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Case Index
Title
Date
A TOSH AND SONS PVT LTD Vs. ASSISTANT COLLECTOR CENTRAL EXCISE
May 14, 1990
A V BHAGAT Vs. W B ESSENTIAL COMMODITY SUPPLY CORPN LTD
July 20, 1990
A.M. BAKSHI Vs. UNION OF INDIA & ORS.
January 4, 1990
A.P.S. ASSOCIATES LTD. Vs. METAL SCRAP TRADE CORPORATION LTD.
July 3, 1990
A.S. CHANDRA Vs. UNION OF INDIA & ORS.
May 18, 1990
ABDUL RASHID Vs. CALCUTTA MUNICIPAL CORPORATION
August 28, 1990
ABDUL RASHID Vs. SULTANA BEGUM
December 11, 1990
ABHIMANYU MAHATO Vs. UNION OF INDIA & ORS. (E. RLY)
January 25, 1990
ABSARMALLICK Vs. STATE OF WEST BENGAL
September 11, 1990
ACHARYA JAGADISHWARANANDA AVADHUTA Vs. COMMISSIONER OF POLICE CALCUTTA
May 7, 1990
AJIT KUMAR MAJUMDAR Vs. BASUDEB ROY
March 29, 1990
AJOY KUMAR BANERJEE Vs. STATE OF WEST BENGAL
August 30, 1990
AJOY KUMAR BASU Vs. UNION OF INDIA
January 25, 1990
AKHIL CHANDRA DEB & ORS. Vs. UNION OF INDIA & ORS.
September 25, 1990
AKKAS ALI ALIAS AKKAS ALI MIDDYA Vs. STATE AND ORS.
March 29, 1990
AKSHOY KUMAR GHOSH Vs. STATE OF WEST BENGAL
March 23, 1990
ALLAHABAD BANK Vs. COMMISSIONER OF INCOME TAX
June 26, 1990
AMALENDU ROY CHOWDHURY Vs. LIFE INSURANCE CORPORATION OF INDIA
August 8, 1990
AMALENDU ROY CHOWDHURY Vs. LIFE INSURANCE CORPORATION OF INDIA
September 3, 1990
AMARENDRA NATH BAGUI Vs. GOURI RANI BAGUI
June 29, 1990
AMINCHAND PYARELAL Vs. GIFT TAX OFFICER
April 24, 1990
AMITAVA MUKHERJEE Vs. STATE OF WEST BENGAL
August 10, 1990
AMIYA CORPORATION & ANR. Vs. BHARAT COKING COAL LTD. & ORS.
May 18, 1990
AMRIT PRAKASH MALIK Vs. CHAIRMAN CUM MANAGING DIRECTOR BHARAT COKING COAL LTD
May 14, 1990
ANIL CHANDRA NAG Vs. SANTIMAY BOSE
March 20, 1990
ANIL KUMAR SHAW Vs. MUNICIPAL COMMISSIONER CALCUTTA MUNICIPAL CORPORATION
July 18, 1990
ANIRUEHDHA MUKHERJEE Vs. CALCUTTA MUNICIPAL CORPORATION
March 21, 1990
ANJALI GHOSH Vs. STATE OF WEST BENGAL
June 21, 1990
ANJAN CHOUDHURY Vs. ANANDANEER CO OPERATIVE REGISTERED HOUSING SOCIETY
March 28, 1990
ANNAPURNA GANGULY Vs. DIPAK KUMAR GANGULY
August 31, 1990
ANUP KUMAR SINHA CHOWDHURY Vs. UNION OF INDIA & ORS.
May 16, 1990
ANUPAM GHOSH Vs. UNION OF INDIA
August 31, 1990
APARAJITA GHOSH Vs. APARAJITA GHOSH
January 12, 1990
APURBA KUMAR CHOWDHURY Vs. DISTRICT MAGISTRATE AND CHAIRMAN DISTRICT DIET COMMITTEE BURDWAN
February 27, 1990
ARCHANA GUHA Vs. RANJIT ALIAS RUNU GUHA NEOGI
March 5, 1990
ARJED ALI GAZI Vs. STATE OF WEST BENGAL
August 27, 1990
ARVIND KUMAR LOHIA Vs. COMMISSIONER OF INCOME TAX
October 26, 1990
ASHIM RANJAN PODDAR Vs. SMT. ANUSREE PODDAR
May 15, 1990
ASHIM RANJAN PODDAR Vs. ANUSREE PODDAR
May 5, 1990
ASHOK PAPER MILLS LTD. Vs. BANI GOPAL BASAK
May 11, 1990
ASHOKE KR BANERJEE Vs. UNION OF INDIA
March 28, 1990
ASHOKE KUMAR DAS & ORS. Vs. UNION OF INDIA & ORS. (COAL CONTROLLER)
June 12, 1990
ASHOKE KUMAR ROY Vs. UNITED BANK OF INDIA
April 20, 1990
ASOKA GHOSH Vs. EAST END TRADING CO. PVT. LTD.
August 23, 1990
ASSOCIATED DESIGN PLANNING GROUP P LTD Vs. BIDHAN CHANDRA KRISHI VISWA VIDVALAYA
August 22, 1990
ASSOCIATED INDUSTRIAL TRADERS Vs. UTTARPARA KOTRUNG MUNICIPALITY
March 5, 1990
ATMARAM KANORIA Vs. L K R PRASAD
January 15, 1990
AUTOMOBILE ASSOCIATION OF EASTERN INDIA Vs. STATE OF WEST BENGAL
June 22, 1990
B K MEHRA Vs. LIFE INSURANCE CORPORATION OF INDIA
July 5, 1990
BAIDYA NATH KARMAKAR Vs. PROBHAT KUMAR GHOSH
March 8, 1990
BAIDYANATH MONDAL Vs. UNION OF INDIA & ORS.
October 31, 1990
BAKUL NAG Vs. SAIBAL GUIN
December 7, 1990
BALAILAL MOOKERJEE AND CO P LTD Vs. SEA TRADERS PRIVATE LTD
March 19, 1990
BALARAM MOHANTY Vs. STATE OF WEST BENGAL
May 10, 1990
BALBIR SINGH Vs. UNION OF INDIA
August 29, 1990
BALMIKI DAS GUPTA Vs. LT. COL. S.K. MITRA & ANR.
August 16, 1990
BANI POLYMERS Vs. COMMERCIAL TAX OFFICER BALLYGUNGE CHARGE
July 24, 1990
BANK OF MADURA LTD Vs. BHARAT LAXMI TRADING CO. LTD. AND OTHERS
February 28, 1990
BANWARILAL JAIPURIA Vs. SM. GINNI DEVI BHAGAT & ORS.
August 1, 1990
BATA INDIA LTD Vs. 7TH INDUSTRIAL TRIBUNAL WEST BENGAL
May 28, 1990
BENGAL CHEMICALS AND PHARMACEUTICALS LTD Vs. KALYAN KUMAR DAS GUPTA
February 9, 1990
BENGAL LAMPS LIMITED Vs. FURMANITE NICCO LIMITED
September 10, 1990
BENGAL TOOLS LTD Vs. REGISTRAR OF COMPANIES WEST BENGAL
May 8, 1990
BEST LIQUIFIABLE GASES LTD. Vs. COLLECTOR OF CUSTOMS (APPEALS)
June 6, 1990
BHANJAN ALIAS BHAJAN KUMAR BISWAS Vs. SIBENDRANATH BISWAS
March 19, 1990
BHANSALI AND CO Vs. COMMISSIONER OF INCOME TAX
March 1, 1990
BHARAT CHANDRA BAG Vs. UNION OF INDIA (UOI)
August 31, 1990
BHARAT PETROLEUM CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
November 21, 1990
BHIKHA SINGH Vs. STATE OF WEST BENGAL
September 9, 1990
BHOLA NATH DAS Vs. STATE
February 24, 1990
BHOLA NATH SEN Vs. CHIEF ELECTION COMMISSIONER
May 2, 1990
BHOLA NATH SEN Vs. UNION OF INDIA & ORS.
September 7, 1990
BIJOLI GRILL AERATED WATER COMPANY & ANOTHER Vs. UNION OF INDIA & ORS.
May 18, 1990
BIJOY KRISHNA GHOSAL Vs. NAMITA GHOSAL NEE GANGULY
July 19, 1990
BILENBARRIC STEELS LTD Vs. REGIONAL DEVELOPMENT COMMR FOR IRON AND STEEL
May 8, 1990
BIMAL SAHOO SECRETARY BASUDEBPUR GIRLS HIGH SCHOOL Vs. GOURI RANI PAHARI
August 20, 1990
BIMALENDU HALDER Vs. UNION OF INDIA & ORS.
December 31, 1990
BINDWALA ELECTRICAL INDUSTRIES Vs. COLLECTOR OF CUSTOMS
July 20, 1990
BIPUL RANJAN KAR Vs. STATE OF WEST BENGAL & ORS.
February 9, 1990
BIRENDRA NATH DAS Vs. NRIPENDRA NATH DAS
December 11, 1990
BISHNU PROSAD Vs. UNION OF INDIA
June 26, 1990
BISWA RANJAN BOSE Vs. GENERAL MANAGER EASTERN RAILWAY
May 31, 1990
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. PANCHU GOPAL DAS
November 23, 1990
BRIJMOHANLAL RATHI Vs. GITA DEVI RATHI
November 8, 1990
BRITISH INDIA STEAM NAVIGATION CO LTD Vs. COMMISSIONER OF INCOME TAX
May 30, 1990
BROOK BOND INDIA LTD Vs. COMMISSIONER OF INCOME TAX
January 12, 1990
BROOKE BOND INDIA LTD Vs. UNION OF INDIA
June 15, 1990
BROOKE BOND INDIA LTD. Vs. STATE OF WEST BENGAL
March 23, 1990
BURDWAN WHOLESALE CONSUMERS CO OPERATIVE SOCIETY LTD Vs. COMMISSIONER OF INCOME TAX
January 9, 1990
Buxa Dooars Tea Co India LTD Vs. Commissioner of Income tax
October 31, 1990
CALCUTTA IRON AND ENGINEERING CO PVT LTD Vs. COMMISSIONER OF INCOME TAX
May 2, 1990
CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY Vs. RATNA BANERJEE AND OTHERS
November 19, 1990
CALCUTTA METROPOLITAN WATER AND SANITATION AUTHORITY EMPLOYEES ASSOCIATION Vs. STATE OF WEST BENGAL
March 19, 1990
CALCUTTA MUNICIPAL CORPN Vs. DEBU BHATTACHARJEE
August 6, 1990
CALCUTTA OIL INDUSTRIES LIMITED Vs. STATE OF WEST BENGAL
January 14, 1990
CALCUTTA SWIMMING CLUB Vs. COMMERCIAL TAX OFFICER ESPLANADE CHARGE
August 7, 1990
CALOREX INDIA LTD Vs. TARA PROPERTIES PVT LTD
May 11, 1990
CAMELLIA TEA GROUP PVT LTD Vs. COMMISSIONER OF INCOME TAX
November 6, 1990
CENTRAL INDIA INDUSTRIES LTD Vs. INCOME TAX OFFICER
March 28, 1990
CENTRAL INLAND WATER TRANSPORT CORPORATION Vs. EMPLOYEES STATE INSURANCE CORPORATION
April 20, 1990
CHANCHAL KR. CHOWDHURY & ORS. Vs. UNION OF INDIA & ORS. (MINISTRY OF DEF.)
June 28, 1990
CHANDRA NATH BHATTACHARJEE Vs. STATE OF WEST BENGAL
July 9, 1990
CHIEF MANAGER AND DISCIPLINARY AUTHORITY ALLAHABAD BANK Vs. SANTOSH KUMAR CHAKRABORTY
July 9, 1990
CHINMOY SARKAR Vs. MD SHANIAT HOSSAIN
February 8, 1990
COMMERCIAL TAX OFFICER SURI Vs. ANADI NATH HALDER
March 16, 1990
COMMISSIONER COMMERCIAL TAXES WEST BENGAL Vs. MONOTYPE CORPORATION LTD
September 7, 1990
COMMISSIONER OF GIFT TAX Vs. PRATYUSH BHARTIA
January 22, 1990
COMMISSIONER OF INCOME TAX Vs. JIYAJEERAO COTTON MILLS LTD
January 25, 1990
COMMISSIONER OF INCOME TAX Vs. RUSSELL PROPERTIES P LTD
January 22, 1990
COMMISSIONER OF INCOME TAX Vs. ANAND BHANDAR
January 19, 1990
COMMISSIONER OF INCOME TAX Vs. HARI SANKAR PAREEK
January 16, 1990
COMMISSIONER OF INCOME TAX Vs. HIMALAYAN ENDEAVOUR P LTD
January 18, 1990
COMMISSIONER OF INCOME TAX Vs. KANNAN DEVAN HILLS PRODUCE COMPANY LTD
January 10, 1990
COMMISSIONER OF INCOME TAX Vs. STEEL CONTAINERS LTD
January 10, 1990
COMMISSIONER OF INCOME TAX Vs. SRI KRISHNA P LTD
January 8, 1990
COMMISSIONER OF INCOME TAX Vs. DUNLOP INDIA LTD
January 8, 1990
COMMISSIONER OF INCOME TAX Vs. PREMIER POLYMERS P LTD
January 8, 1990
COMMISSIONER OF INCOME TAX Vs. RUNGTA MINES PVT LTD
January 9, 1990
COMMISSIONER OF INCOME TAX Vs. PEERLESS CONSULTANCY SERVICES PVT LTD
January 9, 1990
COMMISSIONER OF INCOME TAX Vs. S M OMER
January 9, 1990
COMMISSIONER OF INCOME TAX Vs. BAGREE ESTATES P LTD
January 12, 1990
COMMISSIONER OF INCOME TAX Vs. N BRAHAMACHARI
January 11, 1990
COMMISSIONER OF INCOME TAX Vs. LUKWAH TEA COMPANY
January 11, 1990
COMMISSIONER OF INCOME TAX Vs. GANGA PRASAD BIRLA HUF
January 11, 1990
COMMISSIONER OF INCOME TAX Vs. VRAJLAL DOSHI AND CO
February 8, 1990
COMMISSIONER OF INCOME TAX Vs. BRAC CHINTOOR TEA ESTATES LTD
February 14, 1990
COMMISSIONER OF INCOME TAX Vs. CENTURY ENKA LTD
February 5, 1990
COMMISSIONER OF INCOME TAX Vs. BHARAT GENERAL AND TEXTILE INDUSTRIES LTD
February 16, 1990
COMMISSIONER OF INCOME TAX Vs. SANTOSH KUMAR KANORIA
February 16, 1990
COMMISSIONER OF INCOME TAX Vs. HOOLUNGOOREE TEA CO
February 21, 1990
COMMISSIONER OF INCOME TAX Vs. DUNLOP INDIA LTD
February 22, 1990
COMMISSIONER OF INCOME TAX Vs. SHREE EXPORT HOUSE LTD
February 22, 1990
COMMISSIONER OF INCOME TAX Vs. BISHNAUTH TEA CO LTD
March 15, 1990
COMMISSIONER OF INCOME TAX Vs. DEWAS SYNTHETICS P LTD
March 20, 1990
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN MOTORS LTD
February 23, 1990
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN CO OPERATIVE INSURANCE SOCIETY
February 20, 1990
COMMISSIONER OF INCOME TAX Vs. MULCHAND BAGRI
March 5, 1990
COMMISSIONER OF INCOME TAX Vs. GRIFFON LABORATORIES PVT LTD
March 6, 1990
COMMISSIONER OF INCOME TAX Vs. RAJAKATRA P LTD
March 6, 1990
COMMISSIONER OF INCOME TAX Vs. KULASINGHEE A HARITH
March 7, 1990
COMMISSIONER OF INCOME TAX Vs. B MOITRA AND CO
March 2, 1990
COMMISSIONER OF INCOME TAX Vs. ARVIND INVESTMENTS LTD
March 9, 1990
COMMISSIONER OF INCOME TAX Vs. GRINDLAYS BANK LTD
July 24, 1990
COMMISSIONER OF INCOME TAX Vs. MARINALINI BIRI MFG CO P LTD
June 18, 1990
COMMISSIONER OF INCOME TAX Vs. SUBARNA REKHA AGRICULTURAL ESTATE
June 19, 1990
COMMISSIONER OF INCOME TAX Vs. JAY SHREE TEA AND INDUSTRIES LTD
June 25, 1990
COMMISSIONER OF INCOME TAX Vs. SETHIA TEA ESTATES P LTD
July 2, 1990
COMMISSIONER OF INCOME TAX Vs. ATREYA TRUST
June 1, 1990
COMMISSIONER OF INCOME TAX Vs. SWADESHI COMMERCIAL CO LTD
April 25, 1990
COMMISSIONER OF INCOME TAX Vs. SUN DISTRIBUTORS AND MINING CO LTD
April 25, 1990
COMMISSIONER OF INCOME TAX Vs. MANGTU RAM JAIPURIA
April 23, 1990
COMMISSIONER OF INCOME TAX Vs. APURBA MUKHERJEE
April 23, 1990
COMMISSIONER OF INCOME TAX Vs. SALKIA TRANSPORT ASSOCIATES
April 23, 1990
COMMISSIONER OF INCOME TAX Vs. BHARAT SUGAR MILLS LTD
April 23, 1990
COMMISSIONER OF INCOME TAX Vs. ALLAHABAD BANK
April 20, 1990
COMMISSIONER OF INCOME TAX Vs. JAYANTILAL SARKARLAL GANDHI
April 16, 1990
COMMISSIONER OF INCOME TAX Vs. DAVY ASHMORE INDIA LTD
April 17, 1990
COMMISSIONER OF INCOME TAX Vs. PRABHA DEBI BAGARIA
April 9, 1990
Commissioner of Income tax Vs. New India Sugar Mills Ltd
April 12, 1990
COMMISSIONER OF INCOME TAX Vs. GENERAL FIBRE DOALERS LTD
May 10, 1990
COMMISSIONER OF INCOME TAX Vs. RAMLAL RAJGARHIA
April 30, 1990
COMMISSIONER OF INCOME TAX Vs. BIRLA COTTON SPG AND WVG MILLS LTD
May 15, 1990
COMMISSIONER OF INCOME TAX Vs. BIRLA BROS P LTD
May 15, 1990
COMMISSIONER OF INCOME TAX Vs. SONALI BANK
May 15, 1990
COMMISSIONER OF INCOME TAX Vs. TITAGHAR PAPER MILLS CO LTD
May 16, 1990
COMMISSIONER OF INCOME TAX Vs. HOPE INDIA LTD
May 17, 1990
COMMISSIONER OF INCOME TAX Vs. MATHURADAS GOVERDHANDAS BINANI CHARITY TRUST
May 18, 1990
COMMISSIONER OF INCOME TAX Vs. ANDERSON WRIGHT AND CO
August 29, 1990
COMMISSIONER OF INCOME TAX Vs. BURLOP COMMERCIAL P LTD
August 31, 1990
COMMISSIONER OF INCOME TAX Vs. ORIENT BEVERAGES LTD
September 12, 1990
COMMISSIONER OF INCOME TAX Vs. LAXMIDEBI MEHTA
September 14, 1990
COMMISSIONER OF INCOME TAX Vs. TINPLATE CO OF INDIA LTD
September 14, 1990
COMMISSIONER OF INCOME TAX Vs. ANARA DEVI CHARITABLE TRUST
September 14, 1990
COMMISSIONER OF INCOME TAX Vs. NATIONAL COMPANY LTD
August 8, 1990
COMMISSIONER OF INCOME TAX Vs. SANDEEP KUMAR MAHANSARIA MINOR
August 7, 1990
COMMISSIONER OF INCOME TAX Vs. SUTLEJ COTTON MILLS LTD
August 14, 1990
COMMISSIONER OF INCOME TAX Vs. AMERICAN EXPORT LINES
August 14, 1990
COMMISSIONER OF INCOME TAX Vs. MARGARETS HOPE TEA CO LTD
August 9, 1990
COMMISSIONER OF INCOME TAX Vs. UNITED MACHINERY AND APPLIANCES
August 28, 1990
COMMISSIONER OF INCOME TAX Vs. ASHOKA MARKETING LTD
November 6, 1990
COMMISSIONER OF INCOME TAX Vs. PORMUTIT BOBY LTD
October 31, 1990
COMMISSIONER OF INCOME TAX Vs. CHANDBALL RICE MILLS P LTD
November 6, 1990
COMMISSIONER OF INCOME TAX Vs. PARK HOTEL P LTD
November 6, 1990
COMMISSIONER OF INCOME TAX Vs. WILIARD INDIA LTD
November 1, 1990
COMMISSIONER OF INCOME TAX Vs. VIDYUT METALLICS LTD
October 25, 1990
COMMISSIONER OF INCOME TAX Vs. MAHADOO PROSAD SHYAMSUNDER
November 8, 1990
COMMISSIONER OF INCOME TAX Vs. G E C OF INDIA LTD
November 7, 1990
COMMISSIONER OF INCOME TAX Vs. A TOSH AND SONS P LTD
November 9, 1990
COMMISSIONER OF INCOME TAX Vs. OFFICIAL RECEIVER OF THE HIGH COURT IN RE: CHAUTMAL SURAJMAL
November 12, 1990
COMMISSIONER OF INCOME TAX Vs. MARSHALL SONS AND CO I LTD
November 21, 1990
COMMISSIONER OF INCOME TAX Vs. BHARAT PETROLEUM CORPORATION LTD
November 21, 1990
COMMISSIONER OF INCOME TAX Vs. EASTERN EQUIPMENT SALES LTD
November 23, 1990
COMMISSIONER OF INCOME TAX Vs. UNION CARBIDE INDIA LTD
November 15, 1990
COMMISSIONER OF INCOME TAX Vs. SHAW WALLACE AND CO LTD
November 19, 1990
COMMISSIONER OF INCOME TAX Vs. DAVY ASHMORE INDIA LTD
December 13, 1990
COMMISSIONER OF INCOME TAX Vs. SALONAH TEA CO LTD
December 11, 1990
COMMISSIONER OF INCOME TAX Vs. TRIBENI TISSUES LTD
December 5, 1990
COMMISSIONER OF INCOME TAX Vs. S P JAISWAL ESTATES P LTD
November 20, 1990
COMMISSIONER OF INCOME TAX Vs. MCLEOD AND CO LTD
November 30, 1990
COMMISSIONER OF INCOME TAX Vs. ANGLO INDIA JUTE MILLS CO LTD
December 3, 1990
COMMISSIONER OF INCOME TAX Vs. KUSUM PRODUCTS LTD
December 14, 1990
COMMISSIONER OF INCOME TAX Vs. EAST INDIA ELECTRIC SUPPLY AND TRACTION CO LTD
December 14, 1990
COMMISSIONER OF INCOME TAX Vs. INDIAN EXPLOSIVES LTD
December 14, 1990
COMMISSIONER OF INCOME TAX Vs. ANAND AND COMPANY
December 18, 1990
COMMISSIONER OF INCOME TAX Vs. KESORAM INDUSTRIES AND COTTON MILLS LTD
December 19, 1990
COMMISSIONER OF INCOME TAX Vs. JAGANNATH STEEL CORPORATION
December 20, 1990
COMMISSIONER OF INCOME TAX Vs. T.C. SABOO
November 20, 1990
COMMISSIONER OF INCOME TAX Vs. DEYS MEDICAL STORES LTD.
April 23, 1990
COMMISSIONER OF INCOME TAX Vs. SMT. PRABHA DEBI BAGARIA
April 19, 1990
COMMISSIONER OF INCOME TAX Vs. KUSUM PRODUCTS LTD.
November 5, 1990
COMMISSIONER OF INCOME TAX Vs. BENGAL JUTE MILLS CO. LTD.
February 5, 1990
COMMISSIONER OF INCOME TAX Vs. PEICO ELECTRONICS & ELECTRICALS LTD.
January 19, 1990
COMMISSIONER OF INCOME TAX Vs. UNITED BANK OF INDIA.
November 5, 1990
COMMISSIONER OF INCOME TAX Vs. NEW INDIA SUGAR MILLS LTD
May 15, 1990
COMMISSIONER OF INCOME TAXDE Vs. WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION LTD
November 8, 1990
COMMISSIONER OF INCOME-TAX Vs. SRI JAGANNATH STEEL CORPORATION
December 20, 1990
COMMISSIONER OF INCOME-TAX Vs. BIRLA JANAHIT TRUST
August 9, 1990
COMMISSIONER OF INCOME-TAX Vs. BORHAT TEA CO. LTD
December 19, 1990
COMMISSIONER OF INCOME-TAX Vs. BISHNAUTH TEA CO. LTD
December 13, 1990
COMMISSIONER OF INCOME-TAX Vs. SHIVA PRASAD BAGARIA
December 19, 1990
COMMISSIONER OF INCOME-TAX Vs. S.M. OIL EXTRACTION PVT. LTD
October 30, 1990
COMMISSIONER OF INCOMETAX Vs. BANGABASIATRESP LTD
November 7, 1990
COMMISSIONER OF WEALTH TAX Vs. SURRENDRA PAUL
November 14, 1990
COMMISSIONER OF WEALTH TAX Vs. HARBANSLAL CHARITY TRUST
December 13, 1990
COMMR OF POLICE Vs. ACHARYA JAGDISHWARANANDA ABADHUTA
November 8, 1990
COMMR OF WAKFS Vs. GOLAM AHMED
July 13, 1990
COMMSSIONER OF INCOME TAX Vs. NAYEEMA MOMEM
August 30, 1990
COMPETENT AUTHORITY, CALCUTTA AND OTHERS Vs. ARUNACHAL PIPES INDUSTRIES LTD. AND ANOTHER
March 8, 1990
CORPORATION OF CALCUTTA Vs. BASANTA KUMAR ROY
February 13, 1990
COSY (INDIA) LIMITED Vs. VIJAYA BANK AND OTHERS
August 16, 1990
D D G HENSA Vs. COMMISSIONER OF INCOME TAX
April 9, 1990
D ENNIS Vs. CALCUTTA VYAPAR PRATISTHAN LTD
August 3, 1990
D.M. ENTERPRISES Vs. COAL INDIA LTD.
April 20, 1990
DAGA AND CO P LTD Vs. COMMISSIONER OF INCOME TAX
February 14, 1990
DALHOUSIE HOLDINGS LTD Vs. COMMISSIONER OF INCOME TAX
December 18, 1990
DARJEELING CONSOLIDATE TEA CO LTD Vs. COMMISSIONER OF INCOME TAX
February 14, 1990
DEB KUMAR CHATTERJEE Vs. HELENA GHOSH
May 17, 1990
DEBASIS DAS Vs. CANARA BANK
December 14, 1990
DEBASIS PAL CHOUDHURI Vs. ALLAHABAD BANK
June 12, 1990
DEBI DAS BANERJEE Vs. THE CHAIRMAN & MANAGING DIRECTOR, BANK OF INDIA AND OTHERS
March 27, 1990
DEBI PRASANNA CHATTAPADHAYA Vs. DIRECTOR OF COTTAGE AND SMALL SCALE INDUSTRIES
June 11, 1990
DEBU BHATTACHARJEE Vs. CALCUTTA MUNICIPAL CORPN
May 18, 1990
DEOKINANDAN PODDAR Vs. RAKMANANDAN GARODIA
June 22, 1990
DEWASHARIF COLD STORAGE P LTD Vs. INCOME TAX APPELLATE TRIBUNAL C BENCH
June 5, 1990
DHAN KUMAR JAIN Vs. UNION OF INDIA & ORS. (RLYS.)
June 4, 1990
DIBAKAR SAHU Vs. STATE TRANSPORT AUTHORITY WEST BENGAL
June 19, 1990
DIBAKAR SAHU Vs. S T A WEST BENGAL
June 19, 1990
DILIP KUMAR GHOSH Vs. NEW INDIA ASSURANCE CO LTD
March 26, 1990
DILIP KUMAR SARKAR Vs. SK. ABDUL MALEQUE
July 10, 1990
DILIP MALIK Vs. STATE
March 29, 1990
DINESH CHANDRA MUKHERJEE Vs. COMMISSIONER OF WEALTH TAX
November 6, 1990
DIPAK BASU Vs. LOCH LOMOND LODGE P LTD
January 25, 1990
DIPTI BASU ALIAS DIPTI CHATTERJI Vs. NAMITA DAS
November 5, 1990
DIPTI GHOSH Vs. SWAPAN KUMAR GHOSH
July 18, 1990
DISHERGARH POWER SUPPLY CO LTD Vs. COMMISSIONER OF INCOME TAX
March 9, 1990
DIVISIONAL RAILWAY MANAGER EASTERN RAILWAY ASANSOL DIVISION Vs. SATYAJIT MAJUMDAR
November 28, 1990
DUNCANS AGRO INDUSTRIES LTD Vs. ASST COLLECTOR OF CENTRAL EXCISE
January 10, 1990
DUNLOP INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 23, 1990
DUNLOP INDIA LIMITED NO 1 Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 9, 1990
DUNLOP INDIA LTD Vs. STATE OF WEST BENGAL
June 5, 1990
DURGAPUR PROJECTS SRAMIK UNION Vs. STATE OF WEST BENGAL
June 5, 1990
EAST ANGLIA PLASTICS I LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS
March 19, 1990
EAST INDIA CLINIC LIMITED Vs. STATE OF WEST BENGAL
August 8, 1990
EAST INDIA PHARMACEUTICAL WORKS LTD Vs. G G PHARMACEUTICALS
August 23, 1990
EASTERN COALFIELDS LTD. Vs. MAHESWARI ENTERPRISES
October 26, 1990
ED COMMISSIONER OF COMMERCIAL TAXES Vs. HINDUSTAN PETROLEUM CORPORATION LTD
February 5, 1990
ELLENBERRIC STEELS LTD Vs. REGIONAL DEV COMMR FOR IRON AND STEEL
May 9, 1990
ELOKESHI CHAKRABORTY Vs. SUNIL KUMAR CHAKRABORTY
November 14, 1990
EVEREST RUBBER CO Vs. RATERIA TEXTILES
November 12, 1990
F C I DEPUTATIONIST ASSOCIATION Vs. FOOD CORPORATION OF INDIA
November 6, 1990
FOOD CORPORATION OF INDIA Vs. SWARAN KUMAR CHOWDHURY
June 20, 1990
G R S AND ENGINEERS STAFF ASSOCN Vs. G R S AND ENGINEERS LTD
June 25, 1990
G S ATWAL AND CO GUA Vs. COMMISSIONER OF INCOME TAX
October 24, 1990
GANESH PRASAD KSHETRY Vs. CHANCHAL KUMAR ROY
April 24, 1990
GANGANAGAR SUGAR MILLS LTD Vs. UPPER GANGES SUGAR MILLS LTD
January 12, 1990
GARPATHLAL DOKANIA & ORS. Vs. COAL INDIA LTD. & ORS.
July 16, 1990
GAUTAM GHOSH Vs. UNION OF INDIA & ORS.
May 28, 1990
GEETA BOSE Vs. MACHINE TOOLS OF INDIA LTD
April 12, 1990
GEETA DAS Vs. RAJABALA KUNDU
March 30, 1990
GENERAL ELECTRIC CO OF INDIA LTD Vs. FIFTH INDUSTRIAL TRIBUNAL
May 10, 1990
GENERAL ELECTRIC CO OF INDIA LTD Vs. COMMISSIONER OF INCOME TAX
August 3, 1990
GILLANDERS ARBUTHNOT AND COMPAMY LTD Vs. STATE OF WEST BENGAL
February 20, 1990
GIRISH S. JHAVARI Vs. SDBODH CHANDRA DUTTA
February 15, 1990
GOBARDHAN CHAKRABORTY Vs. ABANI MOHAN
February 21, 1990
GOKUL CHAND BANGUR Vs. D K KAR EMPLOYMENT OFFICER DIRECTORATE OF EMPLOYMENT
March 12, 1990
GOODRICKE GROUP LTD Vs. COMMISSIONER OF INCOME-TAX
August 14, 1990
GOODWILL TEA AND INDUSTRIES LIMITED AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
January 25, 1990
GOUTAM BASU Vs. NINA BASU
February 8, 1990
GRAPHITE INDIA LTD Vs. COMMISSIONER OF INCOME TAX
July 17, 1990
GREAT LAKES CARBON CORPORATION NO 2 Vs. COMMISSIONER OF INCOME TAX
November 22, 1990
GRINDLAYS BANK LTD Vs. INCOME TAX OFFICER
January 25, 1990
Grindlays Bank Plc Vs. Commissioner of Income tax
May 29, 1990
GUIRAM PAL Vs. SMT. SNEHALATA DEY AND ANOTHER
July 18, 1990
HABAL SHAIKH Vs. STATE
April 25, 1990
HANUMAN INDUSTRIES PVT. LTD. & ORS. Vs. AMALENDU CHATTERJEE, I.T.O. & ORS.
February 14, 1990
HARBANS KAUR Vs. IDEAL SUNRISE PROPERTIES LIMITED
March 23, 1990
HAREKRISHNA SARKAR Vs. STATE
July 31, 1990
HARENDRA NATH MONDAL Vs. UNION OF INDIA & ORS.
August 17, 1990
HASIMARA INDUSTRIES LTD Vs. COMMISSIONER OF INCOME-TAX
September 7, 1990
HEALTH SERVICE ASSOCIATION Vs. STATE OF WEST BENGAL
February 16, 1990
HEM CHANDRA NASKAR Vs. UNION OF INDIA & ORS.
January 10, 1990
HIMANGSHU KANTI GHOSH AND ANR. Vs. SAMIR KUMAR MITRA AND ANR.
April 14, 1990
HIMMATSINGKA MOTOR WORKS LTD Vs. COMMISSIONER OF INCOME TAX
January 24, 1990
HIND WIRE INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
August 10, 1990
HINDUATHAN COMMERCIAL CO Vs. BAIDYANATH BHATTACHARJEE
May 8, 1990
HINDUSTHAN FERTILIZER CORPORATION LIMITED AND ORS. Vs. ASSISTANT COLLECTOR OF CUSTOMS FOR APPRAISEMENT, GROUP-VI AND ORS.
December 12, 1990
HINDUSTHAN GAS AND INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
May 28, 1990
HINDUSTHAN PAPER CORPORATION LTD Vs. KENILHOUSE ANGAMI
December 18, 1990
HIRAK ROY Vs. S K ROY
August 24, 1990
HIRAKHAND CEMENT DISTRIBUTORS Vs. CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY
July 6, 1990
HIRAN BALA DEBI Vs. PRODYUT KUMAR MONDAL
April 23, 1990
HOOGHLY MILLS LTD Vs. COMMISSIONER OF INCOME TAX
February 6, 1990
HOPE INDIA LTD Vs. COMMISSIONER OF INCOME TAX
November 8, 1990
I E L LTD Vs. COMMISSIONER OF INCOME TAX
December 14, 1990
IDRIS & ANR. Vs. MD. SHAMIM ALAM & ORS.
April 26, 1990
IN RE : ABDUR RAHAMAN Vs. DEPUTY DIRECTOR OF SCHOOL EDUCATION, ANGLO
September 10, 1990
IN RE: ARABINDA GHOSH Vs. STATE
February 19, 1990
IN RE: O.C. CHEKU & ORS. AND Vs. LT. GOVERNOR, ANDAMAN & NICOBAR ISLANDS & ORS.
May 11, 1990
INCOME TAX OFFICER Vs. PAUL ENTERPRISE
March 14, 1990
INDIA FOILS LTD Vs. COMMISSIONER OF INCOME TAX
January 12, 1990
INDIA FOILS LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
July 23, 1990
INDIAN ALUMINIUM CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 18, 1990
INDIAN CABLE COMPANY LTD Vs. CEGAT
December 13, 1990
INDIAN INSTITUTE OF MANAGEMENT Vs. J. MAJUMDAR
January 9, 1990
INDIAN JUTE MILLS ASSOCIATION Vs. COMMISSIONER OF INCOME TAX
June 27, 1990
INDIAN WIRE AND STEEL PRODUCTS Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES WEST BENGAL
May 18, 1990
INDO SWISS TRADING CO P LTD Vs. SUDHARANI SARKAR
August 14, 1990
INDRANATH CHAKRABARTI Vs. CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY
December 20, 1990
INDRANATH GUHA Vs. STATE
April 9, 1990
INLAND REVENUE COMMISSIONERS Vs. AKEN
May 18, 1990
INTER STATE SECURITY AGENCY Vs. W B INDUSTRIAL INFRA STRUCTURE CORPN
April 24, 1990
JAGADAMBA RAO Vs. STATE OF WEST BENGAL
August 28, 1990
JAGANHATH BANERJEE Vs. NIIAR BALA DEB
November 23, 1990
JAHURUL ISLAM Vs. ABUL KALAM
September 17, 1990
JAMAL ARA BEGUM Vs. DEBA PROSAD GUHA
May 14, 1990
JAMIRUDDIN MOLLA Vs. STATE
April 5, 1990
JANARDHAN SHOW Vs. STATE
May 18, 1990
JAYABATI CHATTERJEE Vs. BIMALA DAS
December 24, 1990
JENSON AND NICHOLSON (INDIA) LIMITED Vs. UNION OF INDIA
January 15, 1990
JITENDRA NATH BOSE Vs. STATE
April 26, 1990
JIWANRAM SHEODUTTRAI Vs. COMMISSIONER OF INCOME TAX
August 8, 1990
JOHN JEFFREY MADAN Vs. HARISH KUMAR ARORA
December 24, 1990
JORAWAR SINGH BAID Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 23, 1990
JORWAR SINGH BAID Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 15, 1990
JOY PRAKASH PRAMANIK Vs. CHAIRMAN KAMARHATI MUNICIPALITY
April 19, 1990
JOYDIP BAGCHI AND AKAS MAJUMDAR Vs. UNION OF INDIA & ORS.
September 7, 1990
JUDHISTHIR JANA Vs. DHIRENDRA NATH DAS
March 28, 1990
JUGAL KANTA PRAMANIK Vs. STATE OF WEST BENGAL AND ORS.
July 10, 1990
JUTHIKA BHATTACHARYA Vs. STATE OF WEST BENGAL
September 17, 1990
JUTHIKA RANI SIL Vs. UNION OF INDIA
June 14, 1990
K.K. KERPAL Vs. UNION OF INDIA (UOI)
April 3, 1990
KALAM KHAN Vs. STATE OF WEST BENGAL
September 14, 1990
KALI TALUKDAR Vs. PRODOSH KUMAR BAJPAIE
December 18, 1990
KALIMATA COLD STORAGE PVT LTD Vs. WEST BENGAL STATE ELECTRICITY BOARD
April 5, 1990
KALINDI WOOLLEN MILLS P LTD Vs. UNION OF INDIA
July 20, 1990
KALIPADA SANTRA Vs. STATE
November 9, 1990
KALIPADA SINHA Vs. DILIP KUMAR MONDAL
April 19, 1990
KALIPRASAD PATHAK Vs. COMMISSIONER OF INCOME TAX
November 21, 1990
KALYAN DEB Vs. THE DIRECTOR OF SCHOOL EDUCATION, GOVERNMENT OF W. BENGAL & ORS.
November 20, 1990
KALYAN KR CHATTERJEE Vs. STATE OF WEST BENGAL
February 7, 1990
KALYAN KUMAR SARKAR Vs. BANK OF INDIA
May 31, 1990
KALYAN MUKHERJEE Vs. RAHUT SYNDICATE
August 3, 1990
KAMALA BALA GARAI Vs. SAMAR SEN
April 16, 1990
KAMLA ALIAS RITA BHATTACHARJEE Vs. NITYA GOPAL BHATTACHARJEE
July 18, 1990
KANLKA GHOSH Vs. SILIGURI TEA BROKERS P LTD
December 19, 1990
KARALA VALLEY TEA CO LTD Vs. COMMISSIONER OF INCOME TAX
February 2, 1990
KEJRIWAL ELECTRONICS PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER MANICKTALA CHARGE
April 26, 1990
KELVIN JUTE COMPANY LIMITED Vs. APPROPRIATE AUTHORITY
May 18, 1990
KHOKAN KUMAR BERA Vs. STATE
March 9, 1990
KRISHAN KUMAR AGARWALA Vs. RESERVE BANK OF INDIA
May 8, 1990
KUMAR KAMALESH NARYAN Vs. STATE OF WEST BENGAL & ORS.
August 10, 1990
LALIT KUMAR MULLICK Vs. ANIL KUMAR GHOSH AND ANOTHER
May 31, 1990
LAXMI MANI DASI Vs. MANIK CHANDRA DAS
March 19, 1990
LICENSED BUILDING PURVEYORS Vs. CALCUTTA MUNICIPAL CORPORATION
July 10, 1990
LLOYD BITUMEN PRODUCTS PVT LTD Vs. OIL AND NATURAL GAS COMMISSION
March 21, 1990
LOUIS DREYFUS AND CO LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
February 28, 1990
M L SHROFF AND CO Vs. COMMISSIONER OF COMMERCIAL TAXES WEST BENGAL
May 11, 1990
MA SANTOSHI AND INTERNATIONAL LTD Vs. KANORIA JUTE AND INDUSTRIES LTD
November 20, 1990
MADAN MOHAN BAG Vs. NABA KUMAR ADHIKARI
February 14, 1990
MADDI LAKSHMAIAH Vs. DUNCAN AGRO INDUSTRIES LIMITED
September 13, 1990
MADHAV MOHAN GHOSH Vs. GHANTESWAR GHOSH
December 17, 1990
MADHU JAYANTI P LTD Vs. COMMISSIONER OF INCOME TAX
December 20, 1990
MADRAS FORGINGS AND ALLIED INDUSTRIES C B C LTD Vs. SURESH CHANDRA
March 28, 1990
MAHALAKSHMI FIBRES AND INDUSTRIES LTD Vs. UNION OF INDIA
January 25, 1990
MAHARANI RAJLAKSHMI KUMARI DEVI Vs. COMMISSIONER OF WEALTH TAX
February 23, 1990
MAHINDI KUMAR Vs. STATE
March 2, 1990
MALINA MONDAL Vs. PUSPA RANI DASI
November 30, 1990
MANAB ALIAS MANABENDRA BARMAN Vs. SUVADRA ALIAS SWATI BURMAN
January 12, 1990
MANIK MAJUMDAR Vs. BHUPENDRA KUMAR BAKSI
January 11, 1990
MANINDRA KUMAR GHOSH Vs. HINDUSTAN PAPER CORPORATION LTD
March 6, 1990
MATHER AND PLATT INDIA LTD Vs. COMMISSIONER OF INCOME TAX
February 6, 1990
MAULA BUX AND 21 ORS Vs. STATE OF WEST BENGAL
January 19, 1990
MD ABDUL Vs. STATE OF WEST BENGAL
September 17, 1990
MD FAKIR MONDAL Vs. GOLAM MONDAL
September 14, 1990
MD. ALAM Vs. STATE OF WEST BENGAL
May 31, 1990
METAL DISTRIBUTORS LTD Vs. COMMISSIONER OF INCOME TAX
November 20, 1990
METRO EXPORTERS LIMITED AND ANR. Vs. THE CUSTOMS, EXCISE AND GOLD (CONTROL) APPELLATE TRIBUNAL AND ANR.
July 16, 1990
METRO EXPORTERS LTD Vs. CEGAT
July 18, 1990
MIDDLE EAST BANK LTD Vs. RAJENDRA SINGH SETHIA
September 17, 1990
MIHIR KUMAR GOSWAMI Vs. PROTIVA CHOWDHURY
September 5, 1990
MILK FOOD LIMITED Vs. COMMERCIAL TAX OFFICER BHOWANIPUR CHARGE
August 1, 1990
MIRA BAGCHI CHOWDHURY Vs. GOBINDA CHANDRA PAL
November 12, 1990
MITA MITRA Vs. SATYANARAYAN KAMAL KUMAR
March 9, 1990
MITHILESH KUMAR JHA Vs. ALLAHABAD BANK
February 2, 1990
MODI VANIJYA Vs. METAL SCRAP TRADE CORPORATION LTD
May 8, 1990
MOHAMMAD ALAM Vs. STATE
May 31, 1990
MOHAMMAD ISHAQUE Vs. UNDER SECY TO GOVT OF INDIA
December 17, 1990
MOHAN Vs. TULA DEVI
November 23, 1990
MOHINI MOHAN SEN Vs. JYOTSNA NAG
May 15, 1990
MOHIT MOHAN CHOUDHURY Vs. ABDUL ROUF MIA ALIAS MADHU MITA
December 24, 1990
MONOTOSH GOSWAMI & ORS. Vs. UNION OF INDIA & ORS.
July 24, 1990
MRA CHAUPHURI Vs. RAMNARAYAN JHA
May 11, 1990
MUKTI MUKHERJEE Vs. STATE OF WEST BENGAL
February 15, 1990
MUMTAZ BEGUM Vs. UNION OF INDIA
November 5, 1990
MURARI MOHAN GHOSE Vs. BALAILAL ADAK PLAINTIFFS AND DEFENDANTS NO 1B 1D AND 1E
February 20, 1990
N C CHAKRABORTY Vs. UNION OF INDIA
February 19, 1990
N C DAY COLD STORAGE PVT LTD Vs. G M DIST INDUSTRIES CENTRE
September 17, 1990
NABA KUMAR GHOSH Vs. UNION OF INDIA & ORS.
July 20, 1990
NALINI RANJAN AND OTHERS Vs. ANUP SINGH
June 19, 1990
NANDALAL CHATTERJEE Vs. UNION OF INDIA & ORS.
February 28, 1990
NARAYAN PRASAD AGARWAL Vs. C T O RAIGANJ CHARGE DALKHOLA CHECK-POST
May 17, 1990
NARAYAN PRASAD KUNDU Vs. COMMISSIONER OF INCOME TAX
April 17, 1990
NARAYAN RAO Vs. UNION OF INDIA & ORS.
May 18, 1990
NARESH CHANDRA DAS Vs. GOPAL CHANDRA DAS
August 23, 1990
NATIONAL D ECO RATI JUG CO Vs. UNION OF INDIA
August 3, 1990
NATIONAL ENGINEERING INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
April 12, 1990
NATIONAL ENGINEERING INDUSTRIES LTD Vs. SECRETARY MINISTRY OF LAW JUSTICE AND COMPANY AFFAIRS NEW DELHI
September 13, 1990
NATIONAL INSURANCE CO LTD Vs. COMMISSIONER OF INCOME TAX
November 5, 1990
NATIONAL PROJECTS CONSTRUCTION CORPN. LTD. WORKERS UNION Vs. NATIONAL PROJECTS CONSTRUCTION CORPN. LTD.
May 31, 1990
NATIONAL PROJECTS CONSTRUCTIONS CORPORATION LTD Vs. LABOUR ENFORCEMENT OFFICER
December 24, 1990
NAYAK ASSOCIATES Vs. UNION OF INDIA (UOI)
September 1, 1990
NETAI CHARAN DET COLD STORAGE PVT LTD Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE HOOGHLY
September 17, 1990
NEW ROY TRADING CO. AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
February 7, 1990
NIDHIBALA MAHATO Vs. NETAI CHANDRA MAHATO
February 16, 1990
NIKUNJA BEHARI HALDAR Vs. CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY
August 29, 1990
NIRMAL KUMAR CHHAJER Vs. BLOCK DEVELOPMENT OFFICER
February 6, 1990
NITYA RANJAN CHATTERJEE Vs. CHITTA RANJAN CHATTERJEE
March 15, 1990
OM PRAKASH BHATIA Vs. INCOME TAX OFFICER
February 13, 1990
ORIENT PAPER AND INDUS LTD Vs. ADDL SECY G O I MIN OF FINANCE
January 26, 1990
ORIENTAL COTTON CORPORATION AND MILLS LTD Vs. COMMISSIONER OF INCOME TAX
October 30, 1990
OWEN Vs. ELLIOTT (INSPECTOR OF TAXES).
April 27, 1990
P N ASSOCIATES Vs. INDIAN AIRLINES
December 4, 1990
P P DINWALA Vs. COMMISSIONER OF INCOME TAX
March 19, 1990
P SENGUPTA Vs. REGISTRAR OF COMPANIES
March 29, 1990
P.R. RAO & ANOTHER Vs. UNION OF INDIA & ORS.
January 23, 1990
PADMANAVA GHOSH Vs. APARAJITA GHOSH
January 12, 1990
PARAMHANS PANDEY Vs. UNION OF INDIA AND OTHERS
June 15, 1990
PEERLESS EMPLOYEES UNION Vs. PEERLESS GENERAL INSURANCE AND INVESTMENT CO LTD
August 27, 1990
PEPPER (INSPECTOR OF TAXES) Vs. HART AND OTHERS.
November 13, 1990
PHALGUNI DUTTA Vs. STATE OF WEST BENGAL
July 11, 1990
PHANINDRA CHANDRA ROY Vs. CALCUTTA STATE TRANSPORT COPN. & ORS.
July 25, 1990
POSITIVE COMMERCIAL CO LTD Vs. STATE OF WEST BENGAL
September 4, 1990
PRABIR KUMAR GHOSH Vs. UNIVERSITY OF CALCUTTA AND TWO ORS
March 23, 1990
PRAMATHA KUMAR MAITY Vs. ASHIMA MAITY
July 23, 1990
PRATAP KUMAR ROY Vs. STATE OF WEST BENGAL
July 18, 1990
PRATIMA SARKAR Vs. STATE OF WEST BENGAL
June 15, 1990
PURNIMA MUKHERJEE Vs. STATE OF WEST BENGAL
January 10, 1990
PUSHPA DEVI GOURISARIA Vs. SUDERA ENTERPRISES PVT. LTD.
August 31, 1990
R N CHATTOPADHYAY Vs. UNION OF INDIA
February 6, 1990
RABI LOCHAN PAUL Vs. VISVABHARATI UNIVERSITY
January 11, 1990
RADHASHYAM SARMA Vs. STATE OF WEST BENGAL
February 28, 1990
RADIANT ENGINEERING INDUSTRIES PVT LTD Vs. COLLECTOR OF C EX
June 29, 1990
RAJA BALDEODAS BIRLA SANTATIKOSH Vs. COMMISSIONER OF INCOME TAX
June 29, 1990
RAJESH SHIPPING AND CLEARING AGENCY Vs. UNION OF INDIA
September 13, 1990
RAM PRASAD BAJAJ Vs. DEVELOPMENT AND BUILDERS P LTD
July 23, 1990
RAM SHAH Vs. COMPETENT AUTHORITY
November 16, 1990
RAMA CHAKRAVARTY Vs. MANAGER PUNJAB NATIONAL BANK
November 7, 1990
RAMASHANKAR PODDAR Vs. PRABHAT KUMAR GUPTA
June 29, 1990
RAMENDRA NATH MUKHERJEE Vs. GOURI SANKAR MUKHERJEE AND OTHERS
September 17, 1990
RAMESHWAR SINGH & ORS. Vs. UNION OF INDIA & ORS.
September 6, 1990
RAMKRISHNA RAJAK Vs. SAGAR KUMAR BOSE
November 13, 1990
RAMLAL DUTTA Vs. UNDER SECRETARY TO THE GOVT OF INDIA
February 19, 1990
RASOI LIMITED Vs. STATE OF WEST BENGAL
September 11, 1990
RATAN CHAND BURMAN Vs. CHAIRMAN CALCUTTA IMPROVEMENT TRUST
August 3, 1990
RATAN EXPORTS AND IND LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS
February 21, 1990
RATHINDRA NATH ADHIKARI Vs. STATE OF WEST BENGAL
December 7, 1990
RAVINDBA BAL KISHAN CHIVATE Vs. MOHAN NARAYAN ACHARYA
November 5, 1990
REENA MITRA Vs. ASHESH KUMAR MITRA
April 24, 1990
REGIONAL PASSENGERS ASSOCIATION Vs. HARIPAL JANGIPUR RAJBALHAT BUS SYNDICATE
February 2, 1990
REGIONAL PROVIDENT FUND COMMISSIONER WEST BENGAL Vs. RABINDRA CHANDRA CHAMARIA
March 14, 1990
REGISTRAR JADAVPUR UNIVERSITY Vs. ALKA D HEMANI
September 13, 1990
RESERVE BANK OF INDIA Vs. TIMEX FINANCE AND INVESTMENT CO. LTD.
March 23, 1990
ROTOFLEX INDUSTRIES Vs. COLLECTOR OF CUSTOMS
August 3, 1990
RUDRA BILAS KISAN SAHAKARI CHINI MILLS LTD. Vs. TEXMACO LTD.
June 7, 1990
RUDRANI CHATTERJEE Vs. NABADWIP MUNICIPALITY
March 15, 1990
S D DEBNATH HOMEOPATHIC LABORATORY P LTD Vs. COMMISSIONER OF COMMERCIAL TAXES WEST BENGAL
September 11, 1990
S K SANDERSON MINERALS LTD Vs. COMMISSIONER OF INCOME TAX
February 9, 1990
S P JAISWAL ESTATE P LTD Vs. INCOME TAX OFFICER
November 26, 1990
S T P LTD Vs. SURTAX OFFICER
April 25, 1990
S.K. JILLANI Vs. STATE
April 17, 1990
SABITA DUTTA Vs. ABIR CHNAD DUTTA
August 27, 1990
SACHINANDAN DAS Vs. STATE OF WEST BENGAL
November 6, 1990
SAGARMAL GUPTA Vs. DIRECTOR OF RATIONING WEST BENGAL
July 16, 1990
SAHADEV SARKAR Vs. STATE OF WEST BENGAL
December 19, 1990
SAILA BALA BOSE Vs. ALOKA BOSE
May 15, 1990
SAILENDRA NATH GHOSH Vs. STATE OF WEST BENGAL & ORS.
May 18, 1990
SAMARENDRA KUMAR MUKHERJEE Vs. K M LAL
July 27, 1990
SAMBHU NATH DUTTA Vs. STATE OF WEST BENGAL AND ORS.
February 2, 1990
SAMBHU NATH MONDAL & ORS. Vs. UNION OF INDIA & ORS.
June 8, 1990
SAMBHU NATH PAL Vs. STATE OF WEST BENGAL
March 20, 1990
SAMBHU TUDU Vs. STATE OF WEST BENGAL & ORS.
September 4, 1990
SAMBHUNATH JAISWAL ALIAS SAMBHU JAISWAL Vs. ANJANA JAISWAL
February 14, 1990
SAMBU NATH GHOSH Vs. STATE
August 1, 1990
SAMIR KUMAR CHATTERJEE Vs. HIRENDRA NATH GHOSH
June 20, 1990
SAMIR KUMAR MUKHERJEE & ORS. Vs. UNION OF INDIA & ORS.
July 18, 1990
SAMIR RANJAN DAS Vs. BELA DAS
March 18, 1990
SAMIR RANJAN DAS Vs. BELA DAS
March 28, 1990
SANAT KUMAR DAS & ANR. Vs. STATE
September 4, 1990
SANATAN GHOSH Vs. REGIONAL PROVIDENT FUNDS COMMISSIONER
February 15, 1990
SANKAR MAJUMDAR Vs. STATE OF WEST BENGAL
May 17, 1990
SANKAR PROSAD SHAW Vs. STATE
July 27, 1990
SANKARLAL AGARWALA Vs. STATE
March 26, 1990
SANTI BHUSAN BOSE Vs. UNION OF INDIA (UOI)
December 11, 1990
SANTIRAM MULLICK Vs. HIRANMOY BAGCHI
December 13, 1990
SARABINDU DAS & ORS. Vs. UNION OF INDIA & ORS.
June 26, 1990
SAROJENDRA NATH BOSE Vs. CHIEF JUSTICE, HIGH COURT
March 19, 1990
SASABINDU SAHU Vs. STATE OF WEST BENGAL
August 1, 1990
SATI MUKHERJEE Vs. STATE OF WEST BENGAL
March 13, 1990
SATYA VIJAY EXPORTS P LTD Vs. COLLECTOR OF CUSTOMS
February 2, 1990
SATYABALA SAMANTA Vs. BISHNUPADA ADAK
March 22, 1990
SAURASTRA AGENCIES PVT LTD Vs. UNION OF INDIA
May 16, 1990
SHANKAR LADIA Vs. STATE OF WEST BENGAL
July 11, 1990
SHANKAR PRASAD PANDA Vs. STATE OF WEST BENGAL
April 17, 1990
SHARAWAN KUMAR AGARWAL Vs. SHRINENP INVESTMENT LTD. AND ORS.
March 6, 1990
SHAW WALLACE AND CO LTD Vs. NEPAL FOOD CORPORATION
February 27, 1990
SHEOJI SHAW Vs. JAINATH SHAW
April 26, 1990
SHIB PROSAD SADHUKHAN Vs. NEMAI CHANDRA GHOSAL
April 18, 1990
SHIBA PRASAD MUKHERJEE Vs. PRADIP KUMAR MUKHERJEE
August 28, 1990
SHIBNATH CHATTERJEE Vs. STATE
August 21, 1990
SHRI D. S. NARAHARI Vs. UNION OF INDIA & ORS.
July 31, 1990
SHUKUNTALA GUPTA Vs. STATE OF WEST BENGAL
February 19, 1990
SHYAMA CHAKRABORTY Vs. SUMITA CHAKRABORTY
February 27, 1990
SHYAMAL KUMAR BHATTACHARYA Vs. DILIP KUMAR BOSE
April 9, 1990
SHYAMAPADA SARKAR Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
October 25, 1990
SIBANI CHAKRABORTY Vs. NRIPENDRA KUMAR BASU
August 24, 1990
SINGLO INDIA TEA CO LTD Vs. COMMISSIONER OF INCOME TAX
January 18, 1990
SISIR KUMAR MALLIK Vs. RAJKRISHNA BHAR
February 7, 1990
SK ALAUDDIN ALIAS ALAI KHAN Vs. KHADIZA BIBI ALIAS MST KHODEJA KHATUN
December 5, 1990
SK FIROJ Vs. SAKHYA SINGHA MULLICK
July 31, 1990
SK GOLAP Vs. BHUBAN CHANDRA PANDA
November 12, 1990
SK HATEM ALI Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
August 20, 1990
SK SARFUDDIN ALIAS SERFUDDIN Vs. SK MANHERUDDIN
September 5, 1990
SM. MIRA CHAKRABORTY AND OTHERS Vs. AMRITALAL MUKHERJEE AND ANOTHER
August 21, 1990
SMT. ANURADHA MUKHERJEE & ORS. Vs. UNION OF INDIA & ORS.
December 18, 1990
SOMESH KUMAR SINGHA SARMA Vs. DEBESH KUMAR SINGHA SARMA
November 27, 1990
SOMNATH DE Vs. SWETA DEY
July 11, 1990
SOUMENDRA NATH SARKAR Vs. STATE OF WEST BENGAL
September 12, 1990
SRAMIK SENGSTHA Vs. STATE OF WEST BENGAL
February 15, 1990
SREEKANTA SAHA Vs. REGIONAL PROVIDENT FUND COMMISSIONER
April 19, 1990
SRI SHIB CHANDRA BHADURY AND ANOTHER Vs. THE STATE OF WEST BENGAL AND OTHERS
November 21, 1990
SRIKUMAR CHATTERJEE & ANR. Vs. UNION OF INDIA & ORS. (S.E. RAILWAY)
January 9, 1990
STATE Vs. SUNIL BISWAS
May 14, 1990
STATE BANK OF INDIA Vs. DILIP MANNA
February 28, 1990
STATE OF WEST BENGAL Vs. HALDER BROTHERS
November 15, 1990
STATE OF WEST BENGAL Vs. WEST BENGAL JUDICIAL SERVICE ASSOCIATION
April 23, 1990
STATE OF WEST BENGAL Vs. ASHOK CHAKRABORTY
March 6, 1990
STATE OF WEST BENGAL Vs. RAYMOND WOOLEN MILLS LTD
November 8, 1990
STATE OF WEST BENGAL Vs. DAULAT SINGH SURANA
September 7, 1990
STATE OF WEST BENGAL Vs. WEST BENGAL PROCESS SERVERS CENTRAL ASSOCIATION
August 27, 1990
STATE OF WEST BENGAL Vs. ARABINDA BHATTACHARYA
August 27, 1990
STATE OF WEST BENGAL Vs. SECRETARY WEST BENGAL JUNIOR LAND REFORMS OFFICERS ASSOCIATION
August 27, 1990
STATE OF WEST BENGAL Vs. SANTIMOYEE DEBI
December 12, 1990
STATE OF WEST BENGAL & ORS. Vs. MAFIZUL RAHAMAN & ANR.
May 8, 1990
STATESMAN LTD Vs. SECOND INDUSTRIAL TRIBUNAL
November 19, 1990
SUBHAJYATI MAJUMDAR Vs. ARUNIMA MAJUMDAR
December 10, 1990
SUBHAS CHANDRA BASU Vs. BANK OF BARODA
August 20, 1990
SUBIR KUMAR KUNDU ALIAS SAMBHU Vs. STATE OF WEST BENGAL
December 19, 1990
SUBOBH KUMAR DAS Vs. SUB DIVISIDNAL OFFICER ALIPORE SADAR
August 7, 1990
SUBRATA KUMAR SARKAR Vs. UNIVERSITY OF CALCUTTA
May 11, 1990
SUDHANGSHU SAKKAR PAUL Vs. COMMISSIONER OF INCOME TAX
September 13, 1990
SUDHANSU MALLICK Vs. UNION OF INDIA & ORS.
February 7, 1990
SUDHIR DUTTA & ORS. Vs. UNION OF INDIA & ORS.
February 20, 1990
SUGRIB SINGH AND ANOTHER Vs. PUNJAB NATIONAL BANK AND OTHERS
August 6, 1990
SUKANTA SAHA AND OTHERS Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND OTHERS
April 19, 1990
SUNDAR MALLA Vs. STATE
August 1, 1990
SUNIL CHANDRA PAUL AND ANR. Vs. PROVABATI DUTTA AND ORS.
June 12, 1990
SURATH DAS Vs. AMBAR NASKAR
September 11, 1990
SUSANTA KUMAR NAYAK Vs. UNION OF INDIA
July 3, 1990
SUVA MONDAL Vs. AMALABALA
August 7, 1990
SWADESH RANJAN SINHA Vs. HARADEB BANERJEE
December 3, 1990
SYED FAFEHYAB ALI MEERZA Vs. UNION OF INDIA AND ORS.
April 3, 1990
SYED FATEYAB ALI MEERZA Vs. UNION OF INDIA
November 6, 1990
TAPAN KUMAR GOSWAMI Vs. UNION OF INDIA & ORS.
April 20, 1990
TAPAN KUMAR HAZRA Vs. STATE OF WEST BENGAL
March 29, 1990
TAPAN RAKSHIT Vs. HONBLE CHIEF JUSTICE HIGH COURT CALCUTTA
March 19, 1990
TAPAN RANJAN DAS Vs. JOLLY DAS
March 15, 1990
TAPAS MUKHERJEE Vs. UNIVERSITY OF CALCUTTA
November 14, 1990
TARAK NATH DUTT Vs. SASTHI CHARAN DUTTA
November 13, 1990
TARUN KUMARE DE BISWAS Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
May 8, 1990
TARUN RANJAN MAJUMDAR Vs. SIDDHARTHA DATTA
April 10, 1990
THE COUNCIL OF ALTERNATIVE SYSTEMS OF MEDICINE AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
May 7, 1990
THE INDIAN IRON & STEEL CO. LTD. & ORS. Vs. LT. COL. DIPANKAR BHATTACHARYA & ORS.
June 28, 1990
TOTA MIA Vs. STATE OF WEST BENGAL
March 6, 1990
TRADE LINKS PRIVATE LIMITED Vs. COLLECTOR OF EXCISE CALCUTTA
May 30, 1990
TRIBENI TISSUES LTD. Vs. CEGAT
July 26, 1990
UNION CARBIDE INDIA LTD Vs. COMMISSIONER OF INCOME TAX
February 22, 1990
UNION OF INDIA Vs. G A RANDARIAN LIMITED
March 12, 1990
UNION OF INDIA Vs. MADAN DEY
June 26, 1990
UNION OF INDIA Vs. T K CHOUDHURY AND BROS AND CO
November 9, 1990
UNION OF INDIA Vs. BATA INDIA LTD
September 12, 1990
UNION OF INDIA Vs. JNANEDRAN ATHDEB
December 14, 1990
UNION OF INDIA Vs. SHAKAMBARI AND CO. & ORS.
September 14, 1990
UNION OF INDIA & ORS. Vs. SADHAN CHANDRA NASKAR
August 21, 1990
UNITED LINER AGENCIES OF INDIA P LTD Vs. COMMISSIONER OF INCOME TAX
January 19, 1990
Universal Cargo Carriers Vs. Commissioner of Income tax
November 20, 1990
UNIVERSITY OF CALCUTTA Vs. GAUTAM KUMAR ROY
April 26, 1990
VIDYASAGAR KEJRIWALS Vs. EMPLOYEES STATE INSURANCE CORPORATION AND ANOTHER
March 28, 1990
VIJAYA BANK Vs. ART TEND EXPORTS AND PEERLESS PLASTICS INDUSTRIES
February 28, 1990
VINAR AND CO Vs. INCOME TAX OFFICER
August 17, 1990
VINAY KUMAR VIJAY KUMAR GANODIA Vs. CANTON CARPENTARY WORKS (P) LTD. AND OTHERS
May 15, 1990
VISWANTAH KANODIA Vs. COMMISSIONER OF INCOME TAX
May 30, 1990
VOLTAS LIMITED Vs. HIRALAL AGARWALLA
November 13, 1990
WEST BENGAL HEADMASTERS ASSOCIATION Vs. STATE OF WEST BENGAL
May 8, 1990
WEST BENGAL PHARMACEUTICAL AND PHYTOCHEMICAL DEVELOPMENT CORPORATION LTD. Vs. MIRA SEN
September 13, 1990
WOOD CRAFT PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX
June 27, 1990
WOODCRAFTS PRODUCTS LTD. & ANR. Vs. UNION OF INDIA & ORS.
June 19, 1990
WORKMEN MS BAIKUNTHA NATH DEBASTHAN TRUST Vs. STATE OF WEST BENGAL
February 15, 1990