Case Index

Title
Date
ALAMKHAN UMARBHAI Vs. STATE OF GUJARAT
September 16, 1960
AMBALAL MOTIBHAI PATEL Vs. STATE OF GUJARAT
June 30, 1960
AMRITLAL HARIBHAI DESAI Vs. STATE OF BOMBAY NOW GUJARAT
December 7, 1960
ANAND MUNICIPALITY Vs. UNION OF INDIA
July 28, 1960
BABAR BECHAR Vs. STATE OF GUJARAT
June 27, 1960
BACHU LAKHMAN Vs. STATE OF GUJARAT
July 22, 1960
BACHUBHAI ALIAS KIRITKUMAR GOPALDAS Vs. DHANLAXMI
December 12, 1960
BAI CHANDAN Vs. SHETH RAJAKBHAI KARIMBHAI
September 7, 1960
BAI CHATURI Vs. STATES
June 27, 1960
BAI DAHI Vs. BAI SADA
September 5, 1960
BAI KHATIJA Vs. STATE OF GUJARAT
September 20, 1960
BAI PREMBAI ZAVER Vs. KOLI TAPUR RATNA
June 22, 1960
BAI SHAKRI Vs. NEW MANEKCHOWK MILLS LIMITED
September 27, 1960
BAI SHAKRI Vs. NEW MANEKCHOWK MILLS COMPANY LTD
September 28, 1960
BHAKTIARKHAN KHWAJA NAUSADKHAN Vs. UNION OF INDIA
October 13, 1960
BHANUSHANKER AMBALAL JOSHI Vs. LAXMAN KALA
July 28, 1960
BHAT PARBHA RUDA Vs. STATE OF GUJARAT
October 6, 1960
BHATT SHANTILAL NATHJI Vs. DAVE GAJANAND RANCHHOD
December 6, 1960
CHAMPAKLAL NEMCHAND Vs. STATE OF GUJARAT
December 8, 1960
CHANDULAL MOHANLAL Vs. STATE OF BOMBAY NOW GUJARAT
September 12, 1960
CHATURJIBHAI NATHABHAI SECRETARY JASDAN MUNICIPALITY Vs. STATE OF GUJARAT
December 13, 1960
CHHANALAL A PATEL Vs. STATE OF GUJARAT
September 15, 1960
CHIMANBHAI KASHIBHAI PATEL Vs. JASHBHAI MOTIBHAI
September 16, 1960
DADIA OTTAMCHAND MOTICHAND Vs. HEMKUNVER POPATLAL
November 18, 1960
DAHYAJI KALAJI PARMAR Vs. DAHIBEN
June 17, 1960
DAHYALAL JETHALAL Vs. PATEL MANILAL JIWANBHAI
July 28, 1960
DAMANBHAI CHHABILDAS DHRUV RECEIVER OF THE FIRM VIRCHAND DHARAMCHAND Vs. SHAH TRIBHOVANDAS BALCHAND
December 20, 1960
DESAI KANTILAL MAGANLAL Vs. NADIAD BOROUGH MUNICIPALITY
October 12, 1960
DHARAMDAS SHAMLAL Vs. DISTRICT MAGISTRATE AHMEDABAD
July 26, 1960
DHOLIA RAVJI Vs. STATE OF GUJARAT
August 29, 1960
DINKERRAY RUGANATH MEHTA Vs. STATE OF GUJARAT
July 29, 1960
FULABHAI KALIDAS Vs. BHIKABHAI GADBADBHAI
November 25, 1960
GANDA KALA Vs. STATE OF BOMBAY NOW GUJARAT
June 20, 1960
GIRDHARLAL GANPATRAM Vs. MUNICIPAL CORPORATION AHMEDABAD
August 9, 1960
GOHEL DHULABHAI KALLUBHAI Vs. GOHEL MABHAI HIMATSING
December 5, 1960
GOVIND NATHA Vs. STATE OF GUJARAT
September 13, 1960
HAJI AHMEDMIYA MANIAR Vs. FATAMABU ABUBAKAR MORRISWALA
September 26, 1960
HAJI ISAB HAJI MAHOMED Vs. STATE OF GUJARAT
August 22, 1960
HEMRAJSINHJI PRAVINSINHJI Vs. INSPECTOR GENERAL OF POLICE AHMEDABAD
November 23, 1960
HUTHEESING MANUFACTURING COMPANY LIMITED Vs. AMBALAL M SHAH
December 6, 1960
INDIAN EXTRACTIONS P LIMITED Vs. A V VYAS
August 29, 1960
ISMAIL NOORMOHMAD Vs. KHOJA HABIBBHAI ZAVERBHAI
July 5, 1960
JAGJIVANDAS BHIKABHAI Vs. GUMANBHAI NAROTTAMDAS
December 5, 1960
JAY GUJARAT PRAKASHAN LIMITED Vs. HARIPRASAD HARGOVINDDAS PANDYA
June 16, 1960
JAYANTILAL JERAM Vs. BOMBAY REVENUE TRIBUNAL
June 22, 1960
JILEKHABAI ADREMAN Vs. COMPETENT OFFICER
November 30, 1960
JIVANSINHJI TAKHATSINHJI Vs. DEVUBHAI MADHAVSINHJI
August 5, 1960
JOSHI JAYANTILAL LAXMISHANKER Vs. STATE OF GUJARAT
November 28, 1960
KADI MUNICIPALITY Vs. NEW CHHOTALAL MILLS COMPANY LIMITED
October 6, 1960
KANBI KURJI DUDA Vs. STATE OF GUJARAT
June 28, 1960
KAPILABEN CHIMANLAL KOTHARI Vs. COMMISSIONER OF REVENUE
September 14, 1960
KASTURBHAI LALBHAI SHRI Vs. GUJARAT UNIVERSITY
July 26, 1960
KRISHNAKANT MAGANBHAI Vs. STATE
October 14, 1960
KUMAR SHRI BHOJRAJSINHJI K ZALA Vs. STATE OF GUJARAT BOMBAY
July 12, 1960
MADANLAL MATHURDAS Vs. CHUNILAL ITO
June 14, 1960
MALIK VAGHJI BAWAJI Vs. PATEL HIRJI NATHU
June 29, 1960
MANGALBHAI FATEHSINGH CHAUHAN Vs. BAI NANIBA
August 8, 1960
MANGUBHAI RANCHHODJI DESAI Vs. ALIBHAI NOURMOHAMAD
November 14, 1960
MANILAL MAGANLAL Vs. KALIDAS MANILAL
September 2, 1960
MINOR BHOPO FAKIRBHAI Vs. MANI
December 5, 1960
MOTILAL VITHALBHAI PATEL Vs. STATE OF GUJARAT
November 8, 1960
MUNICIPAL CORPORATION AHMEDABAD Vs. HARILAL SHANKARBHAI MODI
December 21, 1960
MUNICIPAL CORPORATION AHMEDABAD Vs. GANDHI SHANTILAL GIRDHARLAL
November 17, 1960
MUNICIPAL CORPORATION AHMEDABAD Vs. PATEL PRABHUDAS DHANJIBHAI
August 18, 1960
N RAMANLAL AND CO Vs. KIRCHAND SUNDERJI OF MORBI
October 3, 1960
NARANBHAI DEVABHAI Vs. STATE OF GUJARAT
December 2, 1960
NATWARLAL BALABHAI SHAH Vs. DAKOR CO SALE AND GINNING AND PRESSING SOCIETY LIMITED
November 9, 1960
OSWAL DAMJI TEJSI Vs. STATE OF GUJARAT
August 9, 1960
PARMA MOTIJI HARJI Vs. ANAND PRASAD HIRALAL TRIVEDI
November 8, 1960
PARMAR GOGJI KANA Vs. PARMAR GANESH MOTI
June 20, 1960
PARSHOTTAMDAS RATANLAL Vs. STATE OF BOMBAY NOW GUJARAT
July 22, 1960
PRESIDENT DISTRICT LOCAL BOARD MEHSANA Vs. SUMANT GOVARDHANRAY MEHTA EX CHIEF OFFICER
November 8, 1960
PUNJALAL MOHANLAL Vs. STATE OF GUJARAT
August 5, 1960
RAJKOT MOTOR TRANSPORT CO PRIVATE LIMITED Vs. APPELLATE COMMITTEE OF STATE TRANSPORT AUTHORITY
November 24, 1960
RAMANLAL NAGARDAS SHETH Vs. M S PALNITKAR COLLECTOR MEHSANA DISTRICT
November 8, 1960
RAMJI UKABHAI PARMAR Vs. MANILAL PURUSHOTTAMDAS SOLANKI
July 20, 1960
RAMNATH AGARWAL Vs. G S IYER COLLECTOR OF CUSTOMS KANDLA
September 8, 1960
RAMSING BHADRASING Vs. STATE OF GUJARAT
July 7, 1960
RANA JATUBHA CHAKUBHA Vs. P M SHAH
November 4, 1960
RANCHHODDAS KHIMJI ASHERE Vs. TEMPTON JEHANGIR
December 21, 1960
RASHIKLAL BHAGWATLAL DAVE Vs. LAIKS UMED BHIL
July 8, 1960
RUKMANIBAI Vs. STATE OF GUJARAT
August 17, 1960
SHAH CHINUBHAI JIVANLAL Vs. STATE OF GUJARAT
July 29, 1960
SINDHI FATANDAS CHIMANLAL Vs. STATE OF GUJARAT
August 5, 1960
SONI TRIBHOVANDAS KALIDAS Vs. LIMBDI MUNICIPALITY
November 18, 1960
STAE OF GUJARAT Vs. PATEL HARMANBHAI NATHABHAI
December 6, 1960
STATE Vs. HARIJAN KACHARA SADA
August 5, 1960
STATE Vs. KOLIS HIRA BHAGA AND ORS.
July 26, 1960
STATE OF GUJARAT Vs. SEVAMAL PEVAMAL
December 12, 1960
STATE OF GUJARAT Vs. CHANDUBHAI GORDHANBHAI
December 8, 1960
STATE OF GUJARAT Vs. HERIA GIMBA
November 18, 1960
STATE OF GUJARAT Vs. DRIVER MOHMAD VALLI
November 25, 1960
STATE OF GUJARAT Vs. BAIJNATH BALSARAI
November 30, 1960
STATE OF GUJARAT Vs. MEMON GAFAR TARMOHMED
July 29, 1960
STATE OF GUJARAT Vs. KACHARA SADA
August 5, 1960
STATE OF GUJARAT Vs. DUNGARIA MAHALA
July 15, 1960
STATE OF GUJARAT Vs. HIRA BHAGA
July 26, 1960
STATE OF GUJARAT Vs. KARSON ZAVER
July 27, 1960
STATE OF GUJARAT Vs. RAIJIBHAI CHATURBHAI SOLANKI
July 8, 1960
STATE OF GUJARAT Vs. MOHAN HIRA
July 8, 1960
STATE OF GUJARAT Vs. SEPOY BHAIMIA NATHU
July 11, 1960
STATE OF GUJARAT Vs. RASULKHAN CHANDKHAN
June 14, 1960
STATE OF GUJARAT Vs. MOHANLAL NARANDAS
August 12, 1960
STATE OF GUJARAT Vs. KARAMSHI PUNA
August 12, 1960
STATE OF GUJARAT Vs. POPAT BIJAL
October 13, 1960
STATE OF GUJARAT Vs. HAJI MAHOMED HAJI ABDERAHIM
September 29, 1960
STATE OF GUJARAT Vs. BHARATSING ODHARSING
September 19, 1960
STATE OF GUJARAT Vs. SUBRATI SIRAJUDDIN
September 22, 1960
STATE OF GUJARAT Vs. MALI PANCHA VAGHA KHANDEK
September 23, 1960
VASHRAM KALA Vs. P M SHAH
July 1, 1960