Case Index

Title
Date
A K NANDA Vs. DIRECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE
February 28, 1990
A K SHOE CO Vs. ASSESSING AUTHORITY SALES TAX
March 16, 1990
AMARJIT SINGH Vs. STATE
October 12, 1990
ANIL SONI Vs. INCOME TAX OFFICER
April 6, 1990
ARVIND BENELLI LTD Vs. STATE OF J&K
June 29, 1990
ASHOK KUMAR Vs. DHARAMARTH TRUST
August 30, 1990
ASHOK KUMAR Vs. MANJIT KOUR
April 4, 1990
ASHOK KUMAR MANGOTRA Vs. STATE OF J&K
December 15, 1990
ASHWANI SINGH Vs. STATE
October 26, 1990
BIR ARJNA ENTERPRISES PRIVATE LIMITED Vs. INCOME TAX OFFICER
March 27, 1990
CHINTA DEVI Vs. RIKHI KESH SHARMA
December 6, 1990
DARSHAN KUMARI Vs. KAUSHALYA DEVI
March 26, 1990
DEVINDER SINGH Vs. BIMLA BHAN
May 31, 1990
DEWAN SINGH Vs. KHAZAN SINGH
February 28, 1990
DINA NATH Vs. KEWAL KRISHAN
March 8, 1990
DUBEY OXYGEN PVT LTD Vs. STATE OF JAMMU AND KASHMIR
January 23, 1990
DWARKO Vs. STATE OF J&K
April 5, 1990
GH DIN MOHD Vs. STATE OF J&K
April 10, 1990
GIAN SINGH Vs. STATE OF J&K
March 16, 1990
GUPTA MODERN BREWERIES Vs. STATE OF J&K
December 10, 1990
GURBACHAN SINGH Vs. APPELLATE AUTHORITY UNDER J&K DEBT RELIEF AND RESTITUTION OF MORTGAGED PROPERTIES ACT
August 30, 1990
GURCHARAN SINGH Vs. KULDEEP SINGH
September 4, 1990
HAJI GH RASOOL KITAB Vs. COLLECTOR
February 8, 1990
I P KOHLI Vs. STATE OF J&K
February 7, 1990
IRWIN KOUR Vs. STATE
July 3, 1990
JAGDISH CHANDER NARGOTRA Vs. MUNSHI RAM
May 28, 1990
JAGDISH SINGH Vs. MOHAN LAL
September 13, 1990
JAGJIT SINGH AND SONS Vs. GARRISON ENGINEER
November 29, 1990
JAMMU AND KASHMIR BANK LTD Vs. PACKART
September 7, 1990
JANAK RAJ Vs. STATE
October 11, 1990
JOGINDER NATH Vs. STATE
September 20, 1990
K RADHA KRISHNAN NAYYAR Vs. RADHA
October 23, 1990
KAMAL SINGH Vs. STATE
May 29, 1990
KARTAR GOODS CARRIERS Vs. STATE
November 29, 1990
KESHO RAM Vs. STATE OF JAMMU AND KASHMIR
February 15, 1990
KRISHEN BALDEV PAWA & CO Vs. ADMINISTRATOR MUNICIPALITY
April 4, 1990
MATWAL SINGH Vs. MINISTER INCHARGE EVACUEE PROPERTY DEPTT
May 29, 1990
MEHAR SINGH AND SONS Vs. INCOME TAX OFFICER
April 4, 1990
MODERN GUN WORK Vs. INCOME TAX OFFICER
March 30, 1990
MOHAMMAD HUSSAIN Vs. STATE
February 15, 1990
MOHD AMIN ANDRABI Vs. STATE OF J&K
April 28, 1990
MOHD HAFIZ Vs. MANAGING DIRECTOR
December 21, 1990
MULK RAJ Vs. UNION OF INDIA
March 16, 1990
NAIN SINGH Vs. NAIN SINGH
December 18, 1990
NASIB SINGH Vs. BANK OF INDIA
August 30, 1990
NIKHIL KUMAR Vs. STATE OF J&K
September 13, 1990
OM PARKASH Vs. STATE OF J. & K.
March 26, 1990
PARVINDER KAUR Vs. RAM LAL
February 2, 1990
PT.NEEL KANTH Vs. DHANWATI
April 19, 1990
RAJ DEEP Vs. STATE
July 18, 1990
RAJBIR SINGH DOGRA Vs. UNIVERSITY OF JAMMU
December 27, 1990
RAJINDER SINGH Vs. STATE
August 9, 1990
RAJKUMAR SHARMA Vs. STATE
November 19, 1990
RAM PAUL SHARMA Vs. STATE
April 4, 1990
RANBIR SINGH Vs. GENERAL COURT MARTIAL
December 18, 1990
ROBKAR ADALAT Vs. B B SINGH MUNSIFF JUDICIAL MAGISTRATE 1ST CLASS
September 4, 1990
S AMAR SINGH Vs. SUSHIL KUMAR SHARMA
December 18, 1990
SANJAY GUPTA Vs. STATE
October 26, 1990
SHAM LAL Vs. STATE
February 8, 1990
SHAM LAL AND SONS Vs. STATE
March 7, 1990
SHAMSHER SINGH Vs. STATE OF J&K
August 17, 1990
SHANTI DEVI Vs. STATE
November 29, 1990
SONIA NIYYAR Vs. STATE
December 22, 1990
STATE Vs. KRISHEN LAL
April 19, 1990
STATE Vs. BISHAN DASS SHARMA
December 20, 1990
STATE FOREST CORP , J&K Vs. HAJI WALI MOHD
December 21, 1990
SUMAR CHAND KHAJURIA Vs. STATE
August 17, 1990
SUMER CHAND KHAJURIA Vs. STATE
July 17, 1990
T R ATRI Vs. STATE OF J&K
May 31, 1990
T R KAIRA Vs. STATE OF J AND K
February 27, 1990
TEERATH RAM Vs. REVENUE MINISTER
October 12, 1990
THAKUR AND CO Vs. EXECUTIVE ENGINEER
November 29, 1990