Case Index

Title
Date
A A BALASUNDARAM Vs. A VIJAYAKUMARI
September 12, 1990
A J D SOUJA Vs. C K GOVIND RAO
March 16, 1990
A KODANDACHARI Vs. RADHAMMA ALIAS KANTHAMMA
February 14, 1990
A MURALI Vs. BUSETTY SATYANARAYANA
March 26, 1990
A NARAYANA RAO and CO ENGINEERS and CONTRACTORS Vs. UNION OF INDIA
September 12, 1990
A P PAPER MILLS LTD Vs. EDALA BHASKARA RAO
June 9, 1990
A PENTAIAH Vs. PERSONNEL OFFICER B H E L
June 18, 1990
A RAMAKOTESWARA RAO Vs. VICE CHANCELLORE NAGARJUNA UNIVERSITY GUNTUR
February 13, 1990
A SESHAGIRI RAO Vs. GOVERNMENT OF A P
November 20, 1990
A SESHAGIRI RAO Vs. GOVERNMENT OF ANDHRA PRADESH
November 21, 1990
A SUNDARAMMA Vs. UNION OF INDIA
December 19, 1990
A. GANGARAM Vs. THE DIVISIONAL FOREST OFFICER, KARIMNAGAR
April 26, 1990
ABDUL SALEEM Vs. SARWAR TAJUDDIN
September 17, 1990
ADDA KASIVISWESWARA RAO Vs. STATE OF ANDHRA PRADESH
August 17, 1990
ADVOCATE GENERAL ANDHRA PRADESH HYDERABAD Vs. RACHAPUDI SUBBA RAO
November 12, 1990
AERONAUTICS EMPLOYEES CO OP HOUSING SOCIETY LIMITED Vs. GOVT OF ANDHRA PRADESH HYDERABAD
April 18, 1990
AHMED NASIR Vs. STATE OF AP
July 12, 1990
AKULA NAGALAXMI Vs. AKULA RAVI KUMAR
April 16, 1990
ALL INDIA MUSLIM ADVOCATES FORUM Vs. OSMAN KHAN BRAHATNANI ALIAS BASHA
March 5, 1990
ALLIED SALES CORPORATION Vs. AUTHORITY UNDER ANDHRA PRADESH SHOPS AND ESTABLISHMENTS ACT
February 27, 1990
ALUMINIUM INDUSTRIES LIMITED Vs. COMMERCIAL TAX OFFICER TANDUR
October 19, 1990
AMARNATH GOEL Vs. AMARNATH GOEL
June 12, 1990
AMARTHALA HEMALATHA Vs. DASARI BALU RAJENDRA VARAPRASAD
March 5, 1990
AMBADAS Vs. GOVERNMENT OF ANDHRA PRADESH THROUGH SECRETARY, FOOD AND AGRICULTURAL (AGRICULTURE III) DEPARTMENT, HYDERABAD AND OTHERS
August 20, 1990
AMBATIPUDI SATYANARAYANA Vs. THE EXECUTIVE OFFICER, SRI JAGANNADHA SWAMY, SRI ANJANEYS SWAMY & SRI VENKATESWARA SWAMY TEMPLES, LALAPET, GUNTUR TOWN & ORS.
July 24, 1990
ANDBRA BANK OFFICERS UNION Vs. UNION OF INDIA
March 9, 1990
ANDHRA BANK OFFICERS UNION Vs. UNION OF INDIA
March 9, 1990
ANDHRA BANK SURYAPET Vs. ANANTNATH GOEL
June 12, 1990
ANDHRA PRADESH Vs. GOVERNMENT OF AADHRA PRADESH
January 28, 1990
ANDHRA PRADESH CONCRETE PIPE MANUFACTURING ASSOCIATION Vs. CHIEF ENGINEER RURAL WATER SUPPLY HYDERGUDA
September 17, 1990
ANDHRA PRADESH STATE ELECTRICITY BOARD VIDYUT SOUDHA Vs. GOWTHAMI SOLVENT OILS
April 2, 1990
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. KARNATAKA STATE TRANSPORT AUTHORITY BANGALORE
September 5, 1990
ANDHRA STEEL REROLLING MILLS Vs. REVENUE INSPECTOR
September 5, 1990
ANDHRA SUGARS LIMITED KOVVUR WG DIST Vs. K SRIRAMAMURTY
July 27, 1990
ANDHRA SUGARS LTD Vs. GOVERNMENT OF ANDHRA PRADESH
January 29, 1990
ANUMAKONDA PRASAD Vs. D V V RAMA REDDY
November 21, 1990
ARAVAPALLI NARAYANA Vs. GRAM PANCHAYAT, KAMAREDDY, REPRESENTED BY THE EX
September 5, 1990
ARVIND KUMAR MAHAVEER Vs. ARVIND EXPORTS P LIMITED BOMBAY
March 7, 1990
ASHOK KUMAR RATANCHAND Vs. COMMISSIONER OF INCOME TAX
August 27, 1990
ASHOK KUMAR RATANCHAND ELURU WEST GODAVARI DISTRICT Vs. COMMISSIONER OF INCOME TAX VISAKHAPATNAM
December 27, 1990
ASSISTANT DIRECTOR OF MINES AND GEOLOGY Vs. TARAKARAMA LABOUR CONTRACT CO OPERATIVE SOCIETY
October 5, 1990
AVADESH ALLOYS LTD Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
November 21, 1990
AZMATH ALI KHAN Vs. QAMAR BANO
March 5, 1990
B KOTA MALLAIAH Vs. COMMISSIONER AND REGISTRAR OF CO OPERATIVE SOCIETIES
September 18, 1990
B KRISHNA Vs. SHAIK DAWOOD
April 23, 1990
B PEDDABBA NAIDU Vs. SUBRAHINANYAM REDDY
March 23, 1990
B RAMESH Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY URBAN LAND CEILING BARKATPURA HYDERABAD
March 28, 1990
B ROSAIAH Vs. STATE OF ANDHRA PRADESH
July 17, 1990
B SRINIVAS GOUD EXCISE SUPERINTENDENT Vs. R R DIST
October 19, 1990
B V SUBRAHMANYAM Vs. B SEETHA
February 28, 1990
B VENKATAPPAIAH Vs. T CH PANDURANGA RAO
November 29, 1990
B VENKATRAYUDU IN RE Vs. B VENKATRAYUDU IN RE
December 7, 1990
B YOUDHISTER Vs. SECRETARY AGRICULTURAL MARKETING COMMITTEE JOGIPET
August 8, 1990
B. GANGA & OTHERS Vs. LAO., POCHAMPADU
October 22, 1990
B. KARUNAKAR AND OTHERS Vs. MANDAL REVENUE OFFICER, ANANTAPUR AND OTHERS
March 8, 1990
B. PEDDABBA NAIDU AND OTHERS Vs. GOVERNMENT OF ANDHRA PRADESH, REPRESENTED BY ITS PRINCIPAL SECRETARY AND OTHERS
November 23, 1990
B. RAJA GOWD Vs. STATE THROUGH THE FOOD INSPECTOR NIZAMABAD
June 29, 1990
B. SARAH PAVANI Vs. CONTROLLER OF EXAMINATIONS, SREE VENKATESVVARA UNIVERSITY, TIRUPATHI
January 30, 1990
BADIMENI POCHAIAH Vs. GATLA AKKAPALLI
March 29, 1990
BALINENI SIVANI DEVI Vs. BODDURLA KOMMAIAH
March 19, 1990
BANALA YASODA DEVI Vs. BILAKANTI VENKATCSWARLU
August 23, 1990
BANDLAMURI JAGANNADHA RAO Vs. DISTRICT COLLECTOR GUNTUR
February 2, 1990
BANOTH LAXMAN Vs. STATE OF ANDHRA PRADESH
February 20, 1990
BARIKI RAJANNA Vs. JAWAHAR LAL NEHRU TECHNOLOGICAL UNIVERSITY
March 12, 1990
BELLAM SATYANARAYANA Vs. DISTRICT COLLECTOR
March 21, 1990
BELLAMKONDA VENKATRAYUDU Vs. BELLAMKONDA MAHALAKSHMAMMA
September 7, 1990
BHARAT PULVARISING MILLS P LIMITED Vs. STATE OF ANDHRA PRADESH
March 28, 1990
BHASKARA CERAMIC INDUSTRIES Vs. REGIONAL P F COMMISSIONER
August 23, 1990
BHASKARA CERAMIC INDUSTRIES Vs. REGIONAL P.F. COMMISSIONER A.P. BARKTPARA, HYDERABAD
August 28, 1990
BIMAL KUMAR NOPANY Vs. REGISTRAR OF COMPANIES
February 15, 1990
BMF BELTING LIMITED Vs. UNION OF INDIA
April 18, 1990
BODDEPALLI VENKATA NARASINGA RAO Vs. KILLI LAKSHMANA RAO
July 5, 1990
C H V V SUBBA RAO Vs. MANAGING DIRECTOR ELECTRONICS COROPORATION OF INDIA LTD
April 4, 1990
C JHANSI Vs. GENERAL MANAGER INDIAN DRUGS AND PHARMACEUTICALS LTD
December 7, 1990
C MALLAIAH Vs. DISTRICT COLLECTER KURUOOL
March 29, 1990
C R ENGINEERING and CONSTRUCTIONS PVT LTD Vs. CHIEF ENGINEER SPL PROJECTS PUBLIC WORKS DEPT BOMBAY
October 8, 1990
C RAMASWAMY Vs. GOVERNMENT OF ANDHRA PRADESH
February 7, 1990
C SIVAKUMAR Vs. STATE OF ANDHRA PRADESH
March 19, 1990
CABLE HOUSE N 27 B H E L Vs. CHIEF ENGINEER ELECTRICITY HYDERABAD
March 20, 1990
CANARA BANK Vs. TARAKA PRABHU PUBLISHERS PVT LIMITED
July 31, 1990
CANARA BANK Vs. Y L SHARMA
November 6, 1990
CARMEL HIGH SCHOOL Vs. D E O
November 16, 1990
CEAT LIMITED Vs. ASSISTANT COLLECTOR CENTRAL EXCISE
August 3, 1990
CENTRAL BANK OF INDIA Vs. P SARANGAIAH
June 12, 1990
CH ESHWARAIAH DIED Vs. G SANGHI
October 11, 1990
CH VEERAMMA IN RE Vs. MAHABOOB SUBHANI
December 28, 1990
CHAKALA ANJAPPA Vs. BETAPPAGARI ANJANEYA
April 26, 1990
CHAPPA SATYA RAO Vs. MANAGING DIRECTOR THE ANAKAPALLI RURAL ELECTRIC COOPERATIVE SOCIETY LTD
December 26, 1990
CHILAKANI NAGESWARA RAO Vs. CHILAKANI RAJAMOHAN RAO
March 21, 1990
CHIMATA NAGARATHNAMMA Vs. CHIMATA NATHANAIL
July 5, 1990
CHIMATA NAGARATNAMMA Vs. CHIMATA NATHANIAL
April 5, 1990
CHINTHAM ANJAMMA Vs. CHINTHAM RAMAMMA
March 1, 1990
CHINTHAM ANJAMMA AND ANOTHER Vs. CHINTHAM RAMAMMA
March 22, 1990
CHOKSEY CHEMICALS PVT LTD Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF MINES and GEOLOGY GOVERNMENT OF A P HYDERABAD
November 21, 1990
CHURCH OF SOUTH INDIA REP. BY ITS ACTING MODERATOR AND ORS. Vs. CHURCH OF MISSIONARY SOCIETY OF KRISHNA GODAVARI DIOCESE IN INDIAN REP. BY ITS TRUSTEES AND ORS.
January 13, 1990
CITY DRY FISH CO Vs. COMMISSIONER OF INCOME TAX
April 26, 1990
COMMISSIONER OF CIVIL SUPPLIES GOVT OF AP HYDERABAD Vs. RADHA AUTOMOBILES LAKDI KAPOOL
June 5, 1990
COMMISSIONER OF INCOME TAX Vs. J KRISHNAMURTHY
November 27, 1990
COMMISSIONER OF INCOME TAX Vs. MOHAMMAD KHALEEL
November 27, 1990
COMMISSIONER OF INCOME TAX Vs. KRISHNA PHARMACEUTICALS LIMITED
November 28, 1990
COMMISSIONER OF INCOME TAX Vs. A P PAPER MILLS
November 29, 1990
COMMISSIONER OF INCOME TAX Vs. M L AGROPRODUCTS PVT LIMITED
December 20, 1990
COMMISSIONER OF INCOME TAX Vs. ANJENEYULU K
December 20, 1990
COROLINE CELLINE FERNANDEZ Vs. A J FERNANDEZ
April 19, 1990
D ANUPAMA Vs. PRINCIPAL COLLEGE OF ENGINEERING SRI VENKATESHWARA UNIVERSITY TIRUPATHI
March 12, 1990
D JAGANNADHAM Vs. M KRISHNAVENAMMA
February 1, 1990
D MANIKYAMALA Vs. PRINCIPAL ANDHRA MEDICAL COLLEGE VISAKHAPATNAM
July 24, 1990
D NARASIMHA REDDY Vs. APPELLATE COMMISSIONER MUNICIPALITIES
October 12, 1990
D NARAYAN DAS Vs. K NARASAIAH
March 31, 1990
D SRINIVASA RAO Vs. GOVT OF ANDHRA PRADESH
June 8, 1990
D VENKATA RAO Vs. PRINCIPAL D A GOVERNMENT POLYTECHNIC ONGOLE
January 16, 1990
D Y MOGHE Vs. SINGARENI COLLERIES CO LTD
September 21, 1990
D. HANIMIREDDY Vs. DISTRICT COLLECTOR, (EXCISE), NALGONDA AND OTHERS
March 5, 1990
DAR US SALAM EDN TRUST Vs. OSMANIA UNIVERSITY
February 7, 1990
DARIBOINA RAMESH Vs. STATE OF ANDHRA PRADESH
January 17, 1990
DASIREDDIGARI PEDDIREDDI Vs. CHENNAMMA
April 17, 1990
DAYALAL MEGHJI TABACCO PRODUCTS PVT LTD Vs. GOVERNMENT OF ANDHRA PRADESH
March 14, 1990
DELTA PAPER MILLS LIMITED Vs. OIL AND NATURAL GAS COMMISSION
December 19, 1990
DELUX WINES Vs. STATE OF ANDHRA PRADESH
March 31, 1990
DEPOT MANAGER A P S R T C CHITTOOR DEPOT Vs. PRESIDING OFFICER LABOUR CONT ANANTHAPUR
September 7, 1990
DEPOT MANAGER APSRTC Vs. GOVT OF AP REP
April 6, 1990
DEPOT MANAGER APSRTC CHARMINAR DEPOT Vs. K JELMAN REDDY
March 16, 1990
DEPUTY COMMISSIONER OF ENDOWMENTS HYDERABAD Vs. SAIBABA SAMSTHANAM
December 6, 1990
DEVANGULA LAXMINARAYANA Vs. DIRECTOR OF MINES AND GEOLOGY
November 29, 1990
DHARMA REDDY Vs. STATE
November 12, 1990
DILEEP DAMODARAN Vs. GOVT OF ANDHRA PRADESH REP
November 6, 1990
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. ABDUL SAMMAD CHELLAPPA
October 29, 1990
DST Vs. COMMERCIAL TAX OFFICER ARYAPURAM RAJAHMUNDRY
April 11, 1990
DURGA PRASAD SONI Vs. STATE OF ANDHRA PRADESH
June 21, 1990
DY DIRECTOR OF AGRICULTURE KURNOOL Vs. SONDOZ INDIA LTD
October 24, 1990
E RAMULA Vs. STATE OF ANDHRA PRADESH
November 23, 1990
EAST INDIA TRANSPORT AGENCY HYDRABAD Vs. NATIONAL INSURANCE CO LTD
September 7, 1990
FAHEEMUNNISA BEGUM Vs. MIR MASOOD ALI
March 28, 1990
FOOD CORPORATION OF INDIA AND OTHERS Vs. A. KASTURI RANGAREDDY
December 26, 1990
FOOD INSPECTOR, KARIMNAGAR REP. BY THE THE PUBLIC PROSECUTOR, HIGH COURT OF A.P., HYD. Vs. KOTHAKONDA SHANKER
September 20, 1990
FOOD INSPECTOR, ZONE Vs. POOSALLA JAGANNADHA RAO
September 19, 1990
FOREST RANGE OFFICER Vs. P AMANTHIAH
April 23, 1990
FREDRICK D SOUZA Vs. UNION OF INDIA
December 27, 1990
G BEENA Vs. A P UNIVERSITY OF HEALTH SCIENCES
March 5, 1990
G CHANDRA KUMARI Vs. UNION OF INDIA
March 12, 1990
G CHENGALRAYULU Vs. ZILLA SAINIK WELFARE OFFICER CHITTOOR CBITTOOR DISTRICT
February 23, 1990
G LAKSHMI BASAVA POORNIMA Vs. STATE OF ANDHRA PRADESH
December 27, 1990
G PRABHAKAR RAO Vs. STATE POLICE
August 9, 1990
G PRASAD Vs. P SAROJA
February 22, 1990
G PURNACHANDRA RAO Vs. R RAMA RAO
April 12, 1990
G SAVITRAMMA Vs. K RAMADEVI
November 8, 1990
G SEETBARAMULU Vs. G RATHNAMMA
January 29, 1990
G SUNDARABABU Vs. UDAYA BHANU
November 21, 1990
G VENKATRAM REDDY Vs. STATE
January 9, 1990
G VIDYASAGAR Vs. DIRECTOR OF HIGHER EDUCATION
October 15, 1990
G. MALLAIAH Vs. ANDHRA PRADESH AGRICULTURAL UNIVERSITY, REPRESENTED BY ITS REGISTRAR, HYDERABAD AND ANOTHER
September 14, 1990
G. SUNDARABABU Vs. SMT. UDAYA BHANU AND ANOTHER
November 12, 1990
G. VENKATARAMANA Vs. P. SIDDAIAH AND ANOTHER
July 25, 1990
G. VENKATESWARLU Vs. GOVT. OF A.P. REP. BY ITS EX
April 24, 1990
GAMPA DALI NAIDU Vs. STATE OF ANDHRA PRADESH
April 10, 1990
GARIKAPATI BHAGAVANTAM Vs. KAPILAVAI VENKATESWARA RAO
December 5, 1990
GARLAPATI HANUMAYAMMA AND OTHERS Vs. DISTRICT JUDGE, GUNTUR AND OTHERS
April 5, 1990
GENERAL MANAGER MANAGING DIRECTOR A P S R T C HYDERABAD Vs. K SESHAGIRI RAO
December 28, 1990
GEORGE MAIJO AND CO VIZAG Vs. GOVT OF ANDHRA PRADESH
July 25, 1990
GOLLA SEETHARAMULU Vs. GOLLA RATHANAMMA
January 29, 1990
GOLUGURI BULLEMMAYI Vs. GOLUGURI VENKATAREDDI AND OTHERS
September 3, 1990
GOVERNMENT OF ANDHRA PRADESH Vs. P NARSIMLOO
December 4, 1990
GOVERNMENT OF ANDHRA PRADESH Vs. H K V P B CHEMICALS P LTD
September 5, 1990
GOVT OF A P Vs. UNITED CONSTRUCTION COMPANY
June 21, 1990
GROMOR CHEMICALS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
March 21, 1990
GULBANU RAZACK Vs. COMMISSIONER OF INCOME TAX ASSESSMENT
June 21, 1990
GUMMADI SRI KRISHNA MURTHY Vs. DISTRICT EDUCATIONAL OFFICER, GUNTUR AND OTHERS
March 9, 1990
GUNTAKA ARVINDA REDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
November 9, 1990
H BHADUR SINGH Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
November 27, 1990
H NAGABHUSHANAM Vs. GOVERNMENT OF ANDHRA PRADESH
August 17, 1990
H SUDHEENADRA Vs. DISTRICT JUDGE KURNOOL
March 30, 1990
HAKIM AND CO Vs. GOVERNMENT OF INDIA
December 26, 1990
HALEEMA TANEEN LATIF Vs. ANDHRA PRADESH UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA
February 19, 1990
HARI OM RAJENDER Vs. CHIEF RATIONING OFFICER
February 16, 1990
HIDAYATH BANU Vs. SYED HASAN MOHIUDDIN
March 16, 1990
HIGHTEMP CHEMICALS P LTD Vs. SATYA STEEL STRIPS P LTD
September 17, 1990
HUSSAIN HASSAN SOMALI Vs. COMMISSIONER OF POLICE HYDERABAD
April 12, 1990
HYDERABAD INSULATED WIRES PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES GOVT OF A P HYDERABAD
October 17, 1990
INCOME TAX OFFICER Vs. CITY DRY FISH COMPANY
October 19, 1990
INCOME TAX OFFICER Vs. AUTOFIL
April 24, 1990
INCOME TAX OFFICER Vs. LAKSHMI ENTERPRISES
June 28, 1990
INCOME TAX OFFICER Vs. JYOTHI COCONUT MERCHANTS
August 21, 1990
INNOVATION APARTMENTS FLAT OWNERS ASSOCIATION SECUNDRABAD Vs. ANNOVATION ASSOCIATES SECUNDRABAD
August 30, 1990
INSTITUTE OF CHARTERED FINANCIAL ANALYSTS OF INDIA Vs. COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
November 21, 1990
J C SREEVASTHAVA Vs. GOVT OF ANDHRA PRADESH
August 20, 1990
J NAGESWARAMMA Vs. J SIVARAO
August 7, 1990
J PIHALAH Vs. SPECIAL OFFICER and COMPETENT AUTHORITY URBAN LAND CEILING HYDERABAD
July 27, 1990
J SANKAR RAO Vs. RANGA SHUBHE FIRKA SRI BHAGAVANDAS VITTOBA TEMPLE
September 5, 1990
J SUDHESHAN DEVI Vs. J VASUDEVA REDDY
January 17, 1990
J. MASANNA AND OTHERS Vs. UNION OF INDIA AND OTHERS
January 16, 1990
JANARDHANA REDDY Vs. DEPOT MANAGER A P S R TC HYDERABAD
March 19, 1990
JITTA ANJI REDDY Vs. MIR AHMED ALI KHAN
March 9, 1990
JYOTHULA SUBBA RAO Vs. COLLECTOR EAST GODAVARI KAKINADA EAST GODAVARI DIST
February 26, 1990
K ARUNA KUMARI Vs. A P UNIVERSITY OF HEALTH SCIENCES
January 30, 1990
K BABU RAO Vs. K ARNMAJI
February 20, 1990
K C P LTD Vs. GOVT OF A P
April 12, 1990
K JAYA Vs. STATE OF ANDHRA PRADESH
June 6, 1990
K JAYAM Vs. JOINT SECRETARY TO GOVERNMENT OF INDIA
February 8, 1990
K KANTHA RAO Vs. T NARAYANA MURTHY
January 31, 1990
K KISTA GOUD Vs. EXCISE SUPERINTENDENT
November 27, 1990
K MANGAMMA Vs. M VENKATESWARLU
January 31, 1990
K NAGESWARA RAO Vs. JOINT COLLECTOR
April 20, 1990
K NAMALU Vs. STATE OF ANDHRA PRADESH
February 26, 1990
K NEELAMMA Vs. B SURYANARAYANA
January 22, 1990
K PADMA Vs. PRINCIPAL SIDBARTHA MEDICAL COLLEGE VIJAYAWADA
July 1, 1990
K PAVITHRA DEVI Vs. COLLECTOR AND DISTRICT MAGISTRATE WARANGAL
January 30, 1990
K PENTAMMA Vs. M C H
December 21, 1990
K PUSHPA LEELA Vs. LABOUR COURT GUNTUR
December 5, 1990
K RAMULU AND BROS Vs. COMMISSIONER OF INCOME TAX
April 23, 1990
K SAMBASIVA RAO Vs. CHAIRMAN LIFE INSURANCE CORPORATION OF INDIA CENTRAL OFFICS BOMBAY
July 27, 1990
K SANKARA RAO Vs. REVENUE DIVISIONAL OFFICER SUB COLLECTOR KANDUKUR PRAKASAM DISTRICT
September 18, 1990
K SATYAVAFHI Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION HILL FORT ROAD ADARSHANAGAR HYDERABAD
July 17, 1990
K SEETHARAMAYYA Vs. D F O
August 6, 1990
K SESHAMMA DIED PER L RS Vs. BHARAT PETROLEUM CORP LTD
August 8, 1990
K SUJATAMMA Vs. DIRECTOR OF HIGHER EDUCATION A P HYDERABAD
February 12, 1990
K V KRISHNA REDDY Vs. DISTRICT CONSUMERS DISPUTE REDRESSAL FORUM, NELLORE
September 11, 1990
K V NARASIMHA RAO Vs. LABOUR COURT GUNTUR
August 23, 1990
K VASAVI RAO Vs. CHAIRMAN SELECTION COMMITTEE FIRST YEAR MBBS COURSE PRINCIPAL GANDHI MEDICAL COLLEGE BASHEERBAGH HYDERABAD
November 29, 1990
K VENKATA RAMAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
April 12, 1990
K VENKATARAMANA REDDY Vs. A RADHA
April 26, 1990
K VITTOBA Vs. COMMISSIONER YEMTNIGANUR MUNICIPALITY YEMMIGANUR KURNOOL
March 20, 1990
K YESURATNAM Vs. STATE OF ANDHRA PRADESH
July 12, 1990
K. MASTHAN SAHEB Vs. GOVERNMENT OF ANDHRA PRADESH REPRESENTED BY ITS SECRETARY, TR. R & B DEPARTMENT HYDERABAD AND OTHERS
August 20, 1990
K. SAMSON Vs. COMMISSIONER OF EXCISE, GOVT. OF A.P. AND OTHERS
March 13, 1990
KADALI ACHAMMA AND OTHERS Vs. VUPPUGANTI SITAPATI RAO AND OTHERS
June 29, 1990
KAGGA SAVITHRI Vs. GOVERNMENT OF ANDHRA PRADESH
September 7, 1990
KANNARNMA Vs. COLLECTOR RANGAREDDY DISTRICT
April 17, 1990
KANNULA SESHAMMA Vs. BHARAT PETROLEUM CORPORATION LIMITED MADRAS
August 8, 1990
KARACHI BAKERY MOZAMZAHI MARKET HYDERABAD Vs. REGIONAL PROVIDENT FUND COMMISSIONER A P BARKATPURA HYDERABAD
March 29, 1990
KAREMANCHI RAMULU Vs. SHAIK KHAJA
April 25, 1990
KARRI VENKATESWARA RAO AND ANOTHER Vs. DISTRICT JUDGE, WEST GODAWARI DISTRICT, ELURU, AND OTHERS
September 12, 1990
KATARI SATYANARAYANA Vs. DISTRICT COLLECTOR KRISHNA AT CHILAKALAPUDI
March 14, 1990
KAZIM ALI KHAN Vs. BASHEERUNNISA BEGUM
October 19, 1990
KOLLI SURYANARAYANAALIAS SURAIAH Vs. STATE OF ANDHRA PRADESH
March 21, 1990
KOLLORU KANTHARAO Vs. TAMANA NARAYANA MURTHY
January 31, 1990
KOMALLA KRISHNAIAH CONVICT PRISONER Vs. STATE OF ANDHRA PRADESH
September 3, 1990
KOMIRE RAMULU Vs. C I OF POLICE RURAL NIZAMABAD
September 3, 1990
KOMMINENI KRISHNA RAO Vs. KOMMINENI BABJEE RAO
June 24, 1990
KOMMINENI KRISHNA RAO Vs. KOMMINENI BABJEE RAO
June 25, 1990
KONASEEMA CO OP CENTRAL BANK LTD Vs. N SEETHARAMA RAJU
March 5, 1990
KONDA VENKAYAMMA Vs. MAHENDRA BAMBOO WORKERS CO OPERATIVE COTTAGE INDUSTRIAL SOCIETY LTD
March 26, 1990
KONDAMURI ANASUYAMMA Vs. DIST JUDGE W G DIST AT ELURU
July 27, 1990
KONERU ARUNA KUMARI Vs. SHAIK ALI
February 2, 1990
KOTA VARAPRASADA RAO Vs. KOTA CHINA VENKAIAH
February 17, 1990
KRISHNA PHARMACEUTICALS LIMITED Vs. KRISHNA PHARMACEUTICALS LIMITED
November 28, 1990
KUKATPAILLY MUNICIPALITY Vs. P SATYAAARAYAN
April 11, 1990
KUMARASWAMY Vs. GANGU BAI
November 6, 1990
KURTHIPATI BABU RAO Vs. STATE OF A.P.
July 31, 1990
KUTCHERLAKOTA VIJAYLAKSHMI Vs. RADIMETI RAJARATNAMBA
March 8, 1990
L A O VIJAYAWADA THERMAL STATION Vs. NUTALAPATI VENKATA RAO
September 5, 1990
L.R. VENKATESWARAN Vs. GOVERNMENT OF ANDHRA PRADESH REPRESENTED BY ITS SECRETARY, REVENUE (UU) DEPARTMENT AND OTHERS
March 13, 1990
LABOUR ENFORCEMENT OFFICER CENTRAL KOTHAGUDEM Vs. V KAXMA REDDY
July 5, 1990
LAKSHMI TALKIES Vs. STATE OF ANDHRA PRADESH
August 10, 1990
LAND ACQUISITION OFFICER VIJAYAWADA GUNTUR TENALI URBAN DEVELOPMENT AUTHORITY VIJAYAWADA Vs. JONNADULA SAMBASIVA RAO
December 7, 1990
LIFE INSURANCE CORPORATION OF INDIA AND OTHERS Vs. E. PRAVEEN KUMAR AND OTHERS
April 26, 1990
LOHAM and STEEL INDUSTRIES LTD Vs. GOVERNMENT OF ANDHRA PRADESH
November 27, 1990
M A DHARMAN Vs. STATE OF ANDHRA PRADESH
December 24, 1990
M A JABBAR KHAN Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
July 25, 1990
M BANGARAMMA Vs. COMMISSIONER KAPRA MUNICIPALITY RAHGA REDDY DISTRICT
September 17, 1990
M C JAIN Vs. CHAIRMAN AND MANAGING DIRECTOR CEMENT CORPORATION OF INDIA LIMITED
October 22, 1990
M IQBAL AND CO Vs. SOMESWARA CEMENTS CHEMICALS LTD
October 13, 1990
M JAGDEESH CASHIER CUM CLERK STATE BANK OF HYDERABAD BALANAGAR BRANCH HYDERABAD Vs. ZONAL MANAGER STATE BANK OF HYDERABAD ZONAL OFFICE RAMKOTI HYDERABAD
October 26, 1990
M KRISHNA Vs. COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD HYDERABAD
July 20, 1990
M NARAYANA Vs. STATE OF ANDHRA PRADESH
November 8, 1990
M P KINI Vs. STATE
August 8, 1990
M PADTNANABHA IYEAGAR Vs. GOVT OF A P REVENUE ENDOWMENTS
March 16, 1990
M SIVARAMA KRISHNA REDDY Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY GUNTUR
March 29, 1990
M SRINIVAS Vs. J N T UNIVERSITY
August 23, 1990
M SUDHAKAR BABU Vs. STATE OF ANDHRA PRADESH
February 8, 1990
M V NARSIMHA RAO Vs. NARSAMMA
July 19, 1990
M VENKATESWARA RAO Vs. P VENKATA RAJU
March 2, 1990
M. RAJA REDDY Vs. DISTRICT COLLECTOR, CUDDAPAH AND ANOTHER
March 14, 1990
M. RAMAIAH AND OTHERS Vs. EXCISE NELLORE SUPERINTENDENT AND OTHERS
March 2, 1990
M. RAMANNA Vs. A.P.S.R.T.C. HYDERABAD BY ITS MANAGING DIRECTOR AND ANOTHER
July 24, 1990
M.A. AZEEZ Vs. STATE REPRESENTED BY HEALTH INSPECTOR, HYDERABAD
November 14, 1990
M/S. HYDERABAD PLYWOOD INDUSTRIES LTD, REP. BY ITS CHAIRMAN, SHRI CH. VENKATESHWARA RAO, HYDERABAD AND ANOTHER Vs. GOVT. OF A.P., REP. BY ITS SECRETARY, FORESTS AND RURAL DEVELOPMENT (FOR III) DEPARTMENT, HYDERABAD, AND OTHERS
February 13, 1990
MADDELA NARSIMLU Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION UNIT I SRIRAMSAGAR PROJECT NIZAMABAD
September 12, 1990
MAHALAKSHMI ENTERPRISES Vs. VISHNU TRADING CO
March 25, 1990
MAHALAKSHMI ENTERPRISES CALICUT KERALA Vs. VISHNU TRADING COMPANY
July 25, 1990
MAHMOODA BEGUM RICEMILL Vs. ADDITIONAL COMMISSIONER OF CIVIL SUPPLIES AND EX OFFICIO SECRETARY TO GOVT FOOD AND AGRICULTURE HYDERABAD
March 31, 1990
MALAM MALLESH Vs. GOVERNMENT OF A P
October 22, 1990
MALLELA BUTCHAIAH Vs. SECRETARY TO GOVT HOUSING MUNICIPAL ADMINISTRATION URBAN DEVELOPMENT DEPARTMENT ANDHRA PRADESH HYDERABAD
October 26, 1990
MANAGEMENT OF OASIS SCHOOL Vs. LABOUR COURT AND V MUKUNDAN
June 15, 1990
MANDULOVA SATYANARAYANA Vs. BODIREDOY LOKESHWARI
April 9, 1990
MESSERS TRIMOORTHY ENGINEERING COMPANY Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION HYDERABAD
July 9, 1990
MODH MANEEF Vs. MAHENDRA PRASAD
February 13, 1990
MOHAMMAD IQBAL Vs. K NARASNNHA RAO
November 28, 1990
MOHAMMAD KHAJA QURESHI Vs. ABDUL RAHMAN
November 9, 1990
MOHAMMAD KHAN Vs. GOVERNMENT OF ANDHRA PRADESH
November 9, 1990
MOHAMMAD RIYAZUDDIN Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
August 3, 1990
MOHAMMED NAHDI Vs. JOINT SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE NEW DELHI
December 24, 1990
MOHAMMED TAHER (A Vs. STATE OF ANDHRA PRADESH
July 11, 1990
MOHD HANEEF DETENU Vs. JOINT SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE NEW DELHI
February 13, 1990
MOHD ISMAIL Vs. GOVERNMENT OF A P
July 23, 1990
MOHD SADIQ Vs. MOHD YOUSUF KHAN
October 11, 1990
MOHD. ISMAIL AND ANOTHER Vs. DISTRICT COLLECTOR, KRISHNA AND OTHERS
April 6, 1990
MOLLETI RAMASWAMY Vs. COMMISSIONER OF ENDOWMENTS A.P. HYDERABAD AND ANOTHER
July 10, 1990
MUPPARAJU NAGESWARA RAO ALIAS NAGAIAH Vs. STATE OF ANDHRA PRADESH
June 19, 1990
MURIAL HYDEN Vs. DULCIE M ROBB
October 19, 1990
MUTHU ENTERPRISES Vs. STATE OF ANDHRA PRADESH
June 20, 1990
N BIKSHAPATHI Vs. JOINT SUB REGISTRAR HANAMAKONDA
September 11, 1990
N CH MOULI Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
December 28, 1990
N HANUMANTHU Vs. K SHANKARIAH
December 26, 1990
N MUTHAIAH Vs. K LAKSHMAMMA
October 9, 1990
N NARASINAHA RAO Vs. CHIEF SECRETARY REPRESENTING GOVERNMENT EF ANDHRA PRADESH HYDERABAD
September 10, 1990
N PRAKASAM Vs. DISTRICT COLLECTOR
November 15, 1990
N SURYANARAYANA Vs. V GIRIDHAR
March 2, 1990
N V RAGHAVA REDDY Vs. INSPECTOR OF POLICE II ANTI CORRUPTION BUREAU
December 7, 1990
NAGAMMA Vs. S P MABIPAL REDDY
June 13, 1990
NAGARJUNA FERTILIZERS AND CHEMICALS LIMITED Vs. NAGARJUNA FERTILIZERS AND CHEMICALS LIMITED
July 16, 1990
NARAGANI GOVINDA SEKHARA RAO Vs. SHAIK MAHBOOB ALI
February 16, 1990
NARAYANA RAO Vs. STATE OF ANDHRA PRADESH
November 6, 1990
NATIONAL INSTITUTE OF NUTRITION EMPLOYEES ASSOCIATION (NON Vs. DIRECTOR, NATIONAL INSTITUTE OF NUTRITION, TARNAKA, HYDERABAD AND ANR.
April 19, 1990
NATIONAL RMAL POWER CORPORATION LTD Vs. STATE OF A P
April 11, 1990
NATWAR SINGH SAMPARSI Vs. STATE OF ANDHRA PRADESH
November 19, 1990
NAV BHARAT CORPORATION Vs. NAGARJUNA FERTILIZERS AND CHEMICALS LTD. AND ANOTHER
July 16, 1990
NEW INDIA ASSURANCE CO LTD Vs. RATAN PRAKASH RAO
July 26, 1990
NEW TOBACCO COMPANY LTD Vs. SUPERINTENDENT CENTRAL EXCISE
April 6, 1990
NITIN KUMAR AND CO Vs. STATE OF ANDHRA PRADESH
March 26, 1990
OLIVIA LAYARAJ Vs. STATE OF ANDHRA PRADESH
December 28, 1990
P BABI REDDY Vs. COMMISSIONER OF ENDOWMENTS
October 9, 1990
P DHANA KOTHWARA RAO Vs. GUNTHA RAMESH BABU AND OTHERS
June 4, 1990
P JAJACHANDRA RAO Vs. STATE BANK OF HYDERABAD
September 18, 1990
P JEGADISWARARAO Vs. K VENKATESWARLU
November 16, 1990
P LAKSHMINARASAIAH Vs. JOINT COLLECTOR
October 15, 1990
P MALLAIAH Vs. DEPOT MANAGER APSRTC NARASAMPET
January 15, 1990
P NARSIMLOO Vs. GOVERNMENT OF ANDHRA PRADESH
November 6, 1990
P NAVEEN REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
February 20, 1990
P R K MOHAN Vs. UNION OF INDIA
June 12, 1990
P R PRASAD Vs. UNION OF INDIA
December 28, 1990
P RANGACHARY Vs. STATE BANT OF HYDERABAD
December 20, 1990
P SUDHAKAR Vs. MANAGING DIRECTOR A HINDUSTAN AERONAUTICS LTD
April 25, 1990
P V KRISHNA PRASAD Vs. K V N KOTESWARA RAO
August 6, 1990
P VENKATA RAMANA Vs. GOVERNMENT OF ANDHRA PRADESH
October 12, 1990
P VENKATARAMAN Vs. CONVENER B ED COMMON ENTERANCE TEST COMMITTEE
March 23, 1990
P VENKATESWARA RAO Vs. OSMANIA UNIVERSITY HYDERABAD
March 31, 1990
P. RUKKAMMA AND OTHERS Vs. LAND ACQUISITION OFFICER, HUDA, HYDERABAD
July 13, 1990
PALA NARAYAMA Vs. M VEERA SAMAIAH
April 26, 1990
PATRI SEETHARAMA RAO Vs. KASTUFI VIJNANA BHASKARAM
February 16, 1990
PHARMA LABORATORIES LABBIPET VIJAYAWADA Vs. TRTVENI PHARMA LABORATORIES VIJAYAWADA
September 6, 1990
PHIPSON and CO LTD Vs. EXCISE SUPERINTENDENT
December 19, 1990
PIECO ELECTRONICS AND ELECTRICALS LTD Vs. COMMERCIAL TAX OFFICER COMPANY CIRCLE PANJAGUTTA HYDERABAD
October 23, 1990
PITCHAIAH Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY, URBAN LAND CEILING, HYDERABAD AND OTHERS
July 27, 1990
PITLA YADAGIRI Vs. STATE OF ANDBRA PRADESH
June 6, 1990
POLAGANI VENKAIAH Vs. KATTA CHINNAMMA
January 28, 1990
POLINENI RAGHAVARAO Vs. JOINT COLLECTOR PRAKASHAM DIST ONGOLE
December 27, 1990
POOLA KRISHNAPPA Vs. SPEAKER, A.P. LEGISLATIVE ASSEMBLY, HYDERABAD & OTHERS
July 17, 1990
POTHURI ANANDA VENKATA SUBBA RAO GUPTA Vs. STATE OF ANDHRA PRADESH
June 20, 1990
PRABHUDAYAL RAMANAND Vs. STATE OF A P
February 2, 1990
PRINCIPAL THE BESANT THEOSOPHICAL COLLEGE MADANAPALLY CHITTOOR Vs. S JAHANARA BEGUM
June 19, 1990
R AUDISESHAIAH Vs. S M MALLIKARJUNA
March 15, 1990
R C KUMAR Vs. STATE OF ANDHRA PRADESH
August 1, 1990
R K INDUSTRIES PLOT NO SPL 35 INDUSTRIAL ESTATE KALLUR Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
August 7, 1990
R YADAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
March 2, 1990
RACHANA FLOUR MILL P LTD Vs. COMMERCIAL TAX OFFICER SECUNDERABAD
March 29, 1990
RAGI SUDHAKAR Vs. STATE OF ANDHRA PRADESH
October 17, 1990
RAMPYARI SARADA Vs. SUPERINTENDENT OF POLICE, NIZAMABAD AND OTHERS
June 26, 1990
RAVADA GOWRI NAIDU Vs. RAVADA RAMA RAO
August 20, 1990
RAYALASEEMA ENTERPRISES Vs. STATE OF ANDHRA PRADESH
March 28, 1990
RAZIA SIDDIQUI Vs. OSMANIA UNIVERSITY
September 4, 1990
REEPIK RAVINDER Vs. STATE OF ANDHRA PRADESH REP
August 7, 1990
REGISTRAR JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY HYDERABAD Vs. G LAXMINARAYANA
January 1, 1990
REGISTRAR OF COMPANIES ANDHRA PRADESH Vs. REGISTRAR OF COMPANIES ANDHRA PRADESH
February 15, 1990
S K DAS Vs. UNION OF INDIA
November 19, 1990
S M MUJEEB Vs. LABOUR COURT ANANTAPUR
April 12, 1990
S NARAYANA REDDY Vs. S SAI REDDY
February 2, 1990
S P JAIN Vs. UNION BANK OF INDIA
November 6, 1990
S RAMACHANDRA REDDY Vs. P N RAVINDRA REDDY
June 6, 1990
S S ZAFFAR Vs. LABOUR COURT HYDERABAD
November 21, 1990
S VIMALA Vs. GOVERNMENT OF ANDHRA PRADESH
September 5, 1990
S. GHOUSE MOHIUDDIN Vs. DISTRICT COLLECTOR CUDDAPAH
February 19, 1990
S. JOHN BUNYAN Vs. THE SUPERINTENDING ENGINEER, OPERATION, RURAL CIRCLE, A.P. STATE ELECTRICITY BOARD, HYDERABAD
April 3, 1990
SAMALKOT MUNICIPAL SHOPS RENT PAYERS ASSOCIATION Vs. SAMALKOT MUNICIPALITY
June 29, 1990
SAMUDRALA NARASIMHA (DIED) BY HER LEGAL REPRESENTATIVES AND S. PRAKASHA RAO Vs. GANGA BAI
January 31, 1990
SANGHI TEXTILES PROCESSORS PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
August 27, 1990
SANTOSH 70 MM ABIDS HYDERABAD REP Vs. ENTERTAINMENT TAX OFFICER NAMPALLY CIRCLE
July 20, 1990
SARVARAYA TEXTILES LTD Vs. C T O KAKINADA
August 29, 1990
SATHENI MALLIAH Vs. KASATTI VENKAT RAMAIAH
July 26, 1990
SATYA STEEL STRIPS P LIMITED Vs. SATYA STEEL STRIPS P LIMITED
September 17, 1990
SECRETARY REGIONAL TRANSPORT AUTHORITY GUNTUR Vs. E RAMA RAO
August 9, 1990
SEETHARAM KABRA Vs. STATE OF ANDHRA PRADESH
April 20, 1990
SEETHARAMA RAJU M PURSHOTTAMA NAIDU SM PRABHAKARA REDDY Vs. CHITOOR DISTRICT CO OPERATIVE CENTRAL BANK LIMITED NELLORE CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED
March 5, 1990
SESH MAHAL Vs. GOVERNMENT OF ANDHRA PRADESH
August 29, 1990
SHAIK AKTAR BASBA Vs. GOVERNMENT OF A P
March 12, 1990
SHAIK HAZRAT AH Vs. VAIDYANATHA LYYAR I A S
August 10, 1990
SHAIK KANNAM SAHEB Vs. DIST COLLECTOR KHAMMAM
August 21, 1990
SHAIK RABAMATHU BASHA AND OTHERS Vs. STATE OF ANDHRA PRADESH AND ANOTHER
March 19, 1990
SHARIFA BEE Vs. GENERAL MANAGER AP STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYDERABAD
October 29, 1990
SHYAM RAO Vs. LAND ACQUISITION OFFICER SPL CUM DY COLLECTOR SINGOOR PROJECT OF SANGA REDDY
November 9, 1990
SIGNION SYSTEMS P LTD Vs. KEONICS MAGNAVISION COMPUTERS LTD
June 18, 1990
SINGARENI COLLIERIES COMPANY LIMITED Vs. MALLIKARJUNA CHEMICALS
February 26, 1990
SKCC BANK LIMITED AMALAPURAM Vs. N SEETHARAMA RAJU
March 5, 1990
SMT. KANDIMALLA JAYAMMA Vs. EDARA VENKATESWARLU AND OTHERS
April 24, 1990
STATE OF A P Vs. VEERAM REDDI RAMAJAN
December 10, 1990
STATE OF A P Vs. STATE OF ANDHRA PRADESH
March 21, 1990
STATE OF A P Vs. MOHD MOHIUDDIN KHAN
January 1, 1990
STATE OF A.P. REP. BY ITS SECRETARY, EXCISE DEPARTMENT, HYDERABAD AND ANOTHER Vs. BALUSU PICHAIAH AND OTHERS
March 19, 1990
STATE OF ANDHRA PRADESH Vs. UPPALA TRIMURLHULU
November 22, 1990
STATE OF ANDHRA PRADESH Vs. LAKSHMI TRADERS
January 29, 1990
STATE OF ANDHRA PRADESH Vs. NAGARJUNA STEELS LIMITED
January 30, 1990
STATE OF ANDHRA PRADESH Vs. KAKA ENTERPRISES
February 22, 1990
STATE OF ANDHRA PRADESH Vs. GUNTUR DISTRICT MILK PRODUCERS CO OPERATIVE UNIT LIMITED
February 12, 1990
STATE OF ANDHRA PRADESH Vs. STATE OF ANDHRA PRADESH
March 28, 1990
STATE OF ANDHRA PRADESH Vs. GATEWAY HOTEL
September 5, 1990
STATE OF ANDHRA PRADESH Vs. BUDHA VINYL P LIMITED
September 10, 1990
SUPER CONSTRUCTIONS ENGINEERS AND CONTRACTORS Vs. MUNICIPAL CORPORATION OF HYDERABAD
September 18, 1990
SUPERINTENDING ENGINEER Vs. GAYATRI ENGINEERS COMPANY
April 11, 1990
SUPERINTENDING ENGINEER SOMASILA PROJECT Vs. R RAMANA REDDY
February 16, 1990
SWARNA PICHAIAH AND OTHERS Vs. STATE OF ANDHRA PRADESH, REPRESENTED BY ITS SECRETARY, INDUSTRIES AND COMMERCE DEPT., AND OTHERS
June 29, 1990
SYED IMDAD ALI QUADRI Vs. STATE OF ANDHRA PRADESH
January 30, 1990
SYED JAFAR ALI KHAN Vs. A P UNIVERSITY OF HEALTH SCIENCES
January 23, 1990
SYED MAJIHUDDIN AHMED Vs. STATE OF ANDHRA PRADESH
September 18, 1990
SYED RAFLUDDIN RASHID Vs. A P UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA
November 13, 1990
SYED SALIM Vs. M J SIMON
March 22, 1990
SYNDICATE BANK Vs. SECRETARY GOVERNMENT OF ANDHRA PRADESH
November 19, 1990
T KOTESWARA SARMA Vs. S H O
November 13, 1990
T KRISHNA MURTHY Vs. GOVT OF ANDHRA PRADESH
July 5, 1990
T L SWAMY Vs. MANAGING DIRECTOR A P S R T C MUSHEERABAD HYDERABAD
September 18, 1990
T N RANGACHAR ADMINISTRATIVE OFFICER LIC OF INDIA BRANCH OFFICE KHAMMAM Vs. L I C OF INDIA CENTRAL OFFICE BOMBAY
April 12, 1990
T NAGESWARA RAO Vs. CHAIRMAN AND MANAGING DIRECTOR H M T LTD
February 27, 1990
T PENCHALAIAH Vs. ELECTION COURT
March 2, 1990
T RAJA RAO Vs. T NEELAMMA
February 7, 1990
T RAMANUJA SETTY AND BRORS Vs. STATE OF ANDHRA PRADESH
September 17, 1990
T VENKATARAMANA MUDAII Vs. T SAMBASIV MUDALI
April 20, 1990
T VENKATARAYAPPA Vs. M VENKATARAMANA
October 5, 1990
T ZEDSON Vs. KISTA RAO
July 15, 1990
TADIKONDA RAMULU Vs. INCOME TAX OFFICER
July 31, 1990
TARAKA PRABHU PUBLISHERS PRIVATE LIMITED Vs. CANARA BANK
July 31, 1990
TARIGOPPULA VENKATA RAMADAS Vs. STATE OF ANDHRA PRADESH, REPRESENTED BY SUB
August 29, 1990
TEKUMALLA MUNEIAH Vs. CHITTARI BABUNURI AMMANAMMA
July 15, 1990
TEKUMALLA MUNEIAH Vs. CH BAHENURI AMMANAMMA
July 18, 1990
TELLA ZEDSON Vs. CHAGANTI KISTA RAO AND OTHERS
June 15, 1990
THALLA VENKATI Vs. SINGARENI COLLIERIES LTD
February 2, 1990
THATHAPADI VENKATALAKSHMI Vs. STATE OF ANDHRA PRADESH
July 27, 1990
THOTA SIVA VENKATA NAGEN DRAMMA Vs. THOTA SURYA RAO
August 3, 1990
THOTA SREENIVAS Vs. REGISTRAR OF OSMANIA UNIVERSITY ANDHRA PRADESH HYDERABAD
October 17, 1990
TODDY TAPPERS CO Vs. SUPERINTENDENT EXCISE, NALGONDA DIST. AND OTHERS
March 19, 1990
TODDY TAPPERS CO OPERATIVE SOCIETY Vs. COMMISSIONER OF EXCISE
April 23, 1990
TODDY TAPPERS CO OPERATIVE SOCIETY NALGONDA Vs. EXCISE SUPERINTENDENT NALGONDA
September 21, 1990
TROPICAL AGRO SYSTEM P LIMITED Vs. STATE OF ANDHRA PRADESH
February 1, 1990
USMAN KHAN BAHAMANI Vs. FATHIMUNNISA BEGUM
March 5, 1990
V ADAMMA Vs. DISTRICT COLLECTOR
November 29, 1990
V CHINNA LAKSHMAIAH Vs. SAMURLA RAMAIAH
April 12, 1990
V J M RAO Vs. CANARA BANK REP
July 18, 1990
V NARASIMULU Vs. K DWARAKADAS
February 6, 1990
V RAVINDER Vs. STATE POLICE
April 23, 1990
V SARALA DEVI Vs. R SUBBA RAO
October 26, 1990
V V V PRASAD Vs. SENIOR DIVISIONAL MANAGER LIC OF INDIA DIVISIONAL OFFICE MACHILIPATNAM
October 26, 1990
VARDHAMAN JEWELLERIES Vs. COMMERCIAL TAX OFFICER INTELLIGENCE VIJAYAWADA KRISHNA DISTRICT
April 5, 1990
VELURI NARAYAN Vs. GOVERNMENT OF A P
October 26, 1990
VENUGOPAL LOYA Vs. VIJAYALAKSHMI BUNG
March 16, 1990
VIJAYALAXMI PRINTING PRESS Vs. N SHANKAR
January 25, 1990
VIJAYASANTHI INVESTMENTS PVT LIMITED Vs. CHIEF COMMISSIONER OF INCOME TAX
November 15, 1990
VINIPAMULA LAKSHMI NARASIHMA SASTRY Vs. VINIPAMULA LAKSHMI NARASIHMA SASTRY
April 4, 1990
WAHEEDUNNISA BEGUM Vs. DISTRICT REVENAE OFFICER AND ADDITIONAL DISTRICT MAGISTRATE HYDERABAD
July 9, 1990
Y DASARATHARAMI REDDY Vs. Y VENUGOPAL REDDY
August 16, 1990
Y HARNATH REDDY Vs. NELLORE TODDY TAPPERS CO OPERATIVE SOCIETY
July 6, 1990
Y MOHAN REDDY Vs. VISAKHAPATNAM STEEL PROJECT
November 9, 1990
YELLURU MOHAN REDDY Vs. RASTRIYA ISPATHNIGAM LIMITED VISAKHAPATNAM
November 9, 1990
YEMUNA BAI ALIAS RADHA BAI Vs. KISHA alias KISHAN RAO JOSHI
January 24, 1990
YERRA KRISHNA MURTHY Vs. MARISERLA SIVANNAIDU
July 10, 1990
ZOHRA BEGUM Vs. SURESH CHAND
February 16, 1990