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Case Index
Title
Date
A LAXMANA MURTY Vs. STATE OF ANDHRA PRADESH
February 12, 1980
A MANIBHUSHANA RAO Vs. ALAPATI SURYAKANTAM
October 1, 1980
A P POLICE OFFICERS ASSOCIATION Vs. COLLECTOR AND DISTRICT MAGISTRATE
December 31, 1980
A RAMAMOHANA RAO Vs. CHALASANI PURNACHANDRA RAO
December 20, 1980
A V RAMANA Vs. GOVERNMENT OF ANDHRA PRADESH
October 9, 1980
A V SUBRAHMANYAM Vs. C VENKATARAMANAMMA
November 27, 1980
ABDUL HAMMED KHAN Vs. FATHER KHAN
November 5, 1980
ABDUL KARIM Vs. MUNICIPAL CORPORATION OF HYDERABAD
August 22, 1980
ABDUL KHADAR SAHEB Vs. A P WAKF BOARD
December 17, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SARVARAYA SUGARS LIMITED
April 10, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAMACHANDRA RAO K
April 18, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. K RAMACHANDRA RAO
April 18, 1980
AHMED BIN MOHAMMAD MEERA Vs. A DEVAJI RAO
February 26, 1980
AHMEDUNNISA BEGUM Vs. LIFE INSURANCE CORPORATION OF INDIA
September 12, 1980
ALUVA BALAIAHGARI CHANDRA REDDY Vs. REVENUE INSPECTOR RAJAMPET
February 22, 1980
AMPRO FOOD PRODUCTS Vs. LAKSHMI NARSAMMA
June 18, 1980
ANDHRA PRADESH FLYING CLUB Vs. S C SAXENA
March 16, 1980
ANDHRA PRADESH POLICE OFFICERS ASSOCIATION Vs. COLLECTOR AND DISTRICT MAGISTRATE RANGAREDDY DISTRICT
January 31, 1980
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. P SRIDHAR RAO
April 9, 1980
ANDHRA PRADESH WAKF BOARD HYDERABAD Vs. MOPARTI SOMAIAH
February 4, 1980
ANDHRA STEEL CORPORATION LIMITED Vs. STATE OF ANDHRA PRADESH
September 18, 1980
ANDREW CHALMERA INTERNATIONAL LTD Vs. INDIA TOBACCO SUPLIERS P LTD
November 18, 1980
ARYASOMAYAJULA VENKATA SUBBA RAO Vs. ARYASOMAYAJULA SURYA KUMARI
June 23, 1980
AT AGRAHARAM LABOUR WORKERS CO OPERATIVE SOCIETY Vs. SRI MALLESWARA SWAMY LABOUR CONTRACT CO OPERATIVE SOCIETY LIMITED
November 26, 1980
AUDISESHAMMA Vs. VENKATA LAKSHMINARAYANA
July 1, 1980
B BHASKARA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
July 17, 1980
B GANPATHI RAO Vs. REGIONAL TRANSPORT AUTHORITY SRIKAKULAM
February 12, 1980
B GOVERDHAN REDDY Vs. B SUBHADRAMMA
April 8, 1980
B RAMABHADRA RAJU Vs. RAGHUNANDA LAXMINARASAMMA
November 3, 1980
B SAMBASIVA RAO Vs. R T A GUNTUR
December 4, 1980
B. DANIEL AND OTHERS Vs. SCIENTIFIC ADVISEE TO THE MINISTRY OF DEFENCE AND ANOTHER
April 22, 1980
BACHARAJ SINGHVI Vs. HASTIMAL KOTHARI
August 27, 1980
BALAKRISHNA RAO Vs. BALAIAH
November 27, 1980
BALAMREDDY RAMI REDDY Vs. SPECIAL TAHSILDAR LAND REFORMS ONGOLE
February 21, 1980
BANGARRAJU Vs. INSPECTOR OF POLICE
March 3, 1980
BAPAIAH Vs. GRAM PANCHAYAT
April 25, 1980
BARMAN BROTHERS Vs. R VENKATA KRISHNA RAO
September 3, 1980
BATHULA IYLAIAH Vs. BATHULA DEVAMMA
August 5, 1980
BAYER INDIA LTD Vs. APPELLATE AUTHORITY
March 28, 1980
BEJJAM YACOB Vs. THE DISTRICT COLLECTOR CO
April 2, 1980
BHAGWANDAS JHAWAR Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
July 3, 1980
BOMMAKORI PAPAIAH Vs. STATE OF ANDHRA PRADESH
March 27, 1980
BONDA APPARAO Vs. BWADASA DEVALAYAM
December 30, 1980
BONDA APPARAO Vs. VISWESWARUDU
December 30, 1980
BRANCH MANAGER NEW INDIA ASSURENCE COMPANY LTD Vs. KAMPARAJU SUNKAMMA
August 1, 1980
C RAMAIAH Vs. MOHAMMADUNNISA BEGUM
June 13, 1980
C SATYANARAYANA Vs. SECRETARY HOUSING MUNICIPAL ADMINISTRATION AND URBAN DEVELOPMENT DEPARTMENT GOVERNMENT OF ANDHRA PRADESH HYDERABAD
February 21, 1980
C VENKATA SUBBAIAH AND CO Vs. STATE OF ANDHRA PRADESH
August 12, 1980
CENTRAL GIASS EMPORIUM A PROPRIETORY CONCERN Vs. EMPLOYEES STATE INSURANCE CORPORATION
August 1, 1980
CENTRAL PAINTS LTD Vs. SHREE FARM CHEMICALS PVT LIMITED
September 30, 1980
CENTRAL WINES Vs. SPECIAL COMMERCIAL TAX OFFICER INTELLIGENCE HYDERABAD I SECUNDERABAD
November 17, 1980
CHANDRA PRASAD Vs. AUTHORISED OFFICER LAND REFORMS GUDIVADA
June 20, 1980
CHENNAKESAVULU NAIDU Vs. PADMANABHA NAIDU
July 1, 1980
CHIATALA NAGESWARARAO Vs. STATE OF A P
February 13, 1980
CHILLA SUBRAHMANYAM Vs. STATE OF ANDHRA PRADESH
October 31, 1980
CHINA SATYANARAYANA Vs. CHINA SATYANARAYANA # DY REGISTRAR CO OP SOCIETIES
July 9, 1980
CHINTA SUBBA RAO Vs. STATE
March 19, 1980
CHINTALA CHITTAYYA Vs. SUPERINTENDENT OF EXCISE KHAMMAM
August 1, 1980
CHINTAPALLI SURYARAP Vs. PENUMALLU APPANNA
February 20, 1980
CHIRUMAMILLA RAMAKRISHNA PRASAD Vs. RAJA VASIREDDY RAJYALAKSHMMA BAHADURINI
February 27, 1980
CHITTALURU RAMAGOPAL REDDY Vs. CHITTALURU INDIRAMMA
October 24, 1980
CHITTAYYA Vs. CHITTAYYA COLLECTOR EXCISE KHAMMAM
August 1, 1980
CLASS IV EMPLOYEES HOUSE BUILDING SOCIETY Vs. TANUBODDI VENKATAPPA REDDY
April 25, 1980
CO OPERATIVE CENTRAL BANK EMPLOYEES UNION CUDDAPAH Vs. DISTRICT CO OPERATIVE OFFICER
September 11, 1980
COMMISSIONER OF INCOME TAX Vs. KARKHANA ZINDA TILISMATH
September 28, 1980
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF H E H THE NIZAMS MISCELLANEOUS TRUST
April 9, 1980
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF H E H THE NIZAMS MISCELLANEOUS TRUST
April 8, 1980
COMMISSIONER OF INCOME TAX Vs. BANDARU SANYASI RAJU
March 21, 1980
COMMISSIONER OF INCOME TAX Vs. VENKATESWARA RAO K
March 31, 1980
COMMISSIONER OF INCOME TAX Vs. RAMESWAR AND CO
February 11, 1980
COMMISSIONER OF INCOME TAX Vs. KRISHNAIAH CHETTY K AND SONS
January 31, 1980
COMMISSIONER OF INCOME TAX Vs. KOVUR TEXTILES LIMITED
January 24, 1980
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. KOVUR TEXTILES AND CO
January 24, 1980
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. K KRISHNAIAH CHETTY AND SONS
January 31, 1980
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. K VENKATESWARA RAO
March 31, 1980
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. OBLUM ELECTRICAL INDUSTRIES P LIMITED
February 27, 1980
COMMISSIONER OF WEALTH TAX Vs. NIZAMS FAMILY POCKET MONEY TRUST TRUSTEES OF H E H
March 26, 1980
COMMISSIONER OF WEALTH TAX Vs. NARENDRA RANJALKER
March 31, 1980
COMMISSIONER OF WEALTH TAX ANDHRA PRADESH Vs. TRUSTEES OF H E H THE NIZAMS FAMILY POCKET MONEY TRUST
March 26, 1980
COMMISSIONER OF WEALTH TAX ANDHRA PRADESH Vs. PACHIGOLLA NARASIMHA RAO
March 21, 1980
COMMISSIONER OF WEALTH TAX ANDHRA PRADESH Vs. AMATUL KAREEM
February 7, 1980
DECCAN CHRONICLE Vs. EMPLOYEES STATE INSURANCE CORPORATION
July 14, 1980
DEEKONDA ANOOPKUMAR Vs. STATE OF ANDHRA PRADESH
June 16, 1980
DEPUTY DIRECTOR AGRICULTURE Vs. BAYER INDIA
September 9, 1980
DHANA LAKSHMI Vs. RUKNAINI DEVI
December 5, 1980
DIRECTOR OF POSTAL SERVICES Vs. C MUNESWARA RAO
April 17, 1980
DISTRICT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. DISTRICT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION # RTO KURNOOL
September 10, 1980
DURGA BHAVAN Vs. DEPUTY COMMERCIAL TAX OFFICER ANANTAPUR
September 19, 1980
E S I CORPORATION Vs. J C O PRODUCTS
April 25, 1980
E S I CORPORATION Vs. ARVIND MACHINE TOOLS
July 4, 1980
ELECTRONICS CORPORATION OF INDIA LIMITED Vs. STATE OF ANDHRA PRADESH
August 19, 1980
FARM CHEMICALS PVT LIMITED Vs. BABA RAO TULSHIRAM SANDE
September 30, 1980
FOOD INSPECTOR Vs. GANGI REDDY
September 3, 1980
FOOD INSPECTOR ANANTHAPUR Vs. V PULLA REDDY
October 31, 1980
FOOD INSPECTOR PENUGONDA MUNICIPALITY Vs. DWARAMPUDI GANGIREDDY
September 3, 1980
G PRAVIMALA SUNDARI BAI Vs. GUDURI PREMARATNAM
December 5, 1980
G RANGANAYAKULU Vs. REGISTRAR HIGH COURT OF ANDHRA PRADESH HYDERABAD
January 30, 1980
G S RAO Vs. STATE
February 25, 1980
G SAMBASIVA RAO Vs. STATE
September 5, 1980
GAFFER Vs. HSAHJEHAN BEGAUM
August 6, 1980
GOVERNMENT OF ANDHRA PRADESH Vs. SUBRAHMANYAM
September 26, 1980
GOVT OF A P Vs. VEERANNA
March 31, 1980
GRANDI PRABHAKARA RAO Vs. LIFE INSURANCE CORPORATION OF INDIA
March 6, 1980
GUJARATHI MANDAL SOCIETY Vs. STATE OF ANDHRA PRADESH
April 22, 1980
GUMNATH Vs. GANNEMMA
March 19, 1980
GURRAM RAMAOHANA RAO Vs. KODA KANAKACHARYULU
April 14, 1980
HAKEEM RAHIMULLAH KHAN Vs. SYED SABIR ALIAS SYED MAKHDEEM
January 29, 1980
HARIJAN YELLAIAH Vs. STATE OF ANDHRA PRADESH
September 2, 1980
HYDERABAD ALLWYN METAL WORKS LIMITED SANATHNAGAR HYDERABAD Vs. EMPLOYEES STATE INSURANCE CORPORATION
August 7, 1980
HYDERABAD CONSTRUCTION COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH
March 5, 1980
HYDERABAD DECCAN CIGARETTE FACTORY Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH
March 1, 1980
HYDERABAD DECCAN CIGARETTE FACTORY Vs. COMMISSIONER OF INCOME TAX
July 1, 1980
I C CHITTARANJAN DASS Vs. STATE SPECIAL POLICE ESTABLISHMENT
October 3, 1980
I C M P COTON DEVLOPMENT ASOCIATION BOMBAY Vs. STATE
December 31, 1980
IGMF COTTON DEV Vs. LABOUR COURT
December 31, 1980
IMANDI SATHIRAJU Vs. STATE OF ANDHRA PRADESH
March 31, 1980
INAMPUDI UMAMAHESHWARA RAO Vs. STATE OF ANDHRA PRADESH
September 19, 1980
INDO SWING LTD Vs. G PANDU
July 11, 1980
J J SHANKAR Vs. W M ISMAIL
October 22, 1980
J RAMAKRISHNA ROA Vs. STATE
October 1, 1980
JALDU ANANTHA RAGHURAM ALIAS RAMA RAO Vs. RAJAREDNAM NAGACHAYA DEVAMMA BAHADUR ZEMINDARINI
February 8, 1980
JAMUNA BAI Vs. M APPA RAO
November 4, 1980
JANGALA HARANADH BABU Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE VIJAYWADA
November 29, 1980
JAYARAMAN ANANTHALAKSHMI Vs. GOVT OF A P
February 27, 1980
JOGU YADESH Vs. STATE OF A P
March 11, 1980
JOSHI NARSLNG RAO Vs. DISTRICT and SESSIONS JUDGE NIZAMABAD
July 28, 1980
JOSHYALA NAGABHUSHANAM Vs. KATRAGADDA LAKSHMANADHARAO NAIDU
March 18, 1980
K BHEEMA RAJU Vs. GOVERNMENT OF ANDHRA PRADESH
August 20, 1980
K K V VEERABHADRARAO Vs. SUPRINTENDENT OF EXCISE VISAKHAPATNAM
August 29, 1980
K MADHAEVA SASTRY Vs. DIRECTOR POST GRADUATE CENTRE
September 18, 1980
K MADHUSUDHAN RAO Vs. GOVERMENT OF ANDHARA PRADESH REVENUE DEPARTMENT
October 7, 1980
K R K VARA PRASAD Vs. UNION OF INDIA
February 12, 1980
K VENKATESWARA RAO Vs. AUTHORISED OFFICER LAND REFORMS GUDIVADA
February 19, 1980
K.V.R. REDDY Vs. THE INSPECTOR
December 17, 1980
KALAKATA RANGA REDDY Vs. MORAMREDDI VENKATRAMI REDDY
August 12, 1980
KALLURI BHAGAVANTHU Vs. KALLURI MARAIAH
August 1, 1980
KALLURI VASAYYA Vs. SUPERINTENDENT OF POST OFFICES KHAMMAM DIVISION KHAMMAM AND POSTMASTER GENERAL ANDHRA PRADESH HYDERABAD
February 1, 1980
KAMALA MANI Vs. SUBRAMANYAM
June 18, 1980
KAMALAKAR RAO Vs. ABIDA BEGUM
December 23, 1980
KANNAJI RAMULU Vs. SUVARNESWARASWAMY VARI TEMPLE REP
December 26, 1980
KAREDLA SEETHARAMAIAH Vs. DURVASULA YAGNESWARA RAO
August 5, 1980
KARIMNAGAR DIST CO OP CENTRAL BANK LIMITED Vs. MOGILI BAKKA VEERAIAH
December 8, 1980
KARNATAKAM GOVINDAPPA SETTY AND SONS Vs. STATE OF ANDHRA PRADESH
July 8, 1980
KARNATI SRIRAMULU Vs. J A QURESHI
October 9, 1980
KASIM BAIG Vs. AMBARAPU GANGAMMA
November 18, 1980
KASTURI RANGACHARY Vs. CHAIRMAN FOOD CORPORATION OF INDIA
September 12, 1980
KASTURIBAI Vs. BADEMIA
September 15, 1980
KATRAGADDA GOPALA RAO Vs. STATE OF A P
April 18, 1980
KEDIYA VANASPATI PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
April 25, 1980
KESHAVA REDDY Vs. STATE OF ANDHRA PRADESH
August 8, 1980
KHADERNAWASKHANPET LABOUR CONTRACT COOPERATIVE SOCIETY MULAPET NELLORE Vs. COLLECTOR CO OP NELLORE
February 13, 1980
KHAJA MOHAMAD Vs. KHAJA MOHAMAD # HUSSAIN
April 15, 1980
KOMMERA MALLAIAH Vs. YARLAGADDA MAHALAKSHMAMMA PILLI APPAYAMMA
July 2, 1980
KONDAYYA Vs. COLLECTOR W G DIST
October 9, 1980
KOPPARAN VENKATAPPA CHETTY Vs. UDAYSANKAR ROYAL VARU
January 23, 1980
KOYA NARASIMHA RAO Vs. MUTHAVARAPU BULLEMMA
December 29, 1980
KRISHNA REDDY Vs. NARASIMHA REDDY
July 11, 1980
KRISHNAMACHARYULU Vs. GOVERNMENT OF ANDHRA PRADESH
December 29, 1980
KTRIMAGAR DIIT CO OP CENTRAL BANK Vs. KTRIMAGAR DIIT CO OPERATIVE CENTRAL BANK # VEERAIAB
December 8, 1980
KURSHEED KHAN Vs. STATE OF ANDHRA PRADESH
April 11, 1980
L BANGL RAMAPPA Vs. GOVT OF A P PANCHAYAT RAJ
April 17, 1980
L CHANDRAN Vs. VENKATALAKSHMI
September 5, 1980
L MALHOTRA Vs. A EASHWARAIAH
February 27, 1980
LAKSHMI NARAIIMHAM Vs. RAMAIAH GUPTA
October 28, 1980
LAKSHMINARASIMHAM Vs. STATE OF ANDHRA PRADESH
December 31, 1980
LAKSHMISAGAR REDDY Vs. CONTROLLER OF ESTATE DUTY
November 21, 1980
LALITA DEVI Vs. L I C OF INDIA
December 29, 1980
LAND ACQUISITION OFFICER KHAMMAM Vs. KATTA VENKAIAH
November 21, 1980
LAXMINARAYANA DUBEY Vs. DIVL FOREST OFFICER HYDERABAD
August 22, 1980
LAXMINARAYANANA DUBEY Vs. DIVISIONAL FOREST OFFICER
September 22, 1980
LOTHUGADDA GROUP TRIBUNAL ARRACK SALES CO OPERATIVE SOCIETY Vs. STATE OF ANDHRA PRADESH
October 1, 1980
LOTHUGADDA GTAS CO OP SOCIETY Vs. LOTHUGADDA GTAS CO OPERATIVE SOCIETY # STATE
June 11, 1980
M BHAGYALAKSHMI Vs. STATE OF ANDHRA PRADESH
April 23, 1980
M GOPAIAH Vs. MALLESWARA SWAMI LABOUR CONTRACT CO OPERATIVE SOCIETY LIMITED
November 26, 1980
M NARASIMHA REDDY Vs. STATE
February 26, 1980
M RAMANA Vs. GOVERNMENT OF ANDHRA PRADESH
November 22, 1980
M SUBBAIAH Vs. STATE OF ANDHRA PRADESH
September 10, 1980
M V S JAYALAKSHMI Vs. SECRETARY ANDHRA PRADESH LEGISLATURE HYDERABAD
June 27, 1980
M VENKATA KRISHNA RAO Vs. DIVISIONAL PANCHAYAT OFFICER GUDIVADA
August 20, 1980
M/S. DECCAN WINE & GENERAL STORE M/S. DECCAN WINE CORPORATION OF INDIA (BOTH BEING PARTNERSHIP FIRMS) REPRESENTED BY ITS PARTNERS Vs. A. EASHWARAIAH AND FOUR OTHERS
February 27, 1980
MADHAVA SASTRI Vs. DIRECTOR POST GRADUATE CENTRE ANANTAPUR
September 18, 1980
MANDA VISWANADHAM Vs. STATE OF ANDHRA PRADESH
July 23, 1980
MANIBUSHAN RAO Vs. A SURYAKANTAM
October 1, 1980
MARGADARSI CHIT FUND PRIVATE LIMITED Vs. JOGI KRISHNA MURTHY
September 19, 1980
MARGADARSI CHIT FUND PRIVET LIMITED Vs. JOGU KRISHNA MURTHI
September 9, 1980
MEDASETTI SATYANARAYANA Vs. MEDASETTI VEERAMANI
December 11, 1980
MEHTHA Vs. N D THADANI
November 10, 1980
MOHAN SINGH BAINS Vs. MOHAN SINGH SALOOJA
December 30, 1980
N. NARAYANA RAO Vs. STATE OF A.P.
February 1, 1980
NAGANATH Vs. ABDUL WAHEED
October 31, 1980
NAGUBANDI PULLAMMA Vs. STATE OF ANDHRA PRADESH
March 18, 1980
NAMMAYYAMMA Vs. MUSALAYYA
July 29, 1980
NARASIMHA REDDI Vs. MUNICIPAL CORPORATION OF HYDERABAD
October 19, 1980
NARASIMHA RODDY Vs. DISTRICT FOREST OFFICEI CHITTOOR
August 11, 1980
NARENDRA KUMAR Vs. CHIEF SECRETARY
September 30, 1980
NARENDRA RANJALKER COMMISSIONER OF WEALTH TAX ANDHRA PRADESH Vs. LILLIAN RODRIGUES
March 31, 1980
NEDDURI KONDA REDDY Vs. MADDIRALA CHENNAIAH
December 8, 1980
NEELAM WINES Vs. COMMISSIONER OF POLICE, COMMISSIONER OF POLICE
January 21, 1980
NELAVAYI VENKATARAMANA REDDY Vs. VENUMBAKA RAMACHANDRA REDDY
June 13, 1980
NELE YARLA PENCHALAIAH Vs. NELE YARLA PENCHALAIAH # PONDILIA PATI SANKARA REDDY
July 18, 1980
NEW INDIA ASSURANCE CO. LTD Vs. KAMPARAJU SUNKAMMA
August 1, 1980
NIDIMUSILI RAMANA REDDY Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH
March 11, 1980
P CHANDRAMOULI Vs. GOVERNMENT OF ANDHRA PRADESH
January 22, 1980
P CHINNA REDDY Vs. DISTRICT COLLECTOR EAST GODARARI DISTRICT KAKINADA
March 11, 1980
P V SITARAMA SWAMI Vs. STATE TRANSPORT APPELLATE TRIBUNAL
March 5, 1980
PADMAMMA Vs. VEERAIAH
December 12, 1980
PAKALA RADHA KRISHNA MURTHY Vs. PAKALA VIJAYALAKSHMI
October 20, 1980
PALLESWAR SURESH BROTHERS HOTEL SEVEN HILLS KOTAGUDEM Vs. MUNICIPAL COMMISSIONER NOTIFIED AREA KOTHAGUDEM
August 26, 1980
PANDALAPAKA GRAMA PANCHAYAT Vs. GOVERMENT OF ANDHRA PRADESH
September 8, 1980
PASULA VENKAT REDDY Vs. GOVERNMENT OF A P
August 1, 1980
PATHURI GANGARAJU Vs. STATE OF ANDHRA PRADESH
June 12, 1980
PENUMATSA KOTI RAMACHARDRA RAJU Vs. STATE OF ANDHRA PRADESH
February 13, 1980
PILLALAMARRI LAKSHMIKANTHAM Vs. RAMAKRISHNA PICTURES
August 20, 1980
PITCHI REDDYS Vs. STATE OF ANDHRA PRADESH
September 17, 1980
POOSARLA SAMBAMURTHY AND SONS Vs. MAGANTI KRISHNA RAO
April 10, 1980
PUBLIC PROSECUTOR Vs. NANDA KUMAR KALANI
September 26, 1980
PUBLIC PROSECUTOR Vs. G MARIMUTHU KONAR
December 3, 1980
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. ASH MOHAMMAD
September 3, 1980
PUDIPATLA SCHEDULED CASTES AND SCHEDULED TRIBES CO OPERATIVE LABOUR CONTRACT SOCIETY LTD Vs. ASSISTANT DIRECTORE MINES AND GROLOGY ANANTPUR
August 5, 1980
PURRA PENTAIAH Vs. MADAM PANDYA
June 13, 1980
R JAGAN MOHAN RAO Vs. DISTRICT AND SESSIONS JUDGE KARIMNAGAR
August 1, 1980
RAJAGOPAL OIL MILLS CO Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS GUNTUR
August 6, 1980
RAMA KRISHAN RAO Vs. P PENCHALAMMA
October 6, 1980
RAMA RAJENDRAM Vs. VENKATALAKSHMI
November 10, 1980
RAMACHANDER Vs. MOHANLAL
July 30, 1980
RAMAGOPALA REDDY Vs. INDIRAMMA
October 24, 1980
RAMAKRISHNA RAO Vs. STATE SPE CASES
October 1, 1980
RAMAKRISHNA REDDY Vs. STATE
November 6, 1980
RAMAMURTHY Vs. DIRECTOR OF MEDICAL EDUCATION
August 14, 1980
RAMANAMMA Vs. SUBRAHMANYAM
October 3, 1980
RAMANJANEYULU Vs. VENKATA SUBBAMMA
August 18, 1980
RAMANUJA REDDY Vs. STATE OF ANDHRA PRADESH
August 29, 1980
REPALLI MASTHANAMMA Vs. THOTA SRIRAMULU
September 15, 1980
ROLLA RAMAKRISHNA RAO Vs. CHALLAGALLA BRAHMAVATHI
July 25, 1980
S M P PRIVATE LIMITED Vs. STATE
October 24, 1980
S NARAYANA Vs. MUNICIPAL CORPORATION OF HYDERABAD DARUL SHALFA HYDERABAD
January 1, 1980
S NARAYANA Vs. MUNICIPAL CORPORATION OF HYDERABAD
March 11, 1980
S RAMAYYA Vs. GOVERNMENT OF ANDHRA PRADESH
August 19, 1980
SADAR ANJUMAN AHMEDIYYA MUSLIM MISSION Vs. STATE OF ANDHRA PRADESH
April 10, 1980
SANAMPUDU KRISHNA REDDY Vs. PALLAMREDDY KOTA REDDY & OTHERS
February 19, 1980
SANKAR Vs. ISMAIL
October 22, 1980
SANKARA LAXMANA RAO Vs. DASAM CHINA PAPAIAH RAJU
February 12, 1980
SATYA INDUSTRIES Vs. GOVERNMENT OF ANDHRA PRADESH
November 25, 1980
SATYANARAYANA Vs. SPECIAL OFFICER M C H
February 21, 1980
SATYANARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH
July 22, 1980
SAVANI TRANSPORT Vs. UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY
April 2, 1980
SIVA PRASAD Vs. LAKIHMI SUSEELA
December 11, 1980
SRI SATYANARAYANA TRADING CO. AND OTHERS Vs. SECRETARY AND SPECIAL OFFICER, NELLORE MUNICIPAL COUNCIL
January 24, 1980
SRINIVASA TRADING COMPANY MACHILIPATNAM Vs. STATE OF ANDHRA PRADESH
February 1, 1980
SRINIVASAN Vs. GOVERNMENT OF ANDHRA PRADESH
October 10, 1980
STANDARD PACKAGINGS Vs. UNION OF INDIA
November 21, 1980
STATE Vs. RAJKUMAR SATTHI
August 5, 1980
STATE INSURANCE CORPORATION HYDERABAD Vs. MODEL WEAVING CENTRE
July 30, 1980
STATE OF A P Vs. MANTHENA PULLAMRAJU
February 27, 1980
STATE OF ANDHRA PRADESH Vs. AANTHAM VENKAYYA
February 27, 1980
STATE OF ANDHRA PRADESH Vs. SOLASA SOMESWARA RAO
March 5, 1980
STATE OF ANDHRA PRADESH Vs. M TIRUPATHI REDDYDIED
January 1, 1980
STATE OF ANDHRA PRADESH Vs. PENUMATSA VENKATA RAJU
January 22, 1980
STATE OF ANDHRA PRADESH Vs. KOVVURI PAPAREDDY
January 23, 1980
STATE OF ANDHRA PRADESH Vs. RENTALA SESHAGIRI RAO
January 23, 1980
STATE OF ANDHRA PRADESH Vs. PARASU KUPPUSWAMY CHETTY AND SONS
December 3, 1980
STATE OF ANDHRA PRADESH Vs. K C P LIMITED RAMAKRISHNA CEMENTS MACHERIA GUNTUR DISTRICT
August 19, 1980
STATE OF ANDHRA PRADESH Vs. K C P LTD
August 16, 1980
STATE OF ANDHRA PRADESH Vs. D VITTAL GOUD
September 23, 1980
STATE OF ANDHRA PRADESH Vs. NADIMAPALLI NARAYANARAJU
September 18, 1980
SUBBA RAO Vs. OFFICIAL RECEIVER
November 28, 1980
SUN SHINE BAR VIJAYANAGARAM Vs. COMMISSIONER OF A P EXCISE HYDERABAD
December 30, 1980
SUNKANNA Vs. RAMASWAMY SETTY
December 2, 1980
SYED GHULAM SAJJAD Vs. PARVEEN FATIMA
August 1, 1980
SYED JALEEL ZANE Vs. P VENKATA MURLIDHAR
March 14, 1980
T A LAKSHMI NARASAMBA Vs. T SUNDARAMMA
November 6, 1980
T GOPALAKRISHNA Vs. C SURYANARAYANA
July 2, 1980
T RAMACHANDRA MURTHY Vs. K RAMA MURTHY
June 27, 1980
T V SARMA Vs. R MEERIAH
February 15, 1980
T VENUGOPAL NAIDU Vs. N TIRUMALA NAIDU
December 12, 1980
T. JAYANT Vs. UNION OF INDIA AND OTHERS
April 10, 1980
TALLAM SAMBASIVARAO Vs. SANISETTI BHADRAYYA
December 29, 1980
TAMARIND SEEDS PRODUCTS OF INDIA Vs. STATE OF ANDHRA PRADESH
October 10, 1980
THIMMALA KISHTA REDDY Vs. SIRPURAM HANMAIAH
April 9, 1980
THOTTADI CHINA SATYANARAYANA Vs. ADDURI RAMULU
July 9, 1980
THUMMALA APPALARAJU Vs. STATE OF ANDHRA PRADESH
July 4, 1980
THURAKA ONNURAMMA Vs. TAHSILDAR KADIRI
August 8, 1980
TIRUVEEDHI RAMANJANEYULU Vs. ARVETI VENKATA SUBBAMMA
August 18, 1980
TODDY TAPPER CO OP SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH
July 31, 1980
UMAMAHESWARA RAO Vs. STATE OF ANDHRA PRADESH
September 19, 1980
UNITED FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. P PARVATHAMMA
December 19, 1980
UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. PARVATHAMMA
December 19, 1980
UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. POGAKU PARVATHAMMA
December 19, 1980
USHODAYA PUBLICATIONS P LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
October 10, 1980
V M KHASIM Vs. STATE OF ANDHRA PRADESH
December 19, 1980
VAZECR Vs. STATE OF ANDHRA PRADESH
October 7, 1980
VEERAREDDY LAXMINARASAMMA Vs. STATE OF ANDHRA PRADESH
April 4, 1980
VEERINAIDU Vs. STATE OF ANDHRA PRADESH
June 23, 1980
VELIVETY RAMAKRISHNAIAH Vs. B HEMALATHA DEVI
February 4, 1980
VELURI SIVARAMA SASTRY AND SON Vs. STATE OF ANDHRA PRADESH
July 20, 1980
VEMAVARAPUR MALLIKARJUNA RAO Vs. CHATURVEDULA SIVA SANKARA PRASAD
February 11, 1980
VEMULAPALLI CHINA KONDAYYA Vs. DISTRICT COLLECTOR WEST GODAVARI DISTRICT ELURU
October 9, 1980
VENKATA SUBBAIAH Vs. KADIYALA SUBBALAH
November 24, 1980
VENKATESWARA RAO Vs. VENKATESWARA RAO # NARAYANA RAO
March 27, 1980
VENUGOPALA RICE MILL Vs. SECRETARY AGRICULTURAL MARKET COMMITTEE PALAKOL
October 31, 1980
VIJAY BHARADWAJ Vs. DIRECTOR OF MEDICAL EDUCATION
July 16, 1980
VISHNU KUMAR Vs. STATE OF ANDHRA PRADESH
July 8, 1980
VUPPALS LAKSHMI NARAISIMAHAM Vs. COSTU RAMAIAH GUPTA
October 28, 1980
WARNER HINDUSTAN LIMITED Vs. INCOME TAX OFFICER
April 25, 1980
WEST GODAVARI DISTRICT MARKETING SOCIETY LIMITED Vs. KOMMANA RAMESH CHANDRA CHOWDRY
July 21, 1980
Y ANNAPURNAMMA Vs. CO OPERATIVE SUB REGISTRAR
October 10, 1980
Y THIRUPATHI RAO Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
June 20, 1980
Y VENKANNACHOWDARY Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION GENERAL HYDERABAD DISTRICT
April 23, 1980
YARLAGADDA NAYUDAMMA Vs. GOVERNMENT OF ANDHRA PRADESH
April 16, 1980
YARLAGADDA NAYUDAMMA Vs. GOVERNMENT OF ANDHRA PRADESH
July 21, 1980