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Case Index
Title
Date
A K SAXENA Vs. UNION OF INDIA
March 14, 1980
A K SEN Vs. UNION OF INDIA
July 22, 1980
A R JOSRI Vs. STATE BANK OF INDIA NEW DELHI
February 4, 1980
ABHEY RAM Vs. STATE
February 4, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAJINDRA FLOUR AND ALLIED INDUSTRIES PRIVATE LIMITED
September 19, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. INDIAN CO OPERATIVE UNION LIMITED
November 26, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DELHI BRICK KILN OWNERS ASSOCATION
March 18, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHANDERBHAN HARICHAND AND CO
August 11, 1980
ADDL COMMISSIONER OF INCOME TAX, DELHI-I Vs. INDIAN CO-OPERATIVE UNION LTD
November 26, 1980
AGENTS AND MANUFACTURERS Vs. EMPLOYEES STATE INSURANCE CORPORATION
July 31, 1980
ALKA GARG Vs. UNIVERSITY OF DELHI
November 21, 1980
ALKALI AND CHEMICAL CORPORATION OF INDIA LIMITED Vs. UNION OF INDIA AND OTHER
July 22, 1980
ALL INDIA FILM DISTRIBUTORS P LIMITED Vs. COMMISSIONER OF INCOME TAX
January 22, 1980
AMAR BHARTI Vs. STATE OF PUNJAB
December 11, 1980
AMAR NATH KHANDELWAL Vs. COMMISSIONER OF INCOME TAX
April 23, 1980
ANAND FINANCE PRIVATE LIMITED Vs. BANK OF BARODA
January 4, 1980
ANGLO DUTCH COLOR AND VARNISHING WORKS WORKS PRIVATE LIMITED Vs. INDIAN TRADING HOUSE
March 12, 1980
ANIL KUMAR Vs. STATE
January 21, 1980
ANIL KUMAR Vs. UPENDER NATH
July 28, 1980
ANNIE BENJAMIN Vs. BANJAMIN MATHEW
December 19, 1980
APPOLLO TYRES LIMITED AND OTHERS Vs. UNION OF INDIA AND OTHERS
March 19, 1980
ARVIND GUPTA Vs. UNIVERSITY OF DELHI
October 13, 1980
ASHOK BHOJWANI Vs. ESTATE OF MIRA BHOJWANI
July 21, 1980
ASHOK KUMAR JAIN Vs. STATE AND M. C. D.
January 16, 1980
ASOKE KUMAR SEN Vs. INCOME TAX OFFICER, SPECIAL CIRCLE-V, NEW DELHI AND ANOTHER
March 22, 1980
ASSOCIATED CEMENT COMPANIES LTD. Vs. UNION OF INDIA
April 17, 1980
ASSTT COLLECTOR OF CUSTOMS, NEW DELHI Vs. HARBANS LAL SHARAF,
February 8, 1980
ATLAS CYCLE INDUSTRIES LIMITED Vs. UNION OF INDIA
March 13, 1980
AVTAR SINGH SANDHU Vs. WEALTH TAX OFFICER
April 30, 1980
B CHAWLA AND SONS Vs. BRIGHT AUTO INDUSTRIES
November 21, 1980
B L KAPOOR Vs. UNION OF INDIA
May 23, 1980
B L SHARMA Vs. UNION OF INDIA
March 13, 1980
B P N SHRIVASTAVA Vs. POORI BAI
September 29, 1980
B.L. GUPTA Vs. PUNJAB NATIONAL BANK
January 4, 1980
BABU RAM Vs. STATE AND M.C.D.
February 1, 1980
BABU RAM Vs. DEVINDER MOHAN KAURA
May 6, 1980
BALDEV SAHAI BANGIA Vs. R C BHASIN
February 20, 1980
BANARASI DASS DECD Vs. MEVA DEVI
May 14, 1980
BANK OF BARODA Vs. PRAKASH WAREHOUSE
March 20, 1980
BANSI DHAR AND SONS L Vs. COMMISSIONER OF INCOME TAX
July 14, 1980
BANSI DHAR KAPUR AND SONS Vs. C B R
September 19, 1980
BANSI LAL Vs. STATE
February 15, 1980
BAWA POTTERIES, MEHRAULI Vs. UNION OF INDIA AND ANOTHER
September 9, 1980
BHAGWAN DASS Vs. STATE
May 7, 1980
BHAGWAN SINGH Vs. STATE
April 29, 1980
BHAI GIAN CHAND MOHAN SINGH Vs. UNION OF INDIA
August 5, 1980
BHARAT CARBON AND RIBBON MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
January 30, 1980
BHARAT METAL INDUSTRIES Vs. SHRI T.P. SINGH, SECRETARY, MINISTRY OF FINANCE
October 28, 1980
BHARAT SAROOP SAXENA, CHURIWALAN. Vs. SHRI NIRANJAN SWAROOP SAXENA.
May 23, 1980
BHIM SAIN Vs. UNION OF INDIA
September 26, 1980
BHIM SEN KHOSLA Vs. COMMISSIONER OF INCOME TAX
April 30, 1980
BHIM SINGH JAIN Vs. UNION OF INDIA
March 17, 1980
BHUPENDER KAMAL Vs. NEW DELHI MUNICIPAL COMMITTEE
February 5, 1980
BIKRAMJIT NAYAR Vs. UNION OF INDIA
January 21, 1980
BIMLA DEVI Vs. UNION OF INDIA
August 24, 1980
BISHMABER DAYAL Vs. RAM PERSHAD
August 20, 1980
BOOTA SINGH Vs. STATE AND M.C.D.
February 19, 1980
BRAMEC SURI PRIVATE LIMITED Vs. SURI SMITH CHEM
October 3, 1980
BRATPAL MANDAL Vs. LT GOVERNOR DELHI
March 14, 1980
BRIDGESTONE TYRE COMPANY LTD Vs. BRIDGESTONE COMPANY PRIVATE LTD
April 7, 1980
BRIJ LAL GAUTAM Vs. PARBATI DEVI
September 30, 1980
BRIJ MOHAN (HUF) Vs. COMMISSIONER OF INCOME TAX
March 16, 1980
BRIJ MOHAN HUF Vs. COMMISSIONER OF INCOME TAX
July 16, 1980
BUDHWANT KAUR Vs. SOM NATH
May 20, 1980
BULAND SUGAR COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
February 6, 1980
BURMAH SHELL OIL STORAGE AND DISTRIBUTING COMPANY OF INDIA LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER DELHI
March 21, 1980
C K KARANAKARAN Vs. UNION OF INDIA
April 30, 1980
C M GROVER Vs. KARTAR SINGH PHOOL SINGH
April 21, 1980
C M STEPHEN Vs. ATAL BEHARI VAJPAYEE
April 22, 1980
C M STEPHEN Vs. ATAL BEHARI VAJPAYEE
May 23, 1980
CANARA BANK Vs. GOVIND RAM RAJINDER KUMAR
September 25, 1980
CANARA BANK Vs. ARAVALI HILLWINE SALE CORPORATION
November 4, 1980
CAPITAL BUS SERVICE Vs. GIMARI DEVI
October 10, 1980
CAPITAL BUS SERVICE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 14, 1980
CEAT TYRES OR INDIA LIMITED Vs. UNION OF INDIA (UOI) AND ORS.
March 19, 1980
CHAIRMAN C B D T MINISTRY OF FINANCE NEW DELHI Vs. V S MALHOTRA
November 10, 1980
CHAJJU RAM Vs. RAM DULARY
October 7, 1980
CHANAN SINGH Vs. SUDHIR SARAN
July 28, 1980
CHANDER MOHAN KHANNA Vs. NATIONAL COUNCIL OF EDUCATIONAL RESEARCH
April 10, 1980
CHANDER SAIN Vs. STATE
January 15, 1980
CHEMICALS AND FIBRES OF INDIA LIMITED Vs. UNION OF INDIA
May 19, 1980
CHETAN DASS AND CO Vs. SALES TAX OFFICER AND ASSESSING AUTHORITY WARD NO 30 NEW DELHI
September 29, 1980
CHIRANJI LAL Vs. COMMISSIONER OF INCOME TAX
May 21, 1980
CHIRNAJILAL Vs. COMMISSIONER OF INCOME TAX
May 21, 1980
CITIBANK Vs. INDO AMERICAN ELECTRICALS LIMITED
May 23, 1980
CLARIDGES HOTEL PRIVATE LIMITED Vs. INCOME TAX OFFICER
January 2, 1980
COLLECTOR OF CENTRAL EXCISE Vs. J.K. SYNTHETICS LTD., KOTA
October 16, 1980
COMMISSIONER OF INCOME TAX Vs. GURPRITT SINGH
October 3, 1980
COMMISSIONER OF INCOME TAX Vs. ALLIED MOTORS PRIVATE LIMITED
October 1, 1980
COMMISSIONER OF INCOME TAX Vs. COCA COLA EXPORT CORPORATION
September 22, 1980
COMMISSIONER OF INCOME TAX Vs. ANAND PRASAD
September 22, 1980
COMMISSIONER OF INCOME TAX Vs. ROHTAK AND HISSAR DISTRICT ELECTRIC SUPPLY CO
September 15, 1980
COMMISSIONER OF INCOME TAX Vs. DALMIA R
November 5, 1980
COMMISSIONER OF INCOME TAX Vs. NORTHERN INDIA THEATRES PRIVATE LIMITED
October 31, 1980
COMMISSIONER OF INCOME TAX Vs. CAXTON PRESS P LIMITED
December 18, 1980
COMMISSIONER OF INCOME TAX Vs. BANWARI LAL AND SONS LIMITED
December 8, 1980
COMMISSIONER OF INCOME TAX Vs. ORIENT ENTERPRISES
January 10, 1980
COMMISSIONER OF INCOME TAX Vs. GURPRITT SINGH
January 11, 1980
COMMISSIONER OF INCOME TAX Vs. DALMIA R
January 11, 1980
COMMISSIONER OF INCOME TAX Vs. ORISSA CEMENT LIMITED
February 14, 1980
COMMISSIONER OF INCOME TAX Vs. NEW INDIA CONSTRUCTION CO
February 12, 1980
COMMISSIONER OF INCOME TAX Vs. DALMIA DADRI CEMENT LIMITED
February 12, 1980
COMMISSIONER OF INCOME TAX Vs. VINAY BHARAT RAM
February 18, 1980
COMMISSIONER OF INCOME TAX Vs. TALWAR O N
February 18, 1980
COMMISSIONER OF INCOME TAX Vs. PRATIVA DUTTA
February 26, 1980
COMMISSIONER OF INCOME TAX Vs. NEW GARAGE LIMITED
March 17, 1980
COMMISSIONER OF INCOME TAX Vs. MAHABIR PRASHAD AND SONS
March 19, 1980
COMMISSIONER OF INCOME TAX Vs. PHOOL CHAND JIWAN RAM
April 2, 1980
COMMISSIONER OF INCOME TAX Vs. MEDIRATTA ENGINEERING CORPORATION
April 2, 1980
COMMISSIONER OF INCOME TAX Vs. GURBUX SINGH DR
March 10, 1980
COMMISSIONER OF INCOME TAX Vs. DALMIA CEMENT BHARAT LIMITED
March 11, 1980
COMMISSIONER OF INCOME TAX Vs. HAR PRASAD AND CO P LIMITED
February 28, 1980
COMMISSIONER OF INCOME TAX Vs. KISHAN LAL
March 3, 1980
COMMISSIONER OF INCOME TAX Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED
May 23, 1980
COMMISSIONER OF INCOME TAX Vs. D L F HOUSING CONSTRUCTION P LIMITED
May 23, 1980
COMMISSIONER OF INCOME TAX Vs. BHARAT DEVELOPMENT PRIVATE LIMITED
August 1, 1980
COMMISSIONER OF INCOME TAX Vs. INDIAN AND EASTERN NEWSPAPER SOCIETY
May 13, 1980
COMMISSIONER OF INCOME TAX Vs. SRIKISHAN DASS
April 21, 1980
COMMISSIONER OF INCOME TAX Vs. PREMIER AUTO FINANCE PRIVATE LIMITED
April 18, 1980
COMMISSIONER OF INCOME TAX Vs. RAJINDER KUMAR SOMANI
April 30, 1980
COMMISSIONER OF INCOME TAX Vs. NATIONAL AIR PRODUCTS LIMITED
April 25, 1980
COMMISSIONER OF INCOME TAX NEW DELHI Vs. GEDORE TOOLS INDIA PRIVATE LIMITED
August 1, 1980
COMMISSIONER OF INCOME TAX NEW DELHI Vs. ETERNAL SCIENCE OF MANS SOCIETY NEW DELHI
August 29, 1980
COMMISSIONER OF SALES TAX Vs. NANGUMAL RAMKISHORE
December 18, 1980
COMMISSIONER OF SALES TAX Vs. DEVI CHAAT BHANDAR
November 25, 1980
COMMISSIONER OF SALES TAX DELHI Vs. RASHMI ELECTRICALS
November 25, 1980
COMMISSIONER OF SALES TAX DELHI Vs. INDIA NEON SIGNS
December 18, 1980
COMMISSIONER OF WEALTH TAX Vs. GURDIAL SINGH
March 4, 1980
CUMMINS DIESEL SALES SERVICE INDIA LIMITED Vs. DIRECTOR GENERAL OF SUPPLIES AND DISPOSALS NEW DELHI
September 1, 1980
CUSTODIAN OF EVACUEE PROPERTY Vs. QABOOL SINGH
January 30, 1980
D L F HOUSING AND CONSTRUCTION PRIVATE LIMITED Vs. UNION OF INDIA
April 25, 1980
D N VOHRA Vs. AGYA WANTI
July 18, 1980
D P MAHESHWARI Vs. DELHI ADMINISTRATION
July 25, 1980
DALEL SINGH Vs. JAG MOHAN SINGH
September 1, 1980
DALEL SINGH Vs. JAG MOHAN SINGH AND OTHERS
October 16, 1980
DALIP CHAND AGGARWAL Vs. ESCORTS
December 19, 1980
DALMIA DADRI CEMENT LTD Vs. COMMISSIONER OF INCOME TAX
February 27, 1980
DALMIA DAIRY INDUSTRIES LIMITED Vs. UNION OF INDIA
February 11, 1980
DARSHAN SINGH AND ANOTHER Vs. LT. GOVERNOR, DELHI AND OTHERS
September 19, 1980
DAULAT RAM Vs. SOM NATH
October 14, 1980
DEEP CHAND Vs. SAROOPI DEVI
February 22, 1980
DEEP CHAND ARYA Vs. KIRAN SOAP WORKS
October 7, 1980
DEEP CHAND MITTAL Vs. LT GOVERNOR OF DELHI
December 10, 1980
DEEPAK KUMAR ARORA Vs. SAMPURAN ARORA
October 10, 1980
DELHI ADMINISTRATION Vs. IAN SINGH
October 13, 1980
DELHI ADMINISTRATION Vs. FRIENDS HOUSING SOCIETY
September 19, 1980
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX NEW DELHI
April 3, 1980
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. KHEM CHAND AND BIPIN KUMAR SATISH KUMAR
August 11, 1980
DELHI DEVELOPMENT AUTHORITY Vs. GANGA SINGH
July 11, 1980
DELHI DEVELOPMENT AUTHORITY Vs. PUNJAB NATIONAL BANK
October 29, 1980
DELHI FLOUR MILLS INDUSTRIES LIMITED Vs. INDIAN HARDWARE
September 24, 1980
DELHI IRON SYNDICATE (PVT.) LTD. Vs. M/S. BAHADUR SINGH GAURI SHANKER ETC.
January 24, 1980
DELHI STOCK EXCHANGE ASSOCIATION LIMITED Vs. COMMISSIONER OF INCOME TAX
February 29, 1980
DELHI TRANSPORT CORPORATION Vs. PUSHPA CHOPRA
July 17, 1980
DEPUTY GENERAL MANAGER PHONES DELHI TELEPHONE DISTRICT NEW DELHI Vs. INDIA SAIN ALAG
April 7, 1980
DEV RAJ Vs. STATE AND M.C.D.
May 22, 1980
DEVENDER KUMAR JAIN Vs. STATE
March 19, 1980
DEVI DAYAL ELECTRONICS AND WIRES LTD. ANDANOTHER Vs. UNION OF INDIA AND OTHERS
October 16, 1980
DEWAN HARI CHAND Vs. MUNICIPAL COMMITTEE OF DELHI
May 16, 1980
DEWAN IZZAT RAI Vs. DEWAN IQBAL NATH NANDA
September 18, 1980
DHARAM YASH DEV AND ANOTHER Vs. LATE SHRI SANJAY GANDHI
November 11, 1980
DILNAWAZ KHAN Vs. STATE
March 12, 1980
DR. RAM CHANDRA Vs. SBRI MUNI LAL MEHRA AND ANOTHER
February 15, 1980
DULI CHAND Vs. REGISTRAR OF TRADE MARKS AND NAUSHADAR BAR ASSOCIATION
September 5, 1980
EAST INDIA HOTELS LTD Vs. COMMISSIONER OF SALES TAX DELHI ADMINISTRATION NEW DELHI
December 18, 1980
EDWIN STEPHEN Vs. SADA NAND
October 28, 1980
ELECTRIC CONSTRUCTION AND EQUIPMENT COMPANY LIMITED Vs. UNION OF INDIA
August 20, 1980
ELECTRIC CONSTRUCTION AND EQUIPMENT COMPANY LIMITED Vs. UNION OF INDIA (UOI) AND ORS.
August 23, 1980
ELECTRICAL MFG COMPANY LIMITED Vs. D D BHARGAVA
January 29, 1980
EMKAY EXPORTERS PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
December 18, 1980
EMPLOYEES STATE INSURANCE CORPORATION Vs. ROOP CHAND AND COMPANY
September 12, 1980
ENGINEERING PRODUCT (INDIA) LTD. Vs. S.K. MALHOTRA AND ANR.
November 11, 1980
EOVA BALL BEARING INDUSTRIES Vs. MICO BALL BEARING
September 1, 1980
ESTATE OF MIRA BHOJWANI ASHOK BHOJWANI Vs. CONSTITUTION OF INDIA
July 21, 1980
ETHYL SAXENA Vs. COMMISSIONER OF INCOME TAX
February 18, 1980
FAQIR CHAND GUPTA Vs. TANWAR FINANCE PRIVATE LIMITED
April 30, 1980
FOOD CORPORATION OF INDIA Vs. P L JUNEJA
April 8, 1980
G A MANI Vs. FOOD CORPORATION OF INDIA
March 17, 1980
G L MIRCHANDANI Vs. LIFE INSURANCE CORPORATION
March 12, 1980
GALA BEAUTY PARLOUR DELHI Vs. GALA BEAUTY PARLOUR ROORKEE
February 6, 1980
GANESH ANAND CHELA Vs. SWAMI DIVYANAND
February 29, 1980
GANESH OIL TRADERS Vs. DELHI TERMINAL TAX AGENCY
July 23, 1980
GANGA PARSHAD GUPTA AND SONS GUPTA MEDICAL HALL HATHRAS Vs. ASSISTANT OF TRADE MARKS NEW DELHI
May 5, 1980
GANGA PRASAD GUPTA AND SONS Vs. ASSTT RAGISTRAR OF TRADE MARKS
May 5, 1980
GANGA SARAN AND SONS HUF Vs. INCOME TAX OFFICER
May 6, 1980
GANPAT RAM Vs. GAYATRI DEVI
August 28, 1980
GIAN SINGH Vs. CHIEF SETTLEMENT COMMISSIONER
February 4, 1980
GIAN SINGH Vs. STATE DELHI ADMINISTRATION
October 15, 1980
GIAN SINGH Vs. STATE (DELHI ADMINISTRATION)
September 19, 1980
GIRDHARI LAL Vs. LAXMI NARAIN
August 26, 1980
GIRDHARI LAL Vs. G C JAIN
January 11, 1980
GOPAL PAPER AND BOARD MILLS Vs. UNION OF INDIA AND OTHERS
November 3, 1980
GOPAL SISODIA Vs. UNION OF INDIA
March 21, 1980
GURBAKSH SINGH Vs. DHANI DEVI
March 13, 1980
GURBAX RAI Vs. VIDYAWATI
September 1, 1980
GURBUX RAI ARORA Vs. VIDYAWATI
September 10, 1980
GURBUX SINGH Vs. KISHAN CHAND AND ANR.
May 9, 1980
H K DAS SHARMA Vs. INDIA G FINANCE
April 14, 1980
H M PAVRI Vs. UNION OF INDIA
November 5, 1980
H S JOLLY Vs. KISHAN
May 6, 1980
H.M.M. LIMITED Vs. UNION OF INDIA (UOI) AND ORS.
March 31, 1980
HAJI NEMATULLAH Vs. HAJI MOHAMMAD ZIKRIYA
November 12, 1980
HAR SWARUP GUPTA Vs. UNION OF INDIA
March 31, 1980
HARBHAJAN DAS Vs. TILAK RAJ MEHTA
September 26, 1980
HARDEV SINGH Vs. EMPLOYEES STATE INSURANCE COMPANY
October 10, 1980
HARI MOHAN NEHRU Vs. RAMESHWAR DAYAL
February 4, 1980
HARI SINGH Vs. DHARAM SINGH
July 14, 1980
HARI VISHNU POPHALE Vs. UNION OF INDIA
April 16, 1980
HARKISHAN Vs. DELHI SIMLA CATHOLIC ARCHDIOCESE
November 21, 1980
HARVINDER SINGH Vs. DELHI ADMINISTRATION
August 27, 1980
HARYANA BREWERIES LIMITED Vs. ALUMINIUM MANUFACTURING COMPANY LIMITED
April 10, 1980
HENRY S CLERK AND CO Vs. UNION OF INDIA
May 6, 1980
HINDUSTAN ALUMINIUM CORPORATION LTD Vs. SUPERINTENDENT, CENTRAL EXCISE, MIRZAPUR AND OTHERS
November 27, 1980
HINDUSTAN COPPER LIMITED Vs. ASSAM BEARING AGENCIES
January 15, 1980
HINDUSTAN DEWIDAT TOOLS LTD. Vs. UNION OF INDIA
October 21, 1980
HINDUSTAN MILKFOOD MANUFACTURERS LIMITED Vs. UNION OF INDIA (UOI) THROUGH THE JOINT SECRETARY MINISTRY OF FINANCE DEPARTMENT OF REVENUE AND INSURANCE AND ORS.
July 24, 1980
HINDUSTAN VACUM GLASS LIMITED Vs. UNION OF INDIA
August 26, 1980
HOTEL DIPLOMAT Vs. COMMISSIONER OF INCOME TAX
April 30, 1980
HOTEL RAJDOOT PRIVATE LIMITED Vs. B MUNICIPAL CORPORATION OF INDIA
March 19, 1980
HYDERABAD ASBESTOS CEMENT PRODUCTS LTD Vs. UNION OF INDIA
January 1, 1980
HYDERABAD ASBESTOS CEMENT PRODUCTS LTD AND ANOTHER Vs. UNION OF INDIA AND OTHERS
May 5, 1980
IMPERIAL CHEMICAL INDUSTRIES LIMITED Vs. REGISTRAR OF TRADE MARKS BOMBAY
December 11, 1980
IN RE: TELESOUND INDIA LTD. Vs. STATE
December 5, 1980
INCOME TAX OFFICER Vs. OFFICIAL LIQUIDATOR
October 1, 1980
INDERJIT KAUR Vs. RAJINDER SINGH
April 16, 1980
INDERJIT SEHDEV Vs. RAM SINGH
January 22, 1980
INDIAN HARDWARE INDUSTRIES LTD. AND OTHERS Vs. S.K. GUPTA AND ANOTHER
March 14, 1980
INDIAN OIL CORPORATION LIMITED Vs. MULTIMETALS LIMITED
October 17, 1980
INDIAN PLASTICS & CHEMICALS PVT LTD Vs. UNION OF INDIA
October 22, 1980
INDIRA RAMCHANDANI Vs. UNION OF INDIA
August 4, 1980
INDRAJ AND OTHERS Vs. HE COLLECTOR, DELHI AND OTHERS
April 10, 1980
INDRAWATI Vs. SITAL GIR
October 16, 1980
INTERADS ADVERTISING (P.) LTD. Vs. PALMEX ENTERPRISES.
February 29, 1980
INTERADS ADVERTISING PRIVATE LIMITED Vs. BENTREX AND COMPANY
August 5, 1980
INTERNATIONAL CENTRE FOR KATHAKALI Vs. H.K. MALIK
August 8, 1980
ISH KUMAR Vs. BHAGWANTI DEVI
October 28, 1980
ISHAR DAS SAWHNEY Vs. S C MAHINDRU
May 20, 1980
J B KANSAL Vs. WARYAM SINGH
November 11, 1980
J K COTTON SPINNING & WEAVING MILLS CO LTD AND ANOTHER Vs. UNION OF INDIA AND OTHERS
October 16, 1980
J K INDUSTRIES LIMITED Vs. M M LAL
May 29, 1980
J L PAUL Vs. RANJIT SINGH
July 24, 1980
J M A INDUSTRIES LIMITED Vs. UNION OF INDIA
January 30, 1980
J N SHARMA AND SONS Vs. COMMISSIONER OF INCOME TAX
February 5, 1980
J S KHANNA Vs. UNIVERSITY OF DELHI
October 17, 1980
J S SODHI Vs. AMARJIT KAUR
January 15, 1980
JAG MOHAN LAL Vs. TARA CHAND VERMA
September 4, 1980
JAGATJIT INDUSTRIES CORPORATION Vs. UNION OF INDIA
September 22, 1980
JAGATJIT INDUSTRIES LIMITED Vs. RAJIV GUPTA
September 25, 1980
JAGDAMBA CHARITY TRUST Vs. COMMISSIONER OF INCOME TAX
May 23, 1980
JAGDISH CHAND Vs. BHIM SAIN
April 3, 1980
JAGDISH PERSHAD Vs. PHOOLWATI DEVI
March 7, 1980
JAGDISH POPLI Vs. THE STATE & N.D.M.C. NEW DELHI
August 12, 1980
JAGDISH SINGH Vs. DAIJIT SINGH
February 26, 1980
JAGMOHAN Vs. STATE
February 29, 1980
JAI PRAKASH Vs. JEAN CONEA
November 18, 1980
JAIN SHUDH VANASPATI LTD Vs. UNION OF INDIA
August 22, 1980
JAIN SHUDH VANASPATI LTD. AND ANOTHER Vs. UNION OF INDIA AND OTHERS
August 28, 1980
JAIPUR CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX
April 14, 1980
JAMMU AND KASHMIR BANK LIMITED Vs. RAWINDAN
March 21, 1980
JASWANT SUGAR MILLS LIMITED Vs. UNION OF INDIA
October 21, 1980
JAWAHAR LAL GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
March 28, 1980
JAWAHARLAL MAMTANI Vs. BHAGCHAND MOTUMAL MAMTANI
October 16, 1980
JAY ENGINEERING WORKS LIMITED Vs. UNION OF INDIA
October 24, 1980
JAY ENGINEERING WORKS LTD. AND ANR. Vs. UNION OF INDIA AND ORS.
December 24, 1980
JYOTI PRAKASH MITTER Vs. UNION OF INDIA
January 28, 1980
K R BERI AND CO Vs. METAL GOODS MANUFACTURING CO PRIVATE LIMITED
January 21, 1980
K R BERI AND CO Vs. METAL GOODS MFG COMPANY PRIVATE LIMITED
May 15, 1980
KALA KHAN Vs. STATE
April 21, 1980
KARTAR SINGH Vs. STATE
October 16, 1980
KASHMERE GATE CHARITABLE TRUST Vs. M G SHAHNI AND CO
April 9, 1980
KASTURILAL HARKESH KUMAR Vs. UNION OF INDIA
March 21, 1980
KISHORE LAL Vs. STATE
September 16, 1980
KRISHAN KUMAR JAIN Vs. R C DHINGRA
February 29, 1980
KRISHAN KUMAR MADHOK Vs. UNION OF INDIA
January 18, 1980
KRISHAN LAL Vs. MUKUND LAL
November 5, 1980
KRISHNA DEVI DALMIA Vs. INCOME TAX OFFICER
November 6, 1980
KRISHNA DEVI NIGAM Vs. SHYAM BABU GUPTA
February 4, 1980
KRISHNA GOLD AND SILVER THREAD MILLS Vs. UNION OF INDIA
February 27, 1980
KRISHNA PRAKASH Vs. SHANTA SINHA CHENOY
February 26, 1980
KULDIP KUMAR MEHTA Vs. SHADI LAL PASSI
July 22, 1980
KULDIP SINGH Vs. ADMINISTRATOR DELHI ADMNS
March 5, 1980
KUNDAN LAL MEHTA Vs. PRAKASH WATI
August 11, 1980
L BANSI DHAR AND SONS Vs. COMMISSIONER OF INCOME TAX
January 11, 1980
L. BANSI DHAR AND SONS Vs. COMMISSIONER OF INCOME TAX, DELHI-I
March 14, 1980
LACHHMAN DAS Vs. SURAJ PARKASH MAHAJAN
April 21, 1980
LACHHMAN DASS AND ANOTHER Vs. SURAJ PARKASH MAHAJAN
August 20, 1980
LAJPAT RAI Vs. USHA RANI
April 1, 1980
LAJPAT RAI Vs. USHA RANI
February 18, 1980
LAJWANTI Vs. BAHADUR SINGH
August 29, 1980
LAL BANSIDHAR AND SONS Vs. COMMISSIONER OF INCOME TAX DELHI I
January 11, 1980
LAL CHAND Vs. PRAKASH NARAIN BHATNAGAR
May 14, 1980
LALA GIRDHARI LA Vs. ABDUL JALIL
January 21, 1980
LALITA DALMIA Vs. COMMISSIONER OF WEALTH TAX
March 31, 1980
LAND ACQUISITION COLLECTOR Vs. GAJPAL SINGH
July 28, 1980
LAXMI KANT MUKT Vs. JITENDER KUMAR AGGARWAL
January 12, 1980
LEELA WATI Vs. GANGA DEVI
April 29, 1980
M PARKASH Vs. GOODWILL INDIA LIMITED
January 18, 1980
M.C.D. Vs. LALA RAM AND ANOTHER
August 26, 1980
M.C.D. Vs. LALA RAM AND ANOTHER
August 25, 1980
M.C.D. Vs. JAWAHAR LAL
August 27, 1980
M.D. OSWAL HOSIERY Vs. SWAMI KRISHNA NAND GOVINDA NAND BHAGWAT DHAM
December 2, 1980
M/S MURARKA ENGINEERING WORKS Vs. SHRI S. S. GAMBHIR
December 11, 1980
M/S VINOD METAL INDUSTRIES Vs. SHRI S. N. SIKAND AND ORS.
November 4, 1980
M/S. USHA SALES LTD., DELHI Vs. REGIONAL PROVIDENT FUND COMMISSIONER, NEW DELHI AND ANOTHER
February 1, 1980
MADAN LAL Vs. STATE
November 24, 1980
MADAN LAL BHATIA Vs. RATTANSEHGAL
October 31, 1980
MADAN LAL SETH Vs. AMAR SINGH BHALLA
August 6, 1980
MADAN MOHAN LAL JAIN Vs. CHANDER VATI DEVI
October 13, 1980
MADAN MOHAN VOHRA Vs. SHARWAN KUMAR
August 7, 1980
MADANLAL BHATIA Vs. RATAN SEHGAL
October 31, 1980
MADRAS RUBBER FACTORY LTD. Vs. UNION OF INDIA (UOI),
April 1, 1980
MAHINDRA AND MAHINDRA LIMITED Vs. UNION OF INDIA
August 1, 1980
MALIK SINGH Vs. JAGAN NATH BAHL
May 6, 1980
MANAGEMENT OF BHARAT KALA KENDRA PRIVATE LIMITED Vs. R K BAWEJA
October 9, 1980
MANGANCES ORE INDIA LTD Vs. MANGILAL RUNGTA CALCUTTA
August 27, 1980
MANJULA BHARGAVA Vs. BHARAT BHUSHAN BHARGAVA
October 28, 1980
MANOHAR LAL Vs. LIFE INSURANCE CORPORATION
September 11, 1980
MANOHAR SINGH Vs. KAMLA DEVI
February 11, 1980
MASCOT ENTERPRISES Vs. LT GOVERNOR OF DELHI
September 29, 1980
MEERA BAI Vs. ANAND KUMAR
December 27, 1980
MESSRS RAJASTHAN BUILDERS Vs. UNION OF INDIA AND ANOTHER
September 1, 1980
MESSRS S.S. AND S.N. GOENKA Vs. UNION OF INDIA
October 9, 1980
METRO ELECTRIC COMPANYNEW DELHI Vs. DELHI DEVELOPMENT AUTHORITY NEW DELHI
January 21, 1980
MODI CARPETS LIMITED Vs. UNION OF INDIA
April 16, 1980
MODI INDUSTRIES LTD. Vs. UNION OF INDIA AND OTHERS
April 9, 1980
MOHAN LAL Vs. KALU RAM
August 19, 1980
MOHINDER KAUR Vs. MANPHOOL SINGH
December 10, 1980
MOHINDER KAUR KOCHHAR Vs. PUNJAB NATIONAL BANK LTD
September 16, 1980
MOHINI SAYAL Vs. KUSHAL KUMAR
October 22, 1980
MOORTI ALIAS RAM MOORTI WD O SEVA RAM Vs. PARAI DEVI WD O LATE SHRI BAL MUKAND
September 24, 1980
MRS. R. BUDHWAR Vs. SHRI MAHARAJ KUMAR MAHIJIT SINGH
February 26, 1980
MUKESH KUMAR Vs. KAMINI GUPTA
December 1, 1980
MUNICIPAL CORPORATION OF DELHI Vs. BHAGAT SINGH
January 10, 1980
MUNICIPAL CORPORATION OF DELHI Vs. M/S. OM PARKASH AND SONS AND OTHERS
February 8, 1980
MUNICIPAL CORPORATION OF DELHI Vs. DINA NATH
February 15, 1980
MUNICIPAL CORPORATION OF DELHI Vs. THE STATE
March 20, 1980
MUNICIPAL CORPORATION OF DELHI Vs. SHRI ANIL KUMAR AND OTHERS
March 27, 1980
MUNICIPAL CORPORATION OF DELHI Vs. S. RAMANATHAN AND ANOTHER
May 23, 1980
MUNICIPAL CORPORATION OF DELHI Vs. SEWAK RAM
January 9, 1980
MUNICIPAL CORPORATION OF DELHI Vs. P.P. KUNJIPAL
February 20, 1980
MUNICIPAL CORPORATION OF DELHI Vs. M/S. CRYSTAL ICE FACTORY
January 29, 1980
MUNICIPAL CORPORATION OF DELHI Vs. RAJ KUMAR
February 21, 1980
MUNICIPAL CORPORATION OF DELHI Vs. JIA LAL
February 8, 1980
MUNICIPAL CORPORATION OF DELHI Vs. NAND LAL AND ANOTHER
February 8, 1980
MUNICIPAL CORPORATION OF DELHI Vs. NANAK CHAND
February 20, 1980
MUNICIPAL CORPORATION OF DELHI Vs. SHRI BALI RAM AND ANOTHER
February 21, 1980
MUNICIPAL CORPORATION OF DELHI Vs. JAI RAM SINGH AND STATE
February 19, 1980
MUNICIPAL CORPORATION OF DELHI Vs. MANAK DUTT
January 23, 1980
MUNICIPAL CORPORATION OF DELHI Vs. MANGE RAM
January 11, 1980
MUNICIPAL CORPORATION OF DELHI Vs. M/S. LAHSA RESTAURANT AND OTHERS
April 1, 1980
MUNICIPAL CORPORATION OF DELHI Vs. ABHEY RAM
January 28, 1980
MUNICIPAL CORPORATION OF DELHI Vs. TILAK RAJ AND ANOTHER
January 15, 1980
MUNICIPAL CORPORATION OF DELHI Vs. BADRI NATH
May 23, 1980
MUNICIPAL CORPORATION OF DELHI Vs. RAJINDER KUMAR AND OTHERS
September 19, 1980
MUNICIPAL CORPORATION OF DELHI Vs. AMRIT LAL
October 31, 1980
MUNICIPAL CORPORATION OF DELHI Vs. RAM KUMAR BHARDWAJ
April 2, 1980
MUNICIPAL CORPORATION OF DELHI Vs. R N GHANERKAR
February 27, 1980
MUNICIPAL CORPORATION OF DELHI Vs. Y K KAPOOR
March 18, 1980
MUNICIPAL CORPORATION OF DELHI Vs. CHILDREN BOOK TRUST
February 29, 1980
MUNICIPAL CORPORATION OF DELHI Vs. RAM KUMAR
February 21, 1980
MUNICIPAL CORPORATION OF DELHI Vs. JAGAT NARAIN AND STATE
January 22, 1980
MUNICIPAL CORPORATION OF DELHI (DELHI ELECTRIC SUPPLY UNDERTAKING) DELHI Vs. D.C. JAIN
April 14, 1980
MUNSHI RAM SAKHUJA Vs. RAM PARSHAD
December 19, 1980
NARAIN DAS Vs. KRISHAN LAL LONGANI
September 9, 1980
NARAIN DUTT JHAMB Vs. M C D AND STATE
May 14, 1980
NARAIN SINGH SUGAR MILLS P LTD Vs. COMMISSIONER OF INCOME TAX
March 27, 1980
NARINDER KUMAR Vs. STATE DELHI ADMINISTRATION
February 7, 1980
NARINDER KUMAR Vs. PARVATI DEVI
April 18, 1980
NARULA TRADING AGENCY Vs. COMMISSIONER OF SALES TAX DELHI
September 26, 1980
NASUR UD DIN Vs. STATE TRANSPORT AUTHORITY
February 4, 1980
NATIONAL AGRL CO OP MARKETING FEDERATION OF INDIA Vs. UNION OF INDIA
September 17, 1980
NATIONAL BUILDINGS CONSTRUCTION CORPORATION LTD , NEW DELHI Vs. M K JAIN
May 8, 1980
NATIONAL ELECTRIC SUPPLY AND TRADING CORPORATION PRIVATE LIMITED Vs. UNION OF INDIA
December 10, 1980
NATIONAL SMALL INDUSTRIES CORPORATION LIMITED Vs. METAL PRODUCTS OF INDIA
February 29, 1980
NAUBAT RAI AHLUWALIA Vs. SHYAM SUNDAR KHANNA
August 27, 1980
NAWABGANJ SUGAR MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
February 5, 1980
NEELAM KALRA Vs. VINOD KALRA
September 17, 1980
NEELAM RAIS Vs. VINOD KUMAR RAIS
August 26, 1980
NEW BANK OF INDIA LTD. Vs. UNION OF INDIA AND ANOTHER
February 27, 1980
NEW DELHI MUNICIPAL COMMITTEE Vs. CHAMAN LAL AND THE STATE
January 22, 1980
NEW DELHI MUNICIPAL COMMITTEE Vs. LITTLE THEATRE GROUP
April 9, 1980
NEW DELHI MUNICIPAL COMMITTEE AND ANOTHER Vs. DARSHAN LAL AND OTHERS
February 15, 1980
NEW DELHI MUNICIPAL COMMITTEE, NEW DELHI Vs. THANWAR LAL AND OTHERS
January 15, 1980
NEW DELHI MUNICIPAL CORPORATION Vs. HARDEV SINGH
April 8, 1980
NEW INDIA INDUSTRIAL CORPORATION LIMITED Vs. UNION OF INDIA
May 16, 1980
NOOR ELAHI Vs. SHEIKH ABDUL GAFFAR
March 7, 1980
NOORUDDIN Vs. CHAUDHARY NAUBAT SINGH
August 6, 1980
OM PARKASH Vs. UNION OF INDIA
August 26, 1980
OM PARKASH Vs. HANUMAN PERSHAD GENERIWALA AND ANR.
July 29, 1980
OM PRAKASH Vs. STATE
August 26, 1980
OM PRAKASH Vs. BRIJ NATH SHARMA
May 22, 1980
OM PRAKASH Vs. CHILD WELFARE BOARD
February 1, 1980
OMVIK ELECTRONICS PRIVATE LIMITED Vs. UNION OF INDIA
January 30, 1980
ORIENT LONGMAN LIMITED Vs. COMMISSIONER OF INCOME TAX
July 28, 1980
ORIENT LONGMAN LTD. Vs. COMMISSIONER OF INCOME TAX, DELHI-II
March 28, 1980
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. KIRAN WATI
September 16, 1980
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. SUSHILA JAIN
February 29, 1980
ORIENTAL INDUSTRIAL INVESTMENT CORPORATION Vs. UNION OF INDIA
July 28, 1980
P L BHARDWAJ Vs. STATE BANK OF INDIA
March 4, 1980
P N CHOPRA Vs. UNION OF INDIA
December 17, 1980
P N SIKAND Vs. COMMISSIONER OF INCOME TAX
April 30, 1980
P ROY COMPANY Vs. PUNJAB NATIONAL BANK
May 23, 1980
P. N. MUTTOO Vs. UNION OF INDIA AND OTHERS
October 1, 1980
PARKASH WATI Vs. AMAR PRAKASH
July 11, 1980
PARMESHWARI DASSKHANNA Vs. BHALA NATH PARIHAR
May 12, 1980
PARVEEN KUMAR Vs. STATE
January 2, 1980
PHALWANT SINGH Vs. JAI NARAIN
July 11, 1980
PHELPS AND CO Vs. SHALIMAR PAINTS NDMC
May 12, 1980
PORRITTS AND SPENCER ASIA LIMITED Vs. UNION OF INDIA
February 29, 1980
PRABHAT MANUFACTURING INDUSTRIAL COOPERATIVE SOCIETY Vs. BANWARI LAL
May 20, 1980
PRABHU DAYAL Vs. MUNICIPAL CORPORATION OF DELHI
February 29, 1980
PRAYAG DASS RAJGARHIA Vs. COMMISSIONER OF INCOME TAX
September 17, 1980
PRECISION STEEL AND ENGINEERING WORKS Vs. PREM DEVA NIRANJAN DEVA TAYAL
December 8, 1980
PREM CHANDRA SHARMA Vs. V S TALWAR
April 22, 1980
PREM DUTT GUPTA Vs. DHAN DEVI
March 20, 1980
PREM NATH KAPUR Vs. RAM SHIKSH MEHTA
May 23, 1980
PREM NATH MOTORS Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL DELHI
April 10, 1980
PREM SWARUP PURI Vs. DELHI ADMINISTRATION AND UNION OF INDIA
February 15, 1980
PREMI Vs. STATE
July 25, 1980
PREMIER TYRES LIMITED Vs. STATE TRADING CORPORATION OF INDIA LIMITED
August 18, 1980
PREMIER TYRES LTD. Vs. STATE TRADING CORPORATION OF INDIA LTD.
May 5, 1980
PRITAM LAL Vs. STATE AND M.C.D.
February 27, 1980
PRITAM SINGH Vs. STATE OF PUNJAB
December 11, 1980
PRITAM SINGH Vs. RAM GOPAL MADAN LAL
November 17, 1980
PRITAM SINGH Vs. BHAJAN LAL
September 4, 1980
PRITAM SINGH Vs. STATE OF PUNJAB
July 23, 1980
PRITHVI RAJ Vs. NIRMAL MULTANI
March 20, 1980
PROMILA DEWAN Vs. MUNICIPAL CORPORATION OF DELHI
May 12, 1980
PUNJAB & SIND BANK Vs. RAM PRAKASH JAGDISH CHANDER
February 16, 1980
PUNJAB NATIONAL BANK Vs. UNION OF INDIA
November 27, 1980
PURAN CHAND Vs. COMMISSIONER MUNICIPAL CORPORATION OF DELHI
May 21, 1980
R BUDHAWAR Vs. MAHARAJ KUMAR M SINGH
February 11, 1980
R M JOSHI Vs. RESERVE BANK OF INDIA
March 19, 1980
R N DHAWAN Vs. UNION OF INDIA
October 10, 1980
R S BHAGAT Vs. UNION OF INDIA
October 1, 1980
R S NALVA Vs. AUIED METAL AND ENGINEERING WORKS
May 21, 1980
RADHKA NARAIN AND ORS. Vs. CHANDRA DEVI AND ANR.
August 21, 1980
RAGHUBIR SINGH Vs. THE DELHI ADMINISTRATION AND ORS.
January 25, 1980
RAGHUNANDAN CHAUHAN Vs. STATE
March 28, 1980
RAGUNATH RAI Vs. HARI BAI
July 15, 1980
RAJ CHOPRA Vs. SHANNO DEVI
March 26, 1980
RAJ KUMAR OHRI Vs. PARMOD KANTA
December 19, 1980
RAJASTHAN BUILDERS Vs. UNION OF INDIA
December 10, 1980
RAJBANS BEHARI LAL Vs. ADDITIONAL ASSISTANT CONTROLLER OF ESTATE DUTY NEW DELHI
December 5, 1980
RAJESH CHAND Vs. DAYAWANT
March 4, 1980
RAJINDER SINGH Vs. CHAKRAVARTI MALHOTRA
February 13, 1980
RAJINDER SINGH JOON Vs. TARA WANTI
January 10, 1980
RAJINDRA ELECTRIC WORKS NEW DELHI Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
December 19, 1980
RAM CHANDER GARG Vs. THE SECRETARY, MINISTRY OF DEFENCE, UNION OF INDIA, NEW DELHI
March 27, 1980
RAM I LAL Vs. GURBAX SINGH
February 18, 1980
RAM KISHAN ROHATGI AND OTHERS Vs. MUNICIPAL CORPORATION OF DELHI AND OTHERS
March 5, 1980
RAM LALWANI Vs. STATE
April 24, 1980
RAM NARAIN Vs. STATE
January 16, 1980
RAM NATH Vs. O P KHADRIA
February 22, 1980
RAM PRAKASH Vs. STATE AND M.C.D.
February 1, 1980
RAM RAKHA MAL Vs. STATE
January 4, 1980
RAMA KANT AND OTHERS Vs. M/S TULSHI BHAI GORDHAN BHAI PATEL
November 11, 1980
RAMESH CHAND SHARMA Vs. HARPAL SINGH SHARMA
September 9, 1980
RAMESH KUMAR Vs. RAVINDER KUMAR GAMBHIR AND ANR.
May 20, 1980
RAMESH SURI Vs. CUSTODIAN GENERAL OF EVACNEE
May 14, 1980
RAMESHWAR Vs. STATE
October 3, 1980
RAMJI LAL AND ORS. Vs. GURBAX SINGH
January 15, 1980
RANDHIR SINGH Vs. STATE
April 29, 1980
RANDHIR SINGH Vs. STATE
May 15, 1980
RANI LILA BHARGAVA Vs. UNION OF INDIA
February 14, 1980
RANJIT KUMAR Vs. STATE
July 8, 1980
RANJIT SINGH Vs. SUDHIR SINGH
July 28, 1980
RAVI DUTT SHARMA Vs. RATTAN LAL BHARGAVA
August 26, 1980
REGISTRAR OF TRADE MARKS Vs. HAMDARD NATIONAL FOUNDATION
March 4, 1980
REHABILITATION MINISTRY EMPLOYEES CO0OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. UNION OF INDIA
September 1, 1980
RENUSAGAR POWER COMPANY LIMITED Vs. UNION OF INDIA
November 17, 1980
RICHHA RAM Vs. THE STATE
April 11, 1980
RISHI RAJ VERMA AND ANOTHER Vs. SMT. VEENA KUMARI ETC.
November 26, 1980
ROHTAK AND HISSAR DISTRICTS ELECTRIC SUPPLY CO P LIMITED Vs. COMMISSIONER OF INCOME TAX
September 15, 1980
ROMESH KUMAR BHATIA Vs. ZORRIK ENTERPRISES
August 4, 1980
S JAGJIT SINGH Vs. UNION OF INDIA
September 5, 1980
S L GUPTA Vs. SWARAN LATA GUPTA
March 1, 1980
S L KAPOOR Vs. JAGMOHAN LT GOVERNOR
May 9, 1980
S N BHATIA Vs. Y D SHARMA
October 30, 1980
S NARAIN SINGH Vs. RAM GOPAL MADAN LAL
November 17, 1980
S R DUTTA Vs. CHUNNI LAL BHATIA
December 11, 1980
S RAUS I A S STUDY CIRDE Vs. SUSHILA NANDA
December 17, 1980
S SHARMA Vs. M L SAWHNEY
May 22, 1980
SADHNA Vs. STATE
November 11, 1980
SAHNI ENTERPRISES Vs. KEYS INTERNATIONAL
March 12, 1980
SAMPURAN SINGH BHELA Vs. R GOPAL
February 28, 1980
SANDEEP MANI PROPRIETOR OF CAPITAL RADIO COMPANY NEW DELHI Vs. CAPITAL SOUND EQUIPMENT DELHI
March 3, 1980
SANT RAM Vs. DELHI STATE
March 5, 1980
SANTDAS IDANMAL & COMPANY Vs. UNION OF INDIA AND OTHERS
December 11, 1980
SARASWATI MUSIC COLLEGE Vs. ANNAPOORNA ADVERTISING PRIVATE LIMITED
March 12, 1980
SARDAR KULWANT SINGH Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS AND OTHERS
October 15, 1980
SARDARI LAL JAIN Vs. AMAR NATH
April 2, 1980
SARDARI LAL KOHLI AND ORS. Vs. M/S INDIAN SUGAR INDUSTRIES EXPORT CORPORATION LTD.
April 28, 1980
SARUPA Vs. STATE AND M.C.D.
February 26, 1980
SARVATI DEVI Vs. G C JAIN
August 28, 1980
SAT PERKASH ANAND Vs. D K PODDAR
October 28, 1980
SATINDER LAL GUPTA Vs. SWAMA LATA GUPTA
March 6, 1980
SATISH SWARUP GUPTA Vs. VRAJ LAL MANILAL AND COMPANY
December 19, 1980
SATYA PRAKASH AND ORS. Vs. BALRAM BHASIN
December 10, 1980
SAWHNEY RUBBER INDUSTRIES Vs. COMMISSIONER OF SALES TAX NEW DELHI
December 8, 1980
SCINDIA POTTERIES PRIVATE LIMITED Vs. PUROLATOR INDIA LIMITED
February 22, 1980
SH. SAT PRAKASH ANAND ALIAS SAT PAL Vs. SH. D.K. PODDAR AND OTHERS
October 18, 1980
SHAILASH JAIN Vs. MUNICIPAL CORPORATION OF DELHI
September 30, 1980
SHAKTI SUGERS LIMITED Vs. UNION OF INDIA AND S T C OF INDIA
October 24, 1980
SHAKUNTLA DEVI Vs. COMMISSIONER OF INCOME TAX
March 4, 1980
SHAKUNTLA KUMARI Vs. OM PRAKASH GHAI
October 6, 1980
SHAM LAL GHINGRA Vs. JASWANT KAUR
January 25, 1980
SHANKAR LAL SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
August 12, 1980
SHASHI KAPUR Vs. SULAKSHNA MALHAN
May 23, 1980
SHASHI KAPUR Vs. O P GOGNE
October 13, 1980
SHER SINGH GUPTA Vs. PREM CHAND
May 8, 1980
SHRI AMRIT LAL Vs. DR. ROSHAN LAL KALIA (DECEASED)
November 11, 1980
SHRI JHABHU MAL AND ANOTHER Vs. SHRI SRI BHAGWAN AND ANOTHER
July 23, 1980
SHRI KASHMERE LAL Vs. SMT. SHEILA DEVI
August 4, 1980
SHRI KISHAN SINGH Vs. UNION OF INDIA AND OTHERS
November 6, 1980
SHRI LAKSHMI CHAND JAIN Vs. SHRI RAM KANWAR AND ORS.
August 1, 1980
SHRI PANNA LAL JAIN Vs. SHRI SUNDER LAL
February 8, 1980
SHRI UTTAM CHAND Vs. SMT. RAM MURTI GUPTA
July 25, 1980
SHRIMATI JANKI DEVI Vs. RAGHUBAR DAYAL
March 7, 1980
SHRIRAM REFRIGERATION INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
August 1, 1980
SIDDHARTHA PUBLICATIONS P LIMITED Vs. COMMISSIONER OF INCOME TAX
March 5, 1980
SITA DEVI Vs. UNION OF INDIA
May 20, 1980
SMT. BHAGWAN DEVI AND ORS. Vs. SHRI ABDUL JALIL AND ORS.
January 21, 1980
SMT. GANGA DEVI AND ORS. Vs. MUNICIPAL CORPORATION OF DELHI AND ORS.
March 7, 1980
SMT. INDERBIR KAUR AND OTHERS Vs. SATBIR SINGH AND OTHERS
November 13, 1980
STATE Vs. GIAN SINGH
October 13, 1980
STATE Vs. SHRI KANHIYA LAL
May 23, 1980
STATE Vs. JITENDER CHOPRA
April 1, 1980
STATE Vs. SMT. CHAMELI DEVI AND ORS.
September 19, 1980
STATE (DELHI ADMINISTRATION) Vs. DHARAM PAL
July 10, 1980
STATE BANK OF INDIA Vs. MACHINE WELL INDUSTRIES AND OTHERS
November 18, 1980
STATE DELHI ADMINISTRATION Vs. VED PERKASH
March 11, 1980
STATE DELHI ADMINISTRATION Vs. HARI CHAND JAIN
February 5, 1980
STATE DELHI ADMINISTRATION Vs. RAM MULCHAND LALWANI
June 20, 1980
STATE OF PUNJAB Vs. GRINDLAYS BANK LIMITED
January 28, 1980
SUBHASH ARYA Vs. CHARANJIT SINGH
July 1, 1980
SUBHASH ARYA Vs. CHARANJIT SINGH
July 21, 1980
SUBHASH CHANDER Vs. MUNICIPAL CORPORATION OF DELHI
March 7, 1980
SUBHASH MEHTA Vs. S P CHAUDHARY
October 27, 1980
SUDARSHAN MALIK Vs. DAYA MALIK
October 30, 1980
SUDESH KUMAR Vs. ATAM PARKASH
December 19, 1980
SUDHIR SAREEN Vs. INCOME TAX OFFICER
December 3, 1980
SULEMAN Vs. APPELLATE OFFICER
August 18, 1980
SUMITRA BALUJA Vs. BHARAT CHEMICAL INDUSTRIES AND OTHERS
March 21, 1980
SUNDER DASS Vs. MULAKH RAJ
December 10, 1980
SUNDER DEVI Vs. BRIJ LAL
October 31, 1980
SUNITA SHARMA Vs. ADMINISTRATOR DELHI ADMINISTRATION
January 9, 1980
SURAJ BHAN Vs. STATE
March 17, 1980
SURAJ BHAN SARAD KUMAR Vs. DELHI ADMINISTRATION
September 25, 1980
SURENDRA LAL MAHENDRA Vs. JAIN GLAZERS
August 25, 1980
SURESH KUMAR Vs. STATE
November 5, 1980
SURINDER KUMAR Vs. PREM KUMAR
May 23, 1980
SUSHIL CHANDER GUPTA Vs. RADHA KRISHAN BHATIJA
February 26, 1980
SUSHILA SETH Vs. STATE OF MADHYA PRADESH
February 27, 1980
SUSHMA Vs. SATISH CHANDER
November 20, 1980
SYNTHETICS AND CHEMICALS LIMITED, BOMBAY Vs. GOVERNMENT OF INDIA
May 16, 1980
T B ASSOCIATION LALA RAM SWARUP T B HOSPITAL T B CENTRE Vs. REG PROV FUND COMMISSIONER
October 22, 1980
TAYUB JAMAL AND CO Vs. COLLECTOR OF CUSTOMS CALCUTTA
April 1, 1980
TEJ PAL SINGH Vs. COMMISSIONER OF POLICE DELHI AND OTHERS
September 15, 1980
TEJPAL SINGH Vs. HARDIT SINGH
May 7, 1980
THE CENTURY SPINNING AND MANUFACTURING CO. LTD. Vs. UNION OF INDIA (UOI)
March 6, 1980
THE MODERN MILLS LIMITED Vs. UNION OF INDIA AND OTHERS
January 29, 1980
THOMSON PRESS INDIA LIMITED Vs. SECRETARY MINISTRY OF FINANCE
October 31, 1980
TIKKAN LAL SEWA RAM Vs. SETH JIWAN DASS DES RAJ
May 15, 1980
TULSI RAM Vs. SAME SINGH
November 13, 1980
UNION OF INDIA Vs. TRIVENI ENGINEERING WORKS LIMITED
December 14, 1980
UNION OF INDIA Vs. DELHI SMALL SCALE INDUSTRIES
December 16, 1980
UNION OF INDIA Vs. VIJAY CONSTRUCTION COMPANY
September 30, 1980
UNION OF INDIA Vs. B C GUPTA
January 4, 1980
UNION OF INDIA Vs. BHARAT CARPETS LIMITED
February 12, 1980
UNION OF INDIA Vs. PARTAP SINGH AND ANOTHER
January 28, 1980
UNION OF INDIA Vs. PARTAP SINGH
March 7, 1980
UNION OF INDIA Vs. D.K. JAIN
January 24, 1980
UNION OF INDIA Vs. TRIVENI ENGINEERING WORKS LTD.
October 14, 1980
UNION OF INDIA Vs. GANGA RAM JAIBHAGWAN
April 18, 1980
UNION OF INDIA Vs. RALLIA RAM
August 7, 1980
UNION OF INDIA Vs. SETH SAT NARAIN
July 23, 1980
UNION OF INDIA Vs. SARJU PRASAD JAGDISH PRASAD
February 21, 1980
UNION OF INDIA AND OTHERS Vs. HIND LAMPS LIMITED, SHIKOHABAD, U P
September 4, 1980
UNION TERRITORY OF DELHI Vs. PATIALA FLOUR MILLS CO PRIVATE LIMITED
October 31, 1980
UTTAM SINGH DUGGAL AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
September 17, 1980
VIDYA WATI Vs. STATE
December 19, 1980
VIJAY AUTOMOBILES Vs. UNION OF INDIA
October 31, 1980
VIJAY BANK LIMITED Vs. S S UPADHYAYA
April 22, 1980
VIJAY CONSTRUCTION CO Vs. UNION OF INDIA
September 4, 1980
VIJAY KUMAR MUNDHRA Vs. GLOBE MOTORS LIMITED
January 18, 1980
VIJAY KUMAR PURI Vs. USHA MEHRA
September 4, 1980
VIPIN KUMAR GARG Vs. SHRI R.C. JOSHI AND ANOTHER
September 4, 1980
WESTERN MANUFACTURING COMPANYLIMITED Vs. DEEPAK INDUSTRIES LIMITED
October 29, 1980
WG CDR PRITAM SINGH BHINDER Vs. UNION OF INDIA
December 19, 1980
WINNER MOULDERS Vs. MOHAN BROTHERS
May 6, 1980
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YADU HARI DALMIA Vs. COMMISSIONER OF INCOME TAX
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December 1, 1980
ZOHRA BAI Vs. ABDUL WALI
August 28, 1980