Case Index

Title
Date
A RANGANATHAM Vs. ADDITIONAL INCOME TAX OFFICER CUDDAPAH
January 20, 1960
A S KRISHNA AND CO PRIVATE LIMITED GUNTUR Vs. SALES TAX OFFICER KHAMMAMETH
November 10, 1960
A. RAMACHANDRA RAO Vs. A. VENKATA LAKSHMINARAYANA SASTRY
December 16, 1960
ACHYUTANA PITCHAIAH SARMA Vs. GORANTLA CHINNA VEERAYYA AND OTHERS
August 2, 1960
ADDITIONAL CUSTODIAN OF EVACUEE PROPERTY Vs. RAMGOPAL REDDI
April 8, 1960
ADDITIONAL INCOME TAX OFFICER Vs. CUDDAPAH STAR TRANSPORT COMPANY LIMITED
February 24, 1960
ADONI COTTON MILLS, LIMITED (BY N VEMBU, DIRECTOR) Vs. STATE OF ANDHR PRADESH
August 19, 1960
AKHRAJ PARAKH Vs. STATE OF ANDHRA PRADESH
March 23, 1960
ALAPARTHI CHOWDARAIAH AND OTHERS Vs. ALAPARTHI VENKATARAMAIAH AND OTHERS
January 17, 1960
ALAPATI RAMAMURTHI GELLI KRISHNAMURTHI AND CO Vs. J RAMANUJAM
July 25, 1960
ALEMBIC DISTRIBUTING AGENCY Vs. STATE OF ANDHRA PRADESH
June 14, 1960
ALLADA ESWARAPPA AND ANOTHER Vs. M. KRISHNA REDDY AND OTHERS
December 1, 1960
AMIRINENI CHENCHAIAH Vs. T V ANJANEYULU
September 15, 1960
AMMIREDDI RAMAMOORTY DIED Vs. AMMIREDDI SITHARAMAMMA
July 22, 1960
ANCHURU VEERAPA NAIDU Vs. GURIJALA VENKAIAH CHOWDARI
December 23, 1960
ANDHRA PAPER MILLS CO LTD Vs. STATE OF ANDHRA PRADESH
March 25, 1960
ARISETTI APPALARAJU Vs. ASSISTANT COMMERCIAL TAX OFFICER BOBBILI
April 4, 1960
ASGHER HUSSAIN Vs. VICARUNNISA BEGUM
January 8, 1960
AYILADA APPALANAIDU Vs. RANUTHU CHINNAM NAIDU
March 26, 1960
B BALAIAH Vs. AHMED KHAN
April 20, 1960
B SUBBARAO Vs. YELLALA MARAM SATYANARAYANA
July 18, 1960
B VENKATA REDDY Vs. STATE OF ANDHRA PRADESH
August 18, 1960
B. RUKMINI BAI Vs. B.B. SURAJ BHAN SINGH
December 10, 1960
BAHADURMULL Vs. VICARUNNISA BEGUM
April 20, 1960
BAIG SINGH Vs. GAJRA BAI AND OTHERS
March 3, 1960
BANDARU SUBBARAIDU Vs. ALLURI SATYANARAYANA RAJU
December 12, 1960
BANDI MURUGULU Vs. STATE
October 4, 1960
BELLAMKONDA BUCHI RAMIAH Vs. BELLAMKONDA RUKKAMMA
February 17, 1960
BENDAKAYALA ABDUL RAJACK Vs. VASTAD ABDUL LATHEEF
October 25, 1960
BETHIA VENKANNA Vs. SAIT CHUNILAL MOOLCHAND REGISTERED FIRM KAKINADA
February 29, 1960
BHAGAVATHULA KAMESWARA RAO Vs. DODDAKU VEERA RAGHAVULU
March 18, 1960
BHASKARABHOTLA PADMANABHAIAH AND OTHERS Vs. B. LAKSHMINARAYANA AND OTHERS
December 22, 1960
BHAT VISWANATH AND OTHERS Vs. THE STATE OF A.P.
January 21, 1960
BHUPALEM VENKATA SUBBAIAH Vs. STATE
August 27, 1960
BOLLARAM GEORGE Vs. KADPAK LINGIAH
August 12, 1960
BONALA LAKSHMAIAH Vs. SAGU PULLAYYA
February 19, 1960
BONAM VENKATASWAMI Vs. BONAM JAGGAYAMMA
July 25, 1960
BORGU LACHMIAH Vs. KAPARTI LINGIAH
August 24, 1960
BUDDHU LAL Vs. RAJA PERTABGIR
December 9, 1960
BUDHAN KHAN Vs. STATE OF ANDHRA PRADESH
February 17, 1960
BURMAH SHELL OIL STORAGE AND DISTRIBUTING COMPANY OF INDIA LTD Vs. STATE OF ANDHRA PRADESH
March 25, 1960
C RAJU Vs. DINSHAJI DADABHAI ITALIA
April 2, 1960
CH BHAGAVANTHA RAO Vs. REVENUE DIVISIONAL OFFICER JAGITYAL DIVISION KARIMNAGAR
October 10, 1960
CHAGNATI RAGHAVA REDDI Vs. KONDAPANENI KRISHNAYYA
January 21, 1960
CHAKKALA RAMA RAO Vs. GADDAM CHALAPATHI RAO
December 12, 1960
CHAVALI MAHALAKSHAMMA Vs. BADENEEDI MACHAMMA
August 25, 1960
CHEBROLU NAGABHUSHANAM Vs. RACHAPUDI SEETHARAMIAH
July 29, 1960
CHEEMALAPATI VENKATASURYANARAYANAMURTY AND OTHERS Vs. MANTHENA RAMABHADRARAJU ETC.
July 15, 1960
CHEPUR NARASIAH Vs. KANDULA NARASIAH
April 19, 1960
CHIKKULA CHENDRAIAH Vs. TATA SEETARAMMAIAH
March 4, 1960
CHILAMAKURI CHINNA PULLAPPA Vs. GURUKA CHINNA BAYANNA
December 14, 1960
CHILLAKANTI LAKSHMI NARASIMHA RAO Vs. SUB COLLECTOR VIJAYAWADA
January 12, 1960
CHIMANDAS METHURAM Vs. MANAGER MAHADEVAPPA FIRM
October 25, 1960
CHINTALAPATI VARAHALAMMA Vs. GAVVA NALLAYYA
October 31, 1960
CHIRALA BUCHI REDDI Vs. SATTI SAVITRAMMA
August 17, 1960
CHODAVARAPU SATYANARAYANA BEING MINOR Vs. CHODAVARAPU KRISHNAMURTHY
October 31, 1960
CHUNDRU JAGGAYAMMA Vs. ANUPINDI LAKSHMINARAYANA
August 22, 1960
COMMISIONER OF INCOME TAX HYDERABAD Vs. K RADHAKRISHNAMURTHY P KODANDARAMAIAH and CO CHEBROLE
September 9, 1960
COMMISSIONER OF INCOME TAX Vs. GOVINDA RAO J AND SONS
July 4, 1960
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. PARVATHANENI CHANDRASEKHARA RAO
February 18, 1960
COMMISSIONER OF INCOME TAX, HYDERABAD Vs. J. GOVINDA RAO & SONS.
March 4, 1960
D D ITALIA Vs. SUPERINTENDENT CENTRAL EXCISE KHAMAM CIRCLE KHAMMAMETH
December 19, 1960
D K ASWATHANARAYANAIAH ALIAS ASWATHANARAYANA GUPTA Vs. NALLAPULA SANJEEVAIAH
July 18, 1960
D VENKATAPATHI NAIDU Vs. V SIDHAMMA NAIDU
February 26, 1960
D.P. NARASA REDDY Vs. ELLISETTI CHINA VENKATA SUBBAYYA AND ANOTHER
February 4, 1960
DADI BHOGALINGAM Vs. INDO COMMERCIAL BANK LIMITED
October 12, 1960
DALAVAYI NAGARAJAMMA Vs. STATE BANK OF INDIA
June 16, 1960
DAMMA PEDDA YALLAPPA NANDYAL Vs. STATE OF ANDHRA PRADESH
February 11, 1960
DANDU SARRAJU Vs. YERRA SESHAYYA
November 2, 1960
DEVI DAYAL MARWAH Vs. STATE OF A.P.
August 19, 1960
DEVURAPALLI APPARAO Vs. STATE OF MADRAS
July 4, 1960
DODLA SESHAMMA Vs. SARVEPALLI KRISHNAMURTHY
October 28, 1960
DONDAPATI JOHN Vs. VADDI SUBRAHMANI AND ANOTHER
March 14, 1960
DUDEKULA DASTAGIRAMMA Vs. STATE JUDICIAL FIRST CLASS MAGISTRATE BANGANAPALLE
June 28, 1960
DURGA MAHESH Vs. STATE OF ANDHRA PRADESH
June 19, 1960
EDARA VENKATA RAO Vs. MUNICIPAL COMMISSIONER ELURU
April 20, 1960
EDIGA NAWASAIAH PARTNER DISSOLVED FIRM ADONI TOWN Vs. DISTRICT COLLECTOR KURNOOL
July 19, 1960
EDMA SATYAMMA Vs. EDMA GOPALA REDDY
February 12, 1960
ETHAKOTA PEDDU RAJU Vs. GANNAMAREDDI LAKSHMAYYA
December 1, 1960
EX EMPLOYEES UNION GUNTUR POWER AND LIGHT LIMITED Vs. GUNTUR POWER AND LIGHT LIMITED
September 5, 1960
FAKRUDDIN AND OTHERS Vs. STATE POLICE, NIRMAL
October 8, 1960
FEDERATION OF LABOUR CO OPERATIVE LIMITED Vs. S BALIAH
November 22, 1960
FIELD LABOUR CO OPERATIVE SOCIETY MANEGUNTAPADU KOVVUR Vs. KAILASANATHASWAMI TEMPLE PARLAPALLI KOVVUR
November 11, 1960
FRANK HAYDEN Vs. M. LAKSHMAN
November 22, 1960
G NAGIREDDI Vs. K CHINA BASIREDDIGARI SUBBAREDDI
March 2, 1960
G R MACFARLAND Vs. STATE
January 22, 1960
G ROYRAO Vs. DATTA VENKATAPATHI RAJU
August 27, 1960
G STATE RICE MILLS Vs. DIRECTOR CIVIL SUPPLIES STATE OF ANDHRA PRADESH
June 27, 1960
G. RAMACHANDRAIAH CHETTY Vs. STATE OF ANDHRA
December 20, 1960
GANDHAM NAGABHUSHANAM Vs. MOHAMMAD ASHARAFUNNISA BAHEBANI
January 29, 1960
GANDI PUDAPU NAIDU Vs. STATE OF ANDHRA PRADESH
July 6, 1960
GARIGE VENKATARATNAM PRESIDENT OF ELURU BESTA MAHAJANA SANGHAM Vs. MAHANKALI NARASIMHA RAO
April 22, 1960
GOHINTAPALLI VENKATARAMAYYA Vs. NEDUNURI VENKATAMUTHARAO
September 22, 1960
GOLI RAMASWAMI Vs. NARLA JAGANNADHA RAO
July 21, 1960
GOPALASWAMI VARI TEMPLE TIMMAPURAM Vs. COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ANDHRA PRADESH HYDERABAD
April 8, 1960
GOVERNMENT OF ANDHRA PRADESH Vs. PACHIPULSU VENKATA SUBBA RAO VALLAMKONDA VENKATESWARLU
June 17, 1960
GUDAVALLI NARASIMHA RAO Vs. STATE OF ANDHRA PRADESH
April 18, 1960
GUDIVADA VENKATESWARARAO Vs. SMT. GUDIVADA NAGAMANI
December 20, 1960
GUMPANA HANUMANTHA RAO Vs. T S RAMA RAO
October 3, 1960
GUTTA VISWANADHAM Vs. GUTTA VENKATESWARA RAO
February 9, 1960
H ABDUL BAKSHI and BROS HYDERABAD Vs. STATE OF ANDHRA PRADESH
March 22, 1960
H AHMED AND CO Vs. KOHINOOR GLASS FACTORY LTD
December 15, 1960
H BANDARI Vs. REGIONAL TRANSPORT OFFICER WEST GODAVARI AT ELURU
January 4, 1960
H R S MURTHY Vs. COLLECTOR OF CHITTOOR DISTRICT CHITTOOR
March 25, 1960
H T VASUDEVA RAO Vs. VIJAYAVADA MUNICIPALITY
August 2, 1960
HENDRICKS AND SONS Vs. INDUSTRIAL TRIBUNAL
July 29, 1960
HIDAYAT MOHIUDDIN Vs. KARAMULLAH
March 16, 1960
HINDUSTAN IDEAL INSURANCE CO LTD Vs. PERLA SATTEYYA CHETTY REPRESENTING HIMSELF
March 25, 1960
HYDERABAD AGRICULTURE CO OPERATIVE ASSOCIATION Vs. INDUSTRIAL TRIBUNAL
September 2, 1960
IMMEDISETTI RAM KRISHNAIAH AND SONS Vs. STATE OF ANDHRA PRADESH
August 27, 1960
IN RE B. N. MURTHY Vs. STATE
June 23, 1960
IN RE, KANOHAMREDDI CHINNA RANGA REDDI AND ANOTHER Vs. STATE
January 6, 1960
IN RE, RAMAPURAM AYYANNA Vs. STATE
July 20, 1960
IN RE, TALAPULA OBULA NAIDU AND OTHERS Vs. STATE
October 26, 1960
IQBALUNNISA BEGUM Vs. HABIB PASHA
August 10, 1960
ISKA SUBBARAMI REDDY Vs. NELLORE DISTRICT CO OPERATIVE WHOLESALE STORES LIMITED
July 7, 1960
ITIKALA VENKATARAMAYYA Vs. KOMMU GURUVIAH
August 3, 1960
J ABID HUSSAIN Vs. R K PAUL
April 15, 1960
J AND J DECHANE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
February 16, 1960
J KRISHNAMURTY Vs. REVENUE DIVISIONAL OFFICER KURNOOL
July 18, 1960
J RAMAMURTHY NAIDU Vs. STATE OF ANDHRA PRADESH
October 18, 1960
JAGARLAPUDI VENKATESWARLU Vs. KUKKADAPU SIMHADRI APPARAO
March 24, 1960
JALAPPA Vs. NARASIMHA SETTY AND OTHERS
March 3, 1960
JAMNALAL RAMLAL KIMTEE Vs. KONDA LAKSHMAN BAPUJI
August 24, 1960
JAMPALA PAKEERAIAH Vs. KATURU VENKATESWARARAO
February 16, 1960
JUMMA BHAI AND ANOTHER Vs. ABDUL KAREEM DIED AND OTHERS
October 1, 1960
K CH JAGANNADHA RAO MINOR Vs. SECRETARY BOARD OF SECONDARY EDUCATION ANDHRA PRADESH HYDERABAD
January 27, 1960
K R CHARI Vs. SECUNDERABAD CANTONMENT BOARD
February 9, 1960
K RAMAKRISHNA RAO Vs. KOSANA SATTEMMA
January 8, 1960
K SANTHAKUMARI Vs. K SUSEELA DEVI
November 24, 1960
K SATYANARAYANA Vs. COMMISSIONER OF INCOME TAX HYDERABAD
February 29, 1960
K V LAKSHMINARAYANA SASTRY Vs. VIJAYA COMMERCIAL BANK LIMITED
September 2, 1960
K V RAMANIAH Vs. SPECIAL PUBLIC PROSECUTOR
April 18, 1960
K VIDYANAND, ACCUSED Vs. ERRAMMA COMPLAINANT
August 2, 1960
KAKKIVALA MUTHAYYA Vs. PARITALA SWARAJYAM
January 13, 1960
KAKUMANI LAKSHMAMMA Vs. KAKUMANI CHINA KONDAYYA
April 22, 1960
KALA SOMAYYA AND OTHERS Vs. STATE OF A. P.
November 5, 1960
KALLURI RATHIAH Vs. RAVIPATI SEETHARAMAYYA
September 6, 1960
KALYANAM NARASAYYA Vs. KALYANAM SEETARAMMA
March 2, 1960
KAMAPATI VENKAT RAMIAH Vs. CHALLAPALLI SITHARAMIAH
July 29, 1960
KAMARSU VENKATA SUBBAMMA Vs. KAMARSU VEERABHADRA RAO
August 29, 1960
KANDIMALLA RAMACHANDRAM Vs. DULIPALLA SESHAYYA
November 9, 1960
KANDUKURI SATYANARAYANA Vs. SANAM RAMAMURTHI
June 24, 1960
KANUMURI ANJI RAJU Vs. STATE OF ANDHRA PRADESH
March 22, 1960
KANUPURI SUBBA RAO Vs. DIVISIONAL INSPECTOR OF SCHOOLS KAKINADA
March 2, 1960
KANURI SRI SANKARA RAO Vs. KANURI RAJYALAKSHAMMA
July 18, 1960
KANYALAL MOTILAL KARVA Vs. CONTROLLER OF ESTATE DUTY HYDERABAD
July 21, 1960
KAPLURU SUBBARAYUDU Vs. KAMMARA RANGIAH
August 19, 1960
KATARAM PAMPANNA Vs. PORAJENI PEDDANNA
September 11, 1960
KATRADAGGA LAKHMINADHARAO NAIDU Vs. SPECIAL OFFICER RENT REDUCTION BOARD OF REVENUE ANDHRA PRADESH HYDERABAD
February 23, 1960
KHAGGANAPALLE MUNEPPA Vs. KURUBA SEGUNIGUTLA THIPPANNA
September 19, 1960
KHAJA FIAZUDDIN Vs. STATE OF HYDERABAD
April 8, 1960
KILAMBI VENKATA RANGACHARYULU Vs. KILAMBI GOPALAKRISHNAMACHARYULU AND OTHERS
September 8, 1960
KOLLU KANGAYYA NAIDU Vs. JAYAMANGALA REDDEYYA
February 11, 1960
KOMMALAPATI VENKATADRI Vs. KOMMALAPATI GOVINDARAJU
March 3, 1960
KOMMISETTI SATYANARAYANA Vs. IMMADASETTI VENKATASUBBIAH
December 2, 1960
KOMMURU KRISHNAMURTHY Vs. STATE OF ANDHRA PRADESH
August 29, 1960
KOORA ANANTHA REDDY Vs. SINSETTI MALLAYYA
November 25, 1960
KOTHAKAPA CHINA KONDA REDDY Vs. R VENKATA RAO
July 5, 1960
KOTRIKE PULLAIAH PROPRIETOR VIJAYA OIL MILLS KURNOOL Vs. STATE OF ANDHRA PRADESH
January 13, 1960
KRAPA RANGAYYA Vs. RAMINENI TATAYYA
February 26, 1960
KRISHNA RICE AND FLOUR MILLS Vs. CHALLAPALLI CHITTEMMA
December 2, 1960
KUMARISETTI SURYAPRAKASA RAO Vs. KUMARISETTI VENKATA LAKSHMIDEVI
August 2, 1960
KUPPA VISWAPATHI, DEFENDANT Vs. KUPPA VENKATA KRISHNA SASTRY
September 7, 1960
KUSAPATI RAMAIAH Vs. VEERABHADRASWAMY TEMPLE KURNOOL
July 6, 1960
LAKKISETTI PAKKIRAYYA Vs. PADALA NAVANEETHAMMA
November 15, 1960
LAND ACQUISITION OFFICER GUNTUR Vs. PATIBANDLA MALLIKAMBA
June 27, 1960
LANKA PUNYAVATAMMA Vs. HARI VENKATA SATYANARAYANA
January 7, 1960
LT. COL. P.H. CHOUDHARY Vs. ALTAF AHMED AND ANOTHER
August 4, 1960
M A BAIG Vs. STATE OF ANDHRA PRADESH
April 1, 1960
M AGAIAH Vs. MOHAMMAD ABDUL KEREEM
August 5, 1960
M GANGAMA NAIDU Vs. SIDDAIAH NAIDU
December 15, 1960
M J VELU MUDALIAR BUS SERVICE Vs. LABOUR COURT
January 13, 1960
M RAMAPPA Vs. GOVERNMENT OF ANDHRA PRADESH
December 13, 1960
M RAMASWAMY NAIDU Vs. P VENKATESWARLU
December 21, 1960
M VARADA REDDY Vs. COMMISSIONER OF INCOME TAX HYDERABAD
June 29, 1960
MADANLAL Vs. STATE
April 18, 1960
MAHANARAYAN MISRA Vs. M/S. LEKRAJ PER PARTNER CHIMANLAL
November 28, 1960
MAKKAPATI PURNANANDA SASTRI Vs. CHINTALAPATI PURNANANDAM
February 17, 1960
MALAY RAMULOO Vs. MOHAMMAD QAMARUDDIN
November 25, 1960
MAMIDI CHINA VENKATASIVAYYA AND OTHERS Vs. STATE OF ANDHRA PRADESH
March 3, 1960
MANDAVA BALARAMA KRISHNAMURTHI PARTNER OF MANDAVA LAKSHMIPATI and SON OIL CO Vs. STATE OF ANDHRA PRADESH
July 1, 1960
MANDELA NARASIMHASWAMI Vs. MAMIDI CHINA VENKATA SIVAYYA
September 9, 1960
MANE SATYANARAYANA Vs. DISTRICT COLLECTOR WEST GODAVARI ELURU
January 22, 1960
MARELLA VEERABRAHMACHARYULU Vs. KONDURU VENKATA SUBBAMMA
January 13, 1960
MAREMANDA SESHAMMA Vs. JOOLURI NARASIMHA RAO
November 18, 1960
MARREPU VENKATA RAMANA MURTHI Vs. DEITY OF SRI RAMA MANDIRAM
July 15, 1960
MASULIPATAM MUNICIPALITY Vs. RALLABHANDI VENKATAPPAYYA
January 28, 1960
MATURI DURGAIAH Vs. AGENT TANDUR COLLIERIES BELLAMPALLI
August 29, 1960
MD. SULTAN AND OTHERS Vs. FIRM OF RAMPRATAP KANNYALAL
February 23, 1960
MESSRS G STATE MILLS Vs. SALES TAX OFFICER CIRCLE NO 3 HYDERABAD
October 7, 1960
MESSRS MOOSA MOHAMMAD SONS Vs. STATE OF ANDHRA PRADESH
February 5, 1960
MESSRS PINNEPALLI SIVANANDAPPA HINDUPUR Vs. STATE OF ANDHRA PRADESH
November 14, 1960
MESSRS ROHTAS INDUSTRIES LTD Vs. STATE OF ANDHRA PRADESH
August 29, 1960
MESSRS. LIBRA MINING WORKS Vs. MESSRS. BALDOTA BROTHERS, IMPORTERS AND EXPORTERS AND OTHERS, DEFENDANTS
January 4, 1960
MIR MOHIUDDIN ALIKHAN Vs. SAYEEDUNNISSA BEGUM
November 15, 1960
MOCHERLA VENKATARAYA SARMA Vs. Y SIVARAMA PRASAD
March 9, 1960
MOHAMMAD ABDUL AZEEM Vs. SYED MIRAM
March 10, 1960
MOHAMMAD AZIZUDDIN Vs. AZIZ HASSAN
February 4, 1960
MOHAMMAD HYDER Vs. STATE OF ANDHRA PRADESH
January 12, 1960
MOHAMMED AEJAZ AHMED Vs. VIGARUDDIN and CO
August 2, 1960
MOHAMMED KAMAL KHAN AND OTHERS Vs. STATE OF A. P. AND ANOTHER
March 31, 1960
MOPIDEVI RAMAKOTAYYA Vs. PUSHADAPU MANIKYAM
July 22, 1960
MOTAMARII RAMAIAH Vs. MALLIAH
November 15, 1960
MUDRAGEDA SURYANARAYANAMURTHI Vs. SOUTHERN AGENCIES RAJAHMUNDRY
November 16, 1960
MULPURA VENKATARAMAYYA Vs. DEVABHAKTUNI KESAVANARAYANA
July 7, 1960
MUNDLUR GANGAPPA Vs. RAJALA HANUMANTHAPPA
November 8, 1960
MUNGARA VENKATARAMANIAH Vs. VUDATA SUBBRAMAYYA
July 7, 1960
MUNICIPAL COUNCIL TENALI Vs. RAMA TALKIES TENALI
March 4, 1960
MUTHA SARVARAYUDU Vs. VAMMI KONDALARAYUDU
April 22, 1960
N V SUBRAHMANYAM Vs. ADDITIONAL WEALTH TAX OFFICER ELURU
January 19, 1960
N VENUGOPAL Vs. STATE
August 31, 1960
N. SRIRAMAMURTHI Vs. N. SOORAMMA AND OTHERS
September 20, 1960
NAGAMMA Vs. CHIN BASAPPA
June 23, 1960
NAGESH Vs. BOARD OF REVENUE
February 4, 1960
NALAMATY VENKATA DURGA PRAKASA RAO Vs. STATE OF ANDHRA PRADESH
April 13, 1960
NALLURI VENKATARAJU Vs. STATE OF ANDHRA PRADESH
April 15, 1960
NAMBURI MRUTYANJAYA RAO Vs. GERAPATI CHINA KANAKAYYA AND OTHERS
February 17, 1960
NANNAPANENI NARASINGARAYUDU Vs. NANNAPENENI ANKINEEDU
March 24, 1960
NANNAPANENI RAMAKRISHNAIAH Vs. STATE
December 19, 1960
NELLIMERLA JUTE MILLS COMPANY LIMITED Vs. MANAGER LOCAL OFFICE EMPLOYEES STATE INSURANCE CORPORATION
November 8, 1960
NEW INDIA ASSURANCE COMPANY LIMITED Vs. TAMBIREDDI SUBBA RAGHAVAREDDI
August 27, 1960
NIMMAGADDA LAKSHMINARAYANA Vs. SECRETARY PUBLIC WORKS DEPT GOVERNMENT OF ANDHRA PRADESH HYDERABAD
April 4, 1960
NIMMAKAYALA JAGGANNA NAIDU Vs. YARLAGADDA AMMANNAMMA
September 14, 1960
NOOR MOHAMMED KHAN Vs. DEPUTY CUSTODIAN EVACUEE PROPERTY NALGONDA
August 29, 1960
NUNE VARAHALU Vs. NUNE SITHAMMA
August 23, 1960
NUSUM KASI REDDY Vs. STATE OF ANDHRA PRADESH
October 12, 1960
P KESAVA RAO Vs. STATE OF ANDHRA PRADESH
October 12, 1960
P P PITCHAYYA Vs. COLLECTOR CENTRAL EXCISE HYDERABAD
September 19, 1960
P R BIZANI Vs. HANS ZUCKER BAEKER
January 29, 1960
P RAMABHADRA RAJU Vs. UNION OF INDIA UOI
October 19, 1960
P SUBBARAO Vs. ANDHRA PRADESH PUBLIC SERVICE COMMISSION HYDERABAD
September 2, 1960
P V G RAJU RAJAH SAHEB OF VIZIANAGARAM Vs. STATE OF ANDHRA PRADESH
December 5, 1960
P V JAYA RAO Vs. CANTONMENT BOARD SECUNDERABAD DN
March 15, 1960
P V NARASIMHA RAJU Vs. ASSISTANT COMMISSIONER FOR HINDU RELIGIOUS and CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT RAJAHMUNDRY
April 21, 1960
P. BALAJI RAO Vs. THE STATE OF ANDHRA PRADESH
March 8, 1960
PACHIPULUSU VENKATASUBBAIAH Vs. PACHIPULUSU VENKATACHALAMAIAH
November 24, 1960
PACHIPULUSU VENKATSUBBAIAH Vs. PACHIPULUSU VENKATACHALAMAIAH
November 25, 1960
PADALA LATCHAMMA Vs. MUTCHI APPALASWAMY
April 15, 1960
PALLA PATTABHIRAMAYYA Vs. VELAGA NARAYANA RAO
March 18, 1960
PAMULAPATI ANKINEEDU AND KOTA VENKATASUBBIAH RICE MILL CO Vs. ADDITIONAL INCOME TAX OFFICER
July 4, 1960
PANDURANGA RAO ALIAS V P NAIDU Vs. STATE
July 20, 1960
PANGOTI MANGARAO Vs. CHINNADI KISHAN DECEASED PER LEGAL REPRESENTATIVE CHINNADI VENKATESWARA RAO
September 15, 1960
PANTALA NAGAIAH Vs. STATE
July 7, 1960
PARACHURI VEERAYYA Vs. YALAVARTI VEERARAGHAVAYYA
August 12, 1960
PARIMISETTI SEETHARAMAMMA Vs. COMMISSIONER OF INCOME TAX
April 13, 1960
PARUCHURI SURYANARAYANA Vs. PARUCHURI SUGUNAVATHI
October 16, 1960
PATCHAMATLA VENKATA SUBBAYAMMA Vs. KOCHERLAPATI RAJAYYA
October 31, 1960
PEDDA SEETHARAMAPPA Vs. PEDDA APPAIAH
November 25, 1960
PEDDI SIVIAH Vs. C RAMANATH A FIRM CARRYING ON BUSINESS AT GENERAL BAZAR SECUNDERABAD PER ITS PROPRIETOR BADRINATH
September 7, 1960
PENA BABULAL Vs. HYDERABAD MUNICIPAL CORPORATION
April 2, 1960
PENUMARTHI SRI HARIRAMAMURTHY Vs. REVENUE DIVISIONAL OFFICER TEKKALI
July 28, 1960
PENUMATCHA LAKSHMI NARAYANARAJU Vs. PADALA CHELLAREDDY
July 5, 1960
PERNETI CHENCHURAGHAVA REDDY Vs. STATE OF MADRAS
November 25, 1960
PILLALA NARSIAH Vs. BOMMAGANI MALLESHU
February 15, 1960
PILLARISETTI GOTILINGAM Vs. STATE OF ANDHRA PRADESH
October 27, 1960
PILLUTLA NARASIMHAYYA Vs. MOLAKALAPALLI PERAYYA
March 18, 1960
POLAVARAPU ANKINNEDU Vs. SRI BAVAJI MUTT, SINGARAYAPALAM
December 1, 1960
POORI NARSIAH AND OTHERS Vs. VENKATAKISHEN RAO AND OTHERS
February 22, 1960
POORNACHENNA BASAVAYYA AND SONS Vs. STATE OF ANDHRA PRADESH
November 25, 1960
POOSAPATI LAKSHMINARASIMHA RAJU Vs. STATE OF ANDHRA PRADESH
July 29, 1960
PRAMANAND SANGHI Vs. STATE
December 13, 1960
PUBLIC PROSECUTOR Vs. KONDURU VENKATA RAJU
December 22, 1960
PUBLIC PROSECUTOR Vs. BOJJA UPPARA MUTHYALU
November 18, 1960
PUBLIC PROSECUTOR Vs. ABDUL HAMEED KHAN
September 20, 1960
PUBLIC PROSECUTOR Vs. JAGANNADHAM
August 31, 1960
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. KOTHAKAPU ETREDDY VENKATA REDDI
March 8, 1960
PUCHALAPALLI RAMACHANDRAREDDI Vs. STATE
January 20, 1960
PUNYAMURTHY VENKATA SATYANARAYANA SHETTI Vs. GUNDA SUBBAIAH CHETTY
July 14, 1960
PYDAH SURYANARAYANA MURTY Vs. COMMISSIONER OF INCOME TAX
September 23, 1960
RAI SAHEB CHEDRA DURVASULU Vs. SALES TAX OFFICER SEVENTH CIRCLE SECUNDERABAD
September 13, 1960
RAI SAHIB RAMDYAL GHANSI RAM AND SONS AND OTHERS Vs. RAMNIVAS
November 12, 1960
RAI SAHIB SETH GOPIKISHEN AGARWAL Vs. COLLECTOR OF CUSTOMS VISAKHAPATNAM
July 26, 1960
RAJA KANDIMALLA SEETHARAMA RAO Vs. MOTHEY ANJA RATNA RAJA KUMAR
September 5, 1960
RAJAGIRI VENKATA RAMINAIDU Vs. PUSAPATI SURYANARAYANAMMA
January 27, 1960
RAJAH RAGHAVARAJU LINGARAJU Vs. STATE OF ANDHRA PRADESH
February 4, 1960
RAJAREDDY MALLARAM Vs. COMMISSIONER OF INCOME TAX HYDERABAD
January 19, 1960
RAJESWARAMMA P Vs. INCOME TAX OFFICER
January 28, 1960
RAM BAI Vs. SURAJ KARAN AND OTHERS
June 22, 1960
RAMA HIGHER ELEMENTARY SCHOOL COMMITTEE GUNTUR Vs. DISTRICT EDUCATIONAL OFFICER GUNTUR
August 29, 1960
RAMA RAO NAIDU V V Vs. COMMISSIONER OF INCOME TAX
October 12, 1960
RAMABHADRA RAJU P Vs. UNION OF INDIA
October 19, 1960
RAMAKRISHNA COMMERCIAL SOCIETY LTD Vs. STATE OF ANDHRA NOW ANDHRA PRADESH
June 15, 1960
RAMDAYAL GASHIRAM Vs. COMMISSIONER OF INCOME TAX
January 11, 1960
RAMDAYAL GHANSIRAM & SONS Vs. COMMISSIONER OF INCOME
December 9, 1960
RAMKISHEN Vs. SAJJAD ALI KHAN
July 19, 1960
RAVULA RADHAKRISHNAMURTHY Vs. SUBORDINATE JUDGE BAPATLA
June 15, 1960
RAVULA SOMAYYA Vs. SYAGANTI KOMARAYYA
September 2, 1960
RAYALASEEMA BANK LIMITED Vs. THARIGOPALA PEDDA NARAYANAPPA
September 1, 1960
REDDI CHINA PAIDAYYA Vs. RUDRABHATLA MARALIDHAR
August 27, 1960
REPAKA SEETHARAMASWAMY Vs. COMMISSIONER OF INCOME TAX
January 11, 1960
REVATHAMMA Vs. HAMSA
February 1, 1960
REWACHAND HOTEHAND Vs. HARCHANDRAI HOTEHAND
December 12, 1960
RYALI KAMESWARA RAO Vs. BENDAPUDI SURYAPRAKASARAO
December 2, 1960
SAHEBZADA NAWAB AHMED YAR JUNG Vs. SAHEBZADA NAWAB HIMAYAT NAWAZ JUNG
July 13, 1960
SAIT BEEKAMCHAND DHANNALAL FIRM Vs. PERICHERLA SUBBARAJU AND OTHERS
February 7, 1960
SAKHAMURI NARASIMHA RAO Vs. STATE OF ANDHRA PRADESH
July 8, 1960
SALIMA BIBI ALIAS MALIN BIBI Vs. IBRAHIM SAHEB
December 23, 1960
SALT BEEKAMCHAND DHANNALAL FIRM Vs. PERICHERLA SUBBARAJU
February 17, 1960
SALUMURU POTHA RAJU Vs. COMMISSIONER OF INCOME TAX
January 19, 1960
SARIDE PULLAMMA Vs. SARIDI MADHURAM DIED
August 18, 1960
SARNAM SATYANARAYANA Vs. DEPUTY COMMERCIAL TAX OFFICER GUNTUR-2
September 6, 1960
SARVESWARASWAMY VARI TEMPLE AT KAKARAMILLI Vs. RUDRAPAKA VEERABHADRAYYA
September 14, 1960
SATYANARAYANA Vs. STATE
August 25, 1960
SATYANARAYANA Vs. BODDU VEERASWAMY AND OTHERS
October 15, 1960
SHAHNAVAZ BEGUM AND TWO OTHERS BEING MINORS Vs. POTINA SRINIVASA RAO
January 24, 1960
SHAIK SALAM BIN MOHAMMED Vs. GULAM SADULLA KHAN
July 29, 1960
SHAIK SALMA Vs. SHAIK MAHAMMAD ABDUL KADAR UMOODI
December 1, 1960
SHAKUNTALA Vs. M B JAISOORYA
April 21, 1960
SHEIK ABDUL SATTAR Vs. DISTRICT COLLECTOR MASULIPATAM
February 9, 1960
SHOP OF BATTU RAMIAH LACHAYYA Vs. RECHINTALA VEERIAH
February 3, 1960
SIMPSON AND CO LTD Vs. STATE OF ANDHRA PRADESH
January 22, 1960
SINGAMSETTI RAMARAO Vs. UNION OF INDIA UOI
September 22, 1960
SINGARENI COLLIERIES COMPANY LIMITED Vs. STATE OF ANDHRA PRADESH
November 15, 1960
SIRPUR PAPER MILLS LTD Vs. INDUSTRIAL TRIBUNAL ANDHRA PRADESH
November 22, 1960
SIRPUR PAPER MILLS LTD Vs. INDUSTRIAL TRIBUNAL
September 13, 1960
SIRSILK LIMITED Vs. SECRETARY TO GOVT LABOUR DEPT GOVT OF ANDHRA PRADESH HYDERABAD
January 12, 1960
SISTLA RAMAKRISHNA SASTRY Vs. MADDURI SUNDARAMMA
July 28, 1960
SIVARATRI RAMAKOTAMMA Vs. NAGASARAPU KRISHNAMURTHY
December 9, 1960
SOMA RAMANUJULU Vs. SOMA NARASIMHULU AND OTHERS
August 30, 1960
SREERAMA CHENGALRAYA NAIDU Vs. K RAMAIAH
December 8, 1960
SRI JAYA SHRI DEVI RAJKUMARI OF VIZIANAGARAM Vs. SHRI LALITA KUMARI DEVI AND ANOTHER
July 13, 1960
SRI KRISHNA AND CO Vs. GOVERNMENT OF ANDHRA PRADESH
November 10, 1960
SRI KRISHNA COCOANUT CO, AMBAJIPET Vs. STATE OF A. P.
June 30, 1960
SRI RAMALINGESWARA RICE AND OIL MILL CO., LTD. Vs. ADDITIONAL INCOME TAX OFFICER, TENALI AND ANOTHER
March 4, 1960
SRIKANTIAH B Vs. COMMISSIONER OF INCOME TAX
September 7, 1960
SRIMANTHU RAJAH YARALAGADDA SIVARAMA PRASAD BAHADUR ZAMINDAR Vs. YARALAGADDA VENKATA RAMALINGANNA PRASAD BAHADUR ZAMINDAR
July 13, 1960
SRIMATHI TALLAPRAGADA KAMALAVATHI Vs. SRIMATHI BALIJEPALLI VENKATESWARARAO & ANOTHER
April 1, 1960
STATE OF A P Vs. FIRM OF ILLUR SUBBAYYA CHETTY AND SONS
November 16, 1960
STATE OF ANDHRA Vs. KRISHNA COCOANUT COMPANY
February 7, 1960
STATE OF ANDHRA (NOW ANDHRA PRADESH) Vs. GATHALA ABHISHEKAM AND OTHERS
November 14, 1960
STATE OF ANDHRA PRADESH Vs. T G LAKSHMAIAH SETTY AND SONS
November 15, 1960
STATE OF ANDHRA PRADESH Vs. KONDAMANCHILI SURYANARAYANA
February 9, 1960
STATE OF ANDHRA PRADESH Vs. BAYYA SUBBA RAO and CO GUDIVADA
February 11, 1960
STATE OF ANDHRA PRADESH Vs. KRISHNA COCOANUT CO
February 17, 1960
STATE OF ANDHRA PRADESH Vs. KRISHNA POWER PRESS VIZIANAGARAM
January 19, 1960
STATE OF ANDHRA PRADESH Vs. ANNABATTULA RAMA RAO
January 21, 1960
STATE OF ANDHRA PRADESH Vs. DONTHALA RAJAIAH
March 25, 1960
STATE OF ANDHRA PRADESH Vs. BHEEMSENA RAO
June 24, 1960
STATE OF ANDHRA PRADESH Vs. MODALI VENKATASUBBIAH
August 11, 1960
STATE OF HYDERABAD Vs. P BALAJI RAO
March 8, 1960
SUBBA RAO Vs. STATE OF ANDHRA PRADESH
January 11, 1960
SUBRAMANIAN N V Vs. WEALTH TAX OFFICER
January 19, 1960
SUNDARAGIRI KISHAN RAO Vs. SANGAM MATHURA BAI
February 22, 1960
SURAJ KARAN Vs. KAZIM ALI MIRZA
September 9, 1960
SURVEPALLI SIDDAIAH Vs. SURVEPALLI PENCHALAMMA
April 22, 1960
SURYADEVARA RAMAYYA Vs. THE STATE OF ANDHRA PRADESH, ETC.
January 12, 1960
SYED IBRAHIM Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES HYDERABAD
December 20, 1960
SYED LIAKAT HUSSAIN Vs. SYED KAZIM HUSSAIN
June 24, 1960
SYED LIAKAT HUSSAIN AND OTHERS Vs. SYED KAZIM HUSSAIN AND OTHERS
September 24, 1960
SYED MASH HOOD ALI ORS Vs. SECRETARY BOARD OF SECONDARY EDUCATION GOVERNMENT OF ANDHRA PRADESH HYDERABAD
November 21, 1960
SYED MOHD ALI KHAN Vs. THE BOARD OF REVENUE, ANDHRA PRADESH
March 14, 1960
T NARAYANA REDDY Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY CUDDAPAH
January 3, 1960
T V SIVAIAH CHETTY MINING Vs. STATE OF ANDHRA PRADESH
January 4, 1960
TAMMINEEDI SATYANARAYANA Vs. NEKKANTI SATYANARAYANA
August 9, 1960
TANGATUR SAMBAIAH AND OTHERS Vs. VADLA SUBBARAYACHARI
November 25, 1960
TATIPAMULA NARAYANA Vs. HAJJARN LINGADU
November 30, 1960
THE ADDITIONAL SESSIONS JUDGE, REFERRING OFFICER Vs. PRAMANAND SANGHI
December 13, 1960
THE EMPLOYEES OF HENDRICKS & SONS, SECUNDERABAD Vs. THE INDUSTRIAL TRIBUNAL, ANDHRA PRADESH, HYDERABAD
June 29, 1960
THE PUBLIC PROSECUTOR, ANDHRA PRADESH Vs. RAMA AND OTHERS
February 12, 1960
THIMMASAMUDRAM TOBACCO CO Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE NELLORE DN NELLORE
October 17, 1960
THODKAMALLA VENKATA LAXMI NARAYANARAO Vs. KISHANLAL
October 14, 1960
THUMU GOVARDHANA RAO Vs. BOLINENI RAMACHANDRAIAH
January 11, 1960
ULCHALA ILLURU HANUMANTHAIAH Vs. INCOME TAX OFFICER
February 19, 1960
UNION OF INDIA PER SECRETARY TO GOVT. DEPARTMENT OF SUPPLY, NEW DELHI Vs. FIRM VAZIR SULTAN AND SONS
April 19, 1960
UNION OF INDIA UOI Vs. BALABHADRA RAMAIAH
June 24, 1960
UNION OF INDIA UOI Vs. PAPPU DATTER SARMA
April 21, 1960
UNION OF INDIA UOI INCOME TAX OFFICER ELURU Vs. OFFICIAL LIQUIDATOR E M T LTD
March 8, 1960
UPPALA KANAKAIAH Vs. MAHABOOB SINGH
August 29, 1960
UPPALAPATI RAMACHANDRA RAO Vs. BHARATHA LAKSHMI BANK LTD
March 4, 1960
V B C SUBBA RAJU Vs. STATE OF ANDHRA PRADESH
February 26, 1960
V GOVINDA RAO Vs. STATE
January 25, 1960
V R VENUGOPAL Vs. T PANKAJAM
September 14, 1960
V SESHA SARMA Vs. STATE OF ANDHRA PRADESH
January 13, 1960
VADAPALLI SATTAIAH Vs. CUSTODIAN EVACUEE PROPERTY GOVT OF A P HYDERABAD
December 21, 1960
VADLA VEERABHADRAPPA Vs. CHALLA VENKATAPPA
November 23, 1960
VADLAMUDI KUTUMBA RAO Vs. STATE OF ANDHRA PRADESH
September 6, 1960
VADLAPUDI SUBBAYYA SETTY Vs. VADLAPUDI CHINNA SUBBAYYA SETTY
April 14, 1960
VALLABHANENI BUCHIRAMAYYA Vs. DAVLAPATLA MARIYYA
July 15, 1960
VANKADAM LAKSHMINARAYANA Vs. COMMISSIONER OF INCOME TAX
September 7, 1960
VARADA REDDY M Vs. COMMISSIONER OF INCOME TAX
June 29, 1960
VARAHALAKSHMI RICE AND OIL MILLS Vs. INDUSTRIAL TRIBUNAL
April 5, 1960
VATTIKUTI CHINA VENKATASUBBAIAH and CO Vs. STATE OF ANDHRA PRADESH
January 13, 1960
VEERABHADRASWARA RICE AND OIL MILL 1 4 NO 169 56 VIZIANAGARAM Vs. COLLECTOR CENTRAL EXCISE ANDHRA PRADESH HYDERABAD
August 4, 1960
VEERAVALLI PERAYYA DIED Vs. SUKHAVASI CHENCHU SUBBA RAO
June 8, 1960
VEERESWARA RAO Vs. STATE OF ANDHRA PRADESH
January 22, 1960
VELCHATA RAJESWARA RAO Vs. KALVAKOTA VENKATARAMARAO
July 29, 1960
VELUPULA RAJIGA Vs. AHMED BIN NAZIR
July 15, 1960
VENKATESWARA OIL MILLS WALKER TOWN SECUNDERABAD Vs. STATE OF ANDHRA PRADESH
February 24, 1960
VIJAYA COMMERCIAL BANK LTD Vs. NADELLA SIVARAMAKRISHNAYYA
September 2, 1960
VOLETI VENKATA RAMA RAO Vs. KASAPRAGADA BHASKARARAO
November 29, 1960
VYRICHERLA CHANDRAMANI PATTAMAHADEVI VARU DIED Vs. LAND ACQUISITION OFFICER VIZIANAGARAM
February 26, 1960
VYSYARAJU SURYANARAYANA RAJU Vs. STATE OF ANDHRA PRADESH
July 28, 1960
WALASHAN PRINCE NAWAB MOAZZAM JAH BAHADUR Vs. EXPENDITURE TAX OFFICER B WARD MUKARRAB JUNG LANE HYDERABAD DN
August 23, 1960
WEST GODAVARI DISTRICT BOARD Vs. NANDIGAM RAMA RAO
March 4, 1960
WORKMEN OF HYDERABAD DISTRICT BOARD Vs. INDUSTRIAL TRIBUNAL
April 20, 1960
WORKMEN OF J R S MILLS (J R S MILLS KARMIKA SANGHA Vs. LABOUR COURT
October 19, 1960
WUDALI GANGAMMA Vs. WUDALI SUBBARAYUDU
November 29, 1960
Y VASUDEVARAO Vs. STATE OF ANDHRA PRADESH
March 1, 1960
YELESWARAPU RAMACHANDRA RAO Vs. STATE OF MADRAS
February 22, 1960
YENATAPALLI AUDISESHA REDDY Vs. GANGAPATNAM DASARATHARAMA REDDY AND OTHERS
July 5, 1960
YERRA NARASIMHAGARI NARASIMHA REDDI Vs. STATE
October 24, 1960