Case Index

Title
Date
A C SHUKLA Vs. DIRECTOR GENERAL B S F
November 3, 1980
A K SADHU Vs. STATE OF J&K
August 21, 1980
AB AHAD RESHI Vs. SANNA ULLAH HURRAH
July 17, 1980
AB MAJID GILDSAZ Vs. STATE
October 28, 1980
AB RASHID NO 366/CID Vs. STATE OF J&K
February 29, 1980
ABDUL MAJEED JILDSAZ Vs. STATE
October 10, 1980
ABDUL SALAM Vs. STATE OF JAMMU AND KASHMIR
September 23, 1980
ABDUL SAMAD NAGU Vs. AB PEHMAN KHANDAY
August 19, 1980
AHMED WANI Vs. HABIB ULLAH AHANGER
June 5, 1980
AISHAH BANU Vs. GH MOHD PAUL
July 15, 1980
AKBAR DAR Vs. STATE
April 14, 1980
ALI MOHD Vs. CHAIRMAN, T A C, UDHAMPUR
October 10, 1980
AMA Vs. AZIZI
July 17, 1980
AMAR JEET SINGH Vs. MANJEET KAUR
February 29, 1980
AMARNATH BALDEV RAJ AND ANR. Vs. COMMISSIONER UNDER THE WORKMENS COMPENSATION ACT AND ORS.
May 6, 1980
ANIL MAHAJAN Vs. STATE
March 10, 1980
ANNA ALAI Vs. DY COMMISSIONER
February 29, 1980
ASHA Vs. ABDUL RAHIM
October 8, 1980
AWAMI BEHBOODI COMMITTEE Vs. STATE OF J&K
June 29, 1980
AZIZ MOHD Vs. MST SAYDA BEGUM
June 13, 1980
BANSI LAL Vs. KULDIP RAJ
July 24, 1980
BEHARI LAL SURI Vs. EXECUTIVE ENGINEER
March 7, 1980
BIHARI LAL SURI Vs. LAJO
March 14, 1980
BILAL NAZKI Vs. STATE OF J&K
July 25, 1980
BIRBAL Vs. BIKHU
March 3, 1980
BISHAN BROTHERS Vs. STATE OF J&K
February 21, 1980
BRIJ NATH DHAR Vs. J&K GOVT
June 2, 1980
CHAMAN LAL Vs. AB GANI SOFI
July 25, 1980
CHHAJJU RAM GUPTA Vs. STATE OF J&K
August 1, 1980
CHIEF ENGINEER HQR BEACON PROJECT Vs. S K ATRI
October 27, 1980
COLLECTOR Vs. MOHAN LAL RAINA
October 8, 1980
COLLECTOR LAND ACQUISITION Vs. ALI MOHD BHAT
October 7, 1980
COMMISSIONER OF INCOME TAX Vs. MATTOO WORSTED SPINNING AND WEAVING MILLS
February 4, 1980
COMMISSIONER OF INCOME TAX Vs. MOHD AMIN TRAMBOO
January 1, 1980
DES RAJ Vs. MANSA RAM
November 1, 1980
DURGA DASS Vs. ASSISTANT COMMISSIONER ACQUISITION, UDHAMPUR
March 17, 1980
FARMAN SHAH Vs. STATE
July 16, 1980
FAYAZ AHMED AHANGER Vs. STATE
September 12, 1980
G A BANDEY Vs. STATE OF J&K
February 28, 1980
GH HASSAN Vs. STATE
May 29, 1980
GH MOHD DAGA Vs. NABA SHEIKH
October 22, 1980
GH MOHD HAFIZ Vs. RAJAB BODH
July 14, 1980
GH MOHI-UD-DIN Vs. STATE OF J&K
May 23, 1980
GH QADIR Vs. ZAREEFA
August 19, 1980
GH QADIR Vs. DFO NATIONAL HIGH WAY FOREST DIVISION, BATOTE
April 17, 1980
GH RASOOL BHAT Vs. STATE
August 4, 1980
GH RASOOL WANI Vs. NOOR-UD-DIN
August 18, 1980
GHULAM MOHAMMAD KENU Vs. GHULAM RASOOL CHACHOO
July 23, 1980
GHULAM NABI KHAN Vs. ABDUL GANI KHAN
October 27, 1980
GHULAM QADIR Vs. SIKANDER
June 6, 1980
GHULAM QADIR WAR Vs. HAKIM MOHOMMAD YASIN
January 1, 1980
GIRDHARI LAL Vs. NEW BHARAT FINANCE CO
November 5, 1980
GURBAKSH SINGH Vs. L JAI DEV
May 22, 1980
HAJI KALU Vs. STATE
March 13, 1980
HAJI SONA ULLAH Vs. AZIZ KHAN
October 8, 1980
HANS RAJ Vs. FAIZ MOHD
March 28, 1980
HARI OM SINGH Vs. KARAN SINGH
May 16, 1980
HARNAM SINGH Vs. DARSHAN SINGH
March 31, 1980
HINDUSTAN STEEL LTD Vs. UNION OF INDIA
July 18, 1980
INDER SINGH Vs. GIAN SINGH
March 6, 1980
JAGAN NATH Vs. BRIJ LAL AND ANR
January 1, 1980
JAMMU AND KASHMIR ROAD TRANSPORT CORPORATION Vs. 3-A ENTERPRISES
November 14, 1980
KAMLA DEVI Vs. BALBIR SINGH
November 18, 1980
KAMLA DEVI Vs. SIANPO
February 15, 1980
KASHAN CARPET INDUSTRIES Vs. STATE OF J&K
August 5, 1980
KASHI NATH BONI Vs. STATE OF J&K
November 26, 1980
KASTURI LAL Vs. BHARAT FINANCE CO
March 8, 1980
KHAN NAWAZISH ALI Vs. GAZANFAR ALI KHAN
June 26, 1980
KHARATI LAL Vs. STATE
April 9, 1980
KHONI Vs. HOSHIARU
November 28, 1980
KRISHNA SIKAND Vs. GH MOHD JAN
July 17, 1980
KULBUSHAN KUMAR Vs. JATINDER NATH
March 18, 1980
KULWANT KOUR Vs. SURJEET SINGH
April 29, 1980
KUNJ LAL Vs. STATE
September 8, 1980
LASSA KAUL BHAN Vs. LABOUR COURT
November 21, 1980
MAHRAJ-UD-DIN Vs. STATE
July 31, 1980
MAJID PIR Vs. MOHD PEER
August 28, 1980
MANOHAR NATH KAUL Vs. STATE
August 7, 1980
MIAN BASHIR AHMED Vs. DY COMMR FOOD and SUPPLIES
September 24, 1980
MISRA Vs. ALI MOHD JAN
August 6, 1980
MOHAMAD MAQBOOL PANDIT Vs. CHAIRMAN DISTRICT RECRUITMENT BOARD
September 25, 1980
MOHD RESHI Vs. AZIZ SHEIKH
October 9, 1980
MOHD SHABAN TELI Vs. BASHIR AHMAD MALIK
June 1, 1980
MOHD SHABAN TELI Vs. MALIK AB GANI
June 10, 1980
MOHD SULTAN Vs. STATE OF J&K
November 13, 1980
MOHD SULTAN BHAT Vs. STATE
May 29, 1980
MOHINDER NATH Vs. SANDHRAN RANI
February 7, 1980
MOHINDER PAL Vs. KAILASH DEVI
March 19, 1980
MOHINDER SINGH Vs. PREET KAUR
October 7, 1980
MOOL RAJ Vs. MOHINDER PAUL
April 4, 1980
MUMA MIR Vs. GHULAM NABI SHEIKH
July 28, 1980
NANKU RAM Vs. CHAIL SINGH
March 21, 1980
NASEEM DURRANI Vs. MOHD YOUSUF HAMDANI
August 5, 1980
NOOR-UD-DIN Vs. STATE
February 7, 1980
PARKASH SHARMA Vs. KRISHAN LAL
January 1, 1980
PEER HABIB ULLAH Vs. KHAZIR HAJAM
August 28, 1980
PIR GHULAM HASSAN Vs. SYED MOHD SHAH
August 22, 1980
PRAKASH RAI Vs. RAMAN RAI
May 19, 1980
PRAKASH SHARMA Vs. STATE
March 15, 1980
PUBLIC WORKS DEPARTMENT Vs. COMMISSIONER, WORKMENS COMPENSATION
March 3, 1980
PURAN CHAND Vs. MST KAMLA DEVI
April 4, 1980
QASIM DAR Vs. QASIM BHAT
July 16, 1980
RAJ PAUL Vs. OM PARKASH
December 12, 1980
RAJA Vs. STATE
September 22, 1980
RAM KUMAR Vs. KAMLA DUTTA
March 18, 1980
RAMA BHAT Vs. MAHDA DAR
September 4, 1980
RANO DEVI Vs. RISHI KUMAR
May 26, 1980
REHMAN WAGAY Vs. STATE
December 19, 1980
ROSHAN Vs. S D O
March 20, 1980
S A GILLANI Vs. MUNSHI AKBAR ALI
August 11, 1980
S RAGHBIR SINGH Vs. S SRANAGAT SINGH
February 28, 1980
SAIN DASS Vs. CONTROLLER GENERAL JAMMU DIRECTOR FOOD AND SUPPLIES
September 12, 1980
SANT RAM Vs. STATE
December 26, 1980
SARASWATI Vs. CHUNI LAL
April 24, 1980
SARDOOL SINGH Vs. STATE
February 6, 1980
SAVITRI DEVI Vs. SURAJ PRAKASH
April 4, 1980
SHANTI DEVI Vs. VIJAY KUMAR
March 8, 1980
SHIV PARKASH Vs. COMMISSIONER OF INCOME TAX
March 25, 1980
SHUSHIL BHANOT Vs. STATE
December 30, 1980
SIAN DASS Vs. LEKH RAJ
March 19, 1980
SOHAN SINGH Vs. STATE
December 10, 1980
STATE Vs. MOHD ZAMAN
August 1, 1980
STATE Vs. AZIZ GOJRI
August 1, 1980
STATE Vs. GH MOHD RAJA
February 4, 1980
STATE OF J&K Vs. MOHD AMIN MAKHDOOMI
June 10, 1980
SUDERSHAN SINGH Vs. MOHAL LAL
December 19, 1980
SURAJ PRAKASH Vs. JAGDISH RAJ
November 24, 1980
SURRINDER MOHAN Vs. DHARAM CHAND
May 26, 1980
SURRINDER SINGH Vs. STATE
September 26, 1980
SUSHILA WANTI Vs. ASSESSING AUTHORITY URBAN IMMOVABLE PROPERTY TAX
April 29, 1980
SYED MOHD SYED Vs. MINISTER OF REVENUE
April 21, 1980
TH DASS Vs. INDRU
November 21, 1980
UNION OF INDIA Vs. ABDUL REHMAN
December 19, 1980
V K GANDOTRA Vs. NEW BANK OF INDIA, NEW DELHI
May 3, 1980
VIJAY RAM Vs. CHANDER PRAKASH
May 26, 1980
VIJAY RAM Vs. JANAK RAJ
May 26, 1980
VINOD VOHRA Vs. PURAN BHAGAT NANDA
December 1, 1980
VIRANDER KUMAR GUPTA Vs. UNIVERSITY OF JAMMU
December 19, 1980
WARDMAN FINANCE CORP Vs. GH AHMED LONE
August 26, 1980
WAZIR PARAS RAM Vs. MANGA RAM
March 6, 1980
YOUSUF MIR Vs. HAJRA
August 4, 1980
ZAINA BIBI Vs. MEHRAJ-UD-DIN KAK
May 25, 1980