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Title
Date
ABBAS HASAM GHANCHI Vs. STATE OF GUJARAT
December 26, 1990
ABIDALI USMANALI SAIYED Vs. DISTRICT MAGISTRATE KAIRA
March 6, 1990
ADAM HASAN RAJANI Vs. STATE OF GUJARAT
November 15, 1990
AHER NARAN VIJANAND Vs. STATE OF GUJARAT
March 29, 1990
AHER RAJASHI DEVAYAT Vs. STATE OF GUJARAT
September 14, 1990
AHMEDABAD MILITARY AND RIFLE TRAINING ASSOCIATION Vs. HARSIDHBHAI GOVINDLAL SHAH
April 18, 1990
AKBAR HAIDER BALECH Vs. GOVT OF INDIA
November 28, 1990
AKHIL BHARAT PRAVAS CO Vs. STATE OF GUJARAT
December 15, 1990
ALA RAMJI Vs. STATE OF GUJARAT
September 12, 1990
AMBALAL SARABHAI ENTERPRISES LIMITED BARODA Vs. UNION OF INDIA
November 27, 1990
AMITABH BANDOPADHYAY Vs. STATE OF GUJARAT
April 10, 1990
APEX ELECTRICALS PVT. LTD. Vs. UNION OF INDIA
March 23, 1990
ARVIND BALASHANKER JOSHI Vs. STATE OF GUJARAT
June 11, 1990
ARVINDKUMAR JASRAM GUPTA Vs. STATE OF GUJARAT
February 13, 1990
ASHOK G. CHAUHAN Vs. STATE OF GUJARAT
September 5, 1990
ASHOK GANDALAL @ CHAPPO Vs. DISTRICT MAGISTRATE, JAMNAGAR & OTHERS
February 9, 1990
ASHOKSINH GOPALSINH JADEJA Vs. D H BRAHMBHATT
April 2, 1990
ATTARHUSEN BADAMIA HUSSENI Vs. STATE OF GUJARAT
April 30, 1990
B K SHUKLA Vs. NATVERLAL RATANJI KEVAT
July 3, 1990
BABU APA Vs. STATE OF GUJARAT
July 16, 1990
BABU HAJIAMMANUTALLA ANSARI Vs. STATE OF GUJARAT
March 6, 1990
BAHAUDDIN HASNABHAI CHAUHAN Vs. DIRECTOR OF MUNICIPALITIES GUJARAT STATE
January 17, 1990
BAI JIVIBEN WIFE OF MOTIBHAI JIVABHAI Vs. SAKHIA SOMSINH MOHANSINH
July 13, 1990
BALUBHAI JETHABHAI SHAH Vs. CHHAGANBHAI BAMANBHAI
July 25, 1990
BARIA GUMAN HAMJI Vs. RAJANIKANT J SHAH
December 5, 1990
BHANA GUMAN PATEL Vs. DEPUTY CONSERVATOR OF FORESTS
September 4, 1990
BHANIBEN MAKANBHAI TANDEL Vs. STATE OF GUJARAT
September 18, 1990
BHANUBHAI CHHOTABHAI PATEL Vs. MUNICIPAL CORPORATION OF THE CITY OF BARODA
August 10, 1990
BHARAT SALT AND CHEMICAL INDUSTRIES MUNDRA KUTCH LIMITED Vs. STATE OF GUJARAT
November 29, 1990
BHAVNAGAR BRICKS MANUFACTURING CO Vs. BANK OF BARODA
April 2, 1990
BHAVNAGAR SALT AND INDUSTRIAL WORKS PRIVATE LIMITED Vs. GUJARAT ELECTRICITY BOARD BHAVNAGAR
January 17, 1990
BILLIMORA PARSI JARTHOSTI ANJUMAN TRUST FUND Vs. SAVAKSHA GAYOMAL DANDIWALLA
August 31, 1990
BORICHA P M Vs. SR REGIONAL MANAGER FOOD CORPORATION OF INDIA
April 30, 1990
C N CHAVDA Vs. DIRECTOR GENERAL OF POLICE GUJARAT
December 2, 1990
CENTURY MINERALS AND CHEMICALS LIMITED JAMNAGAR Vs. KOLI GORDHAN LAXMANBHAI
November 13, 1990
CHANDRAKANT BHAILAL PATEL Vs. T V KRISHNAMURTHY
July 30, 1990
CHANDRAKANT TUKARAM NIKAM Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
September 27, 1990
CHANDULAL JETHALAL JAISWAL Vs. COMMISSIONER OF POLICE VADODARA
January 12, 1990
CHAVAS RAMJI MAVJI Vs. KHAVAS SHANTILAL KANJI
November 14, 1990
CHEMICOAT LTD. Vs. UNION OF INDIA
December 10, 1990
CHUNIGAR UMRAOGAR GOSAI Vs. DISTRICT MAGISTRATE RAJKOT
December 19, 1990
COMMISSIONER OF INCOME TAX Vs. GOSAR FAMILY TRUST
October 4, 1990
COMMISSIONER OF INCOME TAX Vs. GRACE PAPER INDUSTRIES PRIVATE LIMITED
March 9, 1990
D T MAKWANA Vs. STATE OF GUJARAT
August 22, 1990
D. G. DESOUZA Vs. DIRECTOR GENERAL OF POLICE, AHMEDABAD
November 20, 1990
DAHYABHAI GOKALBHAI Vs. STATE OF GUJARAT
September 4, 1990
DAMABHAI BHAGWANBHAI TANDEL Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
July 13, 1990
DARJI BIPINCHANDRA BHIKHALAL Vs. STATE OF GUJARAT
February 21, 1990
DATTU NATHU KUDEKAR Vs. NATIONAL INSURANCE COMPANY LIMITED
December 11, 1990
DELUX LAND ORGANIZERS Vs. STATE OF GUJARAT
August 22, 1990
DHIRAJLAL GANDABHAI Vs. STATE OF GUJARAT
December 19, 1990
DHIRAJLAL JASMATBHAI VIRADIYA Vs. GUJARAT STATE FINANCE CORPORATION
July 16, 1990
DHULIBEN MAHIJIBHAI Vs. MAHIJIBHAI KISABHAI CHAUHAN
December 18, 1990
DIPABHAI MOHANBHAI PARMAR Vs. STATE OF GUJARAT
June 19, 1990
DIPAK VEGETABLE OIL INDUSTRIES LIMITED Vs. UNION OF INDIA
January 30, 1990
EVERGREEN APARTMENT CO OP HOUSING SOCIETY Vs. SPECIAL SECRETARY REVENUE DEPARTMENT GUJARAT STATE
August 16, 1990
FIRE SERVICE STAFF ASSOCIATION Vs. AHMEDABAD MUNICIPAL CORPORATION
August 22, 1990
FIRE SERVICE STAFF ASSOCIATION AHMEDABAD Vs. AHMEDABAD MUNICIPAL CORPORATION
July 24, 1990
G D ZALA Vs. REGIONAL MANAGER, STATE BANK OF INDIA
September 3, 1990
GORDHANBHAI AMBALAL PATEL Vs. STATE OF GUJARAT
September 5, 1990
GOVIND TRANSPORT COMPANY Vs. CHUNAKI ALIAS THANKI
December 4, 1990
GUJARAT AGRO INDUSTRIES CORPORATION AHMEDABAD Vs. UNION OF INDIA
December 15, 1990
GUJARAT ELECTRICITY BOARD UKAI Vs. HIND MAZDOOR SABHA
December 15, 1990
GUJARAT POLLUTION CONTROL BOARD BARODA Vs. INDIAN CHEMICALS MANUFACTURER VADODARA
June 11, 1990
GUJARAT STATE RETIRED PROFESSORS ASSOCIATION Vs. STATE OF GUJARAT
August 21, 1990
GUJARAT STATE ROAD TRANSPORT CORPORATION, AHMEDABAD Vs. BHIKUBHAI N. SUM AND ANOTHER
December 24, 1990
GUJARAT UNIVERSITY Vs. SIDA NITINKUMAR LAXMANBHAI
June 18, 1990
GUJARAT WATER SUPPLY AND SEWERAGE BOARD GANDHINAGAR Vs. SUNDARDAS HUKUMATRAM SHIVANANI
December 10, 1990
GULABBHAI BUDHABHAI PATEL Vs. DISTRICT MAGISTRATE SURAT
June 12, 1990
HAIDERKHAN LALKHAN PATHAN Vs. STATE OF GUJARAT
February 9, 1990
HARIJAN RATILAL MALABHAI Vs. STATE OF GUJARAT
July 16, 1990
HARISHCHANDRA L PATEL Vs. MADHAVSINH SOLANKI
January 6, 1990
HARSHABEN Vs. PRAFULCHANDRA SHANTILAL SHAH
October 5, 1990
HIMADRI TEXTILE MILLS Vs. JITENDRA HIRABHAL
December 27, 1990
HIRABHAI NANUBHAI DESAI Vs. STATE OF GUJARAT
April 26, 1990
HIRALAL UDAYRAM Vs. STATE OF GUJARAT
March 23, 1990
HYDERKHAN LALKHAN PATHAN Vs. STATE OF GUJARAT
November 7, 1990
INDIAN FARMERS FERTILIZERS CO OPERATIVE LIMITED Vs. UNION OF INDIA
November 12, 1990
IQBALMOHMAD YUSUFALI PATEL Vs. DEPUTY DISTRICT DEVELOPMENT OFFICER REVENUE
September 17, 1990
ISHWARSINH M RAJPUT Vs. STATE OF GUJARAT
November 5, 1990
J S KALAL Vs. GUJARAT MINERAL DEVELOPMENT CORPORATION
December 28, 1990
J.B. KHARWAR SONS Vs. UNION OF INDIA
May 4, 1990
J.M. MEHTA Vs. STATE OF GUJARAT
December 20, 1990
JARDULLAKHAN HANIFKHAN PATHAN Vs. STATE OF GUJARAT
March 6, 1990
JASARAJ JETHAMAL Vs. ASSISTANT COLLECTOR OF CUSTOMS KANDLA
November 22, 1990
JASHBHAI MOTIBHAI PATEL Vs. HASMUKHBHAI RAVJIBHAI PATEL
June 22, 1990
JASHUBHAI HIRALAL GANDHI Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR AHMEDABAD
March 23, 1990
JASRAJ JETHAMAL Vs. ASSISTANT COLLECTOR OF CUSTOMS
November 23, 1990
JAY BHARAT SAW MILLS Vs. BABULAL AMBALAL SODH PARMAR
December 17, 1990
JAYABEN WD O DEVA GOVIND Vs. K B HARIHARDAS
August 17, 1990
JAYANTILAL AND CO Vs. GARASIA RAJVIRBA UDESINH
November 23, 1990
JAYBHARAT SAW MILL Vs. BABULAL AMBALAL SODH PARMAR
December 4, 1990
JENABAI WD O ABDUL KARIM MUSA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
December 27, 1990
JERAM BHANJI Vs. COLLECTOR OF JUNAGADH
March 28, 1990
JIVAMAL JETHAMAL Vs. MOHMAD ALIABDULLA
July 7, 1990
K N PATEL Vs. STATE OF GUJARAT
June 18, 1990
K S JHALA Vs. N H HOKABAJ
August 10, 1990
KADARBHAI PIRUBHAI SHAIKH Vs. STATE OF GUJARAT
November 7, 1990
KALABHAI Vs. TARABEN WD O GORDHANBHAI MANGALBHAI
August 17, 1990
KALIDAS PUNJABHAI VYAS Vs. GIRDHARBHAI PARSOTAM KRISTI
August 27, 1990
KAMAL SINGH BENGALI Vs. GUJARAT PUBLIC SERVICE COMMISSION
August 30, 1990
KANABHAI BHEMABHAI BHARWAD Vs. GOTABHAI FULABHAI WAGHARI
November 30, 1990
KANDARPAKUMAR KRISHNAKUMAR DHOLAKIA Vs. GUJARAT PUBLIC SERVICE COMMISSION
March 7, 1990
KANDARPKUMAR KRISHNAKUMAR DHOLAKIA Vs. GUJARAT PUBLIC SERVICE COMMISSION
July 12, 1990
KANDLA STEVEDORES ASSOCIATION LIMITED KANDLA Vs. UNION OF INDIA
November 26, 1990
KANTABEN WD O DAHYABHAI MAGANBHAI Vs. ADDITIONAL SPECIAL LAND ACQUISITION OFFICER AHMEDABAD
December 27, 1990
KANTIBHAI NAGARBHAI KHRISTI Vs. KANTIBHAI PUNJABHAI THAKOR
December 3, 1990
KANTIBHAI PARMABHAI VANKAR Vs. DISTRICT SUPERINTENDENT OF POLICE SABARKANTHA
July 7, 1990
KANTIJI CHANDUJI PARMAR Vs. STATE OF GUJARAT
February 12, 1990
KANTILAL DHANJI NAROLA Vs. COLLECTOR AMRELI
June 21, 1990
KAUSHIKKUMAR @ GOPALDAS Vs. STATE OF GUJARAT
October 4, 1990
KHETSHI MEGHJI CHARLA Vs. GALA NANJI KHETSI
April 20, 1990
KHIMJI SIDDIK Vs. STATE OF GUJARAT
November 9, 1990
KIKABHAI UKABHAI PATEL Vs. STATE OF GUJARAT
March 2, 1990
KIRTISINH G RANA Vs. STATE OF GUJARAT
May 4, 1990
KISHANLAL DHIRAJLAL VYAS Vs. OIL AND NATURAL GAS COMMISSION
March 21, 1990
KISHOREKUMAR Vs. RAJESHKUMAR JAYPRAKASH AGARWAL
October 30, 1990
KISHORKUMAR VENILAL PATEL Vs. DAYASWARUP BHAILALBHAI RAO
October 8, 1990
KOLI MANSUKH RANA Vs. PATEL NATHA RAMJI
December 19, 1990
KOLI NAGJIBHAI VARJAN Vs. STATE OF GUJARAT
November 6, 1990
KUMAR GANGARAM Vs. ESTATE OFFICER GUJARAT HOUSING BOARD RAJKOT
March 2, 1990
KUTUBUDDIN KASAMBHAI NAGORI Vs. THE STATE OF GUJARAT
November 22, 1990
KWALITY SILK MILLS Vs. UNION OF INDIA
May 3, 1990
LADUBA Vs. BALVANTSING BHIMSING RANA
April 16, 1990
LALITABEN TULSIDAS Vs. AHMEDABAD MUNICIPAL CORPORATION AHMEDABAD
December 17, 1990
LAXMANBHAI JAGJIVAN SONI Vs. JAMNADAS JAGJIVAN SONI
September 11, 1990
LILUBHA MAHOBATSINH Vs. STATE OF GUJARAT
August 22, 1990
M D PARMAR Vs. STATE OF GUJARAT
March 21, 1990
MADHUBEN NATWARLAL Vs. PRAJAPATI PARSOTTAM TULSIDAS
February 21, 1990
MADHUPKUMAR J PREM Vs. AMRUT NATHU
February 16, 1990
MAHEBUBSHA GULABSHA Vs. STATE OF GUJARAT
January 30, 1990
MAHENDRABHAI JAIRAMBHAI UMREDKAR Vs. DIRECTOR, EMPLOYMENT AND TRAINING AND OTHERS
August 9, 1990
MAHENDRAKUMAR VEERABHAI MAKWANA Vs. STATE OF GUJARAT
September 1, 1990
MAHESH SHAMBHUPRASAD JOSHI Vs. K S VERMA MUNICIPAL COMMISSIONER BHAVNAGAR
March 29, 1990
MAHIPATSINH PANCHAJI JADEJA Vs. STATE OF GUJARAT
January 8, 1990
MAHMED AKHTAR HUSEIN ALIAS KADAR BHATTI Vs. STATE OF GUJARAT
July 9, 1990
MANAGER, CENTURY MINERALS AND CHEMICALS Vs. KOLI GORDHAN LAXMANBHAI AND ANR.
November 13, 1990
MANEKLAL KANTILAL AND COMPANY Vs. ISHWARLAL HARJIVANDAS
November 7, 1990
MANEKLAL KARSANDAS DAVDA Vs. STATE OF GUJARAT
April 25, 1990
MANEKLAL SAKARCHAND ZAVERI Vs. ASSISTANT CHARITY COMMISSIONER SURAT VIBHAG
December 15, 1990
MANGALBHAI A PATEL Vs. GUJARAT UNIVERSITY
August 9, 1990
MANGUBHAI MANSUKHRAM PANDYA Vs. PRANJIVAN TRIBHOVANDAS PUROHIT
November 23, 1990
MANILAL JADVAJI SHARMA Vs. STATE OF GUJARAT
December 17, 1990
MANSUKHLAL POPATLAL KANAKHRA Vs. STATE OF GUJARAT
January 30, 1990
MAVA ARJAN PARMAR Vs. COMMISSIONER OF POLICE AHMEDABAD
November 6, 1990
MAYUDDIN ABBASMIYA MALCK Vs. SHANABHAI SHANKERBHAI VALAND
December 24, 1990
MINOR BINABEN ARVINDKUMAR TRIPATHI Vs. RANJANBEN
November 22, 1990
MINOR LALA MEHUR RABARI Vs. SHITALDAS JETHANAND SINDHI
December 26, 1990
MOHAD HUSSEIN MIYA MOHMAD SHAIKH Vs. VALCHAND SUKHLAL JANI
October 9, 1990
MOHAN BHAGWAN PANNA Vs. STATE OF GUJARAT
December 18, 1990
MOHANLAL HEMRAJ KHATRI Vs. THE STATE OF GUJARAT
September 6, 1990
MOHMAD HUSAIN CHHOTUMIYA SHAIKH Vs. TARABEN MANILAL SHAH
December 13, 1990
MOHMED RAFIQ HUSSEINMIYA THAKORE Vs. STATE OF GUJARAT
July 24, 1990
MRUDULA INDULAL BHATT Vs. TRUSTEES OF NUTAN KUMAR BALMANDIR JUNAGADH
November 23, 1990
MULCHANDBHAI SHOBHRAJMAL GANVANI Vs. SECRETARY TO GOVERNMENT OF GUJARAT
November 6, 1990
MULUBHAI MALBHAI Vs. STATE OF GUJARAT
July 3, 1990
N D D B EMPLOYEES UNION Vs. STATE OF GUJARAT
November 21, 1990
N S SHAH Vs. C M TRIVEDI
December 27, 1990
NAGAR PRATHMIK SHIKSHAN SAMITI BARODA Vs. KANCHANBEN DAHYABHAI MISTRI
April 12, 1990
NANDAJI NARANJI MARWADI Vs. STATE OF GUJARAT AND OTHERS
May 4, 1990
NARAYANBHAI AJMALBHAI CHAVDA Vs. STATE OF GUJARAT
July 17, 1990
NARBHARAM PITAMBARDAS SONI Vs. UNION OF INDIA
December 26, 1990
NATHALAL MANILAL PATEL Vs. A R BANERJEE DEV COMMISSIONER
November 12, 1990
NATIONAL INSURANCE CO.LTD. RAJKOT Vs. MEETABEN LALJIBHAI
January 6, 1990
NATWARSINH A CHAUHAN Vs. NIRANJANBHAI K SHAH
November 17, 1990
NATWARSINH A CHAUHAN Vs. NIRANJANBHAI K SHAH
November 19, 1990
NAZIR AHMED FAKIRMOHMAD Vs. RAMSHANKAR BAIJNATH SHARMA
December 26, 1990
NEW INDIA ASSURANCE CO. LTD. Vs. SHANTABEN
July 19, 1990
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ASHOKBHAI RANCHHODBHAI PATEL
August 9, 1990
NIJAR RAMJAN Vs. STATE OF GUJARAT
February 7, 1990
NILESHKUMAR RAMESHCHANDRA DHRUV Vs. STATE OF GUJARAT
March 26, 1990
NILESHKUMAR RAMESHCHANDRA DHRUV Vs. STATE OF GUJARAT
May 26, 1990
NIRANJAN MILLS LTD. Vs. UNION OF INDIA
January 19, 1990
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. SUNDERBAI RAMJI
November 16, 1990
P M BORICHA Vs. SENIOR REGIONAL MANAGER FOOD CORPORATION OF INDIA
April 30, 1990
P. S. SHASTRI Vs. PRINCIPAL, GUJARAT COLLEGE, AHMEDABAD
March 16, 1990
PAK PRODUCTS AHMEDABAD Vs. UNION OF INDIA
August 25, 1990
PANATAR ARVINDBHAI RATILAL Vs. STATE OF GUJARAT
December 7, 1990
PANCHAL GORDHANDAS RANCHHODBHAI Vs. MOCHI SHANTILAL HARGOVANDAS
September 7, 1990
PANKAJ BHATRI Vs. CHAIRMAN ONGC
August 9, 1990
PARMAR GOVIND JESANG Vs. PARMAR AJMAL ARJAN
July 19, 1990
PARSHOTTAMDAS RAMDAS PATEL Vs. MUNICIPAL CORPORATION OF AHMEDABAD
September 22, 1990
PATEL BHAGABHAI SHAMALBHAI Vs. THIRD SPECIAL LAND ACQUISITION OFFICER AHMEDABAD
November 21, 1990
PATEL CHANDUBHAI ISHVARBHAI Vs. PATEL MOTIBHAI LALLUBHAI
December 19, 1990
PATEL DHANA DAL INDUSTRIES Vs. CENTRAL MANAGER AND DEPUTY INDUSTRIES COMMI JAMNAGAR
November 27, 1990
PATEL LALJI DEVJI Vs. STATE OF GUJARAT
June 26, 1990
PATEL RAMJI JASRAJ Vs. HARIJAN MITHA DUDA
August 8, 1990
PATEL VIRCHANDBHAI MADABHAI Vs. STATE OF GUJARAT
June 14, 1990
POKHRAJBHAI SOHANBHAI CHANDEL Vs. DISTRICT MAGISTRATE SURAT
November 6, 1990
PORBANDAR NAGARPALIKA Vs. STATE OF GUJARAT
July 9, 1990
PRABHUDAS LALJI UDESHI AND OTHERS Vs. STATE OF GUJARAT & ANOTHER
November 28, 1990
PRAFUL KESHAVJI THAKKAR Vs. UNION OF INDIA
February 20, 1990
PRAKASHKUMAR J GANDHI Vs. STATE OF GUJARAT
August 8, 1990
PRASANT M BHANSALI DR Vs. GUJARAT UNIVERSITY
March 17, 1990
PRASHANT PRAVINBHAI KANABAR Vs. GUJARAT UNIVERSITY
April 11, 1990
PROLITE ENGINEERING CO Vs. UNION OF INDIA
March 23, 1990
PUNJABHAI VIHALBHAI JADAV Vs. ASSISTANT GENERAL MANAGER INDIAN OVERSWAS BANK MADRAS
April 5, 1990
RAJAI TIRATHDAS RUPCHAND AND CO Vs. LAXMANBHAI VCRSIMAL RAJAI
December 6, 1990
RAJKUMAR MOTWANI Vs. DEAN MEDICAL COLLEGE S S G HOSPITAL BARODA
June 29, 1990
RAKESHSING JAGJYOTSING CHRISTIAN Vs. STATE OF GUJARAT
September 1, 1990
RALLIS INDIA LTD Vs. UNION OF INDIA
July 17, 1990
RAMA NAGJI Vs. STATE OF GUJARAT
February 7, 1990
RAMA PACKAGING AHMEDABAD Vs. UNION OF INDIA
May 1, 1990
RAMANBHAI SHIVABHAI PRAJAPATI Vs. STATE OF GUJARAT
March 16, 1990
RAMANLAL B JARIWALA Vs. DISTRICT MAGISTRATE SURAT
November 22, 1990
RAMBHAI ALIAS RAMLO KHIMCHAND Vs. STATE OF GUJARAT
June 14, 1990
RAMESHBHAI MAGANBHAI Vs. COMMISSIONER OF POLICE SURAT CITY
July 9, 1990
RAMILABEN WIFE OF MANILAL GANESHBHAI PATEL Vs. STATE OF GUJARAT
February 20, 1990
RAMJIBHAI HARKHABHAI Vs. SECOND EXTRA SPECIAL LAND ACQUISITION OFFICER AHMEDABAD
November 14, 1990
RAMUJI MAGANJI Vs. STATE OF GUJARAT AND OTHERS
March 19, 1990
RAVAL MANEKLAL MOTIRAM Vs. STATE OF GUJARAT
September 1, 1990
RISHI ENTERPRISES BOMBAY Vs. STATE OF GUJARAT
April 2, 1990
RODAJI MAHAJI Vs. STATE OF GUJARAT
November 6, 1990
SABBIRBHAI YAKUBBHAI SHAIKH Vs. STATE OF GUJARAT
July 31, 1990
SABIR MOHYUDDIN SHAIKH Vs. COMMISSIONER OF POLICE SURAT
June 15, 1990
SADIQ RAMI GULAM HUSSEIN Vs. STATE OF GUJARAT
December 5, 1990
SAKINABIBI WD O FAKIRMOHMED CHANDBHAI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
December 11, 1990
SARDARKHAN NIWAZKHAN PATHAN Vs. STATE OF GUJARAT
June 7, 1990
SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LIMITED Vs. UNION OF INDIA
December 12, 1990
SAURASHTRA CEMENT AND CHEMICALS INDUSTRIES LIMITED Vs. STATE OF GUJARAT
November 29, 1990
SAVITABEN Vs. STATE OF GUJARAT
February 28, 1990
SHANKARBHAI BHULABHAI PATEL Vs. GOVERNMENT OF GUJARAT
July 12, 1990
SHANKER BECHAR KAHAR Vs. STATE OF GUJARAT
March 3, 1990
SHANKERBAG CO OPERATIVE HOUSING SOCIETY LIMITED Vs. KUMARI SAROJBEN MAGANBHAI
November 21, 1990
SHANKERBHAI MATHURBHAI PATEL Vs. RAMANLAL VRAJLAL PATEL
October 10, 1990
SHANKERLAL AMBALAL Vs. UNION OF INDIA
March 26, 1990
SHANTABEN AMBALAL SUTARIA Vs. VALJIBHAI HARJIBHAI PATEL
December 19, 1990
SHANTIVAN CORPORATION Vs. SUB REGISTRAR
November 9, 1990
SHIRISH MADHAVDAS PARIKH Vs. STATE OF GUJARAT
February 9, 1990
SHISHIRKUMAR SHARADCHANDRA SEN Vs. BINA ASHWINKUMAR BHAUMIK
September 27, 1990
SIDA NITINKUMAR LAXMANBHAI DR Vs. GUJARAT UNIVERSITY
May 17, 1990
SOMNATH RAMCHANDRA VERMA Vs. COMMISSIONER OF POLICE
November 7, 1990
SPECIAL LAND ACQUISITION OFFICER Vs. PUNJABHAI NARSHIBHAI PATEL
December 7, 1990
STADFAST PAPER MILLS Vs. UNION OF INDIA
December 3, 1990
STATE OF GUJARAT Vs. PRABHUDAS KALIDAS & COMPANY, MAHESANA
July 19, 1990
STATE OF GUJARAT Vs. RAMBHABEN JESABHAI
December 15, 1990
STATE OF GUJARAT Vs. RAMANBHAI R PANDYA
November 9, 1990
STATE OF GUJARAT Vs. SHYAMSUNDER BASALAL
November 16, 1990
STATE OF GUJARAT Vs. KRISHNA ENGINEERING WORKS
October 11, 1990
STATE OF GUJARAT Vs. MAHAVIR PRASAD JAIN
October 11, 1990
STATE OF GUJARAT Vs. PATEL NARAN DEVJI
September 24, 1990
STATE OF GUJARAT Vs. HEIRS OF RAMSINGH LAXMANSINGH
June 15, 1990
STATE OF GUJARAT Vs. CHHANABHAI MANGALBHAI
June 21, 1990
STATE OF GUJARAT Vs. THAKORLAL KESHAVLAL RANA
July 30, 1990
STATE OF GUJARAT Vs. STHANAKVASI JAIN MOTA SANGH
July 25, 1990
STATE OF GUJARAT Vs. MER PRABAT RAMAJI
September 1, 1990
STATE OF GUJARAT Vs. RATILAL UTTAMCHAND MORABIA
September 3, 1990
STATE OF GUJARAT Vs. UTTAM BHIKHU PRAJAPATI
August 10, 1990
STATE OF GUJARAT Vs. BABUJI alias MULSING DHUDAJI
August 13, 1990
STATE OF GUJARAT Vs. RAMJI DEVSI BHIL alias CHAKLA
February 16, 1990
STATE OF GUJARAT Vs. BHARAT ALIAS BHUPENDRA ALIAS HAKA NARANBHAI
January 25, 1990
STATE OF GUJARAT Vs. ABDULRASID IBRAHIM MANSURI
January 22, 1990
STATE OF GUJARAT Vs. RAMJI DEVSI BHIL
February 18, 1990
STATE OF GUJARAT Vs. COROMANDAL INVESTMENT PVT LTD
March 16, 1990
STATE OF GUJARAT Vs. BEAS INVESTMENT PVT LTD
March 12, 1990
STATE OF GUJARAT Vs. RAJENDRA KHODABHAI DESHDIA
March 13, 1990
STATE OF GUJARAT Vs. R L PATEL
April 4, 1990
STATE OF GUJARAT Vs. BAPUJI SAVAJI
March 26, 1990
STATE OF GUJARAT Vs. PANUBHAI alias PANIYO KOLAJI BHIL
April 10, 1990
STATE OF GUJARAT Vs. LUHANA PRABHUDAS VRAJLAL
April 10, 1990
SURAJMAL KANAIYALAL SONI Vs. STATE OF GUJARAT
January 22, 1990
SURAT DISTRICT PANCHAYAT Vs. DEVELOPMENT COMMISSIONER GANDHINAGAR
December 21, 1990
SURAT TEXTILE MARKET CO OPERATIVE SHOPS AND WARHOUSES SOCIETY LIMITED Vs. MUNICIPAL CORPORATION OF THE CITY OF SURAT
November 8, 1990
SURESH HARIBHAI MARATHI Vs. DEPUTY COMMISSIONER OF POLICE SURAT CITY
November 17, 1990
SURESH JUGALKISHORE Vs. SUPERINTENDENT CENTRAL PRISON AHMEDABAD
December 6, 1990
SUSHILABEN BHUPATBHAI THADESHWAR Vs. UNION OF INDIA
May 4, 1990
TALAB UMAR BHAYA Vs. STATE OF GUJARAT
December 17, 1990
TULSIDAS MADHAVDAS SHARMA Vs. SHANTABEN TULSIDAS SHARMA
December 27, 1990
UNION BANK OF INDIA Vs. NARENDRA PLASTICS AND OTHERS
June 12, 1990
UNION BANK OF INDIA Vs. NARENDRA PLASTICS BHAVNAGAR
August 12, 1990
UNION BANK OF INDIA Vs. HEMANTBHAI RANCHHODBHAI VEGAD
September 1, 1990
UNITED INDIA FIRE AND GENERAL INSURANCE CO. LTD. BHAVNAGAR Vs. GOHEL JANKBAWD/O. KARANSINGH PATHUBHA, AND ANOTHER
July 19, 1990
VADIA GRAM PANCHAYAT Vs. NAJA NARAN
September 28, 1990
VAGHARI JENABHAI ATABHAI Vs. VAGHARI JESANGBHAI UGRABHAI
February 26, 1990
VAJUBAHEN NAGARDAS SHAH Vs. NARMADASHANKER DAYASHANKER RAVAL AND OTHER
January 12, 1990
VAKHATSING NAGJIBHAVA RANA Vs. APPELLATE OFFICER AND DISTRICT REGISTRAR, CO-OPERATIVE SOCIETIES, BHARUCH
January 11, 1990
VALSAD JILLA SAHAKARI BANK LIMITED Vs. D K PATEL
August 29, 1990
VIDYADEVI WD/O DHARMARAJPRASAD Vs. BUDDH-E-SULEMAN KURESHI
August 16, 1990
VIKRAM MAYA MAIYA Vs. STATE OF GUJARAT
April 2, 1990
VIMLABEN BHUPATSINH BAROT Vs. DISTRICT COLLECTOR AHMEDABAD
March 31, 1990
WHITCO LIMITED Vs. UNION OF INDIA
January 18, 1990
YUSUFBHAI NOORMOHMED NANDOLIYA Vs. STATE OF GUJARAT
November 5, 1990