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Case Index
Title
Date
AGRICULTURAL IMPLEMENTS DEALERS SYNDICATE Vs. COMMISSIONER OF SALES TAX
August 3, 1970
ALI AHMAD AND SONS Vs. BRIJ KISHORE PATERIA
September 15, 1970
AMALGAMATED COALFIELDS LIMITED Vs. UNION OF INDIA
February 9, 1970
ASBESTOS CEMENT Vs. STATE OF M P
March 2, 1970
BALU DEOCH Vs. FUNDLBAI AMICHAND
February 16, 1970
BALWANTSINGH Vs. COLLECTOR SHIVPURI
October 19, 1970
BANMALI Vs. KANAHIYA
February 23, 1970
BENI PRASAD TANDAN Vs. JABALPUR IMPROVEMENT TRUST
January 16, 1970
BHAGWAN SINGH Vs. COLLECTOR DISTRICT GWALIOR
October 7, 1970
BHAGWANDAS KHANDELWAL Vs. COMMISSIONER OF SALES TAX
November 13, 1970
BHAGWANDAS NANDLAL Vs. CHHAGANLAL BINJOOLAL
December 15, 1970
BHAIRON SINGH VISHWAKARMA Vs. CIVIL SURGEON NARSIMHAPUR
July 24, 1970
BHAIYALAL GIRDHARILAL SHRIVASTAVA Vs. TIKARAM UDAICHAND JAIN
April 3, 1970
BHAWARSINGH Vs. PILABAI
December 4, 1970
BHOTEY Vs. COLLECTOR DIST GWALIOR
October 7, 1970
BIHARILAL SORI Vs. STAE OF M P THROUGH THE SECRETARY P W D GOVT OF M P BHOPAL
November 25, 1970
BINOD MILLS COMPANY LTD UJJAIN Vs. REGIONAL PROVIDENT FUND COMMISSIONER INDORE M P
September 23, 1970
BIRDICHAND Vs. LAKHMICHAND
April 3, 1970
BRIJKISHORE Vs. KISHORE SINGH
April 20, 1970
BUDHULAL SHANKARLAL Vs. AN INFANT-CHILD NOT NAMED
November 18, 1970
CALTEX INDIA Vs. ASSISTANT COMMISSIONER OF SALES TAX INDORE REGION INDORE
December 9, 1970
CALTEX INDIA LTD Vs. SALES TAX OFFICER RAIPUR
February 9, 1970
CHAMPALAL Vs. STATE OF MADHYA PRADESH
October 7, 1970
CHANDRIKA PRASAD Vs. UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF COMMUNICATION NEW DELHI
November 13, 1970
COMMISSIONER OF INCOME TAX Vs. PAGODA HOTEL AND RESTAURANT
November 23, 1970
COMMISSIONER OF INCOME TAX Vs. CHHOTELAL KANHAIYALAL
October 28, 1970
COMMISSIONER OF INCOME TAX Vs. BHOPAL SUGAR INDUSTRIES LIMITED
March 27, 1970
COMMISSIONER OF INCOME TAX Vs. NAVNITLAL M MEHTA
March 30, 1970
COMMISSIONER OF INCOME TAX Vs. SURAJLAL MANNALAL
March 30, 1970
COMMISSIONER OF INCOME TAX Vs. SETH KIRODIMAL CHARITY TRUST
March 31, 1970
COMMISSIONER OF INCOME TAX Vs. KAMLA OIL MILLS
April 1, 1970
COMMISSIONER OF INCOME TAX M P AND NAGPUR Vs. GANESH RICE MILLS
February 11, 1970
COMMISSIONER OF INCOME-TAX M P NAGPUR AND BHANDARA Vs. CHINTAMANRAO BALAJI
March 9, 1970
COMMISSIONER OF INCOME-TAX M P NAGPUR AND BHANDARA Vs. BHOPAL SUGAR INDUSTRIES LTD
March 27, 1970
COMMISSIONER OF SALES TAX Vs. MOHAMMAD RASUL OF PANNA
March 27, 1970
COMMISSIONER OF SALES TAX Vs. BASANTILAL BANARASIDAS
March 25, 1970
COMMISSIONER OF SALES TAX Vs. NEW BHOPAL TEXTILE LIMITED
April 17, 1970
COMMISSIONER OF SALES TAX Vs. HINDUSTAN STEEL LIMITED BHILAI STEEL PROJECT
April 28, 1970
COMMISSIONER OF SALES TAX Vs. PRAKASH GENERAL STORES
April 21, 1970
COMMISSIONER OF SALES TAX M P Vs. BHOPAL DAL AND FLOUR MILLS
September 11, 1970
DELHI CLOTH AND GENERAL MILLS CO LTD Vs. COMMISSIONER OF SALES TAX
August 14, 1970
DEPUTY REGISTRAR CO OP SOCIETIES BILASPUR DIVISION BILASPUR Vs. NARAYAN PRASAD MISHRA
December 10, 1970
DEVI SHANKER DWIVEDI Vs. VIKRAM UNIVERSITY UJJAIN M P
October 8, 1970
DHARAMPAL BHATIA Vs. B K MISHRA
August 14, 1970
FIRM GANESHRAM HARVILAS Vs. RAMCHANDRA RAO
January 30, 1970
FLORENCE CHAUDHARI Vs. STATE OF M P
January 5, 1970
GAJRAJSINGH Vs. JAGATSINGH
January 2, 1970
GANESH PRASAD AND BABOOLAL AND COMPANY Vs. STATE OF MADHYA PRADESH
November 2, 1970
GANESHRAM Vs. SAVITRI
October 14, 1970
GANGADHAR LALLIRAM Vs. NIRVACHAN ADHAKARI MARKITING SOCIETY VIJAYAPUR
January 15, 1970
GANPATLAL SHARMA Vs. SURYA PRASAD
July 8, 1970
Gayasuddin Khan Vs. Gram Panchayat, Village, Tal
August 18, 1970
GAYASUDDIN KHAN Vs. GRAM PANCHAYAT TAL
August 8, 1970
GIRDHARILAL NANNELAL Vs. COMMISSIONER OF SALES TAX
March 28, 1970
GOVIND PRASAD AGRAWAL Vs. ADMINISTRATOR OF THE CITY OF JABALPUR
November 6, 1970
GULAB DEVI SOHANEY Vs. GOVT OF MADHYA PRADESH
September 29, 1970
GULABCHAND KAPURCHAND JAIN Vs. RUKMANIDEVI
September 3, 1970
GWALIOR AGRICULTURE CO Vs. STATE OF MADHYA PRADESH
February 6, 1970
HAJI ALI MOHAMMAD AND SONS PANNA Vs. HOLARAM
May 1, 1970
HAZARILAL GUPTA Vs. STATE TRANSPORT APPELLATE AUTHORITY M P
January 5, 1970
HINDUSTAN STEEL LIMITED BHILAI Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL- CUM - LABOUR COURT JABALPUR
September 2, 1970
HIRALAL DEEPCHAND OSWAL Vs. BABU SHIV PRASAD
September 18, 1970
Indore Zila Sahkari Bhumivikas Bank Maryadit, Indore Vs. Registrar, Cooperative Societies, Indore
November 6, 1970
JANARDAN RAO Vs. MUNICIPAL COUNCIL SAUSAR
January 1, 1970
JASRAJ MULTAN CHAND Vs. KAMRUDDIN
December 11, 1970
JEEWANLAL CHHOTELAL Vs. KUMARI SHANTA PATHAK
March 31, 1970
JHAMSINGH Vs. PRAFULLACHANDRA TRIVEDI
December 11, 1970
JIWAN PRASAD Vs. MAHASINGH
September 29, 1970
JOHRILAL Vs. STATE OF MADHYA PRADESH
September 9, 1970
JUNIOR LABOUR INSPECTOR CENTRAL Vs. AUTHORITY UNDER THE PAYMENT OF WAGES ACT
January 1, 1970
K L KOCHAR AND COMPANY Vs. SALES TAX OFFICER
December 4, 1970
Kalekhan Mohammad Hanif Vs. Union of India
October 21, 1970
KALLU Vs. MUNNA
January 20, 1970
KANHAN VALLEY COAL CO PRIVATE Vs. STATE OF MADHYA PRADESH
August 27, 1970
KANTI PRASAD GARG Vs. VICE CHANCELLOR JAWAHARLAL NEHRU KRISHI VISHWA
January 14, 1970
KISHOR Vs. STATE OF M P
March 2, 1970
KRISHNABAI BABULAL MISHRA Vs. LAXMIBAI
March 30, 1970
KULSEKARAPATNAM HAND MATCH WORKERS CO-OPERATIVE COTTAGE Vs. RADHELAL LALLOOLAL
September 3, 1970
KUMARI KIRAN JAIN Vs. BOARD OF SECONDARY EDUCATION
November 6, 1970
LAKHANLAL Vs. TOWN IMPROVEMENT TRUST
January 16, 1970
LALMAN SHIVNATH Vs. STATE OF MADHYA PRADESH
April 14, 1970
LAXMI CHAND BADRI NARAIN Vs. COMMISSIONER OF SALES TAX M P
August 10, 1970
M P IRRIGATION KARAMCHARI SANGH GWALIOR Vs. STATE OF M P
January 23, 1970
MADANLAL KANHAIYALAL Vs. JAI NARAYAN GENDALAL
October 26, 1970
MADAYA PRADESH STATE RAOD TRANSPORT CORPOROTIN BAIRAGARH BHOPAL Vs. NOTIFIED AREA COMMITTEE
November 18, 1970
MADHYA PRADESH MOTOR KARMACHARI SANGH UJJAIN Vs. M P STATE ROAD TRANSPORT CORPORATION BAIRAGARH
October 22, 1970
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. REGIONAL TRANSPORT AUTHORITY
October 7, 1970
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION BAIRAGARH Vs. INDUSTRIAL COURT MADHYA PRADESH INDORE
July 22, 1970
MAHARANI PADMINI KUNWAR BA SAHIBA OF RAJPIPLA Vs. STATE OF MADHYA PRADESH
November 9, 1970
MAHENDRA SINGH Vs. COLLECTOR GWALIOR
October 7, 1970
MAKHANIYA Vs. BADRI PRASAD
November 27, 1970
MALHOTRA V S Vs. COMMISSIONER OF INCOME TAX
July 29, 1970
MANDAS Vs. MANABAI
December 23, 1970
MANGAL PRASHAD SOBHARANI Vs. ABDUL HAFIZ MOHAMMAD
March 25, 1970
MANJI BHIMJI PARMAR Vs. ASSISTANT SALES TAX OFFICER
May 2, 1970
MANNOOLAL DESHMUKH Vs. N L SHRIVASTAVA
November 9, 1970
MANOHARLAL VERMA Vs. STATE OF MADHYA PRADESH
January 5, 1970
MUKUNDILAL Vs. STATE BANK OF INDIA
August 4, 1970
MUNICIPAL COUNCIL RAIGARH Vs. PAHAWA TRADING CO RAIGARH
April 21, 1970
N GANUBHAI Vs. MUNICIPAL CORPORATION
November 4, 1970
NAGAR PALIKA OFFICER Vs. RAJENDRA SINGH SENGER
September 14, 1970
NANNULAL KISHANLAL Vs. NEW MALWA TRANSPORT CO
January 5, 1970
NATHURAM MAHAJAN Vs. DISTRICT CO-OPERATIVE BANK LTD SHIVPURI
February 11, 1970
NORTHERN INDIA INSURANCE CO INDORE Vs. COMMISSIONER FOR WORKMENS COMPENSATION INDORE
April 21, 1970
Northern India Insurance Co. Branch Indore Vs. Commissioner for Workmens Compensation and Ors.
April 28, 1970
ORIENT PAPER MILLS LTD Vs. STATE OF MADHYA PRADESH
December 24, 1970
P G PAUL Vs. UNION OF INDIA
February 4, 1970
PANCHAM RAMCHARAN Vs. COLLECTOR DIST BHIND
October 7, 1970
PANCHHOO Vs. MOORATSINGH
April 8, 1970
PANDIT RAMGULAM CHOUBEY Vs. MAHINDRA KUMAR
January 6, 1970
PANNALAL UMESH KUMAR Vs. COMMISSIONER OF SALES TAX
July 22, 1970
PRAM DUTT AHUJA Vs. COMMISSIONER OF INCOME TAX
March 31, 1970
PRATAPSINGH Vs. STATE OF MADHYA PRADESH
September 3, 1970
PRETISH CHANDRA DUTTA Vs. UNIVERSITY OF SAUGAR
September 24, 1970
PYARELAL Vs. STATE OF MADHYA PRADESH
November 20, 1970
R S SETH GOPIKISAN AGRAWAL AND SONS Vs. C L SHARMA ASSISTANT COMMISSIONER OF SALES TAX
October 12, 1970
Radha Kishan Vs. Anoop Chand
October 14, 1970
RADHABAI BHIKAJI Vs. BALURAM DALURAM
March 11, 1970
RAGHVENDRA SINGH Vs. MARHU
August 26, 1970
RAJ KUMAR MAHANT Vs. INDRA KUMARI RAJ KUMAR MAHANT
November 17, 1970
RAM KRISHAN DAS Vs. MAHILA SHANKAR PURWALI
September 2, 1970
RAM RATAN Vs. MATHURA PRASAD
September 14, 1970
RAMGHANDRA Vs. JAWAHARLAL NEHRU KRISHI VISHWA VIDYALAYA
July 18, 1970
RAMJILAL Vs. BOARD OF REVENUE M P
July 21, 1970
RAMLAL PURI Vs. STATE OF MADHYA PRADESH
December 24, 1970
RAMSWAROOP AGARWAL Vs. POLSON LIMITED BOMBAY
April 27, 1970
RANI HEMANT KUMARIJI Vs. NEW INDIA ASSURANCE CO LTD
July 23, 1970
S P SRIVASTAVA NOW KNOWN AS S PRASANNA Vs. STATE OF MADHYA PRADESH
April 27, 1970
SAGARMAL SPINNING AND WEAVING MILLS LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
October 5, 1970
SANTOSHCHANDRA Vs. GYANSUNDARBAI
February 25, 1970
SETH SUNDERDAS CONTRACTOR Vs. COMMISSIONER OF SALES TAX
November 5, 1970
SHAIKH MAHBOOB Vs. BARKATULLA
February 26, 1970
SHARDA PRASAD MISHRA Vs. STATE OF MADHYA PRADESH
August 11, 1970
SHEWANTI BHAURAO DONGRE Vs. BHAURAO DAULATRAO DONGRE
December 17, 1970
SHYAMACHARAN RAGHUBAR PRASAD TIWARI Vs. SHEOJEE BHAI JAIRAM CHATTRI
November 4, 1970
SHYAMLAL Vs. STATE OF MADHYA PRADESH
December 9, 1970
SONELAL Vs. STATE OF MADHYA PRADESH
September 14, 1970
STATE OF MADHYA PRADESH Vs. GOKULPRASAD KALURAM DUB
November 24, 1970
STATE OF MADHYA PRADESH Vs. FIRM GOPICHAND SARJU PRASAD
January 9, 1970
STATE OF MADHYA PRADESH Vs. PHODAL HIRA
August 28, 1970
STATE OF MADHYA PRADESH Vs. F R QURESHI
September 3, 1970
STATE OF MADHYA PRADESH Vs. KHAN BAHADUR H H D H BHIWANDIWALA AND CO
July 30, 1970
STEEL WORKERS UNION Vs. CHIEF LABOUR COMMISSIONER CENTRAL AND APPELLATE AUTHORITY
October 8, 1970
SUBHASH CHANDRA SARDARMAL LALWANI Vs. RADHAVALLABH SALIGRAM
September 25, 1970
SUPREME GENERAL FILMS EXCHANGE PVT LTD Vs. YUVRAJ GOVIND SINGH
February 21, 1970
SURENDRA MOHAN CHAURASIYA Vs. STATE TRANSPORT APPELLATE AUTHORITY M P GWALIOR
January 29, 1970
SWADESHI COTTON AND FLOUR MILLS Vs. T S PARASKAR
December 14, 1970
THAGANI BAI Vs. STATE OF MADHYA PRADESH
July 23, 1970
TIKAM CHAND LUNIA Vs. RAHIM KHAN ISHAK KHAN
April 22, 1970
TIKAMCHAND SUALALJI AGRAWAL Vs. JOINT REGISTRAR CO-OPERATIVE SOCIETIES
October 22, 1970
UNITED EXCISE Vs. COMMISSIONER OF SALES TAX
December 4, 1970
VAIDYA SLTARAMJI Vs. SUNDARLAL
March 10, 1970
VRAJ KUWAR BAI Vs. KUNJBIHARILAL KRISHNACHANDRA
October 7, 1970
WAINGANGA CLUB Vs. COMMISSIONER OF SALES TAX
August 12, 1970
Wainganga Club, Balaghat Vs. Commissioner of Sales Tax
August 18, 1970