Case Index

Title
Date
A TELLERY AND SONS Vs. CARPET MAZDOOR SABHA A REGISTERED TRADE UNION
March 31, 1960
ABDUL MANNAN KHAN Vs. UNION OF INDIA UOI
March 4, 1960
ABDUL RASHID KHAN Vs. STATE OF UTTAR PRADESH AND ANOTHER
November 29, 1960
ABDUL RAZZAQ Vs. STATE
February 15, 1960
ABDUL WALI Vs. STATE OF UP AND ORS.
August 25, 1960
ABUL HASAN Vs. WORKS MANAGER NORTHERN RAILWAY LUCKNOW
April 13, 1960
AGRA BULLION EXCHANGE LIMITED Vs. COMMISSIONER OF INCOME TAX
September 23, 1960
AHMED ULLAH KHAN Vs. DISTRICT MAGISTRATE
December 7, 1960
ALLAHABAD GLASS WORKS Vs. COMMISSIONER OF INCOME TAX
August 30, 1960
ALTAFUR RAHMAN FAZLUR RAHMAN Vs. COLLECTOR CENTRAL EXCISE ALLAHABAD
January 7, 1960
AMBIKA PRASAD Vs. STATE OF U.P. AND ORS.
February 8, 1960
AMBIKA SINGH Vs. STATE
May 10, 1960
ANWARUL HASAN Vs. SENIOR SUPERINTENDENT POLICE AND ANR.
March 10, 1960
ANWARUL HASAN KHAN Vs. ALI MOHAMMAD
October 10, 1960
ARJUN SINGH Vs. STATE OF UTTAR PRADESH
September 16, 1960
ASHARFI Vs. STATE
May 19, 1960
ASSISTANT CUSTODIAN OF EVACUEE PROPERTY, AGRA AND ANOTHER Vs. SHARFUDDIN AND ANOTHER
August 4, 1960
AVADH BEHARI LAL Vs. BOARD OF REVENUE, UP AND OTHERS
August 26, 1960
B HIRJI Vs. B T SHAPOORJI
November 25, 1960
B N SINGH Vs. STATE OF U P
July 12, 1960
B.S. NIGAM Vs. SECOND ADDITIONAL CIVIL JUDGE, AGRA AND ANOTHER
October 28, 1960
BABA KHALIL AHAMAD Vs. STATE
April 20, 1960
BABU NANDAN Vs. MST SUMITRA
April 5, 1960
BABU RAM GUPTA Vs. N.M. MAJUMDAR, ENTERTAINMENT TAX OFFICER AND ANR.
March 4, 1960
BABU RAM KULSHRESHTA Vs. STATE
October 25, 1960
BADRI PRASAD ALIAS NANHA AND ANOTHER Vs. JAGAN NATH ALIAS PHANNI LAL AND ANOTHER
November 2, 1960
BADULLAH Vs. STATE
August 19, 1960
BAHAL SINGH Vs. STATE,
January 29, 1960
BAL GOVIND KAYA Vs. 3RD ADDL CIVIL JUDGE
February 15, 1960
BALADIN Vs. STATE
September 8, 1960
BANKEY Vs. STATE
May 18, 1960
BANKHANDI LAL Vs. ASST SUPDT OF POLICE
October 4, 1960
BASUDEO SINGH AND ORS. Vs. DISTRICT MAGISTRATE
August 11, 1960
BAWAN RAM Vs. KUNJ BEHARI LAL
May 19, 1960
BEHARI LAL LAXMINARAIN Vs. INCOME TAX OFFICER
April 26, 1960
BHAGWAN DEI Vs. FIRM HET RAM SURESHCHANDRA
January 19, 1960
BHAGWAN DEVI GOEL Vs. SUSHILA RANI
November 3, 1960
BHAGWAT SARAN SRIVASTAVA Vs. COLLECTOR AND DISTRICT MAGISTRATE JAUNPUR
April 6, 1960
BHAGWAT SWARUP Vs. RAM GOPAL
September 13, 1960
BHAGWATI AND 3 OTHERS Vs. SADRI AND ANOTHER
November 29, 1960
BISHAN DUTT Vs. COMMISSIONER OF INCOME TAX
March 23, 1960
BISHESHAR PRASAD Vs. MAHADEO
August 16, 1960
BRAJ BHUSHAN Vs. BAJA ANAND BRAHMA SHAH
January 11, 1960
BRIJ MOHAN SHARMA Vs. CHANCELLOR LUCKNOW UNIVERSITY LUCKNOW
September 12, 1960
BRIJ PAL SINGH Vs. SUKHBIRI DEVI
December 2, 1960
BRIJ RAJ SINGH Vs. SUPERINTENDENT OF POLICE
July 26, 1960
BUCHUNIA AND ANOTHER Vs. SUB
November 18, 1960
C L BASRA Vs. PEAREY LAL BASRA
January 15, 1960
C S SHARMA Vs. STATE OF UTTAR PRADESH
April 7, 1960
CALCUTTA SINGH Vs. REGISTRAR BANARAS HINDU UNIVERSITY VARANASI
February 23, 1960
CH MANSA RAM AND SONS Vs. SECRETARY INDUSTRIES
February 1, 1960
CHAMPA DEVI L RAMESHWAR PD Vs. JAIRAM DAS BANU MAL
February 22, 1960
CHANDAUSI OIL MILLS Vs. SALES TAX COMMISSIONER
March 22, 1960
CHANDRA BHAN Vs. BHONDU
April 4, 1960
CHANDRAWATI TEWARI Vs. UTTAR PRADESH GOVERNMENT
September 23, 1960
CHANNU SINGH Vs. KHEM KARAN
July 28, 1960
CHHAIL BEHARI LAL Vs. COMMISSIONER OF INCOME TAX
April 29, 1960
CHHAIL BEHARI LAL Vs. PHOOL CHAND
January 22, 1960
CHOKHEY LAL MOTI RAM Vs. BABULAL BEHARI LAL
February 18, 1960
CHOTKAN Vs. STATE
March 1, 1960
CHUTTAN Vs. STATE
April 8, 1960
COMMISSIONER OF INCOME TAX Vs. KALICHARAN JAGANNATH
May 13, 1960
COMMISSIONER OF INCOME TAX Vs. MAN MAL UTTAM CHAND
May 3, 1960
COMMISSIONER OF INCOME TAX Vs. KUNDAN LAL LAL CHAND
May 10, 1960
COMMISSIONER OF INCOME TAX Vs. MATHULAL BALDEO PRASAD
October 5, 1960
DEBI SINGH AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
February 12, 1960
DEEN DAYAL Vs. STATE OF UP AND ANOTHER
October 24, 1960
DEO KISHUN TIWARI Vs. RAM SAGAR TIWARI
May 23, 1960
DEO KISHUN TIWARI AND ORS. Vs. RAM SAGAR TIWARI AND ORS.
February 23, 1960
DEO SHARMA PT Vs. COMMISSIONER OF INCOME TAX
May 20, 1960
DEOKI NANDAN Vs. MAKHAN LAL
March 21, 1960
DEVI DAYAL Vs. RAM KUMARI DEVI
August 22, 1960
DEVI PRASAD Vs. GHANSHIAM DASS AND ANOTHER
October 24, 1960
DHANDU Vs. GIRDHARI LAL
October 10, 1960
DHRUVA MALVIYA Vs. STATE OF UTTAR PRADESH LUCKNOW
January 29, 1960
DISTRICT MAGISTRATE Vs. HARI NARAIN MEHROTRA AND ORS.
August 10, 1960
DIVISIONAL SUPERINTENDENT NORTHERN RAILWAY ALLAHABAD Vs. RAM SARAN DAS
July 25, 1960
DOCTORS X RAY AND PATHOLOGY INSTITUTE LIMITED Vs. COMMISSIONER OF INCOME TAX
September 21, 1960
DOMINION OF INDIA Vs. L BADU LAL
September 12, 1960
DUJAI Vs. THE STATE AND ANOTHER
October 15, 1960
DWARKA NATH MUNSHI Vs. GAYATRI DEVI
November 18, 1960
FAULAD Vs. STATE
October 31, 1960
FIRM BINDESHRI PRASAD BHOLA NATH Vs. RAJA RAM
August 3, 1960
GANGA Vs. BEHARI LAL
September 1, 1960
GANGA RAM Vs. STATE
April 30, 1960
GANGA RAM Vs. STATE
November 11, 1960
GANGA SINGH Vs. STATE OF UTTAR PRADESH
December 15, 1960
GAPPUMAL KANHIYALAL Vs. COMMISSIONER OF INCOME TAX
September 23, 1960
GHULAM MOHIUDDIN Vs. MUNSIFF OF ETAH
October 10, 1960
GIYAN SINGH Vs. NAGAR MAHAPALIKA OF THE CITY OF AGRA
March 22, 1960
GOPAL DAS Vs. STATE
November 14, 1960
GORAKH RAM Vs. DHANNU RAM
October 4, 1960
GOVERNOR-GENERAL OF INDIA IN COUNCIL REPRESENTING THE GREAT INDIAN PENINSULA Vs. BHANWARI DEVI
May 20, 1960
GOVIND RAM SHARMA Vs. STATE OF UTTAR PRADESH
April 27, 1960
GUCHCHAN Vs. STATE
November 2, 1960
GUR DAYAL Vs. STATE OF UTTAR PRADESH
January 18, 1960
H C MUKERJI Vs. K P GOSWAMI
August 4, 1960
HAFIZ WAZID ALI Vs. MUNICIPAL BOARD AND ANOTHER
January 29, 1960
HANUMAN PRASAD Vs. STATE
September 9, 1960
HARIHAR PRASAD TRIPATHI Vs. DISTRICT MAGISTRATE MIRZAPUR
October 27, 1960
HARISH CHANDRA GUPTA Vs. STATE OF UTTAR PRADESH
January 1, 1960
HARISH CHANDRA SAH Vs. REGIONAL TRANSPORT AUTHORITY AND ORS.
March 21, 1960
HINDUSTAN SUGAR MILLS Vs. COMMISSIONER OF SALES TAX, U.P.
January 22, 1960
IKRAM HUSAIN KHAN AND ANR. Vs. MOHAMMAD ALI KHAN
May 2, 1960
IN RE: MADANLAL Vs. STATE
April 18, 1960
INDRA DEVI Vs. DIL SUKH AND ANOTHER
October 4, 1960
INDUSTRIAL EMPLOYEES UNION 106 371 HIRAGANJ KANPUR Vs. STATE OF UTTAR PRADESH
March 16, 1960
ISHWAR DAYAL Vs. STATE OF UTTAR PRADESH
October 24, 1960
ISHWAR SINGH Vs. PRESIDENT OF DISTRICT BOARD MUZAFFARNAGAR
March 25, 1960
J AND T JAIN Vs. COMMISSIONER OF INCOME TAX
November 1, 1960
J K COTTON MANUFACTURERS LTD Vs. U P GOVERNMENT
February 10, 1960
J K INVESTMENT TRUST LTD Vs. MUIR MILLS CO LTD
October 10, 1960
JAGANNATH DUTT TRIPATHI Vs. MUNICIPAL BOARD, PADRAUNA
July 21, 1960
JAGANNATH SHARMA Vs. ONKAR SINGH AND ANOTHER
August 11, 1960
JAGAT NARAIN MEHRA Vs. MADAN LAL
March 28, 1960
JAGDISH PRATAP SAHI Vs. COLLECTOR AND DEPUTY COMMISSIONER AND ANR.
April 7, 1960
JAI PRAKASH Vs. STATE
November 11, 1960
JANAK DULARI Vs. DISTRICT JUDGE KANPUR
March 23, 1960
JASWANT SUGAR MILLS LTD Vs. SUB DIVISIONAL MAGISTRATE MEERUT
March 24, 1960
JASWANT SUGAR MILLS LTD Vs. AUTHORITY UNDER THE PAYMENT OF WAGES ACT
December 9, 1960
JUGAL KISHORE Vs. STATE THROUGH EXECUTIVE OFFICER
April 15, 1960
JWALA PRASAD Vs. JWALA BANK LTD
December 7, 1960
KAILASH CHANDRA Vs. DIST REGISTRAR REGISTRATION DEPARTMENT AGRA
March 10, 1960
KAILASH NATH SETH Vs. DIVISION SUPERINTENDENT RAILWAY ALLAHABAD
July 26, 1960
KALI PRASAD Vs. KALLO BIBI
March 17, 1960
KALLAN KHAN Vs. STATE
September 23, 1960
KANPUR COAL SYNDICATE Vs. COMMISSIONER OF INCOME TAX
September 22, 1960
KARAM CHAND Vs. GUR DAYAL
February 15, 1960
KASHI PRASAD GUPTA Vs. REGIONAL TRANSPORT AUTHORITY GORAKHPUR
January 1, 1960
KAYS CONSTRUCTION COMPANY PRIVATE LTD Vs. REGIONAL CONCILIATION OFFICER-CUM-ASSISTANT LABOUR COMMISSIONER
July 8, 1960
KEDAR NATH BHARGAVA Vs. COMMISSIONER, AGRA DIVISION AND ORS.
February 11, 1960
KEDAR NATH SETHI Vs. LIFE INSURANCE CORPORATION OF INDIA
March 28, 1960
KHACHERU SINGH Vs. S
January 22, 1960
KRISHNA CHANDRA GUPTA Vs. PRAYAG NARAIN AND OTHERS
September 23, 1960
KSHETRA PAL SINGH Vs. ELECTION TRIBUNAL TOWN AND ORS.
March 24, 1960
KUMARI MERCY I B CLIVE Vs. STATE
August 24, 1960
KUNDAN LAL Vs. UNION OF INDIA UOI
September 4, 1960
KUNWAR KRISHNA CHANDRA Vs. COMMISSIONER OF INCOME TAX
September 23, 1960
LAIQ SINGH Vs. ADDITIONAL COMMISSIONER AND ORS.
February 8, 1960
LAKSHMI CHAND Vs. PT NIADER MAL
March 22, 1960
LAKSHMI NARAIN MISRA Vs. MUNICIPAL BOARD, MOGHALSARAI AND ANOTHER
November 17, 1960
LALA JAGDISH PRASAD Vs. ADMINISTRATOR MUNICIPAL BOARD SAHARANPUR
August 26, 1960
LALA MADHO PRASAD MARWARI Vs. RAJA JWALESHWARI PRATAP NARAIN SINGH
March 15, 1960
LALA RAM PRADHAN Vs. STATE
November 1, 1960
LALU Vs. UMRAO AND ANOTHER
September 13, 1960
LAXMAN KARAN AND ANR. Vs. BANSIDHAR
March 2, 1960
LAXMI CHAND AGARWAL Vs. STATE OF UTTAR PRADESH
November 28, 1960
LAXMI SHANKER YADAV Vs. KUAWAR SHRIPAL SINGH
January 25, 1960
LORD KRISHNA SUGAR MILLS LTD Vs. LABOUR COURT
December 16, 1960
LORD KRISHNA SUGAR MILLS LTD. Vs. MUNICIPAL BOARD
September 16, 1960
M L GUPTA Vs. CITY MAGISTRATE LUCKNOW
February 16, 1960
MADAN LAL CHAWLA Vs. PRINCIPAL HARCOURT BUTLER TECHNOLOGICAL INSTITUTE
November 10, 1960
MAHADEO MISIR Vs. PALAKDHARI MISIR
March 7, 1960
MAHANGI Vs. PHAILOO AND ANOTHER
December 7, 1960
MAHANT BHAMBOOL NATH JI Vs. COMPENSATION OFFICER OF BAL RAMPUR AND ANOTHER
November 16, 1960
MAHARAJ KUMAR MAHMUD HASAN KHAN Vs. MOTI LAL BANKER
July 7, 1960
MAHARAJ SINGH Vs. MALKHAN
December 8, 1960
MAHARANI DEVI Vs. RAM ADHAR PANDEY
October 31, 1960
MAHBOOB HASAN KHAN Vs. SYED BASHIR HUSAIN
August 19, 1960
MAHESH PRASAD Vs. STATION OFFICER AND ANR.
August 26, 1960
MAHMOOD Vs. STATE
November 17, 1960
MAHMOOD HASAN KHAN Vs. PANA BAI
November 1, 1960
MAJEED UDDIN Vs. GHULAM HASNAIN NAQVI AND OTHERS
November 1, 1960
MALIK NIZAM UDDIN AND ORS Vs. SHEO PRAKASH AND ORS
August 8, 1960
MANI RAM Vs. SUB DIVISIONAL OFFICER, BAGHPAT, DISTRICT MEERUT
November 23, 1960
MANOHARLAL Vs. COMMISSIONER OF INCOME TAX
April 27, 1960
MATHURA DATT BHATT Vs. PREM BALLABH KHULBA
March 3, 1960
MATROO KHAN Vs. STATE
April 8, 1960
MAZHAR HASNAIN Vs. STATE OF UTTAR PRADESH
March 31, 1960
MEWA AND OTHERS Vs. MOHD FARUQ RAZA, AND ANOTHER
November 16, 1960
MIR SUBA HARI BHAKTA Vs. INCOME TAX OFFICER
April 20, 1960
MOHAMMAD ISHAQ Vs. STATE
September 21, 1960
MOHAMMAD ISMAIL Vs. HAFIZ NOOR ILAHI AND OTHERS
November 2, 1960
MOHAMMAD LUQMAN SHARIF Vs. STATE TRANSPORT AUTHORITY TRIBUNAL LUCKNOW
March 22, 1960
MOHAN SINGH Vs. MOTI SINGH AND ORS.
January 5, 1960
MOHAN SINGH Vs. MOTI SINGH AND ORS.
August 5, 1960
MOHD SHARIF Vs. UNION OF INDIA UOI
July 12, 1960
MOOL CHAND Vs. KAMTA PRASAD
October 4, 1960
MOOLA SINGH Vs. SURENDRA SINGH
April 4, 1960
MOTI CHANDRA Vs. INCOME-TAX OFFICER
May 9, 1960
MOTI LAL Vs. INCOME TAX OFFICER
August 8, 1960
MOTILAL L Vs. COMMISSIONER OF INCOME TAX
May 16, 1960
MST KALAWATI Vs. B RATAN CHAND
January 19, 1960
MUKAND MADHAV SINGH Vs. AGRA UNIVERSITY
March 8, 1960
MUNESHWARA NAND Vs. STATE
March 30, 1960
MUNICIPAL BOARD Vs. MOHAN LAL
February 29, 1960
MUNICIPAL BOARD Vs. SHREE HANUMAN OIL MILLS
January 13, 1960
MUNICIPAL BOARD Vs. JAI ENGINEERING WORKS LTD.
August 4, 1960
MUNICIPAL BOARD KANPUR Vs. BEHARI LAL
February 16, 1960
MUNICIPAL BOARD SAMBHAL Vs. JHAMMAN LAL
July 22, 1960
MUNICIPAL BOARD, KANPUR Vs. INDRA MOHAN
November 29, 1960
MUNICIPAL BOARD, KANPUR Vs. HANUMAN PRASAD
April 27, 1960
MUSTAQ HUSAIN Vs. STATE OF UTTAR PRADESH
February 4, 1960
N C AGARWAL Vs. KRISHAN LAL MEHRA
April 23, 1960
NAIK RAM PANDEY Vs. THE DISTRICT MAGISTRATE AND ANR.
January 22, 1960
NAINITAL BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
December 19, 1960
NARESH PRASAD MITTAL Vs. MAHAVIR SINGH
January 18, 1960
NAROTAM DAS KOHLI Vs. STATE OF UTTAR PRADESH AND OTHERS
September 9, 1960
NARPAT AND ORS. Vs. STATE
May 5, 1960
NARSINGH NARAIN TEWARI Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD
March 17, 1960
NATIONAL ENGLISH SCHOOL Vs. RENT CONTROL AND EVICTION OFFICER AND ANR.
April 14, 1960
NIRMAL DAS KHATTOORIA Vs. STATE TRANSPORT AUTHORITY TRIBUNAL LUCKNOW
December 15, 1960
NIRMAL KUMAR JAIN Vs. SATYA PRAKASH JAIN
July 26, 1960
PANNA LAL Vs. SM SARASWATI DEVI
January 6, 1960
PARAM KIRTI SARAN Vs. DEWAN SINGH
August 12, 1960
PARAS NATH SINGH Vs. STATE OF U.P.,
May 4, 1960
PARMA SINGH AND ANR. Vs. DEO NATH PATHAK AND ORS.
October 7, 1960
PERU PALTU GHOSI Vs. ASSISTANT CUSTODIAN MATHURA
March 11, 1960
PHOTU SINGH Vs. STATE
November 21, 1960
POORANMAL KAPOORCHAND Vs. SRI KISHAN MAHESHWARI
March 22, 1960
POORANMAL KAPOORCHAND Vs. KISHAN MAHESHWARI
May 22, 1960
PRATAP PRESS Vs. COMMISSIONER OF INCOME TAX
September 22, 1960
PREM CHAND Vs. PANDIT SATYA DEO
July 14, 1960
PREM NARAIN GUPTA Vs. SHIVA PRASAD AGARWAL
November 3, 1960
QADAM SINGH AND ANR. Vs. GANGA SARAN AND RAM SARAN
August 31, 1960
R S DAS S O KAMTA PRASAD Vs. DIVISIONAL SUPERINTENDENT ALLAHABAD
January 1, 1960
RABIA BIBI Vs. MOHAMMADI BIBI
January 29, 1960
RADHA MOHAN SINGH Vs. MST. MAHESH KUAR AND OTHERS
October 5, 1960
RADHEY LAL MANNILAL Vs. COMMISSIONER OF INCOME TAX
May 2, 1960
RADHEY SHYAM Vs. PUTTOO LAL
January 21, 1960
RADHEY SHYAM AGARWAL Vs. STATE
June 14, 1960
RADHEY SHYAM TANDON Vs. JUDGE (APPEALS) SALES TAX, LUCKNOW RANGE, LUCKNOW AND OTHERS
September 14, 1960
RAGHUBAR SINGH Vs. PHOOLMATI
November 7, 1960
RAI AMAR NATH AGARWAL Vs. TAHSILDAR ASSISTANT COLLECTOR AND ORS.
February 11, 1960
RAJ KUMAR GIRRAJ SINGH Vs. STATE
November 8, 1960
RAJ NARAIN Vs. STATE
August 16, 1960
RAJ PAT SINGH Vs. DY SUPERINTENDENT OF POLICE BASTI
March 17, 1960
RAJA BHAGWATI BAKSH SINGH Vs. CIVIL JUDGE
September 13, 1960
RAJA RAM Vs. MOOLRAJ SINGH AND OTHERS
November 23, 1960
RAJA RAM Vs. BISRAM
March 31, 1960
RAJA RAM Vs. RAM ACHAL
November 15, 1960
RAJENDRA PAL Vs. H.N. KAPOOR, H.J.S., ELECTION TRIBUNAL, MEERUT AND OTHERS
February 23, 1960
RAJJAN LAL Vs. STATE
August 9, 1960
RAM ABHILAKH Vs. STATE
October 24, 1960
RAM ASREY Vs. RAMESHWAR PRASAD
December 19, 1960
RAM BABU RATHAUR Vs. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
August 10, 1960
RAM DEO SINGH Vs. BOARD OF REVENUE
July 8, 1960
RAM DULARI KAITHWAR Vs. INSPECTRESS OF GIRLS SCHOOLS
May 19, 1960
RAM DUTT UPADHIA Vs. RAM SUNDER MISIR
July 28, 1960
RAM JATAN Vs. CHANDRA BALI
April 21, 1960
RAM KISHAN DAS MUNNU LAL Vs. COMMISSIONER OF INCOME TAX
September 13, 1960
RAM MAHADEO PRASAD Vs. COMMISSIONER OF INCOME TAX
September 1, 1960
RAM NARAIN Vs. JAI NARAIN
March 30, 1960
RAM PRASAD SETH Vs. STATE OF UTTAR PRADESH
September 20, 1960
RAM SARAN DASS Vs. KISHAN DASS
January 8, 1960
RAM SARUP Vs. SHIKHAR CHAND
September 13, 1960
RAM SINGH Vs. STATE
May 17, 1960
RAM SWAROOP GUPTA Vs. CANTONMENT BOARD LUCKNOW
August 10, 1960
RAM TANDON Vs. COMMISSIONER OF INCOME TAX
November 2, 1960
RAMA KANT Vs. CANTONMENT BOARD ALLAHABAD
February 11, 1960
RAMAKANT KUNWARI Vs. STATE OF UTTAR PRADESH AND OTHERS
October 31, 1960
RAMJI LAL RAIS Vs. COMMISSIONER OF INCOME TAX
November 29, 1960
RANA PRATAP SINGH Vs. VICE CHANCELLOR BENARES HINDU UNIVERSITY VARANASI
February 24, 1960
RATI RAM Vs. S
February 26, 1960
RATTI RAM Vs. MITTHAN LAL
November 18, 1960
RAVINDRA KUMAR VAKIL ETAH Vs. STATE OF UTTAR PRADESH
August 3, 1960
REGIONAL TRANSPORT AUTHORITY Vs. SRI KASHI PRASAD GUPTA
August 24, 1960
ROSHAN KHAN AND ORS. Vs. MOHAN LAL AND ORS.
March 3, 1960
S N SHUKLA Vs. CHANCELLOR LUCKNOW UNIVERSITY
September 16, 1960
S N TANGRI Vs. STATE OF UTTAR PRADESH
November 11, 1960
S P DUBEY Vs. NARSINGH BAHADUR
September 23, 1960
S.P. BHATNAGAR Vs. BALMAKUND BALLA
March 9, 1960
SAGHIR AHMAD Vs. STATE
October 18, 1960
SANGAM LAL JAISWAL AND ANOTHER Vs. COMMISSIONER, VARANASI DIVISION, VARANASI AND OTHERS
October 10, 1960
SANTOSH KUMAR Vs. COMMISSIONER OF INCOME TAX
December 20, 1960
SARDAR BAHADUR MATHUR Vs. KALI PRASAD GUPTA
October 31, 1960
SARDAR NARENDRA SINGH Vs. STATE OF UP AND OTHERS
October 25, 1960
SARJU Vs. ISHWARI
April 19, 1960
SARNAM SINGH Vs. STATE
July 26, 1960
SATYA NARAIN CHAUBE Vs. LAL CHAND OJHA
February 10, 1960
SAVITRI DEVI Vs. RAJUL DEVI
October 10, 1960
SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION UTTAR PRADESH Vs. VIR PAL SINGH BHADORIA DIST ETAWAH
March 8, 1960
SETH LOON KARAN SETHIYA Vs. CAPT I N JOHN
May 5, 1960
SHAFIULLAH Vs. STATE OF UTTAR PRADESH
October 26, 1960
SHAKILA Vs. STATE
May 27, 1960
SHAMBHU DATT Vs. JAGDISH PRASAD
February 8, 1960
SHARAFAT ALI KHAN Vs. STATE OF UTTAR PRADESH
April 12, 1960
SHARMA R S MANAGER SARU SMELTING AND REFINING CORPORATION PRIVATE LTD Vs. STATE
December 12, 1960
SHEO NATH MISRA ALIAS BACHCHY MAHRAJ Vs. U.P. GOVT. AND ANOTHER
October 14, 1960
SHIAM SUNDER LAL GUPTA Vs. HAJI MOHAMMAD ZAKIR AND OTHERS
August 19, 1960
SHIV PUJAN MISRA Vs. STATE OF U P
June 10, 1960
SHRI GANESH SUGAR MILLS LTD Vs. COMMISSIONER OF SALES TAX
March 24, 1960
SHRI RAM Vs. GAURI SHANKER
October 26, 1960
SHRI RAM SHANKER LAL Vs. COLLECTOR OF MIRZAPUR
March 11, 1960
SHYAM SUNDER Vs. SHANTI DEVI
August 16, 1960
SHYAM SUNDER PT Vs. STATE OF U P
February 16, 1960
SIR IQBAL AHMAD SENIOR ADVOCATE SUPREME COURT Vs. HONBLE THE CHIEF JUSTICE OF HIGH COURT OF JUDICATURE
May 20, 1960
SIR SYED RAZA ALI KHAN BAHADUR NAWAB OF RAMPUR Vs. INCOME TAX OFFICER
April 25, 1960
SITA RAM Vs. STATE
March 15, 1960
SM MANA DEVI Vs. MALKI RAM
May 5, 1960
SOHAN LAL Vs. STATE
October 8, 1960
SRI NARAYAN Vs. STATE GOVERNMENT OF UTTAR PRADESH AND ORS.
April 8, 1960
SRI RAM MAHADEO PRASAD Vs. COMMISSIONER OF INCOME-TAX
September 1, 1960
SRINIWAS PRASAD SINGH Vs. SUB DIVISIONAL OFFICER COMPENSATION OFFICER AND ANR.
February 23, 1960
STANDARD GLASS BEADS FACTORY Vs. DHAR
March 16, 1960
Standard Glass Beads Factory and another Vs. Dhar
March 30, 1960
STATE Vs. MALIK RAM
December 7, 1960
STATE Vs. JAGRAJ
November 23, 1960
STATE Vs. TILAKDHARI
December 1, 1960
STATE Vs. RAM LAL
December 2, 1960
STATE Vs. MANGAL SINGH
November 15, 1960
STATE Vs. CHAUDHRY S R
November 16, 1960
STATE Vs. TULA RAM
March 9, 1960
STATE Vs. BRIJ LAL GULATI
February 15, 1960
STATE Vs. HOTEY KHAN
January 1, 1960
STATE Vs. RAMPO
March 31, 1960
STATE Vs. INDER SEN
March 31, 1960
STATE Vs. ASHFAQ AHMAD
July 14, 1960
STATE Vs. YAKUB
July 28, 1960
STATE Vs. REVA CHAND
August 4, 1960
STATE Vs. BANKEY BEHARI
April 15, 1960
STATE Vs. RADHA KISHAN
January 20, 1960
STATE Vs. MUKHTAR AHMAD
September 8, 1960
STATE Vs. S R CHAUDHRY AND ORS
November 16, 1960
STATE Vs. NUR BUX AND ORS.
August 4, 1960
STATE Vs. AKBAR AND OTHERS
October 17, 1960
STATE Vs. A.M. DASS
September 9, 1960
STATE Vs. JANG BAHADUR
February 18, 1960
STATE OF U P Vs. RAJ NARAIN AGARWAL
August 31, 1960
STATE OF U P Vs. LAKSHMI INSURANCE CO LTD
September 13, 1960
STATE OF U P Vs. JAIPURIA BROTHERS
March 3, 1960
STATE OF U P Vs. SHANKAR
March 30, 1960
STATE OF U P GOVERNMENT Vs. SHAM SUNDAR RAM CHARAN
November 2, 1960
STATE OF U. P., THROUGH THE JOINT SECRETARY, TO GOVERNMENT U. P., GENERAL SECRETARIAT, LUCKNOW AND OTHERS Vs. MEWA LAL YADAV
November 8, 1960
STATE OF UTTAR PRADESH Vs. AUDH NARAIN SINGH
December 13, 1960
STATE OF UTTAR PRADESH Vs. SALIG RAM SHARMA
March 8, 1960
STATE OF UTTAR PRADESH AND ANR. Vs. KRISHNA SARAN AND ORS.
September 8, 1960
SULTAN KHAN Vs. STATE
March 31, 1960
SURAJ LAL BAL KRISHNA DAS Vs. PADRAUNA RAJ KRISHNA SUGAR WORKS LTD
October 5, 1960
SURAJ PRASAD SAXENA Vs. MANAGER ABBIE RICH HIGHER SECONDARY SCHOOL SHAHJAHANPUR
April 14, 1960
SWAMI PRASAD AND ANOTHER Vs. BOARD OF REVENUE, U.P. AND OTHERS
February 16, 1960
SWAMI PRASAD AND ORS. Vs. BOARD OF REVENUE AND ANR.
February 13, 1960
SYED KASIM HUSAIN Vs. RENT CONTROL AND EVICTION OFFICER AND ANR.
April 27, 1960
TAHIRA KHATOON Vs. DISTRICT MAGISTRATE SHAHJAHANPUR
March 28, 1960
THAKUR KRISHNA CHANDRAMAJIU Vs. KANHAYALAL
March 18, 1960
TOWN AREA Vs. CHHEDILAL MARWARI
October 31, 1960
TRILOK CHAND Vs. C N SRIVASTAVA
April 20, 1960
UMA PANDEY Vs. PURSHOTTAM AND ORS.
May 18, 1960
UNION OF INDIA UOI Vs. FIRM RAM GOPAL HUKUM CHAND
January 1, 1960
UNITED PROVINCES Vs. KASTURI LAL RALIA RAM
March 18, 1960
UTTAM KUNWAR Vs. KRISHNA PAL SINGH
April 18, 1960
UTTAR PRADESH GOVERNMENT Vs. RAM SWARUP
December 19, 1960
VIKARMA SINGH Vs. PARBATI KUNWAR
September 1, 1960
VIRENDRA SINGH VARMA Vs. ADDITIONAL DIRECTOR OF AGRICULTURE U P LUCKNOW
January 1, 1960
VISHWANATH PANDEY Vs. STATE
March 8, 1960
VISHWANATH PRASAD AND OTHERS Vs. RENT CONTROL AND EVICTION OFFICER, BANARAS AND OTHERS
November 14, 1960
WASIM AHMED KHAN Vs. SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD AND
March 25, 1960
WRENDRA SHAH JUDEO Vs. COMMISSIONER AGRICULTURAL INCOME TAX
December 16, 1960
ZAFAR UDDIN AHMAD Vs. L MADAN MOHAN
March 22, 1960