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Case Index
Title
Date
ABDUL KARIM Vs. GOVT OF HYDERABAD
April 26, 1950
ABDUR RAHIM Vs. JOSEPH A PINTO
November 13, 1950
DESI RAJU VENDATA KRISHNA SARMA Vs. STATE
October 29, 1950
EXCISE DEPARTMENT Vs. CHOTA HANMANTHU
April 11, 1950
EXCISE DEPARTMENT Vs. MAGIAH
April 11, 1950
HABIB MOHAMMED Vs. HYDERABAD STATE
December 2, 1950
HYDERABAD STATE Vs. CHANDAR
August 28, 1950
MOHAMMED BAQUAR HUSSAIN QURESHI Vs. STATE OF HYDERABAD
May 24, 1950
MORAMPUDI NARSAYYA Vs. HYDERABAD STATE
April 28, 1950
MULA SURYANARAYANA Vs. MARUVADA BHAVANISANKARAM
October 27, 1950
STATE Vs. KASIM HUSSAIN
December 7, 1950
STATE OF HYDERABAD Vs. SIDLINGAPPA
December 18, 1950
SYED ABDUL KARIM Vs. FATIMA UNNISA BEGUM
March 16, 1950
TIGALA VEERAYA Vs. HYDERABAD STATE
December 7, 1950
VENKATKISHENRAO Vs. STATE OF HYDERABAD
September 4, 1950