, 2001
JAGDIP SINGH Vs. JAGIR CHAND
October 10, 2001
JAGDISH Vs. STATE OF MADHYA PRADESH
September 13, 2001
JAGDISH CHANDRA SHARMA Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD
April 26, 2001
JAGDISH RAM Vs. BAGHULA MUKHI DEVI
April 18, 2001
JAGRAM Vs. STATE OF UTTAR PRADESH
April 12, 2001
JAI NARAIN VYAS UNIVERSITY Vs. U R NAHAR
October 17, 2001
JAIPUR DEVELOPMENT AUTHORITY Vs. CHOTTE LAL DEAD
January 9, 2001
JAMAL DIN Vs. HIGH COURT OF JAMMU AND KASHMIR
April 3, 2001
JAMIL AHMAD Vs. IVTH ADDITIONAL DISTT JUDGE MORADABAD
October 9, 2001
JANGBALI SINGH Vs. STATE OF MADHYA PRADESH
January 21, 2001
JARNAIL SINGH Vs. PITAMBER SINGH
April 30, 2001
JASBIR RANI Vs. STATE OF PUNJAB
October 19, 2001
JASBIR SINGH Vs. STATE OF HARYANA
September 20, 2001
JASBIR SINGH Vs. VIPIN KUMAR JAGGI
August 16, 2001
JASWANT SINGH Vs. PUNJAB POULTRY FIELD STAFF ASSOCIATION
November 26, 2001
JATINDER SINGH Vs. RANJIT KAUR
January 30, 2001
JAVAHARMAL A RAJPUROHIT Vs. ASAD KHAN ABDUL KARIM PATHAN
April 12, 2001
JAWAHAR LAL Vs. STATE OF MADHYA PRADESH
May 11, 2001
JAYALAKSHMI COELHO Vs. OSWALD JOSHEPH COELHO
February 28, 2001
JAYAWANT DATTATRAY SURYARAO Vs. STATE OF MAHARASHTRA
November 5, 2001
JAYPEE REWA CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE M P
August 22, 2001
JC 116244 EX SUBEDAR JOGINDER SINGH Vs. UNION OF INDIA
October 16, 2001
JHAPAS KABARI Vs. STATE OF BIHAR
December 4, 2001
JINDER SINGH Vs. GURMEET SINGH SINDHU
August 3, 2001
JIT RAM SHIV KUMAR Vs. NATIONAL INSURANCE COMPANY LIMITED
January 22, 2001
JK INTERNATIONAL Vs. STATE GOVERNMENT OF NCT OF DELHI
February 23, 2001
JOGINDER SINGH Vs. ROSHAN LAL
October 12, 2001
JOGINDER SINGH Vs. STATE OF PUNJAB
September 11, 2001
JOHN MATHAI ABRRAHAM Vs. BRITISH PHYSICAL LAB INDIA LIMITED
October 30, 2001
JOHN THOMAS Vs. K JAGADEESAN
July 12, 2001
JOINT COMMR OF INCOME TAX BHOPAL Vs. RELIABLE CARRIERS PRIVATE LIMITED
February 19, 2001
JOSEPH MATHURI VISHVESHWARANANDA Vs. SWAMI SACHIDANAND HARISAKSHI
April 12, 2001
K A ABDUL MAJEED Vs. STATE OF KERALA
August 7, 2001
K A JUDICIAL OFFICER Vs. METROPOLITAN MAGISTRATE
February 8, 2001
K AMEER KHAN Vs. A GANGADHARAN
August 24, 2001
K C SAREEN Vs. C B I CHANDIGARH
August 2, 2001
K D DEWAN Vs. HARBHAJAN S PARIHAR
October 16, 2001
K D INDUSTRIES Vs. BIHAR STATE ELECTRICITY BOARD
March 21, 2001
K DURAISAMY Vs. STATE OF TAMIL NADU
January 23, 2001
K G ASHOK Vs. KERALA PUBLIC SERVICECOMMISSION
May 3, 2001
K GANESAN Vs. SAKUNTHALAL
April 27, 2001
K K VERMA Vs. STATE OF JAMMU AND KASHMIR
February 26, 2001
K L NANDAKUMARAN NAIR Vs. K I PHILIP
September 10, 2001
K MARG Vs. STATE OF KARNATAKA
April 30, 2001
K N BEENA Vs. MUNIYAPPAN
October 18, 2001
K N RAGHAVAN Vs. HABEEB MOAHMMED
January 16, 2001
K N SATHYANATHAN Vs. DEPUTY EXAMINER LACAL FUND ACCOUNTS
March 29, 2001
K P MADHUSUDHANAN Vs. COMMISSIONER OF INCOME TAX COCHIN
August 21, 2001
K POONUSWAMY Vs. STATE OF TAMIL NADU
July 31, 2001
K PRABHAKAR RAO Vs. UNION OF INDIA
April 11, 2001
K R STEEL UNION LIMITED Vs. COMMISSIONER OF CUSTOMS KANDLA GUJARAT
March 30, 2001
K RAJ Vs. MUTHAMMA
April 17, 2001
K RAJAMOULI Vs. A V K N SWAMY
May 3, 2001
K S BHOIL Vs. STATE OF MAHARASHTRA
December 12, 2001
K S SUNDRAM Vs. COMMISSIONER OF INCOME TAX
July 19, 2001
K SEETHARAM Vs. B U PAPAMMA
April 18, 2001
K STREETLITE ELECTRIC CORPORATION Vs. REGIONAL PROVIDENT FUND COMMISSIONER HARYANA
April 9, 2001
K VASUDEVAN Vs. MOHAN N MALI
November 7, 2001
K.K. MUTREJA Vs. UNION OF INDIA
October 10, 2001
KAJOD Vs. STATE OF RAJASTHAN
April 20, 2001
KALPANA KOTHARI Vs. SUDHA YADAV
October 31, 2001
KALYAN Vs. STATE OF UTTAR PRADESH
September 28, 2001
KALYANI BREWERIES LIMITED Vs. ASSTT COLLECTOR OF CUSTOMS CALCUTTA
October 11, 2001
KALYANI SHARP INDIA LIMITED Vs. LABOUR COURT NO 1 GWALIOR
December 5, 2001
KAMAL CHANDRA JAIN Vs. PYARELAL AGARWAL
March 2, 2001
KAMAL KAPOOR Vs. SACHIN KARTAR SINGH
April 16, 2001
KAMALA GANAPATHY SUBRAMANIAM Vs. CONTROLLER OF ESTATE DUTY
February 8, 2001
KAMALADEVI AGARWAL Vs. STATE OF WEST BENGAL
October 17, 2001
KAMALESHWAR KISHORE SINGH Vs. PARAS NATH SINGH
November 22, 2001
KANCHAN DEVI Vs. STATE OF BIHAR
February 2, 2001
KANDASWAMY Vs. BOARD OF MANAGEMENT H S I SAID MOSQUE
March 22, 2001
KANHAI MISHRA ALIAS KANHAIYA MISAR Vs. STATE OF BIHAR
February 27, 2001
KANHAIYALAL AGRAWAL Vs. FACTORY MANAGER GWALIOR SUGAR COMPANY LIMITED
September 13, 2001
KANNIAPPAN Vs. A PERUMAL
October 19, 2001
KANNUSAMI Vs. STATE OF TAMIL NADU
August 14, 2001
KANRAJ C SHAH Vs. R THANKARAJ
April 23, 2001
KANSHI RAM Vs. LACHHMAN DEAD
July 9, 2001
KANT TRIPATHI Vs. STATE OF UTTAR PRADESH
September 7, 2001
KANTI DEVI Vs. POSHI RAM
May 11, 2001
KAPIL BHARGAVA Vs. SUBHASH CHAND AGGARWAL
August 21, 2001
KARAM SINGH LAL Vs. UNION OF INDIA
September 24, 2001
KAREWWA Vs. HUSSENSAB KHANSAHEB WAJANTRI
March 1, 2001
KARI CHOUDHARY Vs. SITA DEVI
December 11, 2001
KARNATAKA STATE ROAD TRANSPORT CORPN Vs. LAKSHMIDEVAMMA
May 1, 2001
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. B S HULLIKATTI
January 22, 2001
KARTAR SINGH BHADANA Vs. HARI SINGH NALWA
March 27, 2001
KARU MARIK Vs. STATE OF BIHAR
May 9, 2001
KASHI RAM Vs. STATE OF MADHYA PRADESH
October 17, 2001
KASTURI BAI Vs. ANGURI CHAUDHARY
February 23, 2001
KAUSHNUMA BEGUM Vs. NEW INDIA ASSURANCE COMPANY LIMITED
January 3, 2001
KAZI RAJIYUDDIN Vs. KAZI MEER C GAYASUDDIN
April 20, 2001
KEMPAIAH Vs. LINGAIAH
October 31, 2001
KERALA LIQUOR CORPORATON Vs. COMMISSIONER OF INCOME TAX
July 12, 2001
KERALA MAGISTRATES JUDICIAL ASSN Vs. STATE OF KERALA
March 1, 2001
KERALA SMALL FINANCIERS ASSOCIATION Vs. UNION OF INDIA
August 2, 2001
KEWAL CHAND MIMANI D Vs. S K SEN
July 23, 2001
KEWAL KRISHAN Vs. HARNEK SINGH
March 22, 2001
KHEM CHAND Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
March 13, 2001
KHEMISHAKTI MANDIR TRUST Vs. UNION OF INDIA
November 7, 2001
KHODAY ESWARSA AND SONS Vs. COMMISSIONER OF GIFT TAX
October 16, 2001
KIRPAL RAM MATHUR Vs. STATE OF UTTAR PRADESH
October 8, 2001
KISHAN CHAND Vs. JAGDISH PERSHAD
October 16, 2001
KISHAN CHAND Vs. CHIMAN LAL
August 6, 2001
KISHAN CHAND RATHORE Vs. UNION OF INDIA
January 25, 2001
KISHAN PRAKASH SHARMA Vs. UNION OF INDIA
March 19, 2001
KISHAN YESHWANT DHIRADE Vs. SONABAI BAPPU LOHAR
April 18, 2001
KISHORE KUMAR GYANCHANDANI Vs. G D MEHROTRA
February 28, 2001
KIZHAKKAYIL SUHARA Vs. MANHANTAVIDA ABOOBACKER D
September 26, 2001
KIZHAKKAYIL SUHARA Vs. MANHANTAVIDA ABOOBACKER
October 26, 2001
KOHINOOR IMPEX Vs. POONA INDUSTRIAL HOTEL
January 11, 2001
KOKAN RLY CORPORATION LIMITED Vs. RANI CONST PRIVATE LIMITED
April 25, 2001
KRIPAL SINGH Vs. STATE OF MADHYA PRADESH
September 12, 2001
KRISHANA GOPAL CHAWLA Vs. STATE OF UTTAR PRADESH
October 11, 2001
KRISHNA BAHADUR Vs. STATE OF ANDHRA PRADESH
January 4, 2001
KRISHNA GOPAL DIVEDI Vs. PRABHA DIVEDI
February 23, 2001
KRISHNA S O BULAJI BORATE Vs. STATE OF MAHARASHTRA
January 23, 2001
KRISHNA TIWARI Vs. STATE OF BIHAR
January 18, 2001
KRISHNADEVARAYA EDUCATION TRUST Vs. L A BALAKRISHNA
January 15, 2001
KUKAM CHAND Vs. OM CHAND
November 22, 2001
KULWANT KAUR Vs. GURDIAL SINGH MANN
March 21, 2001
KULWANT KUMAR SOOD Vs. STATE OF HIMACHAL PRADESH
November 7, 2001
KUMAR V JAHGIRHAR Vs. CHETANA K RAMATHEERTHA
April 18, 2001
KUNJAN VASU Vs. MADHAVAN ACHARI
December 4, 2001
KUTCH SHIPPING AGENCY PRIVATE LIMITED Vs. BOARD OF TRUSTEES, KANDLA PORT TRUST
July 24, 2001
KVAERNER CEMENTATION INDIA LIMITED Vs. BAJRANGLAL AGARWAL
March 21, 2001
L AND L MC NEIL LIMITED Vs. GOVERNMENT OF TAMIL NADU
January 30, 2001
L K MALIK Vs. D D A
September 20, 2001
L L SUDHAKAR REDDY Vs. STATE OF ANDHRA PRADESH
August 9, 2001
LAKSHMANI STONE PRODUCTS Vs. UNION OF INDIA
January 30, 2001
LAKSHMINARAYAN SHETTY Vs. SHANTHA
April 16, 2001
LAL SINGH Vs. STATE OF GUJARAT
January 9, 2001
LALLOO Vs. STATE OF UTTAR PRADESH
September 5, 2001
LALOO PRASAD ALIAS LALOO PRASAD YADAV Vs. STATE OF JHARKHAND
December 14, 2001
LAND ACQUISITION OFFICER REVENUE DIVISIONAL OFFICER NALGONDA A P Vs. MORISETTY SATYANARAYAN
October 17, 2001
LAND AQUISITION OFFICER AND MANDAL REVENUE OFFICER Vs. NARASAIAH
February 27, 2001
LATA WADHWA Vs. STATE OF BIHAR
August 16, 2001
LATEL Vs. STATE OF CHHATTISGARH
September 11, 2001
LAXMAN DUNDAPPA DHAMANEKAR Vs. MANAGEMENT OF VISHWA BHARATA SEVA SAMITI
September 27, 2001
LAXMAN MAHADEO SARIPUTRA Vs. STATE OF MAHARASHTRA
February 12, 2001
LAXMI Vs. OM PRAKASH
July 9, 2001
LAXMIBAI Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
May 11, 2001
LAXMIDAS BAPUDAS DARBAR Vs. RUDRAVVA
August 27, 2001
LAXMIKANT V PATEL Vs. CHETANBHAT SHAH
December 4, 2001
LEELA SONI Vs. RAJESH GOYAL
September 3, 2001
LEKH RAJ Vs. MUNI LAL
February 6, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. G SUDHAKAR
November 22, 2001
LIMBAJI AND ORD Vs. STATE OF MAHARASHTRA
December 14, 2001
LINDER FRANK WOLFGANG Vs. YOGESH D SHAH
September 11, 2001
LIVE OAK RESORT PRIVATE LIMITED Vs. PANCHGANI HILL STATION MUNICIPAL COUNCIL
August 31, 2001
LIVING MEDIA LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI
August 8, 2001
LOKEMAN SHAH Vs. STATE OF WEST BENGAL
April 11, 2001
M ABBAS Vs. STATE OF KERALA
January 23, 2001
M B SHAH Vs. S N VARIAVA
May 4, 2001
M C MEHTA Vs. UNION OF INDIA
December 6, 2001
M C MEHTA Vs. UNION OF INDIA
November 22, 2001
M C MEHTA Vs. UNION OF INDIA
September 17, 2001
M C MEHTA Vs. UNION OF INDIA
September 28, 2001
M C MEHTA Vs. UNION OF INDIA
October 18, 2001
M C MEHTA Vs. UNION OF INDIA
January 24, 2001
M C MEHTA Vs. UNION OF INDIA
February 8, 2001
M C MEHTA Vs. UNION OF INDIA
January 31, 2001
M C MEHTA Vs. UNION OF INDIA RE: DELHI DEVELOPMENT AUTHORITY
March 1, 2001
M C MEHTA Vs. UNION OF INDIA
February 16, 2001
M C MEHTA Vs. UNION OF INDIA
March 26, 2001
M C MEHTA Vs. UNION OF INDIA
April 4, 2001
M C MEHTA Vs. UNION OF INDIA
May 10, 2001
M C MEHTA AND Vs. UNION OF INDIA
April 27, 2001
M D KERALA STATE BEV M AND M CORPN LIMITED Vs. K M K SALIM
January 17, 2001
M D SINGARENI COLLERIES COMPANY LIMITED Vs. KANGALA N RAO
September 5, 2001
M D TAMIL NADU STATE TRANSPORT CORPORATION Vs. NEETHIVILANGAN KUMBAKONAM
May 4, 2001
M K MUKUNTHAN Vs. M PASUPATHI
July 13, 2001
M K PRASAD Vs. P ARUMUGAM
July 30, 2001
M KRISHNA Vs. VIJAY SINGH
October 11, 2001
M L PRABHAKAR Vs. RAJIV SINGAL
January 4, 2001
M L VARDUKAR Vs. STATE OF GUJARAT
February 5, 2001
M N DAMANI Vs. S K SINHA
May 2, 2001
M P ELECTRICITY BOARD Vs. BABOO
January 16, 2001
M P ELECTRICITY BOARD Vs. DINESH KUMAR AGRAWAL
March 23, 2001
M P ELECTRICITY BOARD Vs. VIRENDRA KUMAR SHARMA
October 9, 2001
M P PODDAR HUF Vs. APPROPRIATE AUTHORITY INCOME TAX
July 26, 2001
M REDDY Vs. HANUMAPPA
April 12, 2001
M S CHAWLA Vs. STATE OF PUNJAB
April 18, 2001
M S GREWAL Vs. DEEP CHAND SOOD
August 24, 2001
M S V RAJA Vs. SEENI THEVAR
August 14, 2001
M.C. MEHTA Vs. UNION OF INDIA
April 24, 2001
M.C. MEHTA Vs. UNION OF INDIA
October 16, 2001
M.C. MEHTA Vs. UNION OF INDIA
November 27, 2001
MADAN MOHAN Vs. FINANCE SECY UNION TERRITORY
March 29, 2001
MADAN MOHAN GHOSH Vs. INFAR INDIA LIMITED
September 13, 2001
MADANLAL Vs. SHYAMLAL
November 9, 2001
MADHEGOWDA D Vs. ANKEGOWDA D
November 20, 2001
MADHUKAR Vs. SANGRAM
April 20, 2001
MADRAS HIGH COURT ADVOCATES ASSOCIATION Vs. A S ANAND HON THE CJI
February 14, 2001
MADRAS PAVEMENT TRADERS WELFARE CONGRESS Vs. STATE OF TAMIL NADU
March 23, 2001
MADRAS REFINERIES LIMITED Vs. STATE OF TAMIL NADU
September 18, 2001
MAHABIR SINGH Vs. STATE OF HARYANA
July 26, 2001
MAHARASHTRA ACADEMY OF ENGINEERING AND EDUCATION RESEARCH Vs. STATE OF MAHARASHTRA
November 6, 2001
MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY Vs. RAHUL KUMAR
February 13, 2001
MAHARASHTRA STATE ELECTRICITY BOARD Vs. DABHOL POWER COMPANY, MUMBAI
September 21, 2001
MAHARASHTRA STATE ELECTRICITY BOARD Vs. STERILITE INDUSTRIES INDIA
October 9, 2001
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. RAJENDRA BHIMRAO MANDVE
November 20, 2001
MAHATMA PHULE AGRICULTURAL UNIVERSITY Vs. NASIK ZILLA SHETH KAMGAR UNION
July 24, 2001
MAHENDRA AND MAHENDRA PAPER MILLS LIMITED Vs. MAHINDRA AND MAHINDRA LIMITED
November 9, 2001
MAHENDRA KUMAR Vs. LALCHAND
February 6, 2001
MAHENDRA LAL DAS Vs. STATE OF BIHAR
October 12, 2001
MAHENDRA RATHORE Vs. OMKAR SINGH
February 26, 2001
MAHENDRA SINGH Vs. STATE OF BIHAR
February 16, 2001
MAHENDRA SINGH Vs. STATE OF BIHAR
January 8, 2001
MAJID Vs. STATE OF HARYANA
December 11, 2001
MAJJU Vs. STATE OF MADHYA PRADESH
October 19, 2001
MAJOR AROON KUMAR SINHA Vs. UNION OF INDIA
July 25, 2001
MAKHAN LAL BANGAL Vs. MANAS BHUNIA
January 3, 2001
MALAY GANGULY Vs. MEDICAL COUNCIL OF INDIA
October 10, 2001
MALLAIAH D Vs. DODDASOORAIAH D
March 23, 2001
MALU RAM Vs. STATE OF RAJASTHAN AND ANOTHER
February 21, 2001
MANAGEMENT OF MYSORE STRUCTURALSLTD Vs. STATE OF KARNATAKA
October 30, 2001
MANAGER U P SCHOOL POOVATHUR Vs. M JANAKI AMMA
August 23, 2001
MANAGING DIRECTOR A P STATE ROAD TRANSPORT CORPORATION Vs. PRESIDING OFFICER INDUSTRIALTRIBUNAL RAMKOTE HYDERABAD
February 1, 2001
MANEKLAL MANUSUKHBHAI COOPERATIVE HOUSING SOCIETY LIMITED Vs. RAJINDRA KUMAR MANEKLAL SHAH
August 1, 2001
MANGARAM VARSHNEYA Vs. STATE OF UTTAR PRADESH
April 27, 2001
MANGILAL Vs. STATE OF RAJASTHAN
October 18, 2001
MANI SINGH Vs. STATE OF BIHAR
April 27, 2001
MANIPAL POWER PRESS Vs. WORKMEN OF MANIPAL POWER PRESS
March 15, 2001
MANJIT SINGH Vs. SHANTI DEVI
August 30, 2001
MANOCHA CONSTRUCTION COMPANY NOW DISSOLVED Vs. STATE OF MADHYA PRADESH
February 16, 2001
MANOHAR LAL Vs. VINESH ANAND
April 9, 2001
MANOJ KUMAR Vs. BIHARI LAL
April 18, 2001
MANOJ KUMAR SAHARAN Vs. STATE OF RAJASTHAN
March 23, 2001
MANOJI RAO Vs. T KRISHNA
January 11, 2001
MANORAMA THAMBURATTY Vs. C K SUJATHA VARMA
April 20, 2001
MANUBHAI CHIMANLAL SENMA SENWA Vs. STATE OF GUJARAT
January 11, 2001
MARIYAM BEGUM Vs. BASHEERNISA BEGUM
September 26, 2001
MARKFED CEMENT PIPE PLANT Vs. PRESIDING OFFICER LABOUR COURT
January 23, 2001
MARUGAIAH Vs. ANNATHAI
September 18, 2001
MARUTI WIRE INDUSTRIES PVT LIMITED Vs. S T O 1ST CIRCLE MATTANCHERRY
March 27, 2001
MASTER SUMANTH RAMANUJAM AND SRIKANTH Vs. COMMISSIONER OF INCOME TAX MADRAS
March 13, 2001
MATHAR BATHUAMMAL BEEVI Vs. NAGOORAMMAL
April 12, 2001
MATTOO DEVI Vs. DAMODAR LAL
July 18, 2001
MEDHA KOTWAL LELE Vs. UNION OF INDIA
March 23, 2001
MEDHA KOTWAL LELE Vs. UNION OF INDIA
February 6, 2001
MEDICAL COUNCIL OF INDIA Vs. SARANG
August 28, 2001
MEERA SHRIPAT ADMANE Vs. CHIEF OFFICER SANGAMNER MUNICIPAL COUNCIL
February 12, 2001
MEGHALAYA STATE ELECTRICITY BOARD Vs. JAGADINDRA ARJUN
August 2, 2001
MEHARBAN SINGH Vs. STATE OF MADHYA PRADESH
December 5, 2001
MEHMOOD MOHAMMAD SAYEED Vs. STATE OF MAHARASHTRA
February 16, 2001
MEHRWAN HOMI IRANI Vs. CHARITY COMMISSIONER BOMBAY
May 10, 2001
MENAGEMENT OF SOM VIHAR APARTMENT OWNERS HOUSING MANTENANCE SOCIETY LIMITED Vs. WORKMEN C O INDIAN ENGINEERING AND GENERAL MAZDOOR
February 22, 2001
MESU DHONDIBA VIDHATE Vs. STATE OF MAHARASHTRA
February 8, 2001
MICHAL GILL Vs. MPSRTC
January 18, 2001
MITHU SINGH Vs. STATE OF PUNJAB
March 27, 2001
MMTC LIMITED Vs. MEDCHI CHEMICALS AND PHARMA PRIVATE LIMITED
November 19, 2001
MOCHI RAJU Vs. STATE OF GUJARAT
October 16, 2001
MOHAMED ASGAR MOHAMED MAZHAR Vs. ARVIND RAGHUNATH SAWANT
May 2, 2001
MOHAMMAD BALAL MIAN Vs. STATE OF BIHAR
February 19, 2001
MOHAMMAD HUSAIN Vs. STATE OF RAJASTHAN
January 31, 2001
MOHAMMAD SALAUDDIN Vs. SUJIT DUTT
March 29, 2001
MOHAMMAD SHAHID Vs. STATE OF MADHYA PRADESH
March 30, 2001
MOHAMMAD YUSUF Vs. SHARIFUDDIN
February 9, 2001
MOHAN BAITHA Vs. STATE OF BIHAR
March 21, 2001
MOHAN LAL Vs. SHANKAR RAO
March 28, 2001
MOHAN LAL Vs. NIHAL SINGH
October 18, 2001
MOHAN LAL AGGRAWAL Vs. BHUBANESWARI PRASAD MISHRA
September 13, 2001
MOHAN LAL DHAR DEAD Vs. PANCHUY GOPAL MUKHERJEE DEAD
March 20, 2001
MOHAN WAHI Vs. COMMISSIONER OF INCOME TAX VARANASI
March 30, 2001
MOHANDAS Vs. GHISIA BAI
February 15, 2001
MOHINDER SINGH Vs. MADAN LAL SHARMA
November 8, 2001
MOHINDRO Vs. STATE OF PUNJAB
January 4, 2001
MOHTA ALLOYS STEEL WORKS Vs. MOHTA FINANCE AND LEASING CO
March 1, 2001
MORAN MAR THOMA MATHEWS Vs. MOST REV THOMAS MAR D METROPOLITAN
November 28, 2001
MORESHWAR BALKRISHNA PANDARE Vs. VITHAL VYANKU CHAVAN
May 11, 2001
MOTI LAL Vs. STATE OF MADHYA PRADESH
August 17, 2001
MOTILAL SINGH Vs. STATE OF BIHAR
August 2, 2001
MRITYUNJOY DAS Vs. SAYED HASIBUR RAHAMAN
March 16, 2001
MUKESH KESHERWANI Vs. GRASIM CEMENTS
March 12, 2001
MUKHTIARO Vs. STATE OF HARYANA
January 11, 2001
MULAKH RAJ Vs. COMMISSIONER
April 25, 2001
MULAUAM SINGH YADAV Vs. DHARAMPAL YADAV
July 24, 2001
MULLA GULAM ALI AND SAFIABAI D TRUST Vs. DEELIP KUMAR AND CO
February 7, 2001
MUNDLAPADI KRISHNAIAH Vs. STATE OF ANDHRA PRADESH
March 22, 2001
MUNGESHWAR PRASAD CHAURASIA Vs. STATE OF BIHAR
September 13, 2001
MUNICIPAL CORPON OF GREATER BOMBAY Vs. POLYCHEM LIMITED
August 23, 2001
MUNICIPAL CORPORATION GWALIOR Vs. SATISH GOVILA
April 19, 2001
MUNICIPAL CORPORATION OF DELHI Vs. VEENA
August 14, 2001
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. HINDUSTAN PETROLIUM CORPORATION
August 23, 2001
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. HINDUSTAN CIBA GEIGY LIMITED
August 23, 2001
MUNICIPAL COUNCIL HANSI DISTICT HISSAR HARYANA Vs. MANI RAJ
April 4, 2001
MUNICIPAL COUNCIL KOTA RAJASTHAN Vs. DELHI CLOTH AND GENERAL MILLS CO LTD
March 2, 2001
MUNINANJAPPA Vs. P MANUAL
April 11, 2001
MUNNA DEVI Vs. STATE OF RAJASTHAN
November 6, 2001
MUNOTH INVESTMENT LIMITED Vs. PUTTUKOLA PROPERTIES LIMITED
August 14, 2001
MUNSHI PRASHAD Vs. STATE OF BIHAR
October 10, 2001
MURALEEDHARAN Vs. STATE OF KERALA
April 18, 2001
MURLI S DEORA Vs. UNION OF INDIA
November 2, 2001
MURMUGAO PORT TRUST Vs. S SRINIVAS RAO
September 6, 2001
MURUDESHWARA CERAMICS LIMITED Vs. STATE OF KARNATAKA
October 12, 2001
MUSTAN TAHERBHAI Vs. COLLECTOR OF CUSTOMS, AHMEDABAD
August 30, 2001
MUZAFFARPUR HOMOEOPATHIC COLLEGE AND HOSPITAL KHABRA Vs. STATE OF BIHAR
September 17, 2001
MYSORE PAPER MILLS LIMITED Vs. WORKMEN OF MYSORE PAPER MILLS LIMITED
March 1, 2001
MYSORE STRUCTURAL LIMITED Vs. STATE OF KARNATAKA
October 30, 2001
N G DASTANE Vs. SHRIKANT S SHIVDE
May 3, 2001
N K PANKAJAKSHAN NAIR Vs. P V JAYARAJ
February 23, 2001
N K SARASWATI AMMA Vs. BHAVANI RAJAMMA
April 19, 2001
N KAMALAN DEAD Vs. AYYASAMY
August 3, 2001
N PALANI Vs. THIRU A P MUTHUSWAMI
August 29, 2001
N PRABHAKAR RAO Vs. J R RAMESH KUMAR alias RAMESHJI
November 2, 2001
N R NAIR Vs. UNION OF INDIA
May 1, 2001
N R NAIR Vs. UNION OF INDIA
January 5, 2001
N R NARAYAN SWAMY Vs. B FRANCIS JAGAN
July 31, 2001
NAGAR PANCHAYAT Vs. DIWAN CHAND TANEJA
February 27, 2001
NAGASHETTY Vs. UNITED INDIA INSURANCE COMPANY LIMITED
August 17, 2001
NAJRA Vs. STATE OF MADHYA PRADESH
February 8, 2001
NANI GOPAL DUTTA Vs. UNION OF INDIA
August 9, 2001
NARAYAN GOVIND HEGDE Vs. KAMALAKARA SHIVARAM HEGDE
October 16, 2001
NARAYANA PRABHU DASS PRABHU Vs. GIRI PRABHU R PRABHU
April 26, 2001
NARENDRA KUMAR Vs. MANAGEMENT OF TAJ SERVICE LIMITED
April 30, 2001
NARESH CHANDRA Vs. JAGDISH PRASAD
April 20, 2001
NARESH CHANDRA AGARWAL Vs. BANK OF BARODA
February 8, 2001
NARINDERJIT SINGH SAHNI Vs. UNION OF INDIA
October 12, 2001
NAROTTAM PRASAD GAUTAM Vs. STATE OF U P
February 22, 2001
NARSINGH PRASAD SINGH Vs. RAJ KUMAR alias PAPPU
April 4, 2001
NATIOAL TEXTILE CORPORATION APKKM LIMITED Vs. YELLAMMA COTTON WOOLEN AND SILK MILLS STAFF ASSOCIATION
January 18, 2001
NATIONAL ALUMINIUM COMPANY LIMITED Vs. VARUN SHIPPING COMPANY LIMITED
April 25, 2001
NATIONAL HYDROELECTRIC POWER CORPORATION LIMITED Vs. BHAGWAN SHIV PRAKASH
September 11, 2001
NATIONAL INSURANCE COMPANY LIMITED Vs. GIGA RAM
November 23, 2001
NATIONAL INSURANCE COMPANY LIMITED Vs. JARNAIL SINGH
October 17, 2001
NATIONAL INSURANCE COMPANY LIMITED Vs. DINESH
January 12, 2001
NATIONAL INSURANCE COMPANY LIMITED Vs. SEEMA MALHOTRA
February 20, 2001
NATIONAL JUTE MANUFACTURERS CORPORATION LIMITED Vs. KATIHAR MAZDOOR SANGH
April 12, 2001
NAVAL KISHORE Vs. STATE OF RAJASTHAN
March 21, 2001
NAVI MUMBAI MUNICIPAL CORPORATION Vs. NAVI MUMBAI HAWKERS AND WORKERS UNION NERUL
February 26, 2001
NAVIN M. RAHEJA Vs. UNION OF INDIA
April 9, 2001
NAVNEET PRAKASH GUPTA Vs. BISHAN CHAND
April 19, 2001
NAWAL KISHORE PRASAD Vs. STATE OF BIHAR
April 20, 2001
NAWAL KISHORE TULARA Vs. DINESH CHAND GUPTA
July 25, 2001
NAZIR AHMED BHATT Vs. STATE OF DELHI
November 2, 2001
NAZIR AHMED IMAMUDIN RAZA Vs. GULAM MUSTAFA FAUKAT D
May 2, 2001
NEELAM RAIZADA Vs. SECRETARY WOMEN WELFARE AND CHILD DEVELOPMENT
October 31, 2001
NEERAJ KAPOOR Vs. RANBIR SINGH DAHIYA
July 31, 2001
NEKI RAM Vs. AMA RAM GODARA
May 1, 2001
NESAR AHMED Vs. STATE OF BIHAR
January 11, 2001
NEW BANK OF INDIA AND ANOTHER Vs. SMT. SURINDER KAUR
August 7, 2001
NEW INDIA ASSURANCE CO SHIMLA Vs. KAMLA
March 27, 2001
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SMI KAMIM
January 17, 2001
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MONO RAIL WHEELS
January 30, 2001
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ASHA RANI
August 17, 2001
NEW PUNJAB SKIN CO Vs. UNION OF INDIA
February 9, 2001
NEWS ITEM HINDUSTAN TIMES A Q F M YAMUNA Vs. CENTRAL POLLUTION CONTROL BOARD
November 6, 2001
NEWS ITEM HINDUSTAN TIMES A Q F M YAMUNA Vs. CENTRAL POLLUTION CONTROL BOARD
December 4, 2001
NEWS ITEM HINDUSTAN TIMES AQFM YAMUNA Vs. CENTRAL POLLUTION CONTROL BOARD
January 8, 2001
NEYVELI LIGNITE CORPORATION LIMITED Vs. COMMERCIAL TAX OFFICER CUDDALORE
September 19, 2001
NIDHI PANKAJ KUMAR SUREKA Vs. PANKAJ RAJ KUMAR SUREKA
March 19, 2001
NIHORE KOERI Vs. STATE OF BIHAR
April 10, 2001
NILADRI NARAYAN CHANDRADHURJA D Vs. STATE OF WEST BENGAL
September 6, 2001
NILANGSHU BHUSAN BASU Vs. DEB K SINHA
August 31, 2001
NILESH HEMANT Vs. COMMNR OF INCOME TAX WEST BENGAL
April 16, 2001
NILIMA MUKHERJEE Vs. KANTA BHUSAN GHOSH
August 17, 2001
NIRANJAN PRASAD SINHA Vs. UNION OF INDIA
May 9, 2001
NIRMAL CHANDRA Vs. VIMAL CHAND
May 8, 2001
NIRMAL DEVI Vs. STATE OF BIHAR
August 1, 2001
NITUL DATA SYSTEMS PVT LIMITED Vs. UNION OF INDIA
March 14, 2001
NIZAM SUGAR FACTORY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
January 11, 2001
NOIDA ENTREPRENEURS ASSOCIATION Vs. NOIDA
January 19, 2001
NOISE POLLUTION Vs. UNION OF INDIA
September 27, 2001
NOOR MOHAMMED Vs. U. P. SUNNI CENTRAL WAQF BOARD
May 3, 2001
NORTH WEST KARNATAKA STATE TRANSPORT CORPORATION Vs. MALLIKARJUN SANGANABASAPPA SHETTAR
January 25, 2001
NORTHERN EXPRESS HIGH WAYS Vs. STATE OF HARYANA
March 2, 2001
NOTIFIED AREA COMMITTEE Vs. ADDITIONAL DIRECTOR CONSOLIDATION
May 4, 2001
NOTIFIED AREA COUNCIL Vs. BISHNU C BHOI
July 17, 2001
NOTIFIED AREA COUNCIL PIPILI Vs. GAHAR MOHAMMAD
February 14, 2001
NSS NARAYANA SARMA Vs. GOLDSTONE EXPORTS P LIMITED
November 23, 2001
O A K NACHIMUTHU DEAD Vs. REVENUE DIVISION OFFICER ERODE TAMIL NADU
January 17, 2001
O P LATHER Vs. SATISH KUMAR KAKKAR
February 2, 2001
OBEEKWE EMEANU Vs. STATE OF MAHARASHTRA
March 12, 2001
OCHATHEVAR Vs. STATE
September 5, 2001
OIL AND NATURAL GAS COMMISSION Vs. ENGINEERING MAZDOOR SANGH
February 16, 2001
OM PRAKASH Vs. PRESIDING OFFICER LABOUR COURT ROHTAK
March 14, 2001
OM PRAKASH AGRAWAL Vs. NIRMAL KUMAR JAIN
January 17, 2001
OM WATI Vs. STATE
March 19, 2001
ONGC Vs. ASSOCIATION OF NATURAL GAS CONSUMING INDS
July 26, 2001
ONKAR S SHARMA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
February 20, 2001
ORIENTAL INSURANCE CO LIMITED Vs. HANSRAJBHAI V KODALA
April 4, 2001
ORIENTAL INSURANCE COMPANY LIMITED Vs. S BALAKRISHNAN
February 21, 2001
ORIENTAL INSURANCE COMPANY LIMITED Vs. ALKA SHARMA
February 26, 2001
OUSEPH ALIAS THANKACHAN Vs. STATE OF KERALA
December 6, 2001
OUSEPH MATHAI Vs. M ABDUL KHADIR
November 5, 2001
OWNERS AND PARTIES INTERESTED IN VESSEL M V BALTIC CONFIDENCE Vs. STATE TRADING CORPORATION OF INDIA LIMITED
August 20, 2001
OXFORD UNIVERSITY PRESS Vs. COMMISSIONER OF INCOME TAX
January 24, 2001
P C JOSHI Vs. STATE OF UTTAR PRADESH
August 8, 2001
P G MEDICAL SANGHARS COMMITTEE Vs. BAJRANG SONI
August 14, 2001
P H PANDIAN Vs. P VELDURAI
September 11, 2001
P H PUJAR Vs. KANTHI RAJASKHEKHAR KIDIYAPPA
August 7, 2001
P JANARDHANA REDDY Vs. STATE OF ANDHRA PRADESH
July 13, 2001
P K PRADHAN Vs. STATE OF SIKKIM
July 24, 2001
P MOHAN REDDY Vs. E A A CHARLES
February 16, 2001
P NARASIMHA BHAT Vs. B SHANKARANARAYANA RAO
April 3, 2001
P NARAYANA BHAT Vs. STATE OF TAMIL NADU
April 16, 2001
P NIRATHILINGAM Vs. ANNAYA NADAR
October 31, 2001
P P BEERAN Vs. STATE OF KERALA
January 11, 2001
P RAMACHANDRA RAO Vs. STATE OF KARNATAKA
April 25, 2001
P S NOOR Vs. UNION OF INDIA
April 16, 2001
P SUDHIR KUMAR Vs. SPEAKER A P LEGISLATIVE ASSEMBLY
December 4, 2001
P. CHHAGANLAL DAGA Vs. M. SANJAY SHAW
October 5, 2001
PABITRA MOHAN DASS Vs. STATE OF ORISSA
January 4, 2001
PADAM MENON Vs. STATE OF PUNJAB
April 12, 2001
PADAM MENON Vs. STATE OF PUNJAB AND OTHERS
October 18, 2001
PADIKAL MADAPPA Vs. C B KARIAPA
January 18, 2001
PAKEERAPPA RAI AND SEETHAMMA HENGSU D Vs. UNION OF INDIA
May 1, 2001
PALANI ROMAN CATHOLIC MISSION Vs. S BAGIRATHI AMMAL
February 2, 2001
PALCHURI HANUMAYAMMA Vs. TADIKAMALLA KOTLINGAM D
October 9, 2001
PALLAV SHETH Vs. CUSTODIAN
August 10, 2001
PANCHDEO SINGH Vs. STATE OF BIHAR
December 7, 2001
PANKAJ AGGARWAL Vs. STATE OF DELHI
March 12, 2001
PANKAJBHAI NAGJIBHAI PATEL Vs. STATE OF GUJARAT
January 12, 2001
PARK LEATHER INDUSTRY PRIVATE LIMITED Vs. STATE OF UTTAR PRADESH
February 14, 2001
PARMANAND Vs. BAJRANG
September 18, 2001
PARMESHWAR BABU PRASHAD Vs. UNION OF INDIA
October 30, 2001
PARVATI RANI RAI SAHOO Vs. BISHNUPADA SAHOO
August 17, 2001
PATANGRAO KADAM Vs. PRITHAVIRAJ SAYAJIRAO YADAV DESHMUKH
February 26, 2001
PATEL HIRALAL JOITARAM Vs. STATE OF GUJARAT
August 18, 2001
PATEL HIRALAL JOITARAM Vs. STATE OF GUJARAT
October 18, 2001
PAVANENDRA NARAYAN VERMA Vs. SANJAY GANDHI PGI OF MEDICAL SCIENCES
November 5, 2001
PAVITTER SINGH Vs. NIRANJAN LAL MALHOTRA
August 21, 2001
PAWAN BHARTIYA Vs. UNION OF INDIA
October 31, 2001
PAWAN KUMAR Vs. STATE OF HARYANA
March 13, 2001
PEOPLES UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA
July 23, 2001
PEOPLES UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA
September 17, 2001
PEPSU ROAD TRANSPORT CORPORATION Vs. LACHHMAN DASS GUPTA
January 31, 2001
PHOENIX INTERNATIONAL LIMITED Vs. COMMISSIONER OF CUSTOMS DISTT RAIGAD MAHARASHTRA
November 29, 2001
PLASTO PACK MUMBAI Vs. RATNAKAR BANK LIMITED
August 10, 2001
POKHAR Vs. RAM SINGH
August 14, 2001
PONNUSAMY Vs. STATE OF TAMIL NADU
September 5, 2001
PRABHODH YADAV Vs. STATE OF UTTAR PRADESH
March 14, 2001
PRABHU LAL SHARMA Vs. UNION OF INDIA
March 27, 2001
PRABIR DAS Vs. A B PAUL
March 13, 2001
PRACHI ALMEIDA Vs. DEAN GOA MEDICAL COLLEGE
September 3, 2001
PRADIP CHANDRA PATNAIK Vs. PRAMOD CHANDRA PATNAIK
December 4, 2001
PRADIP PORT TRUST Vs. UNIQUE BUILDERS
January 30, 2001
PRAGA TOOLS CORPORATION LIMITED Vs. MAHBOOBUNNISSA BEGUM
May 4, 2001
PRAHLAD SINGH BHATI Vs. N C T DELHI
March 23, 2001
PRAKASH DHAWAN KHAIRNAR PATIL Vs. STATE OF MAHARASHTRA
December 12, 2001
PRAMOD KUMAR Vs. STATE OF UTTAR PRADESH
April 16, 2001
PRAVIN C SHAH Vs. K A MOHAMMAD ALI
October 9, 2001
PREM PRAKASH TIWARI Vs. UNION OF INDIA
February 12, 2001
PREMIER CABLE COMPANY LIMITED Vs. GOVERNMENT OF INDIA
February 21, 2001
PRESTIGE HM POLYCOTAINERS LIMITED Vs. AMERICAN PRESIDENT LINES LIMITED
February 9, 2001
PRINCIPAL APEEJAY SCHOOL Vs. M R T P COMMISSION
October 9, 2001
PRITISH Vs. STATE OF MAHARASHTRA
November 21, 2001
PRITPAL SINGH Vs. STATE OF BIHAR
April 27, 2001
PRIYANKA PANDIT FULORE Vs. STATE OF MAHARASHTRA
September 5, 2001
PROJECT OFFICER SINGARENT COLLERIES COMPANY LIMITED Vs. B KOMARAIAH
August 7, 2001
PROPERTY OWNERS ASSOCIATION Vs. STATE OF MAHARASHTRA
March 21, 2001
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH Vs. THORA SESHU
March 20, 2001
PUNJAB AND SINDH BANK Vs. VINKAR SAHAKARI BANK LIMITED
September 17, 2001
PUNJAB NATIONAL BANK Vs. STATE OF UTTAR PRADESH
January 16, 2001
PUNJAB NATIONAL BANK Vs. O C KRISHNAN
August 13, 2001
PUNJAB STATE CO OPERATIVE AGRICULTURAL DEVELOPMENT BANK Vs. GURNAIB SINGH
November 8, 2001
PUNJAB STATE ELECTRICITY BOARD Vs. NATIONAL THERMAL POWER CORPORATION LIMITED
October 10, 2001
PUNJAB UNIVERSITY Vs. V N TRIPATHI
August 28, 2001
PUNJABRAO Vs. STATE OF MAHARASHTRA
February 14, 2001
PURAN Vs. RAMBILAS
May 3, 2001
PURAN CHAND WADHWA Vs. HANIL ERA TEXTILES LIMITED
April 3, 2001
PURAN SINGH Vs. STATE OF BIHAR
September 12, 2001
PUSHPA DEVI Vs. BINOD KUMAR GUPTA
November 20, 2001
PUSHPAVATHI LALITHA Vs. MANICKASAMY
February 1, 2001
PYRITES PHOSPHATES AND CHEMICAL LIMITED Vs. SEBILAN COMPANTA
March 30, 2001
QMAR RASHID KHAN Vs. COMMT MGMT AZAMGARH MUSLIM ED STY
July 17, 2001
R C TAMRAKAR Vs. NIDI LEKHA
October 16, 2001
R HANUMAIAH Vs. BANGLORE DEVELOPMENT AUTHORITY
January 31, 2001
R K NIGAM Vs. SWADESHI COTTON MILLS
January 19, 2001
R K SAXENA Vs. DELHI DEVELOPMENT AUTHORITY
March 30, 2001
R LAKSHAMI NARAYAN Vs. SANTHI
May 1, 2001
R P MALIK Vs. STATE GOVERNMENT OF NCT OF DELHI
April 30, 2001
R P NAIK Vs. STATE OF ANDHRA PRADESH
April 19, 2001
R PARANASIVAN Vs. T ANUSUYA
April 16, 2001
R SEETHARAM Vs. STATE OF KARNATAKA
February 28, 2001
R SHANTI CHARAN Vs. T KOTESWARA RAO
April 10, 2001
R SUGUMAR Vs. ROMIEL SAMUEL
March 19, 2001
R V SRINATH PRASAD Vs. NANDAMURI JAYAKRISHNA
March 2, 2001
R.D. UPADHYAY Vs. STATE OF ANDHRA PRADESH
May 2, 2001
RABAN MURMU Vs. STATE OF WEST BENGAL
March 22, 2001
RACHAKONDA NARAYANA Vs. PONTNALA PARVATHAMMA
August 23, 2001
RACHNA KANODIA Vs. ANUK KANODIA
April 30, 2001
RADHA DEVI Vs. DEEP NARAYAN MANDAL
July 13, 2001
RADHEY SHYAM MISRA Vs. UNION OF INDIA
September 24, 2001
RAGU THILAK D JOHN Vs. RAYAPPAN
January 23, 2001
RAHIMAL Vs. DY DIRECTOR OF CONSOLIDATION
December 11, 2001
RAJ NARAIN SARIN Vs. LAXMI DEVI
July 24, 2001
RAJ SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA
January 12, 2001
RAJA Vs. STATE OF MADHYA PRADESH
October 17, 2001
RAJA RAM MAIZE PRODUCT Vs. INDUSTRIES COURT OF M P
March 21, 2001
RAJAN Vs. STATE OF KERALA
January 31, 2001
RAJAN WORLIKAR Vs. STATE OF KARNATAKA
May 4, 2001
RAJASHAN LEGAL SERVICE ASSOCIATION Vs. STATE OF RAJASTHAN
March 15, 2001
RAJASTHAN PETROSYNTHETICS LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY
October 31, 2001
RAJEEV CHAUDHARY Vs. STATEN T C OF DELHI
May 4, 2001
RAJENDER SINGH Vs. RAMDHAR SINGH
May 11, 2001
RAJENDRA DEVA Vs. HARI FERTILIZERS SAHUPURI VARANASI
October 18, 2001
RAJENDRA KUMAR SHRIVASTAVA Vs. BHARAT GRIH NIRMAN SAHKARI SAMITI MARYADIT
March 16, 2001
RAJENDRA TIWARY Vs. BASUDEO PRASAD
October 30, 2001
RAJENDRA TIWARY Vs. BASUDEO PRASAD
November 9, 2001
RAJINDER DHADA Vs. JAGJIT SINGH
November 6, 2001
RAJINDER PERSHAD Vs. DARSHAN DEVI
August 10, 2001
RAJINDER PRASAD Vs. BASHIR
September 19, 2001
RAJINDER SINGH Vs. STATE OF PUNJAB
April 11, 2001
RAJNEESH AGGARWAL Vs. AMIT J BHALLA
January 4, 2001
RAJPAL Vs. STATE OF HARYANA
October 10, 2001
RAJSEKHAR GOGOI Vs. STATE OF ASSAM
May 3, 2001
RAJU Vs. STATE OF HARYANA
May 2, 2001
RAJWINDER KAUR Vs. BALWINDER SINGH
January 15, 2001
RAKESH Vs. STATE OF HARYANA
July 25, 2001
RAKESH C RASTOGI Vs. APPROPRIATE AUTHORITY
October 11, 2001
RAM Vs. IST ADDITIONAL DISTT JUDGE
February 7, 2001
RAM BHAROSE SHARMA Vs. MAHANT RAM SWAROOP
February 6, 2001
RAM BILAS YADAV Vs. STATE OF BIHAR
December 7, 2001
RAM CHANDRA SHUKLA Vs. STATE OF UTTAR PRADESH
April 12, 2001
RAM CHANDRA TRADING COMPANY Vs. STATE OF UTTAR PRADESH
February 1, 2001
RAM CHOUBEY Vs. STATE OF BIHAR
April 3, 2001
RAM DEO CHAUHAN ALIAS RAJ NATH CHAUHAN Vs. STATE OF ASSAM
May 10, 2001
RAM DEO CHAUHAN ALIAS RAJ NATH CHAUHAN Vs. STATE OF ASSAM
February 22, 2001
RAM GAULAM CHAUDHARY Vs. STATE OF BIHAR
September 25, 2001
RAM KUMAR LAHARIA Vs. STATE OF MADHYA PRADESH
January 8, 2001
RAM NARAIN Vs. MURAT
March 30, 2001
RAM NIWAS Vs. STATE OF RAJASTHAN
January 16, 2001
RAM PAL Vs. URMILA SETHI
October 8, 2001
RAM PRAKASH Vs. STATE OF UTTAR PRADESH
April 17, 2001
RAM PRAKASH PANDEY Vs. STATE OF UTTAR PRADESH
August 31, 2001
RAM PRASAD Vs. ORIENTAL INSURANCE COMPANY LIMITED
October 17, 2001
RAM SAHAN RAI Vs. SACHIV SAMANAYA PRABANDHAK
February 21, 2001
RAM SHANKAR MANI TRIPATHI Vs. STATE OF BIHAR
February 22, 2001
RAMA MANAGARUJI CHACHERKAR Vs. STATE OF MAHARASHTRA
December 4, 2001
RAMA SHANKAR MANI TRIPATHI Vs. STATE OF BIHAR
February 26, 2001
RAMACHANDRA REDDY AND COMPANY Vs. STATE OF ANDHRA PRADESH
February 27, 2001
RAMALINGAM CHETTIAR Vs. P K PATTABIRAMAN
February 21, 2001
RAMANAND Vs. STATE OF UTTAR PRADESH
January 16, 2001
RAMASAMY GOUNDER Vs. STATE OF TAMIL NADU
September 28, 2001
RAMASHRAYA Vs. STATE OF MADHYA PRADESH
February 23, 2001
RAMASWAMY Vs. M LOBO
January 10, 2001
RAMBHAU Vs. STATE OF MAHARASHTRA
April 26, 2001
RAMBILAS TAPADIA Vs. SHYAMALA
January 22, 2001
RAMCHANDRA Vs. STATE OF MADHYA PRADESH
January 2, 2001
RAMESH Vs. RATNAKAR BANK LIMITED
July 31, 2001
RAMESH CHAWLA Vs. COMMISSIONER OF SALES TAX
October 19, 2001
RAMESH KUMAR Vs. STATE OF CHHATTISGARH
October 17, 2001
RAMESH KUMAR Vs. NATIONAL INSURANCE COMPANY LIMITED
August 17, 2001
RAMESH KUMAR SATISH KUMAR AND SONS Vs. GURU SINGH SABHA REGD
January 30, 2001
RAMESHNARANG Vs. RAMA NARANG
December 12, 2001
RAMJI SHUKLA Vs. M D /CHAIRMAN CANARA BANK
March 29, 2001
RAMJI SINGH Vs. STATE OF BIHAR
October 12, 2001
RAMKISHAN Vs. STATE OF HARYANA
August 10, 2001
RANGANATH MISRA Vs. UNION OF INDIA
November 22, 2001
RANJIT SINGH Vs. STATE OF PUNJAB
July 26, 2001
RATAN LAL Vs. STATE OF MADHYA PRADESH
October 31, 2001
RATHI MENON Vs. UNION OF INDIA
March 13, 2001
RAUSHAN DEVI Vs. RAMJI SAH
February 20, 2001
RAVALI SINGH Vs. U P AVAS EVAM VIKAS PARISHAD
April 27, 2001
RAVI KIRAN JAIN Vs. UNION OF INDIA
August 13, 2001
RAVI SINGHAL Vs. MANALI SINGHAL
October 1, 2001
RAVINDER KUMAR Vs. STATE OF PUNJAB
August 31, 2001
RAVINDRA SHARMA Vs. STATE OF M.P.
October 8, 2001
READ OPTICAL CO Vs. COLLECTOR OF CUSTOMS
February 23, 2001
REGIONAL AUTHORITY DENA BANK Vs. GHANSHYAM
May 8, 2001
REGIONAL DY DIRECTOR Vs. P VENKATA RAMANA
September 6, 2001
REGIONAL MANAGER BANK OF RAJASTHAN LIMITED Vs. REGIONAL LABOUR COMMISSIONER C
February 5, 2001
REGIONAL MANAGER RSRTC Vs. GHANSHYAM SHARMA
August 6, 2001
RELIANCE INDUSTRIES LIMITED Vs. COLLECTOR OF CUSTOMS MUMBAI
March 14, 2001
RESEARCH FOUNDN. FOR SCIENCE Vs. UNION OF INDIA
April 27, 2001
RESHAM SINGH Vs. STATE OF PUNJAB
November 8, 2001
REVA INVESTMENT PVTLTD Vs. COMMISSIONER OF GIFT TAX GUJRAT II
May 2, 2001
RITONA CONSULTANCY PVT LIMITED Vs. LOHIA JUTE PREES
February 5, 2001
RIYA TRAVEL AND TOURS INDIA PVT LIMITED Vs. C U CHENGAPPA
January 22, 2001
RIZWAN AHMED JAVED SHAIKH Vs. JAMMAL PATEL
May 12, 2001
RONAL KIPRONO RAMKAT Vs. STATE OF HARYANA
July 31, 2001
ROSHAN DEEN Vs. PREETI LAL
November 2, 2001
RUKHSANA KHATOON Vs. SAKHAWAT HUSSAIN
September 18, 2001
RUKMA SINGH Vs. SUHAIB IIYASI
September 5, 2001
S A NAJUNDESWARA Vs. VARLIK AGROTECH PRIVATE LIMITED
February 23, 2001
S C ANAND Vs. UNION OF INDIA
March 12, 2001
S H RANGAPPA Vs. STATE OF KARNATAKA
October 3, 2001
S K NASIRUDDIN BEEDI MERCHANT LIMITED Vs. CEMENT PROVIDENT FUND COMMISSIONER
January 30, 2001
S M DATTA Vs. STATE OF GUJARAT
August 24, 2001
S M MUNAWALLI Vs. STATE OF KARNATAKA
March 12, 2001
S MURUGAN Vs. UNION OF INDIA
May 2, 2001
S N DHINGRA Vs. UNION OF INDIA
January 31, 2001
S N KAPOOR D Vs. BASANT LAL KHATRI
November 5, 2001
S NAGALINGAM Vs. SIVAGAMI
August 31, 2001
S P BORKAR Vs. N T C S M LTD
February 14, 2001
S PITCHAI GANAPATHY Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT
September 10, 2001
S R ALLA BAKASH Vs. SHAFIA KHAN
February 19, 2001
S R BABU Vs. T K VASUDEVAN
September 4, 2001
S R CHAUDHARY Vs. STATE OF PUNJAB
August 17, 2001
S RAMANATHAN Vs. CHIEF JUDICIAL MAGISTRATE CHENGALPATTU
February 20, 2001
S S AHLUWALIA Vs. UNION OF INDIA
March 16, 2001
S SUNDARESA PAI Vs. SUMANGALA T PAI
November 28, 2001
S T DANIEL Vs. NAGERCOIL HOME CHURCH
February 8, 2001
S VENKATAPPA Vs. NARAYANAPPA
April 25, 2001
S W PALANIKAR Vs. STATE OF BIHAR
October 18, 2001
S. GOVINDAN Vs. N. GOVINDAN
January 12, 2001
SADDLER SHOES PVT LIMITED Vs. AIR INDIA
August 28, 2001
SAIKIA BUSINESSMENS ASSOCIATION Vs. HOWRAH MUNICIPAL CORPORATION
August 8, 2001
SAIN STEEL PRODUCTS Vs. NAIPAL SINGH
February 15, 2001
SAIN STEEL PRODUCTS Vs. NAIPAL SINGH
February 5, 2001
SAJAN ABRAHAM Vs. STATE OF KERALA
August 7, 2001
SAKHAWAT KHAN Vs. STATE OF M P
January 24, 2001
SAKSHI Vs. UNION OF INDIA
February 23, 2001
SAKSHI Vs. UNION OF INDIA
August 13, 2001
SAKSHI Vs. UNION OF INDIA
September 25, 2001
SAKTHI TRADING CO Vs. COMMISSIONER OF INCOME TAX COIMBTORE
August 2, 2001
SAMANT Vs. BOMBAY STOCK EXCHANGE
April 27, 2001
SAMIR MANDAL Vs. STATE OF BIHAR
February 5, 2001
SAMIR MUKHERJEE Vs. DAVINDER K BAJAJ
April 18, 2001
SANDEEP Vs. STATE OF HARYANA
February 26, 2001
SANJAY ALIAS BABLU ALIAS KEJA Vs. STATE OF GUJARAT
March 12, 2001
SANJAY CHOPRA Vs. SHYAMA CHOPRA
January 5, 2001
SANJAY KAKA Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
February 7, 2001
SANJAY MADHUSUDAN PUNEKAR Vs. STATE OF MAHARASHTRA AND ORS.
October 5, 2001
SANJEEV NAGPAUL Vs. STATE OF TAMIL NADU
March 23, 2001
SANT SADGURU JANARDAN SWAMI MOINGIRI MAHARAJ SAHAKARI DUGDHA UTPADAK SANSTHA Vs. STATE OF MAHARASHTRA
September 25, 2001
SANTOSH HAZARI Vs. PURUSHOTTAM TIWARI
February 8, 2001
SANTOSH KUMAR BAGRODIA Vs. S R CHATTOPADHYAY
April 19, 2001
SANTOSH YADAV Vs. NARENDER SINGH
October 30, 2001
SAPAN KUMAR PANDIT Vs. U P STATE ELECTRICITY BOARD
July 24, 2001
SAPNA GARG Vs. SANJEEV GARG
February 1, 2001
SARASWATI Vs. S GANAPATHY
April 4, 2001
SARASWATI INDUSTRIAL SYNDICATE LIMITED Vs. STATE OF HARYANA
January 9, 2001
SARVESH KUMAR AWASTHI Vs. U P JAL NIGAM
September 4, 2001
SASA MUSA SUGAR WORKS PVT LIMITED Vs. STATE OF BIHAR
February 14, 2001
SAT PAL Vs. STATE OF H P
February 21, 2001
SATISH CHANDRA JAIN Vs. NATIONAL SMALL INDUSTRIES CORPORATION LIMITED
October 4, 2001
SATISH KUMAR SHARMA Vs. BAR COUNCIL OF HIMACHAL PRADESH
January 3, 2001
SATNAM SINGH Vs. SADHU SINGH
March 29, 2001
SATVIR SINGH Vs. STATE OF PUNJAB
September 27, 2001
SATWANT KAUR Vs. SOHAN SINGH D
October 30, 2001
SATYA NARAYAN Vs. SATISH KUMAR
May 1, 2001
SATYA NARAYAN SHARMA Vs. STATE OF RAJASTHAN
September 25, 2001
SAV UDYOG VINIYOG LIMITED Vs. UNION OF INDIA
August 1, 2001
SAVANI ROADLINES Vs. SUNDARAM TEXTILES LIMITED
July 13, 2001
SEA PEARL INDUSTRIES Vs. COMMOSSIONER OF INCOME TAX COCHIN
January 9, 2001
SECRETARY APSWRE I SOCIETY Vs. J PRATHAP
October 29, 2001
SECRETARY CENTRAL BOARD OF DIRECT TAXES Vs. B SHYAM SUNDER
August 29, 2001
SEELAN RAJ Vs. PRESIDING OFFICER 1ST ADDITIONAL LABOUR COURT CHENNAI
March 16, 2001
SEEMA Vs. RAKESH KUMAR
April 24, 2001
SEETA HEMCHANDRA SHASHITTAL Vs. STATE OF MAHARASHTRA
February 13, 2001
SETH PAL Vs. STATE OF HIMACHAL PRADESH
February 21, 2001
SEWAKA ALIAS RAMSEWAK Vs. STATE OF MADHYA PRADESH
October 31, 2001
SHAH KANTILA BHEEMCHAND Vs. STATE OF GUJARAT
August 3, 2001
SHAHEDA BEGUM Vs. STATE OF ANDHRA PRADESH
March 23, 2001
SHAHID BABA SINGH PUBLIC HIGH SCHOOL H P Vs. STATE OF HIMACHAL PRADESH
August 21, 2001
SHAHNAS TRADING CO Vs. STATE OF KERALA
March 22, 2001
SHAILENDRA KUMAR Vs. STATE OF BIHAR
November 28, 2001
SHAJI KURIAKOSE Vs. INDIAN OIL CORPN LIMITED
August 14, 2001
SHAMA RAO Vs. SARVAN SINGH
November 7, 2001
SHAMBHU RAM YADAV Vs. HANUMAN DAS KHATRY
July 26, 2001
SHAMNSAHEB M MULTTANI Vs. STATE OF KARNATAKA
January 24, 2001
SHANABHAI GOKALABHAI BARIA Vs. STATE OF GUJARAT
July 18, 2001
SHANKARAGOUDA F THIMMANAGOUDAR D Vs. FAKIRAPPA BASAPPA HARKUNI D
March 19, 2001
SHANTABAI Vs. GIRIJABAI
May 2, 2001
SHARAWAN SINGH Vs. STATE OF RAJASTHAN
April 18, 2001
SHARDA SAHAY Vs. STATE OF BIHAR
March 12, 2001
SHARMA COAL COMPANT Vs. COMMISSINER OF SALES TAX U P
May 1, 2001
SHARMA TRANSORT REP Vs. GOVERNMENT OF ANDHRA PRADESH
December 3, 2001
SHARWAN KUMAR Vs. DIR GENERAL OF HEALTH SERVICES
September 10, 2001
SHASHANK BHALCHANDRA SUBHEDAR Vs. COMMISSIONER OF CUSTOMS
August 6, 2001
SHASHI KAPILA Vs. R P ASHWIN
November 8, 2001
SHASHIN CHEMICALS INDUSTRY Vs. ORIENTAL CARBONS AND CHEMICALS LIMITED
February 16, 2001
SHAW WALLACE AND CO LTD Vs. COMMISSIONER OF INCOME TAX
February 5, 2001
SHAW WALLACE AND COMPANY LIMITED Vs. GOVINDAS PURUSHOTHAMDAS
February 27, 2001
SHEIKH FARJAN MIAN D Vs. TEJU SAHU
August 22, 2001
SHEO PUJAN SINGH Vs. PYARE LAL
October 16, 2001
SHERVANI CHARITABLE TRUST U P Vs. COMMISSIONER OF INCOME TAX U P
October 9, 2001
SHIBU SOREN Vs. DAYANAND SAHAY
July 19, 2001
SHIPPING CORPN OF INDIA LIMITED Vs. C L JAIN WOOLLEN MILLS
April 10, 2001
SHITLA SHARAN SRIVASTAVA Vs. GOVERNMENT OF INDIA
July 25, 2001
SHIV KUMAR TIWARI Vs. JAGAT NARAIN RAI
November 20, 2001
SHIV SINGH Vs. STATE OF UTTAR PRADESH
October 10, 2001
SHOBHA SURESH JUMANI Vs. APPELLATE TRIBUNAL FORFEITED PROPERTY
May 4, 2001
SHORAN LAL SHARMA Vs. DEPUTY DIRECTOR OF EDUCATION MEERUT
March 27, 2001
SHRIRAM Vs. STATE OF MAHARASHTRA
April 30, 2001
SHRIRAM REFRIGERATION INDUSTRIES Vs. ADDITIONAL INSURANCE TRIBUNAL CUM ADDITIONAL LABOUR COURT
March 23, 2001
SHRIRAM VINYL AND CHEMICAL INDUSTRIES Vs. COMMISSIONER OF CUSTOMS MUMBAI
March 20, 2001
SHYAM LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIPUR
April 16, 2001
SHYAM SUNDER Vs. RAM KUMAR
July 31, 2001
SHYAM SUNDER GOYAL Vs. STATE OF UTTAR PRADESH
April 27, 2001
SHYAMA DEVI Vs. STATE OF BIHAR
January 12, 2001
SIDDALINGAMMA Vs. MAMTHA SHOENOY
October 18, 2001
SIDDAPPA VASAPPA KURI Vs. SPECIAL LAND ACQUISITION OFFICER
October 16, 2001
SIKANDER KHAN Vs. RADHA KISHAN
August 9, 2001
SIKKIM SUBBA ASSOCIATES Vs. STATE OF SIKKIM
May 1, 2001
SINGAM CHETTY ATTENDROOLOO Vs. STATE OF TAMIL NADU
April 25, 2001
SITA RAM Vs. STATE OF MADHYA PRADESH
March 2, 2001
SIYARAM SINGH Vs. STATE OF M P
February 9, 2001
SMITA CONDUCTORS LIMITED Vs. EURO ALLOYS LIMITED
August 31, 2001
SOCIETE GENERALE Vs. COMMISSIONER OF INCOME TAX BOMBAY
July 26, 2001
SOCIETY OF ST JOSEPHS COLLEGE Vs. UNION OF INDIA
November 20, 2001
SOHAN Vs. STATE OF HARYANA
March 2, 2001
SOLIDAIRE INDIA LIMITED Vs. FAIRGROWTH FINANCE SERVICES LIMITED
February 7, 2001
SOLOMAN ANTONY Vs. STATE OF KERALA
February 22, 2001
SOMAIYA ORGANICS INDIA LIMITED Vs. STATE OF UTTAR PRADESH
April 17, 2001
SONA BUILDERS Vs. UNION OF INDIA
July 24, 2001
SONATA MARKETING Vs. UNION OF INDIA
October 20, 2001
SOUTH MALABAR GRAMIN BANK Vs. CO ORDINATE COMMITTEE OF SOUTH MALABAR GRAMIN BANK EMPLOYEES UNION AND SOUTH MALABAR GRAMIN BANK OFFICER FEDERATION
January 31, 2001
SREEDHARA S Vs. STATE OF KARNATAKA
October 11, 2001
SREEKANTADATTA P S Vs. EMPLOYEES STATE INSURANCE CORPORATION
March 23, 2001
SRF LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE TRICHY
November 7, 2001
SRICHAND P HINDUJA Vs. STATE
May 12, 2001
SRINIWAS RAMNATH KHATOD Vs. STATE OF MAHARASHTRA
November 19, 2001
STANDARD CHARTERED BANK Vs. CUSTODIAN
April 17, 2001
STANNY FELIX PINTO Vs. JANGID BUILDERS PRIVATE LIMITED
January 15, 2001
STATE BANK OF INDIA Vs. E K ANDREW
January 30, 2001
STATE BANK OF INDIA Vs. ARVIND K SHUKLA
February 21, 2001
STATE BANK OF INDIA Vs. ANJAN SANYAN
April 12, 2001
STATE BANK OF SAURASHTRA Vs. P N B
April 26, 2001
STATE BY CBI Vs. H.B.R. SHETTY
April 20, 2001
STATE CONSTRUCTION AND TRANSPORT CO Vs. INDIAN CEMENT LIMITED
February 13, 2001
STATE DELHI ADMINISTRATION Vs. DHARAMPAL
October 19, 2001
STATE GUJARAT Vs. AHMEDABAD IBRAHIMBHAI SHAIK
February 8, 2001
STATE OF ANDHRA PRADESH Vs. SHAIK MAZHAR
February 6, 2001
STATE OF ANDHRA PRADESH Vs. MOHAMMAD SHAMSUNDDIN
April 17, 2001
STATE OF ANDHRA PRADESH Vs. NALLAMILLI RAMI REDDI
August 29, 2001
STATE OF ANDHRA PRADESH Vs. N AUDIKESAVA REDDY
November 6, 2001
STATE OF ASSAM Vs. UNION OF INDIA
January 16, 2001
STATE OF BIHAR Vs. JAIN PLASTICS AND CHEMICALS LIMITED
November 21, 2001
STATE OF BIHAR Vs. MOHAMMAD KHALIQUE
November 28, 2001
STATE OF BIHAR Vs. LALU PRASAD alias LALU PRASAD YADAV
September 14, 2001
STATE OF BIHAR Vs. BAIDNATH PRASHAD alias BAIDYANATH SHAH
October 19, 2001
STATE OF BIHAR AND ORS. Vs. UMA TALKIES AND ORS.
January 5, 2001
STATE OF GOA Vs. DEVANAND SHRIKANT NAIK
October 31, 2001
STATE OF GUJARAT Vs. G MANSUKHLAL RACCH
January 18, 2001
STATE OF GUJARAT Vs. PRATAMSINGH NARSINH PARMAR
January 31, 2001
STATE OF GUJARAT Vs. UMEDBHAI M PATEL
February 27, 2001
STATE OF HARYANA Vs. KARAMBIR SINGH
March 12, 2001
STATE OF HARYANA Vs. HITKARI POTTERIES LIMITED
March 20, 2001
STATE OF HARYANA Vs. L D KATARA
February 1, 2001
STATE OF HARYANA Vs. JAI BHAGWAN SHARMA
February 9, 2001
STATE OF HARYANA Vs. ASHOK KUMAR ALIAS BILLU
January 18, 2001
STATE OF HARYANA Vs. RAM SINGH
July 25, 2001
STATE OF HARYANA Vs. CONTINENTAL CONSTRUCTION LIMITED
August 10, 2001
STATE OF HARYANA & ORS. Vs. GRAM PANCHAYAT VILL. MAJRA. & OTHERS.
February 2, 2001
STATE OF HIMACHAL PRADESH Vs. TARSEM SINGH
September 4, 2001
STATE OF HIMACHAL PRADESH Vs. GIAN CHAND
May 1, 2001
STATE OF JAMMU AND KASHMIR Vs. VINAY NANDA
January 16, 2001
STATE OF KARNATAKA Vs. B SUVARNA MALINI
January 4, 2001
STATE OF KARNATAKA Vs. APPAJI NINGAPPA PATIL
February 12, 2001
STATE OF KARNATAKA Vs. DRIVE IN ENTERPRISES
March 13, 2001
STATE OF KARNATAKA Vs. BASAPPA
April 26, 2001
STATE OF KARNATAKA Vs. B R CHOWDAPPA
August 1, 2001
STATE OF KARNATAKA Vs. RAMANJAPPA
September 11, 2001
STATE OF KARNATAKA Vs. SIDDAIAH
November 6, 2001
STATE OF KERALA Vs. M S MANI
September 6, 2001
STATE OF KERALA Vs. VETTUKALAM CHEMICALS INDUSTRIES
August 23, 2001
STATE OF KERALA Vs. M M MANIKANTAN NAIR
April 25, 2001
STATE OF KERALA Vs. PUTHENKAVU N S S KARYOGAM
May 1, 2001
STATE OF KERALA Vs. VASUDEVAN PILLAI
March 20, 2001
STATE OF M.P. Vs. SHRIPAT TIWARI
February 1, 2001
STATE OF M.P. Vs. LATTORA
July 13, 2001
STATE OF MADHYA PRADESH Vs. KAJAD
September 6, 2001
STATE OF MADHYA PRADESH Vs. B R THAKARE
September 4, 2001
STATE OF MADHYA PRADESH Vs. STATE BANK OF INDORE
March 15, 2001
STATE OF MADHYA PRADESH Vs. K K SHUKLA AND COMPANY
January 31, 2001
STATE OF MADHYA PRADESH Vs. KEDIA LETHER AND LIQUOR LIMITED
January 2, 2001
STATE OF MADHYA PRADESH Vs. SURPA
January 18, 2001
STATE OF MADHYA PRADESH Vs. SURESH KAUSHAL
May 1, 2001
STATE OF MADHYA PRADESH Vs. VIJAY SINGH
May 1, 2001
STATE OF MADHYA PRADESH Vs. BHOORAJI
August 24, 2001
STATE OF MADHYA PRADESH Vs. SARDAR
July 25, 2001
STATE OF MAHARASHTRA Vs. NAJAKAT ALIA MUBARAK ALI
May 9, 2001
STATE OF MAHARASHTRA Vs. MOHAMMAD HANIF MOHIDDIN SHAIKH
July 18, 2001
STATE OF MAHARASHTRA Vs. BHARAT CHAGANLAL RAGHANI
July 11, 2001
STATE OF MAHARASHTRA Vs. NITIN
April 28, 2001
STATE OF MAHARASHTRA Vs. NAVGIRE MOORTI BHANDAR
March 29, 2001
STATE OF MAHARASHTRA Vs. RITESH S O VASUDEVO WANJARI
March 15, 2001
STATE OF MAHARASHTRA Vs. RITESH S O VASUDEO WANJARI
March 5, 2001
STATE OF MAHARASHTRA Vs. R N GANGWANI
October 17, 2001
STATE OF MAHARASHTRA Vs. MARWANJEE P DESAI
December 14, 2001
STATE OF MAHARASHTRA Vs. INDIAN MEDICAL ASSOCIATION
December 6, 2001
STATE OF MAHARASHTRA Vs. BHARAT FAKIRA DHIWAR
November 2, 2001
STATE OF MAHARASHTRA Vs. BHARATI CHANDMAL VARMA alias AYESHA KHAN
December 4, 2001
STATE OF MANIPUR Vs. SHANGREIHAN MUIVAH
March 27, 2001
STATE OF ORISSA Vs. S C ROY
February 6, 2001
STATE OF ORISSA Vs. MALAYA RANJAN BARAL
March 30, 2001
STATE OF ORISSA Vs. BINAYAL ROLLER FLOUR MILLS
March 29, 2001
STATE OF ORISSA Vs. K SRINIVASA RAO DEAD
April 18, 2001
STATE OF ORISSA Vs. SURYA RANA
April 18, 2001
STATE OF ORISSA Vs. RABINDRA KUMAR RATH
October 5, 2001
STATE OF ORISSA Vs. MALAYA KUMAR SAHU
September 19, 2001
STATE OF PANJAB Vs. GURDEEP KUMAR UPPAL
February 20, 2001
STATE OF PANJAB Vs. ISHAR SINGH
February 20, 2001
STATE OF PUNJAB Vs. BHAJAN SINGH
February 27, 2001
STATE OF PUNJAB Vs. AMAR NATH AGGARWAL CONST
March 28, 2001
STATE OF PUNJAB Vs. HARDEV SINGH
January 24, 2001
STATE OF PUNJAB Vs. GURDIAL SINGH
April 3, 2001
STATE OF PUNJAB Vs. SURJIT KAUR DEAD THOUGH LRS
July 26, 2001
STATE OF PUNJAB Vs. SARAV PREET
September 20, 2001
STATE OF PUNJAB Vs. DAYANATH MEDICAL COLLEGE AND HOSPITAL
October 11, 2001
STATE OF PUNJAB Vs. NABI DIN
September 28, 2001
STATE OF PUNJAB Vs. HARJIT SINGH
October 12, 2001
STATE OF PUNJAB Vs. K K SHARMA
November 8, 2001
STATE OF PUNJAB Vs. RAGHBIR CHAND SHARMA
October 30, 2001
STATE OF RAJASTHAN Vs. NAVBHARAT CONSTRUCTION COMPANY
November 27, 2001
STATE OF RAJASTHAN Vs. D P METALS
October 4, 2001
STATE OF RAJASTHAN Vs. KISHAN SINGH
April 11, 2001
STATE OF RAJASTHAN Vs. K D KHINCHI
April 16, 2001
STATE OF RAJASTHAN Vs. RAMESHWAR
April 16, 2001
STATE OF RAJASTHAN Vs. MAGNI RAM
January 10, 2001
STATE OF RAJASTHAN Vs. ANIL KUMAR
February 6, 2001
STATE OF RAJASTHAN Vs. CHIRANJILAL
February 1, 2001
STATE OF RAJASTHAN Vs. D D SOOD
February 14, 2001
STATE OF RAJASTHAN Vs. GOPAL SINGH
February 6, 2001
STATE OF RAJASTHAN Vs. GANPAT SINGH
February 6, 2001
STATE OF RAJASTHAN Vs. TEJA SINGH
February 7, 2001
STATE OF RAJASTHAN Vs. VATAN MEDICAL AND GENERAL STORE
March 26, 2001
STATE OF TAMIL NADU Vs. MUNIANDI
March 2, 2001
STATE OF TAMIL NADU Vs. GLORY
March 2, 2001
STATE OF TAMIL NADU Vs. BASKAR
February 20, 2001
STATE OF TAMIL NADU Vs. BALASUBRAMANIAM
February 20, 2001
STATE OF TAMIL NADU Vs. BALAN
January 9, 2001
STATE OF TAMIL NADU Vs. A M VEDACHALAM
January 15, 2001
STATE OF TAMIL NADU Vs. KERALA STATE SMALL INDUSTRIES DEVELOPMENT AND EMPLOYMENT CORPORATION LIMITED
April 10, 2001
STATE OF TAMIL NADU Vs. KANNAMMAL EDN TRUST
April 26, 2001
STATE OF TAMIL NADU Vs. KUTTY LAKSHMI NARASIMHAN
August 10, 2001
STATE OF TAMIL NADU Vs. PARAMASIVA PANDIAN
October 30, 2001
STATE OF TRIPURA Vs. BHUPEN DUTTA BHOWMIK
April 26, 2001
STATE OF TRIPURA Vs. KEFRU MOG
February 19, 2001
STATE OF U P Vs. RAJ PAL SINGH
February 20, 2001
STATE OF U P Vs. ATIQUE AHMAD
August 11, 2001
STATE OF U. P. Vs. RAJ PAL SINGH
January 31, 2001
STATE OF UTTAR PRADESH Vs. RAM SAHAI
October 31, 2001
STATE OF UTTAR PRADESH Vs. CHANDRA
October 30, 2001
STATE OF UTTAR PRADESH Vs. ISHWAR KANT BEHARI
November 7, 2001
STATE OF UTTAR PRADESH Vs. K U ANSARI
November 22, 2001
STATE OF UTTAR PRADESH Vs. ATIQUE AHMAD
October 11, 2001
STATE OF UTTAR PRADESH Vs. SURENDRA NATH MISRA
October 16, 2001
STATE OF UTTAR PRADESH Vs. KULDEEP CHAND KAPOOR
October 18, 2001
STATE OF UTTAR PRADESH Vs. VIJAY KUMAR MISRA
September 21, 2001
STATE OF UTTAR PRADESH Vs. MANISHA DWIVEDI
August 31, 2001
STATE OF UTTAR PRADESH Vs. NARENDRA NATH SINHA
August 30, 2001
STATE OF UTTAR PRADESH Vs. JHINKOO NAI
August 3, 2001
STATE OF UTTAR PRADESH Vs. SANGAM UPN AVAS EVAM NIRMAN SAH SAMITI
July 26, 2001
STATE OF UTTAR PRADESH Vs. RAJ BAHADUR SINGH
July 17, 2001
STATE OF UTTAR PRADESH Vs. SHATRUHAN LAL
April 23, 2001
STATE OF UTTAR PRADESH Vs. BANARSI YADAV
April 30, 2001
STATE OF UTTAR PRADESH Vs. HARENDRA ARORA
May 2, 2001
STATE OF UTTAR PRADESH Vs. SHAMBHU NATH SINGH
March 29, 2001
STATE OF UTTAR PRADESH Vs. LALSA RAM
February 23, 2001
STATE OF UTTAR PRADESH Vs. CHANDRA PRAKASH PANDEY
March 20, 2001
STATE OF UTTAR PRADESH Vs. MUNNOO LAL
January 18, 2001
STATE OF UTTAR PRADESH Vs. ABDUL WAHID
January 24, 2001
STATE OF UTTAR PRADESH Vs. RAKESH
January 8, 2001
STATE OF UTTAR PRADESH Vs. RAM NAYAN
January 4, 2001
STATE OF UTTAR PRADESH Vs. JEET S BISHOT
January 8, 2001
STATE OF UTTAR PRADESH Vs. SALEEM
January 12, 2001
STATE OF UTTARANCHAL Vs. PITAMBER DUTT SEMWAL
August 10, 2001
STATE OF WEST BENGAL Vs. BANALATA INVESTMENT PRIVATE LIMITED
April 30, 2001
STATE OF WEST BENGAL Vs. M R MONDAL
September 3, 2001
STATE OF WEST BENGAL Vs. STERLING STOCK BROKERS PRIVATE LIMITED
September 18, 2001
STATE OF WEST BENGAL Vs. ANSAR SHEIKH
October 16, 2001
STATE OF WEST BENGAL Vs. GOPAL SARKAR
November 7, 2001
STATE OF WEST BENGAL Vs. SANJIB ROY
February 15, 2001
STATE REP Vs. M KURIAN CHIEF FUNCTIONARY OF THE CROSS
March 26, 2001
STEEL AUTHORITY OF INDIA Vs. CEGAT AND ORS.
July 31, 2001
STEEL AUTHORITY OF INDIA LIMITED Vs. NATIONAL UNION WATER FRONT WORKERS
August 30, 2001
STOCK EXCHANGE AHMEDABAD Vs. ASSTT COMMISSIONER OF INCOME TAX AHMEDABAD
March 2, 2001
SUA EXPLOSIVES AND ACCESSORIES LTD Vs. S KUMARS NATIONWIDE LTD
September 14, 2001
SUBE SINGH Vs. STATE OF HARYANA
October 17, 2001
SUBE SINGH Vs. STATE OF HARYANA
August 17, 2001
SUBHASH Vs. STATE OF MAHARASHTRA
September 4, 2001
SUBHASH CHAND Vs. STATE OF RAJASTHAN
October 16, 2001
SUBHASH CHANDER Vs. KRISHAN LAL
March 29, 2001
SUBHASH CHANDRA Vs. STATE OF UTTAR PRADESH
January 12, 2001
SUBODH KUMAR PRASAD Vs. STATE OF BIHAR
March 2, 2001
SUBRATA SEN Vs. UNION OF INDIA
September 18, 2001
SUCHA SINGH Vs. STATE OF PUNJAB
March 22, 2001
SUDAMA PANDEY Vs. STATE OF BIHAR
December 5, 2001
SUDHIR Vs. STATE OF MADHYA PRADESH
February 2, 2001
SUDHIR KUMAR GUPTA Vs. UNIVERSITY OF DELHI
July 26, 2001
SUDIN R KARPE Vs. STATE OF GOA
November 6, 2001
SUDINA PRASAD Vs. STATE OF BIHAR
December 11, 2001
SUGARBAI M SIDDIQ Vs. RAMESH S HANKARE D
September 27, 2001
SUKHAN RAUT Vs. STATE OF BIHAR
November 28, 2001
SUKHDEV YADAV Vs. STATE OF BIHAR
September 13, 2001
SUKHJINDER SINGH Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
October 18, 2001
SULEKH CHAND Vs. STATE OF HARYANA
May 2, 2001
SUMITRA SINGH Vs. KUMAR SANJAY
February 26, 2001
SUNDAR RAM Vs. STATE OF BIHAR
October 11, 2001
SUNDARESHAN Vs. M.D., BHARATH GOLD MINES LTD.
April 9, 2001
SUNDER Vs. UNION OF INDIA
September 19, 2001
SUNIL BAJAJ Vs. STATE OF MADHYA PRADESH
October 11, 2001
SUNITA SHARMA Vs. STATE OF RAJASTHAN
October 31, 2001
SUO MOTU PROCEEDINGS AGAINS MR R KARUPPAN ADVOCATE Vs. UNION OF INDIA
May 12, 2001
SUPERINTENDENT OF CENTRAL EXCISE Vs. SOMABHAI RANCHHODHBHAI PATEL
March 23, 2001
SURAJMANI STELLA KUJUR Vs. DURGA CHARAN HANSDAH
February 14, 2001
SURATKHAN ABDUL RAHIMAN Vs. STATE OF KARNATAKA
April 18, 2001
SURENDRA Vs. HARYANA VIDYUT PRASARAN NIGAM LIMITED
April 20, 2001
SURENDRA KUMAR Vs. NATHULAL
May 2, 2001
SURENDRA SINGH RAUTELA ALIAS SURENDRA SINGH BENGALI Vs. STATE OF BIHAR NOW STATE OF JHARKHAND
November 27, 2001
SURESH Vs. STATE OF MADHYA PRADESH
April 18, 2001
SURESH Vs. STATE OF UTTAR PRADESH
March 2, 2001
SURESH ALIAS PAPPU BHUDHARMAL KALANI Vs. STATE OF MAHARASHTRA
March 2, 2001
SURESH CHAND JAIN Vs. STATE OF MADHYA PRADESH
January 10, 2001
SURESH CHANDRA PODDAR Vs. DHANI RAM
December 6, 2001
SURESH KUMAR Vs. STATE OF HARYANA
January 17, 2001
SURINDER KUMAR Vs. HARBHAJAN SINGH
November 7, 2001
SURINDER SINGH Vs. KAPOOR SINGH
September 6, 2001
SURINDER SINGH Vs. STATE OF HARYANA
February 9, 2001
SURJAN Vs. STATE OF MADHYA PRADESH
March 13, 2001
SURJIT KAUR Vs. D S KAPOOR
September 28, 2001
SURYA KANT KADAM Vs. STATE OF KARNATAKA
January 16, 2001
SURYANARAYANA Vs. STATE OF KARNATAKA
January 3, 2001
SUSHIL KUMAR VERMA Vs. UNION OF INDIA
March 1, 2001
SUSHMA MUTREJA Vs. UNION OF INDIA
August 1, 2001
SUTLAJ CONSTRUCTION COMPANY PRIVATE LIMITED Vs. STATE OF PUNJAB
April 17, 2001
SWAMI VIVEKANAND SOCIETY Vs. SAU PRERANA VASANT JOSHI
March 14, 2001
SWAPAN KUMAR PAL Vs. SAMITABHAR CHOKRABORTY
May 9, 2001
SWARAN KAUR Vs. JAL KAUR
February 8, 2001
SWARAN SINGH Vs. STATE OF HARYANA
April 24, 2001
SWIL LIMITED Vs. STATE OF DELHI
August 14, 2001
SYED RAHIMUDDIN Vs. DIRECTOR GENERAL C S I R
January 11, 2001
SYED SALEEMUDDIN Vs. RUKHASANA
April 19, 2001
SYNDICATE BANK Vs. PRABHA D NAIK
March 26, 2001
T ARUNA Vs. SECRETARY A P PUBLIC SERVICE COMMISSION
April 30, 2001
T FENN WALTER Vs. UNION OF INDIA
May 9, 2001
T I CYCLES OF INDIA AMBATTUR Vs. M K GURUMANI
August 24, 2001
T N CIVIL SUPPLIES CORPN WORKERS UNION Vs. T N CIVIL SUPPLIES CORPN LIMITED
March 28, 2001
T N GODAVARMAN THIRUMALPAD Vs. UNION OF INDIA
January 8, 2001
T N GODAVARMAN THIRUMALPAD Vs. UNION OF INDIA
May 10, 2001
T N GODAVARMAN THIRUMALPAD Vs. UNION OF INDIA
May 12, 2001
T N LAKSHMAIAH Vs. STATE OF KARNATAKA
October 16, 2001
T P GEORGE Vs. STATEOF KERALA
February 6, 2001
T PHUNZATHANG Vs. HANGKHANLIAN
August 28, 2001
T STANES AND COMPANY Vs. A JAFFARULLAH
May 2, 2001
T SUNDARAM DEAD Vs. BASHEER UNNISSA BEGUM DEAD
July 26, 2001
T T ANTHONY Vs. STATE OF KERALA
July 12, 2001
T V JOSE Vs. CHACKO P M ALIAS THANKACHAN
September 27, 2001
T.M. VARGESE Vs. J.S. BHATIA
May 1, 2001
T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
April 23, 2001
TAKHAJI HIRAJI Vs. THAKORE KUBERSING CHAMANSING
May 2, 2001
TAMIL NADU KHADI AND VILLAGE INDUSTRIES BOARD Vs. M S KRISHNASWAMY
August 13, 2001
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
October 11, 2001
TAMIL NADU WAKF BOARD Vs. HATHIJA AMMAL
August 31, 2001
TANDON BROTHERS Vs. STATE OF WEST BENGAL
April 3, 2001
TANNERY AND FOOTWEAR CORPORATION OF INDIA Vs. RAJ KUMAR
February 14, 2001
TARA CHAND DUBEY Vs. AJIT KUMAR MUKHERJEE
March 21, 2001
TARIQ ISLAM Vs. ALIGARH MUSLIM UNIVERSITY
October 9, 2001
TARLOCHAN DEV SHARMA Vs. STATE OF PUNJAB
July 25, 2001
TATA CONSULTANCY SERVICES Vs. STATE OF ANDHRA PRADESH
March 13, 2001
TATOBA BHAU SAVAGAVE D Vs. VASANTRAO DHINDIRAJ DESHPANDE
October 5, 2001
TEJ BAHADUR Vs. STATE OF RAJASTHAN
March 20, 2001
TEK CHAND Vs. DEEP CHAND
February 23, 2001
TEK CHAND Vs. DILE RAM
January 24, 2001
TEKI VENKATA RATNAM Vs. COMMISSIONER OF ENDOWMENT
August 7, 2001
THAKAESIBHAI DEVJIBHAI Vs. EXECUTIVE ENGINEER GUJARAT
January 11, 2001
THAKUR RAGHUNATH JI MAHAJAN Vs. RAMESH CHANDRA
May 11, 2001
THANEDAR SINGH Vs. STATE OF MADHYA PRADESH
October 30, 2001
THAPAR INSTITUTE OF ENGINEERING AND TECHNOLOGY Vs. GAGANDEEP SHARMA
September 5, 2001
THINLEY BHUTIA Vs. STATE OF SIKKIM
April 16, 2001
TIN BOX COMPANY NEW DELHI Vs. COMMISSIONER OF INCOME TAX NEW DELHI
February 27, 2001
TISCO GENERAL OFFICER RECREATION CLUB Vs. STATE OF BIHAR
August 9, 2001
TIWARI Vs. STATE OF UTTAR PRADESH
April 16, 2001
TOWN AND COMPANYNTRY PLANNING BOARD Vs. SERRAO FRANCIS SOCORRO
February 9, 2001
TPT COMMNR CUM CHAIRMAN STA Vs. ASHOK RANJAN MOHANTY
August 16, 2001
TRICHERUMAN ALIAS KOTTIYOOR DEVASWOM Vs. PRESIDENT KOTTIYOOR PERUMAL SEVA
September 6, 2001
TRIPURA GRAMIN BANK Vs. TARIF BARAN ROY
January 31, 2001
TUKARAM ANNABA CHAVAN Vs. MACHINDRA YASHWANT PATIL
February 6, 2001
U C BHOGOANKAR Vs. Y M CHOUDHARI
March 21, 2001
U P FINANCIAL CORPORATION Vs. V P SHARMA
February 1, 2001
U P POLLUTION CONTROL BOARD Vs. KANORIA INDUSTRIES LIMITED
January 24, 2001
U P POWER CORPORATIONLTD Vs. U P STATE SPINING MILLS
March 21, 2001
U P SHIA CENTRAL BOARD OF WAKF Vs. U P SUNNI CENTRAL BOARD OF WAKF
May 1, 2001
U P STATE ELECTRICITY BOARD Vs. BANARAS ELECTRIC LIGHT AND POWER COMPANY LIMITED
August 17, 2001
U P STATE ELECTRICITY BOARD Vs. BANARAS ELECTRIC LIGHT AND POWER COMPANY LIMITED
August 28, 2001
U P STATE ELECTRICITY BOARD Vs. SEARSOLE CHEMICALS LIMITED
February 21, 2001
U P STATE SUGAR CORPORATION LIMITED Vs. OM PRAKASH UPADHYAY
August 8, 2001
U P SUNNI CENTRAL BOARD OF WAKFS Vs. MAZHAR HASAN
August 9, 2001
U.O.I. Vs. O.P. GUPTA
April 25, 2001
UDAY MOHANLAL ACHARYA Vs. STATE OF MAHARASHTRA
March 29, 2001
UDAY SINGH Vs. STATE OF WEST BENGAL
February 16, 2001
UGAR SUGAR WORKS LIMITED Vs. DELHI ADMINISTRATION
March 22, 2001
UGRASENA SAHU Vs. KHUTULU SAHU
March 12, 2001
UKA RAM Vs. STATE OF RAJASTHAN
April 10, 2001
UMA SHANKAR PATHAK Vs. STATE OF BIHAR AND ORS.
January 8, 2001
UMASHANKER Vs. STATE OF CHHATTISGARH
October 5, 2001
UMESH PRASAD SINGH Vs. STATE OF BIHAR
January 18, 2001
UNION BANK OF INDIA Vs. KHADER INTERNATIONAL CONSTRUCTION
May 8, 2001
UNION OF INDIA Vs. A K GARG
May 4, 2001
UNION OF INDIA Vs. SATISH CHANDRA MATHUR
May 1, 2001
UNION OF INDIA Vs. C JAYAPRAKASAN
April 26, 2001
UNION OF INDIA Vs. G K MAKWANA
April 26, 2001
UNION OF INDIA Vs. ROOP CHAND
April 26, 2001
UNION OF INDIA Vs. S S CONSTRUCTION
April 27, 2001
UNION OF INDIA Vs. LALITA S RAO
April 10, 2001
UNION OF INDIA Vs. HARJEET SINGH SANDHU
April 11, 2001
UNION OF INDIA Vs. BIRENDRA NATH BISWAS
April 10, 2001
UNION OF INDIA Vs. SONY INDIA LIMITED
April 9, 2001
UNION OF INDIA Vs. SURENDRAN NAIR
March 30, 2001
UNION OF INDIA Vs. RAKESH KUMAR
March 30, 2001
UNION OF INDIA Vs. HANSOLI DEVI
April 17, 2001
UNION OF INDIA Vs. K SUBRAMANIUM EX J C
April 11, 2001
UNION OF INDIA Vs. GEETA DEVI
August 9, 2001
UNION OF INDIA Vs. U P STATE SUGAR CORPN UNIT ROHANKALAN
August 9, 2001
UNION OF INDIA Vs. SHATABADI TRADING AND INVESTMENT PRIVATE LIMITED
August 10, 2001
UNION OF INDIA Vs. CHIRANJI ESTATE PRIVATE LIMITED
August 7, 2001
UNION OF INDIA Vs. RAJBIR SINGH KHANNA
August 24, 2001
UNION OF INDIA Vs. MANISH BAHAL alias NISHU
July 9, 2001
UNION OF INDIA Vs. NATIONAL HYDROLECTRIC POWER CORPORATION LTD
July 25, 2001
UNION OF INDIA Vs. R RAJESHWARAN
July 27, 2001
UNION OF INDIA Vs. P CHANDRA MOULI
January 24, 2001
UNION OF INDIA Vs. ELPHANSTONE SPINNING AND WEAVING CO LTD
January 10, 2001
UNION OF INDIA Vs. TARUN K SINGH
January 10, 2001
UNION OF INDIA Vs. NANDI PRINTERS PRIVATE LIMITED
January 11, 2001
UNION OF INDIA Vs. M ASLAM
January 4, 2001
UNION OF INDIA Vs. MOHAMMAD IBRAHIM
February 5, 2001
UNION OF INDIA Vs. MANAGER JAIN AND ASSOCIATES
February 6, 2001
UNION OF INDIA Vs. MUNEESH SUNEJA
January 30, 2001
UNION OF INDIA Vs. MAHESH K NAG
February 13, 2001
UNION OF INDIA Vs. RAJENDRA PRABHU
March 21, 2001
UNION OF INDIA Vs. OM PRAKASH S S AND COMPANY
February 19, 2001
UNION OF INDIA Vs. SHANTILAL S VALAND
February 22, 2001
UNION OF INDIA Vs. SUNIL KUMAR SARKAR
February 28, 2001
UNION OF INDIA Vs. KANNADAPARA SANGHATANEGALA OKKUTA AND KANNADIGARA
October 5, 2001
UNION OF INDIA Vs. POPULAR CONTRUCTION CO
October 5, 2001
UNION OF INDIA Vs. R K SHARMA
October 9, 2001
UNION OF INDIA Vs. NEKI RAM
September 27, 2001
UNION OF INDIA Vs. RAM PRASAD BANSAL
September 25, 2001
UNION OF INDIA Vs. ASHUTOSH KUMAR SRIVASTAVA
October 3, 2001
UNION OF INDIA Vs. M LEPDON A O
October 1, 2001
UNION OF INDIA Vs. SUPREME STEELS AND GEN MILLS
October 15, 2001
UNION OF INDIA Vs. P D YADAV
October 16, 2001
UNION OF INDIA Vs. K P TIWARI
September 6, 2001
UNION OF INDIA Vs. DEBAJIT CHATTERJEE
September 6, 2001
UNION OF INDIA Vs. MAMTA ANURAG SHARMA
September 5, 2001
UNION OF INDIA Vs. AVTAR SINGH
August 29, 2001
UNION OF INDIA Vs. DINESH ENGINEERING CORPORATION
September 18, 2001
UNION OF INDIA Vs. SURESH J THONAWALA
September 19, 2001
UNION OF INDIA Vs. ASSOCIATION FOR DEMOCRATIC REFORMS
May 8, 2001
UNION OF INDIA Vs. ASSOCIATION FOR DEMOCRATIC REFORMS
January 22, 2001
UNION OF INDIA Vs. RANBIR SINGH RATHAUR
April 20, 2001
UNION OF INDIA Vs. KAUMUDINI NARAYAN DALAL
December 6, 2001
UNION OF INDIA Vs. ATAR SINGH
October 29, 2001
UNION OF INDIA Vs. ADANI EXPORT LIMITED
October 31, 2001
UNION OF INDIA Vs. R C FABRICS PRIVATE LIMITED
November 6, 2001
UNION OF INDIA Vs. P C RAY
November 22, 2001
UNION OF INDIA (UOI) AND ORS. Vs. MADANLAL STEEL INDUSTRIES LTD.
August 1, 2001
UNION OF INDIA (UOI) AND ORS. AND SONS ETC. Vs. NANDI PRINTERS PVT. LTD.
January 30, 2001
UNION PUBLIC SERVICE COMMISSION Vs. A CLETUS
August 9, 2001
UNIPLAS INDIA LIMITED Vs. STATE GOVERNMENT OF NCT OF DELHI
July 17, 2001
UNIPLY INDUSTRIES LIMITED Vs. UNICORN PLYWOOD PRIVATE LIMITED
May 1, 2001
UPADHYAY R. D. Vs. STATE OF ANDHRA PRADESH
March 20, 2001
UPDESH KUMAR Vs. PRITHVI SINGH
January 19, 2001
UPSRTC Vs. VIJAY KUMAR GUPTA
August 3, 2001
URBAN IMPROVEMENT TRUST KOTA Vs. OM PRAKASH SHARMA
April 27, 2001
USHA Vs. PALISETTY MOHAN RAO
February 19, 2001
UTTAM PRASAD Vs. STATE OF UTTAR PRADESH
March 2, 2001
UTTAR PRADESH CANE UNIONS FEDERATION Vs. WEST U P SUGAR MILLS ASSOCIATION
January 31, 2001
V JAGANNADHA RAO Vs. STATE OF ANDHRA PRADESH
February 22, 2001
V JAGANNADHA RAO Vs. STATE OF ANDHRA PRADESH
November 7, 2001
V K PALANIAPPA CHETTIAR Vs. RAMASAMI GOUNDER
April 17, 2001
V L TRESA Vs. STATE OF KERALA
February 9, 2001
V M KURIAN Vs. STATE OF KERALA
March 27, 2001
V PECHIMUTHU Vs. GOWRAMMAL
August 1, 2001
V PURUSHOTHAM RAO Vs. UNION OF INDIA
October 19, 2001
V S ACHUTHANANDAN Vs. P J FRANCIS
January 31, 2001
V S MALIK Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI
March 23, 2001
V S MALLIMATH Vs. UNION OF INDIA
March 21, 2001
VADLURI ANJAIAH Vs. STATE OF ANDHRA PRADESH
March 23, 2001
VAIBHAV VERMA Vs. STATE OF HIMACHAL PRADESH
April 10, 2001
VALLAMPATI KALAVATHI Vs. HAJI ISMAIL
March 23, 2001
VALSON Vs. STATE OF KERALA
March 30, 2001
VANRAVAN ANANDJI Vs. KOLI VASHRAM PUNJA
January 31, 2001
VANRAVAN ANANDJI Vs. KOLI VASHRAM PUNJA
January 30, 2001
VASANT PANDURANG NARWADE ALIAS NARVDA Vs. SUHASH
July 20, 2001
VASANTHA VISWANATHAN Vs. V K ELAYALWAR
August 24, 2001
VED PRAKASH Vs. STATE OF HARYANA
July 17, 2001
VEDABAI ALIAS VAIJAYANATABAI BABURAO PATIL Vs. SHANTARAM BABURAO PATIL
July 20, 2001
VEERA EXPORT Vs. T KALAVATHY
November 2, 2001
VEERAYEE AMMAL Vs. SEENI AMMAL
October 19, 2001
VEERAYEE AMMAL Vs. SEENI AMMAL
August 19, 2001
VENKATARAMANAPPA Vs. S KRISHNAJI RAO
April 17, 2001
VERIGAMTO NAVEEN Vs. GOVERNMENT OF ANDHRA PRADESH
September 18, 2001
VIDHYA DHAR SHARMA Vs. G B PATNAIK
February 26, 2001
VIJAY KUMAR BHAVANIRAO KULKARNI Vs. KHADARABI
August 7, 2001
VIJAY KUMAR IAS Vs. DINESH KUMAR AFZULPURKAR
October 18, 2001
VIJAY KUMAR SHARMA Vs. CHAIRMAN SCHOOL SERVICE COMMISSION
April 19, 2001
VIJAY LAXMI SADHO Vs. JAGDISH
January 5, 2001
VIJAY PAL SINGH Vs. STATE N C T OF DELHI
February 1, 2001
VIJAY TUKARAM KALBANDE Vs. STATE OF MAHARASHTRA
February 12, 2001
VIJAY VISHWASRAO KADAM Vs. JAY T SHAH
April 16, 2001
VIJAYALAKSHMAMMA Vs. B T SHANKAR
March 26, 2001
VIKRAM TYRES LIMITED Vs. FIRST INCOME TAX OFFICER MYSORE
February 9, 2001
VIKRAMADITYA PANDEY Vs. INDUSTRIAL TRIBUNAL LUCKNOW
January 17, 2001
VINAY KUMAR Vs. STATE OF UTTAR PRADESH
April 16, 2001
VINEET KUMAR MATHUR Vs. UNION OF INDIA
November 7, 2001
VINITHA ASHOK Vs. LAKSHMI HOSPITAL
September 25, 2001
VINOD KUMAR SHARMA Vs. STATE OF UTTAR PRADESH
April 10, 2001
VINOD TANNA Vs. ZAHEER SIDDIQUI
September 17, 2001
VINOY KUMAR Vs. STATE OF UP
April 6, 2001
VISHAV BANDHU GUPTA Vs. STATE OF HARYANA
August 2, 2001
VISHNU PRAKASH Vs. SHEELA DEVI
April 3, 2001
VISHWA JAGRIT MISSION Vs. CENTRAL GOVERNMENT
May 4, 2001
VISHWA JAGRITI MISSION Vs. CENTRAL GOVERNMENT
July 3, 2001
VISHWA JAGRITI MISSION TH PRESIDENT Vs. CENTRAL GOVERNMENT TH CABINET SECY
April 3, 2001
VISHWA JAGRITI MISSION THOUGH PRESIDENT Vs. CENTRAL GOVERNMENT
August 3, 2001
VISHWAMBHAR Vs. LAXMINARAYANA DEAD
July 20, 2001
VIVIDH KAMGAR SABHA Vs. KALYANI STEELS LIMITED
January 9, 2001
VIVIDH KAMGAR SABHA Vs. KALYANI STEELS LTD.
January 19, 2001
VOCCO LABORATORIES Vs. ART COMMERCIAL ADVERTISING PRIVATE LIMITED
August 13, 2001
VRAJLAL RATILAL Vs. SHAH BALUBEN TALAKSHI D THR HEIRS
April 30, 2001
VXL INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCESS RAJKOT
May 3, 2001
WASIM AHMED SAEED Vs. UNION OF INDIA
November 26, 2001
WEST BENGAL STATE ELECTRICITY BOARD Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LIMITED
December 4, 2001
WEST BENGAL STATE ELECTRICITY BOARD Vs. PATEL ENGINEERING COMPANY LIMITED
January 15, 2001
WIPRO FINANCE LTD Vs. UNION OF INDIA
April 27, 2001
WORKMEN REPRESENTATED Vs. EMPLOYERS IN RELATION TO THE AKHIL BHARAT COKING COAL LIMITED
March 21, 2001
WORKMEN REPRESENTATIVE Vs. MANAGER ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED
March 19, 2001
XLO MACHINE TOOLS LTD. Vs. COLLECTOR OF CUSTOMS
October 18, 2001
YASHO RAJYA LAKSHMI Vs. STATE OF JAMMU AND KASHMIR
April 10, 2001
ZAHID HUSSEIN Vs. STATE OF WEST BENGAL
March 15, 2001
ZILA SAHAKARI KENDRIYA BANK MARIYADIT Vs. JAGDISHCHANDRA
February 21, 2001
ZUMAR LAL Vs. NAND KISHORE
March 23, 2001