Case Index

Title
Date
A G PRAYAGEE Vs. S C GUPTA PRINCIPAL SECRETARY GOVERNMENT OF MADHYA PRADESH
July 25, 1990
A.K. Gupta Vs. State of M.P.
July 19, 1990
ABDUL GAFAR FARUQI Vs. STATE BANK OF INDIA, DURG
February 7, 1990
ABDUL MAJID Vs. KAMRUNNISA
February 14, 1990
AJAY BULLAGON Vs. DEAN G R MEDICAL COLLEGE
November 21, 1990
AKBAR ALI Vs. STATE
April 18, 1990
AKHTARUNNISA Vs. NASEEB KHAN
August 31, 1990
ALABUX ALIULLA Vs. BUDHSEN BHAROSA
September 5, 1990
ALLADIN KHAN Vs. MORENA MANDAL SAHAKARI SHAKKAR KARKHANA
July 12, 1990
ALOK PRATAP SINGH Vs. STATE OF MADHYA PRADESH
January 30, 1990
AMARNATH GUPTA Vs. STATE OF MADHYA PRADESH
July 2, 1990
AMARSINGH Vs. STATE OF MADHYA PRADESH
October 31, 1990
AMOLAKCHAND KEWALCHAND Vs. COMMISSIONER OF INCOME TAX
June 23, 1990
AMOLIK ENTERPRISES Vs. M P HOUSING BOARD
June 19, 1990
ANAND SUDHAKAR KHIDWADKAR Vs. STATE OF MADHYA PRADESH
January 18, 1990
ANIL KUMAR DHADWAIWALE Vs. STATE OF M P
February 22, 1990
ANSUIYA BAI Vs. HAWASLAL TULSIRAM
October 8, 1990
ARIFA ALMAS Vs. STATE OF MADHYA PRADESH
June 19, 1990
ARUN DUBE Vs. STATE OF MADHYA PRADESH
August 18, 1990
ARUNDHATI Vs. AJAY
June 30, 1990
Ashok Vs. State of M.P.
February 2, 1990
ASHOK KUMAR GUPTA Vs. KISHANLAL
July 10, 1990
AYTUN Vs. RAMZAN KHALIFA
November 29, 1990
AYURVED SEVASHARAM LTD Vs. STATE OF M P
July 21, 1990
B S ADITYAN Vs. FENCING ASSOCIATION OF INDIA JABALPUR
September 7, 1990
BABU JOSEPH Vs. UNION OF INDIA
February 8, 1990
BABULAL Vs. RAMESH BABU GUPTA
May 2, 1990
BABULAL Vs. STATE OF MADHYA PRADESH
March 12, 1990
BACHCHU POHAAKAL BAIGA Vs. ASHOK KUMAR TIWARI
February 8, 1990
BADRI PRASAD Vs. NATIONAL INSURANCE CO LTD
April 5, 1990
BAIJ NATH RAJPUT Vs. NARAYAN PRASAD GUPTA
March 6, 1990
BAIJANTI BAI Vs. PRAGO
March 22, 1990
Baijnath Vs. Prahlad Sethia
November 1, 1990
BAIJNATH PRASAD SAIN Vs. DAYA SHANKER SAIN
January 22, 1990
BALWANT SINGH RAMNARAYAN PATIDAR Vs. STATE OF MADHYA PRADESH
August 31, 1990
BANK OF INDIA Vs. PREMBAI AND ANOTHER
November 20, 1990
BANK OF MAHARASHTRA Vs. ELECTRO FABRICS & ORS
February 19, 1990
Banobai Vs. Akbar Khan
February 7, 1990
BANSHILAL MADHOLAL SARPANCH Vs. STATE OF MADHYA PRADESH
May 3, 1990
BANSILAL KALA Vs. STATE OF M P
December 6, 1990
BHADDU AND OTHERS Vs. FADAN
December 7, 1990
BHAG CHAND YADAV Vs. ARBITRATOR HONBLE SHRI JUSTICE RETD V R NEWASKAR
July 28, 1990
BHAGATRAM Vs. STATE OF MADHYA PRADESH
March 1, 1990
BHAGGO Vs. STATE OF MADHYA PRADESH
March 7, 1990
BHAGWAN DAS Vs. NATIONAL INSURANCE COMPANY LTD
October 15, 1990
BHAGWANDAS PAWAIYA Vs. REGISTERED FIRM KAILASH NARAYAN AND BROS GWALIOR
December 20, 1990
BHARAT Vs. SUHANA BAI
August 31, 1990
BHARAT HEAVY ELECTRICALS LTD. Vs. SHELLEY PRODUCTS
July 9, 1990
BHARAT SINGH Vs. BALWANT SINGH
November 7, 1990
BHASKAR BHAI S/O APA BHAI PATEL Vs. STATE OF MADHYA PRADESH
July 27, 1990
BHASKAR SINGH RAGHUVANSHI Vs. HARVEERSINGH RAGHUVANSHI
February 14, 1990
BHAYYU @ DEVENDRA Vs. STATE OF M P
December 8, 1990
BHOOPATSINGH KHOOBSINGH Vs. ANRATHSINGH KHOOBSINGH
August 31, 1990
Bindal Agro Chern. Ltd. Vs. State of M.P.
October 9, 1990
BOARD OF DIRECTOR OF NAGRIK SAHAKARI BANK Vs. STATE OF M P
April 4, 1990
BOARD OF DIRECTORS OF TILHAN UTPADAK SAHAKARI SANSTHA Vs. JOINT REGISTRAR CO OP SOC
March 14, 1990
BOMBAY PHARMA PRODUCTS Vs. STATE OF MADHYA PRADESH
July 23, 1990
C.P. Kulshrestra Vs. Government of M.P.
August 1, 1990
CHANCHAL SHARMA Vs. GANGA RAM SHARMA
July 18, 1990
CHANDRANI BAI Vs. PRADEEP KUMAR
November 12, 1990
CHATURBHUJ RAMPRASAD YADAV Vs. STATE OF MADHYA PRADESH
October 8, 1990
CHHAKKI RAMNATH Vs. STATE OF MADHYA PRADESH
September 24, 1990
CHITOOLAL RAMSWAROOP RATHORE Vs. STATE OF MADHYA PRADESH
November 16, 1990
CHURAMANI RAMPRAPANNA BRAHMIN Vs. RAMADHAR GANESH PRASAD BRAHMIN
September 19, 1990
COMMISSIONER OF GIFT TAX Vs. VINOD KUMAR AGARWAL
July 9, 1990
COMMISSIONER OF INCOME TAX Vs. BHILAI MAHILA SAMAJ
August 29, 1990
COMMISSIONER OF INCOME TAX Vs. NIRMAL KUMAR AND COMPANY
June 22, 1990
COMMISSIONER OF INCOME TAX Vs. NANAKRAM
February 13, 1990
COMMISSIONER OF INCOME TAX Vs. R J TRIVEDI AND SONS
March 2, 1990
COMMISSIONER OF INCOME TAX Vs. R C C HUME PIPE AND PRODUCTS
December 1, 1990
COMMISSIONER OF INCOME-TAX Vs. AGHA ABDUL JABBAR KHAN
June 23, 1990
COMMISSIONER OF SALES TAX Vs. UTTAM CONSTRUCTION CO
February 28, 1990
COMMISSIONER OF SALES TAX Vs. M P AUTO HOUSE
February 28, 1990
COMMISSIONER OF SALES TAX Vs. DURGA SHELLAC FACTORY.
September 14, 1990
COMMISSIONER OF SALES TAX M P Vs. PILABABU VISHWANATH RAO
March 1, 1990
COMMISSIONER OF SALES TAX M P Vs. BALAJI COTTON CO
July 11, 1990
COMMISSIONER OF WEALTH TAX Vs. SAVITRI DAWAR
August 29, 1990
COMMISSIONER OF WEALTH TAX Vs. SURESHCHANDRA AGRAWAL
March 8, 1990
COMMISSIONER OF WEALTH TAX Vs. PRINCESS USHA TRUST
April 2, 1990
D.N. AGRAWAL Vs. STATE OF M.P.
March 23, 1990
DAINIK BHASKAR Vs. MADHUSUDAN BHARGAVA
December 10, 1990
DASHRATH Vs. STATE OF M P
September 4, 1990
DASODA DEVI ALIAS GENDARANI Vs. CHUNNA
March 30, 1990
DAYANAND Vs. BAIJNATH
February 1, 1990
DEVESHWAR SINGH Vs. BOARD OF REVENUE M P
June 28, 1990
DEVI AHILYA SAHAKARI VIPANAN SANSTHA Vs. JUGAL KISHORE AND SARDAR KHAN
October 1, 1990
DEVI PRASAD HARISHCHAND Vs. BABULAL BHIKARAM SHIVHARE
November 12, 1990
DEVKINANDAN TIWARI Vs. STATE INDUSTRIAL COURT
March 1, 1990
DHANIRAM BABULAL Vs. GIRZA DEVI
April 6, 1990
DHURPATIBAI Vs. RAJENDRA KUMAR
March 13, 1990
DINESH SUNDERLAL Vs. STATE OF MADHYA PRADESH
September 25, 1990
DIP CHAND Vs. UNION OF INDIA
January 15, 1990
DRAUPADI BAI Vs. PREM SINGH JAGANNATH RATHORE
August 31, 1990
DURG TRANSPORT CO. PVT. LTD. Vs. COMMISSIONER FOR WORKMEN'S COMPENSATION CUM LABOUR COURT
February 9, 1990
DURGA SINGH LODHI Vs. PREMBAI
January 2, 1990
Electric Construction and Equipment Co. Ltd. Vs. Permali Wallace Ltd.
March 19, 1990
FIRM HAZARILAL DEOKISHAN DAS Vs. UNION OF INDIA AND ANOTHER
February 9, 1990
GANGA BAI Vs. BRIJ LAL
April 12, 1990
GANGA PRASAD MISRA Vs. CENTRAL BANK OF INDIA AND ANOTHER
April 4, 1990
GANGABAI Vs. SHRIRAM ALIAS SHRIKISHAN
March 7, 1990
GEETA BAI Vs. STATE OF MADHYA PRADESH
February 9, 1990
GINDIYA BAI Vs. MADHYA PRADESH ELECTRICITY BOARD
July 3, 1990
GIRDHAR NAGAR S O KRISHNAGOPAL Vs. STATE OF MADHYA PRADESH THR COLLECTOR
March 30, 1990
GOKULBAI Vs. LAXMINARAYAN
August 22, 1990
GOMTIBAI Vs. RATAN PRAKASH RAMNATH JHA
March 6, 1990
GOPAL DIGAMBAR JAIN SIDDHANT MAHAVIDYALAYA Vs. KASTURBA SHIKSHA PRASAR SAMITI
October 31, 1990
GOVIND PRASAD AGRAWAL Vs. CHHANNOBAI
May 3, 1990
GULABDAS GUPTA AND OTHERS Vs. STATE OF M.P.
April 6, 1990
HAFIZ MOHAMMAD Vs. MASOODBI
February 28, 1990
Halkuram Vs. Ram Prasad
July 31, 1990
HARI SHANKAR Vs. STATE
April 18, 1990
HARIRAM SINGH Vs. MANOHAR RAO
September 12, 1990
HARSH WOOD PRODUCTS PVT LTD Vs. SANT PRAKASH GUPTA
September 6, 1990
HEERALAL GATTULAL JAIN Vs. RAVI
November 16, 1990
HIND GRIHA NIRMAN SAHAKARI SAMITI MARYADIT JABALPUR Vs. JABALPUR DEVELOPMENT AUTHORITY
June 22, 1990
HOTEL VIVEK CONTINENTAL PVT LTD Vs. M P FINANCIAL CORPORATION INDORE
October 16, 1990
HULLANBAI Vs. JAGDISH PRASAD
February 8, 1990
Impha Labs Vs. State of M.P.
August 31, 1990
IMRAT Vs. LANJUA
March 8, 1990
IMRATSINGH BHABOOT SINGH Vs. PRABHULAL NARAYANSINGH RAGHUVANSHI
December 7, 1990
INDIRA GAGELE Vs. SHAILENDRA KUMAR GAGELE
April 18, 1990
INDRA SINGH MAUJILAL Vs. STATE OF MADHYA PRADESH
August 27, 1990
ISHWARLAL VYAS Vs. DISTRICT JUDGE
February 20, 1990
J N SETH Vs. UNION OF INDIA
September 8, 1990
JAGDISH Vs. ARUN PERFUMERY WORKS
February 28, 1990
JAGDISH PRASAD VERMA Vs. SHAHJI RAO
March 1, 1990
JAIRAM Vs. STATE
August 23, 1990
JASVINDER SINGH Vs. CHHATISGARH KHADAN MAZDOOR SAHAKARI SAMITY MARYADIT
March 5, 1990
JASWANT RAO Vs. KAMLABAI
June 21, 1990
JAYANT VITAMINS LIMITED Vs. UNION OF INDIA
July 13, 1990
JEEVLA Vs. STATE OF M P
December 8, 1990
JHUMMAMAL Vs. MOTILAL
August 1, 1990
JOHRI Vs. MAHILA DRAUPATI ALIAS DROPADI
October 25, 1990
KAILASH CHANDRA SHARMA Vs. STATE OF MADHYA PRADESH
September 21, 1990
KALE KHAN GULAB KHAN Vs. UNION OF INDIA
December 7, 1990
Kallu Vs. Shamshad Begum
December 12, 1990
KALYAN SINGH Vs. VAKILSINGH
February 22, 1990
KAMAL TEXTILES Vs. INCOME TAX OFFICER
December 28, 1990
KAMALA BAI Vs. SECRETARY MADHYA PRADESH ELECTRICITY BOARD AND
September 21, 1990
KAMLA BAI Vs. ARJAN SINGH
November 23, 1990
KAMLA BAI Vs. AMRITRAM
January 18, 1990
KAMLA BAI Vs. PYARE LAL
November 29, 1990
KAMLABAI Vs. MANOHARLAL
January 16, 1990
Kamlendra Singh Vs. State of M.P.
October 24, 1990
Kanhaiyalal Vs. Shri Ram Singh
August 17, 1990
KANHAIYALAL Vs. MOHITKUMAR VYAS
April 6, 1990
KANHIYALAL Vs. ANIL KUMAR
January 19, 1990
KANHIYALAL MODI Vs. DWARKAPRASAD MODI
November 27, 1990
Kaniram Vs. State of M.P.
August 30, 1990
KESHAVRAO Vs. RADHESHYAM
March 22, 1990
KEWAL KUMAR SHARMA Vs. SATISH CHANDRA GOTHI
August 23, 1990
KHER STONE CRUSHER Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE
July 3, 1990
Khuman Singh Vs. Nathuram
February 14, 1990
KIRANA ASSOCIATION DATIA Vs. STATE OF MADHYA PRADESH
August 21, 1990
KIRTI DESHMANKAR Vs. UNION OF INDIA
April 19, 1990
KIRTI NARAYAN AGARWAL Vs. SATYANARAYAN RATHI
September 6, 1990
KRISHI UPAJ MANDI SAMITI Vs. RAMJILAL HARNARAYAN
August 27, 1990
KRISHNA BAI WD/O MOHANLAL Vs. KRISHANLAL S/O NANDLAL
August 29, 1990
KRISHNAKUMAR Vs. KIRAN
July 20, 1990
KU SABA Vs. SYED MOHD FAZIL
August 27, 1990
KU. HEMLATA AND OTHERS Vs. RAM NIHORE
September 24, 1990
LAKHERAM Vs. SHYAMLAL
September 3, 1990
LAXMI BAI Vs. SH. RAJENDRA KUMAR
March 7, 1990
LAXMIBAI Vs. AYODHYA PRASAD ALIAS RAMADHAR
January 25, 1990
LAXMICHAND PRAKASHCHAND Vs. KALYAN SOLVENT EXTRACTIONS LTD
April 10, 1990
Leelawante Vs. Shrichand
March 17, 1990
LIFE INSURANCE CORPORATION OF INDIA Vs. PUSHPA P MANSUKHANI
July 25, 1990
LILA SAHU Vs. KAILASH NARAYAN SAHU
November 12, 1990
M P HIGHWAY ORGANISATION Vs. NEW INDIA ASSURANCE CO LTD
December 11, 1990
M P STATE CO OP MARKETING FEDERATION LTD Vs. UNION OF INDIA
September 7, 1990
M. L. Beohar Vs. Union of India
April 2, 1990
M.D. DURG TRANSPORT CO. (P) LTD Vs. COMMISSIONER FOR WORKMAN'S
February 9, 1990
M.P. STATE ROAD CORPORATION Vs. BALASIN BAI
July 25, 1990
M.P. STATE ROAD TRANSPORT CORPORATION Vs. EMPLOYEES STATE INSURANCE CORPORATION
August 30, 1990
M.P.S.R.T.C. HABIBGANJ BHOPAL Vs. KAMLABAI AND OTHERS
July 31, 1990
MADAN LAL Vs. CHIMMAN SINGH
January 24, 1990
MADANLAL Vs. L K MANGAL
November 20, 1990
Madanlal Vs. Masonic Lodge
August 8, 1990
MADANLAL BANSAL Vs. STATE OF MADHYA PRADESH
September 20, 1990
MADHAVRAO RAMDAS KULKARNI Vs. 9 TH ADDL JUDGE TO THE DISTRICT JUDGE
November 9, 1990
MADHO Vs. UTTAMVIR SINGH
February 19, 1990
MADHU JASWANI Vs. DEAN LAKSHMIBAI NATIONAL COLLEGE OF PHYSICAL EDUCATION
September 25, 1990
MADHURI RAJPOOT Vs. FOOD CORPORATION OF INDIA
October 23, 1990
MADHYA PRADESH ROAD TRANSPORT Vs. SUGHA SINGH
January 15, 1990
MAHESH CHAND GUPTA Vs. STATE OF MADHYA PRADESH
September 21, 1990
MAHESH ENGINEERING WORKS BALOD AND ANOTHER Vs. STATE BANK OF INDIA
February 9, 1990
MAJEED KHAN Vs. STATE OF MADHYA PRADESH
July 28, 1990
MALKHAN SINGH Vs. STATE OF MADHYA PRADESH
March 28, 1990
MANAGEMENT DAINIK NAVEEN DUNIYA Vs. PRESIDING OFFICER LABOUR COURT
July 10, 1990
MANAGING DIRECTOR DURG TRANSPORT CO PVT LTD Vs. COMMISSIONER FOR WORKMENS COMPENSATION-CUM-
February 9, 1990
MANAV MANDIR HOTEL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
September 4, 1990
MANGILAL Vs. STATE OF MADHYA PRADESH
April 26, 1990
Mani Ram Jain Vs. Shrinath Sharma
August 17, 1990
MANIK CHANDRA Vs. CHANDRA BHUSHAN
December 3, 1990
MANJULABAI Vs. JAYANT VITAMINS LTD
September 14, 1990
MANMATI Vs. RADHEYSHYAM
July 24, 1990
MANOHAR SINGH Vs. HIND KUMAR KOHLI
September 14, 1990
MANOHAR TULSIRAM SONI Vs. KAMLABAI MANOHAR SONI
January 16, 1990
MARI APPA Vs. STATE OF MADHYA PRADESH
February 6, 1990
MASOOD AKHTAR KHAN Vs. STATE OF MADHYA PRADESH
July 16, 1990
MATHURA PRASAD Vs. AZEEM KHAN
April 17, 1990
MEERABAI Vs. NASIRALI
July 2, 1990
MEHFUJ HUSAIN MUSTAD AHMAD Vs. KIRAN BANO D/O AKHTARI BEGUM
September 12, 1990
MILAN SUPARI STORES Vs. INCOME TAX OFFICER
January 29, 1990
MISHRIBAI Vs. PARASMAL
April 16, 1990
MITALI CHAUDHRY Vs. STATE OF MADHYA PRADESH
April 20, 1990
MOHAMMAD ILIAS Vs. BODHANI BAI
February 21, 1990
MOHAMMED NABI Vs. STATE OF M P
December 8, 1990
MOHANLAL S/O NANNO MAL Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
October 23, 1990
MOHD YUNUS Vs. SHAHADA BANO
November 28, 1990
MOHINDER SINGH CHHIKARA HARI SINGH Vs. UNION OF INDIA
December 14, 1990
MOORA BAI Vs. NASIR ALI
July 2, 1990
MUKESH KUMAR JAIN Vs. UNION OF INDIA
March 30, 1990
MUNICIPAL COUNCIL Vs. M P STATE ROAD TRANSPORT CORPORATION
December 14, 1990
MUNNIDEVI Vs. SESSIONS JUDGE
November 8, 1990
MURLI Vs. STATE OF M P
December 8, 1990
N A PALKHIVALA Vs. M P PRADUSHAN NIWARAN MANDAL BHOPAL
January 16, 1990
N G RATHI Vs. RAVISHANKAR UNIVERSITY AND THE EXECUTIVE COUNCIL RAVISHANKAR UNIVERSITY
February 13, 1990
N.A. PALKHIVALA AND ANOTHER Vs. M.P. PRADUSHAN NIWARAN MANDAL, BHOPAL
January 16, 1990
NAGAR PRASHASHAK UJJAIN NAGAR AND PALIKA NIGAM Vs. MADANLAL
January 16, 1990
NANDKISHORE Vs. NAGAR PALIKA SHAJAPUR
March 30, 1990
NASREEN SIDDIQUI Vs. SYED MOHD FAZIL
August 28, 1990
National Fertilizers Ltd. Vs. Pooranchand Nangia
January 23, 1990
NATIONAL INSURANCE CO Vs. SAVITRI BAI ALIAS VAISHAKHIA BAI
February 15, 1990
NATIONAL INSURANCE CO JABALPUR Vs. SADHELAL
February 15, 1990
NATIONAL INSURANCE CO LTD Vs. GANGABAI
August 16, 1990
NATIONAL INSURANCE CO LTD Vs. SARFUDDIN
July 26, 1990
NATIONAL INSURANCE COMPANY Vs. RAM KISHORE SONI
May 4, 1990
NAWALCHAND Vs. DALICHAND
May 4, 1990
NAZIRKHAN SADEKHAN PATHAN Vs. M P RAJYA BHANDAR GRAH NIGAM MADHYAMIK SHIKSHA MANDAL PARISHAR
April 5, 1990
NEW BANK OF INDIA Vs. FIRM NARAMDEO BROTHERS AND OTHERS
January 2, 1990
NEW INDIA ASSURANCE CO LTD Vs. JANDELSINGH
December 5, 1990
NEW INDIA ASSURANCE CO LTD Vs. VIMLA
November 30, 1990
NEW INDIA ASSURANCE CO LTD Vs. RAMSWAROOP KATARE
March 14, 1990
NEW INDIA ASSURANCE CO LTD Vs. RAMBHABAI
February 8, 1990
NEW INDIA ASSURANCE CO LTD Vs. LAXMAN SINGH
September 10, 1990
NEW INDIA ASSURANCE COMPANY LTD Vs. JAINBAI
February 28, 1990
NOOR MOHAMMAD Vs. MOHAMMAD JIAJDDIN
December 14, 1990
NTTYANAND @ GULABCHAND Vs. M P S R T CORPORATION AND KALLU RAM
December 3, 1990
OM PRAKASH Vs. KRISHNA
September 25, 1990
OMPRAKASH GUPTA Vs. STATE OF MADHYA PRADESH
May 2, 1990
ORIENTAL INSURANCE CO LTD Vs. RAJKUMARI
August 17, 1990
OSWAL AGRO MILLS LTD Vs. M P STATE CO OP MARKETING FEDERATION LTD
July 3, 1990
P PADMAVATI AMMA Vs. K G GOPINATH NAYAR
July 18, 1990
P.P. Chakravarti Vs. Coal India Ltd.
July 23, 1990
PARASHU RAM DARBARILAL TIWARI Vs. STATE OF MADHYA PRADESH
April 17, 1990
PARENTERAL DRUGS INDIA PVT LTD Vs. STATE OF MADHYA PRADESH
April 5, 1990
PARESH ENGINEERING WORKS PVT LTD Vs. STATE OF MADHYA PRADESH
March 26, 1990
PARMANAND Vs. INDRAVADAN
December 8, 1990
PHARIYA BRICKS WORKS FIRM Vs. MALVENDRA SINGH AMAR SINGH
March 14, 1990
POORANSINGH PRABHUDAYAL SINGH Vs. STATE OF MADHYA PRADESH
November 5, 1990
PRABHAVATI SHARMA Vs. BRIJMOHAN PARIHAR
January 25, 1990
PRABHUDAS KISHOREDAS Vs. COMMISSIONER OF SALES TAX M P
July 17, 1990
PRADEEP KUMAR SONI Vs. STATE OF MADHYA PRADESH
March 13, 1990
PRAHALAD S O RANJEET SINGH Vs. MOHAN SINGH S O RAGHUVIR SINGH
May 4, 1990
PRAHLAD DASS VERMA Vs. PADMA BAI
February 9, 1990
PRAKRAMCHAND Vs. CHUTTAN
November 30, 1990
PRATIBHA SINGH Vs. DEAN LAKSHMI BAI NATIONAL COLLEGE OF PHYSICAL EDUCATION GWALIOR M P
January 25, 1990
PRAYAG SINGH Vs. STATE OF MADHYA PRADESH
January 4, 1990
PREM CHAND DEEP CHAND JAIN Vs. P K SHRIVASTAVA ADDITIONAL SALES-TAX OFFICER
July 30, 1990
PREMA BAI Vs. STATE OF MADHYA PRADESH
September 19, 1990
PREMWATI Vs. STATE OF MADHYA PRADESH
July 26, 1990
PREMWATI WD/O SALIKRAM Vs. SITARAM JAGANNATH
September 4, 1990
PRODUCTION MANAGER SAJJAN EMPEX PVT LTD Vs. MADHYA PRADESH PRADUSHAN NIVARAN MANDAL
October 9, 1990
PUNJAB NATIONAL BANK Vs. GYARSILAL AND OTHERS
February 19, 1990
Pushpa Vs. Praduman Kumar OJha
October 4, 1990
PUSHPA DEVI ALIAS SAVITA Vs. RAMESH KUMAR
January 17, 1990
R B SHUKLA Vs. UNION OF INDIA UOI
October 25, 1990
R N RAI Vs. SHESH NARAYAN RAI
April 5, 1990
R N TIWARI Vs. STATE OF MADHYA PRADESH
February 2, 1990
RACHITA BUILDERS AND FINANCIERS PVT LTD Vs. CHETAK CONSTRUCTION LTD
May 4, 1990
RADHA CHOUDHARY Vs. SUDIP CHAUDHARY
December 5, 1990
RADHABALLABH CHOUDHARY Vs. UNION OF INDIA
September 25, 1990
RADHESHYAM Vs. SHARDABAI
November 30, 1990
RADHESHYAM BHUVANISHANKAR TRIVEDI Vs. NASIR HUSSAIN MOHAMMAD SADIQ
October 30, 1990
RAGHUNATHSINGH Vs. NANALAL
July 19, 1990
RAGHUVIRSINGH Vs. STATE OF MADHYA PRADESH
June 20, 1990
RAGNI SAXENA Vs. MUKUND KRISHNA PYARE
November 20, 1990
RAHUL DIXIT Vs. STATE OF MADHYA PRADESH
August 9, 1990
RAJ KUMAR ALIAS GUDDA Vs. STATE OF MADHYA PRADESH
January 19, 1990
RAJDHAR PRASAD SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
January 10, 1990
Rajendra Kuma Joshi Vs. Town Improvement Trust, Itarsi
September 14, 1990
Rajjaqua Vs. State of M.P.
April 18, 1990
RAJKISHORE SHRI OMKAR PRASAD SAXENA Vs. KRISHNA NARAYAN SHRIVASTAVA
July 27, 1990
RAJKUMAR CHAWLA Vs. STATE OF MADHYA PRADESH
March 6, 1990
RAJYA GRAMIN VIKASH SANSTHAN Vs. STATE OF M P
August 7, 1990
RAM CHAND SHARMA Vs. COLLECTOR CUSTOMS AND CENTRAL EXCISE
August 31, 1990
RAM DAYAL Vs. MATHURA PRASAD
June 20, 1990
RAM KISHAN BALMUKUND KUSHWAHA Vs. DEVILAL NANDRAM KUSHWAH
September 8, 1990
RAM KUMAR AGARWAL Vs. RAMKISHAN TAYAL FOUJI
September 14, 1990
RAM PRASAD PUROHIT Vs. RAMESH CHANDRA
August 8, 1990
Ramakant Gupta Vs. State of M.P.
October 16, 1990
RAMASWAMI Vs. STATE OF MADHYA PRADESH
February 28, 1990
RAMCHAND SHARMA Vs. COLLECTOR CUSTOMS AND CENTRAL EXCISE
March 14, 1990
RAMCHARAN Vs. KARYAPALAN YANTRI LOK NIRMAN VIBHAG
December 12, 1990
RAMCHARAN MANSHA Vs. BADRI PRASAD KUSHWAHA
October 31, 1990
RAMESH CHAND JAIN Vs. STATE OF MADHYA PRADESH
December 5, 1990
RAMESH CHANDRA AND ANOTHER Vs. STATE OF M.P. AND OTHERS
July 25, 1990
RAMESH DUTT BHOGIRAM SHARMA Vs. DEV BHOGIRAM SHARMA
October 4, 1990
RAMESHCHANDERA PATEL Vs. UNION OF INDIA
September 12, 1990
RAMESHCHANDRA Vs. STATE OF MADHYA PRADESH
February 6, 1990
RAMJAN KHAN Vs. BABA RAGHUNATH DASS
December 5, 1990
RAMMOHAN AND ANR. Vs. MANMOHAN AND ORS.
September 19, 1990
RAMRAO Vs. PREM KUMAR SINHA
September 4, 1990
RAMSINGH Vs. SHEIKH SIKANDAR
January 17, 1990
RAMU RAM SAHU Vs. NATIONAL CO OPERATIVE CONSUMERS FEDERATION OF INDIA LTD
January 2, 1990
RANDHIR SINGH BAHADUR SINGH GUPTA Vs. UNION OF INDIA
December 28, 1990
RANJEET SINGH Vs. HARJI ALIAS HAZARI
December 4, 1990
RAVENDRA SINGH Vs. KAPSI BAI
March 14, 1990
RAVIDAS GRIHA NIRMAN SAHAKARI SANSTHA MARYADIT Vs. MUNICIPAL CORPN BHOPAL
August 17, 1990
REWATI BAI Vs. JAGESHWAR
January 16, 1990
ROHINI PRASAD Vs. SUSHILA BAI
July 5, 1990
ROHNI PRASAD Vs. STATE OF M P
August 13, 1990
ROOP CHAND JAIN Vs. V.N. NAIK
July 11, 1990
Roopchand Vs. Cotton Corporation of India
October 1, 1990
RUDRA PRATAP SINGH Vs. STATE OF M P
February 9, 1990
RUKHADIA Vs. STATE OF M P
December 8, 1990
RUSTOM SINGH Vs. ELECTION OFFICER VIPNAN SAHKARI SAMITI LTD
May 2, 1990
S K BOSE Vs. PREMI BOSE
February 1, 1990
S.P. Dubey Vs. M.P.S.R.T.C.
October 23, 1990
SADHELAL Vs. JAGJEET SINGH
February 9, 1990
SAGRI Vs. STATE OF MADHYA PRADESH
July 13, 1990
SAHODRI BAI Vs. SURITHRAM
September 3, 1990
SAJJU PATHAK ALIAS MANMOHAN LAL Vs. SHANKU ALIAS SHANKERLAL
December 1, 1990
SAKATTAR SINGH Vs. RAJ ALIAS RAJ RANI
April 23, 1990
SALAMAT ALI Vs. STATE
September 25, 1990
SALAUDDIN Vs. RAJU
February 19, 1990
SAMANT SINGH Vs. SAHDU KHAN
May 3, 1990
SANJAI GANDHI GRAH NIRMAN SAHKARI SANSTHA MARYADIT Vs. STATE OF MADHYA PRADESH
August 17, 1990
SARDAR JASWANT SINGH Vs. SHAHJADI
September 7, 1990
SARMANIYA BAI Vs. M P RAJYA PARIVAHAN NIGAM
April 5, 1990
SATYA NARAYAN Vs. STATE OF MADHYA PRADESH
February 5, 1990
SATYA NARAYAN GUPTA Vs. AMARJI
August 3, 1990
Savran Singh Vs. Divisional Forest Officer, Sagar
December 4, 1990
SHABANA MINHAZ Vs. SHAKIL AHMED QURESHI
July 23, 1990
SHAHABUDDIN ALLAUDDIN Vs. STATE OF MADHYA PRADESH
July 27, 1990
SHAKILA BANO Vs. SHEIHK NASEEM
March 26, 1990
SHAKUNTALA Vs. BOARD OF REVENUE
July 31, 1990
SHAMBHUSINGH Vs. STATE OF M P
August 30, 1990
SHANKAR BHAI Vs. ABDUL AZIZ
October 26, 1990
SHANKARBHAI KHUSHALBHAI Vs. ABDUL AZIZ AKIL MOHD
October 26, 1990
SHANKARLAL Vs. GENERAL MANAGER CENTRAL RAILWAY
March 14, 1990
SHANKARLAL RATANLAL Vs. STATE OF MADHYA PRADESH
September 17, 1990
SHANKERLAL VISHWAKARMA Vs. STATE OF MADHYA PRADESH
November 27, 1990
SHANTI DEVI Vs. BANK OF BARODA
November 22, 1990
SHANTILAL CHHITARJI SONI Vs. M P RAJYA PARIVAHAN NIGAM
November 22, 1990
SHARAD DADU Vs. DISTRICT MAGISTRATE BHOPAL
May 30, 1990
SHEELA Vs. NANKUSINGH
February 9, 1990
SHIV CHARAN LAL SAXENA Vs. STATE OF MADHYA PRADESH
September 20, 1990
SHIV RATAN SHIV DAYAL LAKHOTIA Vs. KANHAIYALAL TIKAMDAS
August 31, 1990
SHRIKISHAN ALIAS CHUKKU RAGHUNATH Vs. STATE OF MADHYA PRADESH
September 19, 1990
SHRIVALLABH Vs. STATE OF MADHYA PRADESH
January 30, 1990
SHUBARATI Vs. STATE OF M.P.
June 19, 1990
SHYAMA Vs. RADHYESHYAM
December 4, 1990
SIDDHARTHA TUBES LTD Vs. STATE OF MADHYA PRADESH
March 30, 1990
SIKHAIRAM Vs. GUNTHIBAI
September 14, 1990
SITABAI Vs. STATE OF MADHYA PRADESH
June 19, 1990
Sitaram Vs. Chatro
December 6, 1990
Sobaran Singh Vs. State of M.P.
February 16, 1990
SONELAL Vs. STATE OF MADHYA PRADESH
October 24, 1990
STATE OF M P Vs. JAGDISH
November 27, 1990
STATE OF M P Vs. MANAKCHAND
December 6, 1990
STATE OF M.P. Vs. BANI SINGH
April 5, 1990
State of M.P. Vs. Rambihari
October 4, 1990
State of M.P. Vs. Harilal
August 14, 1990
State of M.P. Vs. Ramrao Krishnarao Palsikar
September 28, 1990
STATE OF MADHYA PRADESH Vs. PREMPAL
November 22, 1990
STATE OF MADHYA PRADESH Vs. ABHAYAKUMAR
October 16, 1990
STATE OF MADHYA PRADESH Vs. RATNA DEVI
September 7, 1990
STATE OF MADHYA PRADESH Vs. THAKURLAL
July 31, 1990
STATE OF MADHYA PRADESH Vs. OMPRAKASH PHOOLCHAND AGRAWAL
July 27, 1990
STATE OF MADHYA PRADESH Vs. MAHESH MOHANLAL MALI
March 23, 1990
STATE OF MADHYA PRADESH THROUGH COLLECTOR GUNA Vs. SHIVAJIRAO
April 30, 1990
SUBHASH CHAND TELANG Vs. RAJLAXMI TELANG
October 8, 1990
SUBHASH KUMAR Vs. KANHAIYALAL
September 3, 1990
SUBUDDH KUMAR GOVIND PRASAD Vs. JIWAJI UNIVERSITY
September 11, 1990
SUGAND BAI Vs. RAMCHANDAR BALAHI
November 8, 1990
SUKHPAL SING Vs. STATE OF M P
January 25, 1990
SUNDER LAL NARAIJ Vs. STATE OF M P
December 11, 1990
SUNDERSINGH Vs. RAJARAM
June 19, 1990
Sunnoolal Vs. Jankibai
June 29, 1990
SURAJ DEVI Vs. DEPUTY REGISTRAR CO OP SOC
July 29, 1990
SURAJ SINGH Vs. STATE OF MADHYA PRADESH
June 26, 1990
SURESH Vs. CHANDABAI
December 5, 1990
SURESH DEOLE Vs. CHIEF COMMISSIONER OF INCOME TAX
November 8, 1990
SURESH KUMAR Vs. SANDHYA
September 10, 1990
SURESHCHAND SANTOSHKUMAR Vs. COMMISSIONER OF SALES TAX M P
March 2, 1990
SUSHILA BAI Vs. RAM NIHORE JAGATDHARI PRASAD PATEL
October 15, 1990
T PARATHASARATHY Vs. MADHU SANGAL
April 5, 1990
Talat Parveen Vs. State of M. P.
July 9, 1990
TARABAI Vs. GOVINDRAM S O EKNATHRAO HOLKAR
July 19, 1990
Tarapore and Co. Vs. State of M.P.
April 17, 1990
TRICHINOPOLY RAMASWAMY ARDHANANI Vs. KRIPA SHANKER BHARGAVA
January 24, 1990
TRIVEDI R J AND SONS Vs. COMMISSIONER OF INCOME TAX
December 10, 1990
UNION BANK OF INDIA Vs. SHIV DALL MILL AND OTHERS
February 14, 1990
UNION OF INDIA Vs. WESTERN COAL FIELDS LTD.
January 16, 1990
UNION OF INDIA Vs. MILAPCHAND MOHANLAL
April 10, 1990
UNION OF INDIA Vs. MAHALAXMI OIL AND DAL MILL
April 2, 1990
UNION OF INDIA Vs. INCHARGE POLICE STATION JANAK GANJ LASHKAR GWALIOR
June 23, 1990
UNION OF INDIA Vs. STATE OF MADHYA PRADESH
August 29, 1990
UNION OF INDIA Vs. JAIKUMAR RAJKUMAR AND CO
September 14, 1990
UNITED INDIA INSURANCE CO. LTD Vs. SUBANO BAITL
June 27, 1990
USHA DEVI Vs. BHU-ARJAN ADHIKARI INDORE
April 2, 1990
USHA DEVI Vs. BHU ARJAN ADHIKARI
March 23, 1990
USHA JHINGRAN Vs. BUDHSEN
July 18, 1990
UTTAM CHAND Vs. RADHABAI
November 26, 1990
V D BALANI BUS SERVICE Vs. STATE TRANSPORT APPELLATE TRIBUNAL
February 20, 1990
VANDNA SHARMA Vs. STATE OF M P
August 29, 1990
VENKATESH MANDIR TRUST Vs. JANKI PRASAD CHOUDHA
January 11, 1990
VIJAY KRISHNA YOGI Vs. STATE OF MADHYA PRADESH
December 4, 1990
Vikram Bahadur Singh Vs. District Magistrate, Jabalpur
January 23, 1990
VIMLA DEVI AND OTHERS Vs. STATE OF M.P.
March 7, 1990
Vinod Vs. Sharad
November 15, 1990
Virendra Kumar Singh Vs. State of M.P.
August 21, 1990
VISHAKHA BAI Vs. SUSHIL KUMAR
December 2, 1990
VISHWAMBHAR PURI GOSWAMI Vs. STATE OF MADHYA PRADESH
May 3, 1990
Y S CHEN Vs. BATULBAI
July 23, 1990
Yaspal Singh Vs. VIII Addl. District Judge
March 12, 1990